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AKALJIT SINGH Vs. STATE OF HIMACHAL PRADESH
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March 14, 2008 |
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BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
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January 17, 2008 |
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COMMISSIONER OF INCOME TAX, SHIMLA Vs. SIRMOUR TRUCK OPERATORS UNION
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April 7, 2008 |
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GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
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September 26, 2008 |
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PATRIVYAPAR MANDAL DELHI Vs. MUNICIPAL CORPORATION OF DELHI TOWN HALL
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March 12, 2008 |
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A AND G PROJECTS AND TECHNOLOGIES LTD Vs. STATE OF KARNATAKA
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December 11, 2008 |
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A CHOWGULE AND CO LTD Vs. GOA FOUNDATION
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August 18, 2008 |
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A K JAIN Vs. PREM KAPOOR
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July 28, 2008 |
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A K SHARMA Vs. CHAIRMAN M D HPGCL
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March 10, 2008 |
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A MAHARAJA Vs. STATE OF TAMIL NADU
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November 14, 2008 |
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A MANOHARAN Vs. UNION OF INDIA
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February 14, 2008 |
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A P ELECTRICITY REGULATORY COMMISSION Vs. R V K ENERGY PVT LTD
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May 16, 2008 |
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A P S R T C Vs. K HEMALATA
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May 16, 2008 |
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A P S R T C MUSHEERABAD Vs. SARVARUNNISA BEGUM
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February 27, 2008 |
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A P STATE ROAD TRANSPORT Vs. K HEMALATHA
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May 16, 2008 |
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A SATYANARAYANA Vs. S PURUSHOTHAM
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April 24, 2008 |
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A SATYANARAYANA REDDY Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
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April 29, 2008 |
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A YADHAV Vs. STATE OF KARNATAKA
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November 25, 2008 |
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ABAN LOYD CHILES OFFSHORE LTD Vs. UNION OF INDIA
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April 11, 2008 |
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ABDUL GAFUR Vs. STATE OF UTTARAKHAND
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August 11, 2008 |
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ABDUL GHAFFAR Vs. STATE OF BIHAR
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April 4, 2008 |
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ABDUL RAB @ LADDU Vs. STATE OF BIHAR
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August 25, 2008 |
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ABDUL SUFAN LASKAR Vs. STATE OF ASSAM
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August 25, 2008 |
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ABDULSATTAR YUSUFBHAI QURESHI Vs. STATE OF GUJARAT
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February 26, 2008 |
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ABHIJIT GHOSH DASTIDAR Vs. UNION OF INDIA
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October 22, 2008 |
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ABHIMANYOO RAM Vs. STATE OF U P
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November 21, 2008 |
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ABHISHEK MALVIYA Vs. ADDL WELFARE COMMISSIONER
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January 23, 2008 |
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ADLABS LTD Vs. RAJASTHAN PATRIKA P LTD
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November 17, 2008 |
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AFAQ HUSAIN Vs. UPSRTC
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April 24, 2008 |
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AFHQ ISOS SOS DP ASSOCIATION Vs. UNION OF INDIA
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February 19, 2008 |
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AFROZ JAHAN Vs. STATE OF BIHAR
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March 12, 2008 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF INCOME TAX
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August 21, 2008 |
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AHMADASAHAB ABDUL MULLA Vs. BIBIJAN
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April 21, 2008 |
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AHSA RAM Vs. STATE OF HIMACHAL PRADESH
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February 25, 2008 |
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AIRPORT AUTHORITY OF INDIA Vs. SHAMBHU NATH DAS ALIAS S N DAS
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May 16, 2008 |
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AIZAZ Vs. STATE OF U P
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August 12, 2008 |
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AJAY G PODAR Vs. OFFICIAL LIQUIDATOR OF J S AND W M
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July 22, 2008 |
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AJAY KUMAR SHAH JAGATI Vs. COMMNR. OF INCOME TAX
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January 24, 2008 |
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AJIT SINGH Vs. JIT RAM
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September 16, 2008 |
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AKHILESH KUMAR SINGH Vs. STATE OF U P
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February 27, 2008 |
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ALAGENDRAN EXPORTS PVT LTD Vs. STATE OF KERALA
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August 12, 2008 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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September 9, 2008 |
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ALOKA BOSE Vs. PARMATMA DEVI
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December 17, 2008 |
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AMARINDER SINGH Vs. SPECIAL COMMITTEE, PUNJAB VIDHAN SABHA
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October 3, 2008 |
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AMBIKA MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
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November 28, 2008 |
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AMERICAN HOTEL AND LODGING ASSOCIATION EDUCATIONAL INSTITUT Vs. CENTRAL BOARD OF DIRECT TAXES
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May 9, 2008 |
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AMISHA HINDUJA Vs. MANISH HINDUJA
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April 21, 2008 |
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AMIT GUPTA & ORS. Vs. U.O.I. & ANR.
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May 2, 2008 |
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AMOL SINGH Vs. STATE OF M P
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May 15, 2008 |
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ANAND SHARADCHANDRA OKA Vs. UNIVERSITY OF MUMBAI
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February 4, 2008 |
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ANATHULA SUDHAKAR Vs. P BUCHI REDDY
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March 25, 2008 |
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ANDHRA AGENCIES Vs. STATE OF A P
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November 18, 2008 |
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ANDHRA BANK Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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May 9, 2008 |
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ANDHRA BANK Vs. ANDHRA BANK OFFICERS
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May 8, 2008 |
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ANDROMEDA FOUNDATION INDIA Vs. D G H S
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May 16, 2008 |
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ANEETA HADA Vs. GODFATHER TRAVELS AND TOURS PVT LTD
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May 8, 2008 |
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ANGANWADI WORKERS AND HELPERS UNION Vs. STATE OF MANIPUR
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December 1, 2008 |
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ANIL KAK Vs. KUMARI SHARADA RAJE
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April 1, 2008 |
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ANIL KAK Vs. KUMARI SHARADA RAJE
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April 24, 2008 |
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ANIL KUMAR ALIAS PINTU Vs. STATE OF BIHAR
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April 1, 2008 |
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ANIL KUMAR SHAHI Vs. PROF RAM SEVAK YADAV
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July 24, 2008 |
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ANIL MISHRA Vs. UNION OF INDIA
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July 30, 2008 |
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ANIL SHARMA Vs. STATE OF HARYANA
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January 29, 2008 |
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ANIMIREDDY VENKATA RAMANA Vs. PUBLIC PROSECUTOR
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March 5, 2008 |
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ANIRUDDHA SINGH` Vs. STATE OF M P
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May 16, 2008 |
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ANIRUDH AGGARWAL Vs. DHARAM BIR BHATIA
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April 15, 2008 |
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ANIS AHMAD AND SONS Vs. COMMISSIONER OF INCOME TAX
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January 22, 2008 |
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ANITA DEVI Vs. SATYENDRA NARAIN SINGH
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July 10, 2008 |
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ANJALI ASHOK SADHWANI Vs. ASHOK KISHINCHAND SADHWANI
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December 5, 2008 |
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ANJANI KUMAR Vs. STATE OF BIHAR
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April 24, 2008 |
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ANUPAM GUPTA Vs. SUMEET GUPTA
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November 19, 2008 |
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ANUSUYABEN SADASHIV JADAV Vs. UNION OF INDIA
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December 1, 2008 |
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ANWAR ALI Vs. STATE OF CHHATISGARH
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September 10, 2008 |
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APSRTC Vs. M RAMADEVI
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January 25, 2008 |
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AQEEL AHMAD Vs. STATE OF U P
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December 19, 2008 |
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ARCHBISHOP RAPHAEL CHEENATH S. V. D. Vs. STATE OF ORISSA
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October 22, 2008 |
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ARJAN SINGH Vs. PUNIT AHLUWALIA
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May 14, 2008 |
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ARJUN MAHTO Vs. STATE OF BIHAR
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August 13, 2008 |
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ARJUN SINGH Vs. STATE OF HIMACHAL PRADESH
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October 22, 2008 |
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ARTI RANI Vs. DHARMENDRA KUMAR GUPTA
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July 16, 2008 |
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ARTI RANI ALIAS PINKI DEVI Vs. DHARMENDRA KUMAR GUPTA
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July 14, 2008 |
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ARUMUGAM Vs. STATE OF TAMIL NADU
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October 13, 2008 |
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ARUN Vs. STATE
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December 11, 2008 |
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ARUN B KHANJIRE Vs. ICHALKARANJI URBAN CO OP BANK LTD
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December 3, 2008 |
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ARUN BHAKTA Vs. STATE OF WEST BENGAL
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December 5, 2008 |
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ARUN BHANUDAS PAWAR Vs. STATE OF MAHARASHTRA
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January 11, 2008 |
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ARUN CHANDRA DAS MAZUMDAR Vs. ABDUL NOOR BARBHUIYA
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February 26, 2008 |
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ARUN KUMAR Vs. STATE OF BIHAR
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February 19, 2008 |
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ARUN KUMAR Vs. STATE OF KARNATAKA
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April 7, 2008 |
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ARUNDHATI ALIAS HARSHANA Vs. IRANNA ALIAS VEERENDRA
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February 25, 2008 |
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ARVIND BARSAUL Vs. STATE OF MADHYA PRADESH
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May 8, 2008 |
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ASHA RANI Vs. UTTRANCHAL S R T C
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May 9, 2008 |
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ASHA SAXENA Vs. STATE OF M.P. AND ORS.
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May 7, 2008 |
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ASHFAQ KHAN Vs. STATE OF U P
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February 1, 2008 |
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ASHITA PANCHOLIA Vs. VIRAL M. PANCHOLIA
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May 14, 2008 |
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ASHOK KUMAR Vs. SUKHWANT SINGH
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February 12, 2008 |
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ASHOK KUMAR Vs. STATE OF BIHAR
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May 2, 2008 |
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ASHOK KUMAR CHAUDHARY Vs. STATE OF BIHAR
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May 5, 2008 |
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ASHOK KUMAR MONDAL Vs. SAMIR KUMAR MONDAL
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October 21, 2008 |
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ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
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May 9, 2008 |
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ASHOK KUMAR SHRIVASTAVA Vs. RAM LAL
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January 8, 2008 |
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ASHOK KUMAR THAKUR ALIAS ASHOK KUMAR Vs. STATE OF BIHAR
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December 1, 2008 |
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ASHOK SHANKAR GUHA Vs. AIR INDIA LTD
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March 11, 2008 |
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ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
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April 10, 2008 |
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ASHUTOSH CHATURVEDI Vs. PRANO DEVI ALIAS PARANI DEVI
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April 22, 2008 |
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ASIAN PEROXIDES LTD Vs. COMMNR OF CENTRAL EXCISE
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July 7, 2008 |
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ASIF MAMU Vs. STATE OF MADHYA PRADESH
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November 14, 2008 |
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ASLAM ALIAS DEEWAN Vs. STATE OF RAJASTHAN
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September 25, 2008 |
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ASLAM MOHD MERCHANT Vs. COMPETENT AUTHORITY
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July 8, 2008 |
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ASRAF ALI Vs. STATE OF ASSAM
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July 17, 2008 |
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ASRAF ALLI Vs. NAVEEN HOTELS LTD
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December 19, 2008 |
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ASRAF SK Vs. STATE OF WEST BENGAL
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October 20, 2008 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. BAJAJ ELECTRICALS LTD
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November 6, 2008 |
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ASSISTANT COMMISSIONER Vs. SAURASHTRA KUTCH STOCK EXCHANGE LTD
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September 15, 2008 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARVIND POLYCOT LTD
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February 8, 2008 |
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ASSISTANT DIRECTOR OF MINES AND GEOLOGY Vs. DECCAN CEMENTS LTD
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January 25, 2008 |
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ASSOCIATED CONSTRUCTION Vs. PAWANHANS HELICOPTERS PVT LTD
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May 7, 2008 |
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ASSOCIATION OF VICTIMS OF UPHAR TRAGEDY Vs. GOPAL ANSAL
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September 10, 2008 |
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ASST COMMISSIONER OF COMMERCIAL TAXES Vs. RUCHI SOYA INDUSTRIES LTD
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April 24, 2008 |
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ASSTT. COMMISSIONER OF INCOME TAX Vs. SURAT CITY GYMKHANA
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March 4, 2008 |
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ATMA LINGA REDDY Vs. UNION OF INDIA
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July 10, 2008 |
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ATUL SINGH Vs. SUNIL KUMAR SINGH
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January 4, 2008 |
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AVINASH KUMAR CHAUHAN Vs. VIJAY KRISHNA MISHRA
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December 17, 2008 |
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AVN TUBES LTD Vs. SHISHIR MEHTA
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February 20, 2008 |
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AWADESH CHANDRA AGARWAL Vs. DIVISIONAL MANAGER LIC OF INDIA
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November 11, 2008 |
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AZHAR SAH Vs. STATE OF BIHAR
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April 4, 2008 |
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B C MYLARAPPA ALIAS CHIKKAMYLARAPPA Vs. R VENKATASUBBAIAH
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October 3, 2008 |
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B D A BREWERIES AND DISTILLERIES LTD Vs. VINEDALE DISTILLERIES LTD
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July 22, 2008 |
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B D LUTHRA Vs. CHAIRMAN AND M D PNB
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August 25, 2008 |
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B JAGDISH Vs. STATE OF A P
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December 16, 2008 |
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B K MUNIRAJU Vs. STATE OF KARNATAKA
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February 15, 2008 |
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B K SRI HARSHA Vs. BHARATH HEAVY ELECTRICALS LTD
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February 8, 2008 |
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B L ARORA Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
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April 22, 2008 |
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B L GUPTA CONSTRUCTION LTD Vs. BHARAT CO OP GROUP HNG STY LTD
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February 22, 2008 |
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B M MALANI Vs. COMMR OF INCOME TAX
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October 1, 2008 |
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B NAGABHUSHANAM Vs. STATE OF KARNATAKA
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May 13, 2008 |
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B P AGARWAL Vs. DHANALAKSHMI BANK LTD
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January 25, 2008 |
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B P MOIDEEN SEVAMANDIR Vs. A M KUTTY HASSAN
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December 12, 2008 |
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B S MATHUR Vs. UNION OF INDIA
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October 15, 2008 |
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B S N JOSHI AND SONS LTD Vs. AJOY MEHTA
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December 19, 2008 |
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B S N L Vs. RAJESH KUMAR SAXENA
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March 13, 2008 |
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B S N L Vs. RAJESH KUMAR SAXENA
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April 2, 2008 |
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B S N L LTD Vs. BHUPENDER MINHAS
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March 31, 2008 |
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B VENKAT SWAMY Vs. VIJAYA NEHRU
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August 25, 2008 |
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B VISHWANATH Vs. STATE OF KARNATAKA
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February 13, 2008 |
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B. DESRAJ Vs. COMMISSIONER OF INCOME TAX
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May 1, 2008 |
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BABA JODHPURI ALIAS JYOTI SWARUP ANAND Vs. STATE OF UTTARANCHAL
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February 5, 2008 |
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BABAN Vs. STATE OF MAHARASHTRA
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May 8, 2008 |
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BABASAHEB APPARAO PATIL Vs. STATE OF MAHARASHTRA
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November 28, 2008 |
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BABITA Vs. GIRDHARILAL JIYALAL CHAURASIA
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November 25, 2008 |
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BABLOO PASI Vs. STATE OF JHARKHAND
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October 3, 2008 |
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BABOOLAL SHARDA Vs. SAVITRIBAI
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February 5, 2008 |
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BABU LAL Vs. GRAM PANCHAYAT DEROLI JAT
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March 14, 2008 |
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BABU RAM Vs. STATE OF PUNJAB
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February 15, 2008 |
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BABU SINGH Vs. RAM SAHAI ALIAS RAM SINGH
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April 30, 2008 |
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BABULAL BADRIPRASAD VARMA Vs. SURAT MUNICIPAL CORPORATION
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May 2, 2008 |
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BABULAL KHANDELWAL Vs. BALKRISHAN D SANGHVI
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October 16, 2008 |
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BABULAL KHANDELWAL Vs. BALKRISHAN D SHANGHAVI
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September 16, 2008 |
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BABY MANJI YAMADA Vs. UNION OF INDIA
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September 29, 2008 |
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BABY SARKAR Vs. PARDIP SARKAR
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November 10, 2008 |
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BABY VARGHESE Vs. STATE OF KERALA
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August 1, 2008 |
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BACHAHAN DEVI Vs. NAGAR NIGAM GORAKHPUR
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February 5, 2008 |
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BACHAN SINGH Vs. UNION OF INDIA
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July 10, 2008 |
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BACHAN SINGH Vs. STATE OF BIHAR
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September 11, 2008 |
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BACHHAJ NAHAR Vs. NILIMA MANDAL
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September 23, 2008 |
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BADIREDDY AVATAR MAHER BABA Vs. TALLAPU NAGARAJU
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December 10, 2008 |
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BADRI KEDAR PAPER PVT LTD Vs. U P ELECTRICITY REGULATORY COMMN
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December 19, 2008 |
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BADSHAH Vs. STATE OF U P
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February 12, 2008 |
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BAIJ NATH Vs. STATE OF UTTAR PRADES
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July 10, 2008 |
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BAIJNATH JHA Vs. SITA RAM
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June 12, 2008 |
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BAIKUNTH SINGH Vs. STATE OF BIHAR
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December 15, 2008 |
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BAJAJ AUTO LTD Vs. DIRECTOR GENERAL
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May 12, 2008 |
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BAKEMANS INDUSTRIES PVT LTD Vs. NEW CAWNPORE FLOUR MILLS
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May 16, 2008 |
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BAL KISHAN Vs. STATE OF HIMACHAL PRADESH
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October 22, 2008 |
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BAL KRISHNA Vs. BHAGWAN DAS
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March 25, 2008 |
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BALASAHEB DAYANDEO NAIK Vs. APPASAHEB DATTATRAYA PAWAR
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January 24, 2008 |
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BALBIR KAUR Vs. U P SECONDARY EDUCATION SERVICES SELECTON BOARD
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May 16, 2008 |
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BALDEV KUMAR Vs. B.M. SHARMA
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September 3, 2008 |
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BALDEV SINGH Vs. STATE OF HARYANA
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December 1, 2008 |
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BALDEV SINGH Vs. STATE OF PUNJAB
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August 4, 2008 |
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BALDEV SINGH MANN Vs. SURJIT SINGH DHIMAN
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November 21, 2008 |
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BALIRAM IRRAPPA KAMBLE Vs. STATE OF MAHARASHTRA
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November 20, 2008 |
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BALJINDER SINGH Vs. RATTAN SINGH
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August 5, 2008 |
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BALMIKI SINGH Vs. RAM CHANDER SINGH
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September 18, 2008 |
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BALMIKI SINGH Vs. RAM CHANDER SINGH AND ORS.
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July 18, 2008 |
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BALU ALIAS BAKTHAVATCHALU Vs. STATE OF TAMIL NADU
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February 12, 2008 |
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BALU ALIAS BAKTHVATCHALU Vs. STATE OF TAMILNADU
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February 12, 2008 |
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BALWANT SINGH Vs. STATE OF PUNJAB
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February 6, 2008 |
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BALWANT SINGH Vs. STATE OF HP
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September 29, 2008 |
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BALWANT SINGH NARWAL Vs. STATE OF HARYANA
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July 8, 2008 |
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BANDI S. D. Vs. DIVISIONAL TRAFFIC OFFICER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
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November 26, 2008 |
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BANGARU VENKATA RAO Vs. STATE OF ANDHRA PRADESH
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August 5, 2008 |
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BANK OF BARODA Vs. GANPAT SINGH DEORA
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December 18, 2008 |
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BANK OF INDIA Vs. MEHTA BROTHERS
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September 23, 2008 |
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BANK OF INDIA Vs. KETAN PAREKH
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May 16, 2008 |
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BANK OF INDIA Vs. NANGIA CONSTRUCTIONS I PVT LTD
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May 15, 2008 |
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BANT SINGH Vs. NIRANJAN SINGH
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February 15, 2008 |
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BANTU Vs. STATE OF U P
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July 23, 2008 |
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BANWAR LAL Vs. G KALAVATHI
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April 16, 2008 |
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BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE
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March 17, 2008 |
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BARKAT ALI Vs. BADRI NARAIN
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February 6, 2008 |
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BASAVARAJA Vs. STATE OF KARNATAKA
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September 22, 2008 |
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BASAYYA I MATHAD Vs. RUDRAYYA S MATHAD
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January 24, 2008 |
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BASIC EDUCATION BOARD U P Vs. UPENDRA RAI
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February 12, 2008 |
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BASUDEO YADAV Vs. SURENDRA YADAV
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August 25, 2008 |
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BASWANAPPA PATIL Vs. SIVAKUMAR PATIL
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February 15, 2008 |
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BATCU VENKATESHWARLU Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
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December 1, 2008 |
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BATHULA NAGAMALLESWARA RAO Vs. STATE
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April 22, 2008 |
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BAVISETTI KAMESWARA RAO Vs. STATE OF A P
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March 25, 2008 |
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BECHAARBHAI S PRAJAPATI Vs. STATE OF GUJARAT
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February 29, 2008 |
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BEHARI KUNJ SAHKARI AVAS SAMITI Vs. STATE OF U P
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July 29, 2008 |
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BEHARI KUNJ SAHKARI AVAS SAMITI Vs. STATE OF U P
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July 25, 2008 |
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BENJAMIN Vs. STATE
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January 11, 2008 |
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BENNY THOMAS Vs. FOOD INSPECTOR
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July 7, 2008 |
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BHADRAPPA Vs. TOLACHA NAIK
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January 8, 2008 |
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BHAGAT Vs. SHER SINGH
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April 8, 2008 |
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BHAGMAL Vs. STATE OF MADHYA PRADESH
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October 20, 2008 |
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BHAGWAN DASS Vs. PUNJAB STATE ELECTRICITY BOARD
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January 4, 2008 |
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BHAKRA BEAS MANAGEMENT BOARD Vs. KANTA AGGARWAL
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July 7, 2008 |
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BHANWAR SINGH Vs. PURAN
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February 12, 2008 |
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BHANWAR SINGH Vs. STATE OF M P
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May 16, 2008 |
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BHARAT CARPETS Vs. DIRECTOR ENFORCEMENT DIRECTORATE
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July 7, 2008 |
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BHARAT COKING COAL LTD Vs. ANNAPURNA CONSTRUCTION
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March 5, 2008 |
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BHARAT ENGINEERING SERVICE TECHNOCRATS Vs. EXECUTIVE ENGINEER
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February 26, 2008 |
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BHARAT GLASS TUBE LTD Vs. GOPAL GLASS WORKS LTD
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May 1, 2008 |
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BHARAT HEAVY ELECTRICALS LTD Vs. ESI CORPORATION
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February 14, 2008 |
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BHARAT KARSONDAS THAKKAR Vs. KIRAN CONSTRUCTION CO
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April 9, 2008 |
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BHARAT MALUBHAI MODHWADIA Vs. STATE OF GUJARAT
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November 14, 2008 |
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BHARAT PARIKH Vs. C B I
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July 14, 2008 |
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BHARAT SANCHAR NIGAM LTD Vs. MOTOROLA INDIA PVT LTD
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September 15, 2008 |
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BHARAT SANCHAR NIGAM LTD Vs. BHARTI TELEVENTURES LTD
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May 1, 2008 |
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BHARAT SANCHAR NIGAM LTD Vs. BPL MOBILE CELLULAR LTD
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May 14, 2008 |
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BHARATH METHA Vs. STATE
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March 25, 2008 |
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BHARJATIYA STEEL INDUSTRIES Vs. COMMISSIONER SALES TAX U P
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March 5, 2008 |
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BHARJATIYA STEEL INDUSTRIES Vs. STATE OF UTTARANCHAL
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March 5, 2008 |
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BHARPUR SINGH Vs. SHAMSHER SINGH
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December 12, 2008 |
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BHARTESH C JAIN Vs. SHOAIB ULLAH
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January 30, 2008 |
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BHEL WORKERS UNION Vs. UNION OF INDIA
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January 23, 2008 |
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BHIKHUBHAI VITHALBHAI PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
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BHIKHUBHAI VITHLABHAI PATEL Vs. STATE OF GUJARAT
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March 14, 2008 |
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BHIMASHA Vs. SPECIAL LAND ACQUISITION OFFICER
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July 31, 2008 |
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BHIMASHA Vs. SPECIAL LAND ACQUISITION OFFICER
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August 31, 2008 |
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BHOLI Vs. LACHHMAN SINGH
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April 22, 2008 |
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BHOLU RAM Vs. STATE OF PUNJAB
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August 29, 2008 |
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BHUPENDRA Vs. STATE OF MAHARASHTRA
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May 14, 2008 |
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BHUPENDRA STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 16, 2008 |
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BHUPINDER SINGH Vs. U T OF CHANDIGARH
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July 10, 2008 |
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BHURA RAM Vs. STATE OF RAJASTHAN
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April 2, 2008 |
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BHUVANESHWAR YADAV Vs. STATE OF BIHAR
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November 28, 2008 |
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BIHAR CAUSTIC AND CHEMICALS LTD Vs. KAMAL SWAROOP TONDON
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January 18, 2008 |
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BIHAR CAUSTIC AND CHEMICALS LTD Vs. KRIPA PANDEY
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January 18, 2008 |
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BIHAR FINANCE SERVICE Vs. GAUTAM GOSWAMI
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March 5, 2008 |
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BIHAR STATE FINANCIAL CORPORATION Vs. CHHOTANAGPUR MINERALS
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December 12, 2008 |
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BIHARI RAI Vs. STATE OF BIHAR
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September 26, 2008 |
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BIJA Vs. STATE OF HARYANA
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January 10, 2008 |
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BIJOY DAS Vs. STATE OF WEST BENGAL
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January 28, 2008 |
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BIJU P THOMAS Vs. CHAKKAPPAN
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May 9, 2008 |
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BIKOBA DEORA GAIKWAD Vs. HIRABAI MARUTIRAO GHORGARE
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May 27, 2008 |
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BILAL NOORMIYA SHEIKH Vs. STATE OF GUJARAT
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February 29, 2008 |
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BILKISH Vs. UNITED INDIA INSURANCE CO LTD
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March 12, 2008 |
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BIMLA AGARWALA Vs. STATE OF U P
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December 11, 2008 |
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BIRENDRA KUMAR BHARATI Vs. STATE OF BIHAR
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February 25, 2008 |
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BISSA Vs. BOARD OF REVENUE FOR RAJASTHAN
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October 1, 2008 |
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BOARD FOR CONTROL OF CRICKET IN INDIA Vs. JHARKHAND STATE CRICKET ASSOCIATION
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April 16, 2008 |
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BOARD OF DIRECTORS H P T C Vs. K C RAHI
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February 20, 2008 |
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BOARD OF TRUSTEES Vs. MACGREGOR NAVIRE PORT EQUIPMENT A B
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February 21, 2008 |
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BOARD OF TRUSTEES FOR PORT OF CASLCUTTA Vs. AVIJIT KUMAR RAY
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November 25, 2008 |
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BOKKA SUBBA RAO Vs. KUKKALA BALAKRISHNA
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February 12, 2008 |
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BOLLEPANDA P POONACHA Vs. K M MADAPA
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March 13, 2008 |
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BRIGADIER MAN MOHAN SHARMA Vs. LT GEN DEPINDER SINGH
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November 26, 2008 |
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BRIHANMUMBAI MAHANAGAR PALIKA Vs. AKRUTI NIRMAN PVT LTD
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January 23, 2008 |
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BRIJ NANDAN JAISWAL Vs. MUNNA ALIAS JAISWAL
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December 19, 2008 |
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BRIJ NARAIN SINGH Vs. ADYA PRASAD
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February 18, 2008 |
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BRIJENDRA SINGH Vs. STATE OF M P
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January 11, 2008 |
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BUDDAHA TRI RATNA MISSION Vs. DELHI DEVELOPMENT AUTHORITY
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May 14, 2008 |
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BUDHI LAL Vs. STATE OF UTTARAKHAND
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September 26, 2008 |
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BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
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July 24, 2008 |
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BUR SINGH Vs. STATE OF PUNJAB
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October 13, 2008 |
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BY NARSHIMA PRASAD Vs. M VEERAPPA
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July 21, 2008 |
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C A G OF INDIA Vs. STATE OF RAJASTHAN
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April 23, 2008 |
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C B I Vs. BRIJINDER RAI ALIAS B RAI
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September 3, 2008 |
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C BALACHANDRAN Vs. STATE OF KERALA
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December 17, 2008 |
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C C T ORISSA Vs. INDIAN EXPLOSIVES LTD
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February 28, 2008 |
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C CHERIATHAN Vs. P NARAYANAN EMBRANTHIRI
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December 18, 2008 |
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C E S C LIMITED Vs. SANDHYA RANI BARIK
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July 7, 2008 |
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C JACOB Vs. DIRECTOR OF GEOLOGY ALIAS MINING
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October 3, 2008 |
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C K GANGADHARAN Vs. COMMISSIONER OF INCOME TAX
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July 21, 2008 |
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C K PRAHALADA Vs. STATE OF KARNATAKA
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May 6, 2008 |
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C KRISHNAN Vs. KISTAMMAL
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September 15, 2008 |
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C MACKERTICH AND CO Vs. CUSTODIAN
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April 9, 2008 |
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C R JAYARAMAN Vs. M PALANIAPPAN
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December 18, 2008 |
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C R PATIL Vs. STATE OF GUJARAT
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October 3, 2008 |
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C V SATHEESHCHANDRAN Vs. GENERAL MANAGER UCO BANK
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January 11, 2008 |
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CABLE CORPN OF INDIA LTD Vs. ADDITIONAL COMMNR OF LABOUR
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May 16, 2008 |
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CAMLIN LIMITED Vs. COMMNR OF CENTRAL EXCISE MUMBAI
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September 3, 2008 |
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CANTONMENT EXECUTIVE OFFICER Vs. VIJAY D WANI
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April 16, 2008 |
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CARBORUNDUM UNIVERSAL LTD Vs. DIR GENERAL INVESTIGATION AND REGISTRATION
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February 27, 2008 |
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CCE, ALLAHABAD Vs. SURCOAT PAINTS (P) LTD
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September 17, 2008 |
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CEMENT WORKERS KARAMCHARI SANGH Vs. JAIPUR UDYOG LIMITED
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March 24, 2008 |
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CENTRAL BANK OF INDIA Vs. NRIPENDRA NATH SARKAR
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May 13, 2008 |
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CENTRAL BUREAU OF INVESTIGATION Vs. K M SHARAN
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February 21, 2008 |
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CENTRAL BUREAU OF INVESTIGATION Vs. M N SHARMA
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July 21, 2008 |
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CENTRAL BUREAU OF INVESTIGATION Vs. ROSHAN LAL SAINI
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July 21, 2008 |
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CHAIRMAN AD HOC COMMITTEE Vs. LILA PAL
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March 12, 2008 |
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CHAIRMAN AND MD VSP Vs. GOPARAJU SRI PRABHAKARA HARI BABU
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March 5, 2008 |
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CHAIRMAN WEST BENGAL STATE ELECTRICITY BOARD Vs. SYED MUKBUL HOSSAIN
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December 8, 2008 |
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CHAMAN Vs. STATE OF UTTARANCHAL
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December 1, 2008 |
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CHAMAN LAL Vs. STATE OF PUNJAB
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November 10, 2008 |
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CHAMAN LAL Vs. H U D A
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March 28, 2008 |
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CHAND KHAN Vs. VAHID KHAN
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September 1, 2008 |
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CHAND PATEL Vs. BISMILLAH BEGUM
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March 14, 2008 |
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CHANDER KANTA BANSAL Vs. RAJINDER SINGH ANAND
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March 11, 2008 |
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CHANDRA PRAKASH SINGH Vs. CHAIRMAN PURVANCHAL GRAMIN BANK
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February 22, 2008 |
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CHANDRABHAI K BHOIR Vs. KRISHNA ARJUN BHOIR
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November 7, 2008 |
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CHANDRAKANT BADDI Vs. ADDL DIST MAGISTRATE AND POLICE COMMNR
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April 29, 2008 |
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CHANDRAKANT BHAGCHAND SANGHAVI Vs. GUJARATHI JAIN VISA OSWAL S M P M S DHARMARTH TRUST
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February 14, 2008 |
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CHANDRAKANT SHANKARRAO MACHALE Vs. PARUBAI BHAIRU MOHITE
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March 13, 2008 |
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CHANDRAMOHAN PANDURANG KAJBAJE Vs. STATE OF MAHARASHTRA
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January 7, 2008 |
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CHANDRAPPA Vs. STATE OF KARNATAKA
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April 29, 2008 |
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CHANDRASEKARA RAJA Vs. STATE OF PUNJAB
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March 14, 2008 |
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CHANDRASHEKAR A K Vs. STATE OF KERALA
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November 7, 2008 |
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CHARANJIT SINGH Vs. STATE OF J AND K
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September 8, 2008 |
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CHARU CHETAL NEE GIROTRA Vs. PRASHANT CHETAL
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July 28, 2008 |
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CHATTAR SINGH Vs. STATE OF HARYANA
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August 26, 2008 |
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CHEMBRA ORCHARD PRODUCE LTD Vs. REGIONAL DIRECTOR OF COMPANY
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December 4, 2008 |
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CHENNAI CUSTOMS APPRAISING OFFICERS ASSN Vs. UNION OF INDIA
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May 16, 2008 |
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CHEROTTE SUGATHAN Vs. CHEROTTE BHARATHI
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February 15, 2008 |
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CHET RAM Vs. JIT SINGH
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October 22, 2008 |
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CHETANKUMAR BHOGILAL Vs. STATE OF GUJARAT
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April 7, 2008 |
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CHETU Vs. STATE OF MADHYA PRADESH
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December 17, 2008 |
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CHETU Vs. STATE OF MADHYA PRADESH
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December 18, 2008 |
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CHHABILE ALIAS RAM NEWAJ Vs. STATE OF U P
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July 21, 2008 |
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CHHAGAN LAL Vs. KAMAL CHAND
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March 13, 2008 |
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CHHAGAN LAL Vs. KAMAL CHAND
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February 26, 2008 |
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CHIEF ENGINEER HYDEL PROJECT Vs. RAVINDER NATH
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January 24, 2008 |
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CHIEF EXECUTIVE OFFICER N S S O Vs. BISWA BHUSAN NANDI
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August 29, 2008 |
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CHINNAKARUPATHAL Vs. A D SUNDARABAI
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October 24, 2008 |
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CHINTALA SYAMALA Vs. CHINTALA VENKATA SATYANARAYANA RAO
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July 28, 2008 |
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CHIRANJI LAL Vs. PREM LAL
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August 1, 2008 |
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CHITRA Vs. DEEPAK K RANGACHAR
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February 29, 2008 |
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CHOKALINGASWAMI IDOL Vs. GNANAPRAGASAM
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March 13, 2008 |
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CHOUDHURY P. K. Vs. COMMANDER
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March 13, 2008 |
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CHUNNI LAL Vs. VIDYA DEVI
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March 3, 2008 |
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CIPLA LTD Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE
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March 26, 2008 |
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CIT Vs. PRANOY ROY
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September 17, 2008 |
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CITI BANK N A Vs. GEEKAY AGROPACK P LTD
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April 24, 2008 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. DOSU AARDESHIR BHIWANDIWALA
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November 14, 2008 |
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COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. THOMAS P JOHN
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May 6, 2008 |
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COLLECTOR (LA),K.S.E.BD. Vs. PATHU
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July 21, 2008 |
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COLLECTOR DIST MAGISTRATE Vs. S SULTAN
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March 31, 2008 |
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COLLECTOR LAND ACQUISITION Vs. JASWANT SINGH
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September 15, 2008 |
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COLLECTOR, HOOGHLY Vs. NIRMAL SARKAR
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July 10, 2008 |
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COMED CHEMICALS LTD Vs. C N RAMCHAND
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November 6, 2008 |
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COMMISSIONER MUNICIPAL CORPORATION HYDERABAD Vs. P MARY MANORANJANI
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January 11, 2008 |
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COMMISSIONER OF C. EX. Vs. SIMPLEX INFRASTRUCTURES LTD.
