AVINASH BHOSALE Vs. UNION OF INDIA
|
August 27, 2007 |
A A GOPALAKRISHNAN Vs. COCHIN DEWASWOM BOARD
|
July 19, 2007 |
A LEWIS Vs. M T RAMAMURTHY
|
October 31, 2007 |
A M MOOSA Vs. COMMISSIONER OF INCOME TAX TRIVANDRUM
|
September 10, 2007 |
A M RAMANNA Vs. LAND TRIBUNAL MANDYA TALUK
|
July 12, 2007 |
A MOHAMMED YUSUF KHAN Vs. K MUTHU
|
February 25, 2007 |
A P COOPERATIVE OIL SEEDS GROWERS FEDERATION LTD Vs. D ACHYUTA RAO
|
March 15, 2007 |
A P HOUSING BOARD Vs. MOHAMMAD SADATULLAH
|
April 13, 2007 |
A P PRODUCTS Vs. STATE OF ANDHRA PRADESH
|
July 9, 2007 |
A P S R T C Vs. ABDUL KAREEM
|
January 12, 2007 |
A P S R T C Vs. B BODAN REDDY
|
January 17, 2007 |
A P S R T C R Vs. M PENTAIAH CHARY
|
August 30, 2007 |
A RAMA RAO Vs. RAGHU NATH PATNAIK
|
April 24, 2007 |
A S SASTRY Vs. CHIEF COMMNR OF INCOME TAX
|
April 20, 2007 |
A S SASTRY Vs. CHIEF COMMR OF INCOME TAX
|
March 20, 2007 |
A V PAPAYYA SASTRY Vs. GOVERNMENT OF A P
|
March 7, 2007 |
A.C. NARAYANAN Vs. STATE OF MAHARASHTRA
|
January 4, 2007 |
AASHIRWAD FILMS Vs. UNION OF INDIA
|
May 18, 2007 |
ABBAS ALI Vs. STATE OF RAJASTHAN
|
February 15, 2007 |
ABDUL AZIZ Vs. STATE OF RAJASTHAN
|
May 3, 2007 |
ABDUL GAFUR Vs. STATE OF ASSAM
|
December 6, 2007 |
ABDUL RAHEEM Vs. KARNATAKA ELECTRICITY BOARD
|
November 20, 2007 |
ABDUL RASHID ABDUL RAHIMAN PATEL Vs. STATE OF MAHARASHTRA
|
July 10, 2007 |
ABDULVAHAB ABDUL MAJID SHAIKH Vs. STATE OF GUJARAT
|
April 24, 2007 |
ABHAY NATH Vs. UNIVERSITY OF DELHI
|
January 31, 2007 |
ACCOUNTS OFFICER APSRTC Vs. K V RAMANA
|
January 8, 2007 |
ACCOUNTS OFFICER JHARKHAND STATE ELECTRICITY BOARD Vs. ANWAR ALI
|
October 9, 2007 |
ACE PIPELINE CONTRACTS PRIVATE LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
April 4, 2007 |
ACHHAIBAR MAURYA Vs. STATE OF U P
|
December 13, 2007 |
ADDITIONAL GENERAL MANAGER HUMAN RESOURCE BHARAT HEAVY ELECTRICALS LTD Vs. SURESH RAMKRISHNA BURDE
|
May 10, 2007 |
ADHUNIK FOOD PRODUCTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT
|
April 20, 2007 |
ADHUNIK STEELS LTD Vs. ORISSA MANGANESE AND MINERALS PVT LTD
|
July 10, 2007 |
ADITYA HOTELS P LTD Vs. BOMBAY SWADESHI STORES LTD
|
March 26, 2007 |
ADIVEKKA Vs. HANAMAVVA KOM VENKATESH
|
May 9, 2007 |
ADMINISTRATOR OF SPECIAL UNDERTAKING OF UNIT TRUST OF INDIA Vs. B M MALANI
|
October 11, 2007 |
AFZALKHAN ALIAS BABU MURTUZAKHAN PATHAN Vs. STATE OF GUJARAT
|
May 17, 2007 |
AGGARWAL AND MODI ENTERPRISES PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 31, 2007 |
AGRI GOLD EXIMS LTD Vs. SRI LAKSHMI KNITS AND WOVENS
|
January 23, 2007 |
AHAMMEDKUTTY Vs. ABDULLAKOYA
|
August 3, 2007 |
AJAY BANSAL Vs. ANUP MEHTA
|
January 16, 2007 |
AJAY MOHAN Vs. H N RAI
|
December 12, 2007 |
AJAY SINGH Vs. STATE OF MAHARASHTRA
|
June 6, 2007 |
AJNALA COOP SUGAR MILLS LTD Vs. SUKHRAJ SINGH
|
May 23, 2007 |
AKHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 14, 2007 |
AKHLAQ Vs. STATE OF U P
|
March 19, 2007 |
ALCHEMIST LIMITED Vs. STATE BANK OF SIKKIM
|
March 16, 2007 |
ALEQUE PADAMSEE Vs. UNION OF INDIA
|
July 18, 2007 |
ALEYAMMA MATHAI ALMEIDA Vs. STATE OF GOA
|
April 13, 2007 |
ALL BENGAL EXCISE LICENSEES ASSOCIATION Vs. RAGHAVENDRA SINGH
|
March 9, 2007 |
ALL CARGO MOVERS INDIA PVT LTD Vs. DHANESH BADARMAL JAIN
|
October 12, 2007 |
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
September 30, 2007 |
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
|
August 21, 2007 |
ALLAHABAD BANK Vs. STATE OF WEST BENGAL
|
February 20, 2007 |
ALLAHABAD LADIES CLUB Vs. JITENDRA NATH SINGH
|
March 20, 2007 |
ALOK HALDAR Vs. STATE OF UTTARANCHAL
|
February 19, 2007 |
ALOK SHANKER PANDEY Vs. UNION OF INDIA
|
February 15, 2007 |
ALPESH NAVINCHANDRA SHAH Vs. STATE OF MAHARASHTRA
|
February 26, 2007 |
AMAR NATH AGARWALLA Vs. DHILLON TRANSPORT AGENCY
|
February 28, 2007 |
AMARSINGH MUNNASINGH SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
September 27, 2007 |
AMBARAM Vs. STATE OF M P
|
April 27, 2007 |
AMBICA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2007 |
AMEY CO OP HOUSING SOCIETY LTD Vs. PUBLIC CONCERN FOR GOVERNANCE TRUST
|
February 1, 2007 |
AMIT KUMAR Vs. STATE OF U P
|
November 28, 2007 |
AMITSINGH BHIKAMSING THAKUR Vs. STATE OF MAHARASHTRA
|
January 5, 2007 |
AMRIT AGRO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE GAZIABAD
|
March 19, 2007 |
AMRUTNAGAR SAHAKARI S K UNION Vs. RASHTRIYA SAKHAR KAMGAR UNION
|
November 2, 2007 |
ANAND SINGH KUNWAR Vs. ELECTION COMMISSION OF INDIA
|
August 7, 2007 |
ANANDA MOHAN SEN Vs. STATE OF WEST BENGAL
|
May 16, 2007 |
ANANTA DEB SINGHA MAHAPATRA Vs. STATE OF WEST BENGAL
|
June 6, 2007 |
ANDHRA BANK Vs. ABN AMRO BANK N V
|
July 10, 2007 |
ANIL Vs. STATE OF HARYANA
|
May 10, 2007 |
ANIL JAIN Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2007 |
ANIL KUMAR GOEL Vs. KISHAN CHAND KAURA
|
December 12, 2007 |
ANIL PRAKASH SHUKLA Vs. ARVIND SHUKLA
|
May 1, 2007 |
ANIL PRAKASH SHUKLA Vs. ARVIND SHUKLA
|
April 20, 2007 |
ANIL RITOLLA ALIAS A K RITOLIA Vs. STATE OF BIHAR
|
September 18, 2007 |
ANILBHAI M PATEL Vs. SURYAPUR BANK AGENT D B H SAMITI
|
March 8, 2007 |
ANITA ENTERPRISES Vs. BELFER COOP HOUSING SOCIETY LTD
|
November 14, 2007 |
ANNAKILI Vs. A VEDANAYAGAM
|
October 12, 2007 |
ANTRAM Vs. STATE OF MAHARASHTRA
|
November 12, 2007 |
ANUJ GARG Vs. HOTEL ASSOCIATION OF INDIA
|
December 6, 2007 |
ANURAG RASTOGI Vs. STATE OF U P
|
February 7, 2007 |
APOLINE DSOUZA Vs. JOHN DSOUZA
|
May 16, 2007 |
APPASAHEB Vs. STATE OF MAHARASHTRA
|
January 5, 2007 |
ARCHAEOLOGICAL DEPTT OF INDIA Vs. DINESH CHAND
|
December 7, 2007 |
ARJUN SINGH RATHORE Vs. B N CHATURVEDI
|
October 12, 2007 |
ARUN KUMAR Vs. UNION OF INDIA
|
April 3, 2007 |
ARUNA RODRIGUES Vs. UNION OF INDIA
|
May 8, 2007 |
ARUNIMA BARUAH Vs. UNION OF INDIA
|
April 27, 2007 |
ARVIND CONSTRUCTIONS CO PVT LTD Vs. KALINGA MINING CORPORATION
|
May 17, 2007 |
ARVIND KUMAR Vs. STATE OF MADHYA PRADESH
|
July 24, 2007 |
ARYAVRAT GRAMIN BANK Vs. VIJAY SHANKAR SHUKLA
|
September 20, 2007 |
ASHA SHAMKUMAR PATIL Vs. SADHANA RAJAN KAMBLE
|
October 3, 2007 |
ASHARAM Vs. STATE OF MADHYA PRADESH
|
April 25, 2007 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 23, 2007 |
ASHOK KUMAR Vs. STATE OF N C T DELHI
|
June 12, 2007 |
ASHOK KUMAR KAPUR Vs. ASHOK KHANNA
|
March 13, 2007 |
ASHOK KUMAR SONKAR Vs. UNION OF INDIA
|
February 23, 2007 |
ASHOK PANDEY Vs. K MAYAWATI
|
June 13, 2007 |
ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
|
May 17, 2007 |
ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
|
March 29, 2007 |
ASHUTOSH Vs. INDIAN AIRLINES LTD
|
April 18, 2007 |
ASIAN THERMAL INSULATION INDIA P LTD Vs. BRIDGE AND ROOF CO I LTD
|
August 13, 2007 |
ASIS KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
July 12, 2007 |
ASIT BHATTACHARJEE Vs. HANUMAN PRASAD OJHA
|
May 15, 2007 |
ASOKAN Vs. LAKSHMIKUTTY
|
December 14, 2007 |
ASS KAUR Vs. KARTAR SINGH
|
May 18, 2007 |
ASSISTANT COMMISSIONER ANTI EVASION COMMERCIAL TAXES BHARATPUR Vs. AMTEK INDIA LIMITED
|
February 22, 2007 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJESH JHAVERI STOCK BROKERS PVT LTD
|
May 23, 2007 |
ASSOCIATED INDEM MECHANICAL PVT LTD Vs. WEST BENGAL SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
January 5, 2007 |
ATMA SINGH Vs. STATE OF HARYANA
|
December 7, 2007 |
ATTAR SINGH KAUSHIK Vs. SECRETARY COMMR TRANSPORT DEPARTMENT
|
October 11, 2007 |
AUROHILL GLOBAL COMMODITIES LTD Vs. M S T C LTD
|
July 31, 2007 |
AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FORESTS Vs. ASGARLI KHAN
|
April 19, 2007 |
B ARVIND KUMAR Vs. GOVERNMENT OF INDIA
|
May 28, 2007 |
B BHARAT KUMAR Vs. OSMANIA UNIVERSITY
|
May 7, 2007 |
B C DEVA ALIAS DYAVA Vs. STATE OF KARNATAKA
|
July 25, 2007 |
B C SHIVASHANKARA Vs. B R NAGARAJ
|
February 27, 2007 |
B G SHIRKE CONSTRUCTION TECHNOLOGIES P LIMITED Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
February 2, 2007 |
B R GUPTA Vs. ROHIT JAIN
|
July 16, 2007 |
B RAMAKICHENIN ALIAS BALAGANDHI Vs. UNION OF INDIA
|
November 16, 2007 |
B S GORAYA Vs. U T OF CHANDIGARH
|
July 23, 2007 |
B SURESH YADAV Vs. SHARIFA BEE
|
October 12, 2007 |
B SWAMY Vs. DEPOT MANAGER A P S R T C
|
April 11, 2007 |
BABBAN RAI Vs. STATE OF BIHAR
|
August 7, 2007 |
BABU LAL Vs. GRAM PANCHAYAT DEROLI JAT
|
October 31, 2007 |
BABU VITHU GAIKWAD Vs. CHINTAMAN SADASHIV
|
May 16, 2007 |
BABULAL JAIN Vs. STATE OF M P
|
April 24, 2007 |
BAJAJ HINDUSTAN SUGAR AND INDUSTRIES LIMITED Vs. BALRAMPUR CHINI MILLS LTD
|
March 19, 2007 |
BAJRANG FACTORY LTD Vs. UNIVERSITY OF CALCUTTA
|
May 18, 2007 |
BAKHTIYAR HUSSAIN Vs. HAFIZ KHAN
|
September 24, 2007 |
BAL RAM BALI Vs. UNION OF INDIA
|
August 24, 2007 |
BALAKRUSHNA BEHERA Vs. SATYA PRAKASH DASH
|
October 22, 2007 |
BALASUBRAMANIAN Vs. RAMAIAH THONDAMAN
|
December 14, 2007 |
BALBIR SINGH Vs. STATE OF DELHI
|
June 20, 2007 |
BALBIR SINGH Vs. STATE OF DELHI
|
June 21, 2007 |
BANDHU MAHTO Vs. BHUKHLI MAHATAIN
|
February 15, 2007 |
BANDHU MAHTO Vs. BHUKHLI MAHATAIN
|
February 14, 2007 |
BANDI CHANDRAIAH Vs. STATE REP.BY ITS S.H.O., A.P.
|
March 22, 2007 |
BANDU Vs. STATE OF MAHARASHTRA
|
March 9, 2007 |
BANGALORE DEVELOPMENT AUTHORITY Vs. SYNDICATE BANK
|
May 17, 2007 |
BANK OF INDIA Vs. T JOGRAM
|
August 2, 2007 |
BANK OF INDIA Vs. TARUN KUMAR BISWAN
|
July 30, 2007 |
BANK OF RAJASTHAN Vs. KESHAV BANGUR
|
October 3, 2007 |
BANSHILAL SONI Vs. KASTOOR CHAND BEGANI
|
July 12, 2007 |
BAPU ALIAS GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
June 4, 2007 |
BARAGUR RAMACHANDRAPPA Vs. STATE OF KARNATAKA
|
May 2, 2007 |
BASANT THEOSPHICAL COLLEGE Vs. N ANANTHAIAH
|
April 4, 2007 |
BASANTI DEVI Vs. RAVIPRAKASH RAMPRASAD JAISWAL
|
October 12, 2007 |
BCPP MAZDOOR SANGH Vs. N T P C
|
October 11, 2007 |
BEGUM SABIHA SULTAN Vs. NAWAB MOHD MANSUR ALI KHAN
|
April 12, 2007 |
BENGA BEHERA Vs. BRAJA KISHORE NANDA
|
May 15, 2007 |
BHAG MAL Vs. MUNSHI
|
April 17, 2007 |
BHAG SINGH Vs. STATE OF PUNJAB
|
January 5, 2007 |
BHAGGA Vs. STATE OF M P
|
October 11, 2007 |
BHAGMAL ALIAS RAM BUX Vs. MUNSHI
|
January 17, 2007 |
BHAGUBHAI DHANABHAI KHALASI Vs. STATE OF GUJARAT
|
April 5, 2007 |
BHAGWAN BAHADURE Vs. STATE OF MAHARASHTRA
|
September 28, 2007 |
BHAGWAN DAS Vs. KARTAR SINGH
|
May 14, 2007 |
BHANDARI CONSTRUCTION COMPANY Vs. NARAYAN GOPAL UPADHYE
|
February 20, 2007 |
BHARAT CO OPERATIVE BANK LTD Vs. CO OPERATIVE BANK EMPLOYEES UNION
|
March 22, 2007 |
BHARAT PETROLEUM CORPN LTD Vs. MADDULA RATNAVALLI
|
April 27, 2007 |
BHARAT PETROLEUM CORPORATION LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
October 12, 2007 |
BHARAT SANCHAR NIGAM LIMITED Vs. GHANSHYAM DASS
|
March 14, 2007 |
BHARAT SEWA SANSTHAN Vs. U P ELECTRONICS CORPORATION LIMITED
|
August 19, 2007 |
BHARAT SEWA SANSTHAN Vs. U P ELECTRONICS CORPORATION LIMITED
|
August 29, 2007 |
BHAVYA APPARELS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 18, 2007 |
BHOLA NATH Vs. MONIKA
|
September 24, 2007 |
BHOPAL GAS PEEDITH MAHILA UDYOG SANGHATHAN Vs. UNION OF INDIA
|
May 4, 2007 |
BHUDEV SHARMA Vs. DISTRICT JUDGE BULANDSHAHR
|
October 31, 2007 |
BIBHISHAN Vs. STATE OF MAHARASHTRA
|
September 19, 2007 |
BIDHANNAGAR SALT LAKE WELFARE ASSON Vs. CENTRAL VALUATION BOARD
|
May 18, 2007 |
BIHAR PUBLIC SERVICE COMMISSION Vs. KAMINI
|
April 16, 2007 |
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. VISHWAMATH PRASAD LOHIA
|
September 14, 2007 |
BIHAR STATE COUNCIL OF AYURVEDIC AND UNANI MEDICINE Vs. STATE OF BIHAR
|
November 1, 2007 |
BIJLI COTTON MILL UNIT OF NATIONAL TEXTILE CORPORATION U P LIMITED Vs. U P POWER CORPORATION LIMITED
|
November 16, 2007 |
BIKASH BHUSHAN GHOSH Vs. NOVARTIS INDIA LIMITED
|
April 27, 2007 |
BIKASH BHUSHAN GHOSH Vs. NOVARTIS INDIA LTD
|
April 24, 2007 |
BINANI INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 4, 2007 |
BINAPANI PAUL Vs. PRATIMA GHOSH
|
April 27, 2007 |
BINDHA PRASAD Vs. BHAN DATT
|
December 10, 2007 |
BISHAN SINGH Vs. STATE
|
October 9, 2007 |
BISHNU PRASAD SINHA Vs. STATE OF ASSAM
|
January 16, 2007 |
BISWAJIT HALDER ALIAS BABU HALDER Vs. STATE OF WEST BENGAL
|
March 19, 2007 |
BOC INDIA LTD Vs. BHAGWATI OXYGEN LTD
|
March 12, 2007 |
BODDAM NARSIMHA Vs. HASAN ALI KHAN
|
January 25, 2007 |
BOGIDHOLA TEA AND TRADING CO LTD Vs. HIRA LAL SOMANI
|
December 7, 2007 |
BONGAIGAON REFINERY AND P C LTD Vs. GIRISH CHANDRA SARMAH
|
August 8, 2007 |
BOODIREDDY CHANDRAIAH Vs. ARIGELA LAXMI
|
September 17, 2007 |
BRIJ LAL Vs. STATE OF HARYANA
|
December 13, 2007 |
BRIJBHUSHAN YADAV Vs. UNION OF INDIA
|
September 14, 2007 |
BUDH SINGH Vs. STATE OF M P
|
May 18, 2007 |
BUREAU OF INDIAN STANDARDS Vs. S K KANOJIA
|
October 5, 2007 |
BYVARAPU RAJU Vs. STATE OF ANDHRA PRADESH
|
May 28, 2007 |
C A PIOUS Vs. STATE OF KERALA
|
September 14, 2007 |
C C ALAVI HAJI Vs. PALAPETTY MUHAMMED
|
May 18, 2007 |
C C ALAVI HAJI Vs. PALAPETTY MUHAMMED
|
February 14, 2007 |
C GUPTA Vs. GLAXOSMITHKLIN PHARMACEUTICAL LIMITED
|
May 25, 2007 |
C M C LTD Vs. UNIT TRUST OF INDIA
|
March 1, 2007 |
C NATRAJAN Vs. ASHIM BAI
|
October 11, 2007 |
C S AZAD KRISHI EVEM PRODYOGIKI VISHWA Vs. UNITED TRADES CONGRESS
|
December 13, 2007 |
CANON STEELS P LTD Vs. COMMISSIONER OF CUSTOMS
|
November 12, 2007 |
CANTEEN MAZDOOR SABHA Vs. METALLURGICAL ENGG CONSULTANTS INDIA LTD
|
August 21, 2007 |
CARONA LTD Vs. PARVATHY SWAMINATHAN AND SONS
|
October 5, 2007 |
CATERPILLAR INDIA PVT LTD Vs. WESTERN COAL FIELDS LTD
|
May 18, 2007 |
CCE LUCKNOW Vs. WIMCO LTD
|
October 5, 2007 |
CENTRAL BANK OF INDIA Vs. MADAN CHANDRA BRAHMA
|
August 22, 2007 |
CENTRAL BANK OF INDIA Vs. SIRIGUPPA SUGARS AND CHEMICALS LTD
|
August 7, 2007 |
CENTRAL BUERAU OF INVESTIGATION Vs. ASHOK KUMAR AGGARWAL
|
March 15, 2007 |
CENTRAL BUREAU OF INVESTIGATION Vs. PRADEEP BHALCHANDRA SAWANT
|
August 17, 2007 |
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
|
June 21, 2007 |
CENTRAL POWER DISTRIBUTION CO Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
|
August 17, 2007 |
CHACKO Vs. MAHADEVAN
|
August 29, 2007 |
CHAIRMAN AND M D K R T C Vs. K O VARGHESE
|
July 9, 2007 |
CHAIRMAN INDORE VIKAS PRADHIKARAN Vs. PURE INDUSTRIAL COCK AND CHEM LTD
|
May 15, 2007 |
CHAIRMAN UTTAR PRADESH JAL NIGAM Vs. RADHEY SHYAM GAUTAM
|
March 30, 2007 |
CHANDA Vs. RATTNI
|
March 23, 2007 |
CHANDIGARH HOUSING BOARD Vs. DEVINDER SINGH
|
March 14, 2007 |
CHANDRAPPA Vs. STATE OF KARNATAKA
|
February 15, 2007 |
CHARU KISHOR MEHTA Vs. LILAVATI KIRTILAL MEHTA M TRUST
|
August 20, 2007 |
CHATTISGARH VIDYUT MANDAL ABHIYANTA SANGH Vs. CHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
|
September 19, 2007 |
CHATURBHUJ Vs. SITA BAI
|
November 27, 2007 |
CHHEDI LAL MISRA Vs. CIVIL JUDGE
|
February 13, 2007 |
CHIEF COMMERCIAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. G RATNAM
|
August 22, 2007 |
CHIEF COMMISSIONER OF INCOME TAX Vs. SUSHEELA PRASAD
|
November 27, 2007 |
CHIEF GENERAL MANAGER Vs. K. J. GEORGE
|
February 22, 2007 |
CHINDE GOWDA Vs. PUTTAMMA
|
December 14, 2007 |
CHINNATHAMAN Vs. STATE REP
|
December 13, 2007 |
CHINTHAMANI AMMAL Vs. NADAGOPAL GOUNDER
|
February 20, 2007 |
CIDDAGUNTA SUBRAHMANYAM REDDY Vs. NAMAKARI MUNI REDDY
|
September 17, 2007 |
CIT Vs. BABY MARINE EXPORTS
|
March 30, 2007 |
CITIBANK N A Vs. TLC MARKETING PLC
|
October 5, 2007 |
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA Vs. EKTA MAHILA MANDAL
|
September 17, 2007 |
CO OPERATIVE COMPANY LTD Vs. COMMISSIONER OF TRADE TAX U P
|
April 24, 2007 |
COAL INDIA LIMITED Vs. DOMCO SMOKELESS FUELS P LTD
|
May 15, 2007 |
COAL INDIA LTD Vs. SAROJ KUMAR MISHRA
|
April 17, 2007 |
COLLECTOR OF CENTRAL EXCISE Vs. SOLARIS CHEMTECH LIMITED
|
July 24, 2007 |
COMMERCIAL TAXATION OFFICER UDAIPUR Vs. RAJASTHAN TAXCHEM LTD
|
January 12, 2007 |
COMMISSIONER INCOME TAX THIRUVANANTHAPURAM Vs. K RAVINDRANATHAN NAIR
|
November 13, 2007 |
COMMISSIONER KARNATAKA HOUSING BOARD Vs. C MUDDAIAH
|
September 7, 2007 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. M N MONI
|
May 18, 2007 |
COMMISSIONER OF C. EX., INDORE Vs. WINTECH TAPARIA LTD.
