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A ABDUL FAROOK Vs. MUNICIPAL COUNCIL PERAMBALUR
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July 31, 2009 |
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A K LAKSHMIPATHY Vs. RAI SAHEB PANNALAL H LAHOTI CHARITABLETRUST
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October 28, 2009 |
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A MANJULA BHASHINI Vs. MANAGING DIRECTOR A P WOMENS COOPERATIVE FINANCE CORPORATION LTD
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July 6, 2009 |
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A P PUBLIC SERVICE COMMISSION Vs. BALOJI BADHAVATH
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April 8, 2009 |
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A P S R T C Vs. REG TRANSPORT AUTHORITY ANANTHAPUR
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February 9, 2009 |
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A SUBAIR Vs. STATE OF KERALA
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May 26, 2009 |
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A U KURESHI Vs. HIGH COURT OF GUJARAT
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January 27, 2009 |
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A U SUKUMARAN Vs. N S D RAJU
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January 9, 2009 |
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A VENKATAKRISHNAN Vs. STATE OF TAMIL NADU
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February 19, 2009 |
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AASARI KRISHNA MURTHY @ KRISHNA Vs. STATE OF A. P.
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August 6, 2009 |
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ABBAS AHMAD CHOUDHARY Vs. STATE OF ASSAM
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November 25, 2009 |
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ABBAS KHAN Vs. CENTRAL BUREAU OF NARCOTICS
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January 14, 2009 |
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ABDUL RAHIM Vs. ABDUL ZABAR
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March 6, 2009 |
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ABDUL REHMAN SHORA Vs. STATE OF J AND K
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January 7, 2009 |
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ABDULWAHAB ABDULMAJID BALOCH Vs. STATE OF GUJARAT
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March 23, 2009 |
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ABHIMANYU DASS JAIN Vs. BOARD OF REVENUE
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March 6, 2009 |
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ABID Vs. STATE OF U P
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July 7, 2009 |
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ABUTHAGIR Vs. STATE
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May 8, 2009 |
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ABUZAR HOSSAIN ALIAS GULAM HOSSAIN Vs. STATE OF WEST BENGAL
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November 10, 2009 |
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ACADEMY OF GENERAL EDUCATION MANIPAL Vs. B MALINI MALLYA
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January 23, 2009 |
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ACTION COMMITTEE UN AIDED PVT SCHOOLS Vs. DIRECTOR EDUCATION DELHI
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August 7, 2009 |
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ADARSH GINNING AND PRESSING FACTORY Vs. STATE OF MAHARASHTRA
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April 6, 2009 |
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ADDISON AND CO LTD Vs. STATE OF KARNATAKA
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February 26, 2009 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HCL TECHNOLOGIES LTD.
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September 7, 2009 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HCL TECHNOLOGIES LIMITED
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August 17, 2009 |
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ADMINISTRATIVE OFFICER Vs. KAGAL TALUKA KALA KRIDA
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January 5, 2009 |
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AHMED ALI Vs. STATE OF TRIPURA
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April 29, 2009 |
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AHMED HUSSEIN VALI MOHAMMED SAIYED Vs. STATE OF GUJARAT
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May 12, 2009 |
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AHMMADSAHB ABDUL MILA Vs. BIBIJAN
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April 1, 2009 |
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AI CHAMPDANY INDUSTRIES LIMITED Vs. OFFICIAL LIQUIDATOR
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February 19, 2009 |
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AIR INDIA LTD Vs. JET AIRWAYS INDIA LTD
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July 14, 2009 |
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AIRPORTS AUTHORITY OF INDIA Vs. RAJEEV RATAN PANDEY
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August 17, 2009 |
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AJAB SINGH Vs. ANTRAM
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February 3, 2009 |
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AJAY KUMAR Vs. UNION OF INDIA
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May 14, 2009 |
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AJAY LAWANIA Vs. SHOBHNA DUBEY
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September 11, 2009 |
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AJAYA KUMAR DAS Vs. STATE OF ORISSA
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July 13, 2009 |
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AJAYA KUMAR DAS Vs. STATE OF ORISSA
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July 31, 2009 |
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AJOY KUMAR GHOSE Vs. STATE OF JHARKHAND
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March 18, 2009 |
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AKBAR SHEIKH Vs. STATE OF WEST BENGAL
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May 5, 2009 |
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AKHTAR Vs. STATE OF UTTARANCHAL
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April 9, 2009 |
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AKHTAR ALAM ALIAS AKTARUL SHEIKH Vs. STATE OF WEST BENGAL
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May 5, 2009 |
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AKULA VENKATA SURYA PRAKASH ALIAS BABI Vs. PUBLIC PROSECUTOR HIGH COURT A P
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May 5, 2009 |
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ALAGARSAMY Vs. STATE
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October 22, 2009 |
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ALAGARSAMY Vs. STATE
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October 23, 2009 |
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ALAY KUMAR GANGULY Vs. SUKUMAR MUKHERJEE
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July 7, 2009 |
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ALEX ENTERPRISES Vs. UNION OF INDIA
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March 5, 2009 |
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ALISTAIR Vs. STATE OF TAMIL NADU
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February 5, 2009 |
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ALKAPURI CO OPERATIVE HOUSING Vs. JAYANTIBHAI NAGINBHAI
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January 9, 2009 |
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ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. L K TRIPATHI
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April 1, 2009 |
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ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. SURINDER KUMAR DHAWAN
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February 18, 2009 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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April 28, 2009 |
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ALLAHABAD BANK Vs. MANOJ KHANNA
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August 3, 2009 |
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December 15, 2009 |
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September 8, 2009 |
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ALOK MISHRA Vs. GARIMA MISHRA
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February 27, 2009 |
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AMALENDU PAL ALIAS JHANTU Vs. STATE OF WEST BENGAL
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November 11, 2009 |
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AMAR NATH SHUKLA Vs. STATE OF UTTARANCHAL
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August 11, 2009 |
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AMARENDRA KUMAR PAUL Vs. MAYA PAUL
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August 4, 2009 |
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AMARJEET SINGH Vs. DEVI RATAN
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November 18, 2009 |
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AMARJIT SINGH Vs. STATE OF HARYANA
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November 18, 2009 |
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March 31, 2009 |
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AMIN KHAN Vs. STATE OF RAJASTHAN
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February 25, 2009 |
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March 6, 2009 |
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AMITA Vs. UDAY SINGH
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May 14, 2009 |
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AMLAN JYOTI BOROOAH Vs. STATE OF ASSAM
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January 23, 2009 |
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August 24, 2009 |
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July 21, 2009 |
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February 20, 2009 |
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ANGANA Vs. STATE OF RAJASTHAN
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February 6, 2009 |
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ANIL ARI Vs. STATE OF WEST BENGAL
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February 9, 2009 |
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September 10, 2009 |
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August 4, 2009 |
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ANIL KUMAR JAIN Vs. MAYA JAIN
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September 1, 2009 |
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July 31, 2009 |
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August 20, 2009 |
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April 15, 2009 |
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April 17, 2009 |
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ANJAN KUMAR BANERJEE Vs. STATE OF WEST BENGAL
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February 20, 2009 |
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ANKUSH MARUTI SHINDE Vs. STATE OF MAHARASHTRA
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April 30, 2009 |
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April 21, 2009 |
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February 25, 2009 |
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January 9, 2009 |
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January 23, 2009 |
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March 23, 2009 |
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January 27, 2009 |
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January 27, 2009 |
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January 16, 2009 |
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April 30, 2009 |
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August 7, 2009 |
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May 11, 2009 |
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July 24, 2009 |
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February 6, 2009 |
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September 9, 2009 |
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December 10, 2009 |
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ARUL AND CO. Vs. STATE OF TAMIL NADU
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April 21, 2009 |
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October 27, 2009 |
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ARULVELU Vs. STATE
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October 7, 2009 |
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ARUMARAJ DEVADHAS Vs. K. SUNDARAM NADAR
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April 16, 2009 |
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ARUN Vs. STATE OF MAHARASHTRA
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March 16, 2009 |
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May 6, 2009 |
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October 5, 2009 |
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May 1, 2009 |
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ASHABAI MACHINDRA ADHAGALE Vs. STATE OF MAHARASHTRA
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February 12, 2009 |
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ASHOK DARBARI CHAIRMAN CHATTISGARH PUBLIC SERVICE COMMISSION Vs. STATE CHHATTISGARH
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July 8, 2009 |
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ASHOK IRON WORKS PVT LTD Vs. H V BALACHANDRA
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February 9, 2009 |
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ASHOK K JHA Vs. GARDEN SILK MILLS
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August 28, 2009 |
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ASHOK KUMAR Vs. VED PRAKASH
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December 17, 2009 |
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ASHOK KUMAR Vs. STATE OF U P
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February 3, 2009 |
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ASHOK KUMAR MITTAL Vs. RAM KUMAR GUPTA
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January 9, 2009 |
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November 6, 2009 |
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January 16, 2009 |
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ASHOK SHARMA Vs. RAM ADHAR SHARMA
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February 11, 2009 |
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ASHOK SINGH Vs. STATE OF U P
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September 18, 2009 |
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ASIAN TECHS LTD Vs. UNION OF INDIA
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September 7, 2009 |
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ASIT KUMAR KAR Vs. STATE OF WEST BENGAL
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January 21, 2009 |
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ASSAM STATE TEXT BOOK PRODUCTION AND PUBLICATION CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 20, 2009 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. HARICHAND
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October 23, 2009 |
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October 9, 2009 |
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July 27, 2009 |
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March 27, 2009 |
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March 31, 2009 |
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ATTAR SINGH Vs. UNION OF INDIA
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August 4, 2009 |
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ATUL COMMODITIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
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February 24, 2009 |
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November 24, 2009 |
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July 16, 2009 |
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April 15, 2009 |
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April 13, 2009 |
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August 12, 2009 |
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February 18, 2009 |
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March 27, 2009 |
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February 27, 2009 |
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AZHAR SULTANA Vs. B RAJAMANI
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February 17, 2009 |
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September 16, 2009 |
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B MAYURI Vs. GOVT OF INDIA
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July 9, 2009 |
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B V SMITHA RANI Vs. M K GIRISH
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July 20, 2009 |
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March 25, 2009 |
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January 23, 2009 |
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April 15, 2009 |
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May 29, 2009 |
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December 15, 2009 |
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February 11, 2009 |
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July 7, 2009 |
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October 7, 2009 |
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September 2, 2009 |
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November 24, 2009 |
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May 14, 2009 |
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August 6, 2009 |
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September 16, 2009 |
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May 8, 2009 |
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May 5, 2009 |
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December 2, 2009 |
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September 9, 2009 |
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July 7, 2009 |
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April 15, 2009 |
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May 8, 2009 |
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May 6, 2009 |
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November 6, 2009 |
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August 21, 2009 |
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January 6, 2009 |
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March 31, 2009 |
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March 4, 2009 |
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January 20, 2009 |
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March 17, 2009 |
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September 9, 2009 |
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October 27, 2009 |
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February 25, 2009 |
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April 16, 2009 |
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April 28, 2009 |
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March 17, 2009 |
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May 8, 2009 |
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March 27, 2009 |
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August 12, 2009 |
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June 29, 2009 |
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May 14, 2009 |
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December 8, 2009 |
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October 7, 2009 |
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January 20, 2009 |
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October 9, 2009 |
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January 27, 2009 |
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April 28, 2009 |
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May 5, 2009 |
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October 20, 2009 |
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March 23, 2009 |
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August 12, 2009 |
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December 16, 2009 |
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August 4, 2009 |
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May 8, 2009 |
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February 25, 2009 |
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January 16, 2009 |
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December 3, 2009 |
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May 6, 2009 |
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May 29, 2009 |
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May 5, 2009 |
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November 4, 2009 |
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July 7, 2009 |
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August 20, 2009 |
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August 12, 2009 |
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May 15, 2009 |
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August 3, 2009 |
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January 9, 2009 |
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December 4, 2009 |
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September 18, 2009 |
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May 6, 2009 |
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December 11, 2009 |
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July 27, 2009 |
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March 31, 2009 |
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August 7, 2009 |
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October 22, 2009 |
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August 10, 2009 |
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February 18, 2009 |
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August 11, 2009 |
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April 16, 2009 |
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August 28, 2009 |
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January 23, 2009 |
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April 28, 2009 |
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December 17, 2009 |
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March 5, 2009 |
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September 17, 2009 |
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July 28, 2009 |
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September 4, 2009 |
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April 15, 2009 |
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February 13, 2009 |
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April 24, 2009 |
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April 15, 2009 |
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May 5, 2009 |
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March 19, 2009 |
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August 4, 2009 |
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March 5, 2009 |
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September 2, 2009 |
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May 15, 2009 |
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November 11, 2009 |
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May 5, 2009 |
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January 7, 2009 |
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September 18, 2009 |
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December 1, 2009 |
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January 7, 2009 |
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April 8, 2009 |
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February 13, 2009 |
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January 12, 2009 |
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May 28, 2009 |
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July 31, 2009 |
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March 4, 2009 |
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BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
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January 28, 2009 |
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C B I Vs. V K BHUTIANI
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August 11, 2009 |
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C B I NEW DELHI Vs. ABHISHEK VERMA
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May 6, 2009 |
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C ELUMALAI Vs. A G L IRUDAYARAJ
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March 20, 2009 |
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C I T DELHI Vs. ATUL MOHAN BINDAL
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August 24, 2009 |
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C K PRAHALADA Vs. STATE OF KARNATAKA
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May 6, 2009 |
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C K SASANKAN Vs. DHANALAKSHMI BANK LTD
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February 27, 2009 |
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C M GIRISH BABU Vs. CBI COCHIN
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February 24, 2009 |
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C N MALLA Vs. STATE OF JAMMU AND KASHMIR
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August 24, 2009 |
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C NANDINI Vs. J HARSHA
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July 13, 2009 |
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C P SREEKUMAR Vs. S RAMANUJAM
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May 1, 2009 |
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C R NAGARAJA SHETTY Vs. SPECIAL LAND ACQUISITION OFFICER
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February 24, 2009 |
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C VENKAT REDDY Vs. UNION OF INDIA
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May 8, 2009 |
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C.B.I, NEW DELHI Vs. ABHISHEK VERMA
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June 6, 2009 |
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CANARA BANK Vs. DAMODAHAR GOVIND IDOORKAR
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March 18, 2009 |
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CAPT AMARINDER SINGH Vs. PRAKASH SINGH BADAL
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May 14, 2009 |
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CARPENTER CLASSIC EXIM P LTD Vs. COMMNR OF CUSTOMS
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February 12, 2009 |
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CC PREVENTIVE AMRITSAR Vs. MALWA INDUSTRIES LTD
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February 12, 2009 |
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CELINA COELHO PEREIRA Vs. ULHAS MAHABALESHWAR KHOLKAR
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October 30, 2009 |
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CENTRAL BANK OF INDIA Vs. STATE OF KERALA
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February 27, 2009 |
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CENTRAL BUREAU OF IINVESTIGATION Vs. ABU SALEM ANSARI
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February 6, 2009 |
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CENTRAL BUREAU OF INVESTIGATION Vs. A RAVISHANKAR PRASAD
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May 15, 2009 |
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CENTRAL ELECTRICITY REGULATORY COMMISSION Vs. GAJENDRA HALDEA
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April 9, 2009 |
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CENTRE FOR ENVIRONMENTAL LAW Vs. UNION OF INDIA
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April 2, 2009 |
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CENTRE FOR ENVIRONMENTAL LAW, WORLD WIDE FUND INDIA Vs. UNION OF INDIA
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August 11, 2009 |
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CENTURY TEXTILES INDUSTRIES Vs. DEEPAK JAIN
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March 20, 2009 |
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CENTURY TEXTILES INDUSTRIES LTD. Vs. DEEPAK JAIN AND ANR.