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April 10, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SCAN SYTHESTICS LTD
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February 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MYSORE KIRLOSKAR LTD
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May 9, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOTHERSON SUMI SYSTEMS LTD
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April 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA THERMIT CORPORATION LTD
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May 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SRIKUMAR AGENCIES
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November 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEWAR BARTAN NIRMAL UDYOG
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September 30, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELECTRO MECHANICAL ENGINEERING CORPORATION
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July 31, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GTC INDUSTRIES LIMITED
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July 31, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED
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July 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ISHAAN RESEARCH LAB P LTD
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September 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RATAN MELTING AND WIRE INDUSTRIES
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October 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. MDS SWITCHGEAR LIMITED
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August 7, 2008 |
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COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. KARNATKA AGRO CHEMICALS
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May 15, 2008 |
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COMMISSIONER OF CENTRAL EXCISE BOLPUR Vs. RATAN MELTING AND WIRE INDUSTRIES
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September 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE DELHI Vs. INSULATION ELECTRICAL P LTD
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March 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. DUGAR TETENAL INDIA LIMITED
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March 7, 2008 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED
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November 6, 2008 |
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COMMISSIONER OF CENTRAL EXCISE VADODARA I Vs. GUJARAT CARBON AND INDUSTRIES LTD
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August 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE VAPI Vs. KRAFTECH PRODUCTS
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March 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. CAPRIHANS INDIA LTD
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April 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. BHARTI TELECOM LTD.
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April 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. IPF VIKRAM INDIA LTD
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April 30, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. GURDASPUR DISTILLERY
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March 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. (M/S) GURDASPUR DISTILLERY
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May 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD Vs. INTERNATIONAL TOBACCO CO. LTD
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September 3, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. JOCIL LTD
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April 15, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. LAJYA DYEING AND BLEACHING WORKS
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February 19, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. BOC (I) LTD
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April 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. AERO PACK PRODUCTS
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September 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. SHAKTI TUBES LTD
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September 23, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, TAMIL NADU Vs. SOUTHERN STRUCTURALS LTD
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August 6, 2008 |
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COMMISSIONER OF CUSTOMS Vs. AUTO IGNITION LTD
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April 23, 2008 |
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COMMISSIONER OF CUSTOMS Vs. INDIAN RAYON AND INDUSTRIES LTD
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July 16, 2008 |
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COMMISSIONER OF CUSTOMS Vs. SONY INDIA LTD
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September 23, 2008 |
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COMMISSIONER OF CUSTOMS Vs. B ARUN KUMAR AND COMPANY
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October 22, 2008 |
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COMMISSIONER OF CUSTOMS Vs. VINTEL DISTRIBUTORS PRIVATE LIMITED
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July 16, 2008 |
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COMMISSIONER OF CUSTOMS Vs. ORGANAN (INDIA) LIMITED
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September 30, 2008 |
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COMMISSIONER OF CUSTOMS Vs. HICO ENTERPRISES
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April 29, 2008 |
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COMMISSIONER OF CUSTOMS Vs. FERODO INDIA PVT LTD
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February 21, 2008 |
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COMMISSIONER OF CUSTOMS Vs. GUJARAT SMALL SCALE INDUSTRIES CORPORATION
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April 29, 2008 |
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COMMISSIONER OF CUSTOMS Vs. RELIANCE PETROLEUM LTD
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May 16, 2008 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PARSIN CHEMICALS LIMITED
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August 26, 2008 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. TEXTILE CORPORATION, MARATHWADA LTD.
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September 9, 2008 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA Vs. PHIL CORPORATION LTD
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February 7, 2008 |
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COMMISSIONER OF CUSTOMS CALCUTTA Vs. BIECCO LAWRIE LTD
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February 1, 2008 |
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COMMISSIONER OF CUSTOMS CENTRAL EXCISE Vs. HONGO INDIA PVT LTD
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December 4, 2008 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. M M K JEWELLERS
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March 11, 2008 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. J D ORGOCHEM LIMITED
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April 10, 2008 |
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COMMISSIONER OF CUSTOMS PREV GUJARAT Vs. ATAM MANOHAR SHIP BREAKERS LTD
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November 11, 2008 |
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COMMISSIONER OF CUSTOMS, KOLKATA Vs. INITIATING EXPLOSIVES SYSTEMS I LTD
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January 24, 2008 |
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COMMISSIONER OF CUSTOMS, MUMBAI Vs. MAHALAXMI GEMS
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September 18, 2008 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. HYGRDSE PELLETS LTD
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March 13, 2008 |
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COMMISSIONER OF INCOME CENTRAL II Vs. SURESH N GUPTA
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January 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JOSEPH VALAKUZHY
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May 6, 2008 |
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COMMISSIONER OF INCOME TAX Vs. RAMAN LAL C. HATHI
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April 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MOSER BAER INDIA LTD.
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November 14, 2008 |
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COMMISSIONER OF INCOME TAX Vs. R.M.P. PLASTO P. LTD.
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November 3, 2008 |
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COMMISSIONER OF INCOME TAX Vs. LOVELY EXPORTS (P) LTD.
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January 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. AMBUJA DARLA KARSOG MANGU TRANSPORT CO-OPERATIVE SOCIETY LTD.
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January 25, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MADRAS REFINERIES LTD.
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September 8, 2008 |
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COMMISSIONER OF INCOME TAX Vs. XPRO INDIA LTD.
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March 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. OSWAL AGRO MILLS LIMITED
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February 1, 2008 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS (MUMBAI) (P) LTD.
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November 17, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CITY UNION BANK LTD.
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October 13, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SARABHAI HOLDINGS PVT LTD
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October 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GUJARAT SIDDHI CEMENT LTD
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October 17, 2008 |
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COMMISSIONER OF INCOME TAX Vs. WELL PACK PACKAGING
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May 6, 2008 |
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COMMISSIONER OF INCOME TAX Vs. HCL COMNET SYSTEMS AND SERVICES LTD
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September 23, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ICICI BANK LIMITED
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October 13, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PONNI SUGARS AND CHEMICALS LTD
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September 16, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ENRON OIL AND GAS INDIA LTD
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September 2, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO LTD
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July 18, 2008 |
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COMMISSIONER OF INCOME TAX BANGALORE Vs. INFOSYS TECHNOLOGIES LTD
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January 4, 2008 |
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COMMISSIONER OF INCOME TAX BARODA Vs. ISHWAR BHUVAN HOTELS LTD
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February 8, 2008 |
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COMMISSIONER OF INCOME TAX CENTRAL KANPUR Vs. J K CHARITABLE TRUST KAMAL TOWER KANPUR
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November 7, 2008 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. MODERN ENGINEERS CONSTRUCTION COOPERATIVE SOCIETY LTD
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September 4, 2008 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. BILAHARI INVESTMENT P LTD
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February 27, 2008 |
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COMMISSIONER OF INCOME TAX KOLHAPUR Vs. INDUSRIAL DEVELOPMENT BANK OF INDIA LTD
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October 13, 2008 |
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COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. C. A. TAKTAWALA
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February 12, 2008 |
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COMMISSIONER OF INCOME TAX-KOLHAPUR Vs. RATNAKAR BANK LTD
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October 13, 2008 |
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COMMISSIONER OF TRADE TAX Vs. J U PESTICIDES AND CHEMICAL P LTD
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February 26, 2008 |
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COMMISSIONER OF TRADE TAX U P Vs. ASSOCIATED DISTRIBUTORS LTD
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May 5, 2008 |
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COMMISSIONER OF TRADE TAX U P Vs. S S AYODHYA DISTILLERY
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December 2, 2008 |
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COMMITTEE OF MANAGEMENT Vs. VICE CHANCELLOR
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December 16, 2008 |
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COMMNR OF CENTRAL EXCISE Vs. RAJPUROHIT GMP INDIA LTD
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October 14, 2008 |
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COMMNR OF CENTRAL EXCISE Vs. NEW DECENT FOOTWEAR INDUSTRIES
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September 25, 2008 |
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COMMNR OF CENTRAL EXCISE Vs. VINAYAGA BODY BUILDING INDUS LTD
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March 4, 2008 |
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COMMNR OF CENTRAL EXCISE BANGALORE Vs. FAXWELL PRINTERS BANGLORE
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November 27, 2008 |
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COMMNR OF CENTRAL EXCISE BANGALORE-II Vs. RAJHANS ENTERPRISES
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November 27, 2008 |
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COMMNR OF CENTRAL EXCISE MUMBAI-I Vs. TANZEEM SCREENARTS
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November 27, 2008 |
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COMMNR OF CUSTOMS CENTRAL EXCISE NOIDA Vs. PUNJAB FIBRES LTD
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February 14, 2008 |
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COMMNR OF INCOME TAX I AHMEDABAD Vs. GOLD COIN HEALTH FOOD PVT LTD
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August 18, 2008 |
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COMMNR OF SALES TAX U P Vs. HIND LAMPS LTD
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July 31, 2008 |
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COMMNR. OF CENTRAL EXCISE, NEW DELHI Vs. SUPERIOR PRODUCTS
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August 28, 2008 |
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COMMODORE VIMAL KUMAR Vs. RUCHI RASTOGI
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April 29, 2008 |
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COMMON CAUSE Vs. UNION OF INDIA
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April 11, 2008 |
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COMMR OF CENTRAL EXCISE Vs. SHANMUGANANDA SOAPNUT WORKS
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September 17, 2008 |
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COMMR OF INCOME TAX I AHMEDABAD Vs. ASHINI LEASE FINANCE P LTD
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May 6, 2008 |
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COMMR OF INCOME TAX II CHANDIGARH Vs. SWARAJ ENGINES LTD
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May 6, 2008 |
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COMMR OF INCOME TAX NEW DELHI Vs. REALEST BUILDERS AND SERVICES LTD
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May 7, 2008 |
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COMMR. OF CUSTOMS (PORT), KOLKATA Vs. COSMO STEEL (P) LTD.
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May 9, 2008 |
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COMMR. OF INCOME TAX Vs. GUPTA GLOBAL EXIM (P) LTD.
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May 6, 2008 |
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COMMR. OF INCOME TAX, NEW DELHI Vs. M/S. REALEST BUILDERS & SERVICES LTD.
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March 13, 2008 |
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CONSOLIDATED ENGINEERING ENTERPRISES Vs. PRINCIPAL SECRETARY
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April 3, 2008 |
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CONTINENTAL BUILDERS DEVELOPERS Vs. STATE OF KARNATAKA
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November 28, 2008 |
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CORPORATION BANK Vs. SARASWATI ABHARANSALA
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November 19, 2008 |
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CORPORATION OF CITY OF BANGALORE Vs. ZULEKHA BI
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March 24, 2008 |
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CORRESPONDENT ST MICHAEL S T T I Vs. V N KARPAGA MARY
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April 22, 2008 |
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CORRESPONDENT ST MICHAELS T T I Vs. V N KARPAGA MARY
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April 24, 2008 |
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CSIR Vs. RAMESH CHANDRA AGRAWAL
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December 19, 2008 |
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March 3, 2008 |
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May 16, 2008 |
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D PURUSHOTAMA REDDY Vs. K SATEESH
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August 1, 2008 |
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D S GREWAL Vs. VIMMI JOSHI
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December 17, 2008 |
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February 7, 2008 |
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May 16, 2008 |
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DADAN Vs. STATE OF MADHYA PRADESH
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November 4, 2008 |
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May 12, 2008 |
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DAKSHIN HARYANA BIJLIVITRAN NIGAM LTD Vs. EXCEL BUILDCON (PRIVATE) LTD
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August 25, 2008 |
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May 15, 2008 |
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January 8, 2008 |
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July 14, 2008 |
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November 12, 2008 |
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September 19, 2008 |
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July 15, 2008 |
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April 3, 2008 |
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DCM FINANCIAL SERVICES LTD Vs. J N SAREEN
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May 13, 2008 |
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August 13, 2008 |
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July 10, 2008 |
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May 8, 2008 |
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DEEPA BHARGAVA Vs. MAHESH BHARGAVA
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December 16, 2008 |
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July 11, 2008 |
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May 8, 2008 |
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November 12, 2008 |
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May 15, 2008 |
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DELHI DEVELOPMENT AUTHORITY Vs. R S SHARMA AND CO
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August 26, 2008 |
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December 2, 2008 |
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September 26, 2008 |
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March 7, 2008 |
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September 23, 2008 |
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DEPOT MANAGER A P S R T C Vs. P JAYARAM REDDY
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December 18, 2008 |
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July 21, 2008 |
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April 30, 2008 |
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October 23, 2008 |
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February 8, 2008 |
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March 19, 2008 |
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December 3, 2008 |
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February 8, 2008 |
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January 18, 2008 |
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September 10, 2008 |
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May 12, 2008 |
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November 3, 2008 |
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August 6, 2008 |
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October 14, 2008 |
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February 25, 2008 |
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March 5, 2008 |
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June 20, 2008 |
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November 5, 2008 |
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DHARAM DEO SHARMA Vs. STATE OF U P
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June 26, 2008 |
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January 4, 2008 |
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DHARAM PAL Vs. STATE OF HARYANA
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December 15, 2008 |
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November 17, 2008 |
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October 13, 2008 |
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May 12, 2008 |
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May 14, 2008 |
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February 27, 2008 |
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December 17, 2008 |
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DHARMA NAIKA Vs. RAMA NAIKA
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February 5, 2008 |
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DHARMENDRA CONSTRUCTION CO Vs. STATE OF RAJASTHAN
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July 14, 2008 |
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July 30, 2008 |
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September 19, 2008 |
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DIGAMBAR Vs. TRIMBAK
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October 13, 2008 |
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DILBAGH SINGH Vs. STATE OF PUNJAB
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May 27, 2008 |
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DINESH BORTHAKUR Vs. STATE OF ASSAM
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March 13, 2008 |
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August 4, 2008 |
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DINESH M N Vs. STATE OF GUJARAT
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April 28, 2008 |
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August 18, 2008 |
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August 4, 2008 |
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January 18, 2008 |
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DIPITIMAYEE PARIDA Vs. STATE OF ORISSA
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October 20, 2008 |
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DIRECTOR Vs. VAIBHAV SINGH CHAUHAN
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November 4, 2008 |
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November 25, 2008 |
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February 4, 2008 |
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DIRECTOR HORTICULTURE PUNJAB Vs. JAGJIVAN PARSHAD
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March 31, 2008 |
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November 18, 2008 |
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September 30, 2008 |
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DISTRICT PROGRAMME CO ORDINATOR Vs. ABDUL KAREEM
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September 18, 2008 |
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DIV MANAGER NEW INDIA ASSURANCE CO LTD Vs. A SANKARALINGAM
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October 3, 2008 |
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DIVINE RETREAT CENTRE Vs. STATE OF KERALA
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March 11, 2008 |
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February 8, 2008 |
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DIWAKAR UPADHYAY Vs. P N KHANNA
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September 26, 2008 |
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DLF UNIVERSAL LTD Vs. EKTA SETH
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July 15, 2008 |
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DLF UNIVERSAL LTD Vs. DIRECTOR GENERAL INVESTIGATION AND REGISTRATION
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May 16, 2008 |
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DOLHIN PADHARO DEVI Vs. INDRAJEET TIWARY
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January 31, 2008 |
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DRUGS INSPECTOR Vs. FIZIKEM LABORATORIES PVT LTD
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March 24, 2008 |
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DUMPALA CHANDRA REDDY Vs. NIMAKAYALA BALIREDDY
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July 14, 2008 |
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DURGESH SHARMA Vs. JAYSHREE
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September 26, 2008 |
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DY. COMMISSIONER OF INCOME TAX Vs. TORQOUISE INVESTMENT AND FINANCE LTD.
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February 20, 2008 |
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DY. COMMR. OF INCOME TAX, AHMEDABAD Vs. N.K. INDUSTRIES LTD.
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April 22, 2008 |
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E MICHEAL RAJ Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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March 11, 2008 |
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March 4, 2008 |
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July 28, 2008 |
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April 30, 2008 |
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EICHER TRACTOR LTD Vs. HARIHAR SINGH
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November 7, 2008 |
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ELIZABETH JACOB Vs. DISTRICT COLLESTOR
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August 21, 2008 |
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EMM TEX SYNTHETICS Vs. OM PARKASH
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March 25, 2008 |
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EMP STATE INSURANCE CORPORATION Vs. H M T LTD
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January 11, 2008 |
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EMPLOYERS MANAGEMENT WEST BOKARO COLLIERY OF TISCO LTD Vs. CONCERNED WORKMAN RAM PRAVESH SINGH
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February 1, 2008 |
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August 4, 2008 |
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May 16, 2008 |
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ERUKULA VEERAIAH (DEAD) THROUGH LRS. Vs. PREMNATH AND ANR.
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November 10, 2008 |
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ESHWARAPPA Vs. VISHALAKSHAMMA
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August 20, 2008 |
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ESSCO FABS PVT LTD Vs. STATE OF HARYANA
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November 7, 2008 |
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EVEREST HOLDING LTD Vs. SHYAM KUMAR SHRIVASTAVA
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October 24, 2008 |
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EX-CONSTABLE RAMVIR SINGH Vs. UNION OF INDIA
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December 18, 2008 |
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EXCIES COMMISSIONER Vs. AJITH KUMAR
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April 22, 2008 |
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EXECUTIVE ENGINEER PUBLIC HEALTH Vs. KUMESH
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February 25, 2008 |
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FAKHRUDDIN AHMAD Vs. STATE OF UTTARANCHAL
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September 5, 2008 |
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FAQIR CHAND GULATI Vs. UPPAL AGENCIES PVT LTD
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July 10, 2008 |
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FAQRUDDIN DEAD Vs. TAJUDDIN DEAD
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May 16, 2008 |
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FARHD K WADIA Vs. UNION OF INDIA
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December 5, 2008 |
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FATEMA Vs. JAFRI SYED HUSAIN ALIAS SYED PARVEZ JAFFERI
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December 3, 2008 |
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FATIMA NOOR Vs. FAIYAZ AHMED
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September 22, 2008 |
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May 13, 2008 |
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May 9, 2008 |
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FCS SOFTWARE SOLUTIONS LTD Vs. LA MEDICAL DEVICES LTD
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July 9, 2008 |
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FIRST GLOBAL STOCKBROKING (P) LTD. Vs. TAX RECOVERY OFFICER
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March 3, 2008 |
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FOOD CORPORATION OF INDIA Vs. YARLAGADDA NARAYANA APPARAO
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September 17, 2008 |
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FOOD CORPORATION OF INDIA Vs. PALA RAM
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May 16, 2008 |
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February 5, 2008 |
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January 11, 2008 |
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February 14, 2008 |
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FOSTERS AUSTRALIA LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 8, 2008 |
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FULCHAND MUNDA Vs. STATE OF BIHAR
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January 24, 2008 |
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G BORAIAH Vs. NARAYANAPPA
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March 26, 2008 |
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G GNANAM ALIAS GNANAMOORTHY Vs. METROPOLITAN TRANSPORT CORPORATION
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December 16, 2008 |
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G GOPAL Vs. C BASKAR
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September 3, 2008 |
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G JAYASHREE Vs. BHAGWANDAS S PATEL
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December 19, 2008 |
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G M B S N L Vs. MAHESH CHAND
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February 15, 2008 |
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G M HARYANA ROADWAYS Vs. JAI BHAGWAN
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March 5, 2008 |
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G M ONGC SHILCHAR Vs. ONGC CONTRACTUAL WORKERS UNION
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May 16, 2008 |
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G N NAIDU Vs. N ASHAIAH
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November 17, 2008 |
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G P CERAMICS PVT LTD Vs. COMMISSIONER TRADE TAX UP
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November 19, 2008 |
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G RAMA Vs. T G SESHAGIRI RAO
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July 7, 2008 |
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G S F MEDICAL AND PARA MEDICAL ASSON Vs. STATE OF GUJARAT
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November 25, 2008 |
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December 12, 2008 |
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GAIL I LTD Vs. BAL KISHAN AGARWAL GLASS INDUSTRIES LTD
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August 7, 2008 |
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October 24, 2008 |
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April 21, 2008 |
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January 22, 2008 |
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GANESH Vs. STATE OF KARNATAKA
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August 20, 2008 |
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May 13, 2008 |
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March 10, 2008 |
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March 4, 2008 |
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December 8, 2008 |
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GARWARE WALL ROPES LTD Vs. A I CHOPRA ENGINEES AND CONTR
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August 1, 2008 |
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January 15, 2008 |
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November 19, 2008 |
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July 11, 2008 |
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March 7, 2008 |
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September 5, 2008 |
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July 9, 2008 |
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August 25, 2008 |
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July 31, 2008 |
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August 25, 2008 |
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November 14, 2008 |
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March 7, 2008 |
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January 28, 2008 |
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February 15, 2008 |
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May 14, 2008 |
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January 4, 2008 |
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July 30, 2008 |
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GIRIAS INVESTMENT PVT LTD Vs. STATE OF KARNATAKA
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March 13, 2008 |
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May 9, 2008 |
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September 10, 2008 |
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February 28, 2008 |
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August 28, 2008 |
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January 29, 2008 |
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December 3, 2008 |
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GODAVARI FINANCE CO Vs. DEGALA SATYANARAYANAMMA
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April 10, 2008 |
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August 13, 2008 |
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GODFREY PHILLIPS INDIA LTD Vs. AJAY KUMAR
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April 1, 2008 |
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July 9, 2008 |
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July 30, 2008 |
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July 7, 2008 |
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March 26, 2008 |
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August 19, 2008 |
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GOODEARTH STEELS PVT LTD Vs. COMMNR OF CENTRAL EXCISE KANPUR
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February 14, 2008 |
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GOONDLA VENKATESWARLU Vs. STATE OF A P
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August 25, 2008 |
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GOPAL SAH Vs. STATE OF BIHAR
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December 3, 2008 |
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GOPI KRISHNA TRIVEDI Vs. SUDAMA PRASAD OJHA
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September 1, 2008 |
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August 20, 2008 |
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GOVERDHAN DASS BANSAL Vs. STATE DELHI ADMINISTRATION
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October 22, 2008 |
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GOVERMENT OF A P Vs. R V RAJU
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February 19, 2008 |
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GOVERNMENT OF A P Vs. G VENKATA RATNAM
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July 21, 2008 |
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GOVERNMENT OF A.P. AND ANR. Vs. R.V. RAJU AND ORS.