|
November 28, 2007 |
COMMISSIONER OF CENTRAL EXCISE Vs. BALLARPUR INDUSTRIES LTD
|
August 30, 2007 |
COMMISSIONER OF CENTRAL EXCISE Vs. SOMAIYA ORGANICS INDIA LTD
|
November 12, 2007 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAJASTHAN SPG AND WVG MILLS LTD
|
November 29, 2007 |
COMMISSIONER OF CENTRAL EXCISE Vs. CONVERTECH EQUIPMENT PRIVATE LIMITED
|
October 25, 2007 |
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. BRINDAVAN BEVERAGES P LTD
|
June 15, 2007 |
COMMISSIONER OF CENTRAL EXCISE BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD
|
May 10, 2007 |
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. PEPSI FOODS LTD
|
May 29, 2007 |
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. SUPREME FABRICS LTD
|
December 12, 2007 |
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. CHENNAI PETROLEUM CORPN LTD
|
April 19, 2007 |
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. FRICK INDIA LTD
|
September 21, 2007 |
COMMISSIONER OF CENTRAL EXCISE INDORE Vs. CETHAR VESSELS LTD
|
May 15, 2007 |
COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. MAHAVIR ALUMINIUM LTD
|
May 11, 2007 |
COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. BIRLA CORPORATION LTD
|
January 25, 2007 |
COMMISSIONER OF CENTRAL EXCISE JODHPUR Vs. GANGANAGAR BOTTLING CO
|
August 31, 2007 |
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. HOME ASHOK LEYLAND LTD
|
March 19, 2007 |
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. DAMNET CHEMICALS PVT LTD
|
September 10, 2007 |
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. BOMBAY DYEING AND MFG CO LTD
|
August 8, 2007 |
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. EURO COTSPINS LTD.
|
March 22, 2007 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. NOVAPAN INDUSTRIES LTD
|
January 11, 2007 |
COMMISSIONER OF COMMERCIAL TAX INDORE Vs. T T K HEALTH CARE LTD
|
April 11, 2007 |
COMMISSIONER OF CUSTOM NEW DELHI Vs. BROOKS INTERNATIONAL
|
May 24, 2007 |
COMMISSIONER OF CUSTOMS Vs. HEWLETT PACKARD INDIA SALES P LTD
|
August 30, 2007 |
COMMISSIONER OF CUSTOMS Vs. VIJAY DASHARATH PATEL
|
March 8, 2007 |
COMMISSIONER OF CUSTOMS Vs. VISHAL EXPORTS OVERSEAS LIMITED
|
February 12, 2007 |
COMMISSIONER OF CUSTOMS Vs. ACER INDIA PVT LTD
|
October 12, 2007 |
COMMISSIONER OF CUSTOMS CALCUTTA Vs. SOUTH INDIA TELEVISION P LTD
|
July 9, 2007 |
COMMISSIONER OF CUSTOMS KOLKATA Vs. PEERLESS CONSULTANCY SERVICES PVT LTD
|
May 24, 2007 |
COMMISSIONER OF CUSTOMS MAHARASHTRA Vs. GALAXY ENTERTAINMENT I P LTD
|
May 8, 2007 |
COMMISSIONER OF CUSTOMS MUMBAI Vs. CLARIANT INDIA LIMITED
|
March 29, 2007 |
COMMISSIONER OF CUSTOMS NEW DELHI Vs. PHOENIX INTERNATIONAL LTD
|
September 20, 2007 |
COMMISSIONER OF CUSTOMS NEW DELHI Vs. C NET COMMUNICATION INDIA PVT LTD
|
September 26, 2007 |
COMMISSIONER OF CUSTOMS PORT KOLKATA Vs. J K CORPORATION LIMITED
|
February 2, 2007 |
COMMISSIONER OF CUSTOMS, CALCUTTA Vs. M.M. EXPORTS
|
March 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. CATAPHARMA INDIA PVT LTD
|
July 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. P MOHANAKALA
|
May 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. WILLAMSON FINANCIAL SERVICES
|
December 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LTD.
|
November 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. VINAY CEMENT LTD.
|
March 7, 2007 |
COMMISSIONER OF INCOME TAX Vs. ALFA LAVAL (INDIA) LTD.
|
November 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASHOK PAPER MILLS
|
March 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAMARAJU SURGICAL COTTON MILLS
|
August 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. P.V.A.L. KULANDAGAN CHETTIAR
|
November 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. MALEGAON SAHAKARI SAKHAR KARKHANA LTD.
|
September 28, 2007 |
COMMISSIONER OF INCOME TAX Vs. R. PRATHAP
|
November 29, 2007 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT MARITIME BOARD
|
December 5, 2007 |
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK
|
July 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. PRODUCIN PVT. LTD.
|
December 5, 2007 |
COMMISSIONER OF INCOME TAX Vs. SIRMOUR TRUCK OPERATORS UNION
|
December 12, 2007 |
COMMISSIONER OF INCOME TAX BANGLORE Vs. CENTURY BUILDING INDUSTRIES PVT LTD
|
August 10, 2007 |
COMMISSIONER OF INCOME TAX BHOPAL Vs. RALSON INDUSTRIES LTD
|
January 4, 2007 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. ALAGENDRAN FINANCE LTD
|
July 27, 2007 |
COMMISSIONER OF INCOME TAX COIMBATORE Vs. LAKSHMI MACHINE WORKS
|
April 25, 2007 |
COMMISSIONER OF INCOME TAX KERALA Vs. TARA AGENCIES
|
July 9, 2007 |
COMMISSIONER OF INCOME TAX KOLKATA Vs. MUKUNDRAY K SHAH
|
April 10, 2007 |
COMMISSIONER OF INCOME TAX MADRAS Vs. LUCAS T V S LTD
|
December 14, 2007 |
COMMISSIONER OF INCOME TAX MADURAI Vs. SARAVANA SPINNING MILLS PVT
|
August 10, 2007 |
COMMISSIONER OF INCOME TAX MEERUT Vs. HUNDAI HEAVY INDUSTRIES CO LTD
|
May 18, 2007 |
COMMISSIONER OF INCOME TAX NEW DELHI Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
May 18, 2007 |
COMMISSIONER OF INCOME TAX PUNE Vs. SHIRKE CONSTRUCTION EQUIPMENT LTD
|
May 17, 2007 |
COMMISSIONER OF INCOME TAX SALEM Vs. K CHINNATHAMBAN
|
July 24, 2007 |
COMMISSIONER OF INCOME TAX SALEM Vs. P V KALYANASUNDARAM
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM Vs. BABY MARINE EXPORTS KOLLAM
|
March 30, 2007 |
COMMISSIONER OF INCOME TAX UDAIPUR Vs. HINDUSTAN ZINC LTD
|
May 18, 2007 |
COMMISSIONER OF MUNICIPAL CORPORATION Vs. PREM LATA SOOD
|
May 15, 2007 |
COMMISSIONER OF TRADE TAX U P Vs. J U PESTICIDES AND CHEMICAL P LTD
|
February 26, 2007 |
COMMISSIONER OF TRADE TAX U P Vs. MALVIYA CHEMICAL AND PHARMACEUTICAL PRIVATE LIMITED GHAZIABAD
|
November 15, 2007 |
COMMISSIONER PROHIBITION AND EXCISE A P Vs. SHARANA GOUDA
|
June 5, 2007 |
COMMISSIONER, M.C.D. Vs. R & T ENTERPRISES
|
November 21, 2007 |
COMMNR OF CENTRAL EXCISE BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD
|
May 9, 2007 |
COMMNR OF CUSTOMS PORT CHENNAI Vs. TOYOTA KIRLOSKAR MOTOR PVT LTD
|
May 17, 2007 |
COMMNR OF INCOME TAX Vs. DISTILLERS CO LTD
|
April 5, 2007 |
COMMNR OF INCOMETAX KARNATAKA Vs. CANARA BANK
|
July 30, 2007 |
COMMNR OF SALES TAX Vs. CROWN RE ROLLER P LTD
|
March 8, 2007 |
COMMNR SALES TAX U P Vs. BHARAT BONE MILL
|
February 20, 2007 |
COMMNR. OF CENTRAL EXCISE, COCHIN Vs. MANNAMPALAKKAL RUBBER LATEX WORKS
|
September 13, 2007 |
CONSOLIDATED ENGG. ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 16, 2007 |
CONSTITUTION OF INDIA Vs. SAYALEE SANJEEV JOSHI
|
May 17, 2007 |
CONTINENTAL FOUNDATION JOINT VENTURE SHOLDING Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
|
August 29, 2007 |
CONTINENTAL PROFILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
|
May 21, 2007 |
CONTROLLER OF DEFENCE ACCOUNTS DEHRADUN Vs. DHANI RAM
|
July 10, 2007 |
CRANE BETEL NUT POWDER WORKS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 19, 2007 |
D BOOPALAN Vs. MADRAS METROPOLITAN W S S BOARD
|
November 2, 2007 |
D DWARAKANANTHA REDDY Vs. CHAITNYA BHARATHI EDUCATIONAL SOCIETY
|
April 27, 2007 |
D G M HR P G CORPORATION OF INDIA LTD Vs. T VENKAT REDDY
|
April 13, 2007 |
D GOPINATHAN PILLAI Vs. STATE OF KERALA
|
January 15, 2007 |
D K GANESH BABU Vs. P T MANOKARAN
|
February 23, 2007 |
D SAILU Vs. STATE OF A P
|
November 20, 2007 |
DADAN RAM Vs. STATE OF BIHAR
|
November 23, 2007 |
DAMYANTI DEVI Vs. INDRAJEET
|
September 28, 2007 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 13, 2007 |
DASHRATH ALIAS CHAMPA Vs. STATE OF MADHYA PRADESH
|
October 24, 2007 |
DATTATRAY KRISHNAJI GHULE Vs. STATE OF MAHARASHTRA
|
February 9, 2007 |
DATTATRAY KRISHNAJI GHULE Vs. HITENDRA MANOHAR VICHARE
|
January 9, 2007 |
DAVINDER PAL SHARMA Vs. STATE OF PUNJAB
|
August 8, 2007 |
DAYA RAM Vs. RAGHUNATH
|
June 15, 2007 |
DAYA SINGH LAHORIYA ALIAS RAJEEV SUDAN ALIAS VINAY KUMAR Vs. STATE OF RAJASTHAN
|
May 14, 2007 |
DAYAL SINGH Vs. STATE OF MAHARASHTRA
|
May 3, 2007 |
DAYANANAD RAYU MANDREKAR Vs. CHANDRAKANT UTTAM CHODANKAR
|
January 18, 2007 |
DAYANAND VEDIC VIDHALAYA SANCHALAK SAMITI Vs. EDUCATION INSPECTOR GREATER BOMBAY
|
October 25, 2007 |
DEDDAPPA Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
December 12, 2007 |
DEEPA GOURANG MURDESHWAR KATRE Vs. PRINCIPAL V A V COLLEGE OF ARTS
|
February 13, 2007 |
DEEPA KEYES Vs. KERALA STATE ELECTRICITY BOARD
|
April 30, 2007 |
DEEPAK JAIN Vs. CHARU JAIN
|
March 14, 2007 |
DEEPAK RAJAK Vs. STATE OF WEST BENGAL
|
June 14, 2007 |
DEEPAK SINGCHI Vs. STATE OF RAJASTHAN
|
August 3, 2007 |
DEEWAN SINGH Vs. RAJENDRA PD ARDEVI
|
January 4, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. ARJUN LAL SATIJA
|
November 23, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
|
October 1, 2007 |
DELHI DEVELOPMENT AUTHORITY N D Vs. JOINT ACTION COMMITEE ALLOTTEE OF SFS FLATS
|
December 13, 2007 |
DELHI ELECTRICITY GULATORHY COMMISSION Vs. BSES YAMUNA POWER LIMITED
|
February 15, 2007 |
DELTA MECHCONS INDIA LTD Vs. MARUBENI CORPORATION
|
May 18, 2007 |
DEPOT MANAGER A P S R T C Vs. B SWAMY
|
April 3, 2007 |
DEPOT MANAGER APSRTC Vs. B SWAMY
|
April 11, 2007 |
DEPOT SUPERINTENDENT H P CORPN LTD Vs. KOLHAPUR AGRI MARKET COMMTT
|
June 20, 2007 |
DES RAJ Vs. STATE OF PUNJAB
|
September 7, 2007 |
DES RAJ Vs. BHAGAT RAM
|
February 20, 2007 |
DESH RAJ Vs. BODH RAJ
|
November 30, 2007 |
DESTRUCTION OF PUBLIC & PRIVATE PROPERTIES Vs. STATE
|
June 5, 2007 |
DEVA METAL POWDERS PVT LTD Vs. COMMISSIONER TRADE TAX UP
|
December 4, 2007 |
DEVENDRA SINGH Vs. STATE OF U P
|
May 11, 2007 |
DEVI LAL Vs. STATE OF RAJASTHAN
|
October 12, 2007 |
DEVINDER SINGH Vs. STATE OF PUNJAB
|
October 12, 2007 |
DEVISINGH MEENA Vs. UNION OF INDIA
|
November 30, 2007 |
DHAMPUR SUGAR KASHIPUR LTD Vs. STATE OF UTTRANCHAL
|
September 21, 2007 |
DHAMPUR SUGAR MILLS LTD Vs. STATE OF U P
|
September 24, 2007 |
DHANALAKSHMI Vs. P MOHAN
|
January 17, 2007 |
DHANANJAY ALIAS DHANANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 2, 2007 |
DHARAPPA Vs. BIJAPUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD
|
April 26, 2007 |
DHARMARAJAN Vs. VALLIAMMAL
|
December 11, 2007 |
DHV BV Vs. TAHAL CONSULTING ENGINEERS LTD
|
September 12, 2007 |
DIDIGAM BIKSHAPATHI Vs. STATE OF A P
|
November 29, 2007 |
DILAWAR SINGH Vs. STATE OF DELHI
|
September 5, 2007 |
DILIP N SHROFF Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE
|
May 18, 2007 |
DILIP N. SHROFF KARTA OF N. D. SHROFF Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 18, 2007 |
DILIP S DAHANUKAR Vs. KOTAK MAHINDRA CO LTD
|
April 10, 2007 |
DIMPLE GUPTA Vs. RAJIV GUPTA
|
October 12, 2007 |
DINESH DALMIA Vs. C B I
|
September 18, 2007 |
DINKAR MARUTI JADHAV Vs. NIVRUTTI GANGARAM PAWAR
|
May 9, 2007 |
DIPLOMA ENGINEERS SANGH Vs. STATE OF U P
|
March 20, 2007 |
DIR S C T I FOR MED SCI AND TECH Vs. M PUSHKARAN
|
November 23, 2007 |
DIRECTIR GENERAL BORDER SECURITY FORCE Vs. DEENAMMA SANUEL
|
December 12, 2007 |
DIRECTOR FOOD AND SUPPLIES PUNJAB Vs. GURMIT SINGH
|
April 17, 2007 |
DIRECTOR GENERAL I C M R Vs. D K JAIN
|
March 9, 2007 |
DIRECTOR HARYANA STATE LOTTERIES DEPARTMENT Vs. SURESH
|
January 17, 2007 |
DIRECTOR KRISHI UTPADAN MANDI SAMITI Vs. RAM KISHAN DAYA RAM
|
September 19, 2007 |
DIRECTORATE OF FILM FESTIVALS Vs. GAURAV ASHWIN JAIN
|
April 11, 2007 |
DIRECTORATE OF REVENUE Vs. MOHAMMED NISAR HOLIA
|
December 5, 2007 |
DIST BASIC EDUCATION OFFICER Vs. DHANANJAI KUMAR SHUKLA
|
December 7, 2007 |
DISTRICT RED CROSS SOCIETY Vs. BABITA ARORA
|
August 14, 2007 |
DIT INTERNATIONAL TAXATION MUMBAI Vs. MORGAN STANLEY AND CO
|
July 9, 2007 |
DIVISIONAL CONTROLLER G S R T C Vs. KADARBHAI J SUTHAR
|
February 13, 2007 |
DIVISIONAL FORESTS OFFICERS Vs. M RAMALINGA REDDY
|
April 10, 2007 |
DIVISIONAL MANAGER ARAVALI GOLF CLUB Vs. CHANDER HASS
|
December 6, 2007 |
DLF POWER LTD Vs. CENTRAL COALFIELDS LTD
|
July 11, 2007 |
DNYANESHWAR Vs. STATE OF MAHARASHTRA
|
March 20, 2007 |
DOWN TOWN HOSPITAL LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2007 |
DRS TRANSPORT (P) LTD Vs. R.P.SINGH
|
May 7, 2007 |
DURGA HOTEL COMPLEX Vs. RESERVE BANK OF INDIA
|
March 15, 2007 |
DY. COMMISSIONER OF INCOME TAX Vs. DIVYA INVESTMENT (P) LTD.