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July 31, 2009 |
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CESE LTD Vs. GAJENDRA HALDEA
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April 9, 2009 |
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CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED Vs. MUKUL KUMAR CHOUDHURI
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August 24, 2009 |
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CHAIRMAN D A RANI LAKSHMI BAI K G BANK Vs. JAGDISH SHARAN VARSHNEY
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March 26, 2009 |
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CHAIRMAN GANGA YAMUNA GRAMIN BANK Vs. DEVI SAHAI
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February 12, 2009 |
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CHALLAMMA Vs. TILAGA
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July 31, 2009 |
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CHAMAN LAL Vs. STATE OF PUNJAB
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March 31, 2009 |
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CHAMAN LAL SINGHAL Vs. HARYANA URBAN DEVELOPMENT
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February 9, 2009 |
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CHAMPABEN GOVINDBHAI Vs. POPATBHAI MANILAL
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July 31, 2009 |
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CHANCELLOR, GURU GHASIDAS Vs. SUDIEP SHRIVASTAVA
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April 27, 2009 |
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CHAND GUPTA Vs. STATE OF HIMACHAL PRADESH
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May 8, 2009 |
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CHANDRA RANGANATHAN Vs. COMMISSIONER OF INCOME TAX
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October 21, 2009 |
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CHANDRAKANT HARGOVINDAS SHAH Vs. DEPUTY COMMISSIONER OF POLICE
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May 5, 2009 |
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CHANDRASHEKHAR Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
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July 8, 2009 |
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CHANDRIKA PRASAD YADAV Vs. STATE OF BIHAR
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February 13, 2009 |
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CHARAN DASS Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY
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September 7, 2009 |
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CHAUDHARANA STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 8, 2009 |
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CHHOTALAL SAMJI Vs. INCOME TAX OFFICER
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April 30, 2009 |
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CHHOTANNEY Vs. STATE OF U P
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February 18, 2009 |
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CHHOTU Vs. STATE OF HARYANA
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November 9, 2009 |
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CHIEF ENGINEER OPERATION DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. MAUJ KHAN
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May 6, 2009 |
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CHIEF SOIL CONSERVATOR PUNJAB Vs. GURMAIL SINGH
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May 8, 2009 |
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CHIKKARANGAIAH Vs. STATE OF KARNATAKA
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September 2, 2009 |
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CHIMANBHAI JAGABHAI PATEL Vs. STATE OF GUJARAT
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March 16, 2009 |
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CHINNAPONNU Vs. STATE OF TAMIL NADU
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February 11, 2009 |
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CHINTAMANI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
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March 26, 2009 |
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CHITRESH KUMAR CHOPRA Vs. STATE GOVT OF NCT OF DELHI
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August 10, 2009 |
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CHITTARANJAN MIRDHA Vs. DULAL GHOSH
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May 8, 2009 |
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CHOUDHURY PARVEEN SULTANA Vs. STATE OF WEST BENGAL
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January 7, 2009 |
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CHRISTIAN MICA INDUSTRIES LTD Vs. VINAYAK MICA EXPORTS CO
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September 10, 2009 |
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CHUBA JAMIR Vs. STATE OF NAGALAND
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July 17, 2009 |
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CHUNDURI SIYA RAM KRISHNA Vs. REDDI RAVINDRA BABU
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March 25, 2009 |
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CIDCO Vs. VASUDHA GORAKHNATH MANDEVLEKAR
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May 15, 2009 |
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CITATION INFOWARES LIMITED Vs. EQUINOX CORPORATION
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April 20, 2009 |
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CITIZENS FOR JUSTICE Vs. STATE OF GUJARAT
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January 13, 2009 |
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CITY MONTESSORI SCHOOL Vs. STATE OF UTTAR PRADESH
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February 18, 2009 |
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CLINIQUE LABORATORIES LLC Vs. GUFIC P LIMITED
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June 15, 2009 |
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COAL LINKER Vs. COAL INDIA LTD
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September 7, 2009 |
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COLLECTOR OF GANJAM Vs. RAMESH CHANDER PADHI
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February 6, 2009 |
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COMMERCIAL AUTO SALES P LTD Vs. AUTO SALES PROPERTIES
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September 9, 2009 |
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COMMINR OF CUSTOMS PREVENTIVE Vs. AAFLOAT TEXTILES INDIA PVT LTD
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February 16, 2009 |
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COMMISIONER OF INCOME TAX DELHI Vs. WOODWARD GOVERNOR INDIA P LTD
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April 8, 2009 |
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COMMISSIONER NAGAR PARISHAD Vs. LABOUR COURT BHILWARA
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January 12, 2009 |
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COMMISSIONER OF CENTRAL Vs. ACCURATE METERS LTD
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March 3, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SKF INDIA LTD
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July 6, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UNI PRODUCTS I LTD
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September 8, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHARMINAR NON-WOVENS LIMITED
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September 8, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHAMPDANY INDUSTRIES LIMITED
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September 8, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FRITO LAY INDIA
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August 12, 2009 |
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. PARENTERAL DRUGS (I) LTD.
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March 31, 2009 |
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COMMISSIONER OF CENTRAL EXCISE GOA Vs. FUNSKOOL INDIA LTD
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November 12, 2009 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. HINDOOSTAN SPINNING AND WVG M LTD
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April 16, 2009 |
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COMMISSIONER OF CENTRAL EXCISE NAGPUR Vs. SHREE BAIDYANATH AYURVED BHAWAN LTD
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April 13, 2009 |
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COMMISSIONER OF CENTRAL EXICISE Vs. GRASIM INDUSTRIES LTD
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July 30, 2009 |
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COMMISSIONER OF CUS. Vs. GOA ISPAT LTD.
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July 17, 2009 |
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COMMISSIONER OF CUSTOM AMRITSAR Vs. AJAY KUMAR
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May 8, 2009 |
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COMMISSIONER OF CUSTOMS Vs. COMPETENT BUSINESS MACHINES
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March 3, 2009 |
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COMMISSIONER OF CUSTOMS Vs. EUROASIA GLOBAL
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March 23, 2009 |
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COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. HARI PRASAD AGARWAL
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November 22, 2009 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCIES Vs. HONGO INDIA P LTD
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March 27, 2009 |
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COMMISSIONER OF INCOME TAX Vs. LARSEN AND TOUBRO LTD
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January 21, 2009 |
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COMMISSIONER OF INCOME TAX Vs. GUPTA GLOBL EXIM
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May 6, 2009 |
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COMMISSIONER OF INCOME TAX Vs. GREENWORLD CORPORATION
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May 6, 2009 |
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COMMISSIONER OF INCOME TAX Vs. T. V. S. SEWING NEEDLES LIMITED
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January 30, 2009 |
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COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPORATION
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March 16, 2009 |
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COMMISSIONER OF INCOME TAX Vs. SAKTHI TEXTILES LTD.
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July 17, 2009 |
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COMMISSIONER OF INCOME TAX Vs. LAKSHMI SARASWATHI (ARMI) (P.) LTD.
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October 23, 2009 |
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COMMISSIONER OF INCOME TAX Vs. TEXTOOL COMPANY LTD.
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September 9, 2009 |
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COMMISSIONER OF INCOME TAX Vs. SRI MANGAYARKARASI MILLS P LTD
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July 21, 2009 |
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COMMISSIONER OF INCOME TAX Vs. MARUTI UDYOG LTD
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October 28, 2009 |
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COMMISSIONER OF INCOME TAX Vs. ALOM EXTRUSIONS LIMITED
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November 25, 2009 |
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COMMISSIONER OF INCOME TAX Vs. PFH MALL & RETAIL MANGT. (P) LTD.
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March 16, 2009 |
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COMMISSIONER OF INCOME TAX Vs. K. JAYAPRAKASH NARAYANAN
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February 27, 2009 |
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COMMISSIONER OF INCOME TAX Vs. H.E.G. LIMITED
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December 3, 2009 |
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COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TEXTILES
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November 3, 2009 |
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COMMISSIONER OF INCOME TAX FARIDABAD Vs. GHANSHYAM
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July 16, 2009 |
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COMMISSIONER OF INCOME TAX KANPUR Vs. SAHARA INDIA SAVINGS AND INVESTMENT CORPORATION LTD
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November 24, 2009 |
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COMMISSIONER OF INCOME TAX NEW DELHI Vs. ELI LILLY AND COMPANY INDIA PVT LTD
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March 25, 2009 |
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COMMISSIONER OF INCOME TAX UDAIPUR Vs. MCDOWELL AND CO LTD
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May 8, 2009 |
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COMMISSIONER OF INCOME TAX, NAGPUR Vs. BABA SAHEB KEDAR G & P CO-OPERATIVE SOCIETY LTD.
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December 3, 2009 |
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COMMISSIONER OF INCOME TAX, SALEM Vs. SUGAVANEESHWARA SPG. MILLS LTD.
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November 16, 2009 |
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COMMISSIONER OF INCOME TAX, SHIMLA Vs. BILASPUR DISTRICT TRUCK OPERATORS
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March 16, 2009 |
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COMMISSIONER OF INCOME TAX, UDAIPUR, RAJASTHAN Vs. UDAIPUR DISTILLARY COMPANY LTD.
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May 8, 2009 |
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COMMNR OF CENTRAL EXCISE Vs. GUJARAT NARMADA FERTILIZERS CO LTD
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August 17, 2009 |
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COMMNR OF CENTRAL EXCISE BHAVNAGAR Vs. ULTRA TECH CEMENT LTD
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August 17, 2009 |
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COMMNR OF INCOME TAX Vs. RAJIV BHATARA
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February 19, 2009 |
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COMMNR. OF CENTRAL EXCISE Vs. DAISY TRADING CORPORATION
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March 16, 2009 |
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COMMNR. OF INCOME TAX Vs. I.T.I. LTD.
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January 21, 2009 |
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COMMR OF INCOME TAX Vs. DOOM DOOMA INDIA LTD
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February 18, 2009 |
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COMMR OF INCOME TAX-IV Vs. B SURESH
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March 3, 2009 |
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COMMR. OF INCOME TAX-I, NEW DELHI Vs. VATIKA TOWNSHIP P. LTD
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January 6, 2009 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
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August 24, 2009 |
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CONTROLLER OF ESTATE DUTY KERALA Vs. NALINI V SARAF
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November 25, 2009 |
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CSANGO Vs. UNION BANK OF INDIA
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April 13, 2009 |
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D D A Vs. MAHENDER SINGH
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March 20, 2009 |
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D D A Vs. RAJENDRA SINGH
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July 30, 2009 |
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D D VAISHNAV Vs. STATE OF M P
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January 27, 2009 |
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D JAYANA Vs. STATE OF KARNATAKA
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May 6, 2009 |
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D K GANESH BABU Vs. STATE OF TAMIL NADU
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November 30, 2009 |
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D M PREMKUMARI Vs. DIVISIONAL COMMISSIONER
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February 9, 2009 |
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D P KESARI Vs. BOARD OF DIRECTOR OF ALLHABAD AGRICULTURAL INSTITUTE
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February 6, 2009 |
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D RAMAKRISHNAN Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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July 27, 2009 |
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D SHANMUKHA SUNDARAMMA Vs. D SUNEEETHA
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February 9, 2009 |
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D VENKATASUBRAMANIAM Vs. M K MOHAN KRISHNAMACHARI
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September 14, 2009 |
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D. B. GOHIL Vs. UNION OF INDIA
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November 24, 2009 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. BACHAN SINGH
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July 30, 2009 |
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DAKSHINAMURTHY Vs. B K DAS I A S
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November 3, 2009 |
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DALBIR SINGH Vs. STATE OF U P
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February 3, 2009 |
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DALEL SINGH Vs. STATE OF HARYANA
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October 7, 2009 |
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DALIP BABULAL TAPADIA Vs. STATE OF MAHARASHTRA
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April 9, 2009 |
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DALIP KAUR Vs. JAGNAR SINGH
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July 7, 2009 |
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DALIP SINGH Vs. STATE OF U P
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December 3, 2009 |
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DAMMU SREENU Vs. STATE OF A P
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May 28, 2009 |
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DAMODHAR Vs. SECRETARY, INDUSTRIAL, ENERGY
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April 27, 2009 |
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DARIA LINO D'SA DIAS Vs. ANTHONY D'SA
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July 24, 2009 |
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DASHRATH RAO KATE Vs. BRIJ MOHAN SRIVASTAVA
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November 3, 2009 |
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DASHRATH RAO KATE Vs. BRIJ MOHAN SRIVASTAVA
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October 3, 2009 |
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DATTARAM DEU DESAI Vs. NIRAKAR DEVASTHAN
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July 14, 2009 |
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DAUNA DEVI Vs. STATE OF BIHAR
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April 29, 2009 |
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DAWALSAB Vs. KHAJASAB
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July 15, 2009 |
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DAYA SHANKAR Vs. STATE OF M P
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January 20, 2009 |
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DCM LIMITED Vs. COMMISSIONER OF SALES TAX
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February 27, 2009 |
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DEEN DAYAL Vs. STATE OF U P
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January 7, 2009 |
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DEEPAK KUMAR BANSAL Vs. UNION OF INDIA
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February 17, 2009 |
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DELHI DEVELOPMENT AUTHORITY Vs. JITENDER PAL BHARDWAJ
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October 9, 2009 |
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DELHI GATE AUTO SERVICE STATION Vs. B P C L AGRA
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May 25, 2009 |
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DELTA AIR LINES, INC. Vs. HARESH BABUBHAIDARUWALLA
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November 11, 2009 |
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DELTA ENGINEERS Vs. STATE OF GOA
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April 22, 2009 |
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DEOMUNI SHARMA Vs. STATE OF JHARKHAND
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May 26, 2009 |
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DESIGNATED AUTHORITY MINISTRY OF COMMERCE AND INDUSTRY Vs. INDIAN METALS AND FERRO ALLOYS LTD
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January 27, 2009 |
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DESIYA MURPOKKU DRAVIDA KAZHAGAM Vs. ELECTION COMMISSION OF INDIA
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March 27, 2009 |
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DESTRUCTION OF PUBLIC AND PRIVATE PROPERITES Vs. STATE OF A P
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April 16, 2009 |
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DEVAKI ANTHARJANAM Vs. SREEDHARAN NAMBOODIRI
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July 7, 2009 |
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DEVENDRA Vs. STATE OF U P
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May 6, 2009 |
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DEVI PRASAD & ORS. Vs. VISHWA NATH PRASAD & ORS.
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July 20, 2009 |
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DEVINENI TIRUPATHIRAYUDU Vs. SURAPANENI SURAMMA
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March 30, 2009 |
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DHANAPAL Vs. STATE
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September 1, 2009 |
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DHANNU ALIAS DHANNA Vs. STATE OF MADHYA PRADESH
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August 12, 2009 |
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DHANPAL BALU LHAWALE Vs. ADAGOUDA NEMAGOUDA PATIL
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May 1, 2009 |
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DHARAM DEO NARAYAN SINGH Vs. STATE OF JHARKHAND
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April 17, 2009 |
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DHARAM DEO NARAYAN SINGH Vs. STATE OF JHARKHAND
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March 17, 2009 |
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DHARMESHBHAI VASUDEVBHAI Vs. STATE OF GUJARAT
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May 5, 2009 |
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DHUK SINGH Vs. STATE OF RAJASTHAN
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February 9, 2009 |
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DILIP KUMAR GARG Vs. STATE OF U P
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March 3, 2009 |
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DILIP PREMNARAYAN TIWARI Vs. STATE OF MAHARASHTRA
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December 10, 2009 |
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DINA NATH ALIAS DAULAT Vs. STATE OF HIMACHAL PRADESH
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April 23, 2009 |
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DINESH INTERNATIONAL LIMITED Vs. UNION OF INDIA
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December 18, 2009 |
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DINESH KUMAR SINHA Vs. STATE OF JHARKHAND
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May 15, 2009 |
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DINESH KUMAR SRIVASTAV Vs. SWATI SINHA
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October 19, 2009 |
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DINKAR SRIDHAR TAMHANKAR Vs. BHALCHANDRA SADASHIV KAVADI
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July 14, 2009 |
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DIPALI DEY Vs. MIRA DAS
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July 14, 2009 |
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DIR CENT MARINE FISHERIES RES INST Vs. A KANAKKAN
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May 5, 2009 |
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DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. D P SINGH
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December 16, 2009 |
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DIRECTOR FISHERIES TERMINAL DIVISION Vs. BHIKUBHAI MEGHAJIBHAI CHAVDA
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November 9, 2009 |
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DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION Vs. BHARATI BANERJEE
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December 17, 2009 |
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DIRECTOR OF INCOME TAX (INV.) Vs. S.R. BATLIBOI AND CO.