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December 8, 2008 |
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February 27, 2008 |
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GOVERNMENT OF ANDHRA PRADESH Vs. P LAXMI DEVI
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February 25, 2008 |
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GOVERNMENT OF ANDHRA PRADESH Vs. N SUBBARAYUDU
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March 26, 2008 |
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March 26, 2008 |
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October 13, 2008 |
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April 29, 2008 |
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December 1, 2008 |
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February 15, 2008 |
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GOWRAMMANNI Vs. V V PATIL
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September 19, 2008 |
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GOWRISHANKARA SWAMIGALU Vs. STATE OF KARNATAKA
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March 5, 2008 |
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GOYAL ENTERPRISES Vs. STATE OF JHARKHAND
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February 25, 2008 |
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GRAM PANCHAYAT VILLAGE KUM KALAN Vs. STATE OF PUNJAB
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February 11, 2008 |
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GREAT OFFSHORE LTD Vs. IRANIAN OFFSHORE ENGINEERING AND CONSTRUCTION COMPANY
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August 25, 2008 |
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GREEN EARTH ASPHALT POWER P LTD Vs. STATE OF MAHARASHTRA
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August 13, 2008 |
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GRID CORPORATION OF ORISSA LTD Vs. GAJENDRA HALDEA
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August 13, 2008 |
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GRINDWELL NORTON LTD Vs. MAXLUX GLASS PVT LTD
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March 14, 2008 |
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December 4, 2008 |
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March 13, 2008 |
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February 4, 2008 |
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GULAM MOHD ALIAS GULAL SHAIKH Vs. STATE OF GUJARAT
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November 11, 2008 |
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GULBARGA UNIVERSITY Vs. MALLIKARJUN S KODAGALI
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August 1, 2008 |
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GULLIPILLI SOWRIA RAJ Vs. BANDARU PAVANI ALIAS GULLIPILI PAVANI
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December 4, 2008 |
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GULLIPILLI SOWRIA RAJ Vs. BANDARU PAVANI ALIAS GULLIPILLI PAVANI
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December 4, 2008 |
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GUNNANA PENTAYYA ALIAS PENTADU Vs. STATE OF A P
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August 20, 2008 |
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April 11, 2008 |
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GURCHARAN SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 1, 2008 |
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GURDIAL KAUR Vs. PIARA SINGH
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March 14, 2008 |
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GURRAM CHAKRAVARTHY Vs. STATE OF A P
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November 28, 2008 |
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GURU NANAK DEV UNIVERSITY Vs. SANJAY KUMAR KATWAL
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October 21, 2008 |
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GURUSWAMY NADAR Vs. P LAKSHMI AMMAL
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May 1, 2008 |
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GWALIOR MAHILA MANDAL Vs. STATE OF MADHYA PRADESH
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September 16, 2008 |
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H P STATE ELECTRICITY BOARD Vs. RANJEET SINGH
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March 5, 2008 |
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H P STATE FOREST COMPANY LTD Vs. UNITED INDIA INSURANCE CO LTD
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December 18, 2008 |
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H P STATE FOREST CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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April 3, 2008 |
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H U D A Vs. PREM KUMAR AGARWAL
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January 17, 2008 |
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H U D A Vs. RAJ SINGH RANA
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July 16, 2008 |
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H V NIRMALA Vs. KARNATAKA STATE FINANCIAL CORPORATION
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May 8, 2008 |
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HABIB IBRAHIM Vs. STATE OF RAJSTHAN
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June 13, 2008 |
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HAKAM SINGH Vs. STATE OF HARYANA
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April 9, 2008 |
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HALEEMA ZUBAIR TROPICAL TRADERS Vs. STATE OF KERALA
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November 19, 2008 |
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HAMIDKHAN Vs. ASHABI
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November 19, 2008 |
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HANMAVVA Vs. PETTIYA
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August 11, 2008 |
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HANU MOTEL PVT LTD Vs. UTTAR PRADESH FINANCIAL CORPORATION LTD
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October 24, 2008 |
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HANUMAN PRASAD Vs. STATE OF RAJASTHAN
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November 18, 2008 |
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HANUMAN RAM Vs. STATE OF RAJASTHAN
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October 13, 2008 |
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HAR PRASAD Vs. RANVEER SINGH
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February 12, 2008 |
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HAR SINGH Vs. STATE OF UTTARAKHAND
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September 18, 2008 |
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HARDEEP SINGH Vs. STATE OF PUNJAB
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November 11, 2008 |
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HARDEEP SINGH Vs. STATE OF PUNJAB
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November 7, 2008 |
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HARDEEP SINGH Vs. STATE OF HARYANA
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June 11, 2008 |
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HARDEEP SINGH Vs. STATE OF HARYANA
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May 11, 2008 |
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HARDEO RAI Vs. SAKUNTALA DEVI
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April 29, 2008 |
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HARDIP SINGH Vs. STATE OF PUNJAB
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August 20, 2008 |
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HARENDRA JHA Vs. MINISTRY OF LAW
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August 26, 2008 |
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HARENDRA NATH CHAKRABORTY Vs. STATE OF WEST BENGAL
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December 19, 2008 |
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HARENDRA SARKAR Vs. STATE OF ASSAM
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May 2, 2008 |
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HARI PRASAD BHUYAN Vs. DURGA PRASAD BHUYAN
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January 29, 2008 |
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HARI PRASAD CHHAPOLIA Vs. UNION OF INDIA
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June 20, 2008 |
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HARI SINGH GOND Vs. STATE OF M P
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August 29, 2008 |
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HARIJAN MANGRI SIDDAKKA Vs. ORIENTAL INSURANCE CO LTD
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July 16, 2008 |
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HARISH BARTHWAL Vs. ASHA BARTHWAL
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May 15, 2008 |
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HARMAN ELECTRONICS PVT LTD Vs. NATIONAL PANASONIC INDIA LTD
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December 12, 2008 |
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HARYANA FINANCIAL CORPORATION Vs. KAILASH CHANDRA AHUJA
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July 8, 2008 |
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HARYANA RAJYA SAINIK BOARD Vs. MOHAN LAL
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September 11, 2008 |
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HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. SADHU RAM
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April 8, 2008 |
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HARYANA STATE MINOR IRRIGATION TUBEWELLS CORPORATION Vs. G S UPPAL
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April 16, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJE RAM
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October 23, 2008 |
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HARYANA VIDYUT PARSARAN NIGAM LTD Vs. SUPER STAR GRIT UDYOG
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November 11, 2008 |
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HARYANA WAQF BOARD Vs. SHANTI SARUP
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July 16, 2008 |
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HAWKINS COOKERS LIMITED Vs. STATE OF KERALA
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April 29, 2008 |
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HEAD MASTER MEENAL ARJUN CHAVAN VIDYALAYA ULHASNAGAR Vs. SUNITA LAXMAN KOLHE
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November 5, 2008 |
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HEENA KAUSAR Vs. COMPETENT AUTHORITY
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April 24, 2008 |
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HEM CHAND Vs. STATE OF JHARKHAND
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March 13, 2008 |
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HEMAJI WAGHAJI JAT Vs. BHIKHABHAI KHENGARBHAI HARIJAN
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September 23, 2008 |
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HEMANI MALHOTRA Vs. HIGH COURT OF DELHI
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April 3, 2008 |
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HEMCHAND JHA Vs. STATE OF BIHAR
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June 13, 2008 |
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HIMALAYAN INSTITUTE HOSPITAL TRUST Vs. MOHIT KUMAR
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March 27, 2008 |
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HIMANSHU SINGH SABHARWAL Vs. STATE OF M P
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March 12, 2008 |
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HIMMAT SINGH Vs. I C I INDIA LTD
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January 31, 2008 |
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HINDALCO INDUSTRIES LTD Vs. ASSOCIATION OF ENGINEERING WORKERS
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March 14, 2008 |
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HINDUSTAN COPPER LTD Vs. STATE OF MADHYA PRADESH
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November 19, 2008 |
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HINDUSTAN PETROLEUM CORPN LTD Vs. ASHOK RANGHBA AMBRE
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January 15, 2008 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. RAJKUMARI PADMA KUMARI
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October 22, 2008 |
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HINDUSTAN ZINC LTD Vs. BHAGWAN SINGH BHATI
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March 10, 2008 |
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HINSA VIRODHAK SANGH Vs. MIRZAPUR MOTI KURESH JAMAT
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March 14, 2008 |
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HOLANI AUTO LINKS PVT LTD Vs. STATE OF MADHYA PRADESH
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April 29, 2008 |
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HOMFRAYGUNJ MARTYRS MEMORIAL COMMITTEE Vs. UNION OF INDIA
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January 18, 2008 |
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HONNAMMA Vs. NANJUNDALAH
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March 31, 2008 |
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HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. LEELA HOTELS LIMITED
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February 12, 2008 |
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HUCHAPPA ALIAS HUCHARAYAPPA Vs. STATE OF KARNATAKA
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April 1, 2008 |
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I APPA RAO Vs. GOVERNMENT OF A P
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June 24, 2008 |
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I S SIROHI Vs. COMMR OF POLICE
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August 27, 2008 |
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ICICI BANK Vs. SHANTI DEVI SHARMA
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May 15, 2008 |
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ICICI BANK LTD Vs. STATE OF MAHARASHTRA
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February 5, 2008 |
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IFCI LTD Vs. VISHNU KANT GUPTA
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August 8, 2008 |
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ILA VIPIN PANDYA Vs. SMITA AMBALAL PATEL
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May 1, 2008 |
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ILLA ROY CHOWDHURY Vs. SHYAMALI DAS
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May 16, 2008 |
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IMAGIC CREATIVE PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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January 9, 2008 |
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INDERJEET Vs. UNION OF INDIA
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August 7, 2008 |
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INDIA CINE AGENCIES Vs. COMMISSIONER OF INCOME TAX MADRAS
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November 12, 2008 |
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INDIAN BANK Vs. GODHARA NAGRIK COOPERATIVE CREDIT SOCIETY LTD
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May 16, 2008 |
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INDIAN CHARGE CHROME LTD Vs. JAGDISH RAI PURI
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December 3, 2008 |
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INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. STATE OF ORISSA
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January 22, 2008 |
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INDIAN DAIRY MACHINERY CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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January 22, 2008 |
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INDIAN MERCANTILE I B ASSN TENANTS Vs. UNION OF INDIA
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May 6, 2008 |
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INDIAN OIL CORPORATION LTD Vs. COMMR OF SALES TAX
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August 7, 2008 |
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INDIAN RAILWAY CATERING TOURISM CORPN LTD Vs. INDIAN RAILWAY MAJOR MINOR CATERERS ASSOCIATION
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March 26, 2008 |
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INDO AUTOMOBILES Vs. JAI DURGA ENTERPRISES
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July 15, 2008 |
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INDRA PAL SINGH Vs. STATE OF U P
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December 2, 2008 |
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INDTEL TECHNICAL SERVICES PVT LTD Vs. W S ATKINS RAIL LTD
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August 25, 2008 |
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INDU JAIN Vs. STATE OF M P
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October 23, 2008 |
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INSPECTOR OF POLICE Vs. BALAPRASANNA
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July 21, 2008 |
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INSPECTOR OF POLICE T N Vs. PALANISAMY
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October 1, 2008 |
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INSPECTOR OF POLICE TAMIL NADU Vs. MUTHUSAMI
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September 10, 2008 |
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INTEL DESIGN SYSTEMS INDIA P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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February 11, 2008 |
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INTERNATIONAL SOC KRISHNA CONSCIOUSNESS Vs. MADHU PANDIT DASA
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April 29, 2008 |
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IPOUR GKC AND RKC Vs. STATE
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August 28, 2008 |
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IQBAL SINGH Vs. STATE OF PUNJAB
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August 21, 2008 |
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ISHWAR SINGH Vs. STATE OF MADHYA PRADESH
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October 17, 2008 |
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ISHWARAGOUDA Vs. MALLIKARJUN GOWDA
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November 7, 2008 |
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J AND K BANK LTD Vs. NEELAM RANI
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September 2, 2008 |
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J C BUDHRAJA Vs. CHAIRMAN ORISSA MINING CORPORATIONLTD
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January 18, 2008 |
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J K JAIN Vs. ZIFF DAVIS
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August 21, 2008 |
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J MITRA AND CO PVT LTD Vs. ASST CONTROLLER OF PATENTS AND DESIG
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August 21, 2008 |
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J P SRIVASTAVA AND SONS RAMPUR PVT LTD Vs. H K SRIVASTAVA
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September 3, 2008 |
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J RAMULU Vs. STATE OF ANDHRA PRADESH
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February 26, 2008 |
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JAGADEESH Vs. STATE OF KARNATAKA
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February 12, 2008 |
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JAGAT SINGH Vs. STATE OF U P
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December 2, 2008 |
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JAGDEV Vs. AGRICULTURAL PRODUCE MKT COMMITTEE
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February 22, 2008 |
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JAGDISH Vs. STATE OF UTTAR PRADESH
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May 1, 2008 |
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JAGDISH CHANANA Vs. STATE OF HARYANA
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April 3, 2008 |
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JAGDISH SARAN Vs. PRASHANT KUMAR DUBLISH
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January 15, 2008 |
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JAGDISH SINGH Vs. MADHURI DEVI
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April 28, 2008 |
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JAGMOHAN SINGH Vs. STATE OF PUNJAB
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April 29, 2008 |
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JAGTAMBA DEVI Vs. HEM RAM
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February 4, 2008 |
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JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P
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December 18, 2008 |
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JAKIA NASIM AHESAN Vs. STATE OF GUJARAT
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March 3, 2008 |
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JALADI SUGUNA Vs. SATYA SAI CENTRAL TRUST
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May 5, 2008 |
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JALAM SINGH Vs. STATE OF MADHYA PRADESH
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February 22, 2008 |
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JAMMU RURAL BANK Vs. MOHD DIN
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August 29, 2008 |
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JANATHA TEXTILES Vs. TAX RECOVERY OFFICER
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May 16, 2008 |
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JARNAIL SINGH Vs. RAMESH KUMAR
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December 8, 2008 |
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JASVEER SINGH Vs. STATE OF U.P. AND OTHERS
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January 23, 2008 |
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JASWANT KUMAR VYAS Vs. KRISHNA DEV SHARMA
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February 22, 2008 |
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JASWANT SINGH LAMBA Vs. HARYANA AGRICULTURAL UNIVERSITY
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May 6, 2008 |
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JATINDER SINGH Vs. MEHAR SINGH
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September 19, 2008 |
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JAYAKODI Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
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January 11, 2008 |
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JAYANT ACHYUT SATHE Vs. JOSEPH BAIN D SOUZA
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September 4, 2008 |
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JAYENDRA SARASWATI SWAMIGAL ALIAS SUBRAMANIAM Vs. STATE OF TAMIL NADU
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July 22, 2008 |
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JAYWANT BHAGUJI GADEKAR Vs. BALALESHWAR SHIKSHAN MANDAL
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July 30, 2008 |
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JEEWAN DHAR JAIN DEAD Vs. STATE OF HARYANA
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July 14, 2008 |
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JITENDRA BAPPA BARAWKAR Vs. STATE OF MAHARASHTRA
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May 8, 2008 |
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JITENDRA SINGH Vs. BHANU KUMARI
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April 11, 2008 |
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JIVANBHAI AMBALAL Vs. SPECIAL L A Q OFFICER
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August 26, 2008 |
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JOGINDER ALIAS JINDI Vs. STATE OF HARYANA
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September 8, 2008 |
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JOHAR Vs. MANGAL PRASAD
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January 30, 2008 |
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JONATHAN NITIN BRADY Vs. STATE OF WEST BENGAL
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September 10, 2008 |
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JT COMMISSIONER OF INCOME TAX VALSAD GUJARAT Vs. UNITED PHOSPHOROUS LTD
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February 8, 2008 |
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JUGLAL Vs. STATE OF HARYANA
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May 8, 2008 |
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JULITA NIRMAL CHANDRA NAYAK Vs. NIRMAL CHANDRA NAYAK
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April 15, 2008 |
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JYOTI PRAKASH RAI Vs. STATE OF BIHAR
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March 4, 2008 |
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K A ANSARI Vs. INDIAN AIRLINES LTD
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November 28, 2008 |
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K ALEX Vs. DELHI STATE MINERAL DEV CORPN
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September 23, 2008 |
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K B SAHA AND SONS PVT LTD Vs. DEVELOPMENT CONSULTANT LTD
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May 12, 2008 |
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K C C SOFTWARE LTD Vs. DIRECTOR OF INCOME TAX INV
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January 29, 2008 |
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K CHITHHAYAN Vs. STATE OF TAMIL NADU
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May 15, 2008 |
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K D SHARMA Vs. STEEL AUTHORITY OF INDIA LTD
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July 9, 2008 |
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K J ARORA AND ASSOCIATES RELT P LTD Vs. STATE GOVT OF NCT OF DELHI
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May 15, 2008 |
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K JANARDHAN Vs. UNITED INDIA INSURANCE CO LTD
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May 9, 2008 |
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K JAYASEKHAR Vs. SECY TO GOVT AGRIAND COOP DEPTT
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May 1, 2008 |
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K K SARAVANA BABU Vs. STATE OF TAMIL NADU
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August 22, 2008 |
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K K TIWARI Vs. UNION OF INDIA
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April 21, 2008 |
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K L E SOCIETY Vs. SIDDALINGESH
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March 3, 2008 |
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K LAXMANAN Vs. KKAYIL PADMINI
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December 3, 2008 |
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K M MISHRA Vs. CENTRAL BANK OF INDIA
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September 16, 2008 |
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K MANJUSREE Vs. STATE OF A P
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February 15, 2008 |
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K NARAYANAN Vs. SMURALI
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August 5, 2008 |
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K P MOHAMMED SALIM Vs. COMMISSIONER OF INCOME TAX
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April 24, 2008 |
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K PUTTARAJU Vs. A HANUMEGOWDA
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September 15, 2008 |
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K RAGHUNANDAN Vs. ALI HUSSAIN SABIR
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May 14, 2008 |
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K RAVEENDRAN Vs. EXCISE INSPECTOR VADAKARA
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October 21, 2008 |
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K S E B Vs. LONAPPAN
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September 26, 2008 |
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K S KRISHNA SARMA Vs. KIFAYAT ALI
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January 9, 2008 |
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K SAGAR M D KIRAN CHIT FUND MUSHEERABAD Vs. A BAL REDDY
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June 11, 2008 |
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K SHARADA BAI Vs. SHANSHUNNISA
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January 24, 2008 |
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K T PALANISAMY Vs. STATE OF TAMIL NADU
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January 11, 2008 |
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K T VARGHESE Vs. STATE OF KERALA
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January 24, 2008 |
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K V RAMI REDDI Vs. PREMA
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February 20, 2008 |
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K V SUDHARSHAN Vs. A RAMAKRISHNAPPA
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September 15, 2008 |
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K VILASINI Vs. EDWIN PERIERA
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August 29, 2008 |
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K. KESHAVA BHAT Vs. DEVAKI AMMA AND ORS.
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September 18, 2008 |
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KABUSHIKI KAISHA TOSHIBA Vs. TOSIBA
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May 16, 2008 |
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KAILASH Vs. STATE OF RAJASTHAN
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March 3, 2008 |
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KAILASH HOSPITAL,RESEARCH CENTRE LTD Vs. SANJEEV DUGGAL
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July 8, 2008 |
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KAILASH RANI DANG Vs. RAKESH BALA ANEJA
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December 12, 2008 |
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KALAM Vs. STATE OF BIHAR
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June 13, 2008 |
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KALAM ALIAS ABDUL KALAM Vs. STATE OF RAJASTHAN
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March 14, 2008 |
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KALIDAS SHEET METAL INDUSTRIES P LTD Vs. STATE OF KERALA
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February 28, 2008 |
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KALIPINDI APPALA NARASAMMA Vs. ALLA NAGESHWARA RAO
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August 4, 2008 |
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KALIYAMMA Vs. DEPUTY COMMNR CHITRADURGA DISTT
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January 3, 2008 |
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KALLU ALIAS KALYAN ATMARAM PATIL Vs. STATE OF MAHARASHTRA
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September 10, 2008 |
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KALU RAM AHUJA Vs. DELHI DEVELOPMENT AUTHORITY
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August 25, 2008 |
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KAMAL AND COMPANY Vs. ANTWERPSE DIMANT BANK N V
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February 22, 2008 |
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KAMAL KRISHAN RASTOGI Vs. STATE OF BIHAR
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September 3, 2008 |
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KAMALA Vs. K T ESHWARA SA
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April 29, 2008 |
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KAMLA CHATURVEDI Vs. NATIONAL INSURANCE CO
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November 18, 2008 |
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KAMLA DEVI PODDAR Vs. MAHENDER PRATAP GARG
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February 25, 2008 |
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KAMLESH BABU Vs. LAJPAT RAI SHARMA
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April 16, 2008 |
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KANAGAVALLIAMMAL Vs. R BALASUBRAMANIAN
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March 26, 2008 |
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KANCHERLA LAKSHMINARAYANA Vs. MATTAPARTHI SYAMALA
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March 14, 2008 |
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KANDASWAMY Vs. STATE OF TAMIL NADU
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July 17, 2008 |
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KANHAIYALAL Vs. UNION OF INDIA
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January 9, 2008 |
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KANPUR EDIBLES PVT LTD Vs. COMMISSIONER TRADE TAX U P
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October 24, 2008 |
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KANPUR ELECTRICITY SUPPLY CO LTD Vs. SHAMIM MIRZA
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November 7, 2008 |
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KANTA DEVI Vs. STATE OF HARYANA
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July 8, 2008 |
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KAPIL DEO SINHA Vs. KIRANDEO PRASAD
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October 17, 2008 |
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KAPILA HINGORANI Vs. STATE OF BIHAR
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July 8, 2008 |
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KARNAL IMPROVEMENT TRUST Vs. SUMITRA DEVI
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March 24, 2008 |
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KARNATAKA BANK LTD Vs. STATE OF A P
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January 21, 2008 |
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KARNATAKA PATRIKA P LTD Vs. SYNDICATE BANK
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August 19, 2008 |
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KARNATAKA STATE FINANCIAL CORPORATION Vs. N NARASIMAHAIAH
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March 13, 2008 |
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KARNATAKA STATE FOREST INDUSTRIES CORPORATION Vs. INDIAN ROCKS
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October 24, 2008 |
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KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEPARTMENT CORPORATION LTD Vs. S K K KULKARNI
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December 11, 2008 |
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KASAM ALI MOMIN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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January 4, 2008 |
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KASHI PRASHAD Vs. STATE OF UTTAR PRADESH
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July 16, 2008 |
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KASHI RAM Vs. STATE OF RAJASTHAN
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January 28, 2008 |
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KASHIBEN CHHAGANBHAI KOLI Vs. STATE OF GUJARAT
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December 4, 2008 |
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KASHIRAM PATEL Vs. CHITRAK SATISHBHAI SHAH
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May 5, 2008 |
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KASHMIR SINGH Vs. UNION OF INDIA
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May 12, 2008 |
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KASHMIR SINGH Vs. UNION OF INDIA
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May 13, 2008 |
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KASHMIR SINGH Vs. HARNAM SINGH
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March 3, 2008 |
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KASILINGAM Vs. ABHARANJI CHETTIAR
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February 21, 2008 |
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KATTA SURENDERA Vs. STATE OF A P
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June 13, 2008 |
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KENDRIYA KARAMCHARI SEHKARI GREH NIRMAN SAMITI LTD Vs. STATE OF U P
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November 7, 2008 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. SATBIR SINGH MAHLA
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February 29, 2008 |
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KERALA ROAD LINES Vs. COMMISSIONER OF INCOME TAX COCHIN
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March 12, 2008 |
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KERALA STATE ELECTRICITY BOARD Vs. B SREEKUMARI
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March 14, 2008 |
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KERALA STATE ELECTRICITY BOARD Vs. CHINAMMA ANTONY
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July 15, 2008 |
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KERALA STATE ELECTRICITY BOARD Vs. C P SIVASANKARA MENON
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July 29, 2008 |
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KERALA STATE ELECTRICITY BOARD Vs. SARATCHANDRAN P
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September 18, 2008 |
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KERALA STATE HOUSING BOARD Vs. GRACE JOSEPH
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October 3, 2008 |
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KESAR SINGH Vs. STATE OF HARYANA
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April 29, 2008 |
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KESARWANI ZARDA BHANDAR Vs. STATE OF U P
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May 14, 2008 |
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KESHO RAM Vs. HEM RAJ
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October 23, 2008 |
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KETANKUMAR BABULAL PATEL Vs. KESARBEN JESANGJI
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September 23, 2008 |
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KEYA MUKHERJEE Vs. MAGMA LEASING LIMITED
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April 8, 2008 |
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KHILARI Vs. STATE OF U P
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March 13, 2008 |
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KHODAY DISTILLERIES LIMITED Vs. SCOTCH WHISKY ASSOCIATION
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May 27, 2008 |
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KHODAY DISTILLERIES LTD Vs. COMMISSIONER OF INCOME TAX
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November 14, 2008 |
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KILARI MALAKONDIAAH ALAIS MALAYADRI Vs. STATE OF ANDHRA PRADESH
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November 21, 2008 |
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KISAN SAHKARI CHINI MILLS LTD Vs. VARDAN LINKERS
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April 15, 2008 |
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KISHOR KIRTILAL MEHTA Vs. VIJAY KIRTILAL MEHTA
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February 18, 2008 |
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KISHORE KUNDAN SIPPY Vs. VAISHNAV SHORILAL PURI
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August 5, 2008 |
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KLM ROYAL DUTCH AIRLINES Vs. DIRECTOR GENERAL OF INVESTIGATION
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October 3, 2008 |
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KOMALAM AMMA Vs. KUMARA PILLAI RAGHAVAN PILLAI
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November 14, 2008 |
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KONE ELEVATOR INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
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February 13, 2008 |
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KOPARGAON S S K LTD Vs. STATE OF MAHARASHTRA
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December 18, 2008 |
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KOTHARI FILAMENTS Vs. COMMISSINER OF CUSTOMS PORT KOLKATA
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December 16, 2008 |
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KOTIKALAPUDI SUBBA RAO Vs. STATE OF A P
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May 6, 2008 |
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KOTTAKKAL EDUCATIONAL CHARITABLE TRUST Vs. STATE OF KERALA
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March 31, 2008 |
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KRANTIKARI SURAKSHA RAKSHAK SANGHATANA Vs. BHARAT SANCHAR NIGAM LTD
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August 25, 2008 |
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KRISHAK BHARATI COOPERATIVE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
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October 21, 2008 |
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KRISHI UTPADAN MANDI SAMITI ACHANERA Vs. VINOD KUMAR
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January 30, 2008 |
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KRISHI UTPADAN MANDI SAMITI GHAZIABAD Vs. METAL CRAFT
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July 7, 2008 |
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KRISHNA DEVI Vs. UNION OF INDIA
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December 17, 2008 |
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KRISHNA FOOD AND BAKING INDUSTRY P LTD Vs. NEW INDIA ASSURANCE CO LTD
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November 7, 2008 |
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KRISHNA GOPAL KAKANI Vs. BANK OF BARODA
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September 30, 2008 |
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KRISHNA JANARDHAN BHAT Vs. DATTATRAYA G HEGDE
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January 11, 2008 |
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KRISHNA KUMAR BIRLA Vs. RAJENDRA SINGH LODHA
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March 31, 2008 |
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KRISHNA KUMAR SHARMA Vs. RAJESH KUMAR SHARMA
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March 27, 2008 |
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KRISHNA VISHWESHWAR HEAD Vs. GENERAL MANAGER K S R T C
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April 15, 2008 |
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KRISHNAN Vs. STATE
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May 8, 2008 |
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KSL AND INDUSTRIES LTD Vs. ARIHANT THREADS LTD
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August 25, 2008 |
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KUCHIBOTLA SARAN KUMAR Vs. STATE OF A P
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April 4, 2008 |
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KUCHIBOTLA SARAN KUMAR Vs. STATE OF A P
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March 4, 2008 |
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KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
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July 16, 2008 |
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KULWINDER KAUR ALIAS KULWINDER GURCHARAN SINGH Vs. KANDI FRIENDS EDUCATION TRUST
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January 11, 2008 |
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KUMAR EXPORT Vs. SHARMA CHRPETS
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December 6, 2008 |
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KUMAR EXPORTS Vs. SHARMA CARPETS
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December 16, 2008 |
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KUMAR SPIRITS PVT. LTD. Vs. STATE OF A.P.