|
December 13, 2007 |
EASTERN BOOK COMPANY Vs. D B MODAK
|
December 12, 2007 |
ELECTION COMMISSION OF INDIA Vs. MARY S SCHOOL
|
December 6, 2007 |
ELGI EQUIPMENTS LTD Vs. COMMNR OF CENTRAL EXCISE COIMBATORE
|
August 14, 2007 |
ELIZABATH LEELA GEORGE Vs. HMT INTERNATIONAL
|
January 4, 2007 |
EMPIRE JUTE CO LTD Vs. JUTE CORPORATION OF INDIA LTD
|
October 12, 2007 |
ENGINEER SYNDICATE Vs. STATE OF BIHAR
|
January 17, 2007 |
ENTERTAINMENT TAX OFFICER Vs. HI TECH THEATRE
|
September 24, 2007 |
ESSAR STEEL LTD Vs. UNION OF INDIA
|
March 29, 2007 |
EVEREST ADVERTISING PRIVATE LIMITED Vs. STATE GOVERNMENT OF NCT OF DELHI
|
April 10, 2007 |
EVEREST WOOLS PVT LTD Vs. U P FINANCIAL CORPORATION
|
December 14, 2007 |
FARWOOD INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
|
January 17, 2007 |
FAZILKA COOP SUGAR MILLS Vs. JATINDER KUMAR GUPTA
|
April 25, 2007 |
FEDDERS LIYOD CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2007 |
FEDERAL BANK LTD Vs. STATE OF KERALA
|
March 21, 2007 |
FEDERATION OF TENANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
May 15, 2007 |
FOOD CORPORATION OF INDIA Vs. RAMESH KUMAR
|
August 8, 2007 |
FOOD CORPORATION OF INDIA Vs. CHANDU CONSTRUCTION
|
April 10, 2007 |
FOOD CORPORATION OF INDIA Vs. PARASHOTAM DAS BANSAL
|
February 5, 2007 |
FOOD CORPORATION OF INDIA Vs. RAM KESH YADAV
|
February 27, 2007 |
FOOD CORPORATION OF INDIA Vs. VIKAS MAJDOOR KAMDAR SAHKARI MANDLI LTD
|
November 12, 2007 |
FRUIT COMMISSION AGENTS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 20, 2007 |
G K CHOKSI AND COMPANY Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
November 27, 2007 |
G K MOHAN Vs. UNION OF INDIA
|
October 12, 2007 |
G L SULTANIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 16, 2007 |
G M INDIAN BANK Vs. R RANI
|
December 6, 2007 |
G M TANDA THERMAL POWER PROJECT Vs. JAI PRAKASH SRIVASTAVA
|
October 11, 2007 |
GAFAR Vs. MORADABAD DEVELOPMENT AUTHORITY
|
August 17, 2007 |
GAJANAND AGARWAL Vs. STATE OF ORISSA
|
April 12, 2007 |
GALI VENKATAIAH Vs. STATE OF ANDHRA PRADESH
|
November 12, 2007 |
GANAPATHI SANYA NAIK Vs. STATE OF KARNATAKA
|
September 14, 2007 |
GANGA KISAN SAHKARI CHINI MILLS LTD Vs. JAIVIR SINGH
|
September 24, 2007 |
GANNMANI ANASUYA Vs. PARVATINI AMARENDRA CHOWDHARY
|
May 17, 2007 |
GARHWAL MANDAL VIKAS NIGAM Vs. KRISHNA TRAVEL AGENCY
|
January 24, 2007 |
GARRISON ENGINEER UTILITY BHATINDA Vs. NARINDER SINGH
|
May 21, 2007 |
GAS AUTHORITY OF INDIA LTD Vs. KETI CONSTRUCTION INDIA LTD
|
May 11, 2007 |
GEDELA SATCHIDANANDA MURTHY Vs. DY COMMNR ENDOWMENTS DEPTT A P
|
May 15, 2007 |
GEEJAGANDA SOMAIAH Vs. STATE OF KARNATAKA
|
March 12, 2007 |
GEETA Vs. STATE OF M P
|
May 16, 2007 |
GEN MANAGER HUTTI GOLD MINES CO Vs. SHIVAPPA
|
February 19, 2007 |
GENERAL INSURANCE COUNCIL Vs. STATE OF ANDHRA PRADESH
|
July 9, 2007 |
GENERAL MANAGER NORTH WEST RAILWAY Vs. CHANDA DEVI
|
December 12, 2007 |
GENERAL MANAGER PENCH AREA PARASIA M P Vs. BARKAN ALIAS KANHAIYA
|
December 13, 2007 |
GENERAL MANAGER UCO BANK Vs. M VENURANGANATH
|
December 12, 2007 |
GHAZIABAD ZILA SAHKARI BANK LTD Vs. ADDL LABOUR COMMISSIONER
|
January 17, 2007 |
GIRJA KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 31, 2007 |
GIRJA PRASAD Vs. STATE OF MADHYA PRADESH
|
August 27, 2007 |
GIRNAR TRADERS Vs. STATE OF MAHARASHTRA
|
August 27, 2007 |
GOA SHIPYARD LTD Vs. BABU THOMAS
|
May 30, 2007 |
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. PAWAR & COMPANY
|
November 21, 2007 |
GOMTI Vs. THAKURDAS
|
April 13, 2007 |
GOMZI ACTIVE Vs. REEBOK INDIA
|
February 2, 2007 |
GOPAL Vs. STATE OF MAHARASHTRA
|
October 12, 2007 |
GOPAL SINGH Vs. STATE CADRE FOREST OFFICERS ASSOCIATION
|
May 15, 2007 |
GOPALAKRISHNA SHETTY Vs. STATE OF KARNATAKA
|
July 25, 2007 |
GOTTUMUKKALA APPALA NARSHIMHA RAJU Vs. NATIONAL INSURANCE CO LTD
|
February 20, 2007 |
GOVERNMENT OF A P Vs. V APPALA SWAMY
|
January 25, 2007 |
GOVERNMENT OF ANDHRA PRADESH Vs. CORPORATION BANK
|
March 29, 2007 |
GOVERNMENT OF KARNATAKA Vs. LUCAS T V S LTD
|
December 14, 2007 |
GOVT OF A P Vs. G JAYA PRASAD RAO
|
March 21, 2007 |
GOVT OF AP Vs. MOHD TAHER ALI
|
October 9, 2007 |
GOVT OF KARNATAKA Vs. GOWRAMMA
|
December 14, 2007 |
GREATER BOMBAY CO OP BANK LTD Vs. UNITED YARN TEX PVT LTD
|
April 4, 2007 |
GREATER KAILASH PART II WELFARE ASSOCIATION Vs. DLF UNIVERSAL LTD
|
May 15, 2007 |
GUJARAT PRADESH PANCHAYAT PARISHAD Vs. STATE OF GUJARAT
|
July 30, 2007 |
GULJAG INDUSTRIES Vs. COMMERCIAL TAXES OFFICER
|
August 3, 2007 |
GULZAR Vs. STATE OF M P
|
January 4, 2007 |
GUPTA MODERN BREWERIES Vs. STATE OF JAMMU AND KASHMIR
|
April 19, 2007 |
GURBACHAN LAL Vs. REGIONAL ENGINEERING COLLEGE
|
March 1, 2007 |
GURDEV RAJ Vs. STATE OF PUNJAB
|
October 9, 2007 |
GURDEV SINGH Vs. NARAIN SINGH
|
November 12, 2007 |
GURIYA ALIAS TABASSUM TAUQUIR Vs. STATE OF BIHAR
|
September 28, 2007 |
GURPREET KAUR ALIAS RINKY Vs. VIPIN KUMAR GUPTA
|
November 2, 2007 |
GURU JAMBHESHWAR UNIVERSITY Vs. DHARAM PAL
|
January 17, 2007 |
GURUNATH MANOHAR PAVASKAR Vs. NAGESH SIDDAPPA NAVALGUND
|
December 11, 2007 |
H M T LTD Vs. MUDAPPA
|
February 8, 2007 |
HAFIZUN BEGUM Vs. IKRAM HEQUE
|
July 24, 2007 |
HAMDARD WAKF LABORATORIES Vs. DEPUTY LABOUR COMMR
|
April 27, 2007 |
HAMIDA Vs. RASHID ALIAS RASHEED
|
April 27, 2007 |
HARBANS SINGH Vs. STATE DELHI
|
February 15, 2007 |
HARDESH ORES P LTD Vs. HEDE AND COMPANY
|
May 15, 2007 |
HARDEV SINGH Vs. GURMAIL SINGH
|
February 2, 2007 |
HARENDRA NATH BORAH Vs. STATE OF ASSAM
|
January 24, 2007 |
HARI YADAV Vs. STATE OF BIHAR
|
December 14, 2007 |
HARICHAND Vs. DHARAMPAL SINGH BABA
|
September 18, 2007 |
HARIDAS DAS Vs. USHA RANI BANIK
|
July 16, 2007 |
HARIOM AGRAWAL Vs. PRAKASH CHAND MALVIYA
|
October 8, 2007 |
HARISHCHANDRA LADAKU THANGE Vs. STATE OF MAHARASHTRA
|
August 30, 2007 |
HARISHCHANDRA PRASAD MANI Vs. STATE OF JHARKHAND
|
January 31, 2007 |
HARJIT SINGH Vs. STATE OF PUNJAB
|
February 23, 2007 |
HARPAL SINGH Vs. STATE OF PUNJAB
|
December 4, 2007 |
HARSHA CONSTRUCTION ENGINEERS Vs. COMMERCIAL TAX OFFICER
|
March 23, 2007 |
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD Vs. NIRMAL KUMAR
|
December 10, 2007 |
HARYANA STATE AGRICULTURAL MKT BOARD Vs. NARESH KUMAR
|
October 5, 2007 |
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. CORK MANUFACTURING CO
|
August 27, 2007 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. OM PAL
|
April 10, 2007 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. OMWATI SHARMA
|
August 6, 2007 |
HASI MOHAN BARMAN Vs. STATE OF ASSAM
|
November 13, 2007 |
HASTHIMAL AND SONS Vs. P TEJ RAJ SHARMA
|
October 4, 2007 |
HATTI SINGH Vs. STATE OF HARYANA
|
April 17, 2007 |
HAZARILAL Vs. STATE OF M P
|
June 20, 2007 |
HBM PRINT LTD Vs. SCANTRANS INDIA PVT LTD
|
March 29, 2007 |
HEERA Vs. STATE OF RAJASTHAN
|
June 20, 2007 |
HEINZ ITALIA Vs. DABUR INDIA LTD
|
May 18, 2007 |
HEMANT TRIVEDI Vs. STATE OF RAJASTHAN
|
October 25, 2007 |
HERO EXPORTS Vs. COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA
|
November 20, 2007 |
HETERO DRUGS LTD Vs. WOCKHART LTD
|
February 2, 2007 |
HIGH COURT EMPLOYEES WELFARE ASSOCIATION CALCUTTA Vs. STATE OF WEST BENGAL
|
January 9, 2007 |
HIGH COURT OF A P Vs. SPL DEPUTY COLLECTOR LA A P
|
March 21, 2007 |
HIMADRI CHEMICALS INDUSTRIES LTD Vs. COAL TAR REFINING COMPANY
|
August 7, 2007 |
HINDUSTAN AERONAUTICS LTD Vs. DAN BAHADUR SINGH
|
April 27, 2007 |
HINDUSTAN COCA COLA BEVERAGE PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2007 |
HINDUSTAN GRANITES Vs. UNION OF INDIA
|
April 3, 2007 |
HINDUSTAN GRANITES Vs. UNION OF INDIA
|
January 10, 2007 |
HINDUSTAN PAPER CORPORATION LTD Vs. KAGAJKAL THIKADAR SRAMIK UNION
|
November 14, 2007 |
HINDUSTAN PAPER CORPORATION LTD Vs. KAGAJKAL THIKADAR SRAMIK UNION
|
December 14, 2007 |
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 3, 2007 |
HMT LTD Vs. COMMNR CENTRAL EXCISE AND CUSTOMS AURANGABAD
|
July 13, 2007 |
HOLICOW PICTURES PVT LTD Vs. PREM CHANDRA MISHRA
|
December 6, 2007 |
HONDA SIEL POWER PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX DELHI
|
November 26, 2007 |
HONDARAM RAMCHANDRA Vs. YESWANT MAHADEV KADAM
|
December 12, 2007 |
HYDERABAD INDUSTRIES LTD Vs. ESI CORPORATION
|
September 24, 2007 |
I C A R Vs. ASIT BARAN CHAUDHURI
|
March 13, 2007 |
I D L CHEMICAL LTD Vs. STATE OF ORISSA
|
November 16, 2007 |
I G KARMIK Vs. PRAHALAD MANI TRIPATHI
|
April 27, 2007 |
I LAXMA REDDY Vs. A P S R T C
|
November 22, 2007 |
I R COELHO Vs. STATE OF TAMIL NADU
|
January 11, 2007 |
IBEX GALLAGHER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE
|
August 17, 2007 |
ICI INDIA LTD Vs. STATE OF ORISSA
|
September 28, 2007 |
IDDAR Vs. AABIDA
|
July 25, 2007 |
IDRISHAN YAKUBKHAN PATHAN Vs. STATE OF GUJARAT
|
July 27, 2007 |
IFCI LTD Vs. VISHNU KANT GUPTA
|
August 8, 2007 |
ILA VIPIN PANDYA Vs. SMITA AMBALAL PATEL
|
May 17, 2007 |
IMRAN ALI Vs. HABIBULLAH
|
March 19, 2007 |
IMTIAZ Vs. STATE OF UTTAR PRADESH
|
February 15, 2007 |
INDER JEET KHURANA Vs. STATE OF HARYANA
|
February 1, 2007 |
INDER MOHAN GOSWAMI Vs. STATE OF UTTARANCHAL
|
October 9, 2007 |
INDIA HOUSEHOLD AND HEALTHCARE LTD Vs. L G HOUSEHOLD AND HEALTHCARE LTD
|
March 8, 2007 |
INDIAN AIRLINES OFFICERS ASSOCIATION Vs. INDIAN AIRLINES LTD
|
July 30, 2007 |
INDIAN BANK Vs. N VENKATRAMANI
|
August 30, 2007 |
INDIAN COUNCIL OF MEDICAL RESEARCH I C M R Vs. K RAJYALAKSHMI
|
January 17, 2007 |
INDIAN OIL CORPORATION LIMITED Vs. MEENA KUMARI
|
April 20, 2007 |
INDIAN OIL CORPORATION LIMITED Vs. MEENA KUMARI
|
May 1, 2007 |
INDIAN OVERSEAS BANK Vs. P GANESAN
|
November 23, 2007 |
INDO ARYA CENTRAL TRANSPORT LTD Vs. SALES TAX OFFICER, CUTTACK
|
August 13, 2007 |
INDRADEO PASWAN Vs. UNION OF INDIA
|
July 27, 2007 |
INDU BHUSHAN Vs. MUNNA LAL
|
February 2, 2007 |
INDU NISSAN OXO CHEMICALS IND LTD Vs. UNION OF INDIA
|
December 11, 2007 |
INDUSTRIAL PAPER ASSAM LTD Vs. MANAGEMENT ASSAM INDUSTRIAL DEV CORPN LTD
|
January 10, 2007 |
INSPECTOR PREM CHAND Vs. GOVT OF N C T OF DELHI
|
April 5, 2007 |
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
May 16, 2007 |
IQBAL Vs. STATE OF KERALA
|
October 24, 2007 |
IQBAL BANO Vs. STATE OF U P
|
June 5, 2007 |
IRON AND STEEL CO LTD Vs. TIWARI ROAD LINES
|
May 8, 2007 |
IRRIGATION RESEARCH INSTITUTE Vs. KRIPAL SINGH
|
December 7, 2007 |
ISHIKAWAJMA HARIMA HEAVY INDUSTRIES LTD Vs. DIRECTOR OF INCOME TAX
|
January 4, 2007 |
ISHWAR CHANDRA Vs. ORIENTAL INSURANCE CO LTD
|
March 8, 2007 |
ISHWAR SINGH Vs. UNION OF INDIA
|
July 16, 2007 |
J K INDUSTRIES LTD Vs. UNION OF INDIA
|
November 19, 2007 |
J K SYNTHITICS LTD Vs. K P AGRAWAL
|
February 1, 2007 |
J YASHODA Vs. K SHOBHA RANI
|
April 19, 2007 |
JAGANNATH Vs. STATE OF M P
|
September 18, 2007 |
JAGANNATH KASTURCHAND YARN MERCHANTS Vs. RAJ KUMAR
|
December 10, 2007 |
JAGDISH Vs. STATE OF MADHYA PRADESH
|
September 18, 2007 |
JAGDISH CHANDER Vs. RAMESH CHANDER
|
April 26, 2007 |
JAGRAJ SINGH Vs. BIRPAL KAUR
|
February 13, 2007 |
JAGVIR SINGH Vs. STATE OF DELHI ADMN
|
June 5, 2007 |
JAI FIBRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
|
November 15, 2007 |
JAI SINGH Vs. STATE OF KARNATAKA
|
April 12, 2007 |
JAKKI ALIAS SELVARAJ Vs. STATE OF DILHI
|
February 14, 2007 |
JAMEEL Vs. STATE OF MAHARASHTRA
|
January 16, 2007 |
JANAK RAJ Vs. PRADEEP KUMAR
|
November 27, 2007 |
JANARDHAN NARASIMHA NAYAK Vs. BALWANT VENAKTESH KULKARNI
|
March 7, 2007 |
JANARDHANAM PRASAD Vs. RAMDAS
|
February 2, 2007 |
JANATHA CASHEW EXPORTING CO. Vs. COMMISSIONER OF INCOME TAX
|
November 13, 2007 |
JAPANI SAHOO Vs. CHANDRA SEKHAR MOHANTY
|
July 27, 2007 |
JASLOK HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA
|
October 31, 2007 |
JASWANT TALKIES Vs. COMMERCIAL TAXES OFFICER BHILWARA
|
November 12, 2007 |
JASWANTSINGH PRATAPSINGH JADEJA Vs. RAJKOT MUNICIPAL CORPORATION
|
October 11, 2007 |
JATINDER NATH Vs. CHOPRA LAND DEVLOPERS PVT LTD
|
March 2, 2007 |
JAY MAHAKALI ROLLING MILLS Vs. UNION OF INDIA
|
August 6, 2007 |
JAYA SIMHA Vs. STATE OF KARNATAKA
|
September 21, 2007 |
JAYANTI FOOD PROCESSING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJASTHAN
|
August 22, 2007 |
JAYANTILAL INVESTMENTS Vs. MADHUVIHAR CO OPERATIVE HOUSING SOCIETY
|
January 10, 2007 |
JESU ASIR SINGH Vs. STATE OF DELHI
|
August 20, 2007 |
JITENDRA KUMAR Vs. STATE OF HARYANA
|
December 11, 2007 |
JODHRAJ SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2007 |
JOHN K JOHN Vs. TOM VARGHESE
|
October 12, 2007 |
JOSEPH Vs. STATE OF KERALA
|
May 10, 2007 |
JULIETA ANTONIETA TARCATO Vs. SULEIMAN ISMAIL
|
February 20, 2007 |