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August 17, 2009 |
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DIVISIONAL DIRECTOR, AWADH FOREST Vs. INSYATULLAH SIDDIQI
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July 6, 2009 |
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DIVISIONAL MANAGER O I CO LTD Vs. TARGET PLYWOOD INDUSTRIES LTD
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July 7, 2009 |
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DIVISIONAL MANAGER RAJASTHAN S R T C Vs. KAMRUDDIN
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May 12, 2009 |
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DIVYA DARSHANA Vs. GOMA RAM
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September 29, 2009 |
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DIWAKAR PRAKASH MISHRA Vs. SHREE KANT MISHRA
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February 16, 2009 |
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DIWANI RAM Vs. STATE OF UTTARAKHAND
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July 29, 2009 |
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DIWANIRAM Vs. STATE OF UTTARAKHAND
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July 19, 2009 |
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DLF POWER LIMITED Vs. CENTRAL COALFIELDS LTD
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April 1, 2009 |
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DORAI @ MARIAPPAN Vs. STATE OF TAMIL NADU
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July 20, 2009 |
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DR. B.N. HOSPITAL AND N. HOSPITAL RES. CENTRE Vs. COMMISSIONER OF CUSTOMS, MUMBAI
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April 8, 2009 |
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DUBARIA Vs. HAR PRASAD
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September 10, 2009 |
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DULAL CHOUDHARY Vs. HIRAK ROY CHOWDHURY
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April 21, 2009 |
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DULARI EXPORTS LTD Vs. H S I D C LTD
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July 16, 2009 |
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DWARIKA PRASAD Vs. NIRMALA
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December 17, 2009 |
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DWARIKA PRASAD Vs. RAMESHWAR DAYAL KHANDELWAL
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December 17, 2009 |
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DWARKA NATH ACOOTI Vs. DULAT CHANDRA BAYEN
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January 6, 2009 |
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DY COLLECTOR LAND ACQUISITION Vs. MADHUBAI GOBARBHAI
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July 29, 2009 |
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E I C M EXPORTS LTD Vs. SOUTH INDIAN CORPN AGENCIES LTD
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July 21, 2009 |
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E.K. LINGAMURTHY Vs. SETTLEMENT COMMISSION (INCOME TAX AND WEALTH TAX)
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January 22, 2009 |
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EASTERN COALFIELDS LTD Vs. SANJAY TRANSPORT AGENCY
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May 22, 2009 |
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ECE INDUSTRIES LIMITED Vs. S P REAL ESTATE DEVELOPERS P LTD
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August 6, 2009 |
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EDGER FERUS Vs. ABRAHAM ITTYCHERIA
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November 4, 2009 |
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EDUKANTI KISTAMMA Vs. S VENKATAREDDY
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December 3, 2009 |
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EERATI LAXMAN Vs. STATE OF A P
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January 23, 2009 |
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EHSON BEG Vs. MOHD YASEEN BEG
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January 30, 2009 |
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ELECTRICALMANUFACTURING COMPANY Vs. POWER GRID CORPORATION OF INDIA
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February 9, 2009 |
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ELIAMMA Vs. STATE OF KARNATAKA
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February 11, 2009 |
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ELIAS Vs. CHERIAN
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May 18, 2009 |
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EMPLOYEES STATE INSURANCE Vs. BHAKRA BEAS MANAGEMENT BOARD
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September 17, 2009 |
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ESTATE MANAGER M P HOUSING BOARD Vs. RAJESH KUMAR GUPTA
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April 16, 2009 |
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ESTERN COALFIELD LTD Vs. ANIL BADYAKAR
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May 15, 2009 |
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EXECUTIVE DIRECTOR WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. ARDHENDU SEKHAR BALA
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November 13, 2009 |
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EXECUTIVE ENGINEER Vs. KARTAR SINGH
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March 23, 2009 |
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EXPOSURE INSURANCE SERVICES LIMITED Vs. LARSEN AND TOUBRO LIMITED
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March 21, 2009 |
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FAKKIRAPPA BASAPPA BHAIRAPPANAVAR Vs. H F BHAIRAPPANAVAR
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March 31, 2009 |
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FARIDABAD GAS POWER PROJECT NTPC LTD Vs. OMPRAKASH
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February 5, 2009 |
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FARIDAN Vs. STATE OF U P
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November 9, 2009 |
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FATEH CHAND Vs. STATE OF HARYANA
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May 29, 2009 |
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FEROZE VARUN GANDHI Vs. DIST. MAGISTRATE PILIBHIT
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April 16, 2009 |
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FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. REGIONAL DIRECTOR ESIC
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August 20, 2009 |
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FGP LTD Vs. SALEH HOOSEINI DOCTOR
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September 15, 2009 |
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FIDA HUSSAIN BOHRA Vs. STATE OF MAHARASHTRA
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March 3, 2009 |
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FIFTH AVENUE Vs. COMMISSIONER OF INCOME TAX
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April 9, 2009 |
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FIXITY PACKAGING INDUSTRIES P LTD Vs. UDYEN JAIN
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August 6, 2009 |
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FIXITY PACKAGING INDUSTRIES PVT LTD Vs. SPL RECOVERY OFFICER K U COOP BK LD
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August 6, 2009 |
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FIZA DEVELOPERS AND INTER TRADE P LTD Vs. AMCI I PVT LTD
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July 27, 2009 |
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January 20, 2009 |
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FOOD CORPN OF INDIA Vs. ASHIS KUMAR GANGULY
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May 12, 2009 |
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FOOD CORPORATION OF INDIA Vs. SUKH DEO PRASAD
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March 24, 2009 |
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FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
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August 21, 2009 |
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FOOD CORPORATION OF INDIA Vs. RAJA RAM
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April 17, 2009 |
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FOODWORLD SUPER MARKETS LTD Vs. H SUJAN SINGH
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April 13, 2009 |
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FORWARD SEAMEN UNION OF INDIA Vs. UNION OF INDIA
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March 5, 2009 |
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FULENA SINGH Vs. VIJAY KUMAR SINGH
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February 5, 2009 |
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G JAYALAKSHMI Vs. ARULMIGHU PAZKHIKANCHIYA VINAYAGAR AND ITS TEMPLE
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July 28, 2009 |
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G RAMCHANDRA REDDY AND CO Vs. UNION OF INDIA
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April 15, 2009 |
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G S IQBAL Vs. K M KHADAR
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March 19, 2009 |
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G SEKAR Vs. GEETHA
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April 15, 2009 |
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G SOMESHWAR RAO Vs. SAMINENI NAGESHWAR RAO
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July 29, 2009 |
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G SURYAKUMARI Vs. B CHANDRAMOULI
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December 18, 2009 |
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August 11, 2009 |
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August 6, 2009 |
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February 12, 2009 |
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GAJARA VISHNU GOSAVI Vs. PRAKASH NANASAHED KAMBLE
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September 16, 2009 |
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GAJULA SURYA PRAKASARAO Vs. STATE OF ANDHRA PRADESH
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November 10, 2009 |
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GAMINI BALA KOTESWARA RAO Vs. STATE OF A P
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August 19, 2009 |
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GAMPARAI HRUDAYARAJU Vs. STATE OF A P
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April 16, 2009 |
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July 7, 2009 |
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GANGAI VINAYAGAR TEMPLE Vs. MEENAKASHI AMMAL
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September 3, 2009 |
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July 6, 2009 |
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April 15, 2009 |
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November 10, 2009 |
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GE INDIA TECHNOLOGY CEN. (P.) LTD. Vs. CIT
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December 18, 2009 |
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May 4, 2009 |
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February 6, 2009 |
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September 1, 2009 |
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May 15, 2009 |
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November 17, 2009 |
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December 2, 2009 |
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April 29, 2009 |
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July 16, 2009 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. RISHI LAL CHAWLA
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April 30, 2009 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA PANDIYA
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January 29, 2009 |
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GHAZIABAD DEVELOPMENT AUTHORITY ETC. Vs. UNION OF INDIA (UOI) AND ANR.
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May 12, 2009 |
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GHULAM RASOOL LONE Vs. STATE OF J AND K
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July 16, 2009 |
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GIMIK PIOTR Vs. STATE OF TAMIL NADU
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November 13, 2009 |
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February 2, 2009 |
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GIRDHAR KUMAR DADHICH Vs. STATE OF RAJASTHAN
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January 23, 2009 |
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July 24, 2009 |
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GIRISH CHANDRA AGGARWAL Vs. RAMESH PRASAD
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May 14, 2009 |
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GIRISHBHAI DAHYABHAI SHAH Vs. C C JANI
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July 31, 2009 |
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May 11, 2009 |
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GOA FOUNDATION Vs. FOMENTO RESORTS AND HOTELS LTD
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January 20, 2009 |
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GOA FOUNDATION Vs. UNION OF INDIA
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September 18, 2009 |
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GODAVARMAN THIRUMALPAD T. N. Vs. UNION OF INDIA
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August 21, 2009 |
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GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
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October 30, 2009 |
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February 6, 2009 |
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March 18, 2009 |
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GOLI BHASKARA RAO Vs. REDDY VENKATESWASRA RAO
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October 23, 2009 |
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March 27, 2009 |
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February 13, 2009 |
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GOPIKA CHANDRABHUSHAN SARAN Vs. XLO INDIA LTD
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February 13, 2009 |
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May 14, 2009 |
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July 22, 2009 |
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April 6, 2009 |
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GOVINDARAJU Vs. STATE OF KARNATAKA
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May 21, 2009 |
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May 29, 2009 |
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GOVT OF A P Vs. P CHANDRA MOULI
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April 16, 2009 |
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GOVT OF NCT OF DELHI Vs. ALL INDIA YOUNG LAWYERS ASSOCIATION
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January 29, 2009 |
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GRAM PANCHAYAT UGRA KHERI Vs. STATE OF HARYANA
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July 7, 2009 |
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February 27, 2009 |
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October 20, 2009 |
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July 31, 2009 |
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GULAB CHAND PUKHRAJ Vs. R B JINENDER RAJ
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August 27, 2009 |
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April 15, 2009 |
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December 2, 2009 |
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March 16, 2009 |
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GURCHARAN SINGH GREWAL Vs. PUNJAB STATE ELECTRICITY BOARD
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January 9, 2009 |
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GURIA SWAYAM SEVI SANSTHAN Vs. STATE OF U P
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July 31, 2009 |
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August 7, 2009 |
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September 14, 2009 |
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April 28, 2009 |
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August 25, 2009 |
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May 6, 2009 |
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March 18, 2009 |
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GYANMATI YADAV Vs. RAM SAGAR YADAV
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September 11, 2009 |
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H B BASAVARAJ Vs. CANARA BANK
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October 28, 2009 |
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H LATHAKUMARI Vs. VAMANAPURAM BLOCK PANCHAYAT
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July 7, 2009 |
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H P VEDAVYASACHAR Vs. SHIVSHANKARA
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August 3, 2009 |
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H V NIRMALA Vs. KARNATAKA STATE FINANCIAL CORPORATION
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May 8, 2009 |
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March 30, 2009 |
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August 13, 2009 |
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HAMIDBHAI AZAMBHAI MALIK Vs. STATE OF GUJARAT
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January 12, 2009 |
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March 17, 2009 |
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March 31, 2009 |
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January 27, 2009 |
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January 13, 2009 |
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July 29, 2009 |
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HARI Vs. STATE OF MAHARASHTRA
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March 23, 2009 |
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HARI RAM Vs. STATE OF RAJASTHAN
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May 5, 2009 |
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November 5, 2009 |
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HARMANPREET SINGH AHLUWALIA Vs. STATE OF PUNJAB
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May 5, 2009 |
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May 6, 2009 |
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HARPREET SINGH POPLI Vs. MANMEET KAUR POPLI
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November 10, 2009 |
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July 27, 2009 |
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August 27, 2009 |
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HARYANA FINANCIAL CORPORATION Vs. RAJESH GUPTA
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December 15, 2009 |
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July 22, 2009 |
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May 6, 2009 |
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May 5, 2009 |
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HARYANA STATE INDUSTRIAL DEV CORP Vs. SHAKUNTLA
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October 22, 2009 |
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HARYANA STATE INDUSTRIAL DEVELOPMENT CORPN. Vs. VEENA SHARMA
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July 16, 2009 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH HANS
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April 29, 2009 |
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HAWA SINGH Vs. STATE OF HARYANA
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January 16, 2009 |
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April 1, 2009 |
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September 8, 2009 |
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HAZURA SINGH (DEAD) THR L.R. Vs. GURDIAL SINGH & ORS.
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March 2, 2009 |
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HDFC BANK LTD Vs. J J MANNAN ALIAS J M JOHN PAUL
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December 16, 2009 |
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HEERALAL Vs. STATE OF M P
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March 16, 2009 |
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HEM SINGH ALIAS HEMU Vs. STATE OF HARYANA
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May 6, 2009 |
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HERCULES MECHANICAL WORKS Vs. WIRE ROPES ENGINEERING WORKERS UNION
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July 7, 2009 |
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HIDAYATKHAN BISMILLAKHAN PATHAN Vs. VAIJNATH
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May 5, 2009 |
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HIGH COURT OF DELHI Vs. A K MAHAJAN
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May 15, 2009 |
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HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. VEENA VERMA
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July 7, 2009 |
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February 3, 2009 |
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HIMMAT SUKHADEO WAHURWAGH Vs. STATE OF MAHARASHTRA
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May 1, 2009 |
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January 6, 2009 |
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HINDUSTAN COOP HOUSING Vs. REGISTRAR CO OPERATIVE
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February 12, 2009 |
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May 20, 2009 |
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May 8, 2009 |
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December 11, 2009 |
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April 8, 2009 |
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September 18, 2009 |
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HONGKONG AND SHANGHAI BANKING CORP LTD Vs. GOVERNMENT OF INDIA
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March 18, 2009 |
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HOTEL NEW NALANDA Vs. REGIONAL DIRECTOR E S I CORPORATION
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July 15, 2009 |
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January 14, 2009 |
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February 16, 2009 |
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March 3, 2009 |
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July 29, 2009 |
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December 2, 2009 |
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July 21, 2009 |
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July 7, 2009 |
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April 2, 2009 |
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March 24, 2009 |
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INDIAN HUME PIPE CO LTD Vs. STATE OF RAJASTHAN
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October 19, 2009 |
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April 9, 2009 |
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August 24, 2009 |
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May 5, 2009 |
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October 20, 2009 |
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July 6, 2009 |
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January 27, 2009 |
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August 18, 2009 |
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March 24, 2009 |
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March 6, 2009 |
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April 13, 2009 |
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November 9, 2009 |
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August 17, 2009 |
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March 24, 2009 |
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February 20, 2009 |
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November 5, 2009 |
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March 6, 2009 |
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February 12, 2009 |
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October 27, 2009 |
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March 20, 2009 |
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March 3, 2009 |
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July 14, 2009 |
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September 18, 2009 |
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March 19, 2009 |
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January 21, 2009 |
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May 14, 2009 |
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January 20, 2009 |
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March 6, 2009 |
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July 6, 2009 |
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October 27, 2009 |
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October 17, 2009 |
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May 4, 2009 |
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July 21, 2009 |
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March 19, 2009 |
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December 17, 2009 |
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October 28, 2009 |
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January 20, 2009 |
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January 19, 2009 |
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August 24, 2009 |
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November 23, 2009 |
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March 23, 2009 |
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May 6, 2009 |
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May 6, 2009 |
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November 6, 2009 |
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May 6, 2009 |
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July 10, 2009 |
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January 15, 2009 |
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August 26, 2009 |
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April 6, 2009 |
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August 4, 2009 |
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March 20, 2009 |
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May 13, 2009 |
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December 15, 2009 |
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November 5, 2009 |
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July 20, 2009 |
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July 7, 2009 |
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May 8, 2009 |
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May 5, 2009 |
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November 6, 2009 |
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February 11, 2009 |
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February 10, 2009 |
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May 11, 2009 |
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July 7, 2009 |
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January 13, 2009 |
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February 3, 2009 |
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March 5, 2009 |
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March 5, 2009 |
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February 27, 2009 |
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July 31, 2009 |
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April 2, 2009 |
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May 8, 2009 |
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July 10, 2009 |
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July 16, 2009 |
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December 2, 2009 |
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August 7, 2009 |
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February 25, 2009 |
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March 27, 2009 |
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April 15, 2009 |
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December 3, 2009 |
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July 6, 2009 |
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December 10, 2009 |
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December 2, 2009 |
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July 7, 2009 |
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May 8, 2009 |
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July 7, 2009 |
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April 27, 2009 |
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July 14, 2009 |
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February 5, 2009 |
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September 16, 2009 |
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March 30, 2009 |
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November 5, 2009 |
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December 10, 2009 |
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March 23, 2009 |
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April 27, 2009 |
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January 28, 2009 |
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February 11, 2009 |
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February 20, 2009 |
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March 27, 2009 |
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December 7, 2009 |
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March 6, 2009 |
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KAMALAVVA Vs. STATE OF KARNATAKA
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July 29, 2009 |
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KAMLA Vs. GAURAV KUMAR GUPTA
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April 28, 2009 |
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KAMLAKAR BHIMRO PATIL Vs. MAHARASHTRA INDUSTRIAL DEV
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January 28, 2009 |
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KAMRUL ISAM ALVI Vs. STATE OF M P
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November 4, 2009 |
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KANDIMALLA RAGHAVAIAH AND CO Vs. NATIONAL INSURANCE CO
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July 10, 2009 |
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KANHIYA SINGH SANTOKSINGH Vs. KARTAR SINGH
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March 4, 2009 |
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KANNIKA Vs. MOOKAIAH
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February 12, 2009 |
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KANTH SRI Vs. MUNNA
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December 9, 2009 |
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KANTI LAL Vs. STATE OF RAJASTHAN
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April 17, 2009 |
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KANWAR SINGH Vs. NANBAI
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July 14, 2009 |
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KAPIL KUMAR SHARMA Vs. LALIT KUMAR SHARMA
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April 9, 2009 |
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KARAMJIT SINGH Vs. STATE OF PUNJAB
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July 6, 2009 |
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KARAN SINGH Vs. UNION OF INDIA
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August 12, 2009 |
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KARIPI RASHEED Vs. STATE OF ANDHRA
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February 26, 2009 |
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KARNAIL SINGH Vs. STATE OF HARYANA
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July 29, 2009 |
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KARNATAKA POWER TRANSMISSION Vs. ASHOK IRON WORKS PVT LTD
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February 9, 2009 |
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KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD Vs. K S GANGADHARAPPA
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April 15, 2009 |
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KARPURI @ KAPURI YADAV Vs. STATE OF BIHAR
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May 6, 2009 |
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KARTICK CHANDRA MANDAL Vs. NETAI MONDAL
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January 6, 2009 |
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KASHI MATH SAMSTHAN Vs. SRIMAD SUDHINDRA THIRTHA SWAMY
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December 2, 2009 |
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KATARI SURYANARAYANA Vs. KOPPISETTI SUBBA RAO
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April 8, 2009 |
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KATLA MUTHYAL NAIDU Vs. KOTHAPALLE VENKATAPPA NAIDU
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April 27, 2009 |
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KATTINOKKULA MURALI KRISHNA Vs. VEERAMALLA KOTESWARA RAO
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November 23, 2009 |
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KAUSALYABAI Vs. HARISHCHANDRA MUNNALAL
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March 3, 2009 |
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KAVITA YADAV Vs. RAHUL YADAV
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March 16, 2009 |
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KEDAR NARAYAN PARIDA Vs. STATE OF ORISSA
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September 16, 2009 |
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KEDAR SINGH KUSHWAHA Vs. DHANIRAM
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August 4, 2009 |
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KEKI HORMUSJI GHARDA Vs. MEHERVAN RUSTOM IRANI
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May 13, 2009 |
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KERALA AGRICULTURAL UNIVERSITY Vs. B K JAYACHANDRAN
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April 15, 2009 |
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KERALA STATE CASHEW DEV. CORP. LTD. Vs. N. ASOKAN
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July 27, 2009 |
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KERALA STATE CASHEW DEVELOPMENT Vs. SHAHAL HASSAN MUSSALIAR
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March 16, 2009 |
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KESHAV Vs. SHIVAJIRAO
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February 24, 2009 |
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KEYA DEVELOPERS AND CONS PVT LTD Vs. CHIEF EXECUTIVE OFFICER SRA
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December 16, 2009 |
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KHILARI Vs. STATE OF U P
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January 23, 2009 |
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KHURSHEED ANWAR KHAN Vs. DISTRICT MAGISTRATE
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August 10, 2009 |
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KIMTI LAL Vs. JASWINDER KAUR (N.R.I.)