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November 18, 2008 |
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KUNAL PANKAJ KUMAR SHAH Vs. JUSTICE R. J. SHAH
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July 28, 2008 |
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KUNJA BEHARI BANERJEE AND SONS Vs. NEW INDIA ASSURANCE CO LTD
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April 23, 2008 |
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KUNJU ALIAS BALACHANDRAN Vs. STATE OF TAMIL NADU
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January 16, 2008 |
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KUNNASHADA MUTHUKOYA Vs. ADMINISTRATOR U T OF LAKSHADWEEP
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August 29, 2008 |
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KUNVARJEET SINGH KHANDPUR Vs. KIRANDEEP KAUR
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April 3, 2008 |
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KUNWAR SARVESH KUMAR Vs. STATE OF U P
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April 8, 2008 |
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KURELLA NAGA DRUVA VUDAYA BHASKARA RAO Vs. GALLA JANI KAMMA ALIAS NACHARAMMA
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August 4, 2008 |
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KURIACHAN CHACKO Vs. STATE OF KERALA
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July 10, 2008 |
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KUSUM Vs. PRITPAL SINGH
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July 28, 2008 |
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KUSUM Vs. STATE OF MAHARASHTRA
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December 16, 2008 |
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KUSUM KOTNALA Vs. ANIL KOTNALA
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August 22, 2008 |
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KUSUMA ANKAMA RAO Vs. STATE OF ANDHRA PRADESH
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July 7, 2008 |
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KUSUMAM HOTELS P LTD Vs. KERALA STATE ELECTRICITY BOARD
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May 16, 2008 |
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KVAVERNER JOHN BROWN ENGG. (INDIA) (P) LTD. Vs. ASSISTANT COMMISSIONER OF
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April 29, 2008 |
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L I C OF INDIA Vs. RELD L I C OFFICER
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February 12, 2008 |
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L N HOTA COMPANY Vs. COMMISSIONER OF INCOME TAX
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March 26, 2008 |
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L PARMESWARAN Vs. CHIEF PERSONAL OFFICER
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February 15, 2008 |
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L T GOVERNER Vs. SHIV CHANDER MORE
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April 9, 2008 |
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L.K. TRUST Vs. COMMISSIONER OF INCOME TAX
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December 8, 2008 |
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LABH SINGH Vs. BACHAN SINGH
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January 11, 2008 |
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LACHHMAN SINGH Vs. HAZARA SINGH
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May 6, 2008 |
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LAJPAT RAI MEHTA Vs. SECRETARY TO GOVERNMENT OF PUNJAB DEPARTMENT OF IRRIGATION AND POWER
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December 16, 2008 |
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LAKHWANT SINGH Vs. JASBIR SINGH
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September 16, 2008 |
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LAKHWINDER SINGH Vs. UNION OF INDIA
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July 10, 2008 |
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LAL SURAJ ALIAS SURAJ SINGH Vs. STATE OF JHARKHAND
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December 16, 2008 |
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LAL SURAJ ALIAS SURAJ SINGH Vs. STATE OF JHARKHAND
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December 18, 2008 |
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LALIT KUMAR Vs. UTTARAKHAND STATE ELECTRICITY BOARD
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December 6, 2008 |
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LALIT KUMAR SHARMA Vs. STATE OF U P
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May 6, 2008 |
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LALITA KUMARI Vs. GOVERNMENT OF U. P.
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August 8, 2008 |
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LALITA KUMARI Vs. GOVERNMENT OF U P
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July 14, 2008 |
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LALITABEN JAYANTILAL POPAT Vs. PRAGNABEN JAMNADAS KATARIA
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December 19, 2008 |
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LALLIRAM Vs. STATE OF M P
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September 15, 2008 |
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LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA
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August 19, 2008 |
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LATU MAHTO Vs. STATE OF BIHAR
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May 16, 2008 |
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LAVANYA S Vs. SIVARAMAKRISHNAN S
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September 8, 2008 |
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LAXMANJI Vs. STATE OF GUJARAT
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December 5, 2008 |
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LAXMI DEVI Vs. MOHAMMAD TABBAR
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March 25, 2008 |
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LAXMI RAM Vs. BIETSHWAR SINGH
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August 29, 2008 |
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LAXMI RATTAN COTTON MILLS LTD Vs. STATE OF U P
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November 19, 2008 |
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LEELABAI GAJANAN PANSARE Vs. ORIENTAL INSURANCE CO LTD
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August 20, 2008 |
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LEILA DAVID Vs. STATE OF MAHARASHTRA
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August 29, 2008 |
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LIC OF INDIA Vs. R SURESH
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March 14, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RETIRED L I C OFFICERS ASSOCIATION
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February 12, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. JAYA CHANDEL
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February 7, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. CASTLEWOOD INDIA
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February 7, 2008 |
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LILAWATI AGARWAL Vs. STATE OF JHARKHAND
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April 4, 2008 |
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LIYAKAT Vs. STATE OF UTTARANCHAL
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February 25, 2008 |
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LOHIA SHEET PRODUCTS Vs. COMMISSIONER OF CUSTOMS
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March 5, 2008 |
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LOKANANANDHAM Vs. CHAIRMAN TELE COM COMMISSION
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April 22, 2008 |
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LOKESH SINGH Vs. STATE OF U P
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October 21, 2008 |
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LUDHIANA IMPROVEMENT TRUST Vs. TODAY HOMES AND INFRASTRUCTURE PVT LIMITED
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October 14, 2008 |
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M A RUMUGAM Vs. KITTU ALIAS KRISHNAMOORTHY
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November 7, 2008 |
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M A SATTAR Vs. STATE OF A P
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March 26, 2008 |
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M B PATEL Vs. OIL AND NATURAL GAS COMMISSION
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May 8, 2008 |
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M BALAKRISHNA REDDY Vs. DIRECTOR CBI NEW DELHI
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March 14, 2008 |
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M C AGRAWAL HUF Vs. SAHARA INDIA
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April 28, 2008 |
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M C MEHTA Vs. UNION OF INDIA
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May 14, 2008 |
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M D BALASAHEB DESAI SAHAKARI S K LTD Vs. KASHINATH GANAPATI KAMBALE
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December 12, 2008 |
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M D H S I D C Vs. HARI OM ENTERPRISES
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May 16, 2008 |
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M DHANDAPANI Vs. R MUTHU NALLAPPAN
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October 21, 2008 |
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M K PALIA AND SONS PVT LTD Vs. MUMBAI MUNICIPAL CORPORATION
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August 26, 2008 |
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M M T C LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
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November 3, 2008 |
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M NATARAJAN Vs. STATE
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May 7, 2008 |
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M NOOHUKAN Vs. BANK OF TRAVANCORE
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February 25, 2008 |
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M P AYYAPPANKUTTY Vs. STATE OF KERALA
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February 22, 2008 |
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M P ELECTRICITY BOARD Vs. MAIKU PRASAD
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September 2, 2008 |
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M P FINANCIAL CORPORATION Vs. RAJENDRA KUMAR TEKRIWAL
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March 4, 2008 |
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M P HOUSING BOARD Vs. SHIV SHANKAR MANDIL
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October 24, 2008 |
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M P STATE ELECTRICITY BOARD Vs. S K YADAV
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December 16, 2008 |
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M PURNACHANDER RAO Vs. SRI NAWAB MAZAHARUDDIN KHAN
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February 11, 2008 |
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M R SATWAJI RAO Vs. B SHAMA RAO
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April 9, 2008 |
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M S D C RADHARAMANAN Vs. M S D CHANDRASEKARA RAJA
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March 14, 2008 |
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M SARAVANA PORSELVI Vs. A R CHANDRASHEKAR ALIAS PARTHIBAN
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May 27, 2008 |
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M V JANARDHAN REDDY Vs. VIJAYA BANK
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May 2, 2008 |
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M V UMANG Vs. KAMLA KANT DUBE
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December 16, 2008 |
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M VENUGOPAL Vs. COMMISSIONER CHITRADURGA DISTRICT
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November 6, 2008 |
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M VISWANATHAN Vs. S K TILES AND POTTERIES P LTD
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November 25, 2008 |
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M. C. MEHTA Vs. UNION OF INDIA
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July 21, 2008 |
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M. C. MEHTA Vs. UNION OF INDIA
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July 8, 2008 |
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M.K.D.MINERAL & EXPORT (P) LTD Vs. B.C.DAGARA
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July 16, 2008 |
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M.M.T.C. LTD. Vs. H.J. BAKER
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February 27, 2008 |
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M/S. MOTOR INDUSTRIES CO. LTD. (NOW M/S. BOSCH LTD.) Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2008 |
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MACHINDRANATH KERNATH KASAR Vs. D S MYLARAPPA
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April 29, 2008 |
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MADAN Vs. STATE OF MADHYA PRADESH
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July 11, 2008 |
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MADAN KISHORE Vs. MAJOR SUDHIR SEWAL
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September 2, 2008 |
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MADAN MOHAN ABBOT Vs. STATE OF PUNJAB
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March 26, 2008 |
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MADAN MOHAN SHARMA Vs. STATE OF RAJASTHAN
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February 22, 2008 |
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MADHUBAN Vs. STATE OF U P
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May 5, 2008 |
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MADHUMITA DAS Vs. STATE OF ORISSA
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June 11, 2008 |
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MADIVALYYA MATHAPATI Vs. SHIVANANDA BHOOSHETTI
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November 14, 2008 |
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MADRAS CREDIT AND INVESTMENT LTD Vs. STATE OF KERALA
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April 30, 2008 |
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MAGANLAL KISHANLAL GODHA Vs. NANSAHEB UDDHAORAO GADEWAR
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October 16, 2008 |
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MAGHENDRA PAL TYAGI Vs. JAYANT DAVAR
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June 5, 2008 |
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MAHABIR Vs. STATE OF DELHI
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April 11, 2008 |
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MAHABOOB Vs. MAKTUMSAB
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March 10, 2008 |
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MAHADEV PRASAD KAUSHIK Vs. STATE OF U P
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October 17, 2008 |
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MAHADEVAPPA LACHAPPA KINAGI Vs. STATE OF KARNATAKA
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July 30, 2008 |
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MAHAKAL AUTOMOBILES Vs. KISHAN SWAROOP SHARMA
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April 2, 2008 |
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MAHALAKSHMI SUGAR MILLS CO LTD Vs. UNION OF INDIA
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March 31, 2008 |
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MAHANT DOOJ DAS Vs. UDASIN PANCHAYATI BARA AKHARA
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May 1, 2008 |
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MAHANT RAJENDRA DAS VAISHANAV Vs. GOPAL DAS
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September 4, 2008 |
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MAHANT RAM KHILAWAN DAS Vs. STATE OF M P
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March 10, 2008 |
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MAHARAJ KRISHAN BHATT Vs. STATE OF JANDK
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August 1, 2008 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. INDIAN GUM INDUSTRIES LTD
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January 30, 2008 |
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MAHARASHTRA MITRA MANDAL Vs. MOHAN SHANKAR SHELVALE
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April 11, 2008 |
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MAHARASHTRA STATE JUDGES ASSOCIATION Vs. REGISTRAR GENERAL HIGHCOURT OF JUDICATURE AT BOMBAY
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December 11, 2008 |
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MAHATMA GANDHI UNIVERSITY Vs. GIS JOSE
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September 6, 2008 |
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MAHATMA GANDHI UNIVERSITY Vs. GIS JOSE
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September 8, 2008 |
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MAHAVIR SINGH Vs. KHIALI RAM
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December 12, 2008 |
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MAHENDRA AND MAHENDRA FINANCEIAL SERVICES LTD Vs. RAJIV DEBEY
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December 4, 2008 |
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MAHESH BUILDERS Vs. SACHEETA CO OP HOUSING SOCIETY LTD
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April 15, 2008 |
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MAHESH JANARDHAN GONNADE Vs. STATE OF MAHARASHTRA
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April 10, 2008 |
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MAHESH UDYOG Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
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July 25, 2008 |
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MAHESH YADAV Vs. RAJESHWAR SINGH
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December 16, 2008 |
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MAHILA VINOD KUMAR Vs. STATE OF MADHYA PRADESH
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July 11, 2008 |
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MAHINDRA MULJI KERAI PATEL Vs. STATE OF GUJARAT
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October 14, 2008 |
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MAHIPATLAL PATEL Vs. CHIEF ENGINEER
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April 1, 2008 |
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MAHMADHUSEN ABDULRAHIM KALOTA SHAIKH Vs. UNION OF INDIA
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October 21, 2008 |
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MAHMOOD RAJASA SAIYED Vs. STATE OF GUJARAT
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November 11, 2008 |
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MAJOR SINGH Vs. STATE OF PUNJAB
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February 22, 2008 |
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MALAYALA MANORAMA CO LTD Vs. COMMISSIONER OF INCOME TAX TRIVANDRUM
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April 10, 2008 |
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MALIK MAZHAR SULTAN Vs. U P PUBLIC SERVICE COMMISSION
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September 23, 2008 |
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MALLAPPA GORI MALLA REDDY ALIAS REDDY M R Vs. STATE OF ANDHRA PRADESH
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April 8, 2008 |
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MALLAVARAPU KASIVISWESWARA RAO Vs. THADIKONDA RAMULU FIRM
|
May 16, 2008 |
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MALLEPUDI VENKATARAO Vs. STATE OF A P
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July 16, 2008 |
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MALNAD ARECA PROCESSING MARKETING LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 28, 2008 |
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MALWA COTTON ALIAS SPINNING MILLS LTD Vs. VIRSA SINGH SIDHU
|
August 13, 2008 |
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MALWA STRIPS PVT LTD Vs. JYOTI LTD
|
December 18, 2008 |
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MAN BAHADUR Vs. STATE OF H P
|
September 23, 2008 |
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MAN MOHAN Vs. MOHD MOHINUDDIN ALI KHAN
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May 9, 2008 |
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MAN SINGH Vs. STATE OF HARYANA
|
May 1, 2008 |
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MAN SINGH Vs. STATE OF M P
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September 24, 2008 |
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MANAGEMENT ASSISTANT SALT COMMISSIONER Vs. SECRETARY CENTRAL SALT MAZDOOR UNION
|
February 15, 2008 |
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MANAGEMENT ESSORPE MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
April 4, 2008 |
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MANAGEMENT OF AUROFOOD PVT LTD Vs. S RAJULU
|
April 3, 2008 |
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MANAGER MOONGALAR ESTATE Vs. CHANDRA
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August 28, 2008 |
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MANAGING DIRECTOR B M T C Vs. UNION OF INDIA
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April 30, 2008 |
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MANAGING DIRECTOR BANGALORE METROPOLITAN Vs. SAROJAMMA
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April 22, 2008 |
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MANAGING DIRECTOR STATE BANK OF HYDERABAD Vs. P KATA RAO
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April 24, 2008 |
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MANDATI RANGANNA Vs. T RAMACHANDRA
|
April 30, 2008 |
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MANGAL SINGH Vs. KISHAN SINGH
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November 21, 2008 |
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MANGAT RAM Vs. STATE OF HARYANA
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January 25, 2008 |
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MANGOO ALIAS MANGAL SINGH Vs. STATE OF MADHYA PRADESH
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July 24, 2008 |
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MANI Vs. STATE OF TAMIL NADU
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January 8, 2008 |
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MANINDERJIT SINGH BITTA Vs. UIO
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May 8, 2008 |
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MANIPAL ACADEMY OF HIGHER EDUCATION Vs. PROVIDENT FUND COMMISSIONER
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March 12, 2008 |
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MANISH JALAN Vs. STATE OF KARNATAKA
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July 11, 2008 |
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MANIVEL Vs. STATE OF TAMIL NADU
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August 8, 2008 |
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MANJIT PRAKASH Vs. SHOBHA DEVI
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July 18, 2008 |
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MANJUL SRIVASTAVA Vs. GOVT OF U P
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August 29, 2008 |
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MANJUNATH GANESH HEGDE Vs. STATE OF KARNATAKA
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November 5, 2008 |
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MANOJ Vs. STATE OF MADHYA PRADESH
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September 25, 2008 |
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MANOJ RAMESH MEHTA Vs. STATE OF MAHARASHTRA
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November 25, 2008 |
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MANOJ SHARMA Vs. STATE
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October 16, 2008 |
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MANORAMABAI Vs. MUNICIPAL COUNCIL SAONER
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November 14, 2008 |
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MANTOO SARKAR Vs. ORIENTAL INSURANCE CO LTD
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December 16, 2008 |
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MANU KHANNA Vs. V P SHARMA
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December 5, 2008 |
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MAQSOOD YUSUF MERCHANT Vs. UNION OF INDIA
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August 22, 2008 |
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MARANADU Vs. STATE
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September 15, 2008 |
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MARELLA KONDALA RAO Vs. AUTHORISED OFFICER LAND REFORMS
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July 23, 2008 |
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MARIA COLACO Vs. ALBA FLORA HERMINDA D SOUZA
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February 19, 2008 |
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MARIAMMA ROY Vs. INDIAN BANK
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September 16, 2008 |
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MARIMUTHU Vs. STATE OF TAMIL NADU
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January 11, 2008 |
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MARKAND C GANDHI Vs. ROHINI M DANDEKAR
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July 17, 2008 |
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MARSONS FAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA
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January 23, 2008 |
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MARUTI CLEAN COAL AND POWER LTD Vs. B L WADHERA
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January 29, 2008 |
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MARUTI DADA PATIL SARVANGIN Vs. HANUMAN SHIKSHAN PRASARAK
|
July 3, 2008 |
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MATHANIA FABRICS Vs. COMMNR OF CENTRAL EXCISE
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January 8, 2008 |
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MATHANIA FABRICS Vs. COMMNR OF CENTRAL EXCISE JAIPUR
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January 4, 2008 |
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MAURI YEAST INDIA PVT LTD Vs. STATE OF U P
|
April 10, 2008 |
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MAUSAMI MOITRA GANGULI Vs. JAYANT GANGULI
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May 12, 2008 |
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MAVJI C LAKUM Vs. CENTRAL BANK OF INDIA
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April 2, 2008 |
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MAZHAR HASSAN Vs. GANGU SINGH
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January 9, 2008 |
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MD RAFIQUE ALIAS CHACHU Vs. STATE OF WEST BENGAL
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November 21, 2008 |
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MD SHAKEEL Vs. STATE POLICE
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November 6, 2008 |
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MEDICAMEN BIOTECH LTD Vs. RUBINA BOSE DRUG INSPECTOR
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March 13, 2008 |
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MEERA CHAUHAN Vs. HARSH BISHNOI
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November 21, 2008 |
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MEERA SAHNI Vs. LT GOVERNOR OF DELHI
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July 15, 2008 |
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MEERZA JAMSHED BAIG Vs. STATE OF ANDHRA PRADESH
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April 8, 2008 |
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MEGHA ACHARYA Vs. DEVENDRA ACHARYA
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April 7, 2008 |
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MEHRUNNISSA BEE Vs. MOHD NOORULLA SHERIFF
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November 4, 2008 |
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MEHTA M. C. Vs. UNION OF INDIA
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August 25, 2008 |
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MEHTA M. C. Vs. UNION OF INDIA
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October 10, 2008 |
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MEHTA M. C. Vs. UNION OF INDIA
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February 1, 2008 |
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MINAKSHI GAUR Vs. CHITRANJAN GAUR
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July 14, 2008 |
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MINISTRY OF TEXTILE Vs. MURARI LAL GUPTA
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April 7, 2008 |
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MITTAL PIPES MANUFACTURING CO Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
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September 23, 2008 |
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MMTC LIMITED Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
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January 29, 2008 |
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MOHAMMED Vs. PUSHPALATHA
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July 21, 2008 |
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MOHAMMED YUSUF Vs. FAIJ MOHAMMAD
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December 2, 2008 |
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MOHAMMEDIA COOP BUILDING SOCIETY LTD Vs. LAKSHMI S COOP BUILDING SOCIETY LTD
|
May 6, 2008 |
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MOHAN ANNA CHAVAN Vs. STATE OF MAHARASHTRA
|
May 16, 2008 |
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MOHAN MEAKIN LTD Vs. STATE OF H P
|
December 18, 2008 |
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MOHD ASHIQUE Vs. STATE OF MAHARASHTRA
|
November 18, 2008 |
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MOHD AZAD ALIAS SAMIN Vs. STATE OF WEST BENGAL
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November 5, 2008 |
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MOHD HUSSAIN Vs. OCCHAVLAL
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February 19, 2008 |
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MOHD HUSSAIN Vs. GOPIBAI
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February 19, 2008 |
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MOHD SHAFI Vs. FARHAT ALI KHAN
|
January 3, 2008 |
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MOHD YUNUS KHAN Vs. U P POWER CORPORATION LTD
|
October 22, 2008 |
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MOHINDER KAUR Vs. STATE OF PUNJAB
|
March 14, 2008 |
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MOHINDRA HIRE PURCHASE Vs. JARNAIL SINGH
|
December 1, 2008 |
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MOHMED AMIN ALIAS AMIN CHOTELI RAHIM MIYAN SHAIKH Vs. C B I
|
November 18, 2008 |
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MONDRI SREENU Vs. STATE OF A P
|
October 15, 2008 |
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MONI SHANKAR Vs. UNION OF INDIA
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March 4, 2008 |
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MONICA KUMAR Vs. STATE OF U P
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May 27, 2008 |
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MONIKA RANKA Vs. MEDICAL COUNCIL OF INDIA
|
September 4, 2008 |
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MONIKA SONI Vs. KAMAL SONI
|
December 3, 2008 |
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MONOTOSH SAHA Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
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August 21, 2008 |
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MOORTHY Vs. STATE OF TAMIL NADU
|
November 19, 2008 |
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MOOTHA VENKATESWARA RAO Vs. GODHAVARI CO-OP MILK P UNION LTD
|
December 3, 2008 |
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MORIROKU UT INDIA P LIMITED Vs. STATE OF U P
|
March 3, 2008 |
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MOSIRUDDIN MUNHI Vs. MOHD SIRAJ
|
May 9, 2008 |
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MOTI LAL Vs. STATE OF M P
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July 15, 2008 |
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MRIDUL DHAR Vs. UNION OF INDIA
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September 17, 2008 |
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MUBARIK KHAN Vs. NABABKHA ALIAS NAWAB
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October 1, 2008 |
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MUKESH KUMAR BADONI Vs. STATE OF PUNJAB
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March 4, 2008 |
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MUKHTIAR SINGH Vs. HARBINDER SINGH
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August 7, 2008 |
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MUKHTIAR SINGH Vs. HARBINDER SINGH
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August 6, 2008 |
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MUKUL MAHTO Vs. STATE OF JHARKHAND
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October 15, 2008 |
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MUKUL SAIKIA Vs. STATE OF ASSAM
|
November 18, 2008 |
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MUKUND SWARUP MISHRA Vs. UNION OF INDIA
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November 7, 2008 |
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MULA DEVI Vs. STATE OF UTTARAKHAND
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November 4, 2008 |
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MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTED Vs. HINDUSTAN LEVER LIMITED
|
April 29, 2008 |
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MUMMIDI APPARAO Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD
|
November 21, 2008 |
|
MUMTAZ YUNUS MULANI Vs. STATE OF MAHARASHTRA
|
March 14, 2008 |
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MUNDRIKA DUBEY Vs. STATE BIHAR
|
February 21, 2008 |
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MUNICIPAL CORPORATION Vs. SUNDER SINGH
|
May 16, 2008 |
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MUNICIPAL CORPORATION Vs. LAXMI HARISH SHARMA
|
August 27, 2008 |
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MUNICIPAL CORPORATION FARIDABAD Vs. DURGA PRASAD
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March 14, 2008 |
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MUNICIPAL CORPORATION LUDHIANA Vs. INDERJIT SINGH
|
October 1, 2008 |
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MUNICIPAL CORPORATION OF DELHI Vs. SHASHNAK STEEL INDUSTRIES P LTD
|
November 17, 2008 |
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MUNICIPAL CORPORATION OF DELHI Vs. HARCHARAN DASS GUPTA CONTRUCTION PVT CO
|
April 11, 2008 |
|
MUNICIPAL COUNCIL UDAIPUR Vs. MAHENDRA KUMAR
|
March 27, 2008 |
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MUNIGADAPPA MEENAIAH Vs. STATE OF ANDHRA PRADESH
|
July 23, 2008 |
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MUNJAL SALES CORPORATION Vs. COMMISSIONER OF INCOME TAX LUDHIANA
|
February 19, 2008 |
|
MUNNA @ POORAN YADAV Vs. STATE OF MADHYA PRADESH
|
December 4, 2008 |
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MUNNA ALIAS POORAN YADAV Vs. STATE OF MADHYA PRADESH
|
November 4, 2008 |
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MUNNA LAL Vs. LAL BAHADUR
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April 4, 2008 |
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MUNSHI LAL Vs. DISTT JUDGE ALIGARH
|
February 14, 2008 |
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MURUGAN Vs. STATE OF TAMIL NADU
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July 7, 2008 |
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MURUGAN Vs. STATE
|
October 1, 2008 |
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MURUGAN Vs. STATE
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September 30, 2008 |
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N A MAYANNA Vs. SRI M VELU
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March 12, 2008 |
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N D M C Vs. TANVI TRADING AND CREDIT PVT LTD
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August 28, 2008 |
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N H MUHAMMED AFRAS Vs. STATE OF KERALA
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November 25, 2008 |
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N LOKANANANDHAM Vs. CHIRMAN TELE COM
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April 22, 2008 |
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N NAVEEN KUMAR Vs. STATE OF A P
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October 17, 2008 |
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N PADMAMMA Vs. S RAMAKRISHNA REDDY
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May 16, 2008 |
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N R MON Vs. NASIMUDDIN
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May 16, 2008 |
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N RAMKRISHNAIAH Vs. STATE OF A P
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October 17, 2008 |
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N SRIHARI Vs. N PRAKASH
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February 19, 2008 |
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N SUGALCHAND JAIN Vs. MITTALAL JAIN
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July 2, 2008 |