JYOTSNA DWIVEDI Vs. UNION OF INDIA
|
February 19, 2007 |
K BALAKRISHNA RAO Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
|
May 1, 2007 |
K KRISHNA M A RAIHANY Vs. UNION OF INDIA
|
May 16, 2007 |
K MADALAIMUTHU Vs. STATE OF TAMIL NADU
|
February 27, 2007 |
K N ANANTHARAJA GUPTA Vs. D V USHA VIJAYKUMAR
|
November 30, 2007 |
K PRAKASHAN Vs. P K SURENDERAN
|
October 10, 2007 |
K R MOHAN REDDY Vs. NET WORK INC
|
September 26, 2007 |
K RADHAI Vs. C B I COCHIN UNIT
|
September 28, 2007 |
K SRIKANTH SINGH Vs. NORTH EAST SECURITIES LTD
|
July 20, 2007 |
K SRIKANTH SINGH Vs. NORTH EAST SECURITIESLTD
|
July 20, 2007 |
K SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 28, 2007 |
K THULASEEDHARAN Vs. KERALA STATE PUBLIC SERVICE COMMISSION TRIVANDRUM
|
April 30, 2007 |
K V S Vs. JASPAL KAUR
|
June 6, 2007 |
K.K. DOSHI AND CO. Vs. COMMISSIONER OF INCOME TAX
|
October 25, 2007 |
KAILASH CHANDRA Vs. STATE OF M P
|
November 30, 2007 |
KAILASH CHANDRA Vs. STATE OF M P
|
December 30, 2007 |
KAILASH PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 2, 2007 |
KALEGURA PADMA RAO Vs. STATE OF ANDHRA PRADESH
|
February 19, 2007 |
KAMAKSHI BUILDERS Vs. AMBEDKAR EDUCATIONAL SOCIETY
|
May 18, 2007 |
KAMALA S Vs. VIDYADHARAM M J
|
February 20, 2007 |
KAMLA PRASAD Vs. KRISHNA KANT PATHAK
|
February 9, 2007 |
KANDAPAZHA NADAR Vs. CHITRAGANIAMMAL
|
April 16, 2007 |
KANIALAL BERA Vs. UNION OF INDIA
|
September 24, 2007 |
KANNAN Vs. V S PANDURANGAM
|
September 27, 2007 |
KANNAN Vs. V S PANDURANGAM
|
November 27, 2007 |
KANWARJIT SINGH DHILLON Vs. HARDYAL SINGH DHILLON
|
October 12, 2007 |
KAPILDEO MANDAL Vs. STATE OF BIHAR
|
November 29, 2007 |
KARAN SINGH Vs. EXECUTIVE ENGINEER HARYANA STATE MARKETING BOARD
|
September 28, 2007 |
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. NANDI COLD STORAGE PVT LTD
|
July 11, 2007 |
KARNATAKA POWER CORPORATION LIMITED Vs. A T CHANDRASHEKAR
|
February 28, 2007 |
KAUSHLYA DEVI Vs. KARAN ARORA
|
May 14, 2007 |
KEMROCK INDUSTRIES AND EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2007 |
KENDRIYA VIDYALAYA SANGATHAN Vs. L V SUBRAMANYESWARA
|
May 10, 2007 |
KENDRIYA VIDYALAYA SANGATHAN Vs. DHARMENDRA SHARMA
|
September 14, 2007 |
KERALA STATE ELECTRICITY BOARD Vs. LIVISHA
|
May 18, 2007 |
KERALA STATE ELECTRICITY BOARD Vs. COMMR OF CENTRAL EXCISE THIRUVANANTHAPURAM
|
December 12, 2007 |
KESHAV Vs. STATE OF MAHARASHTRA
|
December 12, 2007 |
KHAZAN SINGH Vs. GURBHAJAN SINGH
|
February 23, 2007 |
KHURSHEED Vs. STATE OF U P
|
September 28, 2007 |
KIRAN SINGH Vs. UNION OF INDIA
|
February 27, 2007 |
KIRPAL KAUR Vs. V M SINGH
|
August 30, 2007 |
KISHAN CHAND Vs. STATE OF U P
|
October 10, 2007 |
KISHAN SINGH Vs. STATE OF PUNJAB
|
October 12, 2007 |
KISHOR KIRTILAL MEHTA Vs. LILAVATI KIRTILAL MEHTA MEDICAL TRUST
|
July 9, 2007 |
KISHORI LAL Vs. STATE OF M P
|
June 19, 2007 |
KISHORI LAL Vs. CHAIRMAN EMPLOYEES STATE INSURANCE CORPORATION
|
May 8, 2007 |
KITTUSAMY Vs. STATE OF TAMIL NADU
|
August 13, 2007 |
KOLKATA MUNCIPAL CORPORATION Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA
|
November 29, 2007 |
KRANTI Vs. UNION OF INDIA
|
May 16, 2007 |
KRISHI UTPADAN MANDI SAMITY MANGLOR Vs. PAHAL SINGH
|
April 10, 2007 |
KRISHNA Vs. STATE OF U P
|
June 21, 2007 |
KRISHNA BHAGYA JALA NIGAM LTD Vs. G HARISHCHANDRA REDDY
|
January 10, 2007 |
KRISHNAMOORTHY Vs. STATE OF DELHI
|
March 1, 2007 |
KRISHNAMURTHY S SETLUR Vs. O V NARASIMHA SETTY
|
February 23, 2007 |
KRISHNAN Vs. BACKIAM
|
September 11, 2007 |
KRISHNANANDA Vs. KATTU SIVA ASHRAM
|
January 18, 2007 |
KULDEEP SINGH Vs. UNION OF INDIA
|
September 14, 2007 |
KULESH MONDAL Vs. STATE OF WEST BENGAL
|
September 7, 2007 |
KULWANT SINGH ALIAS KULBANSH SINGH Vs. STATE OF BIHAR
|
June 21, 2007 |
KULWINDER SINGH Vs. STATE OF PUNJAB
|
August 6, 2007 |
KUMAR MAINI Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2007 |
KUMAR MOTORS BAREILLY Vs. COMMISSIONER OF SALES TAX U P
|
February 2, 2007 |
KUMARI SUMAN PANDEY Vs. STATE OF U P
|
February 14, 2007 |
KUNHAMMA ALIAS LAKSHMI AMMAS CHILDREN Vs. AKKALI PURUSHOTHAMAN
|
April 12, 2007 |
KUNWAR PAL SINGH Vs. STATE OF U P
|
March 26, 2007 |
KURMANCHAL INST OF DEGREE AND DIPLOMA Vs. CHANCELLOR M J P ROHILKHAND UNIV
|
May 17, 2007 |
KUSHESWAR PRASAD SINGH Vs. STATE OF BIHAR
|
March 19, 2007 |
L AND T KOMATSU LTD Vs. N UDAYAKUMAR
|
December 3, 2007 |
L I C OF INDIA Vs. ANWAR KHAN
|
April 23, 2007 |
L M T LIMITED Vs. STATE OF U P
|
December 13, 2007 |
L P SHASHI KUMAR Vs. INDUSTRIAL DEV BANK OF INDIA LTD
|
February 8, 2007 |
L USHADEVI Vs. UNION OF INDIA
|
April 27, 2007 |
LABHA Vs. STATE OF UTTARANCHAL
|
April 27, 2007 |
LACHHMAN DASS Vs. JAGAT RAM
|
February 20, 2007 |
LAGAN JUTE MACHINERIES CO LTD Vs. CANDLEWOOD HOLDINGS LTD
|
September 28, 2007 |
LAL CHAND Vs. ORIENTAL INSURANCE CO LTD
|
August 22, 2007 |
LAL DEI Vs. HIMACHAL ROAD TRANSPORT
|
August 27, 2007 |
LAL DEVI Vs. VANEETA JAIN
|
May 14, 2007 |
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION CO LTD
|
January 11, 2007 |
LALA RAM Vs. STATE OF RAJASTHAN
|
June 20, 2007 |
LALSAI KUNTE Vs. NIRMAL SINHA
|
February 27, 2007 |
LAND ACUISITION OFFICER A P Vs. KAMANDANA RAMKRISHNA RAO
|
February 7, 2007 |
LARSEN AND TOUBRO LTD Vs. FERTILIZER AND CHEMICALS TRAVANCORE LTD
|
November 12, 2007 |
LARSEN AND TUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2007 |
LAXMAN ANAJI DHUNDALE Vs. STATE OF MAHARASHTRA
|
April 4, 2007 |
LAXMAN PRASAD Vs. PRODIGY ELECTRONICS LTD
|
December 10, 2007 |
LAXMIKANT CHHOTELAL GUPTA Vs. STATE OF MAHARASHTRA
|
May 9, 2007 |
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
|
February 1, 2007 |
LOH VANIZYA UDYOG PVT LTD Vs. RICKIE KHOSLA
|
August 8, 2007 |
LOK SEWA SHIKSHAN MANDAL Vs. A R MUNDHADA CHARITABLE TRUST
|
April 9, 2007 |
LT GOVERNOR OF DELHI Vs. V K SODHI
|
August 14, 2007 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. KRISHNA GOPAL LAHOTI
|
November 2, 2007 |
M C CHAMARAJU Vs. HIND NIPPON RURAL INDUSTRIAL P LTD
|
August 24, 2007 |
M C MEHTA Vs. UNION OF INDIA
|
October 10, 2007 |
M D U P STATE AGRO INDUSTRIAL CORPN LTD Vs. MAHENDRA KUMAR MISHRA
|
October 12, 2007 |
M D UNIVERSITY ROHTAK Vs. AJIT SINGH NANDAL
|
September 12, 2007 |
M DURAI Vs. MADHU
|
January 11, 2007 |
M LAKSHMI Vs. E V KUMAR
|
February 2, 2007 |
M M S INVESTMENTS MADURAI Vs. V VEERAPPAN
|
April 11, 2007 |
M MOHAMMED ABDULLA Vs. STATE OF KERALA
|
September 25, 2007 |
M NAGA VENKATA LAKSHMI Vs. VISKHAPATNAM MUNICIPAL CORP
|
September 18, 2007 |
M P RAM MOHAN RAJA Vs. STATE OF TAMIL NADU
|
April 25, 2007 |
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. JAHAN KHAN
|
September 5, 2007 |
M P STATE COOP BANK LTD Vs. NANURAM YADAV
|
September 25, 2007 |
M P STATE ELECTRICITY BOARD Vs. GRASIM INDUSTRIES LTD
|
November 12, 2007 |
M P STATE ELECTRICITY BOARD Vs. GRASIM INDUSTRIES LTD
|
December 12, 2007 |
M RAMKOTAIAH Vs. UNION OF INDIA
|
March 12, 2007 |
M S SHOES EAST LTD Vs. COMMISSIONER OF CUSTOMS ICD NEW DELHI
|
April 4, 2007 |
M SRINIVASA PRASAD Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
March 29, 2007 |
M SRINIVASULU Vs. STATE OF A P
|
September 10, 2007 |
M V THIMMAIAH Vs. UNION PUBLIC SERVICE COMMISSION
|
December 13, 2007 |
M VENKATARAMANA HEBBAR Vs. M RAJAGOPAL HEBBAR
|
April 5, 2007 |
M VISHWESHWARA SHASTRY Vs. M GOPALAKRISHNA BHAT
|
March 7, 2007 |
M. C. MEHTA Vs. UNION OF INDIA
|
December 11, 2007 |
M. C. MEHTA Vs. UNION OF INDIA
|
December 5, 2007 |
MADAN LAL KAPOOR Vs. RAJIV THAPAR
|
August 31, 2007 |
MADHUMILAN SYNTEX LTD Vs. UNION OF INDIA
|
March 23, 2007 |
MADHYA PRADESH ADMINISTRATION Vs. TRIBHUBAN
|
April 5, 2007 |
MADHYA PRADESH RAJYA SAHAKARI BANK MARYADIT Vs. STATE OF MADHYA PRADESH
|
February 22, 2007 |
MADISHETTI BALA RAMUL Vs. LAND ACQUISITION OFFICER
|
May 17, 2007 |
MAGAN Vs. STATE OF MADHYA PRADESH
|
April 10, 2007 |
MAGNA PUBLISHERS CO LTD Vs. SHILPA S SHETTY
|
December 14, 2007 |
MAHABIR SINGH Vs. SUBHASH
|
October 12, 2007 |
MAHADEO BHAU KHILARE Vs. STATE OF MAHARASHTRA
|
May 9, 2007 |
MAHADEO LAXMAN SARANE Vs. STATE OF MAHARASHTRA
|
May 3, 2007 |
MAHALAXMI MOTORS LTD Vs. MANDAL REVENUE OFFICER
|
October 12, 2007 |
MAHALAXMI MOTORS LTD Vs. MANDAL REVENUE OFFICER
|
October 10, 2007 |
MAHARASHTRA EKTA HAWKWERS UNION Vs. MUNICIPAL CORPN
|
February 12, 2007 |
MAHARASHTRA ELECTRICITY REGULATORY COMMISSION Vs. RELIANCE ENERGY LTD
|
August 14, 2007 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. LIOYDS STEEL INDUSTRIES LTD
|
August 14, 2007 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PREMLAL
|
February 27, 2007 |
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. PARYANI MUKESH JAWAHARLAL
|
June 1, 2007 |
MAHARSHI DAYANAND UNIVERSITY Vs. ANAND CO OP SOCIETY LTD
|
April 25, 2007 |
MAHATMA GANDHI SAHAKRA SAKKARE KARKHANE Vs. NATIONAL HEAVY ENGG COOP LTD
|
July 11, 2007 |
MAHAVIR Vs. LAKHMI
|
January 22, 2007 |
MAHBOOB DEEPAK Vs. NAGAR PANCHYAT GAJRAULA
|
December 13, 2007 |
MAHENDRA Vs. STATE OF UTTARANCHAL
|
January 9, 2007 |
MAHENDRA SINGH Vs. STATE OF M P
|
April 5, 2007 |
MAHESH GUPTA Vs. YASHWANT KUMAR AHIRWAR
|
August 30, 2007 |
MAHIM PATRAM PRIVATE LTD Vs. UNION OF INDIA
|
February 23, 2007 |
MAHMOOD Vs. STATE OF U P
|
November 15, 2007 |
MAKHAN SINGH Vs. KULWANT SINGH
|
March 30, 2007 |
MAKSUD SAIYED Vs. STATE OF GUJARAT
|
September 18, 2007 |
MALIK MAZAR SULTAN Vs. U P PUBLIC SERVICE COMMISSION
|
January 4, 2007 |
MALLANNA Vs. STATE OF KARNATAKA
|
September 18, 2007 |
MALLESHAPPAA Vs. STATE OF KARNATAKA
|
September 21, 2007 |
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK Vs. SECRETARY COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION
|
April 23, 2007 |
MANAGEMENT OF INDIAN BANK Vs. G RAMACHANDRAN
|
November 2, 2007 |
MANAGEMENT PANDIYAN ROADWAYS CORP LTD Vs. N BALAKRISHNAN
|
May 15, 2007 |
MANAGER ICICI BANK LTD Vs. PRAKASH KAUR
|
February 26, 2007 |
MANAGING DIRECTOR Vs. SYED NISAR AHMED
|
August 9, 2007 |
MANAGING DIRECTOR KARNATAKA FOREST DEVELOPMENT CORPORATION LTD Vs. WORKMEN OF KARNATAKA PULPWOOD LTD
|
October 11, 2007 |
MANAGING DIRECTOR TNSTC Vs. SRIPRIYA
|
March 8, 2007 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
February 20, 2007 |
MANIBEN Vs. STATE OF GUJARAT
|
May 11, 2007 |
MANIK DAS Vs. STATE OF ASSAM
|
May 31, 2007 |
MANILAL HIRAMAN CHAUDHARI Vs. STATE OF MAHARASHTRA
|
October 9, 2007 |
MANISH MAHESHWARI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2007 |
MANJABAI KRISHNA PATIL Vs. RAGHUNATH REVAJI PATIL
|
February 20, 2007 |
MANJAPPA Vs. STATE OF KARNATAKA
|
May 18, 2007 |
MANJULA SINHA Vs. STATE OF U P
|
July 11, 2007 |
MANJULA SIRCAR Vs. HARENDRA BAHADUR SINGH
|
September 13, 2007 |
MANJUNATH CHENNABASAPA MADALLI Vs. STATE OF KARNATAKA
|
February 19, 2007 |
MANJURI BERA Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 30, 2007 |
MANO Vs. STATE OF TAMIL NADU
|
April 2, 2007 |
MANOHAR SHANKAR NALE Vs. JAIPALSING SHIVLALSING RAJPUT
|
November 20, 2007 |
MANUBHAI ATABHAI Vs. STATE OF GUJARAT
|
June 21, 2007 |
MANZAR SAYEED KHAN Vs. STATE OF MAHARASHTRA
|
April 5, 2007 |
MARATHWADA AGRICULTURAL UNIVERSITY Vs. MARATHWADA KRISHI VIDYAPITH M S K S
|
August 29, 2007 |
MARKFED VANASPATI AND ALLIED INDUSTRIES Vs. UNION OF INDIA
|
September 14, 2007 |
MARRIPATI NAGARAJA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 12, 2007 |
MARTIN AND HARRIS PVT LTD Vs. RAJENDRA MEHTA
|
November 12, 2007 |
MARUTI UDYOG LIMITED Vs. MAHINDER C MEHTA
|
October 10, 2007 |
MASOODA PARVEEN Vs. UNION OF INDIA
|
May 2, 2007 |
MASTER CABLES PVT LTD Vs. STATE OF KERALA
|
May 9, 2007 |
MATSUSHITA TELEVISION AND AUDIO INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
April 12, 2007 |
MAULANA NASEERUDDIN MOHD HANEEFUDDIN Vs. STATE OF GUJARAT
|
July 17, 2007 |
MAYADEVI Vs. JAGDISH PRASAD
|
February 21, 2007 |
MAYAKAUR BALDEVSINGH SARDAR Vs. STATE OF MAHARASHTRA
|
October 8, 2007 |
MEENAKSHI Vs. A SHANMUGAM
|
October 5, 2007 |
MEGHAL HOMES PVT LTD Vs. NIWAS GIRNI K K SAMITI
|
August 24, 2007 |
MEGHRAJ BISCUITS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE U P
|
March 14, 2007 |
MEHAR CHAND DAS Vs. LAL BABU SIDDIQUE
|
January 17, 2007 |
MEHIBOOBSAB ABBASABI NADAF Vs. STATE OF KARNATAKA
|
August 1, 2007 |
MEHMOOD AHMED SIDDIQUI Vs. NAWAB
|
July 17, 2007 |
MEHTA M. C. Vs. UNION OF INDIA
|
April 27, 2007 |
MELTON INDIA Vs. COMMISSIONER TRADE TAX
|
January 31, 2007 |
MERCANTILE COMPANY Vs. COMMNR OF CENTRAL EXCISE CALCUTTA
|
October 11, 2007 |
MICROWAVE PROJECT KOTA Vs. RAMESH CHAND
|
July 18, 2007 |
MIL INDIA LTD Vs. CCE
|
March 1, 2007 |
MILKMEN COLONY VIKAS SAMITI Vs. STATE OF RAJASTHAN