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May 13, 2009 |
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KIRENDER SARKAR Vs. STATE OF ASSAM
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April 27, 2009 |
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KISHAN Vs. STATE OF HARYANA
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April 27, 2009 |
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KISHAN LAL Vs. DHARMENDRA BAFNA
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July 21, 2009 |
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KISHANGIRI MANGALGIRI GOSWAMI Vs. STATE OF GUJARAT
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January 28, 2009 |
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KISHANLAL SAHU Vs. RAMESH CHANDRA AGARWAL
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January 9, 2009 |
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KISHORSINH RATANSINH JADEJA Vs. MARUTI CORP
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April 6, 2009 |
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KOLAWANA GRAM VIKAS KENDRA Vs. STATE OF GUJARAT
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October 20, 2009 |
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KOLKATA MUNICIPAL CORP. Vs. KERBS & CIE (I) LTD.
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January 16, 2009 |
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KOMAL Vs. STATE OF M P
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February 9, 2009 |
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KOPPISETTI SUBBHARAO ALIAS SUBRAMANIAM Vs. STATE OF A P
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April 29, 2009 |
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KOPPISETTY VENKAT RATNAM Vs. PAMARTI VENKAYAMMA
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February 23, 2009 |
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KOTESHWARA RAO Vs. BHASKARA RAO
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May 5, 2009 |
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KRISHAN GOPAL Vs. SANDHYA DEVI
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February 18, 2009 |
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KRISHAN LAL Vs. STATE OF HARYANA
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July 16, 2009 |
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KRISHNA BHAGYA JALA NIGAM LTD Vs. MOHAMMED RAFI
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April 28, 2009 |
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KRISHNA GHOSH Vs. STATE OF WEST BENGAL
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March 31, 2009 |
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KRISHNA KUMAR SHARMA Vs. RAJESH KUMAR SHARMA
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March 27, 2009 |
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KRISHNA RAM Vs. STATE OF RAJASTHAN
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March 17, 2009 |
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KRISHNA SINGH Vs. L I C OF INDIA MUMBAI
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January 28, 2009 |
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KRISHNA TYRES Vs. J K INDUSTRIES LTD
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April 27, 2009 |
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KULJIT KAUR Vs. GURMIT SINGH BHULLAR
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August 13, 2009 |
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KUMARAVEL Vs. STATE OF INSPECTOR OF POLICE
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July 23, 2009 |
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KURAPATI MARIA DAS Vs. AMBEDKAR SEVA SAMAJAN
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April 17, 2009 |
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KUSHAL FERTILISERS P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXVISE
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May 6, 2009 |
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KUSUM DEVI Vs. MOHAN LAL
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April 8, 2009 |
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KWALITY MANUFACURING CORPORATION Vs. CENTRAL WAREHOUSING CORPORATION
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February 23, 2009 |
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L MUHAMMED ASLAM Vs. STATE OF KERALA
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May 8, 2009 |
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L N ASWATHAMA Vs. P PRAKASH
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April 21, 2009 |
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LAHU LAXMAN PABALE Vs. STATE OF MAHARASHTRA
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August 19, 2009 |
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LAKHWINDER KAUR Vs. ROSHAN SINGH
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September 30, 2009 |
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LAKSHMI Vs. CHINNAMMAL ALIAS RAYYAMMAL
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April 8, 2009 |
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LAL CHAND Vs. UNION OF INDIA
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August 12, 2009 |
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LAL KAMLENDRA PRATAP SINGH Vs. STATE OF U P
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March 23, 2009 |
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LALIT KISHORE Vs. MEERU SHARMA
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August 4, 2009 |
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LATA SEDHA Vs. DEEPAK SEDHA
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July 13, 2009 |
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December 8, 2009 |
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September 18, 2009 |
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LAXMINATH Vs. STATE OF CHHATTISGARH
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January 13, 2009 |
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LAXMINATH Vs. STATE OF CHHATTISGARH
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January 16, 2009 |
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LAXSHMI SURI Vs. UNION OF INDIA
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March 16, 2009 |
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LEHJA BAI Vs. SEWANTI BAI
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May 4, 2009 |
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LEILA DAVID Vs. STATE OF MAHARASHTRA
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October 21, 2009 |
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LEILA DAVID Vs. STATE OF MAHARASHTRA
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March 23, 2009 |
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LEILA DAVID Vs. STATE OF MAHARASHTRA
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July 16, 2009 |
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LEILA DAVID Vs. STATE OF MAHARASHTRA
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August 20, 2009 |
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LEILA DEVID Vs. STATE OF MAHARASHTRA
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March 20, 2009 |
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LIBERTY INDIA Vs. COMMISSIONER OF INCOME TAX
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August 31, 2009 |
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LOHIT KAUSHAL Vs. STATE OF HARYANA
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August 4, 2009 |
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LOKPRAKASHAN LTD Vs. KANCHANBHAI KANBHAI TADVI
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August 27, 2009 |
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LUCKNOW GOLF CLUB, LUCKNOW Vs. PRASHANT CHANDRA
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May 1, 2009 |
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LUDHIANA IMPROVEMENT TRUST Vs. SHAKTI CO OPERATIVE HOUSE
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April 13, 2009 |
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LUNARAM Vs. BHUPAT SINGH
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February 27, 2009 |
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M A ANTONY ALIAS ANTAPPAN Vs. STATE OF KERALA
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April 22, 2009 |
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M ADAIKKAN Vs. REGISTRAR OF CO OPERATIVE STY
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March 17, 2009 |
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M C JACOB Vs. A NARAYANAN
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March 6, 2009 |
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M C MEHTA Vs. UNION OF INDIA
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May 8, 2009 |
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M CHANDRU Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
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February 17, 2009 |
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M CHELLAPPAN Vs. A MEERAN PILLAI
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July 14, 2009 |
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M D BHORUKA TEXTILES LIMITED Vs. KASHMIRI RICE INDUSTRIES
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May 15, 2009 |
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M D HINDUSTAN PHOTO FILMS Vs. H B VINOBHA
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May 13, 2009 |
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M D RAMAKRISHNA POULTRY P LTD Vs. R CHELLAPPAN
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May 8, 2009 |
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M D SONALIKA INTERNATIONAL TRACTOR LTD Vs. DINESH SHARMA
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March 24, 2009 |
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M D THOMAS Vs. P S JALEEL
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April 13, 2009 |
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M D THOMAS Vs. P S JALEEL
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April 3, 2009 |
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M GOPALAKRISHNAN Vs. STATE
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February 11, 2009 |
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M K ABRAHAM AND CO Vs. STATE OF KERALA
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July 7, 2009 |
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M K ABRAHAM AND CO Vs. STATE OF KERALA
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July 6, 2009 |
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M K BALAKRISHNAM Vs. UNION OF INDIA
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March 26, 2009 |
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M K BALAKRISHNAN Vs. UNION OF INDIA
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April 28, 2009 |
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M L LINGAIAH Vs. TOWN PANCHAYATH ARKALGUD
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March 23, 2009 |
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M M COOPERATIVE BANK LTD Vs. J P BHIMANI
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July 31, 2009 |
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M N OJHA Vs. ALOK KUMAR SRIVASTAV
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August 21, 2009 |
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M P HOUSING BOARD Vs. PROGRESSIVE WRITERS AND PUBLISHER
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March 20, 2009 |
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M P PALANISAMY Vs. A KRISHNAN
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May 15, 2009 |
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M P PETER Vs. STATE OF KERALA
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May 11, 2009 |
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M P STATE CO OP DAIRY FEDN LTD Vs. RAJNESH KUMAR JAMINDAR
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April 15, 2009 |
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M PACHIAPPAN Vs. S MARKANDAM
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May 20, 2009 |
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M R ENGINEERS AND CONTRACTORS PVT LTD Vs. SOM DATT BUILDERS LTD
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July 7, 2009 |
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M R GOPINATHA PILLAI Vs. STATE OF GUJARAT
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March 24, 2009 |
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M RATHINASWAMI Vs. STATE OF TAMIL NADU
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April 15, 2009 |
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M RATHINASWAMI Vs. STATE OF TAMIL NADU
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April 8, 2009 |
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M YOGENDRA Vs. LEELAMMA N
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July 29, 2009 |
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M. C. MEHTA Vs. UNION OF INDIA
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July 27, 2009 |
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M.C. MEHTA Vs. UNION OF INDIA
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March 26, 2009 |
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M.D., ORISSA CO-OPERATIVE HOUSING CORPORATION LTD. Vs. K.S. SUDARSHAN
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April 29, 2009 |
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M.R. TOURIST HOME Vs. SALES TAX OFFICER
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April 23, 2009 |
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MADAN KUMAR SINGH Vs. DISTT MAGISTRATE
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August 7, 2009 |
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MADAN LAL Vs. STATE OF U P
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March 5, 2009 |
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MADAN LAL Vs. HARDEEP KAUR
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February 6, 2009 |
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MADAN MOHAN MISHRA Vs. CHANDRIKA PANDEY
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February 17, 2009 |
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MADDINENI KOTESWARA RAO Vs. MADDINENI BHASKARA RAO
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May 5, 2009 |
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MADHUMATI ATCHUT PARAB Vs. RAJARAM V PARAB
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January 29, 2009 |
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MADNANI CONSTRUCTION CORPORATION P LTD Vs. UNION OF INDIA
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December 7, 2009 |
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MAHABIR PRASAD JALAN Vs. SATISH DEORA
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April 13, 2009 |
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MAHADEVAN V. Vs. PALLAVAN TRANSPORT CORPORATION LTD.
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April 13, 2009 |
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MAHARANI DEVI Vs. UNION OF INDIA
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May 15, 2009 |
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MAHARASHTRA STATE CO OP BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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October 8, 2009 |
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MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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October 9, 2009 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. CASTERIBE RAJYA P KARMCHARI SANGHATANA
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August 28, 2009 |
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MAHARUNNISA Vs. ASSISTANT COMMISSIONER AND L A O
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August 4, 2009 |
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MAHAVIR JANGONDA PATIL Vs. DIRECTOR OF RESETTLEMENT
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April 22, 2009 |
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MAHAVIR PRASAD Vs. RATAN LAL
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May 14, 2009 |
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MAHENDER PAL Vs. STATE OF HARYANA
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May 15, 2009 |
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MAHENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
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February 24, 2009 |
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MAHENDRA PRATAP SINGH Vs. STATE OF U P
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February 24, 2009 |
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MAHESH CHAND SHARMA Vs. STATE OF U P
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August 28, 2009 |
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MAHESH CHANDRA GUPTA Vs. UNION OF INDIA
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July 6, 2009 |
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MAHESH CHOUDHARY Vs. STATE OF RAJASTHAN
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March 3, 2009 |
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MAHESH DATTATRAY THIRTHKAR Vs. STATE OF MAHARASHTRA
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March 4, 2009 |
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MAHINDRA AND MAHINDRA LTD Vs. AVINASH DHANIRAMJI KAMBLE
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December 3, 2009 |
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MAHTAB SINGH Vs. STATE OF U P
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April 13, 2009 |
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MAITREYEE ROY Vs. AVEEK ROY CHOUWDHURY
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April 13, 2009 |
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MAL SINGH Vs. STATE OF M P
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April 28, 2009 |
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MALAY KUMAR GANGULY Vs. SUKUMAR MUKHERJEE
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August 7, 2009 |
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January 13, 2009 |
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MALIK MAZHAR SULTAN Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION
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July 14, 2009 |
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MALIKARJUNA G HIREMATH Vs. ORIENTAL INSURANCE CO LTD
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February 12, 2009 |
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MALLAPPA SIDDAPPA ALAKANUR Vs. STATE OF KARNATAKA
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July 7, 2009 |
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MALLARADDI H. ITAGI Vs. HIGH COURT OF KARNATAKA
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May 18, 2009 |
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January 22, 2009 |
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MALWA VANASPATI AND CHEMICAL CO LTD Vs. RAJENDRA
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April 28, 2009 |
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MAN SINGH Vs. COMMISSIONER GARHWAL
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March 3, 2009 |
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MANAGER MATHA NAGAR SCHOOL Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
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July 9, 2009 |
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January 23, 2009 |
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January 27, 2009 |
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April 15, 2009 |
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MANDEEP DEVI Vs. STATE OF UTTARANCHAL
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January 9, 2009 |
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MANI ALIAS UDATTU MAN Vs. STATE REP
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February 25, 2009 |
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MANIBEN Vs. STATE OF GUJARAT
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August 7, 2009 |
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MANISH BHASIN Vs. STATE OF GOVT N C T OF DELHI
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February 20, 2009 |
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MANISHA LALWANI Vs. D V PAUL
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May 5, 2009 |
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MANJU RAM KALITA Vs. STATE OF ASSAM
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May 29, 2009 |
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MANKAMMA Vs. STATE OF KERALA
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October 8, 2009 |
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MANOHAR SINGH Vs. D S SHARMA
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November 13, 2009 |
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MANOJ NARAIN AGRAWAL Vs. SHASHI AGRAWAL
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April 15, 2009 |
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MANORANJAN ROY Vs. STATE OF ASSAM
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April 22, 2009 |
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MANZAR SAYEED KHAN Vs. STATE OF MAHARASHTRA
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April 16, 2009 |
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MARIRUDRAIAH Vs. B SAROJAMMA
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April 2, 2009 |
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MARTIN F D SOUZA Vs. MOHD ISHFAQ
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February 17, 2009 |
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MARUTI JAISWANT NAKADI Vs. EKNATH G NAVAREKAR
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December 14, 2009 |
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MARUTI SUZUKI INDIA LTD Vs. RAJIV KUMAR LOOMBA
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July 15, 2009 |
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MARUTI SUZUKI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 17, 2009 |
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MASOOD ALI KHAN Vs. STATE OF U P
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February 5, 2009 |
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MASROOR Vs. STATE OF U P
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April 27, 2009 |
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MATHURA SINGH Vs. STATE OF U P
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April 27, 2009 |
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MCORP GLOBAL PVT LTD Vs. COMMISSIONER OF INCOME-TAX
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February 12, 2009 |
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MD ABDUL KADIR Vs. DIRECTOR GENERAL OF POLICE ASSAM
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April 22, 2009 |
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MD ANKOOS Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
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November 6, 2009 |
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September 4, 2009 |
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November 19, 2009 |
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April 13, 2009 |
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October 26, 2009 |
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August 7, 2009 |
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September 17, 2009 |
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April 17, 2009 |
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MEHTA M. C. Vs. UNION OF INDIA
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August 28, 2009 |
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March 23, 2009 |
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MEPCO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
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November 19, 2009 |
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METROPOLITAN TRANSPORT CORPORATION Vs. V VENKATESAN
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August 7, 2009 |
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MILIND BHAGWANRAO GODSE Vs. STATE OF MAHARASHTRA
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February 12, 2009 |
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MINAKSHI GAUR Vs. CHITRANJAN GAUR
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February 6, 2009 |
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MIR NAGVI ASKARI Vs. C B I
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August 7, 2009 |
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MITALI Vs. DABABRATA
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April 24, 2009 |
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MITHABHAI PASHABHAI PATEL Vs. STATE OF GUJARAT
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May 6, 2009 |
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MITRA GUHA BUILDERS (INDIA) CO. Vs. OIL AND NATURAL GAS CORP. LTD.