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N T P C Vs. BADRI SINGH THAKUR
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August 11, 2008 |
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N T R UNIVERSITY OF HEALTH SCIENCES VIJAYWADA Vs. B V M PRASAD
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July 28, 2008 |
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N. BALAKRISHNAN Vs. KAILASA NAICKER
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August 29, 2008 |
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N. KANNADASAN Vs. AJOY KHOSE AND OTHERS
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December 19, 2008 |
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N.G.P. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
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May 7, 2008 |
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NAGAR COUNCIL, KAPURTHALA Vs. DAVINDER KUMAR
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February 14, 2008 |
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NAGAR PALIKA NIGAM Vs. KRISHI UPAJ MANDI SAMITI
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October 14, 2008 |
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NAGARAJA Vs. STATE OF KARNATAKA
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December 18, 2008 |
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NAGARJUNA CONSTRUCTION CO LTD Vs. GOVT OF ANDHRA PRADESH
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October 20, 2008 |
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NAGESH SINGH Vs. B D VIRDI
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July 24, 2008 |
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NAGPUR UNIVERSITY Vs. AJITKUMAR UMAKANT AGLAWE
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September 3, 2008 |
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NAHAR SINGH Vs. FOOD CORPORATION OF INDIA
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March 31, 2008 |
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NAJEEB Vs. STATE OF KERALA
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March 3, 2008 |
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NAJMUDDIN Vs. UNION OF INDIA
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December 18, 2008 |
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NAMDEO BAPURAO BANSOD Vs. TUKARAM MAROTRAO JADHAV
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August 18, 2008 |
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NARAIN SINGH Vs. STATE OF HARYANA
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April 9, 2008 |
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NARAYAN GHOSH ALIAS NANTU Vs. STATE OF ORISSA
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February 4, 2008 |
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NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHIA
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November 25, 2008 |
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NARAYANA GURU ENGLISH MEDIUM SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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August 7, 2008 |
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NARAYANAMURTHY Vs. STATE OF KARNATAKA
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May 13, 2008 |
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NAREN CHANDRA NASKAR Vs. ARUN BHATTACHARYA
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September 24, 2008 |
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NARENDRA GOPAL VIDYARTHI Vs. RAJAT VIDHYARTHI
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December 2, 2008 |
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NARENDRA K AMIN Vs. STATE OF GUJARAT
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April 28, 2008 |
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NARESH KAVARCHAND KHATRI Vs. STATE OF GUJARAT
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May 8, 2008 |
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NASIRUDDIN KHAN Vs. STATE OF BIHAR
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July 29, 2008 |
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NATCO PHARMA LIMITED Vs. UNION OF INDIA
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October 1, 2008 |
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NATIONAL ALUMINIUM CO LTD Vs. STATE OF A P
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February 19, 2008 |
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NATIONAL BOARD OF EXAMINATIONS Vs. GAURAV KHANNA
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December 8, 2008 |
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NATIONAL CAPITAL TERRITORY OF DELHI Vs. UMESH KUMAR
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July 19, 2008 |
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NATIONAL CAPITAL TERRITORY OF DELHI Vs. UMESH KUMAR
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June 19, 2008 |
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NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
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March 16, 2008 |
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NATIONAL INSURANCE CO Vs. AMARJIT KAUR
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September 26, 2008 |
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NATIONAL INSURANCE CO LTD Vs. ABHAYSING PRATAPSINGH WAGHELA
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September 29, 2008 |
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NATIONAL INSURANCE CO LTD Vs. HARBHAJAN LAL
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September 18, 2008 |
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NATIONAL INSURANCE CO LTD Vs. BOGHARA POLYFAB PVT LTD
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September 18, 2008 |
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NATIONAL INSURANCE CO LTD Vs. GURUCHARAN SINGH
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September 16, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VIDHYADHAR MAHARIWALA
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September 17, 2008 |
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NATIONAL INSURANCE CO LTD Vs. ABHAYSING WAGHELA
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August 29, 2008 |
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NATIONAL INSURANCE CO LTD Vs. GULAB NABI
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July 24, 2008 |
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NATIONAL INSURANCE CO LTD Vs. BHARAT BHUSHAN
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July 8, 2008 |
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NATIONAL INSURANCE CO LTD Vs. RATTANI
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December 18, 2008 |
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NATIONAL INSURANCE CO LTD Vs. MAYAWATI
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October 24, 2008 |
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NATIONAL INSURANCE CO LTD Vs. PREMA DEVI
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February 29, 2008 |
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NATIONAL INSURANCE CO LTD Vs. BHUKYA TARA
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May 8, 2008 |
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NATIONAL INSURANCE CO LTD Vs. NITIN KHANDELWAL
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May 8, 2008 |
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NATIONAL INSURANCE CO LTD Vs. YELLAMMA
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May 6, 2008 |
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NATIONAL INSURANCE CO LTD Vs. KAUSHALAYA DEVI
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May 13, 2008 |
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NATIONAL INSURANCE CO LTD Vs. TULNA DEVI
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April 8, 2008 |
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NATIONAL INSURANCE CO LTD Vs. GEETA BHAT
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March 31, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. SEHTIA SHOES
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February 26, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. ANNAPPA IRAPPA NESARIA
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January 22, 2008 |
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NATIONAL INSURANCE COPANY LIMITED Vs. GENERAL INSURANCE DEVELOPMENT OFFICERS ASSOCIATION
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April 3, 2008 |
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NATIONAL PROJECTS CONSTRUCTION CORPN LTD Vs. SADHU SINGH
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July 24, 2008 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. STATE NCT OF DELHI
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November 17, 2008 |
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NATIONAL TEXTILE CORPN DR AND P LTD Vs. BANK OF RAJASTHAN
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January 28, 2008 |
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NATIONAL TEXTILE CORPORATION M P LTD Vs. M R JHADAV
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April 24, 2008 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. SIEMENS ATKEINGESELLSCHAFT
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February 28, 2008 |
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NATRAJ CHINNAPPA NAIR Vs. STATE OF MAHARASHTRA
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July 7, 2008 |
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NAVPREET KAUR Vs. GURKIRAT SINGH
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December 6, 2008 |
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NEEBHA KAPOOR Vs. JAYANTILAL KHANDWALA
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January 22, 2008 |
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NEELAKANTESWARASWAMY Vs. M MAHADEVAMURTHY
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September 8, 2008 |
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NEELDEEP INVESTMENTS Vs. CUSTODIAN
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March 13, 2008 |
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NEELDEEP INVESTMENTS P LTD Vs. CUSTODIAN
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August 4, 2008 |
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NEHRU ALIAS JAWAHAR Vs. STATE OF CHHATISGARH
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June 13, 2008 |
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NEHRU YUVA KENDRA SANGATHAN Vs. MEHBUB ALAM LASKAR
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January 22, 2008 |
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NEPAL SINGH Vs. UPENDER SINGH
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July 7, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. N R USHARANI
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March 12, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. VIPIN BEHARI LAL SRIVASTAVA
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February 21, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. HIRA LAL RAMESH CHAND
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June 13, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SADANAND MUKHI
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December 18, 2008 |
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NEW INDIA CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 2, 2008 |
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NEW INDIAN ASSURANCE CO LTD Vs. ROSHANBEN RAHEMANSHA FAKIR
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May 12, 2008 |
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NEW INDIAN INSURANCE COMPANY Vs. DARSHANA DEVI
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February 12, 2008 |
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NEW KRISHNA TENT STORE Vs. BHAJAN KAUR
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April 29, 2008 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ARVIND SONEKAR
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April 10, 2008 |
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NEW TOBACCO COMPANY LTD Vs. U O I
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March 25, 2008 |
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NHALIYAM MAKKIL RAVEENDRAN Vs. STATE OF KERALA
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May 5, 2008 |
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NIKHIL KANCHANLAL VAKHARIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 15, 2008 |
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NIKHIL MERCHANT Vs. CENTRAL BUREAU OF INVESTIGATION
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August 20, 2008 |
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NIL RATAN KUNDU Vs. ABHIJIT KUNDU
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August 8, 2008 |
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NIRLEX SPARES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 4, 2008 |
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NIRMA CREDIT AND CAPITAL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 8, 2008 |
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NIRMAL CHANDRA SINHA Vs. UNION OF INDIA
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March 31, 2008 |
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NIRMAL KANTA Vs. ASHOK KUMAR
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March 28, 2008 |
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NIRMAL SINGH KAHLON Vs. STATE OF PUNJAB
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October 22, 2008 |
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NISHA KASHYAP Vs. ROHIT KASHYAP
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February 29, 2008 |
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NISHAN SINGH Vs. STATE OF PUNJAB
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March 7, 2008 |
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NIVRUTTI PANDURANG KOKATE Vs. STATE OF MAHARASHTRA
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February 19, 2008 |
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NIYAS AHMAD KHAN Vs. MAHMOOD RAHMAT ULLAH KHAN
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May 5, 2008 |
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NOHARLAL VERMA Vs. DISTRICT CO-OPERATIVE CENTRAL
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October 20, 2008 |
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NOOR AGA Vs. STATE OF PUNJAB
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July 9, 2008 |
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NOORJAHAN Vs. STATE
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April 23, 2008 |
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NORTH EASTERN RAILWAY ADMINISTRATION GORAKHPUR Vs. BHAGWAN DAS
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April 11, 2008 |
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NORTH WEST KARNATAKA ROAD TRANSPORT Vs. H H PUJAR
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July 18, 2008 |
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NORTHERN RAILWAY ADMINISTRATION MINISTRY OF RAILWAY Vs. PATEL ENGINEERING COMPANY LTD
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August 18, 2008 |
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NOTED INFOTECH P LTD Vs. SECURITIES ALIAS EXCHANGE BOARD OF INDIA
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August 4, 2008 |
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NOVARTIS INDIA LTD Vs. STATE OF WEST BENGAL
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December 2, 2008 |
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NOVVA ADS Vs. SECRETARY DEPTT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
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April 9, 2008 |
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NU TECH PACKAGINGS Vs. COMMNR OF CENTRAL EXCISE NOIDA
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November 27, 2008 |
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NUNE PRASAD Vs. NUNE RAMAKRISNA
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July 29, 2008 |
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O N G C LTD Vs. B UMA
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July 29, 2008 |
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OFFICIAL LIQUIDATOR Vs. DAYANAND
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November 4, 2008 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. ATWOOD OCEANIC INTERNATIONAL
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May 13, 2008 |
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OKHLA ENCLAVE PLOT HOLDERS WELFARE Vs. UNION OF INDIA
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October 21, 2008 |
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OM PARKASH BATISH Vs. RANJIT ALIAS RANBIR KAUR
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April 24, 2008 |
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OM PRAKASH Vs. STATE OF U P
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January 22, 2008 |
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OM PRAKASH Vs. STATE OF U P
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December 12, 2008 |
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OM PRAKASH MARWAHA Vs. JAGDISH LAL MARWAHA
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November 26, 2008 |
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OMA RAM Vs. STATE OF RAJASTHAN
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April 21, 2008 |
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ORCHID EMPLOYEES UNION Vs. ORCHID CHEMICALS PHARMACEUTICALS LTD
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March 25, 2008 |
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ORIENT CERAMICS AND INDS LTD Vs. COMMISSIONER OF CUSTOMS NEW DELHI
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April 29, 2008 |
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ORIENT TRADERS Vs. COMMERCIAL TAX OFFICER TIRUPATI
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March 12, 2008 |
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ORIENTAL BANK OF COMMERCE Vs. SUNDER LAL JAIN
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January 8, 2008 |
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ORIENTAL INSURANCE CO LIMITED Vs. PRITHVI RAJ
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January 24, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. RAJNI DEVI
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April 22, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. ZAHARULNISHA
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April 29, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. SUDHAKARAN K V
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May 16, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. JASHUBEN
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February 14, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SORUMAI GOGOI
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February 14, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. KAJAL
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November 11, 2008 |
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ORISSA BRIDGE AND CONSTRUCTION CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR
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August 27, 2008 |
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ORMI TEXTILES Vs. STATE OF U P
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April 29, 2008 |
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OSWAL WOOLEN MILLS LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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January 11, 2008 |
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P B KRISHNANKUTTY NAIR Vs. REGIONAL DIRECTOR ESI CORPN
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March 7, 2008 |
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P D LAKHANI Vs. STATE OF PUNJAB
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April 22, 2008 |
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P H DAYANAND Vs. S VENUGOPAL NAIDU
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November 7, 2008 |
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P K CHOUDHURY Vs. COMMANDER 48 BRTF GREF
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March 13, 2008 |
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P KUNJUKRISHNA PILLAI Vs. D SREEKANTAN NAIR
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July 14, 2008 |
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P MANOHAR REDDY Vs. MAHARASHTRA KRISHNA VALLEY DEV CORP
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December 18, 2008 |
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P P C RAWANI Vs. UNION OF INDIA
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November 14, 2008 |
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P R CATERING CO Vs. OIL AND NATURAL GAS CORPORATION LTD
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March 13, 2008 |
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P S GOPINATHAN Vs. STATE OF KERALA
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January 9, 2008 |
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P S GOPINATHAN Vs. STATE OF KERALA
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May 9, 2008 |
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P SATYANARAYANA RAO Vs. S V P SARVANI
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December 2, 2008 |
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P SOUNDARYA Vs. INCOME TAX OFFICER TAMIL NADU
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April 1, 2008 |
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P SWAROOPA RANI Vs. M HARI NARAYANA ALIAS HARI BABU
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March 4, 2008 |
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P VENOGOPAL Vs. MADAN P SARATHI
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November 17, 2008 |
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P VENUGOPAL Vs. MADAN P SARATHI
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October 17, 2008 |
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P VENUGOPAL Vs. UNION OF INDIA
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May 8, 2008 |
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P.V. INDIRESAN Vs. UNION OF INDIA
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October 14, 2008 |
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PADINJAREKARA AGENCIES LIMITED Vs. STATE OF KERALA
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February 8, 2008 |
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PADMA CHARAN PATRA Vs. STATE OF ORISSA
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April 15, 2008 |
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PADMAVATHI Vs. KRISHNA MURTHY RAO SINDHE M
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November 20, 2008 |
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PALA JHANGOLA VIKAS SAMITI Vs. CUSTODIAN GEN OF EVACUEE PROPERTY
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February 27, 2008 |
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PALWINDER SINGH Vs. BALWINDER SINGH
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October 20, 2008 |
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PANACEA BIOTECH LIMITED Vs. COMMISSIONER OF CUSTOMS
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August 6, 2008 |
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PANCHAM CHAND Vs. STATE OF HIMACHAL PRADESH
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March 4, 2008 |
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PANCHI DEVI Vs. STATE OF RAJASTHAN
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December 18, 2008 |
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PANFUL NESSA Vs. MIRAJ ALI
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July 9, 2008 |
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PANKAJ KUMAR Vs. STATE OF MAHARASHTRA
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July 11, 2008 |
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PANKAJ SHARMA Vs. STATE OF JAMMU AND KASHMIR
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March 14, 2008 |
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PARAG CONSTRUCTION Vs. STATE OF MAHARASHTRA
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November 19, 2008 |
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PARAKH FOODS LTD Vs. STATE OF A P
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March 27, 2008 |
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PARAMJIT KAUR Vs. STATE OF PUNJAB
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November 28, 2008 |
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PARAMJIT SINGH Vs. STATE OF PUNJAB
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July 17, 2008 |
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PARENA SWARUP Vs. UNION OF INDIA
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September 30, 2008 |
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PARENTS ASSOCIATION OF STUDENTS Vs. M A KHAN
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December 16, 2008 |
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PARESH P RAJDA Vs. STATE OF MAHARASHTRA
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May 16, 2008 |
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PARVINDERJIT SINGH Vs. STATE U T CHANDIGARH
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November 3, 2008 |
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PARWATI DEVI Vs. UNION OF INDIA
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November 14, 2008 |
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PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD Vs. DVS STEELS AND ALLOYS PVT LTD
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November 7, 2008 |
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PATEL RAJNIKANT DHULABHAI Vs. PATEL CHANDRAKANT DHULABHAI
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July 21, 2008 |
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PATEL RAJNIKANT DHULABHAI Vs. PATEL CHANDRAKANT DHULABHAI
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August 18, 2008 |
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PATINHARE PURAYIL NABEESUMMA Vs. MINIYATAN ZACHARIAS
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February 12, 2008 |
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PATRI VYAPAR MANDAL DELHI(REGD) Vs. M.C.D. TOWN HALL & ORS.
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March 12, 2008 |
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PAUL GEORGE Vs. STATE OF N C T OF DELHI
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March 14, 2008 |
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PAVAN SACHDEVA Vs. S.M.S. PHARMACEUTICALS LIMITED
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September 1, 2008 |
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PENNAR PATERSON LTD Vs. SHIKSHAK SAHAKARI BANK LTD
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April 29, 2008 |
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PEPSU ROAD TRANSPORT CORP Vs. RAWEL SINGH
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February 29, 2008 |
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PEPSU ROAD TRANSPORT CORP Vs. NISHAN SINGH
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August 8, 2008 |
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PEPSU ROAD TRANSPORT CORPN. PATIALA Vs. KULWANT KAUR
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February 23, 2008 |
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PERIYAR AND PAREEKANNI RUBBERS LTD Vs. STATE OF KERALA
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March 7, 2008 |
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PERUMAN BHAGVATHY DEVASWOM PERINADU Vs. BHARGAVI AMMA
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July 11, 2008 |
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PHILIPS MEDICAL SYSTEMS Vs. INDIAN MRI DIAGNOSTIC AND RESEARCH LTD
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September 29, 2008 |
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PIMPRI CHINCHWAD MUNICIPAL CORPORATION Vs. GAYATRI CONSTRUCTION COMPANY
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August 6, 2008 |
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PIOMA INDUSTRIES Vs. STATE OF KERALA
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July 25, 2008 |
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PNB FINANCE LTD Vs. COMMISSIONER OF INCOME TAX-I NEW DELHI
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November 6, 2008 |
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POGULA KOMURAIAH Vs. STATE OF A P
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January 15, 2008 |
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PONDS INDIA LTD Vs. COMMISSIONER OF TRADE TAX
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May 16, 2008 |
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PONNAM CHANDRAIAH Vs. STATE OF A P
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July 30, 2008 |
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PONNUMANY ALIAS KRISHNAN Vs. V A MOHANAN
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March 27, 2008 |
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PONUSAMY Vs. STATE OF TAMIL NADU
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April 10, 2008 |
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POOJA BASHISTHA Vs. BHUPENDRA BASHISTHA
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December 3, 2008 |
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POONA TIMBER MERCHANTS SAW MILL OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
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March 27, 2008 |
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POONAM KUMARI Vs. JAI PRAKASH PANDEY
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April 21, 2008 |
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PRABHA MATHUR Vs. PRAMOD AGGARWAL
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September 26, 2008 |
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PRABHJINDEER KAUR Vs. JASMINDER SINGH
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February 5, 2008 |
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PRABHU Vs. STATE OF MADHYA PRADESH
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December 3, 2008 |
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PRABHU DAYAL Vs. SADHAN SAHKARI SAMITI MUJURI VIKAS KHAND PANIYARA
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February 27, 2008 |
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PRACHI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
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March 28, 2008 |
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PRADEEP CHAUDHARY Vs. UNION OF INDIA
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May 5, 2008 |
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PRADEEP KUMAR Vs. HAJARI LAL
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February 22, 2008 |
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PRADIP J MEHTA Vs. COMMISSIONER OF INCOME TAX
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April 11, 2008 |
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PRAJEET KUMAR SINGH Vs. STATE OF BIHAR
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April 2, 2008 |
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PRAJWALA Vs. UNION OF INDIA & ORS.
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April 9, 2008 |
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PRAKASH R GUPTA Vs. LONAVALA MUNICIPAL COUNCIL
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December 2, 2008 |
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PRAMILA SUMAN SINGH Vs. STATE OF MAHARASHTRA
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December 19, 2008 |
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PRAMOD Vs. STATE OF MAHARASHTRA
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September 1, 2008 |
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PRAMOD KUMAR Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
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March 7, 2008 |
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PRAMOD KUMAR SAXENA Vs. UNION OF INDIA
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September 19, 2008 |
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PRASAD KURIEN Vs. K J AUGUSTIN
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February 19, 2008 |
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PRASANNA VENKATARAMANSWAMI TEMPLE Vs. V S LAKSHMINARAYANA IYENGAR
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April 23, 2008 |
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PRATAP LAKSHMAN MUCHANDI Vs. SHAMLAL UDDAVADAS WADHWA
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January 18, 2008 |
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PRAVIN Vs. STATE OF MADHYA PRADESH
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March 25, 2008 |
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PREM CHAND Vs. BOARD OF REVENUE U. P.
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August 25, 2008 |
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PREM NATH MOTORS LTD Vs. ANURAG MITTAL
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November 14, 2008 |
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PREMIUM EXCHANGE AND FINANCE LTD Vs. S N BAGLA
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July 16, 2008 |
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PREMIYA ALIAS PREM PRAKASH Vs. STATE OF RAJASTHAN
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September 22, 2008 |
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PREMKUMAR Vs. STATE OF KERALA
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December 19, 2008 |
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PREMKUMARI Vs. PRAHLAD DEV
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January 18, 2008 |
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PRINCIPAL KENDRIYA VIDYALAYA Vs. SAURABH CHAUDHARY
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November 5, 2008 |
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PRIYA VRAT SINGH Vs. SHYAM JI SAHAI
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August 5, 2008 |
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PRIYANKA Vs. ROHIT SUBHASH SETHI
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December 6, 2008 |
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PROGRESSIVE EDUCATION SOCIETY Vs. RAJENDRA
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February 15, 2008 |
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PROMOD KUMAR Vs. RAM PALAT
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September 3, 2008 |
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PROMOTEE TELECOM ENGINEERS FORUM Vs. D S MATHUR SECRETARY DEPARTMENT OF TELECOMMUNICATIONS
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March 25, 2008 |
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PS RAMAKRISHNA REDDY Vs. AUTHORISED OFFICER LAND REFORMS A P
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July 15, 2008 |
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PULIN DAS ALIAS PANNA KOCH Vs. STATE OF ASSAM
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February 22, 2008 |
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PUNDLIK JALAM PATIL Vs. EXE ENG JALGAON MEDIUM PROJECT
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November 3, 2008 |
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PUNIT AHLUWALIA Vs. GURJEEWAN GAREWAL
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July 11, 2008 |
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PUNJ LLOYD LIMITED Vs. CORPORATE RISKS INDIA PVT LTD
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December 11, 2008 |
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PUNJAB AGRO INDUSTRIES CORPN LTD Vs. KEWAL SINGH DHILLON
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August 25, 2008 |
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PUNJAB AND SIND BANK Vs. TEJ PARTAP SINGH
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December 8, 2008 |
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PUNJAB AND SIND BANK Vs. KARAM SINGH GREWAL
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March 3, 2008 |
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PUNJAB AROMATICS Vs. STATE OF KERALA
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April 30, 2008 |
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PUNJAB NATIONAL BANK Vs. ASTAMIJA DASH
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April 30, 2008 |
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PUNJAB NATIONAL BANK Vs. M L KALRA
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January 30, 2008 |
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PUNJAB STATE Vs. HARVINDER SINGH
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January 22, 2008 |
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PUNJAB STATE Vs. HARVINDER SINGH
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February 22, 2008 |
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PUNJAB STATE ELECTRICITY BOARD Vs. GURMALI SINGH
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April 22, 2008 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SIEL LTD
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August 18, 2008 |
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PUNJAB STATE ELECTRICITY BORAD Vs. JAGDEV SINGH
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June 12, 2008 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. BHUPINDER SINGH
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July 14, 2008 |
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PUNJAB URBAN PLANNING DEV AUTHORITY Vs. GURMAIL SINGH
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March 27, 2008 |
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PURAN RAM Vs. BHAGURAM
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February 29, 2008 |
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PURAN SINGH Vs. STATE OF UTTARANCHAL
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January 10, 2008 |
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PURAN SINGH Vs. STATE OF UTTARANCHAL
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January 1, 2008 |
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PURNIMA SAILANI Vs. SHAILENDRA SAILANI
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December 5, 2008 |
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PURUSHOTAM Vs. STATE OF M.P.