|
January 17, 2007 |
MODERN SCHOOL Vs. SHASHI PAL SHARMA
|
September 18, 2007 |
MODI TELE FIBRES LTD Vs. U P STATE ELECTRICITY BOARD
|
December 6, 2007 |
MODIPON FIBRE COMPANY MODINAGAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2007 |
MOHAMMAD SADIQ Vs. STATE OF U P
|
September 21, 2007 |
MOHAMMAD SHAFAAT KHAN Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
August 2, 2007 |
MOHAN Vs. STATE OF MAHARASHTRA
|
March 13, 2007 |
MOHAN Vs. STATE OF MAHARASHTRA
|
March 2, 2007 |
MOHAN KUMAR RAYANA Vs. KOMAL MOHAN RAYANA
|
November 1, 2007 |
MOHAN LAL Vs. STATE OF HARYANA
|
February 21, 2007 |
MOHAN MAHTO Vs. CENTRAL COAL FIELD LTD
|
September 18, 2007 |
MOHANNAKUMARAN NAIR Vs. VIJAYAKUMARAN NAIR
|
October 11, 2007 |
MOHD AKRAM ANSARI Vs. CHIEF ELECTION OFFICER
|
December 4, 2007 |
MOHD ASLAM ALIAS BHURE Vs. STATE OF U P
|
March 22, 2007 |
MOHD MASOOD AHMAD Vs. STATE OF U P
|
September 18, 2007 |
MOHD SHAFI Vs. MOHD RAFIQ
|
April 9, 2007 |
MOHD YASEEN Vs. STATE OF U P
|
July 17, 2007 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 2007 |
MOHIT BHARGAVA Vs. BHARAT BHUSHAN BHARGAVA
|
April 20, 2007 |
MOHTESHAM MOHD ISMAIL Vs. SPL DIRECTOR ENFORCEMENT DIRECTORATE
|
October 9, 2007 |
MORADABAD DEVELOPMENT AUTHORITY Vs. SAURABH JAIN
|
September 28, 2007 |
MORAN M BASELIOS MARTHOMA MATHEWS Vs. STATE OF KERALA
|
April 4, 2007 |
MORGINA BEGUM Vs. MANAGING DIRECTOR HANUMAN PLANTATION LTD
|
September 26, 2007 |
MOSES WILSON Vs. KASTURIBA
|
September 20, 2007 |
MOTI LAL Vs. STATE OF M P
|
October 3, 2007 |
MOUNT CARMEL SCHOOL SOCIETY Vs. D D A
|
December 14, 2007 |
MUKARRAM ALI KHAN Vs. STATE OF U P
|
July 13, 2007 |
MUKESH KUMAR Vs. UNION OF INDIA
|
September 5, 2007 |
MUKESH TIKAJI BORA Vs. UNION OF INDIA
|
April 11, 2007 |
MUKUND SWARUP MISHRA Vs. UNION OF INDIA
|
January 12, 2007 |
MUMMIDI HEMADRI Vs. STATE OF ANDHRA PRADESH
|
March 12, 2007 |
MUMMIDI HEMADRI Vs. STATE OF ANDHRA PRADESH
|
March 16, 2007 |
MUNDRI LAL Vs. SUSHILA RANI
|
September 18, 2007 |
MUNICIPAL COMMITTEE PATIALA Vs. MODEL TOWN RESIDENTS ASSON
|
August 1, 2007 |
MUNICIPAL CORPN., ALLAHABAD Vs. HARSH TANDON
|
April 17, 2007 |
MUNICIPAL CORPORATION JABALPUR Vs. RAJESH CONSTRUCTION CO
|
April 13, 2007 |
MUNICIPAL CORPORATION OF CITY OF THANE Vs. VIDYUT METALLICS LTD
|
September 14, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. QIMAT RAI GUPTA
|
July 27, 2007 |
MUNICIPAL CORPORATION, HOSHIARPUR Vs. SEWA DAS
|
August 31, 2007 |
MURUGAN Vs. STATE
|
December 4, 2007 |
MUTHU Vs. STATE
|
November 2, 2007 |
N D P NAMBOODRIPAD Vs. UNION OF INDIA
|
March 8, 2007 |
N DEVINDRAPPA Vs. STATE OF KARNATAKA
|
May 7, 2007 |
N K WAHI Vs. SHEKHAR SINGH
|
March 9, 2007 |
N P JHARIA Vs. STATE OF M P
|
July 30, 2007 |
N R CONSTRUCTIONS PVT LTD Vs. SRI RAM BADAN SINGH
|
October 9, 2007 |
N RANGA RAO Vs. STATE OF KARNATAKA
|
May 16, 2007 |
N RANGACHARI Vs. BHARAT SANCHAR NIGAM LTD
|
April 19, 2007 |
N SURIYAKALA Vs. A MOHANDOSS
|
February 12, 2007 |
NADIA DISTT PRIMARY SCHOOL COUNCIL Vs. SRISTIDHAR BISWAS
|
April 25, 2007 |
NADIMUTHU Vs. STATE
|
February 26, 2007 |
NAGAR MAHAPALIKA KANPUR Vs. VIBHA SHUKLA
|
May 18, 2007 |
NAGENDRA CHANDRA Vs. STATE OF JHARKHAND
|
November 28, 2007 |
NAHAR ENTERPRISES Vs. HYDRABAD ALLWYN LTD
|
February 9, 2007 |
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
|
February 23, 2007 |
NALINI SHANKARAN Vs. NEELKANTH MAHADEO KAMBLE
|
February 27, 2007 |
NALLAPATI SIVAIAH Vs. SUB DIVISIONAL OFFICER GUNTUR A P
|
September 26, 2007 |
NAMDEO Vs. STATE OF MAHARASHTRA
|
March 13, 2007 |
NAND KISHORE OJHA Vs. MADAN MOHAN JHA
|
March 19, 2007 |
NANI SHA Vs. STATE OF ARUNACHAL PRADESH
|
May 16, 2007 |
NANJAPPA Vs. UNION OF INDIA
|
April 17, 2007 |
NANSHIBHAI GANESHBHAI MIRANI Vs. BHUPENDRA P POPAT
|
March 23, 2007 |
NARAIN PRASAD AGGARWAL Vs. STATE OF M P
|
May 18, 2007 |
NARASAPPA Vs. STATE OF KARNATAKA
|
August 8, 2007 |
NARAVAN ALIAS NARAN Vs. STATE OF RAJASTHAN
|
April 10, 2007 |
NARENDRA BHAT Vs. STATE OF KARNATAKA
|
May 14, 2007 |
NARESH GIRI Vs. STATE OF M P
|
November 12, 2007 |
NARESH GOVIND VAZE Vs. GOVT OF MAHARASHTRA
|
December 4, 2007 |
NARESH KUMAR MADAN Vs. STATE OF MADHYA PRADESH
|
April 10, 2007 |
NARESH KUMAR YADAV Vs. RAVINDRA KUMAR
|
October 23, 2007 |
NARPAT SINGH Vs. RAJASTHAN FINANCIAL CORPORATION
|
September 24, 2007 |
NATHUNI RAM Vs. RAGHUPAT RAM
|
February 23, 2007 |
NATIONAL AGRICULTURAL CO OP MARKETING FEDERATION INDIA LTD Vs. GAINS TRADING LTD
|
May 22, 2007 |
NATIONAL COUNCIL FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
July 10, 2007 |
NATIONAL INSRUANCE COMPANY LTD. Vs. MEENA AGGARWAL
|
May 17, 2007 |
NATIONAL INSTITUTE OF TECHNOLOGY Vs. NIRAJ KUMAR SINGH
|
February 2, 2007 |
NATIONAL INSURANCE CO LTD Vs. MUBASIR AHMED
|
February 1, 2007 |
NATIONAL INSURANCE CO LTD Vs. MAM CHAND
|
February 1, 2007 |
NATIONAL INSURANCE CO LTD Vs. LAXMI NARAIN DHUT
|
March 2, 2007 |
NATIONAL INSURANCE CO LTD Vs. ANJANA SHYAM
|
August 20, 2007 |
NATIONAL INSURANCE CO LTD Vs. SOBINA IAKAI
|
July 9, 2007 |
NATIONAL INSURANCE CO LTD Vs. NITIN KHANDELWAL
|
May 8, 2007 |
NATIONAL INSURANCE CO LTD Vs. CHOLLETI BHARATAMMA
|
October 12, 2007 |
NATIONAL INSURANCE CO LTD Vs. DEEPA DEVI
|
December 11, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. ISHAR DAS MADAN LAL
|
February 20, 2007 |
NATIONAL INSURANCE COMPANYLTD Vs. INDIRA SRIVASTAVA
|
December 12, 2007 |
NATIONAL THERMAL POWER CORPN Vs. JAWAHAR LAL
|
March 28, 2007 |
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SIEMENS ATKEINGESELLSCHAFT
|
February 28, 2007 |
NAVJOT SINGH SIDHU Vs. STATE OF PUNJAB
|
January 23, 2007 |
NEETU Vs. STATE OF PUNJAB
|
January 8, 2007 |
NEHRU YUVA KENDRA SANGATHAN Vs. RAJESH MOHAN SHUKLA
|
July 12, 2007 |
NELSON FERNANDES Vs. SPL L A O SOUTH GOA
|
March 2, 2007 |
NETRAJ SINGH Vs. STATE OF M P
|
March 22, 2007 |
NEW DELHI MUNICIPAL COUNCIL Vs. PAN SINGH
|
March 8, 2007 |
NEW DILHI MUNICIPAL COUNCIL Vs. P P GARG
|
February 20, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. VEDWATI
|
February 20, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. KENDRA DEVI
|
October 31, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. PRABHU LAL
|
November 30, 2007 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALPANA
|
January 17, 2007 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PRABHU LAL
|
April 11, 2007 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANTI PATHAK
|
July 10, 2007 |
NEW INDIA ASSURANCE COMPANY LTD Vs. NUSLI NEVILLE WADIA
|
December 13, 2007 |
NIMET RESOURCES INC. Vs. ESSAR STEELS LTD.
|
May 11, 2007 |
NIRANJAN CINEMA Vs. PRAKASH CHANDRA DUBEY
|
December 5, 2007 |
NIRANJAN SINGH Vs. STATE OF MADHYA PRADESH
|
June 14, 2007 |
NIYAMAT ALI MOLLA Vs. SONARGON HOUSING CO OPERATIVE SOCIETY LTD
|
October 12, 2007 |
NOIDA ENTREPRENEURS ASSN Vs. NOIDA
|
January 15, 2007 |
NOOR ALIAS NOORDHIN Vs. STATE OF KARNATAKA
|
May 11, 2007 |
NOORIE MANURE MILL SAMBHAL Vs. COMMISSIONER TRADE TAX U P
|
May 15, 2007 |
NOPANY INVESTMENTS P LTD Vs. SANTOKH SINGH
|
December 10, 2007 |
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. M NAGANGOUDA
|
January 9, 2007 |
NUMALIGARH REFINERY LTD Vs. GREEN VIEW TEA AND INDUSTRIES
|
March 15, 2007 |
NUMALIGARH REFINERY LTD Vs. DAELIM INDUSTRIAL COMPANY LTD
|
September 6, 2007 |
O N G C LTD Vs. COMMNR OF CUSTOMS MUMBAI
|
August 1, 2007 |
OIL AND NATURAL GAS CORPORATION LTD Vs. CITY AND INDUST DEV CORPN MAHARASHTRA
|
July 20, 2007 |
OJAS INDUSTRIES P LTD Vs. OUDH SUGAR MILLS LTD
|
April 2, 2007 |
OM PRAKASH Vs. STATE NCT OF DELHI
|
June 5, 2007 |
OMKAR PRASAD VERMA Vs. STATE OF MADHYA PRADESH
|
March 8, 2007 |
ONGC LTD Vs. GARWARE SHIPPING CORPN LTD
|
November 14, 2007 |
ONKAR NATH MISHRA Vs. STATE N C T OF DELHI
|
December 14, 2007 |
ONKAR NATH MISHRA Vs. STATE NCT OF DELHI
|
December 14, 2007 |
ORIENTAL INSURANCE CO LTD Vs. RAJ KUMARI
|
November 14, 2007 |
ORIENTAL INSURANCE CO LTD Vs. JHUMA SAHA
|
January 16, 2007 |
ORIENTAL INSURANCE CO LTD Vs. BRIJ MOHAN
|
May 15, 2007 |
ORIENTAL INSURANCE CO LTD Vs. PREMLATA SHUKLA
|
May 15, 2007 |
ORIENTAL INSURANCE CO LTD Vs. SYED IBRAHIM
|
September 17, 2007 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MEENA VARIYAL
|
April 2, 2007 |
ORIENTAL SELECT GRANITE PVT LTD Vs. STATE OF KARNATAKA
|
December 11, 2007 |
P C CHACKO Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA
|
November 20, 2007 |
P CHANDRASEKHARAN Vs. S KANAKARAJAN
|
April 27, 2007 |
P K ARJUNAN Vs. STATE OF KERALA
|
March 14, 2007 |
P K KAPUR Vs. UNION OF INDIA
|
February 1, 2007 |
P MOHANAN PILLAI Vs. STATE OF KERALA
|
February 23, 2007 |
P RAGHAVA KURUP Vs. V ANANTHAKUMARI
|
February 22, 2007 |
P S RANAKRISHNA REDDY Vs. M K BHAGYALAKSHMI
|
February 20, 2007 |
P SUDHAKAR RAO Vs. U GOVINDA RAO
|
May 2, 2007 |
P SURESH KUMAR Vs. R SHANKAR
|
March 8, 2007 |
P T MUNICHIKKANNA REDDY Vs. REVAMMA
|
April 24, 2007 |
P V GEORGE Vs. STATE OF KERALA
|
January 23, 2007 |
P VAIKUNTA SHENOY AND CO Vs. P HARI SHARMA
|
October 31, 2007 |
P. IYA NADAR CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2007 |
PABBATHI VENKATARAMAIAH CHETTY Vs. PABBHATHI N RATHNAMAIAH CHETTY
|
February 2, 2007 |
PALITANA SUGAR MILLS PVT LTD Vs. VILASINIBEN RAMCHANDRAN
|
March 20, 2007 |
PAPER PRODUCTS LTD Vs. COMMNR OF CENTRAL EXCISE MUMBAI
|
July 12, 2007 |
PARAMJIT SINGH ALIAS MITHU SINGH Vs. STATE OF PUNJAB
|
October 31, 2007 |
PARAPPA GURUBASAPPA ASANGI Vs. STATE OF KARNATAKA
|
March 22, 2007 |
PARAS SHIP BREAKERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2007 |
PARAYYA ALLAYYA HITTALAMANI Vs. PARAYYA GURULINGAYYA POOJARI
|
October 12, 2007 |
PAREKH BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
December 12, 2007 |
PARMINDER KAUR Vs. STATE OF U P
|
March 14, 2007 |
PARTHIBAN BLUE METAL Vs. MEMBER SECY T N POLLN CONTBD
|
February 1, 2007 |
PATRICK JJ SALDANHA Vs. ANTONY M SALDANHA
|
May 8, 2007 |
PAUL VARGHESE Vs. STATE OF KERALA
|
April 10, 2007 |
PEEKAY RE ROLLING MILLS P LTD Vs. ASSISTANT COMMISSIONER
|
March 20, 2007 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PODDAR PROJECTS LTD
|
February 13, 2007 |
PEOPLE FOR ETHICAL TREATMENT OF ANIMALS Vs. CENTRAL ZOO AUTHORITY
|
December 6, 2007 |
PEOPLE S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
November 20, 2007 |
PEOPLE S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
November 21, 2007 |
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
July 9, 2007 |
PERSONAL MANAGER SBI Vs. KRISHNA GRAMEENA BANK EMPLOYEES UNION
|
November 28, 2007 |
PHULIA TUDU Vs. STATE OF BIHAR NOW JHARKHAND
|
September 14, 2007 |
PONDICHERRY STATE COOPERATIVE CONSUMER FEDERATION LTD Vs. UNION TERRITORY OF PONDICHERRY
|
November 13, 2007 |
POONAM VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 13, 2007 |
POPCORN ENTERTAINMENT Vs. CITY INDUSTRIAL DEVELOPMENT CORPN
|
February 23, 2007 |
POST MASTER GENERAL KOLKATA Vs. TUTU DAS
|
May 2, 2007 |
POTHULA RAMA RAO Vs. PENDYALA VENKATA KRISHNA RAO
|
August 2, 2007 |
POWAI PLANT CO-OPERATIVE HOUSING SOCIETY Vs. POOJA ESTATE CONSULTANT AND CONSTRUCTION
|
May 14, 2007 |
PRABHA ARORA Vs. BRIJ MOHINI ANAND
|
October 31, 2007 |
PRABHAKARAN Vs. STATE OF KERALA
|
June 21, 2007 |
PRABIR BANERJEE Vs. UNION OF INDIA
|
October 5, 2007 |
PRADEEP KUMAR ALIAS PRADEEP KUMAR VERMA Vs. STATE OF BIHAR
|
August 17, 2007 |
PRADEEP SINGH Vs. UNION OF INDIA
|
April 19, 2007 |
PRAGATI SILICONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE DELHI
|
April 26, 2007 |
PRAHALAD PRABHUDAS PATEL Vs. STATE OF GUJARAT
|
May 15, 2007 |
PRAKASH CHANDRA YADAV Vs. STATE OF BIHAR
|
October 12, 2007 |
PRAKASH KUMAR ALIAS PRAKASH BHUTTO Vs. STATE OF GUJARAT
|
April 24, 2007 |
PRAKASH SINGH Vs. UNION OF INDIA
|
January 11, 2007 |
PRAKASHA Vs. STATE OF KARNATAKA
|
May 2, 2007 |
PRAMOD KUMAR Vs. BIHAR VYAVASAYIK SANGHARSH MORCHA
|
August 24, 2007 |
PRANAY MAJUMDAR Vs. BINA MAJUMDAR
|
January 17, 2007 |
PRASAR BHARTI Vs. AMARJEET SINGH
|
January 2, 2007 |
PRASAR BHARTI Vs. AMARJEET SINGH
|
February 2, 2007 |
PRATAPSINHA ALIAS SANJAY SHANKARRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
January 12, 2007 |
PRATIBHA Vs. RAMESHWARI DEVI
|
September 17, 2007 |
PREM KUMAR Vs. STATE OF U P
|
May 7, 2007 |
PREM LALA NAHATA Vs. CHANDI PRASAD SIKARIA
|
February 2, 2007 |
PRESTIGE LIGHTS LTD Vs. STATE BANK OF INDIA
|
August 20, 2007 |
PRINCIPAL SECRETARY TO GOVERNMENT FINANCE AND PLANNING DEPARTMENT Vs. A P PENSIONERS SAMAJ
|
January 31, 2007 |
PROBODH PURKAIT Vs. STATE OF WEST BENGAL
|
February 27, 2007 |
PROMOTERS ALIAS BUILDERS ASSOCIATION OF PUNE Vs. PUNE MUNICIPAL CORPORATION