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April 9, 2009 |
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MODERN DENTAL COLLEGE AND RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH
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May 27, 2009 |
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MOHABBAT Vs. STATE OF M P
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February 3, 2009 |
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MOHAMMAD RAOFUDDIN Vs. LAND ACQUISITION OFFICER
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April 13, 2009 |
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MOHAMMAD YASIN Vs. STATE NCT OF DELHI
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July 30, 2009 |
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MOHAMMED ISHAQ Vs. S KAZAM PASHA
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May 6, 2009 |
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MOHAN CHAND Vs. STATE OF UTTARAKHAND
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January 23, 2009 |
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MOHAN SINGH Vs. KASHI BAI
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January 13, 2009 |
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MOHD ASIF Vs. STATE OF UTTARANCHAL
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March 6, 2009 |
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MOHD AYUB Vs. STATE OF U P
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November 20, 2009 |
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MOHD FAROOQ ABDUL GAFUR Vs. STATE OF MAHARASHTRA
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August 6, 2009 |
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MOHD ISMAIL Vs. DINKAR VINAYAKRAO DORLIKAR
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October 28, 2009 |
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MOHD SOHRAB KHAN Vs. ALIGARH MUSLIM UNIVERSITY
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February 20, 2009 |
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MOHD. ALI HAIDER Vs. STATE OF ASSAM
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December 2, 2009 |
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MOHINDER GUPTA Vs. FRONTIER CONSTRUCTION COMPANY
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March 25, 2009 |
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MOHINDER SINGH Vs. BOARD OF TRRUSTEES
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January 27, 2009 |
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MONICA Vs. SATISH SHARMA
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July 27, 2009 |
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MOTA RAM Vs. STATE OF HARYANA
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May 28, 2009 |
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MOTI LAL Vs. STATE OF UP
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December 12, 2009 |
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MOTI LAL Vs. STATE OF UTTAR PRADESH
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December 2, 2009 |
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MOTILAL Vs. STATE OF RAJASTHAN
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May 5, 2009 |
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MUKESH KUMAR AGRAWAL Vs. STATE OF U P
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July 31, 2009 |
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MUKHTIAR SINGH Vs. STATE OF PUNJAB
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January 20, 2009 |
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MUMMIDI APPARAO Vs. NAGARJUNA FERTILISERS AND CHEM LTD
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August 11, 2009 |
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MUMMIDI DURGAIAH Vs. STATE OF ANDHRA PRADESH
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November 9, 2009 |
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MUNI KUMAR RAZDAN Vs. TRIMURTI CHARITABLE TRUST, GWALIOR
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May 8, 2009 |
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September 4, 2009 |
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August 7, 2009 |
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MUNISH BHASIN Vs. STATE GOVT OF N C T OF DELHI
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February 20, 2009 |
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MUNNA LAL Vs. UNION OF INDIA
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September 29, 2009 |
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MUNNILAL Vs. STATE OF M P
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January 20, 2009 |
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MURARI LAL Vs. SATISH KUMAR
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July 27, 2009 |
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MURLI Vs. STATE OF RAJASTHAN
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August 18, 2009 |
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MUSAUDDIN AHMED Vs. STATE OF ASSAM
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July 6, 2009 |
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MUSTAK AHMED MOHAMMAED ISSAK Vs. STATE OF MAHARASHTRA
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May 8, 2009 |
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MUTHAVALLI OF SHA MADHARI DIWAN WAKF Vs. SYED ZINDASHA
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February 19, 2009 |
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MUTHYAM AGAIAH GOUD Vs. LAND ACQUISITION OFFICER
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August 4, 2009 |
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MUZAFFAR ALI Vs. DASARAM
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January 12, 2009 |
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September 15, 2009 |
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March 6, 2009 |
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N KANNADASAN Vs. AJOY KHOSE
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May 6, 2009 |
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October 22, 2009 |
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March 31, 2009 |
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N SRINIVASA Vs. KUTTUKARAN MACHINE TOOLS LTD
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February 18, 2009 |
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N SUMATHI Vs. G SELVAKUMAR
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March 31, 2009 |
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N T R UNIVERSITY OF HEALTH SCIENCES Vs. P AMULYA
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August 28, 2009 |
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NAFE SINGH Vs. STATE OF HARYANA
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April 23, 2009 |
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July 27, 2009 |
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July 29, 2009 |
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November 6, 2009 |
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March 30, 2009 |
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NAND KISHORE Vs. YASHPAL SINGH
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July 21, 2009 |
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NAND KISHORE @ NANDA Vs. STATE OF RAJASTHAN
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May 5, 2009 |
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December 9, 2009 |
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NANDAN BIOMATRIX LTD Vs. D 1 OILS LTD
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February 11, 2009 |
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February 4, 2009 |
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March 19, 2009 |
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February 25, 2009 |
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February 12, 2009 |
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May 5, 2009 |
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May 8, 2009 |
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December 15, 2009 |
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July 17, 2009 |
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May 13, 2009 |
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July 21, 2009 |
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September 15, 2009 |
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February 25, 2009 |
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May 6, 2009 |
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August 4, 2009 |
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NARSINGH MAHTO Vs. STATE OF BIHAR
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July 22, 2009 |
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July 14, 2009 |
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NATIONAL ALUMINIUM CO LTD Vs. G C KANUNGO
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April 29, 2009 |
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March 24, 2009 |
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January 13, 2009 |
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May 1, 2009 |
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July 30, 2009 |
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March 3, 2009 |
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March 20, 2009 |
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May 6, 2009 |
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May 8, 2009 |
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July 20, 2009 |
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August 31, 2009 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. OM PRAKASH JAIN
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September 14, 2009 |
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July 23, 2009 |
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May 12, 2009 |
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February 26, 2009 |
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January 23, 2009 |
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August 4, 2009 |
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July 7, 2009 |
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July 16, 2009 |
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March 20, 2009 |
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March 30, 2009 |
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April 15, 2009 |
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March 5, 2009 |
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July 6, 2009 |
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December 2, 2009 |
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NEKU KHAN Vs. STATE OF RAJASTHAN
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January 13, 2009 |
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NEKU KHAN Vs. STATE OF RAJASTHAN
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January 7, 2009 |
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December 15, 2009 |
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April 1, 2009 |
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April 24, 2009 |
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February 25, 2009 |
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September 18, 2009 |
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August 31, 2009 |
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August 4, 2009 |
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October 27, 2009 |
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March 27, 2009 |
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March 20, 2009 |
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March 16, 2009 |
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January 22, 2009 |
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February 13, 2009 |
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July 10, 2009 |
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April 9, 2009 |
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September 1, 2009 |
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May 15, 2009 |
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February 13, 2009 |
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October 29, 2009 |
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September 15, 2009 |
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March 25, 2009 |
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February 27, 2009 |
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August 3, 2009 |
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May 13, 2009 |
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March 24, 2009 |
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November 13, 2009 |
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August 17, 2009 |
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September 17, 2009 |
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July 7, 2009 |
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January 13, 2009 |
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May 12, 2009 |
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January 5, 2009 |
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March 27, 2009 |
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April 17, 2009 |
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August 4, 2009 |
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March 2, 2009 |
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October 9, 2009 |
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July 31, 2009 |
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November 17, 2009 |
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July 6, 2009 |
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October 8, 2009 |
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February 11, 2009 |
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December 15, 2009 |
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April 16, 2009 |
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January 28, 2009 |
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November 13, 2009 |
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February 12, 2009 |
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February 9, 2009 |
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March 5, 2009 |
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February 23, 2009 |
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March 31, 2009 |
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March 31, 2009 |
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November 12, 2009 |
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December 17, 2009 |
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March 27, 2009 |
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May 29, 2009 |
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April 9, 2009 |
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May 5, 2009 |
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March 31, 2009 |
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March 25, 2009 |
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November 12, 2009 |
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July 14, 2009 |
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August 24, 2009 |
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April 15, 2009 |
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February 9, 2009 |
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March 5, 2009 |
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February 5, 2009 |
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January 7, 2009 |
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April 24, 2009 |
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December 18, 2009 |
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February 18, 2009 |
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July 29, 2009 |
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December 3, 2009 |
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December 14, 2009 |
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November 10, 2009 |
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November 9, 2009 |
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March 6, 2009 |
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April 9, 2009 |
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February 12, 2009 |
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March 31, 2009 |
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January 13, 2009 |
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July 29, 2009 |
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March 16, 2009 |
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May 15, 2009 |
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December 11, 2009 |
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August 3, 2009 |
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January 20, 2009 |
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November 12, 2009 |
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April 28, 2009 |
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July 9, 2009 |
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January 5, 2009 |
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July 7, 2009 |
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April 15, 2009 |
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February 6, 2009 |
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May 5, 2009 |
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March 25, 2009 |
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February 13, 2009 |
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February 12, 2009 |
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November 12, 2009 |
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March 31, 2009 |
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March 16, 2009 |
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April 17, 2009 |
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October 1, 2009 |
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January 30, 2009 |
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January 27, 2009 |
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July 15, 2009 |
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May 5, 2009 |
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January 27, 2009 |
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September 18, 2009 |
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January 16, 2009 |
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RAJ RANI Vs. ORIENTAL INSURANCW CO LTD
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May 6, 2009 |
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RAJA KANTHAM N. Vs. STATE: INSPECTOR OF POLICE
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July 23, 2009 |
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RAJARAM KASHYAP Vs. STATE OF UP
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April 24, 2009 |
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RAJASTHAN GRAMIN BANK Vs. BISHAN LAL BAIRWA
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April 13, 2009 |
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RAJASTHAN JUDICIAL SERVICE OFFICERS ASSN Vs. STATE OF RAJASTHAN
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July 7, 2009 |
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RAJASTHAN STATE ELECTRICITY Vs. UNIVERSAL PETROL CHEMICALS
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January 12, 2009 |
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RAJASTHAN STATE ROAD TRAN CORP Vs. MOHAMMED MOMIN
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August 17, 2009 |
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RAJASTHAN STATE ROAD TRANSPORT Vs. BAL MUKUND BAIRWA
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February 12, 2009 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BAL MUKUND BAIRWA
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January 12, 2009 |
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RAJBIR SINGH Vs. STATE OF HARYANA
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May 26, 2009 |
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RAJENDER SINGH Vs. STATE OF HARYANA
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January 9, 2009 |
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RAJENDRA Vs. STATE OF UTTAR PRADESH
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April 8, 2009 |
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RAJENDRA Vs. PRADEEP PATWARI
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August 4, 2009 |
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RAJENDRA AGRICULTURAL UNIVERSITY Vs. ASHOK KUMAR PRASAD
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November 30, 2009 |
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RAJENDRA KUMAR SHARMA AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
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August 18, 2009 |
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RAJENDRA KUMAR SRIVASTAVA Vs. SAMYUT KSHETRIYA GRAMIN BANK
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November 17, 2009 |
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RAJENDRA RAMCHANDRA KAVALEKAR Vs. STATE OF MAHARASHTRA
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January 23, 2009 |
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RAJENDRA SINGH Vs. STATE OF U P
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July 31, 2009 |
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RAJENDRAN Vs. N MOHANAN
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April 6, 2009 |
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RAJENDRAN CHINGARAVELU Vs. R K MISHRA ADDL COMMISSIONER OF IT
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November 24, 2009 |
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RAJESH Vs. STATE OF RAJASTHAN
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January 23, 2009 |
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RAJESH ALIAS RAJESH KANNAN Vs. A K MURTHY
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April 2, 2009 |
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RAJESH KUMAR Vs. STATE OF UTTARAKHAND
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August 28, 2009 |
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RAJESH PANDEY Vs. STATE OF U P
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March 25, 2009 |
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RAJINDER ALIAS RAJU Vs. STATE OF H P
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July 7, 2009 |
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RAJINDER SINGH BHATTI Vs. STATE OF HARYANA
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March 3, 2009 |
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RAJIV MODI Vs. SANJAY JAIN
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July 14, 2009 |
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RAJKOT MUNICIPAL CORPORATION Vs. UNION OF INDIA
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November 19, 2009 |
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RAJNI TANDON Vs. DULAL RANJAN GHOSH DASTIDAR
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November 16, 2009 |
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RAJNI TANDON Vs. DULAL RANJAN GHOSH DASTIDAR
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July 29, 2009 |
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RAJU Vs. STATE
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February 19, 2009 |
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RAJU PREMJI Vs. CUSTOMS NER SHILLONG UNIT
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May 6, 2009 |
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RAKESH KUMAR Vs. STATE OF HARYANA
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March 6, 2009 |
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RAKESH KUMAR GOEL Vs. UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
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April 24, 2009 |
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RAM BABU Vs. STATE OF MADHYA PRADESH
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May 8, 2009 |
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RAM BABU AGARWAL Vs. JAY KISHAN DAS
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October 7, 2009 |
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RAM BABU TIWARI Vs. STATE OF M P
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April 24, 2009 |
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RAM BHAROSEY Vs. STATE OF U P
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November 17, 2009 |
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RAM BIHARI Vs. SUKHLAL KURMI
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March 23, 2009 |
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RAM KUMAR GUPTA Vs. HAR PRASAD
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November 18, 2009 |
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RAM KUMAR KASHYAP Vs. UNION OF INDIA
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August 7, 2009 |
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RAM MARUTHI PAWAR Vs. STATE OF MAHARASHTRA
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April 15, 2009 |
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RAM NARAYAN Vs. STATE OF U P
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April 5, 2009 |
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RAM NARAYAN Vs. STATE OF U P
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April 22, 2009 |
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RAM NARESH PRASAD Vs. STATE OF JHARKHAND
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February 12, 2009 |
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RAM PAL SINGH Vs. STATE OF U P
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February 13, 2009 |
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RAM PARSHOTAM MITTAL Vs. HILLCREST REALTY SDN BHD
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July 20, 2009 |
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RAM PAT Vs. STATE OF HARYANA
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May 12, 2009 |
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RAM PHAL Vs. STATE OF HARYANA
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February 6, 2009 |
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RAM SINGH Vs. RAM NIWAS
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May 13, 2009 |
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RAM SUKH Vs. DINESH AGGERWAL
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September 18, 2009 |
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RAM SUNDER MAHTO Vs. STATE OF BIHAR
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October 7, 2009 |
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RAM SURESH SINGH Vs. PRABHAT SINGH ALIAS CHHOTU SINGH
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May 5, 2009 |
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RAMA CHAUDHARY Vs. STATE OF BIHAR
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April 2, 2009 |
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RAMAN KUMAR Vs. STATE OF PUNJAB
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April 24, 2009 |
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RAMANUJ PANDEY Vs. RAMANUJ PANDEY
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May 8, 2009 |
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RAMATHAL Vs. INSPECTOR OF POLICE
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March 3, 2009 |
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RAMBIR SINGH Vs. STATE OF UTTAR PRADESH
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August 26, 2009 |
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RAMCHANDRA DAGDU SONAVANE Vs. VITHU HIRA MAHAR
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October 9, 2009 |
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RAMCHANDRA DHONDIBA KAWARE Vs. STATE OF MAHARASHTRA
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January 27, 2009 |
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RAMDAN CHARAN Vs. RAJASTHAN HIGH COURT
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July 13, 2009 |
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RAMDAS Vs. SITABAI
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May 29, 2009 |
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RAMDAS Vs. STATE OF M P
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January 13, 2009 |
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RAMDEEN MAYURYA Vs. STATE OF U P
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April 17, 2009 |
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RAMESH Vs. SIBI MADAN GABRIEL
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February 25, 2009 |
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RAMESH Vs. STATE OF KARNATAKA
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July 27, 2009 |
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RAMESH Vs. STATE OF U P
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August 25, 2009 |
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RAMESH BHAI Vs. STATE OF RAJASTHAN
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April 24, 2009 |
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RAMESH CHANDER YADAV Vs. STATE OF U.P.