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May 2, 2008 |
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PURUSHOTTAM DAS BANGUR Vs. B MAJUMDAR SAMAJPATI SONS HOTEL P LTD
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March 25, 2008 |
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PUTTASWAMY Vs. STATE OF KARNATAKA
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December 11, 2008 |
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R AND B FALCON A PTY LTD Vs. COMMISSIONER OF INCOME TAX
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May 6, 2008 |
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R B GIRIPUNJE Vs. STATE OF MAHARASHTRA
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March 13, 2008 |
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R K PORIA Vs. STATE OF HARYANA
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March 13, 2008 |
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R K SHUKLA Vs. SUDHRIST NARAIN ANAND
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May 12, 2008 |
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R KALYANI Vs. JANAK C MEHTA
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October 24, 2008 |
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R RAJESHWARI Vs. H N JAGADISH
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March 5, 2008 |
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R SENTHIL BABU Vs. STATE OF TAMIL NADU
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December 16, 2008 |
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RABINDRA SINGH Vs. FINANCIAL COMMI COOPRATION PUNJAB
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May 14, 2008 |
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RACHANA Vs. JAYESH
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October 16, 2008 |
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RADHAKRISHNA MANI TRIPATHI Vs. L H PATEL
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November 21, 2008 |
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RADHE Vs. STATE OF CHHATTISGARH
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July 7, 2008 |
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RADHEY SHYAM Vs. STATE OF U P
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November 18, 2008 |
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RADHEY SHYAM GUPTA Vs. PUNJAB NATIONAL BANK
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November 4, 2008 |
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RADHEY SHYAM RASTOGI Vs. ASHISH KUMAR
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September 2, 2008 |
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RAGHAVENDRA SHARMA Vs. STATE OF M P
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November 7, 2008 |
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RAGHBIR SINGH Vs. STATE OF HARYANA
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November 12, 2008 |
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RAGHU RAJ SINGH ROUSHA Vs. SHIVAM SUNDARAM PROMOTERS P L
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December 17, 2008 |
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RAGHUNATH ANANT GOVILKAR Vs. STATE OF MAHARASHTRA
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February 8, 2008 |
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RAHEE INDUSTRIES LTD Vs. EXPORT CREDIT GUARANTEE CORPN OF INDIA LTD
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October 17, 2008 |
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RAHIMBUX Vs. STATE OF M P
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May 12, 2008 |
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RAJ HOMES PVT LTD Vs. STATE OF MADHYA PRADESH
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August 26, 2008 |
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RAJ KUMAR Vs. STATE OF H P
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July 14, 2008 |
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RAJ KUMAR ALIAS RAJU Vs. STATE OF UTTARANCHAL
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April 7, 2008 |
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RAJ KUMAR GURAWARA THROUGH L RS Vs. S K SARWAGI & CO PVT LTD
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May 14, 2008 |
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RAJ RAJENDRA SINGH SETH ALIAS R R S SETH Vs. STATE OF JHARKHAND
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July 22, 2008 |
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RAJA SHRI SHIVRAI PRATISHTHAN Vs. STATE OF MAHARASHTRA
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July 28, 2008 |
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RAJAMMA Vs. THIMMAKKA
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March 14, 2008 |
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RAJARAM PRASAD GUPTA Vs. RAMCHANDRA PRASAD
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August 13, 2008 |
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RAJASTHAN KRISHI VISHVA VIDHYALAYA Vs. DEVI SINGH
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February 14, 2008 |
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RAJASTHAN LALIT KALA ACADEMY Vs. RADHEY SHYAM
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July 11, 2008 |
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RAJASTHAN SRTC Vs. MOHAR SINGH
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April 24, 2008 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. UNION OF INDIA
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May 7, 2008 |
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RAJASTHAN STATE MINES AND MINERALS LTD. Vs. COMMISSIONER OF INCOME TAX
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August 25, 2008 |
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RAJBABU Vs. STATE OF M P
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July 24, 2008 |
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RAJBIR SINGH DALAL Vs. CHAUDHARI DEVI LAL UNIVERSITY
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August 6, 2008 |
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RAJENDER SINGH Vs. VIJAY PAL ALIAS JAI PAL
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February 19, 2008 |
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RAJENDRA Vs. STATE OF MAHARASHTRA
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March 25, 2008 |
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RAJENDRAN Vs. SHANKAR SUNDARAM
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January 30, 2008 |
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RAJENDRAN Vs. STATE ASSTT COMMNR OF POLICE LAW
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December 2, 2008 |
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RAJESH BURMANN Vs. MITUL CHATTERJEE
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November 4, 2008 |
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RAJESH KUMAR Vs. STATE OF H P
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October 3, 2008 |
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RAJESH KUMAR Vs. STATE GOVT OF NCT OF DELHI
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February 25, 2008 |
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RAJESH KUMAR ALIAS RAJU Vs. YUDHVIR SINGH
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May 13, 2008 |
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RAJIB KUMAR PAUL Vs. GURUDAS MITRA
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January 30, 2008 |
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RAJINDER PAL SINGH LAMBA Vs. SURAJ BHAN
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October 3, 2008 |
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RAJINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
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July 11, 2008 |
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RAJIV ARORA Vs. UNION OF INDIA
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August 29, 2008 |
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RAJKAMAL BUILDERS Vs. AHMEDABAD MUNICIPAL CORPORATION
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September 17, 2008 |
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RAJKUMAR GURAWARA Vs. S K SARWAGI AND CO PVT LTD
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May 14, 2008 |
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RAJMOHAN AGARWAL Vs. AMNA ABUBAKAR
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November 7, 2008 |
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RAJNI KUMARI Vs. RAGHVINDER SAHAY ALIAS LAL BABU
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December 12, 2008 |
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RAJNI SINDHWANI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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March 12, 2008 |
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RAJNIKANT DHULABHAI PATEL Vs. CHANDRAKANT DHULABHAI PATEL
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July 21, 2008 |
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RAJOO Vs. STATE OF M P
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December 3, 2008 |
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RAJU RAMSINGH VASAVE Vs. MAHESH DEORAO BHIVAPURKAR
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August 29, 2008 |
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RAKESH Vs. STATE OF M P
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February 11, 2008 |
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RAKESH KUMAR BHAGAT Vs. COMMISSIONER OF CUSTOMS
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September 2, 2008 |
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RAKESH KUMAR JOSHI Vs. NARENDRA KUMAR
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January 22, 2008 |
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RAKHI BANERJEE Vs. SUBHANKAR MUKHERJEE
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November 17, 2008 |
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RAM AVADH Vs. RAM DAS
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May 14, 2008 |
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RAM BABU TIWARI Vs. UNITED INDIAN INSURANCE CO LTD
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August 1, 2008 |
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RAM BAHADUR THAKUR LTD Vs. MANISH MOHAN SHARMA
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January 22, 2008 |
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RAM JI DASS Vs. INDIAN OVERSEAS BANK
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November 28, 2008 |
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RAM KRISHNA PANDIA Vs. JOGESH CHANDRA SARKAR
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May 14, 2008 |
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RAM KUMAR Vs. CENTRAL BUREAU OF NARCOTICS
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May 5, 2008 |
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RAM KUMAR Vs. STATE OF RAJASTHAN
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September 29, 2008 |
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RAM MEHAR Vs. METHAB SINGH
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August 25, 2008 |
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RAM PYARE MISHRA Vs. PREM SHANKER
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August 22, 2008 |
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RAM SINGH Vs. STATE OF MADHYA PRADESH
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October 13, 2008 |
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RAM SWAROOP Vs. STATE OF RAJASTHAN
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March 25, 2008 |
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RAM TAWEKYA SHARMA Vs. STATE OF BIHAR
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August 21, 2008 |
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RAMA DEVI Vs. DILIP SINGH
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March 14, 2008 |
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RAMA KANT VERMA Vs. STATE OF U P
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December 2, 2008 |
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RAMA NAND Vs. STATE OF HARYANA
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August 4, 2008 |
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RAMACHAMI Vs. STATE PROSECUTOR
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October 22, 2008 |
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RAMACHANDRA KRISHNA BHATTA Vs. STATE OF KARNATAKA
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March 14, 2008 |
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RAMACHANDRAN Vs. UDHAYAKUMAR
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May 13, 2008 |
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RAMAKRISHNA PILLAI Vs. MUHAMMED KUNJU
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February 20, 2008 |
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RAMAKRISHNA RAO Vs. RAI MURARI
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January 21, 2008 |
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RAMAN Vs. STATE OF KERALA
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August 20, 2008 |
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RAMANLAL BHAILAL PATEL Vs. STATE OF GUJARAT
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February 5, 2008 |
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RAMAVILASOM GRANDHASALA Vs. N S S KARAYOGAM
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November 27, 2008 |
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RAMDEO KAHAR Vs. STATE OF BIHAR
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December 19, 2008 |
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RAMESH Vs. STATE OF M P
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November 3, 2008 |
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RAMESH CHANDRA PATTNAIK Vs. PUSHPENDRA KUMARI
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August 1, 2008 |
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RAMESH CHANDRA SANKLA Vs. VIKRAM CEMENT
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July 8, 2008 |
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RAMESH DASS Vs. RAGHU NATH
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February 14, 2008 |
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RAMESH KRISHNA MADHUSUDAN NAYAR Vs. STATE OF MAHARASHTRA
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January 7, 2008 |
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RAMESH KUMAR Vs. STATE OF HARYANA
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February 27, 2008 |
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RAMESH KUMAR Vs. STATE OF HARYANA
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June 24, 2008 |
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RAMESH SINGH Vs. UNION OF INDIA
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March 11, 2008 |
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RAMESH SINGH Vs. SATBIR SINGH
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January 21, 2008 |
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RAMESHWAR Vs. MAHANT BEHARIDAS
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February 5, 2008 |
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RAMESHWAR PRASAD Vs. BASANTI LAL
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April 7, 2008 |
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RAMESHWAR PRASAD Vs. RAMESHWAR PRASAD
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April 7, 2008 |
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RAMESHWAR RAM Vs. STATE OF BIHAR
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February 27, 2008 |
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RAMGARH CANTONMENT BOARD Vs. STATE OF JHARKHAND
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March 11, 2008 |
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RAMISETTY NARAIAH Vs. POLURI VENKATA SUBBAMMA
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August 22, 2008 |
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RAMJI JIRANGA PAWAR Vs. STATE OF MAHARASHTRA
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May 13, 2008 |
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RAMPRASAD BALMIKI Vs. ANIL KUMAR JAIN
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October 1, 2008 |
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RAN SINGH Vs. STATE OF HARYANA
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January 30, 2008 |
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RANGAIAH Vs. STATE OF KARNATAKA
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December 12, 2008 |
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RANGANAYAKAMMA Vs. K S PRAKASH
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May 16, 2008 |
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RANGNATH SHARMA Vs. SATENDRA SHARMA
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August 20, 2008 |
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RANI GUPTA Vs. UNITED INDIA INSURANCE CO LTD
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April 8, 2008 |
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RANJAN Vs. STATE
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April 1, 2008 |
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RANJIT SINGH Vs. STATE OF HARYANA
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September 11, 2008 |
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RANJIT SINGH Vs. STATE OF PUNJAB
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December 16, 2008 |
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RATAN KUMAR VISHWAS Vs. STATE OF U P
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November 7, 2008 |
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RATHNAIAH Vs. STATE OF KARNATAKA
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March 11, 2008 |
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RATNA PRAVEEN TIWARI Vs. PRAVEEN PRATAPA TIWARI
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November 17, 2008 |
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RATTIRAM Vs. STATE OF MADHYA PRADESH
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January 15, 2008 |
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RAVI Vs. STATE
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September 5, 2008 |
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RAVI PRAKASH AGARWAL Vs. RAJESH PRASAD AGARWAL
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February 29, 2008 |
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RAVI PRAKASH AGRAWAL Vs. RAJESH PRASAD AGRAWAL
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February 19, 2008 |
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RAVINDRA NATH Vs. STATE BANK OF INDIA
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December 17, 2008 |
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RAVINDRA REDDY Vs. SHAIK MASTHAN
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August 4, 2008 |
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RAVISHWAR MANJHI Vs. STATE OF JHARKHAND
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December 12, 2008 |
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RAYMOND WOOLLEN MILLS LTD Vs. DIRECTOR GENERAL INVESTIGATION AND REGISTRATION
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May 15, 2008 |
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RECKITT BENCKISER INDIA LTD Vs. COMMISSIONER COMMERCIAL TAXES
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April 29, 2008 |
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REENA PANDEY Vs. STATE OF U P
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April 22, 2008 |
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REENA SADH Vs. ANJANA ENTERPRISES
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April 4, 2008 |
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REGIONAL MANAGER CENTRAL BANK OF INDIA Vs. MADHULIKA GURUPRASAD DAHIR
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July 25, 2008 |
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REGIONAL MANAGER UTTARANCHAL RD TPT CORPN Vs. THAN SINGH
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January 17, 2008 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. BHAVANI
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April 22, 2008 |
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REGIONAL PROVIDENT FUND COMMNR Vs. ABS SPINNING ORISSA LTD
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October 1, 2008 |
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REGIONAL PROVIDENT FUND COMMR Vs. MADATHUPATTI WEAVERS CO OP PRODUCTION
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February 20, 2008 |
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REGISTRAR COOP SOCIETIES Vs. ASHA DEEP COOP GROUP HOUS SOC LTD
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May 5, 2008 |
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REKHA PATEL Vs. PANKAJ VERMA
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March 3, 2008 |
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RELIANCE INFOCOMM LTD Vs. BHARAT SANCHAR NIGAM LTD
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April 30, 2008 |
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RELIANCE VENTURE LTD Vs. O D PROPERTIES P LTD
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December 3, 2008 |
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RENU KUMARI Vs. SANJAY KUMAR
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March 3, 2008 |
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RENU KUNTA MALLAIAH Vs. STATE OF A P
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October 16, 2008 |
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RENUKADEVI H Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
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February 14, 2008 |
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RESERVE BANK OF INDIA Vs. M HANUMAIAH
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January 4, 2008 |
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RESERVE BANK OF INDIA Vs. PREM SUKH
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March 12, 2008 |
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RESERVE BANK OF INDIA Vs. SAHARA INDIA FINANCIAL CORPORATION LTD
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June 9, 2008 |
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RESERVE BANK OF INDIA Vs. STATE
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September 30, 2008 |
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RESHMA BANO Vs. STATE OF UTTAR PRADESH
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January 30, 2008 |
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RESHMA BANO Vs. STATE OF UTTAR PRADESH
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March 3, 2008 |
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REXNORD ELECTRONICS Vs. UNION OF INDIA
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March 4, 2008 |
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RIKHABSAO NATHUSAO Vs. CORPORATION OF NAGPUR
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October 22, 2008 |
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RITESH AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 13, 2008 |
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ROCHIRAM AND SONS Vs. UNION OF INDIA
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April 24, 2008 |
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ROCKWOOL (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE,
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May 7, 2008 |
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ROOP SINGH ALIAS RUPA Vs. STATE OF PUNJAB
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June 20, 2008 |
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ROOP SINGH NEGI Vs. PUNJAB NATIONAL BANK
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December 19, 2008 |
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ROYAL EDUCATION SOCIETY Vs. LIS CONSTRUCTION CO PVT LTD
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December 2, 2008 |
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RUCHIRA Vs. SHASWAT BABU
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April 16, 2008 |
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RUKMINI NARVEKAR Vs. VIJAYA SATARDEKAR
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October 3, 2008 |
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July 14, 2008 |
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S ABDUL KHADER Vs. ABDUL WAJID
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September 11, 2008 |
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S ANAND Vs. VASUMATHI CHANDRASEKAR
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February 14, 2008 |
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S K ALAGH Vs. STATE OF U P
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February 15, 2008 |
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S K DUA Vs. STATE OF HARYANA
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January 9, 2008 |
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S K SINHA Vs. VIDEOCON INTERNATIONAL LTD
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January 25, 2008 |
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S L CONSTRUCTIONS Vs. ALAPATI SRINIVASAN RAO
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October 23, 2008 |
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S MOHAN Vs. CENTRAL BUREAU OF INVESTIGATION
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May 16, 2008 |
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July 11, 2008 |
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S PANNEERSELVAM Vs. STATE OF TAMIL NADU
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May 15, 2008 |
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S RAGHU RAMAIAH Vs. STATE OF A P
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November 12, 2008 |
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S RAJU Vs. C SATHAMMAI
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January 17, 2008 |
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S RAMA KRISHNA Vs. S RAMI REDDY
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April 29, 2008 |
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S RAMAKRISHNA Vs. STATE
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October 20, 2008 |
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S S COMPANY Vs. ORISSA MINING CORPORATION LIMITED
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March 28, 2008 |
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S SATNAM SINGH Vs. SURENDER KAUR
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December 2, 2008 |
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S SURESH Vs. ORIENTAL INSURANCE CO LTD
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September 14, 2008 |
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SABEEHA FAIKAGE Vs. UNION OF INDIA
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September 24, 2008 |
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SABEENA Vs. C B I
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February 4, 2008 |
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SACHIDA NAND LAL ALIAS SACHIDA NAND SHAH Vs. STATE OF BIHAR
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November 7, 2008 |
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SACHIN JANA Vs. STATE OF WEST BENGAL
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January 25, 2008 |
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SADANANDA HALO Vs. MOMTAZALI SHEIKH
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February 27, 2008 |
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SADHU RAM Vs. PARMINDER SINGH
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August 1, 2008 |
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SAHARA INDIA FIRM LUCKNOW Vs. COMMISSIONER OF INCOME TAX CENTRAL
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April 11, 2008 |
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SAHITI Vs. CHANCELLOR NTR UNIVERSITY OF HEALTH SCIENCES
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October 12, 2008 |
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SAHITI Vs. CHANCELLOR DR N T R UNIVERSITY
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October 22, 2008 |
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SAINIK SECURITY Vs. SHEELA BAI
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February 26, 2008 |
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SAIRA ALIAS RUHI Vs. ATHAR ABBAS
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October 16, 2008 |
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SAJI GEEVARGHESE Vs. ACCOUNTS OFFICER
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September 30, 2008 |
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SAJJAN TEXTILE MILLS LTD Vs. ICICI BANK LTD
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May 16, 2008 |
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SAKHARAM GANESH AARAVANDEKAR Vs. MAHADEO VINAYAK MATHKAR
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August 28, 2008 |
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SALEKH CHAND DEAD Vs. SATYA GUPTA
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March 4, 2008 |
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SALEM ADVOCATE BAR ASSOCIATION Vs. UNION OF INDIA
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September 8, 2008 |
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SALIM Vs. STATE OF HARYANA
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August 11, 2008 |
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SAMADHAN DHUDAKA KOLI Vs. STATE OF MAHARASHTRA
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December 18, 2008 |
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SAMBHAJI Vs. GANGABAI
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November 20, 2008 |
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SAMBHAJI HINDURAO DESHMUKH Vs. STATE OF MAHARASHTRA
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January 17, 2008 |
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SAMI ULLAHA Vs. SUPERINTENDENT NARCOTIC CENTRAL BUREAU
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November 7, 2008 |
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SAMIRA KOHLI Vs. PRABHA MANCHANDA
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January 16, 2008 |
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SAMITA BHATTACHARJEE Vs. KULASHEKAR BHATTACHARJEE
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February 12, 2008 |
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SAMSUDDHIN SHEIKH Vs. STATE OF GOA
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November 26, 2008 |
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SAMUNDRA DEVI Vs. NARENDRA KAUR
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August 1, 2008 |
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SANDANAND GARAGE Vs. STATE OF MAHARASHTRA
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April 7, 2008 |
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SANDUR MICRO CIRCUITS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 13, 2008 |
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SANGHI BROTHERS PVT LTD Vs. SANJAY CHOUDHARY
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October 3, 2008 |
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SANJAY NARAIN Vs. MONIKA
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September 15, 2008 |
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SANNAIA SUBBA Vs. STATE OF A P
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July 24, 2008 |
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SANTKUMAR CHIRANJILAL JHUNJHUNWALA Vs. STATE OF T NADU
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December 17, 2008 |
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SANTOSH KUMAR Vs. SARLA DEVI
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February 6, 2008 |
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SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
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February 1, 2008 |
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SAPNA Vs. UNITED INDIA INSURANCE CO LTD
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May 14, 2008 |
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SAPNA AGARWAL Vs. OM PRAKASH JALAN
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December 3, 2008 |
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SARBDEEP SINGH VIRK Vs. STATE OF PUNJAB
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May 16, 2008 |
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SARDAR JOGENDRA SINGH Vs. STATE OF U. P.
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August 28, 2008 |
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SARDARI Vs. SUSHIL KUMAR
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March 4, 2008 |
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SARDARI Vs. SUSHIL KUMAR
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March 3, 2008 |
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SARVSHEEL MAGO Vs. STATE OF HARYANA
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March 25, 2008 |
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SAT NARAIN Vs. STATE OF HARYANA
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January 8, 2008 |
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SAT PAL PURI Vs. PINJAB STATE ELECTRICITY BOURD
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February 21, 2008 |
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SATHEESHCHANDRAN C V Vs. GENERAL MANGER UCO BANK
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January 11, 2008 |
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SATISH OMPRAKASH GUPTA Vs. STATE OF MAHARASHTRA
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December 4, 2008 |
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SATISH SITOLE Vs. GANGA
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July 10, 2008 |
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SATNA STONE AND LIME CO LTD Vs. UNION OF INDIA
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May 8, 2008 |
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SATNAM AGRO INDUSTRIES Vs. STATE OF PUNJAB
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October 14, 2008 |
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SATTATIYA ALIAS SATISH RAJANNA KARTALLA Vs. STATE OF MAHARASHTRA
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January 16, 2008 |
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SATYA NARAIN YADAV Vs. GAJANAND
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August 1, 2008 |
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SATYANARAIN Vs. HARYANA BREWERIES LIMITED
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November 5, 2008 |
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SATYAWATI SHARMA Vs. UNION OF INDIA
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April 16, 2008 |
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SAU KUSUM Vs. STATE OF MAHARASHTRA
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January 16, 2008 |
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SAYEEDA FARHANA SHAMIM Vs. STATE OF BIHAR
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May 16, 2008 |
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SCOTTS ENGINEERING BANGALORE Vs. RAJESH P SURANA
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February 26, 2008 |
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SEA LARK FISHERIES Vs. UNITED INDIA INSURANCE CO
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January 30, 2008 |
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SECRETARY DEPARTMENT OF HORTICULTURE Vs. RAGHU RAJ
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October 17, 2008 |
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SEEMA Vs. ASHWANI KUMAR
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July 9, 2008 |
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SEEMA BANSAL Vs. MAYANK BANSAL
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October 16, 2008 |
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SEEMA SILK AND SAREES Vs. DIRECTORATE OF ENFORCEMENT
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May 12, 2008 |
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SEENA K. K. Vs. STATE OF KERALA
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July 14, 2008 |
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SEENIVASAN Vs. PETER JEBARAJ
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April 4, 2008 |
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SENIOR REGIONAL MANAGER TASMAC LTD Vs. M RAVISELVAM
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August 21, 2008 |
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SETHI AUTO SERVICE STATION Vs. DELHI DEVELOPMENT AUTHORITY
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October 17, 2008 |
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SEVERN TRENT WATER PURIFICATION INC Vs. CHLORO CONTROLS INDIA PRIVATE LTD
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February 18, 2008 |
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SHAHU SHIKSHAN PRASARAK MANDAL Vs. LATA P KORE
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September 23, 2008 |
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SHAIK NAGOOR Vs. STATE OF A P
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February 20, 2008 |
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SHAIKH ALI HOSSAIN Vs. SH SHOWKAT ALI
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May 14, 2008 |
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SHAIKH AZIM ALIAS VAKIL ALIAS KUKU Vs. STATE OF MAHARASHTRA
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July 14, 2008 |
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SHAIKH MAJID Vs. STATE OF MAHARASHTRA
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January 21, 2008 |
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SHAIKH RAFIQ Vs. STATE OF MAHARASHTRA
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January 22, 2008 |
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SHAIL KUMARI DEVI Vs. KRISHAN BHAGWAN PATHAK ALIAS KISHUN B PATHAK
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July 28, 2008 |
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SHAKTI BHOG FOODS LIMITED Vs. KOLA SHIPPING LIMITED
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September 23, 2008 |
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SHAKTI TUBES LTD Vs. STATE OF BIHAR
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November 21, 2008 |
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SHAKTI TUBES LTD Vs. STATE OF BIHAR
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December 16, 2008 |
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SHAKUNTALA Vs. LT COL MUKHTIAR SINGH
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April 7, 2008 |
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SHALINI AMIT MITHRANI Vs. AMIT MITHRANI
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November 17, 2008 |
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SHAMBHOO SINGH Vs. STATE OF RAJASTHAN
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July 22, 2008 |
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SHAMSHAD AHMAD Vs. TILAK RAJ BAJAJ
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September 11, 2008 |
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SHAMSHAD BEGUM Vs. B MOHAMMED
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November 3, 2008 |
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SHAND PIPE INDUSTRIES LTD Vs. HIND MOSAIC AND CEMENT WORKS
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March 3, 2008 |
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SHANKAR FINANCE INVESTMENTS Vs. STATE OF ANDHRA PRADESH
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June 26, 2008 |
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SHANKAR PRASAD GHOSH Vs. STATE OF BIHAR
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June 13, 2008 |
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SHANKAR RAGHO BHAGANE Vs. STATE OF MAHARASHTRA
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March 4, 2008 |
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SHANKAR RAGHO BHAGANE Vs. STATE OF MAHARASHTRA
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March 5, 2008 |
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SHANKARAYA NAIK Vs. STATE OF KARNATAKA
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September 2, 2008 |
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SHANKARAYA NAIK Vs. STATE OF KARNATAKA
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September 22, 2008 |
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SHANTABAI Vs. STATE OF MAHARASHTRA
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March 3, 2008 |
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SHANTI BHUSHAN Vs. UNION OF INDIA
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December 17, 2008 |
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SHANTI DEVI Vs. STATE OF SIKKIM
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January 25, 2008 |
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SHANTI FRAGRANCES Vs. UNION OF INDIA
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March 4, 2008 |
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SHANTI FRAGRANES Vs. UNION OF INDIA
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April 22, 2008 |
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SHANTIDEVI KAMALESHKUMAR YADAV Vs. STATE OF MAHARASHTRA
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August 26, 2008 |
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SHARMA KAPOOR Vs. DAMAYANTI MISHRA
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January 7, 2008 |
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SHARON MICHAEL Vs. STATE OF TAMIL NADU
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December 19, 2008 |
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SHASHI MOHAN Vs. STATE OF M P
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July 15, 2008 |
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SHAUKAT HUSSAIN GURU Vs. STATE NCT DELHI
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May 14, 2008 |
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SHEENA P S Vs. AJITH KUMAR V S
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July 17, 2008 |
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SHER SINGH Vs. STATE OF PUNJAB
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February 15, 2008 |
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SHIKHAR HOTELS GULMOHAR ENCLAVE Vs. STATE OF UP
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May 12, 2008 |
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SHILPA Vs. ABHINAV
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November 21, 2008 |
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SHIV KUMAR Vs. DARSHAN KUMAR
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December 12, 2008 |
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SHIV KUMAR Vs. STATE OF N C T OF DELHI
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December 15, 2008 |
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SHIV NATH PRASAD Vs. SARAN PAL JEET SINGH TULSI
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January 10, 2008 |
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SHIV PRASAD Vs. GOVERNMENT OF INDIA
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April 25, 2008 |
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SHIV RAM Vs. STATE OF HIMACHAL PRADESH
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December 18, 2008 |
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SHIV SINGH CHAK Vs. BABY JAIN
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February 7, 2008 |
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SHIVAJI ALIAS DADYA SHANKAR ALHAT Vs. STATE OF MAHARASHTRA
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September 5, 2008 |
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SHIVANAND GAURISHANKAR BASWANTI Vs. LAXMI VISHNU TEXTILE MILLS
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July 11, 2008 |
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SHIVAPPA Vs. STATE OF KARANATAKA
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March 31, 2008 |
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SHIVAPPA MALLAPPA PUJAR Vs. GUDDAPPA
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July 17, 2008 |
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SHIVJEE SINGH Vs. STATE OF BIHAR
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July 30, 2008 |
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SHIVNATH PRASAD Vs. STATE OF BIHAR
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November 28, 2008 |
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SHIVNATH RAI HARNARAIN INDIA LTD Vs. SHIVNATH RAI HARNARAIN INDIA LTD
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March 10, 2008 |
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SHIVNATH RAI HARNARAIN INDIA LTD Vs. ABDUL GHAFFAR ABDUL REHMAN
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March 10, 2008 |
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SHOBHA Vs. AREN BUILDERS AND PROMOTERS
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April 23, 2008 |
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SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
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September 23, 2008 |
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SHRI RAM CHANDRA MISSION Vs. P RAJAGOPALACHARI
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April 29, 2008 |
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SHRISTI INFRASTRUCTURE DEVELOPMENT COPORATION LTD Vs. SUNWAY CONSTRUCTION SDN BHD
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March 12, 2008 |
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SHYAM BABU Vs. STATE OF HARYANA
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November 11, 2008 |
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SHYAM BABU MAURYA Vs. STATE OF UTTAR PRADESH
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August 7, 2008 |
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SHYAMAL KANTI GUHA Vs. MEENA BOSE
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May 14, 2008 |
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SIDDHAPAL KAMALA YADAV Vs. STATE OF MAHARASHTRA
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October 13, 2008 |
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SIDDHARTH JAIN Vs. STATE NCT OF DELHI
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April 16, 2008 |
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SIDHARTH VASHISHT ALIAS MANU SHARMA Vs. STATE NCT OF DELHI
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May 12, 2008 |
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SIEMENS PUBLIC COMMUNICATION NETWORKS PVT LTD Vs. UNION OF INDIA
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November 6, 2008 |
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SIEMONS PUBLIC COMMUNICATION PVT LTD Vs. UNION OF INDIA
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November 16, 2008 |
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SIFY LTD Vs. FIRST FLIGHT COURIERS LTD
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January 8, 2008 |
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SIKKA STAR SATELLITES Vs. STARINDIA PVT LTD
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August 1, 2008 |
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SILVEY Vs. ARUN VARGHESE
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February 26, 2008 |
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SINGH RAM Vs. SHEO RAM
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August 18, 2008 |
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SIRISIA STHAL IMLI CHATI MUZAFFARPUR Vs. STATE OF BIHAR
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February 11, 2008 |
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SIRIYA ALIAS SHRI LAL Vs. STATE OF MADHYA PRADESH
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May 13, 2008 |
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SITA RAM Vs. MOTI LAL NEHRU FARMERS TRAINING INSTITUTE
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March 5, 2008 |
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SITA RAM GUPTA Vs. PUNJAB NATIONAL BANK
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March 10, 2008 |
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SITARAM AGARWAL Vs. SUBARATA CHANDRA AND DAMKRISHNA DHARA
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May 6, 2008 |
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SKB DRYFRUITS MARKETING CO. PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
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February 19, 2008 |
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SKYLINE CONTRACTORS PVT LTD Vs. STATE OF U P
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July 9, 2008 |
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SMITA AMBALAL PATEL Vs. ILA VIPIN PANDYA
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February 22, 2008 |
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SOBHAGYAMAL Vs. GOPAL DAS NIKHRA
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February 22, 2008 |
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SOCIETY OF RETIRED FOREST OFFICERS Vs. STATE OF U P
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July 30, 2008 |
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SOHAN RAJ SHARMA Vs. STATE OF HARYANA
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April 7, 2008 |
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SOM LAL Vs. VIJAY LAXMI
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March 14, 2008 |
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SOM MITTAL Vs. GOVERNMENT OF KARNATAKA
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February 21, 2008 |
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SOM MITTAL Vs. GOVT OF KARNATAKA
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January 29, 2008 |
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SOMANATHASA BADDI Vs. CHANABASAPPA
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July 18, 2008 |
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SOMESH TIWARI Vs. UNION OF INDIA
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December 16, 2008 |
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SOMON Vs. STATE OF KERALA
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October 24, 2008 |
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SONELAL Vs. STATE OF M P
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July 22, 2008 |
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SONTI RAMA KRISHNA Vs. SONTI SHANTI SREE
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November 28, 2008 |
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SONU KUMAR Vs. STATE OF HIMACHAL PRADESH
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October 22, 2008 |
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SOORARAM PRATAP REDDY Vs. DISTRICT COLLECTOR
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September 5, 2008 |
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SOUTH KONKAN DISTILLERIES Vs. PRABHAKAR GAJANAN NAIK
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September 9, 2008 |
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SOUTHERN SALES AND SERVICES Vs. SAUERMILCH DESIGN AND HANDELS GMBH
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October 3, 2008 |
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SOUTHERN STEEL LTD Vs. JINDAL VIJAYANAGAR STEEL LTD
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May 8, 2008 |
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SOUTHERN STEELLTD Vs. JINDAL VIJAYANAGAR STEELLTD
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May 8, 2008 |
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SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD DHARWAD KARNATAKA Vs. REVANASIDDAPPA
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December 18, 2008 |
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SPEECH AND SOFTWARE TECHNOLOGIES INDIA PVT LTD Vs. NEOS INTERACTIVE LTD
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December 5, 2008 |
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SPIE CAPAG Vs. UNION OF INDIA
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March 3, 2008 |
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SREE AYYANAR SPINNING AND WEAVING M LTD Vs. COMMISSIONER OF INCOME TAX
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May 1, 2008 |
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SRI KRISHNA AGENCIES Vs. STATE OF A P
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November 11, 2008 |
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SRI KRISHNA VISHWESHWAR HEDE Vs. GENERAL MANAGER KSRTC
|
April 15, 2008 |
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STANDARD CORROSION CONTROLS PVT LTD Vs. SARKU ENGINEERING SERVICES SDN BHD
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November 11, 2008 |
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STAR INDIA PVT LTD Vs. TELECOM REGULATORY AUTH OF INDIA AND ORS
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January 3, 2008 |
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STATE Vs. UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA FOR ENQUIRY AND REPORT ON THE ALLEGATIONS AGAINST DR H B MIRDHA CHAIRMAN ORISSA PUBLIC SERVICE COMMISSION
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November 10, 2008 |
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STATE Vs. RAJENDRAN
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November 25, 2008 |
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STATE Vs. RAKIAPPAN
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October 21, 2008 |
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STATE Vs. SAIT ALIAS KRISHNAKUMAR
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October 1, 2008 |
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STATE Vs. SARAVANAN
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October 14, 2008 |
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STATE Vs. RETTAIMANDAIYAN ALIAS MURUGAN
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September 18, 2008 |
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STATE Vs. K V RAJENDRAN
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September 2, 2008 |
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STATE Vs. AHMED JAAN
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August 12, 2008 |
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STATE BANK OF INDIA Vs. RANJIT KUMAR CHAKRABORTY
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July 30, 2008 |
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STATE BANK OF INDIA Vs. S N GOYAL
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May 2, 2008 |
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STATE BANK OF INDIA Vs. MELA RAM
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February 27, 2008 |
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STATE BANK OF PATIALA Vs. MANJEET
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February 15, 2008 |
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STATE OF A P Vs. SINGIREDDY RAMULU
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January 23, 2008 |
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STATE OF A P Vs. LARSEN AND TOUBRO LTD
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August 26, 2008 |
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STATE OF A P Vs. GUVVA SATYANARAYANA
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September 24, 2008 |
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STATE OF A P Vs. P SATYANARAYANA MURTHY
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October 3, 2008 |
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STATE OF A P Vs. T YADAGIRI REDDY
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November 28, 2008 |
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STATE OF A P Vs. RAYANEEDI SITHARAMAIAH
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December 19, 2008 |
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STATE OF A.P. Vs. SREE RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LIMITED
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May 9, 2008 |
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STATE OF A.P. AND ANR. Vs. ILA VIPIN PANDYA
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February 4, 2008 |
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STATE OF ANDHRA PRADESH Vs. BAJJOORI KANTHAIAH
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October 20, 2008 |
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STATE OF ANDHRA PRADESH Vs. M MADHUSUDHAN RAO
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October 24, 2008 |
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STATE OF ANDHRA PRADESH Vs. ANJUMAN ARA BEGUM
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November 7, 2008 |
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STATE OF ANDHRA PRADESH Vs. LARSEN AND TOURBO LTD
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August 26, 2008 |
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STATE OF ANDHRA PRADESH Vs. REPUTE PLASTIC COLOURS LIMITED
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March 27, 2008 |
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STATE OF ARUNACHAL PRADESH Vs. NEZONE LAW HOUSE ASSAM
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April 1, 2008 |
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STATE OF ASSAM Vs. UTPAL BARUA
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March 11, 2008 |
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STATE OF BIHAR Vs. BIHAR VETERINARY ASSOCIATION
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February 22, 2008 |
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STATE OF BIHAR Vs. PANDEY AND COMPANY BUILDERS PVT. LTD.