|
May 11, 2007 |
PUNE MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA
|
February 26, 2007 |
PUNJAB NATIONAL BANK Vs. VILAS GOVINDRAO BOKADE
|
March 22, 2007 |
PUNJAB NATIONAL BANK Vs. SAHUJAIN CHARITABLE SOCIETY
|
July 11, 2007 |
PUNJAB STATE Vs. DINA NATH
|
May 14, 2007 |
PUNJAB STATE ELECTRICITY BOARD Vs. INDERJIT SINGH
|
May 29, 2007 |
PUNJAB STATE ELECTRICITY BOARD Vs. SUDESH KUMAR PURI
|
February 9, 2007 |
PUNJAB STATE ELECTRICITY BOARD Vs. LEELA SINGH
|
January 22, 2007 |
PUNJAB STATE WAREHOUSING CORPN CHANDIGARH Vs. MANMOHAN SINGH
|
February 20, 2007 |
PUNJAB WATER SUPPLY SEWERAGE BOARD Vs. RAM SAJIVAN
|
April 26, 2007 |
PURAVANKARA PROJECTS LTD Vs. HOTEL VENUS INTERNATIONAL
|
February 2, 2007 |
PURNENDU MUKHOPADHYAY Vs. V K KAPOOR
|
October 12, 2007 |
PUSPA MAYEE DASI Vs. JYOTSNA DAW
|
November 19, 2007 |
QUALITY INN SOUTHERN STAR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
December 3, 2007 |
R BALASUBRAMANIAM Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER
|
March 9, 2007 |
R J SHAH AND CO Vs. H P STATE ELECTRICITY BOARD
|
July 19, 2007 |
R K MOBISANA SINGH Vs. KH TEMBA SINGH
|
December 12, 2007 |
R N JADI Vs. SUBHASHCHANDRA
|
July 10, 2007 |
R N SHARMA Vs. VISHWANATH PRASAD LOHIA
|
September 14, 2007 |
R N SHARMA Vs. B M GUPTA
|
March 30, 2007 |
R RADHAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE
|
October 12, 2007 |
R S JAYAKUMAR Vs. STATE OF KERALA
|
October 12, 2007 |
R V DEV ALIAS R VASUDEVAN NAIR Vs. CHIEF SECRETARY GOVT OF KERALA
|
May 15, 2007 |
RABINDRA CHANDRA PAUL Vs. COMMR OF CUSTOMS
|
February 27, 2007 |
RABINDRA KUMAR SHAW Vs. MANICK LAL SHAW
|
October 22, 2007 |
RADHA PISHARASSIAR AMMA Vs. STATE OF KERALA
|
November 14, 2007 |
RADHU Vs. STATE OF MADHYA PRADESH
|
September 14, 2007 |
RAGHU LAKSHMINARAYANAN Vs. FINE TUBES
|
April 5, 2007 |
RAGHUNANDAN Vs. STATE OF MADHYA PRADESH
|
August 27, 2007 |
RAHUL BUILDERS Vs. ARIHANT FERTILIZERS AND CHEMICAL
|
November 2, 2007 |
RAHULBUILDERS Vs. ARIHANT FERTILIZERA AND CHEMICAL
|
March 2, 2007 |
RAJ KUMAR Vs. HARYANA STATE
|
August 27, 2007 |
RAJ KUMAR GUPTA Vs. UNION OF INDIA
|
January 17, 2007 |
RAJ KUMAR PRASAD TAMARKAR Vs. STATE OF BIHAR
|
January 4, 2007 |
RAJ KUMAR SONI Vs. STATE OF U P
|
April 3, 2007 |
RAJ KUMARI DEVI Vs. STATE OF BIHAR
|
July 16, 2007 |
RAJ PAL Vs. STATE OF HARYANA
|
April 27, 2007 |
RAJA LAL SINGH Vs. STATE OF JHARKHAND
|
May 8, 2007 |
RAJA RAM PAL Vs. SPEAKER LOK SABHA
|
January 10, 2007 |
RAJA RAM SHARMA Vs. SARVHITKARI JUNIOR HIGH SCHOOL
|
August 10, 2007 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. KAILA KUMAR PALIWAL
|
May 2, 2007 |
RAJASTHAN STATE ROAD TRPT. CORPN. Vs. BAL MUKUND BAIRWA
|
November 22, 2007 |
RAJAVEL Vs. THIRUNAVUKKARASU
|
February 7, 2007 |
RAJEEV HITENDRA PATHAN Vs. ACHYUT KASHINATH KAREKAR
|
September 17, 2007 |
RAJENDRA DATTA ZAREKAR Vs. STATE OF GOA
|
December 4, 2007 |
RAJENDRA PRABHU CHIKANE Vs. STATE OF MAHARASHTRA
|
May 1, 2007 |
RAJENDRA PRABHU CHIKNE Vs. STATE OF MAHARASHTRA
|
April 20, 2007 |
RAJENDRA SINGH Vs. PREM MAI
|
August 23, 2007 |
RAJENDRA SINGH Vs. STATE OF U P
|
August 6, 2007 |
RAJENDRA SINGH RANA Vs. SWAMI PRASAD MAURYA
|
February 14, 2007 |
RAJESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
July 25, 2007 |
RAJESH KUMAR DARIA Vs. RAJSTHAN PUBLIC SERVICE COMMISSION
|
July 18, 2007 |
RAJESH KUMAR SHARMA Vs. UNION OF INDIA
|
February 2, 2007 |
RAJESH KUMAR SINGH Vs. HIGH COURT OF JUDICATURE OF MADHYA PRADESH
|
May 31, 2007 |
RAJESH RANJAN YADAV ALIAS PAPPU YADAV Vs. CBI
|
November 30, 2007 |
RAJINDER SINGH KATOCH Vs. CHANDIGARH ADMINISTRATION
|
October 12, 2007 |
RAJU ALIAS RAJ KUMAR Vs. STATE OF RAJASTHAN
|
May 3, 2007 |
RAKESH KUMAR JAIN Vs. STATE OF U P
|
January 5, 2007 |
RAKESH MALVIYA Vs. STATE OF BIHAR
|
May 30, 2007 |
RAM ABHILAKH Vs. STATE OF U P
|
February 2, 2007 |
RAM AVTAR PATWARI Vs. STATE OF HARYANA
|
September 28, 2007 |
RAM CHARITTAR Vs. STATE OF UTTAR PRADESH
|
April 4, 2007 |
RAM KRIPAL SINGH Vs. STATE OF U P
|
May 9, 2007 |
RAM KRIPAL SINGH Vs. STATE OF U P
|
May 16, 2007 |
RAM KRISHAN MAHAJAN Vs. UNION TERRITORY OF CHANDIGARH
|
July 3, 2007 |
RAM KUMAR BARNWAL Vs. RAM LAKHAN
|
May 14, 2007 |
RAM NANDAN SINGH Vs. AG OFFICE EMPLOYEES CO OP HOUSE CONSTRUCTION SOCIETY LTD
|
September 28, 2007 |
RAM NAYAK Vs. U P STATE SUGAR CORPORATION
|
August 31, 2007 |
RAM PAL Vs. STATE OF U P
|
December 14, 2007 |
RAM PRAKASH GUPTA Vs. RAJIV KUMAR GUPTA
|
October 3, 2007 |
RAM PRASAD RAI AKA RAM PRASAD SINGH Vs. STATE OF BIHAR
|
February 23, 2007 |
RAM PREETI YADAV Vs. MAHENDRA PRATAP YADAV
|
August 30, 2007 |
RAM SINGH Vs. SONIA
|
February 15, 2007 |
RAM SINGH VIJAY PAL SINGH Vs. STATE OF U P
|
May 1, 2007 |
RAM SUNDER RAM Vs. UNION OF INDIA
|
July 11, 2007 |
RAMA AND COMPANY Vs. STATE OF M.P.
|
July 9, 2007 |
RAMA NARANG Vs. RAMESH NARANG
|
March 15, 2007 |
RAMA PASWAN Vs. STATE OF JHARKHAND
|
April 13, 2007 |
RAMA RAO Vs. M G MAHESHWARA RAO
|
August 7, 2007 |
RAMA RAO Vs. M G MAHESHWARA RAO
|
August 27, 2007 |
RAMAN TECH AND PROCESS ENGG CO Vs. SOLANKI TRADERS
|
November 20, 2007 |
RAMAPPA HALAPPA PUJAR Vs. STATE OF KARNATAKA
|
April 27, 2007 |
RAMCHANDRA SAKHARAM MAHAJAN Vs. DAMODAR TRIMBAK TANKSALE
|
July 9, 2007 |
RAMDAS SHIVRAM SATTUR Vs. RAMESHCHANDRA POPATLAL SHAH
|
August 20, 2007 |
RAMESH BABURAO DEVASKAR Vs. STATE OF MAHARASHTRA
|
October 12, 2007 |
RAMESH CHAND ALIAS RAMESH CHANDER Vs. UGANTI DEVI
|
November 2, 2007 |
RAMESH CHANDER SINGH Vs. HIGH COURT OF ALLAHABAD
|
February 26, 2007 |
RAMESH CHANDRA SHARMA Vs. PUNJAB NATIONAL BANK
|
May 18, 2007 |
RAMESHWAR DAS AGRAWAL Vs. KIRAN AGRAWAL
|
November 23, 2007 |
RAMESHWAR DASS Vs. STATE OF PUNJAB
|
December 13, 2007 |
RAMKISHAN MADHAV SHELKE Vs. STATE OF MAHARASHTRA
|
January 8, 2007 |
RAMKRIPAL SHYAMLAL CHARMAKAR Vs. STATE OF MADHYA PRADESH
|
March 19, 2007 |
RAMKRUSHNA Vs. STATE OF MAHARASHTRA
|
April 27, 2007 |
RANIP NAGAR PALIKA Vs. BABUJI GABHAJI THAKORE
|
November 23, 2007 |
RANJIT SINGH Vs. STATE OF M P
|
April 3, 2007 |
RANJU ALIAS GAUTAM GHOSH Vs. REKHA GHOSH
|
December 14, 2007 |
RASHIDA KAMALUDDIN SYED Vs. SHAIKH SAHEBLAL MARDAN
|
March 2, 2007 |
RASHTRIYA AUDHOGIK SANSTHAN Vs. COMMISSIONER OF TRADE TAX U P
|
March 22, 2007 |
RASHTRIYA CHEMICAL AND FERTILIZERS LTD Vs. GENERAL EMPLOYEES ASSOCIATION
|
April 23, 2007 |
RATHNASHALVAN Vs. STATE OF KARNATAKA
|
January 11, 2007 |
RATNABALI CAPITAL MARKETS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 23, 2007 |
RATTANLAL Vs. STATE OF JAMMU AND KASHMIR
|
April 10, 2007 |
RATTNA OIL MILLS RICE MILLS Vs. PARAMJIT SINGH
|
November 30, 2007 |
RAVI ALIAS RAVICHANDRAN Vs. STATE
|
April 27, 2007 |
RAVI BHUSHAN PRASAD VERMA Vs. STATE OF BIHAR
|
December 10, 2007 |
RAVI KHULLAR Vs. UNION OF INDIA
|
March 30, 2007 |
RAVI PRAKASH GOEL Vs. CHANDRA PRAKASH GOEL
|
March 21, 2007 |
RAVINDRAN ALIAS JOHN Vs. SUPERINTENDENT OF CUSTOMS
|
May 14, 2007 |
RAYMOND LTD Vs. STATE OF CHHATTISGARH
|
February 20, 2007 |
RE: NEWS ITEM "38 YRS. IN JAIL WITHOUT TRIAL" PUBLISHED IN HINDUSTAN TIMES DT. Vs. UNION OF INDIA
|
October 24, 2007 |
REGIONAL INSTITUTE OF MEDICAL SCIENCE Vs. S BHAGYABATI DEVI
|
May 17, 2007 |
REGIONAL MANAGER APSRTC Vs. N SATYANARAYANA
|
November 12, 2007 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. RAJS CONTINENTAL EXPORT P LTD
|
March 7, 2007 |
RELAX SAFETY INDUSTRIES MUMBAI Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2007 |
RELIANCE ENERGY LIMITED Vs. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD
|
September 11, 2007 |
RENIKUNTLA RAJAMMA (D) BY LRS. Vs. K. SARWANAMMA
|
January 31, 2007 |
RESEARCH FOUNDATION Vs. UNION OF INDIA
|
September 6, 2007 |
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND NATURAL RESOURCE POLICY Vs. UNION OF INDIA
|
September 11, 2007 |
RESHMA BANO Vs. STATE OF UTTAR PRADESH
|
March 3, 2007 |
RISHI KUMAR GOVIL Vs. MAQSOODAN
|
March 28, 2007 |
RIZWAN AKBAR HUSSAIN SYYED Vs. MEHMOOD HUSSAIN
|
May 18, 2007 |
ROZAN MIAN Vs. TAHERA BEGUM
|
August 14, 2007 |
RUBABBUDDIN SHEIKH Vs. STATE OF GUJARAT
|
May 17, 2007 |
RUBABBUDDIN SHEIKH Vs. STATE OF GUJARAT
|
May 3, 2007 |
RUGMINI AMMAL DEAD Vs. V NARAYANA REDDIAR
|
December 13, 2007 |
S B BHATTACHARJEE Vs. S D MAJUMDAR
|
May 15, 2007 |
S BAGIRATHI AMMAL Vs. PALANI ROMAN CATHOLIC MISSION
|
December 6, 2007 |
S C CHANDRA Vs. STATE OF JHARKHAND
|
August 21, 2007 |
S M S PHARMACEUTICAL LTD Vs. NEETA BHALLA
|
February 20, 2007 |
S N S MINERALS LTD Vs. UNION OF INDIA
|
February 27, 2007 |
S NAZEER AHMED Vs. STATE BANK OF MYSORE
|
January 12, 2007 |
S P INDU Vs. GENERAL MANAGER METRO RAILWAY
|
October 12, 2007 |
S RATHINAM ALIAS KUPPAMUTHU Vs. L S MARIAPPAN
|
May 18, 2007 |
S SANKARAN Vs. D KAUSALYA
|
February 15, 2007 |
S SETHURAMAN Vs. R VENKATARAMAN
|
May 15, 2007 |
S T KRISHNAPPA Vs. SHIVAKUMAR
|
April 27, 2007 |
S T RAMESH Vs. STATE OF KARNATAKA
|
February 20, 2007 |
S V MATHA PRASAD Vs. LALCHAND MEGHRAJ
|
March 26, 2007 |
S. K. VARSHNEY Vs. PRINCIPAL, OUR LADY OF FATIMA H.S.S.
|
July 19, 2007 |
SAHARA HOUSE Vs. U.O.I. & ORS
|
August 1, 2007 |
SAHARA INDIA Vs. M C AGGARWAL HUF
|
February 21, 2007 |
SAI ENTERPRISES Vs. BHIMREDDY LAXMAIAH
|
March 16, 2007 |
SAINIR SCHOOL SOCIETY AND ORS. Vs. R.K. ANGOUSANA SINGH AND ANR.
|
May 8, 2007 |
SAKIRI VASU Vs. STATE OF U P
|
December 7, 2007 |
SALES TAX OFFICER Vs. DUTTA TRADERS
|
September 18, 2007 |
SAMAR GHOSH Vs. JAYA GHOSH
|
March 26, 2007 |
SANAPAREDDY MAHEEDHAR Vs. STATE OF ANDHRA PRADESH
|
December 13, 2007 |
SANAPAREDDY MAHEEDHAR SESHAGIRI Vs. STATE OF A P
|
December 13, 2007 |
SANDEEP GOYAL Vs. UNION OF INDIA
|
January 9, 2007 |
SANDEEP POLYMERS PVT LTD Vs. BAJAJ AUTO LTD
|
July 20, 2007 |
SANGAM SPINNERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER I
|
December 4, 2007 |
SANJAY Vs. STATE OF MAHARASHTRA
|
March 8, 2007 |
SANJAY BANSAL Vs. JAWAHARLAL VATS
|
October 22, 2007 |
SANJAY KUMAR KEDIA Vs. NARCOTICS CONTROL BUREAU
|
December 3, 2007 |
SANJAY SINGH Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
January 9, 2007 |
SANKAR DIWAL WADU Vs. STATE OF MAHARASTRA
|
March 1, 2007 |
SANTANU CHAUDHURI Vs. SUBIR GHOSH
|
July 24, 2007 |
SANTHOSH Vs. SARASWATHIBAI
|
November 20, 2007 |
SANTOSH AJIT SACHDEVA Vs. ANOOPI SHAHANI
|
August 21, 2007 |
SANTOSH ALIAS SANTUKRAO Vs. STATE OF MAHARASHTRA
|
May 9, 2007 |
SANTOSH RANI Vs. RANJIT SINGH
|
April 11, 2007 |
SANWARIYA LAL Vs. STATE OF RAJASTHAN
|
September 14, 2007 |
SARABJIT RICK SINGH Vs. UNION OF INDIA
|
December 13, 2007 |
SARABJIT RICK SINGH Vs. UNION OF INDIA
|
December 12, 2007 |
SARAV INVESTMENT AND FINANCIAL CONSULTANTS PVT LTD Vs. LLYODS REGISTER OF SHIPPING INDIAN OFFICE STAFF PROVIDENT FUND
|
October 11, 2007 |
SARDAR KHAN Vs. SYED NAJMUL HASAN
|
February 28, 2007 |
SAROJ KUMAR PODDAR Vs. STATE OF NCT DELHI
|
January 16, 2007 |
SAROJA Vs. CHINUSAMY
|
August 24, 2007 |
SARVA SHRAMIK SANGHATANA K V MUMBAI Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
SARVAN SINGH Vs. KISHAN SINGH
|
March 26, 2007 |
SARVESH NARAIN SHUKLA Vs. DAROGA SINGH
|
October 12, 2007 |
SARVESH REFRACTORIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 22, 2007 |
SATISH JAGGI Vs. STATE OF CHHATTISGARH
|
February 22, 2007 |
SATISH JAGGI Vs. STATE OF CHHATISGARH
|
April 30, 2007 |
SATYA NARAYAN AGARWAL Vs. STATE OF ASSAM
|
April 26, 2007 |
SAVITA SHARMA Vs. UNION OF INDIA CHADIGARH ADMINISTRATION
|
January 16, 2007 |
SAVITHRI Vs. KARTHYAYANI AMMA
|
October 12, 2007 |
SAVITRI GOENKA Vs. KUSUM LATA DAMANT
|
November 2, 2007 |
SAYALEE SANJEEV JOSHI MEMBER MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. STATE
|
May 17, 2007 |
SAYARABANO ALIAS SULTANABEGUM Vs. STATE OF MAHARASHTRA
|
February 8, 2007 |
SAYED ABDUL ALA Vs. UNION OF INDIA
|
September 26, 2007 |
SCARIA ALEXANDER Vs. BONIFACE
|
February 7, 2007 |
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS Vs. PINDIGA SRIDHAR
|
March 19, 2007 |
SECRETARY AKOLA TALUKA EDUCATION SOCIETY Vs. SHIVAJI
|
April 5, 2007 |
SECRETARY PADIPPU K S SANGAM LTD Vs. C VARGHESE
|
March 20, 2007 |
SECRETARY TECHNICAL EDUCATION Vs. LALIT MOHAN UPADHYAY
|
April 9, 2007 |
SECRETARY TO GOVERNMENT Vs. PEEKAY RE-ROLLING MILLS P LTD
|
April 3, 2007 |
SECRETARY TO GOVT AGRICULTURE AND COOPERATION GOVT OF A P Vs. K KESAVULU
|
November 29, 2007 |
SECRETARY U P HIGH SCHOOL AND INTERMEDIATE EDUCATION Vs. H K LAL
|
January 11, 2007 |
SECRETARY WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION Vs. AYAN DAS
|
September 28, 2007 |
SECRETARY, DEPARTMENT OF REVENUE Vs. SANT STEEL AND ALLOYS PVT. LTD.