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September 7, 2009 |
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RAMESH CHANDRA AGRAWAL Vs. REGENCY HOSPITAL LTD
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September 11, 2009 |
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RAMESH DUTT Vs. STATE OF PUNJAB
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July 21, 2009 |
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RAMESH KUMAR AGGARWAL Vs. RANI RAVINDRAN
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May 8, 2009 |
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RAMESH KUMAR ALIAS TONI Vs. STATE OF HARYANA
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April 22, 2009 |
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RAMESHAN P O Vs. RAKESH KUMAR YADAV
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April 17, 2009 |
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RAMESHBHAI CHANDUBHAI RATHOD Vs. STATE OF GUJARAT
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April 27, 2009 |
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RAMESHWAR DAYAL MANGALA Vs. HARISH CHAND
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March 18, 2009 |
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RAMESHWAR PRASAD Vs. STATE OF RAJASTHAN
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March 5, 2009 |
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RAMJEE PRASAD Vs. STATE OF BIHAR
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April 22, 2009 |
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RAMJIT Vs. STATE OF U P
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January 12, 2009 |
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RAMKANYA BAI Vs. BHARATRAM
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October 27, 2009 |
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RAMKANYA BAI Vs. BHARATRAM
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October 22, 2009 |
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RAMPAL Vs. STATE OF HARYANA
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August 4, 2009 |
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RAMPUR FERTILISER LTD Vs. VIGYAN CHEMICALS INDUSTRIES
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February 18, 2009 |
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RAMRAJ ALIAS NANHOO ALIAS BIHNUN Vs. STATE OF CHHATISGARH
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December 10, 2009 |
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RAMRAJSINGH Vs. STATE OF M P
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April 15, 2009 |
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RAMVIR Vs. STATE OF U P
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July 6, 2009 |
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RANBIR SINGH Vs. STATE OF HARYANA
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April 30, 2009 |
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RANDHIR SINGH Vs. STATE OF PUNJAB
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September 4, 2009 |
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RANGNATH SHAMRAO DHAS Vs. STATE OF MAHARASHTRA
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February 27, 2009 |
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RANI ALOKA DUDHORIA Vs. GOUTAM DUDHORIA
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March 5, 2009 |
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RANI GUPTA Vs. UNITED INDIA INSURANCE CO LTD
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April 8, 2009 |
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RANJANA Vs. STATE OF MAHARASHTRA
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April 30, 2009 |
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RANJIT KUMAR DAS Vs. STATE OF BIHAR
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September 3, 2009 |
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RANVEER SINGH Vs. STATE OF M P
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January 21, 2009 |
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RANVIR SINGH Vs. STATE OF HARYANA
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September 1, 2009 |
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RANVIR YADAV Vs. STATE OF BIHAR
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May 5, 2009 |
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RASIKLAL Vs. KISORE
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February 20, 2009 |
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RASIKLAL DALPATRAM THAKKAR Vs. STATE OF GUJARAT
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November 6, 2009 |
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RATAN SINGH Vs. STATE OF M P
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April 24, 2009 |
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RATHINAM ALIAS RATHINAN Vs. STATE OF TAMIL NADU
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October 6, 2009 |
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RAVI DEVLOPMENT Vs. SHREE KRISHNA PRATHISTHAN
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May 11, 2009 |
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RAVI GUPTA Vs. COMMISSIONER SALES TAX DELHI
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March 27, 2009 |
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RAVI PRAKASH AGARWAL Vs. RAJESH PRASAD AGARWAL
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February 19, 2009 |
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RAVINDERA SADASHIO KSHIRSAGAR Vs. UNION OF INDIA
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March 16, 2009 |
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RAVINDRA AND ASSOCIATES Vs. UNION OF INDIA
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October 21, 2009 |
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RAVINDRA KUMAR GUPTA AND COMPANY Vs. UNION OF INDIA
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December 3, 2009 |
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RAVINDRA KUMAR MADHANLAL GOENKA Vs. RUGMINI RAM RAGHAV SPINNERS P LTD
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April 13, 2009 |
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RAVINDRA SAXENA Vs. STATE OF RAJASTHAN
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December 15, 2009 |
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RAVINDRA SHALIK NAIK Vs. STATE OF MAHARASHTRA
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February 9, 2009 |
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RAVINDRA SINGH Vs. STATE OF HIMACHAL PRADESH
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April 30, 2009 |
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RAYAT SHIKSHAN SANSTHA Vs. SUNEEL SHIVA GAIKWAD
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February 20, 2009 |
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RAYEESABEGUM Vs. SPECIAL LAND ACQUISITION OFFICER
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November 30, 2009 |
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RAZAK JINNESAB KARAJAGI Vs. STATE OF KARNATAKA
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April 1, 2009 |
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REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
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November 19, 2009 |
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REETA NAG Vs. STATE OF WEST BENGAL
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August 13, 2009 |
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REETU MARBLES Vs. PRABHKANT SHUKLA
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December 3, 2009 |
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REGIONAL MANAGER BANK OF INDIA Vs. ANITA NANDRAJOG
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September 1, 2009 |
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REGIONAL MANAGER CENTRAL BANK OF INDIA Vs. VIJAY KRISHNA NEEMA
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April 8, 2009 |
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REGISTERED PARTNERSHIP FIRM Vs. VALI MOHAMMAD
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July 27, 2009 |
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REGISTRAR CO OPERATIVE SOIETY HARYANA Vs. ISRAIL KHAN
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October 8, 2009 |
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REKH PAL Vs. BHRAM PAL
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August 17, 2009 |
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REKHA RANA Vs. JAIPAL SHARMA
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July 10, 2009 |
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RELATING TO CRL INTIMIDIATION Vs. UNION OF INDIA
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August 25, 2009 |
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RENUKA Vs. STATE OF KARNATAKA
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February 18, 2009 |
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RENUKA BHASIN Vs. MUNISH BHASIN
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February 13, 2009 |
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RENUKA DAS Vs. MAYA GANGULY
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August 4, 2009 |
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RESHMA KUMARI Vs. MADAN MOHAN
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July 23, 2009 |
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RESIDENTS WELFARE ASSOCIATION NOIDA Vs. STATE OF U P
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April 15, 2009 |
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REVAJEETU BUILDERS AND DEVELOPERS Vs. NARAYANASWAMY AND SONS
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October 9, 2009 |
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REVENUE DIVISIONAL OFFICER Vs. SHAIK AZAM SAHEB
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January 13, 2009 |
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RISHAB CHAND BHANDARI Vs. NATIONAL ENGINEERING INDUSTRY
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September 17, 2009 |
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RITU MAHAJAN Vs. INDIAN OIL CORPORATION
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February 9, 2009 |
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RITU RATAN Vs. SUKHBANS KUMARI SIROHI
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July 27, 2009 |
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RIYAJODDIN RAFIYODDIN SHAIK Vs. STATE OF MAHARASHTRA
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January 31, 2009 |
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RIYOJODDIN RAFIYODDIN SHAIK Vs. STATE OF MAHARASHTRA
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March 3, 2009 |
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ROHITASH PRASAD Vs. SAIFUDDIN
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February 25, 2009 |
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ROTORK CONTROLS INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
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May 12, 2009 |
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ROY ESTATE Vs. STATE OF JHARKHAND
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May 1, 2009 |
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RUBABBUDDIN SHEIKH Vs. STATE OF GUJARATTLPRE
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August 9, 2009 |
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RUBINA BANO Vs. WAZID ALI
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April 28, 2009 |
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RUMI DHAR Vs. STATE OF WEST BENGAL
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April 8, 2009 |
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RUPA RANI RAKSHIT Vs. JHARKHAND GRAMIN BANK
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November 24, 2009 |
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RUPCHAND CHINDU KATHEWAR Vs. STATE OF MAHARASHTRA
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July 28, 2009 |
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RUR SINGH Vs. BACHAN KAUR
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February 12, 2009 |
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S B MINERALS Vs. MNSPL LTD
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November 23, 2009 |
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S B P AND COMPANY Vs. PATEL ENGINEERING LTD
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October 21, 2009 |
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S D KATHURIA Vs. THIRU N RAVI
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March 6, 2009 |
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S E B I Vs. SAIKALA ASSOCIATES LTD
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April 21, 2009 |
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S K JAIN Vs. STATE OF HARYANA
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February 23, 2009 |
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S N MATHUR Vs. BOARD OF REVENUE
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February 18, 2009 |
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S P DEVARAJU Vs. STATE OF KARNATAKA
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February 12, 2009 |
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S PALANI VELAYUTHAM Vs. DISTRICT COLLECTOR TIRUNELVELI TAMIL NADU
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August 7, 2009 |
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S S BALU Vs. STATE OF KERALA
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January 13, 2009 |
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S SURESH Vs. ORIENTAL INSURANCE CO LTD
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September 14, 2009 |
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S V L MURTHY Vs. STATE OF A P
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May 6, 2009 |
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SABIR SIDDIQ MALIK Vs. BOMBAY ENVIRONMENTAL ACTION GROUP
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May 8, 2009 |
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SADHU SINGH Vs. STATE OF PUNJAB
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March 31, 2009 |
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SAHARA INDIA COMMERCIAL CORPN. LTD Vs. B. JEEJEEBHOY VAKHARIA
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February 5, 2009 |
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SAHDEV Vs. JAIBAR ALIAS JAI DEV
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February 27, 2009 |
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SAIBANNA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
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August 19, 2009 |
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SAKTI Vs. STATE OF A P
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April 24, 2009 |
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SALEHA BEGUM Vs. MEHMOOD YAR KHAN
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February 18, 2009 |
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SAMARTH SHIKSHA SAMITI Vs. BIR BAHADUR SINGH RATHOUR
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February 3, 2009 |
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SAMIRA KHANUM Vs. ASFAR TOWHEED
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March 6, 2009 |
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SAMIRA KHANUM Vs. MD AFSAR TOWHEED
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March 6, 2009 |
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SANGANER KAPRA RANGAI AND CHHAPAI ASSOCIATION Vs. VIJAY SINGH PUNIA
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April 30, 2009 |
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SANICHAR SAHNI Vs. STATE OF BIHAR
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May 26, 2009 |
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SANJAY DUTT Vs. STATE OF MAHARASHTRA
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March 31, 2009 |
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SANJAY KUMAR Vs. UNION OF INDIA
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February 20, 2009 |
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SANJAY KUMAR KEDIA ALIAS SNAJAY KEDIA Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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August 20, 2009 |
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SANJEET KUMAR Vs. STATE OF BIHAR
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April 27, 2009 |
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SANTHANAM Vs. STATE OF TAMIL NADU
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April 24, 2009 |
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SANTOKH SINGH Vs. STATE OF PUNJAB
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February 12, 2009 |
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SANTOSH Vs. STATE OF U P
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March 16, 2009 |
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SANTOSH DEVIDAS BEHADE Vs. STATE OF MAHARASHTRA
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March 6, 2009 |
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SANTOSH KUMAR Vs. STATE OF BIHAR
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September 14, 2009 |
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SANTOSH KUMAR DUBEY Vs. STATE OF U P
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May 18, 2009 |
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SANTOSH KUMAR SATISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA
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May 13, 2009 |
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SANTOSH KUMAR SHIVAGONDA PATIL Vs. BALASAHEB TUKARAM SHEVALE
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September 2, 2009 |
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SANTOSH KUMAR TRIPATHI Vs. U P POWER CORPORATION
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June 15, 2009 |
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SANTOSH SOOD Vs. GAJENDRA SINGH
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May 15, 2009 |
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SANTOSHI Vs. STATE OF MADHYA PRADESH
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May 20, 2009 |
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SARABJIT SINGH Vs. STATE OF PUNJAB
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May 12, 2009 |
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SARDAR ASSOCIATES Vs. PUNJAB AND SIND BANK
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July 31, 2009 |
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SARDAR ESTATES Vs. ATMA RAM PROPERTIES PVT LTD
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April 30, 2009 |
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SARGAM CINEMA, HALDWANI Vs. COMMISSIONER OF INCOME TAX
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October 19, 2009 |
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SARITA SINGH Vs. RAJESHWAR SINGH
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November 20, 2009 |
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SARJU @ RAMU Vs. STATE OF U.P.
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August 7, 2009 |
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SARJU ALIAS RAMU Vs. STATE OF U P
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August 7, 2009 |
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SARLA GOEL Vs. KISHAN CHAND
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July 8, 2009 |
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SARLA VERMA Vs. DELHI TRANSPORT CORPORATION
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April 15, 2009 |
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SAROJ ANAND Vs. PRAHLAD RAI ANAND
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February 25, 2009 |
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SARVA SHRAMIK SANGH Vs. INDIAN OIL CORPORATION LTD
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April 13, 2009 |
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SASHIKUMAR Vs. STATE OF TAMIL NADU
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May 8, 2009 |
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SATBIR SINGH Vs. STATE OF UTTAR PRADESH
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February 25, 2009 |
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SATISH Vs. STATE OF U P
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July 16, 2009 |
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SATISH ALIAS DHANNA Vs. STATE OF M P
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April 17, 2009 |
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SATISH AMBANNA BANSODE Vs. STATE OF MAHARASHTRA
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March 5, 2009 |
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SATISH KUMAR BATRA Vs. STATE OF HARYANA
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April 1, 2009 |
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SATISH NARAYAN SAWANT Vs. STATE OF GOA
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September 14, 2009 |
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SATPAL SINGH Vs. CHUNNI LAL
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May 13, 2009 |
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SATPAL SINGH Vs. CHUNNI LAL
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February 13, 2009 |
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SATPAL SINGH Vs. CHUNNI LAL
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February 3, 2009 |
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SATVIR Vs. STATE OF UTTAR PRADESH
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January 21, 2009 |
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SATWANT KAUR SANDHU Vs. NEW INDIA ASSURANCE COMPANY LTD
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July 9, 2009 |
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SATWANT KAUR SANDHU Vs. NEW INDIA ASSURANCE COMPANY LTD
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July 10, 2009 |
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SATWATI DESWAL Vs. STATE OF HARYANA
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November 6, 2009 |
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SATYA NARAIN Vs. OM PRAKASH
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March 30, 2009 |
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SATYAPAL Vs. STATE OF HARYANA
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April 8, 2009 |
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SATYAPAL SINGH Vs. UNION OF INDIA
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November 23, 2009 |
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SAUMINDRA BHATTACHARYA Vs. STATE OF BIHAR
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September 10, 2009 |
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SAVITRI AGARWAL Vs. STATE OF MAHARASHTRA
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July 10, 2009 |
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SAYANNA Vs. STATE OF MAHARASHTRA
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September 15, 2009 |
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SAYEED AHMED AND CO Vs. STATE OF U P
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July 9, 2009 |
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SAYYED SHABIRALLI HAFIZALI Vs. STATE OF MAHARASHTRA
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May 4, 2009 |
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SEBASTIAN ALIAS CHEVITHIYAN Vs. STATE OF KERALA
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October 9, 2009 |
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SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. QUASMIJANAB AJMATALLA SALAMULLA
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September 11, 2009 |
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SECRETARY BHUBANESWAR DEVLOPMENT AUTHORITY Vs. SUSANTA KUMAR MISHRA
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January 30, 2009 |
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SECRETARY BHUBNESWAR DEVELOPMENT AUTHORITY Vs. SUSANTA KUMAR MISHRA
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March 30, 2009 |
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SECRETARY FOREST DEPARTMENT Vs. ABDUR RASUL CHOWDHURY
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May 8, 2009 |
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SECRETARY M O DEFENCE Vs. AJIT SINGH
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May 6, 2009 |
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SECRETARY MINISTRY OF DEFENCE Vs. DAMODARAN A V
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August 20, 2009 |
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SECRETARY SEETHALAKSHMI AACHI WOMENS COLLEGE Vs. C JAISHANKAR
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April 13, 2009 |
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SECRETARY TO THE GOVERNMENT OF HARYANA Vs. VIDYA SAGAR
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July 16, 2009 |
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SECRETARY, BOARD OF BASIC EDUCATION, U.P. Vs. RAJENDRA SINGH AND ORS.
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October 7, 2009 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. GOLDEN FORESTS INDIA LTD.
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July 29, 2009 |
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SESHADRIPURAM EDUCATIONAL ASSOCIATION Vs. V VENKATESH
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July 9, 2009 |
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SETH RAMDAYAL JAT Vs. LAXMI PRASAD
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April 15, 2009 |
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SETHURAMAN Vs. RAJAMANICKAM
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March 18, 2009 |
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SETHURAMAN Vs. RAJAMANICKAM
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May 18, 2009 |
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SEWA SINGH Vs. STATE OF PUNJAB
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July 28, 2009 |
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SHABANA BANO Vs. IMRAN KHAN
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December 4, 2009 |
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SHABBIR AHMED SHERKHAN Vs. STATE OF MAHARASHTRA
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March 20, 2009 |
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SHAIKH KARIMULLAH Vs. STATE OF A P
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February 6, 2009 |
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SHAIKH MAQSOOD Vs. STATE OF MAHARASHTRA
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May 4, 2009 |
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SHAILENDRA KUMR UPADHYAY Vs. STATE OF U P
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May 8, 2009 |
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SHAKSON BELTHISSOR Vs. STATE OF KERALA
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July 6, 2009 |
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SHAKTI TUBES LTD Vs. STATE OF BIHAR
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July 7, 2009 |
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SHAKUNTALA DEVI Vs. CHAMRU MAHTO
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February 10, 2009 |
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SHANKER Vs. STATE OF U. P.