|
August 4, 2008 |
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STATE OF BIHAR Vs. PANDY JAGDISHWAR PRASAD
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September 11, 2008 |
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STATE OF BIHAR Vs. KRISHNA PASWAN
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October 15, 2008 |
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STATE OF BIHAR Vs. PANDEY JAGDISHWAR PRASAD
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December 11, 2008 |
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STATE OF BIHAR NOW JHARKHAND Vs. BOKARO AND RAMGUR LTD
|
April 9, 2008 |
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STATE OF GOA Vs. PANDURANG MOHITE
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December 8, 2008 |
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STATE OF GOA Vs. SHBHASH GHOGLE
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October 21, 2008 |
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STATE OF H P Vs. SURESH KUMAR ALIAS CHHOTU
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August 28, 2008 |
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STATE OF HARYANA Vs. SHER SINGH
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October 15, 2008 |
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STATE OF HARYANA Vs. MAI RAM
|
July 31, 2008 |
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STATE OF HARYANA Vs. SHIBU ALIAS SHIV NARAIN
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July 25, 2008 |
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STATE OF HARYANA Vs. A S FUELS PVT LTD
|
August 20, 2008 |
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STATE OF HARYANA Vs. RAMESH KUMAR
|
July 11, 2008 |
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STATE OF HARYANA Vs. SHAKUNTLA DEVI
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October 24, 2008 |
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STATE OF HARYANA Vs. KRISHAN
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November 7, 2008 |
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STATE OF HARYANA Vs. SURJIT SINGH
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November 27, 2008 |
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STATE OF HARYANA Vs. BABU SINGH
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November 27, 2008 |
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STATE OF HARYANA Vs. SURJIT SINGH
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November 28, 2008 |
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STATE OF HARYANA Vs. BHUP SINGH
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December 18, 2008 |
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STATE OF HARYANA Vs. V K AGGARWAL
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April 30, 2008 |
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STATE OF HARYANA Vs. GURBAX SINGH
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May 8, 2008 |
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STATE OF HARYANA Vs. BALA DEVI
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June 25, 2008 |
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STATE OF HARYANA Vs. KEWAL KRISHAN NAGPAL
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February 26, 2008 |
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STATE OF HARYANA Vs. SAMTEL INDIA LTD
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March 7, 2008 |
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STATE OF HARYANA Vs. VEER PARKASH
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March 24, 2008 |
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STATE OF HARYANA Vs. DINESH KUMAR
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January 8, 2008 |
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STATE OF HIMACHAL PRADESH Vs. PARAS RAM
|
January 3, 2008 |
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STATE OF HIMACHAL PRADESH Vs. RAVINDER SINGH
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March 28, 2008 |
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STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
November 11, 2008 |
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STATE OF HIMACHAL PRADESH Vs. SHISH RAM
|
July 15, 2008 |
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STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR ALIAS CHHOTU
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September 29, 2008 |
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STATE OF HIMACHAL PRADESH Vs. SARDARA SINGH
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August 27, 2008 |
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STATE OF INSPECTOR OF POLICE Vs. N RAJAMANICKAM
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September 16, 2008 |
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STATE OF JHARKHAND Vs. ATIBIR HI TECH PVT LTD
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April 30, 2008 |
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STATE OF JHARKHAND Vs. BIJAY KUMAR
|
February 14, 2008 |
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STATE OF JHARKHAND Vs. MAYA SINGH
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March 10, 2008 |
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STATE OF KARNATAKA Vs. ASHA TRANSPORTS
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May 2, 2008 |
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STATE OF KARNATAKA Vs. R VIVEKANANDA SWAMY
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April 1, 2008 |
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STATE OF KARNATAKA Vs. CHAMUNDESWARI SUGAR LTD
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April 8, 2008 |
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STATE OF KARNATAKA Vs. CHIKKAHOTTAPPA ALIAS VARADE GOWDA
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May 16, 2008 |
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STATE OF KARNATAKA Vs. BANTARA SUDHAKARA ALIAS SUDHA
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July 18, 2008 |
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STATE OF KARNATAKA Vs. K GOVINDAPPA
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November 20, 2008 |
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STATE OF KERALA Vs. T JOHN ROSE
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November 18, 2008 |
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STATE OF KERALA Vs. ORISON J FRANCIS
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November 4, 2008 |
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STATE OF KERALA Vs. KONDOTTYPARAMBANMOOSA
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August 5, 2008 |
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STATE OF KERALA Vs. WILSON K C
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September 16, 2008 |
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STATE OF KERALA Vs. D GOPALAKRISHNA PILLAI
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September 30, 2008 |
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STATE OF KERALA Vs. ANCY PHILLIP
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July 11, 2008 |
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STATE OF KERALA Vs. B RENJITH KUMAR
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June 5, 2008 |
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STATE OF KERALA Vs. KURIAN ABRAHAM PVT LTD
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February 8, 2008 |
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STATE OF KERALA Vs. VINCY CHERIAN
|
May 13, 2008 |
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STATE OF M P Vs. HAZARILAL
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February 12, 2008 |
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STATE OF M P Vs. MADHUKAR RAO
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January 9, 2008 |
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STATE OF M P Vs. ANSHUMAN SHUKLA
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May 12, 2008 |
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STATE OF M P Vs. BHARAT SINGH BHATI
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April 1, 2008 |
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STATE OF M P Vs. M R CONSTRUCTION ENGERS AND CONTRATR
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April 29, 2008 |
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STATE OF M P Vs. MAKHAN ALIAS MADAN
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October 16, 2008 |
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STATE OF M P Vs. LALIT JAGGI
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September 17, 2008 |
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STATE OF M P Vs. MUNNIBAI
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August 28, 2008 |
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STATE OF M P Vs. SOBRAN
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July 25, 2008 |
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STATE OF M P Vs. SUGHAR SINGH
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November 7, 2008 |
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STATE OF M P Vs. BABLU NATT
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December 18, 2008 |
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STATE OF M P Vs. V V ASHTHANA
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December 18, 2008 |
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STATE OF M. P Vs. WAZIR KHAN
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October 16, 2008 |
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STATE OF MADHYA PRADESH Vs. KALYAN SINGH
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June 26, 2008 |
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STATE OF MADHYA PRADESH Vs. BABLU NATT
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December 19, 2008 |
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STATE OF MADHYA PRADESH Vs. VISAN KUMAR SHIV CHARAN LAL
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December 5, 2008 |
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STATE OF MADHYA PRADESH Vs. IMRAT
|
July 11, 2008 |
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STATE OF MADHYA PRADESH Vs. PAPPU ALIAS AJAY
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August 4, 2008 |
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STATE OF MAHARASHTRA Vs. RESHMA RAMESH MEHER
|
July 11, 2008 |
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STATE OF MAHARASHTRA Vs. ZUBAIR HAJI QASIM
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July 11, 2008 |
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STATE OF MAHARASHTRA Vs. BHARAT SHANTI LAL SHAH
|
September 1, 2008 |
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STATE OF MAHARASHTRA Vs. SUJAY MANGESH POYAREKAR
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September 19, 2008 |
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STATE OF MAHARASHTRA Vs. ARJUN
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November 5, 2008 |
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STATE OF MAHARASHTRA Vs. AHMED SHAIKH BABAJAN
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October 24, 2008 |
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STATE OF MAHARASHTRA Vs. BOMBAY WIRE ROPES LTD
|
May 5, 2008 |
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STATE OF MAHARASHTRA Vs. DEVAHARI DEVASINGH PAWAR
|
January 18, 2008 |
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STATE OF MAHARASHTRA Vs. UTTAM VISHNU PAWAR
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January 17, 2008 |
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STATE OF MAHARASHTRA Vs. MADHUKAR WAMANRAO SMARTH
|
March 24, 2008 |
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STATE OF MAHARASHTRA Vs. BHAURAO PUNJABRAO GAWANDE
|
March 3, 2008 |
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STATE OF MAHARASTRA Vs. SNEHA SATYANARAYAN AGRAWAL
|
October 1, 2008 |
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STATE OF MAHARASTRA Vs. GAJANAN ALIAS HEMNT
|
July 9, 2008 |
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STATE OF MEGHALAYA Vs. MEEKEN SINGH N MARAK
|
May 9, 2008 |
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STATE OF ORISSA Vs. TATA IRON AND STEEL CO LTD
|
February 4, 2008 |
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STATE OF ORISSA Vs. SIKHAR JENA
|
December 1, 2008 |
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STATE OF ORISSA Vs. SUKRU GOUDA
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December 16, 2008 |
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STATE OF PUNJAB Vs. BAHADUR SINGH
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December 17, 2008 |
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STATE OF PUNJAB Vs. ASHOK SINGH GARCHU
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December 19, 2008 |
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STATE OF PUNJAB Vs. CHATINDER PAL SINGH
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November 11, 2008 |
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STATE OF PUNJAB Vs. GURDIP KAUR
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October 21, 2008 |
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STATE OF PUNJAB Vs. AVTAR SINGH
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October 21, 2008 |
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STATE OF PUNJAB Vs. GURDEV SINGH
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October 17, 2008 |
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STATE OF PUNJAB Vs. BAKHSHISH SINGH
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October 17, 2008 |
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STATE OF PUNJAB Vs. RAJINDER SINGH
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November 5, 2008 |
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STATE OF PUNJAB Vs. SUKHCHAIN SINGH
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November 7, 2008 |
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STATE OF PUNJAB Vs. NAVRAJ SINGH
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July 14, 2008 |
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STATE OF PUNJAB Vs. KULWAT SINGH ALIAS KANTA
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July 16, 2008 |
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STATE OF PUNJAB Vs. P L SINGLA
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July 31, 2008 |
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STATE OF PUNJAB Vs. RAJ KUMAR
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August 11, 2008 |
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STATE OF PUNJAB Vs. PREM SARUP
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September 18, 2008 |
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STATE OF PUNJAB Vs. KARNAIL SINGH
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September 22, 2008 |
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STATE OF PUNJAB Vs. ASHWANI KUMAR
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September 29, 2008 |
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STATE OF PUNJAB Vs. RAKESH KUMAR
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August 29, 2008 |
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STATE OF PUNJAB Vs. HARBHAJAN KAUR
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January 21, 2008 |
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STATE OF PUNJAB Vs. JALOUR SINGH
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January 18, 2008 |
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STATE OF PUNJAB Vs. HARI SINGH
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February 26, 2008 |
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STATE OF PUNJAB Vs. PERFECT SYNTHETICS
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March 7, 2008 |
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STATE OF PUNJAB Vs. SANKESHWAR HOSIERY INDUSTRY
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March 7, 2008 |
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STATE OF PUNJAB Vs. BHAJAN KAUR
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May 8, 2008 |
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STATE OF PUNJAB Vs. CONSTABLE AVTAR SINGH
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May 12, 2008 |
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STATE OF PUNJAB Vs. PREM SAGAR
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May 13, 2008 |
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STATE OF PUNJAB Vs. JASBIR SINGH
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June 26, 2008 |
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STATE OF PUNJAB Vs. MOHINDER SINGH
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June 26, 2008 |
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STATE OF RAJASTHAN Vs. UDAI LAL
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May 8, 2008 |
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STATE OF RAJASTHAN Vs. RAJENDRA PRASAD JAIN
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February 22, 2008 |
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STATE OF RAJASTHAN Vs. LALA ALIAS ABDUL SALAM
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February 21, 2008 |
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STATE OF RAJASTHAN Vs. ROHITAS
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February 22, 2008 |
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STATE OF RAJASTHAN Vs. JAGGU RAM
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January 4, 2008 |
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STATE OF RAJASTHAN Vs. MADAN SINGH
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February 1, 2008 |
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STATE OF RAJASTHAN Vs. GAJENDRA SINGH
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August 4, 2008 |
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STATE OF RAJASTHAN Vs. GULAB SINGH
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July 10, 2008 |
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STATE OF RAJASTHAN Vs. NARAYAN
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October 17, 2008 |
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STATE OF RAJASTHAN Vs. VIJAY SAXENA
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November 21, 2008 |
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STATE OF TAMIL NADU Vs. MANMATHARAJ
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November 28, 2008 |
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STATE OF TAMIL NADU Vs. ABDULLAH KADHER BATCHA
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November 12, 2008 |
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STATE OF TAMIL NADU Vs. KARUPPASAMY
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November 20, 2008 |
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STATE OF TAMIL NADU Vs. SUBAIR ALIAS MOHAMED SUBAIR
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December 18, 2008 |
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STATE OF TAMIL NADU Vs. R SASIKUMAR
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July 9, 2008 |
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STATE OF U P Vs. BHAIYA LAL VERMA
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July 7, 2008 |
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STATE OF U P Vs. NITIN AGNIHOTRI
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July 21, 2008 |
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STATE OF U P Vs. KISHANPAL
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August 8, 2008 |
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STATE OF U P Vs. RAJA ALIAS LALIL
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August 28, 2008 |
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STATE OF U P Vs. MUNSHI
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August 28, 2008 |
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STATE OF U P Vs. AWDHESH
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September 9, 2008 |
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STATE OF U P Vs. MUTAHIR MIAN
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September 25, 2008 |
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STATE OF U P Vs. DIWAKAR KHARE
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October 3, 2008 |
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STATE OF U P Vs. RAM BALAK
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October 3, 2008 |
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STATE OF U P Vs. HINDUSTAN UNILEVERS LTD
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October 15, 2008 |
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STATE OF U P Vs. ILYAS
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November 12, 2008 |
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STATE OF U P Vs. JAGDISH SARAN AGRAWAL
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November 25, 2008 |
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STATE OF U P Vs. CHANDRAPAL
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October 22, 2008 |
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STATE OF U P Vs. MANOJ KUMAR PANDEY
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November 7, 2008 |
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STATE OF U P Vs. AJAI KUMAR
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February 7, 2008 |
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STATE OF U P Vs. JAGRAM
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February 12, 2008 |
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STATE OF U P Vs. PUNNI
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January 4, 2008 |
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STATE OF U P Vs. WASIM AHMED
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January 15, 2008 |
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STATE OF U P Vs. DINESH KUMAR GUPTA
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January 15, 2008 |
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STATE OF U P Vs. ROSHAN SINGH
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January 16, 2008 |
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STATE OF U P Vs. MANOJ KUMAR DWIVEDI
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February 25, 2008 |
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STATE OF U P Vs. CHAUDHARI RAN BEER SINGH
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March 10, 2008 |
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STATE OF U P Vs. PRAMOD KUMAR SHUKLA
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March 25, 2008 |
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STATE OF U P Vs. SWADESHI POLYTEX LTD
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May 16, 2008 |
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STATE OF U P Vs. U P RAJYA KHANIJ VIKAS NIGAM S S
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May 2, 2008 |
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STATE OF UP Vs. RAM ADHAR
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April 10, 2008 |
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STATE OF UTTAR PRADESH Vs. ANAND SINGH
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April 16, 2008 |
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STATE OF UTTAR PRADESH Vs. BHARAT SINGH
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November 20, 2008 |
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STATE OF UTTARANCHAL Vs. KHARAK SINGH
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August 13, 2008 |
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STATE OF UTTARANCHAL Vs. MADAN MOHAN JOSHI
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May 13, 2008 |
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STATE OF UTTARANCHAL Vs. SUNIL KUMAR SINGH NEGI
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March 12, 2008 |
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STATE OF UTTARANCHAL Vs. KAILASH MOTORS
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February 29, 2008 |
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STATE OF UTTARANCHAL THRU Vs. SEHNAZ MIRZA
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May 12, 2008 |
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STATE OF WEST BENGAL Vs. KAMAL SENGUPTA
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June 16, 2008 |
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STATE OF WEST BENGAL Vs. MAHUA SARKAR
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February 27, 2008 |
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STATE OF WEST BENGAL Vs. PRANAB KUMAR SAHA
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March 4, 2008 |
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STATE OF WEST BENGAL Vs. SHYAMADAS BANERJEE
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September 3, 2008 |
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STATE OF WEST BENGAL Vs. HARI MOHAN DANA
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October 23, 2008 |
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STATE OF WEST BENGAL Vs. KABERI KHASTAGIR
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December 10, 2008 |
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STEEL AUTHORITY OF INDIA LTD Vs. MADHUSUDAN DAS
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October 20, 2008 |
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STEEL AUTHORITY OF INDIA LTD Vs. STATE OF WEST BENGAL
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September 25, 2008 |
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STEEL AUTHORITY OF INDIA LTD Vs. SALES TAX OFFICER
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July 10, 2008 |
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STEEL AUTHORITY OF INDIA LTD. Vs. DABY LAL MAHTO AND ORS.
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March 5, 2008 |
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STHANKAMANI Vs. GREATER COCHIN DEVELOPMENT
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November 18, 2008 |
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SUBHA B NAIR Vs. STATE OF KERALA
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May 27, 2008 |
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SUBHASH CHANDER SACHDEVA Vs. YOGINDER MOHAN SACHDEVA
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May 2, 2008 |
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SUBODH KAURA Vs. STATE OF HARYANA
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February 22, 2008 |
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SUBODH KUMAR JAISWAL Vs. UNION OF INDIA
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March 5, 2008 |
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SUBODH KUMAR SUMAN Vs. STATE OF BIHAR
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November 3, 2008 |
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SUBODH S SALASKAR Vs. JAYPRAKASH M SHAH
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August 1, 2008 |
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SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA
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September 23, 2008 |
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SUBRAMANIASWAMY TEMPLE Vs. V KANNA GOUNDER
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May 14, 2008 |
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SUBRAY THIMMANNA HEGDE Vs. NAGARAJ THIMMANNA HEGDE
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April 10, 2008 |
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SUDARSHA AVASTHI Vs. SHIV PAL SINGH
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May 16, 2008 |
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SUDARSHAN SILKS AND SAREES Vs. COMMISSIONER OF INCOME TAX KARNATAKA
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April 11, 2008 |
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SUDESH KUMAR Vs. STATE OF UTTARAKHAND
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January 29, 2008 |
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SUDHEER SINGH ALIAS SUDHEER Vs. STATE OF A P
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October 22, 2008 |
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SUDHIR KUMAR BHALLA Vs. JAGDISH CHAND
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May 1, 2008 |
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SUDHIR KUMAR RANA Vs. SURINDER SINGH
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May 6, 2008 |
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SUDHIR S MEHTA Vs. CUSTODIAN
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May 16, 2008 |
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SUGUNA Vs. VINOD G. NEHEMIAH
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March 14, 2008 |
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SUKHDEO JHA Vs. STATE OF BIHAR
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June 25, 2008 |
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SUKUMARAN P M Vs. PUTHIYA KUTTIMAPPILAKTH SHALIMA
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February 21, 2008 |
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SULOCHANA Vs. RAJINDER SINGH
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May 16, 2008 |
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SUMAN KAPUR Vs. SUDHIR KAPUR
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November 7, 2008 |
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SUMANGALI Vs. REGIONAL DIRECTOR E S I CORPORATION
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July 17, 2008 |
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SUMATHI Vs. N BALAKRISHNAN
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August 25, 2008 |
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SUMER CHAND Vs. MEWA RAM
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December 4, 2008 |
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SUMITOMO CORPORATION Vs. CDC FINANCIAL SERVICES MAURITIUS LTD
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February 22, 2008 |
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SUNDARAM AUTOMOBILES Vs. C N ANANTHARAM
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February 22, 2008 |
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SUNEET GUPTA Vs. ANIL TRILOKNATH SHARMA
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April 28, 2008 |
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SUNIL Vs. STATE OF MAHARASHTRA
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October 16, 2008 |
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SUNIL ALIAS BALO DAS Vs. RAJESH DAS
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February 21, 2008 |
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SUNIL DATTATRAYA VASKAR Vs. STATE OF MAHARASHTRA
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September 17, 2008 |
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SUNIL KUMAR Vs. SURENDRA KUMAR AGRARWAL
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September 26, 2008 |
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SUNIL KUMAR Vs. ANIL KUMAR
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August 8, 2008 |
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SUNIL PODDAR Vs. UNION BANK OF INDIA
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January 8, 2008 |
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SUNITA JAIN Vs. PAWAN KUMAR JAIN
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January 25, 2008 |
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SUNITA SHARMA Vs. UPENDRA KUMAR SHARMA
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March 3, 2008 |
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SUNITADEVI SINGHANIA HOSPITAL Vs. UNION OF INDIA
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November 17, 2008 |
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SUPER CASSETTES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
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March 13, 2008 |
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SUPER POLY FABRIKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNJAB
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April 24, 2008 |
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SUPERINTENDENT NARCOTIC CONTROL BUREAU Vs. PARASH SINGH
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October 15, 2008 |
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SUPERINTENDENT OF POLICE KARNATAKA Vs. B SRINIVAS
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August 18, 2008 |
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SUPERSTAR EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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January 16, 2008 |
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SUPREME INDUSTRIES LTD Vs. RANISATI PIPE INDUSTRIES
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July 17, 2008 |
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SUPRI ADVERTISING AND ENTERTAINMENT PVT LTD Vs. ANAHITA PANDOLE
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September 2, 2008 |
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SURACHAN CHANSRICHAWALA Vs. U O I
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May 2, 2008 |
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SURAJ BHAN Vs. DY COMMNR SONEPAT
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August 19, 2008 |
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SURAJ SINGH Vs. STATE OF U P
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July 24, 2008 |
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SURESH Vs. YEOTMAL DIST CENTRAL CO OP BANK LTD
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March 5, 2008 |
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SURESH Vs. YEOTMAL DIST CENTRAL CO OP BANK LTD
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March 4, 2008 |
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SURESH ALIAS HAKLA Vs. STATE OF HARYANA
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April 7, 2008 |
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SURESH ESTATE PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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December 16, 2008 |
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SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
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March 27, 2008 |
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SURESH NANDA Vs. C B I
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January 24, 2008 |
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SURESHCHANDRA RAMANLAL Vs. STATE OF GUJARAT
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May 15, 2008 |
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SURINDER SHUKLA Vs. UNION OF INDIA
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January 9, 2008 |
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SURINDER SINGH Vs. STATE OF PUNJAB
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September 1, 2008 |
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SURJIT SINGH Vs. MAHANAGAR TELEPHONE NIGAM LTD
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April 21, 2008 |
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SURYAKANT JOHARI Vs. MADANLAL CHHAGANLAL
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December 4, 2008 |
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SURYALAKSHMI COTTON MILLS LTD Vs. RAJVIR INDUSTRIES LTD
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January 9, 2008 |
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SUSHIL KUMAR YADAV Vs. STATE OF BIHAR
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July 24, 2008 |
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SUSHILA RAJE HOLKAR Vs. ANIL KAK
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April 30, 2008 |
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SWAIKA PROPERTIES PVT LTD Vs. STATE OF RAJASTHAN
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February 7, 2008 |
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SWAMI SHANKARANAND Vs. MAHANT SRI SADGURU SARNANAND
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May 27, 2008 |
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SWAMY PRAKASANANDA Vs. STATE OF KERALA
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August 5, 2008 |
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SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS Vs. STATE
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July 22, 2008 |
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SWARAN SINGH Vs. STATE
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August 18, 2008 |
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SWARANJIT KAUR Vs. SWARAN SINGH SOHI
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July 28, 2008 |
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SWARN K JAIN Vs. RAVI MAHAJAN
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April 2, 2008 |
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SWATANTRAVIR SAVARKAR PRATISTHAN Vs. RAYAT SHIKSHAN SANSTHA SATARA
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July 23, 2008 |
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SYED ABDUL QADIR Vs. STATE OF BIHAR
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December 16, 2008 |
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SYED BAQAR ALI Vs. SARDAR KHAN
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April 2, 2008 |
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SYED DASTAGIR PASHA Vs. ORIENTAL INSURANCE CO. LTD.