|
September 27, 2007 |
SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED Vs. GANDHI INDUSTRIAL CORPORATION
|
October 12, 2007 |
SEEMA Vs. ASHWANI KUMAR
|
October 25, 2007 |
SEEMA DHAMDHERE Vs. STATE OF MAHARASHTRA
|
December 14, 2007 |
SELLAPPAN Vs. STATE OF TAMIL NADU
|
January 31, 2007 |
SEWA RAM Vs. STATE OF U P
|
December 11, 2007 |
SHAIK CHINA BRAHMAM Vs. STATE OF A P
|
November 29, 2007 |
SHAIK MASTAN VALI Vs. STATE OF ANDHRA PRADESH
|
August 3, 2007 |
SHAIKAH BAKSHU Vs. STATE OF MAHARASHTRA
|
June 21, 2007 |
SHAILENDRA DANIA Vs. S P DUBEY
|
April 17, 2007 |
SHAJAHAN Vs. STATE OF KERALA
|
February 26, 2007 |
SHAKTHI SEEDS PVT LTD Vs. DY COMMNR CT
|
May 30, 2007 |
SHAKTI DAN Vs. STATE OF RAJASTHAN
|
April 26, 2007 |
SHAKUNTALA Vs. STATE OF HARYANA
|
July 27, 2007 |
SHAKUR BASTI AND SHAMSHAN BHUMI AND SUDHAR SAMITI Vs. LT GOVERNOR NATIONAL CAPITAL TERRITORY OF DELHI
|
December 11, 2007 |
SHANKAR BALU PATIL Vs. STATE OF MAHARASHTRA
|
September 19, 2007 |
SHANKAR DIWAL WADU Vs. STATE OF MAHARASHTRA
|
March 21, 2007 |
SHANKAR JAISWARA Vs. STATE OF WEST BENGAL
|
May 14, 2007 |
SHANKARLAL Vs. NAGAR PANCHAYAT GAJRAULA
|
December 13, 2007 |
SHANTI LAL Vs. STATE OF M P
|
October 8, 2007 |
SHANTILAL KESHARMAL GANDHI Vs. PRABHAKAR BALKRISHNA MAHANUBHAV
|
February 14, 2007 |
SHARADAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 9, 2007 |
SHARE MEDICAL CARE Vs. UOI
|
February 23, 2007 |
SHEEL KUMAR ROY Vs. SECRETARY DEFENCE
|
May 18, 2007 |
SHEIK RAFI Vs. STATE OF ANDHRA PRADESH
|
April 24, 2007 |
SHEIKH ABDUL RASHID Vs. STATE OF J AND K
|
December 5, 2007 |
SHEIKH IKRAM SHEIKH ISRAIL Vs. STATE OF MAHARASHTRA
|
April 12, 2007 |
SHEO PRASAD BHOR ALIAS SRI PRASAD Vs. STATE OF ASSAM
|
January 8, 2007 |
SHIKHA AGGARWAL Vs. STATE OF PUNJAB
|
September 17, 2007 |
SHILPA SHARES AND SECURITIES Vs. NATIONAL CO OPERATIVE BANK LTD
|
May 2, 2007 |
SHILPA SHETTY Vs. RIKHAB RAJ BHANDARI
|
May 18, 2007 |
SHIPPING CORPORATION OF INDIA LTD Vs. BHARAT EARTH MOVERS LTD
|
December 5, 2007 |
SHIRAZ GOLDEN RESTAURANT Vs. COMMERCIAL SHOP AND FAC EST UNION
|
February 1, 2007 |
SHIV DASS Vs. UNION OF INDIA
|
January 18, 2007 |
SHIV GOPAL SAH ALIAS SHIV GOPAL SAHU Vs. SITA RAM SARAUGI
|
March 30, 2007 |
SHIV KANT YADAV Vs. INDIAN OIL CORPORATION
|
April 9, 2007 |
SHIV KUMAR SHARMA Vs. SANTOSH KUMARI
|
September 18, 2007 |
SHIVA ANAND Vs. INDIAN AIRLINES LTD
|
October 12, 2007 |
SHIVANAND MALLAPPA KOTI Vs. STATE OF KARNATAKA
|
June 5, 2007 |
SHIVANAND MALLAPPA KOTI Vs. STATE OF KARNATAKA
|
June 6, 2007 |
SHIVU Vs. R G HIGH COURT OF KARNATAKA
|
February 13, 2007 |
SHREE RAM MILLS LTD Vs. UTILLITY PREMISES P LTD
|
March 21, 2007 |
SHREE SURAT VALSAD JILLA K M G PARISHAD Vs. UNION OF INDIA
|
May 9, 2007 |
SHRIDEVI Vs. MURALIDHAR
|
October 12, 2007 |
SHRIDHAR SUMANI VAGAL Vs. STATE OF MAHARASHTRA
|
March 2, 2007 |
SHRIDHAR SUMANT VAGAL Vs. STATE OF MAHARASHTRA
|
March 22, 2007 |
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. SUNWAY CONSTRUCTION SDN BHD
|
March 12, 2007 |
SHYAM Vs. STATE OF MADHYA PRADESH
|
February 15, 2007 |
SHYAM LAL SURESH KUMAR Vs. STATE OF HARYANA
|
October 12, 2007 |
SIDDHIVINAYAK REALITIES PVT LTD Vs. TULIP HOSPITALITY SERVICES LTD
|
March 15, 2007 |
SILAK RAM Vs. STATE OF HARYANA
|
August 6, 2007 |
SINGH ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
|
December 14, 2007 |
SITA RAM Vs. RADHEY SHYAM
|
October 5, 2007 |
SITARAM SAO ALIAS MUNGERI Vs. STATE OF JHARKHAND
|
November 12, 2007 |
SITHARTH VASHISHT ALIAS MANU SHARMA Vs. STATE
|
May 12, 2007 |
SOHAN SINGH SODHI Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
May 9, 2007 |
SOMA CHAKRAVARTY Vs. STATE
|
May 10, 2007 |
SOMAL PIPES PRIVATE LIMITED Vs. COAL INDIA LIMITED
|
October 30, 2007 |
SONI DINESHBHAI MANILAL Vs. JAGJIVAN MULCHAND CHOKSHI
|
December 14, 2007 |
SONIA Vs. ORIENTAL INSURANCE CO LTD
|
August 7, 2007 |
SOUTHERN PETROCHEMICAL INDUSTRIES CO LTD Vs. ELECTRICITY INSPECTOR AND E T I O
|
May 15, 2007 |
SPAN DIAGNOSTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2007 |
SPECIAL DEPUTY COLLECTOR Vs. N VASUDEVA RAO
|
November 28, 2007 |
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD Vs. B CHANDRA REDDY
|
April 16, 2007 |
SPEED LINES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 9, 2007 |
SPIC PHARMACEUTICALS DIVISION Vs. AUTHORITY UNDER SEC 48 1 OF A P
|
February 28, 2007 |
SREE DURGA DISTRIBUTORS Vs. STATE OF KARNATAKA
|
April 30, 2007 |
SRIRAM INDUSTRIAL ENTERPRISES LTD Vs. MAHAK SINGH
|
March 8, 2007 |
STAR INDIA PVT LTD Vs. SEA T V NETWORK LTD
|
April 3, 2007 |
STATE Vs. M KRISHNA MOHAN
|
October 12, 2007 |
STATE BANK OF INDIA Vs. VIJAY KUMAR
|
March 26, 2007 |
STATE BANK OF INDIA Vs. SOMVIR SINGH
|
February 13, 2007 |
STATE BANK OF INDIA Vs. JASPAL KAUR
|
February 1, 2007 |
STATE C B I HYDERABAD Vs. EDWIN DEVASAHAYAM
|
July 13, 2007 |
STATE GOVERNMENT OF M P Vs. SHANKARLAL
|
December 13, 2007 |
STATE NCT OF DELHI Vs. MALVINDER SINGH
|
June 21, 2007 |
STATE OF A P Vs. DINKAR SINHA
|
May 9, 2007 |
STATE OF A P Vs. A S PETER
|
December 13, 2007 |
STATE OF ANDHRA PRADESH Vs. CONCAP CAPACITORS BALANAGAR
|
October 12, 2007 |
STATE OF ANDHRA PRADESH Vs. ABDUL KHUDDUS
|
November 29, 2007 |
STATE OF AP Vs. SINGIREDDY RAMULU
|
December 12, 2007 |
STATE OF ARUNACHAL PRADESH Vs. DAMANI CONSTRUCTION CO
|
February 28, 2007 |
STATE OF BIHAR Vs. BIHAR STATE 2 LECTURERS ASSOCIATIONS
|
May 15, 2007 |
STATE OF BIHAR AND ORS. (IN 1684), RAMANAND PRASAD (IN 2594) AND RAM SAGAR YADAV (IN 2595) Vs. KAMAL BANSH NARAYAN SINGH (IN 1684), STATE OF BIHAR AND ORS. (IN 2594, 2595)
|
August 2, 2007 |
STATE OF CHHATTISGARH Vs. VTP CONSTRUCTIONS
|
December 7, 2007 |
STATE OF DELHI Vs. JITTI
|
October 12, 2007 |
STATE OF GOA Vs. SANJAY THAKRAN
|
March 2, 2007 |
STATE OF GUJARAT Vs. ANAND ACHARYA ALIAS BHARAT KUMAR SADHU
|
February 22, 2007 |
STATE OF GUJARAT Vs. SHAILESHBHAI MANSUKHLAL SHAH
|
May 30, 2007 |
STATE OF GUJARAT Vs. NARENDRA K AMIN
|
August 13, 2007 |
STATE OF GUJARAT Vs. TURABALI GULAMHUSSAIN HIRANI
|
October 4, 2007 |
STATE OF GUJARAT Vs. GAJANAND M DALWADI
|
December 14, 2007 |
STATE OF H P Vs. MUSHTAQ AHMAD
|
March 26, 2007 |
STATE OF HARYANA Vs. SAROJ BALA
|
January 17, 2007 |
STATE OF HARYANA Vs. SAROJ BALA
|
January 1, 2007 |
STATE OF HARYANA Vs. SURENDER
|
June 1, 2007 |
STATE OF HARYANA Vs. SURESH
|
June 5, 2007 |
STATE OF HARYANA Vs. JAGAT PAUL
|
June 20, 2007 |
STATE OF HARYANA Vs. NAVNEET VERMA
|
October 31, 2007 |
STATE OF HARYANA Vs. ARAVALI KHANIJ UDYOG
|
October 12, 2007 |
STATE OF HARYANA Vs. BABU SINGH
|
November 27, 2007 |
STATE OF HARYANA Vs. MAHENDER SINGH
|
November 2, 2007 |
STATE OF HIMACHAL PRADESH Vs. UTTAM KUMAR
|
April 27, 2007 |
STATE OF HIMACHAL PRADESH Vs. GEHAR SINGH
|
February 27, 2007 |
STATE OF JAMMU AND KASHMIR Vs. ABDUL MAJID
|
January 5, 2007 |
STATE OF JHARKHAND Vs. VOLTAS LTD
|
May 9, 2007 |
STATE OF JHARKHAND Vs. MANSHU KUMBHKAR
|
September 17, 2007 |
STATE OF KARANTAKA Vs. KHATU ALIAS HANUMANTHARAYA
|
July 9, 2007 |
STATE OF KARNATAKA Vs. RAJU
|
September 14, 2007 |
STATE OF KARNATAKA Vs. AMEER JAN
|
September 18, 2007 |
STATE OF KARNATAKA Vs. MADESHA
|
August 1, 2007 |
STATE OF KARNATAKA Vs. K K MOHANDAS
|
August 1, 2007 |
STATE OF KARNATAKA Vs. KARNATAKA STATE PATELS SANGHA
|
February 8, 2007 |
STATE OF KERALA Vs. M A MATHAI
|
April 9, 2007 |
STATE OF KERALA Vs. E K BHASKARAN PILLAI
|
April 17, 2007 |
STATE OF KERALA Vs. K PRASADA
|
July 9, 2007 |
STATE OF KERALA Vs. MANAGER, MALANKARA OSC MEDICAL COLLEGE
|
August 7, 2007 |
STATE OF M P Vs. KUSUM
|
July 19, 2007 |
STATE OF M P Vs. SANJAY KUMAR PATHAK
|
October 10, 2007 |
STATE OF MADHYA PRADESH Vs. BABU LAL
|
December 3, 2007 |
STATE OF MADHYA PRADESH Vs. BASODI
|
August 1, 2007 |
STATE OF MADHYA PRADESH Vs. BACHHA LAL
|
June 21, 2007 |
STATE OF MADHYA PRADESH Vs. CHAMRU ALIAS BHAGWANDAS
|
June 19, 2007 |
STATE OF MADHYA PRADESH Vs. SEWA SINGH
|
June 13, 2007 |
STATE OF MADHYA PRADESH Vs. NISAR
|
June 4, 2007 |
STATE OF MADHYA PRADESH Vs. BACCHUDAS ALIAS BALRAM
|
January 10, 2007 |
STATE OF MAHARASHTRA Vs. PUBLIC CONCERN FOR GOVERNANCE TRUST
|
January 4, 2007 |
STATE OF MAHARASHTRA Vs. SANJAY K NIMJE
|
January 16, 2007 |
STATE OF MAHARASHTRA Vs. LALIT SOMDATTA NAGPAL
|
February 13, 2007 |
STATE OF MAHARASHTRA Vs. TUKARAM TRYAMBAK CHAUDHARI
|
February 20, 2007 |
STATE OF MAHARASHTRA Vs. MEHAMUD
|
June 19, 2007 |
STATE OF MAHARASHTRA Vs. SIRAJ AHMED NISAR AHMED
|
May 7, 2007 |
STATE OF MAHARASHTRA Vs. RAJU BHASKAR POTPHODE
|
July 18, 2007 |
STATE OF MAHARASHTRA Vs. VASHISHTHA RAMBHAU ANDHALE
|
August 17, 2007 |
STATE OF MAHARASHTRA Vs. DATTATRAYA DIGAMBER BIRAJDAR
|
August 27, 2007 |
STATE OF MAHARASHTRA Vs. TULSHIRAM BHANUDAS KAMBLE
|
August 21, 2007 |
STATE OF MAHARASHTRA Vs. MOHD SAJID HUSAIN
|
October 10, 2007 |
STATE OF MANIPUR Vs. Y TOKEN SINGH
|
February 20, 2007 |
STATE OF MANIPUR Vs. KSH MOIRANGNINTHOU SINGH
|
February 26, 2007 |
STATE OF MANIPUR Vs. CHABUNGBAM THOIBISANA DEVI
|
April 19, 2007 |
STATE OF NCT OF DELHI Vs. RAVI KANT SHARMA
|
February 13, 2007 |
STATE OF ORISSA Vs. PRASANA KUMAR SAHOO
|
April 26, 2007 |
STATE OF ORISSA Vs. TATA SPONGE IRON LTD
|
September 18, 2007 |
STATE OF ORISSA Vs. SURENDRANATH MALLICK
|
July 23, 2007 |
STATE OF ORISSA Vs. K B SAHA AND SONS INDUSTRIES PVT LTD
|
April 27, 2007 |
STATE OF ORISSA Vs. ASIATIC GASES LTD
|
May 16, 2007 |
STATE OF OUNJAB Vs. SURINDER SINGH
|
November 25, 2007 |
STATE OF PUNJAB Vs. SUPREET RAJPAL
|
November 13, 2007 |
STATE OF PUNJAB Vs. BHATINDA DISTRICT COOP MILK P UNION LTD
|
October 11, 2007 |
STATE OF PUNJAB Vs. MOHINDER SINGH
|
September 28, 2007 |
STATE OF PUNJAB Vs. HARBHAJAN SINGH
|
October 31, 2007 |
STATE OF PUNJAB Vs. SURINDER SINGH
|
October 25, 2007 |
STATE OF PUNJAB Vs. ATUL FASTENERS LIMITED
|
April 30, 2007 |
STATE OF PUNJAB Vs. ARUN KUMAR AGGARWAL
|
May 4, 2007 |
STATE OF PUNJAB Vs. SANJIV KUMAR ALIAS SANJU
|
June 14, 2007 |
STATE OF PUNJAB Vs. SANJEET SINGH GREWAL
|
July 3, 2007 |
STATE OF PUNJAB Vs. KULDIP SINGH
|
June 21, 2007 |
STATE OF PUNJAB Vs. NIRMAL SINGH
|
August 1, 2007 |
STATE OF PUNJAB Vs. DEEPAK MATTU
|
July 18, 2007 |
STATE OF PUNJAB Vs. DEEPAK MATTU
|
September 18, 2007 |
STATE OF PUNJAB Vs. DEV RAJ
|
September 21, 2007 |
STATE OF PUNJAB Vs. ANIL KUMAR
|
April 25, 2007 |
STATE OF PUNJAB Vs. SWARAN KAUR
|
March 7, 2007 |
STATE OF PUNJAB Vs. DES BANDHU
|
March 15, 2007 |
STATE OF PUNJAB Vs. TEJA SINGH
|
January 17, 2007 |
STATE OF PUNJAB Vs. RANINDER SINGH & ANR.