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July 16, 2009 |
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SHANTI PRASAD JAIN Vs. PRAKASH NARAIN MATHUR
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April 15, 2009 |
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SHANTI SPORTS CLUB Vs. UNION OF INDIA
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August 25, 2009 |
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SHARAD Vs. STATE OF MAHARASHTRA
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February 12, 2009 |
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SHARAD Vs. STATE OF MAHARASHTRA
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October 23, 2009 |
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SHARDA Vs. STATE OF RAJASTHAN
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July 29, 2009 |
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SHARDA Vs. STATE OF RAJASTHAN
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December 15, 2009 |
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SHARDA SINGH Vs. STATE OF U P
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April 13, 2009 |
|
SHARIFF AHMED Vs. STATE NCT OF DELHI
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April 24, 2009 |
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SHASHI JAIN Vs. TARSEM LAL
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March 31, 2009 |
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December 2, 2009 |
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December 17, 2009 |
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May 5, 2009 |
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July 31, 2009 |
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November 12, 2009 |
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November 13, 2009 |
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SHIKHA SAINI Vs. GURINDER SINGH SAINI
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July 9, 2009 |
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December 9, 2009 |
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March 27, 2009 |
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March 24, 2009 |
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May 6, 2009 |
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August 20, 2009 |
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February 24, 2009 |
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February 23, 2009 |
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November 30, 2009 |
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February 9, 2009 |
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January 21, 2009 |
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August 4, 2009 |
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August 4, 2009 |
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April 28, 2009 |
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January 20, 2009 |
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September 7, 2009 |
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August 21, 2009 |
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January 7, 2009 |
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April 15, 2009 |
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July 20, 2009 |
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May 29, 2009 |
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July 22, 2009 |
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January 19, 2009 |
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March 30, 2009 |
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September 15, 2009 |
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February 15, 2009 |
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May 15, 2009 |
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November 11, 2009 |
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March 16, 2009 |
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SMITHA NATH Vs. UNION OF INDIA
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May 26, 2009 |
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SMRUTI PAHARIYA Vs. SANJAY PAHARIYA
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May 11, 2009 |
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March 16, 2009 |
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February 17, 2009 |
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SOHAN SINGH Vs. STATE OF BIHAR
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April 17, 2009 |
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November 19, 2009 |
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November 9, 2009 |
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September 17, 2009 |
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September 30, 2009 |
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October 20, 2009 |
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July 21, 2009 |
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March 5, 2009 |
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February 20, 2009 |
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May 4, 2009 |
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July 30, 2009 |
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SOUTHERN RAILWAY OFFICER ASSOCIATION Vs. UNION OF INDIA
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August 4, 2009 |
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SOUTHERN SEA FOODS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
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March 2, 2009 |
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SPECIAL LAND ACQUISITION OFFICER Vs. CHANDRAMMA
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February 13, 2009 |
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SPECIAL LAND ACQUISITION OFFICER Vs. MAHABOOB
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February 9, 2009 |
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SREE KRISHNA ELECTRICALS Vs. STATE OF TAMIL NADU
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April 21, 2009 |
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SRIPATHI Vs. STATE OF KARNATAKA
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March 4, 2009 |
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STANDARD CHARTERED BANK Vs. ASST COMMR OF INCOME TAX BOMBAY
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August 25, 2009 |
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STATE Vs. PARMESHWARAN SUBRAMANI
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September 11, 2009 |
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STATE Vs. D A M PRABHU
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February 11, 2009 |
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STATE Vs. M JANAKIRAMAN
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February 9, 2009 |
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STATE Vs. D A M PRABHU
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February 12, 2009 |
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STATE Vs. RAJANGAM
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April 30, 2009 |
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STATE BANK OF INDIA Vs. B S AGRICULTURAL INDUSTRIES
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March 20, 2009 |
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STATE CBI HYDERABAD Vs. G PREM RAJ
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November 19, 2009 |
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STATE ELECTION COMMISSIONER Vs. R. CHANDRAMOHAN
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April 20, 2009 |
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STATE OF A P Vs. E SATYANARAYANA
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March 30, 2009 |
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STATE OF A P Vs. M RADHA KRISHNA MURTHY
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March 6, 2009 |
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STATE OF A P Vs. V V PANDURANGA RAO
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May 4, 2009 |
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STATE OF A P Vs. P KHAJA HUSSAIN
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April 15, 2009 |
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STATE OF A.P. Vs. E. SATYANARAYANA
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April 30, 2009 |
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STATE OF ANDHRA PRADESH Vs. ARAVAPALLY VENKANNA
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April 15, 2009 |
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STATE OF ANDHRA PRADESH Vs. VANGAVEETI NAGAIAH
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April 15, 2009 |
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STATE OF ANDHRA PRADESH Vs. SAYYAAD SIRAJ MOHAMMED
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April 15, 2009 |
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STATE OF ANDHRA PRADESH Vs. S SWARNALATHA
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August 4, 2009 |
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STATE OF ASSAM Vs. BARAK UPATYAKA D U KARMACHARI SANSTHA
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March 17, 2009 |
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STATE OF BIHAR Vs. UPENDRA NARAYAN SINGH
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March 20, 2009 |
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STATE OF BIHAR Vs. ARJUN PRASAD RAJAK
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February 23, 2009 |
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STATE OF BIHAR & ORS. Vs. HORIL SAHNI
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January 23, 2009 |
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STATE OF CHATTISGRAH Vs. DHIRJO KUMAR SENGAR
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May 5, 2009 |
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STATE OF GOA Vs. GOPAL BABURAO GAUDO
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September 14, 2009 |
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STATE OF GUJARAT Vs. RAMESHCHANDRA SHIVRATAN KOSAR
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April 28, 2009 |
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STATE OF H P Vs. NAZAR SINGH
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May 6, 2009 |
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STATE OF H P Vs. STATE OF H P
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May 6, 2009 |
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STATE OF H P Vs. SURESH KUMAR ALIAS DC
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May 29, 2009 |
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STATE OF H P Vs. ANJANA DEVI
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March 17, 2009 |
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STATE OF H P Vs. RAM KRISHAN
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January 12, 2009 |
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STATE OF HARYANA Vs. SHIV LAL
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February 3, 2009 |
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STATE OF HARYANA Vs. RAM NIWAS
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February 16, 2009 |
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STATE OF HARYANA Vs. NARINDER KUMAR
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February 13, 2009 |
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STATE OF HARYANA Vs. DHARAM SINGH
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February 6, 2009 |
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STATE OF HARYANA Vs. LIBERTY ENTERPRISES
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March 17, 2009 |
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STATE OF HARYANA Vs. BALKAR SINGH
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March 26, 2009 |
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STATE OF HARYANA Vs. BALDEV SPINNERS PVT LTD
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February 25, 2009 |
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STATE OF HARYANA Vs. RAMESHWAR DASS
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May 8, 2009 |
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STATE OF HARYANA Vs. KRISHAN LAL
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August 18, 2009 |
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STATE OF HARYANA Vs. JOHNSON MATTHEY INDIA PRIVATE LIMITED
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April 16, 2009 |
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STATE OF HARYANA Vs. SANDHU OVERSEAS
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September 18, 2009 |
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STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
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May 6, 2009 |
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STATE OF HIMACHAL PRADESH Vs. NARAIN SINGH
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July 8, 2009 |
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STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR ALIAS KAKA
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April 22, 2009 |
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STATE OF HIMACHAL PRADESH Vs. SADA RAM
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March 18, 2009 |
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STATE OF JAMMU AND KASHMIR Vs. JAVED IQBAL BALWAN
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March 23, 2009 |
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STATE OF JAMMU AND KASHMIR Vs. MOHAMAD MAQBOOL SOFI
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July 31, 2009 |
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STATE OF JHARKHAND Vs. ASHOK KUMAR CHOKHANI
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January 19, 2009 |
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STATE OF JHARKHAND Vs. SHIV KARAMPAL SAHU
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April 15, 2009 |
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STATE OF JHARKHAND Vs. UMA PRASAD
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May 20, 2009 |
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STATE OF KARNATAKA Vs. SHANTAPPA MADIVALAPPA GALAPUJI
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April 20, 2009 |
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STATE OF KARNATAKA Vs. Y MOIDEEN KUNHI
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May 4, 2009 |
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STATE OF KARNATAKA Vs. NINGAPPA ALIAS BHYRAPPA
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February 11, 2009 |
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STATE OF KARNATAKA Vs. RAVI KUMAR
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February 10, 2009 |
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STATE OF KARNATAKA Vs. MURALIDHAR
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March 16, 2009 |
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STATE OF KARNATAKA Vs. G V CHANDRASHEKAR
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February 25, 2009 |
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STATE OF KERALA Vs. MAHESH KUMAR
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February 23, 2009 |
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STATE OF KERALA Vs. NAVEENA PRABHU
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February 23, 2009 |
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STATE OF KERALA Vs. ZOOM DEVELOPERS PVT
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February 10, 2009 |
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STATE OF KERALA Vs. ZOOM DEVELOPERS PVT LTD
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January 13, 2009 |
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STATE OF KERALA Vs. V S RAVEENDRAN
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January 30, 2009 |
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STATE OF KERALA Vs. MINI SHAMSUDIN
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February 2, 2009 |
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STATE OF KERALA Vs. C A JABBAR
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May 1, 2009 |
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STATE OF KERALA Vs. ANILACHANDRAN ALIAS MADHU
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April 15, 2009 |
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STATE OF KERALA Vs. PEOPLES UNION FOR CIVIL LIBERTIES
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July 21, 2009 |
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STATE OF KERALA Vs. PRABHAVATHY THANKAMMA
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January 23, 2009 |
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STATE OF KERALA Vs. SURESH @ SUBHASH
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April 15, 2009 |
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STATE OF M P Vs. CHUNNILAL ALIAS CHUNNI SINGH
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April 15, 2009 |
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STATE OF M P Vs. MUNSHI SINGH
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April 23, 2009 |
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STATE OF M P Vs. VIRENDRA KUMAR TRIPATHI
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April 27, 2009 |
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STATE OF M P Vs. MD ABRAHIM
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May 6, 2009 |
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STATE OF M P Vs. DEVENDRA
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May 5, 2009 |
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STATE OF M P Vs. KASHIRAM
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February 2, 2009 |
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STATE OF M P Vs. RAMESH
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February 3, 2009 |
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STATE OF M P Vs. BHARAT
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January 16, 2009 |
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STATE OF M P Vs. ABDUL KADIR
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February 13, 2009 |
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STATE OF M P Vs. GAYLORD CHEMICALS
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February 20, 2009 |
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STATE OF M P Vs. DHARA SINGH
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March 3, 2009 |
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STATE OF M. P. Vs. LAAKHAN ALIAS LAKHAN
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April 21, 2009 |
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STATE OF M. P. Vs. SANJAY KERALKAR
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January 5, 2009 |
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STATE OF M.P. Vs. BASODI
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April 27, 2009 |
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STATE OF MADHYA PRADESH Vs. JIYALAL
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July 31, 2009 |
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STATE OF MADHYA PRADESH Vs. SHEETLA SAHAI
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August 4, 2009 |
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STATE OF MADHYA PRADESH Vs. RAMESH CHANDRA BAJPAI
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July 28, 2009 |
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STATE OF MADHYA PRADESH Vs. YOGENDRA SHRIVASTAVA
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October 7, 2009 |
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STATE OF MADHYA PRADESH Vs. SHEIKH SHAHID
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April 15, 2009 |
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STATE OF MADHYA PRADESH Vs. RAMESHWAR
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April 6, 2009 |
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STATE OF MADHYA PRADESH AND ORS. Vs. YOGENDRA SHRIVASTAVA
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November 4, 2009 |
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STATE OF MAHARASHTRA Vs. PRAKASH PRAHLAD PATIL
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April 16, 2009 |
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STATE OF MAHARASHTRA Vs. GUNTABAI ALIAS BHAGIRATHBAI
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April 21, 2009 |
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STATE OF MAHARASHTRA Vs. MANGILAL
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March 6, 2009 |
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STATE OF MAHARASHTRA Vs. DHANENDRA SHRIRAM BHURLE
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February 11, 2009 |
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STATE OF MAHARASHTRA Vs. KRISHNARAO DUDHAPPA SHINDE
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February 5, 2009 |
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STATE OF MAHARASHTRA Vs. PRAKASH SAKHA VASAVE
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January 21, 2009 |
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STATE OF MAHARASHTRA Vs. DNYANESHWAR LAXMAN RAO WANKHEDE
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July 29, 2009 |
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STATE OF MAHARASHTRA Vs. SWANSTONE MULTIPLEX CINEMA P LTD
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July 27, 2009 |
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STATE OF MAHARASHTRA Vs. RAJENDRA SADANAND BARMA
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August 13, 2009 |
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STATE OF MAHARASHTRA Vs. SAYED MOHAMMED MASOOD
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August 4, 2009 |
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STATE OF MAHARASHTRA Vs. DHANENDRA SHRIRAM BHURLE
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August 20, 2009 |
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STATE OF MAHARASHTRA Vs. SUPER MAX INTERNATIONAL PVT LTD
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August 27, 2009 |
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STATE OF NCT OF DELHI Vs. ASHIF KHAN
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March 3, 2009 |
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STATE OF ORISSA Vs. KHIROD KUMAR NAYAK
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February 23, 2009 |
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STATE OF ORISSA Vs. BILASH CHANDRA OJHA
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March 27, 2009 |
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STATE OF ORISSA Vs. BALRAM SAHU
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January 27, 2009 |
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STATE OF ORISSA Vs. GOVERNMENT OF INDIA
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February 6, 2009 |
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STATE OF ORISSA Vs. HARAPRIYA BISOI
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April 20, 2009 |
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STATE OF ORISSA Vs. PRAMOD KUMAR KODAM SINGH
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April 15, 2009 |
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STATE OF ORISSA Vs. CHITRASEN BHOI
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September 16, 2009 |
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STATE OF ORISSA Vs. PRASANNA KUMAR MOHANTY
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April 9, 2009 |
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STATE OF PUNJAB Vs. S. K. BHATTA
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March 17, 2009 |
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STATE OF PUNJAB Vs. MALKIAT SINGH
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April 21, 2009 |
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STATE OF PUNJAB Vs. NIRMAL SINGH
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April 23, 2009 |
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STATE OF PUNJAB Vs. LALITA
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September 9, 2009 |
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STATE OF PUNJAB Vs. SURJIT SINGH
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August 4, 2009 |
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STATE OF PUNJAB Vs. RAJINDER SINGH
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August 11, 2009 |
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STATE OF PUNJAB Vs. SANJAY KUMAR BANSAL
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July 16, 2009 |
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STATE OF PUNJAB Vs. MOHAMMED IQBAL BHATTI
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July 31, 2009 |
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STATE OF PUNJAB Vs. SURJIT SINGH
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April 22, 2009 |
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STATE OF PUNJAB Vs. HARJAGDEV SINGH
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April 22, 2009 |
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STATE OF PUNJAB Vs. NIRMAL KAUR
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April 28, 2009 |
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STATE OF PUNJAB Vs. HARDIAL SINGH
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May 8, 2009 |
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STATE OF PUNJAB Vs. GURLABH SINGH
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May 12, 2009 |
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STATE OF PUNJAB Vs. ATMA SINGH
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May 8, 2009 |
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STATE OF PUNJAB Vs. MANJIT SINGH
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May 28, 2009 |
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STATE OF PUNJAB Vs. SOHAN SINGH
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May 15, 2009 |
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STATE OF PUNJAB Vs. SURINDER PAL SINGH
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February 6, 2009 |
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STATE OF PUNJAB Vs. PRITAM CHAND
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February 11, 2009 |
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STATE OF PUNJAB Vs. INDER MOHAN CHOPRA
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February 12, 2009 |
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STATE OF PUNJAB Vs. HARI SINGH
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February 16, 2009 |
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STATE OF PUNJAB Vs. GINDER SINGH
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February 3, 2009 |
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STATE OF PUNJAB Vs. RAM PAL
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March 26, 2009 |
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STATE OF PUNJAB Vs. PARAMJIT KAUR
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March 25, 2009 |
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STATE OF PUNJAB Vs. MOHINDER SINGH
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February 27, 2009 |
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STATE OF PUNJAB Vs. GURNAM KAUR
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March 6, 2009 |
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STATE OF PUNJAB Vs. MADAN LAL
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March 5, 2009 |
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STATE OF PUNJAB Vs. MOHAMMED IQBAL BHATTI
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July 29, 2009 |
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STATE OF PUNJAB Vs. LEELA
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April 23, 2009 |
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STATE OF RAJASTHAN Vs. BHANWAR LAL
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March 3, 2009 |
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STATE OF RAJASTHAN Vs. PHOOL CHAND AND ORS.
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May 5, 2009 |
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STATE OF RAJASTHAN Vs. MANOJ SHARMA
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March 3, 2009 |
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STATE OF RAJASTHAN Vs. ASHFAQ AHMED
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March 4, 2009 |
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STATE OF RAJASTHAN Vs. HANIF KHAN
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February 23, 2009 |
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STATE OF RAJASTHAN Vs. RATAN LAL
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March 31, 2009 |
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STATE OF RAJASTHAN Vs. S N TIWARI
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March 16, 2009 |
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STATE OF RAJASTHAN Vs. JAGDISH NARAIN CHATURVEDI
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May 8, 2009 |
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STATE OF RAJASTHAN Vs. DAUL ALIAS DAULAT GIRI
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April 28, 2009 |
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STATE OF RAJASTHAN Vs. JAGDISH PRASAD
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April 29, 2009 |
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STATE OF RAJASTHAN Vs. PARMENDRA SINGH
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May 4, 2009 |
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STATE OF RAJASTHAN Vs. BHIYA RAM
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May 5, 2009 |
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STATE OF RAJASTHAN Vs. BABU LAL
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April 21, 2009 |
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STATE OF RAJASTHAN Vs. SHANTI
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April 21, 2009 |
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STATE OF RAJASTHAN Vs. HEMRAJ
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April 27, 2009 |
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STATE OF RAJASTHAN Vs. YUSUF
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April 27, 2009 |
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STATE OF RAJASTHAN Vs. MOHAN LAL
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April 16, 2009 |
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STATE OF RAJASTHAN Vs. MOHAN LAL
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April 15, 2009 |
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STATE OF RAJASTHAN Vs. SHANKAR LAL
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April 15, 2009 |
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STATE OF RAJASTHAN Vs. MANOJ SHARMA
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April 3, 2009 |
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STATE OF RAJASTHAN Vs. CHAMPALAL
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April 1, 2009 |
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STATE OF RAJASTHAN Vs. NARESH ALIAS RAM NARESH
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August 26, 2009 |
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STATE OF RAJASTHAN Vs. HERITAGE CRAFTS
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November 10, 2009 |
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STATE OF RAJASTHAN Vs. DEV GANGA ENTERPRISES
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December 8, 2009 |
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STATE OF RAJASTHAN Vs. FERRO CONCRETE CONSTRUCTION PVT. LTD
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April 22, 2009 |
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STATE OF RAJASTHAN Vs. BABU LAL
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April 28, 2009 |
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STATE OF TAMIL NADU Vs. AMALA ANNAI HIGHER SECONDARY SCHOOL
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August 28, 2009 |
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STATE OF U P Vs. SANTOSH KUMAR
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September 3, 2009 |
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STATE OF U P Vs. MAN MOHAN NATH SINHA
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August 17, 2009 |
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STATE OF U P Vs. RAM SAJIVAN
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December 4, 2009 |
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STATE OF U P Vs. COMMITTEE OF MANAGEMENT MATA TAPESHWARI SARASWATI VIDYA MANDIR
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December 2, 2009 |
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STATE OF U P Vs. RASHID
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November 3, 2009 |
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STATE OF U P Vs. SANDEEP KUMAR BALMIKI
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September 18, 2009 |
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STATE OF U P Vs. MAHINDRA NATH TIWARI
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December 17, 2009 |
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STATE OF U P Vs. RAMA KANT
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March 31, 2009 |
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STATE OF U P Vs. SUBHASH KUMAR SINGH
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April 15, 2009 |
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STATE OF U P Vs. MANGAL SINGH
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April 16, 2009 |
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STATE OF U P Vs. RABINDRA SINGH
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April 27, 2009 |
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STATE OF U P Vs. HARI CHAND
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April 29, 2009 |
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STATE OF U P Vs. ATUL SINGH
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May 8, 2009 |
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STATE OF U P Vs. SHOBHANATH
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May 8, 2009 |
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STATE OF U P Vs. PARAS NATH SINGH
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May 5, 2009 |
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STATE OF U P Vs. SAHRUNNISA
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July 7, 2009 |
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STATE OF U P Vs. NANDU VISHWAKARMA
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July 6, 2009 |
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STATE OF U P Vs. DINESH
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February 25, 2009 |
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STATE OF U P Vs. GAJEY SINGH
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February 24, 2009 |
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STATE OF U P Vs. SATTAN ALIAS SATYENDRA
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February 27, 2009 |
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STATE OF U P Vs. RADHEY SHYAM RAI
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March 6, 2009 |
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STATE OF U P Vs. SUKHPAL SINGH
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January 12, 2009 |
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STATE OF U P Vs. SHIV SINGH YADAV
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February 16, 2009 |
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STATE OF U P Vs. SUKHPAL SINGH
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February 12, 2009 |
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STATE OF U P Vs. SHEO LAL
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February 12, 2009 |
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STATE OF U P Vs. BANNE ALIAS BAIJNATH
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February 10, 2009 |
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STATE OF U P Vs. GAJADHAR SINGH
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February 11, 2009 |
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STATE OF U.P. Vs. MANGAL SINGH
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April 18, 2009 |
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STATE OF U.P. AND ORS. Vs. BHARAT SINGH AND ORS.