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December 6, 2008 |
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SYED PEDA AOWLIA Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
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June 13, 2008 |
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SYNCO INDUSTRIES LTD Vs. ASSESSING OFFICER INCOME TAX MUMBAI
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March 12, 2008 |
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SYNCO INDUSTRIES LTD Vs. ASSESSING OFFICER INCOME TAX MUMBAI
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March 13, 2008 |
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SYNDICATE BANK Vs. NEW LOOK RUBBERS P LTD
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April 3, 2008 |
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T A HAMEED Vs. M VISWANATHAN
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February 21, 2008 |
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T D M INFRASTRUCTURE PVT LTD Vs. U E DEVELOPMENT INDIA PVT LTD
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May 14, 2008 |
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T JAYAKUMAR Vs. A GOPU
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September 22, 2008 |
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T K SOMAN Vs. AMITHA KUMARI
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April 15, 2008 |
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T KALIAMURTHI Vs. FIVE GORI THAIKAL WAKF
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August 1, 2008 |
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T KRISHNA REDDY Vs. M BAGI REDDY
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May 8, 2008 |
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T M SRINIVAS Vs. M MANGALA GOWRI
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April 7, 2008 |
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T N ELECTRICITY BOARD Vs. T N ELECTRICITY BOARD THOZHILALAR AYKKIYA SANGAM
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February 14, 2008 |
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T N GODAVARAMAN THIRUMULPAD Vs. UNION OF INDIA
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August 8, 2008 |
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T N GODAVARMAN THIRUMPULPAD Vs. UNION OF INDIA
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March 28, 2008 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 21, 2008 |
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T NAGAPPA Vs. Y R MURALIDHAR
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April 24, 2008 |
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T O ANTHONY Vs. KARVARNAN
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February 1, 2008 |
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T R BOOPALAN Vs. TAMIL NADU HOUSING BOARD
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August 7, 2008 |
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T THIMMAIAH D Vs. VENKATACHALA RAJU D
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May 9, 2008 |
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T VENKATESWARULU Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS
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November 7, 2008 |
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T. D. BYJU Vs. THIRUVANCHOOR RADHAKRISHNAN
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January 23, 2008 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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January 4, 2008 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 1, 2008 |
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T.N. GODAVARAMAN THIRUMULPAD Vs. UNION OF INDIA
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May 9, 2008 |
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TALWARA COOP CREDIT AND SERVICE SOCIETY LTD Vs. SUSHIL KUMAR
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October 1, 2008 |
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TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILEP LTD
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November 25, 2008 |
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TAMIL NADU ELECTRICITY BOARD Vs. STATUS SPININIG MILLS
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May 16, 2008 |
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TAMIL NADU HOUSING BOARD Vs. SEA SHORE APARTMENTS OWNERS WELFARE ASSOCIATION
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January 9, 2008 |
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TAMIL NADU JAI BHARATH MILLS LTD Vs. HONGKONG AND SHANGHAI BANKING CORPN LTD
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May 7, 2008 |
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December 5, 2008 |
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TAMILSELVAN Vs. STATE TAMILNADU
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August 5, 2008 |
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TANUSREE BASU Vs. ISHANI PRASAD BASU
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March 5, 2008 |
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TARAKANATH KAR Vs. LIPIKA KAR
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May 7, 2008 |
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TARSEM SINGH Vs. STATE OF PUNJAB
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December 12, 2008 |
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TATA CHEMICALS LTD Vs. UNION OF INDIA
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March 24, 2008 |
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TATA INDUSTRIES LTD Vs. GRASIM INDUSTRIES LTD
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July 9, 2008 |
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TATA MOTORS LTD Vs. PHARMACEUTICAL PRODUCTS OF INDIA LTD
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May 16, 2008 |
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TATA POWER COMPANY LIMITED Vs. RELIANCE ENERGY LIMITED
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July 8, 2008 |
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TATA TELESERVICES LTD Vs. BHARAT SANCHAR NIGAM LTD
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April 30, 2008 |
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TAYABBHAI M BAGSARWALLA Vs. MAHALAXMI METAL INDUSTRIES
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March 12, 2008 |
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TDM INFRASTRUCTURE PRIVATE LIMITED Vs. UE DEVELOPMENT INDIA PRIVATE LIMITED
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May 14, 2008 |
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TEJINDER KAUR Vs. LADY CONSTABLE RAJ KUMARI
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November 5, 2008 |
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TELECOM DISTRICT MANAGER Vs. KESHAB DEB
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May 6, 2008 |
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TENNETI KAMESAM Vs. LAND ACQUISITION OFFICER
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February 4, 2008 |
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TEXMACO LTD Vs. A S NARASIMHAM
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March 7, 2008 |
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THANGA PRAKASH Vs. STATE OF KARNATAKA
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November 26, 2008 |
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THIMMAIAH Vs. SHABIRA
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February 6, 2008 |
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THIRUVENGADA PILLAI Vs. NAVANEETHAMMAL
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February 19, 2008 |
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THOTA LAKSHMI VENKATA BALA Vs. MUTTAMSETTI SEETHAMMA
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May 8, 2008 |
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THREE CHEERS ENTERTAINMENT P LTD Vs. C E S C
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October 20, 2008 |
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December 18, 2008 |
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TIKKA RAM Vs. KARTARA
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May 14, 2008 |
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TOBACCO PRODUCTS PRIVATE LIMITED J. P. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
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August 5, 2008 |
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TOWN PLANNING MUNICIPAL COUNCIL Vs. RAJAPPA
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January 10, 2008 |
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TOYOTA MOTOR CORPORATION Vs. COMMNR OF INCOME TAX
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August 25, 2008 |
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TRIDIP KUMAR DINGAL Vs. STATE OF WEST BENGAL
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November 4, 2008 |
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TRIMBAK Vs. STATE OF MAHARASHTRA
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March 4, 2008 |
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TUKARAM Vs. STATE OF KARNATAKA
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March 13, 2008 |
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TUKARAM MARUTI CHAVAN Vs. MARUTI NARAYAN CHAVAN
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September 15, 2008 |
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TULSA Vs. DURGHATIYA
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January 15, 2008 |
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TULSIRAM Vs. STATE OF M P
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May 13, 2008 |
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TULSIRAM Vs. STATE OF MADHYA PRADESH
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May 13, 2008 |
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U P AVAS EVAM VIKAS PARISHAD Vs. RAJENDRA KUMAR AGGARWAL
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February 22, 2008 |
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U P AVAS VIKASH PARISAD Vs. RAJENDRA KUMAR AGARWAL
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April 21, 2008 |
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U P C U E F LTD Vs. CANE COMMISSIONER AND R C C S
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April 10, 2008 |
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U P POLLUTION CONTROL BOARD Vs. BHUPENDRA KUMAR MODI
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December 12, 2008 |
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U P POWER CORPORATION LTD Vs. AYODHYA PRASAD MISHRA
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September 11, 2008 |
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U P PUBLIC SERVICE COMMISSION Vs. RAJEEV KUMAR BANSAL
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June 23, 2008 |
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U P STATE ELECTRICITY BOARD Vs. LAXMI KANT GUPTA
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September 26, 2008 |
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U P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. SWADESHI POLYTEX LTD
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November 21, 2008 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. RAMESH CHANDRA
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April 16, 2008 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. COMPOTAR
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March 10, 2008 |
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U P STATE SUGAR AND CANE DEVLOPMENT CORPORATION LTD Vs. CHINI MILL MAZDOOR SANGH
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September 26, 2008 |
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U P STATE SUGAR CORPN LTD Vs. KAMAL SWAROOP TONDON
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January 18, 2008 |
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U R VIRUPAKSHAIAH Vs. SARVAMMA
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December 17, 2008 |
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UCO BANK Vs. RAJINDER LAL CAPOOR
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March 31, 2008 |
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UDAI RAJ SINGH Vs. HARI RAM
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April 21, 2008 |
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UDAY GOPINATH POWALE Vs. RESHU UDAY POEALE
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February 4, 2008 |
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UDAYKUMAR PANDHARINATH JADHAV ALIAS MUNNA Vs. STATE OF MAHARASHTRA
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April 29, 2008 |
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UMESH CHALLIYIL Vs. K P RAJENDRAN
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February 26, 2008 |
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UMESH SINGH Vs. HIGH COURT OF ALLAHABAD
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July 11, 2008 |
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UMRAO SINGH Vs. STATE OF M P
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May 16, 2008 |
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UNION BANK OF INDIA Vs. VENKATESH GOPAL MAHISHI
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January 8, 2008 |
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UNION OF INDIA Vs. DINESHAN K K
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January 4, 2008 |
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UNION OF INDIA Vs. ANIL CHANANA
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January 25, 2008 |
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UNION OF INDIA Vs. RAJESH VYAS
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February 7, 2008 |
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UNION OF INDIA Vs. PRAKASAN K N
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February 6, 2008 |
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UNION OF INDIA Vs. S KRISHNAN
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February 8, 2008 |
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UNION OF INDIA Vs. DATTATRAY NAMDEO MENDHERKAR
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February 15, 2008 |
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UNION OF INDIA Vs. SHAKTI LPG LTD
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February 18, 2008 |
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UNION OF INDIA Vs. ISHANI PRASAD BASU
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March 5, 2008 |
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UNION OF INDIA Vs. SURINDER SINGH RATHORE
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March 13, 2008 |
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UNION OF INDIA Vs. LAISHRAM LINCOLA SINGH
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March 24, 2008 |
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UNION OF INDIA Vs. CHANDER MOHAN TRIKHA
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March 25, 2008 |
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UNION OF INDIA Vs. NAMAN SINGH SEKHAWAT
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March 14, 2008 |
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UNION OF INDIA Vs. RANBAXY LABORATORIES LTD
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May 12, 2008 |
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UNION OF INDIA Vs. RAUNAQ INTERNATIONAL LTD
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May 8, 2008 |
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UNION OF INDIA Vs. S P SINGH
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May 7, 2008 |
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UNION OF INDIA Vs. INDULAL JOSHI
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May 7, 2008 |
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UNION OF INDIA Vs. C N VASUDEVAN
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May 7, 2008 |
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UNION OF INDIA Vs. BIPAD BHANJAN
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May 9, 2008 |
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UNION OF INDIA Vs. D K VIJH
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May 8, 2008 |
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UNION OF INDIA Vs. BELGACHI TEA CO LTD
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May 9, 2008 |
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UNION OF INDIA Vs. RAN BAXY LABORATOROES LTD
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June 12, 2008 |
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UNION OF INDIA Vs. K KRISHNAN PILLAI
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April 30, 2008 |
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UNION OF INDIA Vs. PRABHAKARAN VIJAYA KUMAR
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May 5, 2008 |
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UNION OF INDIA Vs. SANJEEV BUILDERS
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April 23, 2008 |
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UNION OF INDIA Vs. INTER CONTINENTAL INDIA
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April 23, 2008 |
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UNION OF INDIA Vs. KASHISWAR JANA
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March 31, 2008 |
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UNION OF INDIA Vs. V N SAXENA
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April 1, 2008 |
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UNION OF INDIA Vs. RASIKLAL MARDIA
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April 15, 2008 |
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UNION OF INDIA Vs. PRAKASH KUMAR TANDON
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December 17, 2008 |
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UNION OF INDIA Vs. SATYA BRATA CHOWDHURY
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December 17, 2008 |
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UNION OF INDIA Vs. SICOM LTD
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December 5, 2008 |
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UNION OF INDIA Vs. S I C O M LTD
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December 5, 2008 |
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UNION OF INDIA Vs. ATMA FIBRES PRIVATE LIMITED
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August 18, 2008 |
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UNION OF INDIA Vs. MARMAGOA STEEL LIMITED
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July 31, 2008 |
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UNION OF INDIA Vs. SUKHEN CHANDRA DAS
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October 15, 2008 |
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UNION OF INDIA Vs. STATE OF GUJARAT
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March 25, 2008 |
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UNION OF INDIA Vs. ATAM PARKASH
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November 25, 2008 |
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UNION OF INDIA Vs. EXIM RAJATHI INDIA PVT LTD
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November 26, 2008 |
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UNION OF INDIA Vs. PARMAL SINGH
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November 25, 2008 |
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UNION OF INDIA Vs. H R BANGAR
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November 17, 2008 |
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UNION OF INDIA Vs. KUNDAN RICE MILLS LTD
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November 3, 2008 |
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UNION OF INDIA Vs. RAJPAL SINGH
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November 7, 2008 |
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UNION OF INDIA Vs. DHARMENDRA TEXTILE PROCESSORS
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September 29, 2008 |
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UNION OF INDIA Vs. Y S SADHU
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September 22, 2008 |
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UNION OF INDIA Vs. K H SRINIVASAN
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September 19, 2008 |
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UNION OF INDIA Vs. PADAM NARAIN AGGARWAL ETC
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October 3, 2008 |
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UNION OF INDIA Vs. BALI RAMU PAWAR
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October 15, 2008 |
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UNION OF INDIA Vs. RAM KUMAR THAKUR
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October 15, 2008 |
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UNION OF INDIA Vs. S THAKUR
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October 17, 2008 |
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UNION OF INDIA Vs. G RAJANNA
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October 15, 2008 |
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UNION OF INDIA Vs. SHREEJI COLOUR CHEM INDUSTRIES
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September 15, 2008 |
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UNION OF INDIA Vs. DEO NARAIN
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September 15, 2008 |
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UNION OF INDIA Vs. RANU BHANDARI
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September 16, 2008 |
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UNION OF INDIA Vs. SPS VAINS
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September 9, 2008 |
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UNION OF INDIA Vs. TALSON BUILDERS
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September 11, 2008 |
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UNION OF INDIA Vs. FATAJI CHATURJI
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September 11, 2008 |
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UNION OF INDIA Vs. PRIYANKAN SHARAN
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September 8, 2008 |
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UNION OF INDIA Vs. S NAGARAJAN
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September 1, 2008 |
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UNION OF INDIA Vs. SATROHAN
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July 14, 2008 |
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UNION OF INDIA Vs. HARBANS SINGH TULI AND SONS BUILDERS PVT LTD
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August 5, 2008 |
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UNION OF INDIA Vs. PUSPA RANI
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July 29, 2008 |
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UNION OF INDIA Vs. TARSEM SINGH
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August 13, 2008 |
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UNION OF INDIA Vs. CHANDALAVADA GOPALAKRISHNA MURTHY & ORS.
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April 10, 2008 |
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UNION OF INDIA Vs. BILASH CHAND JAIN
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November 20, 2008 |
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UNION OF INDIA (UOI) Vs. PERAYAM SUBHASH
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February 11, 2008 |
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UNION PUBLIC SERVICE COMMISSION Vs. A K SALIM
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May 16, 2008 |
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UNION PUBLICK SERVICE COMMISSION Vs. JAMUNA KURUP
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February 21, 2008 |
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UNISSI INDIA PVT LTD Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
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October 1, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. RAKESH KUMAR ARORA
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September 24, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. SANTRO DEVI
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December 2, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. RAM PRAKASH RATURI
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January 21, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. AJAY SINHA
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May 13, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. SURESH K K
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April 4, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANU BHAI DHARMASINHBHAI GAJERA
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May 16, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. A N SUBBULAKSHMI
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September 16, 2008 |
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UNIVERSAL INSULATORS AND CERAMICS LTD Vs. U P POWER CORPORATION LTD
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December 5, 2008 |
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UP POWER CORPORATION LTD Vs. AYODHYA PRASAD MISHRA
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October 11, 2008 |
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USHA BRECO MAZDOOR SANGH Vs. MANAGEMENT OF USHA BRECO LTD
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April 29, 2008 |
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USHA DEVI Vs. RIJWAN AHAMD
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January 17, 2008 |
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USHA DEVI Vs. MALHA RAM
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July 28, 2008 |
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USHA SINHA Vs. DINA RAM
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March 14, 2008 |
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UTTAR GUJARAT S R V SANGH LTD Vs. MEHSANA DIST CENT CO OP BANK LTD
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March 11, 2008 |
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UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. SURJI DEVI
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January 22, 2008 |
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UTTARANCHAL TRANSPORT CORPORATION Vs. SANJAY KUMAR NAUTIYAL
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February 27, 2008 |
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UTTRAKHAND POWER CORPORATION LTD Vs. ASP SEALING PRODUCTS LTD
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September 8, 2008 |
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V A SHABEER Vs. P A NIAMATHULLA
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April 10, 2008 |
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V J THOMAS Vs. PATHROSE ABRAHAM
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February 5, 2008 |
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V K JAIN Vs. HIGHCOURT OF DELHI
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September 23, 2008 |
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V KSRIVASTAVA Vs. GOVT OF U P
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September 4, 2008 |
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V LAXMINARASAMMA Vs. A YADAIAH
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February 12, 2008 |
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V M SATYANARAYANA Vs. SUPERINTENDING ENGINEER
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August 12, 2008 |
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V N BHARAT Vs. D D A
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September 2, 2008 |
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V PRABHAKAR Vs. BANGALORE MAHANAGARA PALIKE BANGALORE KARNATAKA
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July 28, 2008 |
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V R DALAL Vs. YOUGENDRA NARANJI THAKKAR
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May 16, 2008 |
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V R DALAL Vs. YOGENDRA NARANJI THAKKAR
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May 16, 2008 |
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V S KRISHNAN Vs. WESTFORT HI TECH HOSPITAL LTD
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February 21, 2008 |
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V SIVA KUMAR Vs. SECRETARY MINISTRY OF DEFENCE
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January 8, 2008 |
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V SIVAMURTHY Vs. STATE OF ANDHRA PRADESH
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August 12, 2008 |
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V SUBBULAKSHMI Vs. S LAKSHMI
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February 5, 2008 |
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V Y JOSE Vs. STATE OF GUJARAT
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December 16, 2008 |
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VAISHAKHI RAM Vs. SANJEEV KUMAR BHATIANI
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February 25, 2008 |
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VALJI KHIMJI ALIAS COMPANY Vs. OFFICIAL LIQUIDATOR OF HINDUSTAN NITRO PRODUCT GUJARAT LTD
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August 12, 2008 |
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VALSON Vs. STATE OF KERALA
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August 1, 2008 |
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VAMAN NARAIN GHIYA Vs. STATE OF RAJASTHAN
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December 12, 2008 |
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VANDANA SHARMA Vs. RAKESH KUMAR SHARMA
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August 21, 2008 |
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VANIYANKANDY BHASKARAN Vs. MOOLIYIL PADINHJAREKANDY SHEELA
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October 14, 2008 |
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VASANTI Vs. RAMULAL
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March 25, 2008 |
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VASUDEV Vs. PARVINDER KUMAR
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August 12, 2008 |
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VEERU DEVGAN Vs. STATE OF TAMILNADU
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September 11, 2008 |
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VENKATESAN Vs. STATE OF TAMIL NADU
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May 16, 2008 |
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VENKATESHAPPA Vs. STATE OF KARNATAKA
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March 10, 2008 |
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VENTURE GLOBAL ENGINEERING Vs. SATYAM COMPUTER SERVICES LTD
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January 10, 2008 |
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VENU ALIAS VENUGOPAL Vs. STATE OF KARNATAKA
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January 30, 2008 |
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VICTOR OIL COMPANY PVT LTD Vs. E C BOSE AND COMPANY PVT LTD
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July 30, 2008 |
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VIDESH SANCHAR NIGAM LTD Vs. AJIT KUMAR KAR
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April 1, 2008 |
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VIDYA BHARGAVA Vs. SHEKHAR BHARGAVA
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July 7, 2008 |
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VIDYA WANTI Vs. DURGA DASS
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May 9, 2008 |
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VIDYABAI Vs. PADMALATHA
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December 12, 2008 |
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VIDYADHARI Vs. SUKHRANA BAI
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January 22, 2008 |
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VIDYODAYA TRUST Vs. MOHAN PRASAD R
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February 27, 2008 |
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VIJAY Vs. STATE OF MAHARASHTRA
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December 1, 2008 |
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VIJAY INDUSTRIES Vs. NATL TECHNOLOGIES LIMITED
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December 17, 2008 |
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VIJAY KUMAR KARWA Vs. OFFICIAL LIQUIDATOR ROHTAS INDS LTD
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February 28, 2008 |
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VIJAY SHANKAR SHINDE Vs. STATE OF MAHARASHTRA
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January 15, 2008 |
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VIJAY SHIP BREAKING CORPN. Vs. COMMISSIONER OF INCOME TAX, AHMEDABAD
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October 1, 2008 |
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VIJAYADEVI NAVALIKISHORE BHARTIA Vs. STATE OF MAHARASHTRA
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February 25, 2008 |
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VIJAYAN Vs. STATE OF KERALA
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July 16, 2008 |
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VIJAYKUMAR PURSHOTTAM KABALI HUF Vs. SUNDEEP JUGALKISHORE GUPTA
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May 5, 2008 |
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VIJI Vs. STATE OF KARNATAKA
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October 20, 2008 |
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VIJYA KUMAR Vs. SUKHDEV
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April 29, 2008 |
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VIKAS Vs. STATE OF MAHARASHTRA
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January 21, 2008 |
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VIMAL CHADHA Vs. VIKAS CHOUDHARY
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May 27, 2008 |
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VIMALBEN AJITBHAI PATEL Vs. VATSLABEEN ASHOKBHAI PATEL
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March 14, 2008 |
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VIMLESH KUMARI KULSHRESTHA Vs. SAMBHAJIRAO
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February 5, 2008 |
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VINAY D NAGAR Vs. STATE OF RAJASTHAN
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March 3, 2008 |
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VINAY KUMAR Vs. SAVITA
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May 12, 2008 |
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VINAY KUMAR GUPTA Vs. GOMTI DEVI
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November 5, 2008 |
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VINAY KUMAR RAI Vs. STATE OF BIHAR
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August 18, 2008 |
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VINOD Vs. STATE OF HARYANA
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January 24, 2008 |
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VINOD SOLANKI Vs. UNION OF INDIA
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December 18, 2008 |
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VIRENDER CHAUDHARY Vs. BHARAT PETROLEUM CORPORATION
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November 7, 2008 |
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VIRENDRA ALIAS BUDDHU Vs. STATE OF U P
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October 17, 2008 |
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VIRENDRA KUMAR SAHU Vs. RAM CHANDRA YADAV
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April 30, 2008 |
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VISA INTERNATIONAL LTD Vs. CONTINENTAL RESOURCES USA LTD
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December 2, 2008 |
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VISHNU DEV SHARMA Vs. STATE OF U P
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January 23, 2008 |
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VISHNU DUTT SHARMA Vs. MANJU SHARMA
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February 27, 2008 |
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VISHWAMBHAR NARAYAN JADHAV Vs. MALLAPPA SANGRAMAPPA MALLIPATIL
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December 2, 2008 |
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VISHWANATH DADOBA KARALE Vs. PRISA SHANTAPPA UPADHYE
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March 13, 2008 |
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VISHWANATH SARAOGI Vs. RAVI BHATIA
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February 18, 2008 |
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VISWANATHAN Vs. STATE INSPECTOR OF POLICE TAMIL NADU
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April 29, 2008 |
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VITHAL PUNDALIK ZENDGE Vs. STATE OF MAHARASHTRA
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November 19, 2008 |
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VIVEKANAND SCHOOL Vs. PRESIDENT OF ZILA PANCHAYAT
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November 14, 2008 |
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WADA ARUN ASBESTOS Vs. GUJARAT WATER SUPPLY
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December 16, 2008 |
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WAHEED BAIG Vs. BANGI LAKSHMAMMA
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April 21, 2008 |
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WEP PERIPHERALS LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
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February 21, 2008 |
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WHIRLPOOL OF INDIA LTD Vs. H B LEASING AND FINANCE CO LTD
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November 3, 2008 |
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WHITE MACHINES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
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February 21, 2008 |
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WILLIAMS Vs. LOURDUSAMY
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April 22, 2008 |
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WILLIAMS Vs. LOURDUSAMY
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April 24, 2008 |
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WOODBURN PARK CO OP HOUSING SOCIETY LTD Vs. CHANDA DEVI TANTIA
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April 2, 2008 |
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WORKMEN Vs. HINDUSTAN LEVERS LTD
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July 16, 2008 |
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WORKMEN EMPLOYED UNDER IT SHRAMIK SENA Vs. RAPTAKOS BRETT AND CO LTD
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February 25, 2008 |
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WORKMEN OF BALMADIES ESTATES Vs. MANAGEMENT BALMADIES ESTATE
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January 18, 2008 |
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YANKAPPA Vs. STATE OF KARNATAKA
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December 16, 2008 |
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YASHA OVERSEAS Vs. COMMISSIONER OF SALES TAX
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May 6, 2008 |
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YASHWANT WAMAN PATIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 18, 2008 |
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YOGESH ALIAS SACHIN JAGDISH JOSHI Vs. STATE OF MAHARASHTRA
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April 28, 2008 |
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YOGESH RAMCHANDRA NAIKWADI Vs. STATE OF MAHARASHTRA
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March 7, 2008 |
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YOGI AGARWAL Vs. INSPIRATION CLOTHES
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December 1, 2008 |
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YOHANNA Y Vs. STATE OF M P
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December 18, 2008 |
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YUNUS ALI Vs. KHURSHEED AKRAM
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May 28, 2008 |
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ZEE TURNER LIMITED Vs. TATA SKY LIMITED
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January 23, 2008 |
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ZOLBA Vs. KESHAO
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April 1, 2008 |
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