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March 20, 2009 |
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STATE OF UTTAR PRADESH Vs. RAM VINAI SINHA
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March 17, 2009 |
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STATE OF UTTAR PRADESH Vs. Z R SIDDIQUI
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February 17, 2009 |
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STATE OF UTTAR PRADESH Vs. SHYAM BEHARI
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March 31, 2009 |
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STATE OF UTTAR PRADESH Vs. GOMTINAGAR JAN KALYAN MAHA SAMITI
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October 6, 2009 |
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STATE OF UTTAR PRADESH Vs. GOMTINAGAR JAN KALYAN MAHA SAMITI
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September 11, 2009 |
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STATE OF UTTAR PRADESH Vs. RAM DARAS YADAV
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December 4, 2009 |
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STATE OF UTTAR PRADESH Vs. RAM GOPAL
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August 7, 2009 |
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STATE OF UTTAR PRADESH Vs. AMAR GOND
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July 22, 2009 |
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STATE OF UTTARAKHAND Vs. RAJENDRA SINGH ARYA
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November 16, 2009 |
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STATE OF UTTARANCHAL Vs. ALOK SHARMA
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April 15, 2009 |
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STATE OF WEST BENGAL Vs. WEST BENGAL REGN COPY WRITERS ASSN
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May 8, 2009 |
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STATE OF WEST BENGAL Vs. DIPAK HALDER
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May 8, 2009 |
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February 2, 2009 |
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January 23, 2009 |
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February 24, 2009 |
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July 14, 2009 |
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July 29, 2009 |
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September 9, 2009 |
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STONE INDIA LTD Vs. BOARD OF TRUSTEES PORT OF CULCUTTA
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December 7, 2009 |
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SUBBA Vs. DEBIYA
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January 22, 2009 |
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May 4, 2009 |
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SUBH RAM Vs. HARYANA STATE
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October 20, 2009 |
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October 10, 2009 |
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SUBH UDYOG Vs. STATE OF U. P.
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March 31, 2009 |
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September 17, 2009 |
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September 14, 2009 |
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SUBHASH CHANDER KOHIL Vs. INDIAN SUGAR
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February 6, 2009 |
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May 15, 2009 |
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August 4, 2009 |
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April 20, 2009 |
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May 6, 2009 |
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May 6, 2009 |
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SUBODH KUMAR YADAV Vs. STATE OF BIHAR
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July 15, 2009 |
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May 13, 2009 |
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April 13, 2009 |
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SUCHA SINGH Vs. STATE OF PUNJAB
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May 13, 2009 |
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May 16, 2009 |
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SUCHAND BOURI Vs. STATE OF WEST BENGAL
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April 9, 2009 |
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SUCHITA SRIVASTAVA Vs. CHANDIGARH ADMINISTRATION
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August 28, 2009 |
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August 7, 2009 |
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SUHELKHAN KHUDYARKHAN Vs. STATE OF MAHARASHTRA
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April 15, 2009 |
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July 29, 2009 |
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December 1, 2009 |
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May 18, 2009 |
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November 13, 2009 |
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SUMESH SINGH Vs. PHOOLAN DEVI
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April 15, 2009 |
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SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
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February 18, 2009 |
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February 19, 2009 |
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SUNDARAJAN P. Vs. STATE REP. BY INSPECTOR OF POLICE
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August 3, 2009 |
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SUNDER KUKREJA Vs. MOHAN LAL KUKREJA
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March 26, 2009 |
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December 4, 2009 |
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September 7, 2009 |
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May 6, 2009 |
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September 17, 2009 |
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February 23, 2009 |
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January 27, 2009 |
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May 8, 2009 |
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October 1, 2009 |
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SURAJ LAMP AND INDUSTRIES LID Vs. STATE OF HARYANA
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May 15, 2009 |
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January 9, 2009 |
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SURAT SINGH Vs. HUKAM SINGH NEGI
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May 13, 2009 |
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October 21, 2009 |
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October 22, 2009 |
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September 18, 2009 |
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January 30, 2009 |
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December 15, 2009 |
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April 23, 2009 |
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SURESH Vs. STATE OF HARYANA
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February 27, 2009 |
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November 30, 2009 |
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SURESH CHANDRA Vs. STATE OF UTTRANCHAL
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May 25, 2009 |
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April 15, 2009 |
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December 14, 2009 |
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May 6, 2009 |
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February 12, 2009 |
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July 24, 2009 |
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SUSHIL KUMAR Vs. STATE OF PUNJAB
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September 1, 2009 |
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August 1, 2009 |
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May 5, 2009 |
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SUSHMA MOUR Vs. RAVI KUMAR MOUR ALIAS SANJAY
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April 20, 2009 |
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SUZANNE LOUISE MARTIN Vs. STATE OF RAJASTHAN
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January 16, 2009 |
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May 6, 2009 |
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SYED ASKARI HADI ALI AUGUSTINE Vs. STATE
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March 3, 2009 |
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January 6, 2009 |
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February 23, 2009 |
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T GNANAVEL Vs. T S KANAGARAJ
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February 25, 2009 |
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T K MOHAMMED ABUBUCKER Vs. P S M AHAMED ABDUL KHADER
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April 22, 2009 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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October 8, 2009 |
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T NADU COMPUTER SC B ED G T WELF SOCIETY Vs. HIGHER SEC SCL COMPUTER TECH ASSN
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July 9, 2009 |
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T R SACHDEVA Vs. GUJRAL TOOLS AND FORGINGS
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March 23, 2009 |
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January 22, 2009 |
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March 20, 2009 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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January 23, 2009 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 25, 2009 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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January 30, 2009 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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July 10, 2009 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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September 11, 2009 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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September 4, 2009 |
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T.N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA (UOI) AND ORS.
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September 18, 2009 |
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TAHAZHATHE PURAYIL SARABI Vs. UNION OF INDIA
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May 14, 2009 |
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August 26, 2009 |
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November 19, 2009 |
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April 21, 2009 |
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November 5, 2009 |
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November 11, 2009 |
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TARA CHAND Vs. MUNICIPALITY GHARAUNDA
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April 21, 2009 |
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TARUN CHATTERJEE Vs. STATE OF U P
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November 9, 2009 |
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May 6, 2009 |
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May 6, 2009 |
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December 16, 2009 |
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February 27, 2009 |
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April 15, 2009 |
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January 20, 2009 |
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TIKA RAM Vs. STATE OF U P
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September 9, 2009 |
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February 16, 2009 |
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TIPPARAM PRABHAKAR Vs. STATE OF ANDHRA PRADESH
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April 29, 2009 |
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TIRUPATI JUTE INDUSTRIES P LTD Vs. STATE OF WEST BENGAL
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April 13, 2009 |
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TIRUPUR DYEING FACTORY OWNERS ASSOCIATION Vs. NOYYAL RIVER AYACUTDARS PROTECTION ASSOCIATION
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October 6, 2009 |
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TOMY Vs. STATE OF KERALA
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April 20, 2009 |
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August 21, 2009 |
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September 1, 2009 |
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January 5, 2009 |
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February 12, 2009 |
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April 28, 2009 |
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March 31, 2009 |
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September 10, 2009 |
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March 24, 2009 |
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October 9, 2009 |
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March 3, 2009 |
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February 26, 2009 |
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November 4, 2009 |
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U P S R T C Vs. JAGDISH PRASAD GUPTA
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March 25, 2009 |
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January 20, 2009 |
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April 30, 2009 |
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February 3, 2009 |
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February 12, 2009 |
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January 23, 2009 |
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July 20, 2009 |
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August 4, 2009 |
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April 17, 2009 |
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April 17, 2009 |
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July 31, 2009 |
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July 31, 2009 |
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May 6, 2009 |
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U T CHANDIGARH ADMINISTRATION Vs. AMARJEET SINGH
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March 17, 2009 |
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U.P. RAJYA VIDYUT UTPADAN BOARD AND ANR. Vs. UTTAR PRADESH VIDYUT MAZDOOR SANGH
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November 12, 2009 |
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UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD Vs. COMMISSIONER OF INCOME TAX
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July 16, 2009 |
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UDAY SHANKAR UPADHYAY Vs. NAVEEN MAHESHWARI
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November 18, 2009 |
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UDEY CHAND Vs. SURAT SINGH
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October 9, 2009 |
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October 19, 2009 |
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UDITA GUPTA Vs. DEVYA MOHAN
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September 7, 2009 |
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UMA NATH PANDEY Vs. STATE OF U P
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March 16, 2009 |
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UMAPADA KAYAL Vs. STATE OF WEST BENGAL
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October 6, 2009 |
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UMESH PANDEY Vs. CHAIRMAN BIHAR STATE HOUSING BOARD BIHAR
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April 2, 2009 |
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UNDAVALI NARAYANA RAO Vs. STATE OF A P
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July 24, 2009 |
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UNDAVALI NARAYANA RAO Vs. STATE OF A. P.
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June 24, 2009 |
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July 16, 2009 |
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August 4, 2009 |
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August 4, 2009 |
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October 21, 2009 |
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September 16, 2009 |
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UNION OF INDIA Vs. HAR DAYAL
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November 24, 2009 |
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UNION OF INDIA Vs. NARENDRA GUPTA
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December 15, 2009 |
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December 8, 2009 |
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December 8, 2009 |
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December 8, 2009 |
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May 5, 2009 |
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April 15, 2009 |
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April 27, 2009 |
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December 15, 2009 |
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July 6, 2009 |
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April 17, 2009 |
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April 28, 2009 |
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May 5, 2009 |
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May 6, 2009 |
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May 6, 2009 |
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May 12, 2009 |
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May 12, 2009 |
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May 8, 2009 |
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May 14, 2009 |
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May 20, 2009 |
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May 21, 2009 |
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May 28, 2009 |
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May 26, 2009 |
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June 11, 2009 |
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June 15, 2009 |
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July 9, 2009 |
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March 16, 2009 |
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February 26, 2009 |
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February 20, 2009 |
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UNION OF INDIA Vs. RATTAN MALLIK
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January 23, 2009 |
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January 13, 2009 |
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February 12, 2009 |
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May 21, 2009 |
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February 13, 2009 |
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August 4, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. BINDU
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February 5, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. PAYARELAL NIRNAJAN LAL
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February 27, 2009 |
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UNITED INSURANCE CO LTD Vs. SUKH DEO YADAV
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March 24, 2009 |
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February 11, 2009 |
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May 8, 2009 |
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November 11, 2009 |
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July 28, 2009 |
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July 7, 2009 |
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October 30, 2009 |
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March 23, 2009 |
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February 17, 2009 |
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May 15, 2009 |
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September 8, 2009 |
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October 6, 2009 |
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February 16, 2009 |
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March 16, 2009 |
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April 27, 2009 |
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March 5, 2009 |
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September 23, 2009 |
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August 24, 2009 |
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March 3, 2009 |
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April 29, 2009 |
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May 8, 2009 |
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July 27, 2009 |
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July 14, 2009 |
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April 17, 2009 |
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August 28, 2009 |
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November 17, 2009 |
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March 27, 2009 |
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March 20, 2009 |
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January 13, 2009 |
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April 15, 2009 |
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August 6, 2009 |
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February 11, 2009 |
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February 24, 2009 |
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January 23, 2009 |
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January 30, 2009 |
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May 8, 2009 |
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March 6, 2009 |
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March 19, 2009 |
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July 22, 2009 |
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February 27, 2009 |
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VARIKUPPAL SRINIVAS Vs. STATE OF A P
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January 28, 2009 |
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VARKISONS ENGINEERS Vs. STATE OF KERALA
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April 23, 2009 |
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VARSHA PLASTICS PVT LTD Vs. UNION OF INDIA
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February 5, 2009 |
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VEENA CORP Vs. ASHOK ARJANBHAI JOLIA
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March 19, 2009 |
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VELAYUDA PULAVAR Vs. STATE
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April 16, 2009 |
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VENKATALAKSHMAMMA Vs. H V SRINIVASA
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February 18, 2009 |
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VENKATESHWARAN Vs. SINGARAVEL YARN TRADERS
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May 28, 2009 |
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VENKATESWARA SYNDICATE Vs. ORIENTAL INSURANCE COMPANY LTD
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August 24, 2009 |
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VERONICA ALIAS LATHA Vs. V PHILIP JAMES
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April 28, 2009 |
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VICE CHAIRMAN LUCKNOW DEVELOPMENT AUTHORITY Vs. MAHANT BAKSH SINGH ALIAS JAI CHAUDHARY
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August 4, 2009 |
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VIDUTHALAI CHIRUTHAIGAL KATCHI Vs. ELECTION COMMISSION OF INDIA
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April 27, 2009 |
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VIJAY DHANJI CHAUDHARY Vs. SUHAS JAYANT NATAWADKAR
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October 30, 2009 |
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VIJAY KUMAR Vs. DHARAM PAL
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February 10, 2009 |
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VIJAY KUMAR KULHAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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July 27, 2009 |
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VIJAY NARAYAN THATTE Vs. STATE OF MAHARASHTRA
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August 18, 2009 |
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VIJAYA BANK Vs. GURNAM SINGH
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December 2, 2009 |
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VIJAYAN Vs. SADANANDAN K
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May 5, 2009 |
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VIJAYKUMAR Vs. STATE
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April 21, 2009 |
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VIKRAM GREENTECH INDIA LTD Vs. NEW INDIA ASSURANCE CO LTD
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April 1, 2009 |
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VIKRAM SINGH Vs. STATE OF HARYANA
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May 1, 2009 |
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VILLIANUR IYARKKAI PADUKAPPU MAIYAM Vs. UNION OF INDIA
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May 14, 2009 |
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VIMAL CHAND GHEVARCHAND JAIN Vs. RAMAKANT EKNATH JAJOO
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March 23, 2009 |
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VINODAN Vs. VISHWANATHAN
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February 12, 2009 |
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VIRENDER KUMAR YADAV Vs. C.B.I.
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May 15, 2009 |
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VISAKHAPATNAM PORT TRUST Vs. CONTINENTAL CONSTRUCTION COMPANY
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February 20, 2009 |
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VISHAL SINGH Vs. STATE OF RAJASTHAN
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February 25, 2009 |
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VISHNU Vs. STATE OF RAJASTHAN
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September 15, 2009 |
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VISHNU DUTT SHARMA Vs. MANJU SHARMA
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February 27, 2009 |
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VISHNU DUTT SHARMA Vs. DAYA SAPRA
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May 5, 2009 |
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VISHVAS NARHARI SAHSHTRABUDHE Vs. VARDA VISHWAS SAHSHTRABUDHE
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January 27, 2009 |
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VISHWANATH BAPURAO SABALE Vs. SHALINIBAI NAGAPPA SABALE
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March 23, 2009 |
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VITHAL EKNATH ADLINGE Vs. STATE OF MAHARASHTRA
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February 27, 2009 |
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VODAFONE INTERNATIONAL HOLDINGS B.V. Vs. UNION OF INDIA
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January 23, 2009 |
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WAHID KHAN Vs. STATE OF MADHYA PRADESH
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December 1, 2009 |
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WEST BENGAL ELECTRICITY REGULATORY Vs. GAJENDRA HALDEA
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April 9, 2009 |
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WOODS BEACH HOTELS LTD Vs. MAPUSA URBAN CO OPERATIVE BANK OF GOA LTD
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March 24, 2009 |
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Y SATYANARAYAN REDDY Vs. MANDAL REVENUE OFFICER A P
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August 28, 2009 |
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Y VENKAIAH Vs. STATE OF A P
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March 3, 2009 |
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YASH AHUJA Vs. MEDICAL COUNCIL OF INDIA
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September 17, 2009 |
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YERNENI RAJA RAMCHANDER ALIAS RAJABABU Vs. STATE OF A P
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August 4, 2009 |
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YUMNAM ONGBI TAMPHA Vs. YUMNAM JOYKUMAR SINGH
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March 6, 2009 |
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YUNUS BABOOBHAI A HAMID PADVEKAR Vs. STATE OF MAHARASHTRA
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January 28, 2009 |
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ZENIT MATAPLAST P LTD Vs. STATE OF MAHARASHTRA
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September 11, 2009 |
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ZINDAR ALI SK Vs. STATE OF WEST BENGAL
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February 6, 2009 |
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ZODIAC ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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April 2, 2009 |
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