|
November 19, 2007 |
STATE OF RAJASTHAN Vs. H V HOTELS PVT LTD
|
January 12, 2007 |
STATE OF RAJASTHAN Vs. JAGGU RAM
|
January 4, 2007 |
STATE OF RAJASTHAN Vs. NETRAPAL
|
February 27, 2007 |
STATE OF RAJASTHAN Vs. CHANDA ALIAS CHANDKORI
|
September 24, 2007 |
STATE OF RAJASTHAN Vs. JAGDISH CHOPRA
|
August 30, 2007 |
STATE OF RAJASTHAN Vs. PARTHU
|
September 13, 2007 |
STATE OF RAJASTHAN Vs. NANA
|
August 2, 2007 |
STATE OF RAJASTHAN Vs. CHITTARMAL
|
June 21, 2007 |
STATE OF RAJASTHAN Vs. WAKTENG
|
June 7, 2007 |
STATE OF RAJASTHAN Vs. OM PRAKASH
|
June 13, 2007 |
STATE OF RAJASTHAN Vs. BABU RAM
|
June 5, 2007 |
STATE OF RAJASTHAN Vs. MUNSHI
|
October 12, 2007 |
STATE OF RAJASTHAN Vs. KHANDAKA JAIN JEWELLERS
|
November 16, 2007 |
STATE OF RAJASTHAN Vs. PARESHAR SONI
|
November 20, 2007 |
STATE OF RAJASTHAN Vs. GANESHI LAL
|
December 10, 2007 |
STATE OF RJASTHAN Vs. AJIT SINGH
|
October 12, 2007 |
STATE OF TAMIL NADU Vs. SESHACHALAM
|
September 18, 2007 |
STATE OF TRIPURA Vs. BINA CHOUDHARY
|
May 22, 2007 |
STATE OF TRIPURA Vs. RAM BIR SINGH
|
May 8, 2007 |
STATE OF U P Vs. DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD
|
May 14, 2007 |
STATE OF U P Vs. DEEPAK FERTILIZERS AND PETRO-CHEMICAL CORPORATION LTD
|
May 11, 2007 |
STATE OF U P Vs. NIDHI KHANNA
|
May 11, 2007 |
STATE OF U P Vs. JEET S BISHT
|
May 18, 2007 |
STATE OF U P Vs. RAJA RAM
|
June 20, 2007 |
STATE OF U P Vs. JAI PRAKASH
|
June 20, 2007 |
STATE OF U P Vs. SURENDRA KUMAR SOLANKI
|
June 21, 2007 |
STATE OF U P Vs. GOVIND DAS ALIAS GUDDA
|
August 10, 2007 |
STATE OF U P Vs. P N C CONSTRUCTION CO LTD
|
August 8, 2007 |
STATE OF U P Vs. LALLOO SINGH
|
July 20, 2007 |
STATE OF U P Vs. SURENDRA KUMAR SOLANKI
|
July 21, 2007 |
STATE OF U P Vs. ABDUL KARIM
|
July 26, 2007 |
STATE OF U P Vs. MUSHTAQ ALAM
|
July 25, 2007 |
STATE OF U P Vs. R C MISRA
|
March 22, 2007 |
STATE OF U P Vs. LALTA PRASAD VAISH
|
October 25, 2007 |
STATE OF U P Vs. ATAR SINGH
|
November 12, 2007 |
STATE OF UTTAR PRADESH Vs. S K THEATRE PRODUCTIONS
|
February 9, 2007 |
STATE OF UTTAR PRADESH Vs. RAM VEER SINGH
|
September 5, 2007 |
STATE OF UTTARANCHAL AND ANOTHER Vs. SHANTI DEVI AND ANOTHER
|
July 19, 2007 |
STATE OF UTTRANCHAL Vs. PRANTIYA SINCHAI AVAM BANDH YOGANA SHRAMIK MAHAPARISHAD
|
October 12, 2007 |
STATE OF WEST BENGAL Vs. VEEJAY INTERNATIONAL INDIA
|
February 20, 2007 |
STATE OF WEST BENGAL Vs. DINESH DALMIA
|
April 25, 2007 |
STERLITE INDUSTRIES INDIA LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
|
March 19, 2007 |
SUBHA RAJ Vs. SANKAR SARKAR
|
July 24, 2007 |
SUBHADRA ANKUSH KSHIRSAGAR Vs. STATE OF MAHARASHTRA
|
May 15, 2007 |
SUBHAKAR Vs. HARIDEESH KUMAR
|
March 13, 2007 |
SUBHASH Vs. STATE OF HARYANA
|
August 21, 2007 |
SUBHASH MAHADEVASA HABIB Vs. NEMASA AMBASA DHARMDAS
|
March 19, 2007 |
SUBODHKUMAR Vs. BHAGWANT NAMDEORAO MEHETRE
|
January 25, 2007 |
SUCHITRA COMPONENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE GUNTUR
|
January 17, 2007 |
SUDHA JAIN Vs. CHIEF MANAGER
|
May 7, 2007 |
SUDHA VERMA Vs. STATE OF UP
|
August 24, 2007 |
SUDHIR MADAN Vs. MUNICIPAL CORPORATION OF DELHI
|
May 17, 2007 |
SUJOY SEN ALIAS SUJOY KR SEN Vs. STATE OF WEST BENGAL
|
May 8, 2007 |
SUKHDEO PANDEY Vs. UNION OF INDIA
|
August 24, 2007 |
SUKHDEV Vs. STATE OF PUNJAB
|
June 21, 2007 |
SUKHDEV SINGH Vs. STATE OF HARYANA
|
June 1, 2007 |
SUKHRAM Vs. STATE OF MAHARASHTRA
|
August 17, 2007 |
SUMAN PANDEY Vs. STATE OF UTTAR PRADESH
|
February 14, 2007 |
SUMAN SOOD ALIAS KAMAL JEET KAUR Vs. STATE OF RAJASHAN
|
May 14, 2007 |
SUMAN SOOD ALIAS KAMAL JEET KAUR Vs. STATE OF RAJASTHAN
|
May 14, 2007 |
SUMANGALAM COOP HOUSINGH SOCIETY LTD Vs. SUO MOTU HIGH COURT OF GUJARAT
|
January 3, 2007 |
SUMERSINBH UMEDSINH RAJPUT ALIAS SUMERSINH Vs. STATE OF GUJARAT
|
December 11, 2007 |
SUMTIBAI Vs. PARAS FINANCE CO
|
October 4, 2007 |
SUNDER LAL Vs. STATE OF RAJASTHAN
|
May 7, 2007 |
SUNIL BALKRISHNA BHOIR Vs. STATE OF MAHARASHTRA
|
May 15, 2007 |
SUNIL GUPTA Vs. KIRAN GIRHOTRA
|
October 9, 2007 |
SUNIL KUMAR Vs. RAM SINGH GAUD
|
November 2, 2007 |
SUNIL KUMAR PARIMAL Vs. STATE OF BIHAR
|
September 11, 2007 |
SUNIL PANNALAL BANTHIA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPN OF MAHARASHTRA LTD
|
March 8, 2007 |
SUPREME COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
April 13, 2007 |
SURAJ BHAN Vs. FINANCIAL COMMISSIONER
|
April 16, 2007 |
SURENDRA DEHRI Vs. STATE OF JHARKHAND
|
February 7, 2007 |
SURESH ESTATES PVT LTD Vs. MUNICIPAL CORP OF GREATER MUMBAI
|
December 14, 2007 |
SURESH JINDAL Vs. BSES RAJDHANI POWER LIMITED
|
October 11, 2007 |
SURESH SINGH Vs. STATE OF HARYANA
|
October 1, 2007 |
SURINDER SINGH Vs. UNION OF INDIA
|
March 30, 2007 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 18, 2007 |
SURJIT SINGH Vs. NANAK SINGH
|
August 31, 2007 |
SWAMI PRASAD Vs. STATE OF MADHYA PRADESH
|
March 8, 2007 |
SWAMY PRAKASANANDA Vs. STATE OF KERALA
|
February 26, 2007 |
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MISHRA Vs. STATE OF KARNATAKA
|
May 18, 2007 |
SWAN MILLS LTD Vs. UNION OF INDIA
|
July 26, 2007 |
SWAPAN DHAR Vs. STATE OF WEST BENGAL
|
October 8, 2007 |
SWAPAN KUMAR PAL Vs. ACHINTYA KUMAR NAYAK
|
October 12, 2007 |
SYNDICATE BANK Vs. ESTATE OFFICER AND MANAGER A P I I C LTD
|
August 30, 2007 |
SYNDICATE BANK Vs. ESTATE OFFICER
|
February 22, 2007 |
SYNDICATE BANK BANGALORE Vs. SATYA SRINATH
|
April 17, 2007 |
T ASHOK PAI Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
May 18, 2007 |
T FENN WALTER Vs. UNION OF INDIA
|
April 9, 2007 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
November 23, 2007 |
T VENGAMA NAIDU Vs. T DORA SWAMY NAIDU
|
February 27, 2007 |
T VIJENDRADAS Vs. M SUBRAMANIAN
|
October 9, 2007 |
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
December 14, 2007 |
TAARIKA EXPORTS Vs. UNION OF INDIA
|
May 7, 2007 |
TALSON REAL ESTATE PVT LTD Vs. STATE OF MAHARASHTRA
|
May 2, 2007 |
TAMA ALIAS TAMAL MAL Vs. STATE OF WEST BENGAL
|
September 11, 2007 |
TAMIL NADU HOUSING BOARD Vs. KEERAVANI AMMAL
|
March 15, 2007 |
TAMIL NADU OMNI BUS OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
November 28, 2007 |
TAMIL NADU STATE ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
|
April 20, 2007 |
TAMIL NADU WAKF BOARD Vs. LARABSHA DARGA PANRUTI
|
November 23, 2007 |
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. SATYANARAYANA BROTHERS PVT LTD
|
February 7, 2007 |
TANNA AND MODI Vs. C I T MUMBAI XXV
|
May 17, 2007 |
TARA CHAND Vs. SAGARBAI ALIAS CHAIYALIBAI
|
May 9, 2007 |
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
|
November 29, 2007 |
TAX RECOVERY OFFICER CENTRAL RANGE Vs. CUSTODIAN THE SPECIAL COURT
|
August 17, 2007 |
TEJ PAL SINGH Vs. UNION OF INDIA
|
February 1, 2007 |
TEJSHREE GHAG Vs. PRAKASH PARASHURAM PATIL
|
May 17, 2007 |
TELECOM REGULATORY AUTHORITY OF INDIA Vs. BHARAT SANCHAR NIGAM LIMITED
|
February 6, 2007 |
THANKACHAN Vs. STATE OF KERALA
|
November 13, 2007 |
THELAPALLI RAGHAVAIAH Vs. STATION HOUSE OFFICER
|
March 19, 2007 |
THIMMAPPA RAI Vs. RAMANNA RAI
|
May 9, 2007 |
THOKCHOM ONGBI SANGEETA ALIAS SANGI DEVI Vs. ORIENTAL INSURANCE CO LTD
|
October 23, 2007 |
THRIVEEDHI CHANNAIAH Vs. GUDIPUDI VENKATA SUBBA RAO
|
February 20, 2007 |
TIRUMALA TIRUPATI DEVASTHANAMS Vs. K JOTHEESWARA PILLAI
|
May 3, 2007 |
TRANSPORT CORPORATION OF INDIA LIMITED Vs. VELJAN HYDRAIR LIMITED
|
February 22, 2007 |
TRIG GUARDS FORCE LTD Vs. MAHARASHTRA INDUS DEV CORPN
|
December 6, 2007 |
TRIVEDI HIMANSHU GHANSHYAMBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
October 10, 2007 |
TROPICAL PLANTATIONS LTD. Vs. STATE OF KERALA
|
July 25, 2007 |
TRUTUF SAFETY GLASS INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P
|
August 6, 2007 |
TULIP STAR HOTELS Vs. UNION OF CENTAUR-TULIP EMPLOYEES
|
May 10, 2007 |
U B GADHE Vs. G M GUJARAT AMBUJA CEMENT PVT LTD
|
September 28, 2007 |
U P CO OP SPG MILLS FEDERATION LIMITED Vs. RAM PRATAP YADAV
|
October 5, 2007 |
U P COOPERATIVE FEDERATION LTD Vs. L P RAI
|
July 24, 2007 |
U P POWER CORPORATION LTD Vs. BONDS AND BEYONDS INDIA P LTD
|
September 24, 2007 |
U P POWER CORPORATION LTD Vs. BIJLI MAZDOOR SANGH
|
April 17, 2007 |
U P POWER CORPORATION LTD Vs. SANT STEELS AND ALLOYS P LTD
|
December 10, 2007 |
U P ROLLER FLOUR MILLS ASSOCIATION Vs. GOVT OF INDIA
|
October 5, 2007 |
U P S R C T C Vs. RAM KISHAN ARORA
|
May 9, 2007 |
U P S R T CORPORATION Vs. SURENDRA SINGH
|
January 25, 2007 |
U P STATE AGRO INDUSTRIAL CORPORATION LTD Vs. MAHENDRS KUMAR MISHRA
|
October 12, 2007 |
U P STATE ELECTRICITY BOARD Vs. POORAN CHANDRA PANDEY
|
October 9, 2007 |
U P STATE ROAD TRANSPORT CORPORATION Vs. VINOD KUMAR
|
December 6, 2007 |
U P STATE ROAD TRASNPORT CORPORATION Vs. U P RAJYA SADAK PARIVAHAN KARAMCHARI UNION
|
March 9, 2007 |
U. P. FOREST CORPORATION Vs. DY. COMMISSIONER OF INCOME TAX, LUCKNOW
|
November 27, 2007 |
UCO BANK Vs. RAJINDER LAL CAPOOR
|
May 18, 2007 |
UDAI SINGH DAGAR Vs. UNION OF INDIA
|
May 15, 2007 |
UDAIPUR PHOSPHATES FERTILIZERS LTD Vs. UNION OF INDIA
|
January 31, 2007 |
UDYAMI EVAM KHADI GRAMODYOG WELFARE SANSTHA Vs. STATE OF UP
|
December 5, 2007 |
UJJAGAR SINGH Vs. STATE OF PUNJAB
|
December 13, 2007 |
UMA SHANKAR KAMAL NARAIN Vs. M D OVERSEAS LTD
|
March 14, 2007 |
UMAR MOHAMMAD Vs. STATE OF RAJASTHAN
|
December 12, 2007 |
UMESH Vs. STATE OF MAHARASHTRA
|
February 7, 2007 |
UNION BANK OF INDIA Vs. VENKATESH GOPAL MAHISHI
|
January 12, 2007 |
UNION OF INDIA Vs. F H DUBASH
|
February 6, 2007 |
UNION OF INDIA Vs. P K KUTTAPPAN
|
February 28, 2007 |
UNION OF INDIA Vs. KAUSHALAYA DEVI
|
February 15, 2007 |
UNION OF INDIA Vs. S K GOEL
|
February 12, 2007 |
UNION OF INDIA Vs. HARISH KUMAR
|
March 14, 2007 |
UNION OF INDIA Vs. ANANTO
|
March 9, 2007 |
UNION OF INDIA Vs. JAI PRAKASH SINGH
|
March 8, 2007 |
UNION OF INDIA Vs. K INDRASENA REDDY
|
April 2, 2007 |
UNION OF INDIA Vs. T V PATEL
|
April 19, 2007 |
UNION OF INDIA Vs. A N MOHANAN
|
April 18, 2007 |
UNION OF INDIA Vs. KESHAR SINGH
|
April 20, 2007 |
UNION OF INDIA Vs. S P S RAJKUMAR
|
April 24, 2007 |
UNION OF INDIA Vs. A S GANGOLI
|
April 26, 2007 |
UNION OF INDIA Vs. SANGRAM KESHARI NAYAK
|
April 27, 2007 |
UNION OF INDIA Vs. YUMNAM ANAND M ALIAS BOCHA ALIAS KORA ALIAS SURAJ
|
April 12, 2007 |
UNION OF INDIA Vs. P M RANGASAMI
|
May 15, 2007 |
UNION OF INDIA Vs. BASHIRBHAI R KHILIJI
|
May 16, 2007 |
UNION OF INDIA Vs. SHARDINDU
|
May 16, 2007 |
UNION OF INDIA Vs. R GANDHI
|
May 18, 2007 |
UNION OF INDIA Vs. A K NARULA
|
May 18, 2007 |
UNION OF INDIA Vs. S VINODH KUMAR
|
September 18, 2007 |
UNION OF INDIA Vs. SHIV SHANKER KESARI
|
September 14, 2007 |
UNION OF INDIA Vs. SHREE SHANKAR TEXTILES EX EMPLOYEES UNION
|
September 14, 2007 |
UNION OF INDIA Vs. S S AHLUWALIA
|
August 24, 2007 |
UNION OF INDIA Vs. TATA TELESERVICES MAHARASHTRA LTD
|
August 25, 2007 |
UNION OF INDIA Vs. ARUN JYOTI KUNDU
|
August 27, 2007 |
UNION OF INDIA Vs. KRISHAN KUMAR
|
July 19, 2007 |
UNION OF INDIA Vs. S S GILL
|
July 19, 2007 |
UNION OF INDIA Vs. BHARAT BATTERY MANUFACTURING CO P LTD
|
August 13, 2007 |
UNION OF INDIA Vs. M S MOHAMMED RAWTHER
|
August 16, 2007 |
UNION OF INDIA Vs. TATA TELESERVICES MAHARASHTRA LTD
|
August 23, 2007 |
UNION OF INDIA Vs. NARENDRA SINGH
|
December 13, 2007 |
UNION OF INDIA Vs. RAMESH SINGH RAJPUT
|
December 14, 2007 |
UNION OF INDIA Vs. SADHANA KHANNA
|
December 14, 2007 |
UNION OF INDIA Vs. S R DHINGRA
|
December 14, 2007 |
UNION OF INDIA Vs. RANCHOD
|
December 4, 2007 |
UNION OF INDIA Vs. AMAR SINGH
|
November 23, 2007 |
UNION OF INDIA Vs. VICCO LABORATORIES
|
November 26, 2007 |
UNION OF INDIA Vs. MAHAJABEEN AKHTAR
|
November 1, 2007 |
UNION OF INDIA Vs. CENTRAL ELECTRICAL AND MECHANICAL ENGINEERING SERVICE CE AND MES GROUP
|
November 1, 2007 |
UNION OF INDIA Vs. STATE OF U P
|
November 1, 2007 |
UNION OF INDIA Vs. ADANI EXPORTS LTD
|
November 12, 2007 |
UNION OF INDIA Vs. HIRANMOY SEN
|
October 12, 2007 |
UNION OF INDIA Vs. B M JHA
|
October 24, 2007 |
UNION OF INDIA Vs. JAI DEV WIG
|
October 30, 2007 |
UNION OF INDIA Vs. ARVIVA INDUSTRIES INDIA LIMITED
|
January 10, 2007 |
UNION OF INDIA Vs. DHARAMENDARA TEXTILE PROCESSORS
|
July 19, 2007 |
UNION OF INDIA Vs. PRADEEP SHIVRAM DHOND AND ANOTHER
|
April 20, 2007 |
UNION OF INDIA Vs. INCOME TAX BAR ASSOCIATION
|
December 14, 2007 |
UNION OF INDIA (UOI) Vs. CONCRETE PRODUCTS AND CONSTRUCTION COMPANY
|
May 23, 2007 |
UNION PUBLIC SERVICE COMMISSION Vs. SUKANTA KAR
|
May 8, 2007 |
UNION PUBLIC SERVICE COMMISSION Vs. S THIAGARAJAN
|
February 15, 2007 |
UNION TERRITORY Vs. BRIJMOHAN KAUR
|
July 25, 2007 |
UNIPATCH RUBBER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
|
November 13, 2007 |
UNITED BANK OF INDIA Vs. SIDHARTHA CHAKRABORTY
|
August 27, 2007 |
UNITED BANK OF INDIA Vs. TAMIL NADU BANKS DEPOSIT COLLECTORS UNION
|
December 5, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. DAVINDER SINGH
|
October 12, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
July 16, 2007 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SERJERAO
|
November 14, 2007 |
UNIVERSITY OF KERALA Vs. COUNCIL PRINCIPALS COLLEGES KERALA
|
April 9, 2007 |
UP STATE AGRO INDUSTRIAL CORPORATION LTD Vs. KISAN UPBHOKTA PARISHAD
|
December 7, 2007 |
USHA BALASHAHEB SWAMI Vs. KIRAN APPASO SWAMI
|
April 18, 2007 |
USHA P KUVELKAR Vs. RAVINDRA SUBRAI DALVI
|
November 20, 2007 |
UTKAL GALVANIZERS LTD Vs. ORISSA HYDRO POWER CORPN LTD
|
September 28, 2007 |
UTTARANCHAL FOREST HOSPITAL TRUST Vs. DINESH KUMAR
|
November 27, 2007 |
UTTRANCHAL FOREST DEVELOPMENT CORPORATION Vs. M C JOSHI
|
February 23, 2007 |
V B PRASAD Vs. MANAGER P M D U P SCHOOL
|
April 10, 2007 |
V K PANDEY Vs. UNION OF INDIA
|
February 6, 2007 |
V K PURI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 27, 2007 |
V R SUDHAKARA RAO Vs. T V KAMESWARI
|
April 18, 2007 |
V ROSALI Vs. TAICO BANK
|
January 23, 2007 |
V SHANKARANARAYANA RAO Vs. LEELAVATHY
|
May 11, 2007 |
VALSALA KUMARI DEVI M Vs. DIRECTOR HIGHER SECONDARY EDUCATION
|
September 25, 2007 |
VANASTHALI TEXTILES INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
|
October 26, 2007 |
VANGA SRINIWAS Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
|
September 14, 2007 |
VEDIC GIRLS SENIOR SECONDARY SCHOOL ARYA SAMAJ MANDIR Vs. RAJWANTI
|
March 8, 2007 |
VEENA KUMARI TANDON Vs. NEELAM BHALLA
|
November 12, 2007 |
VEENA KUMARI TANDON Vs. NEELAM BHALLA
|
November 2, 2007 |
VEER KUNWAR SINGH UNIVERSITY AD HOC TEACHERS ASSOCIATION Vs. BIHAR STATE UNIVERSITY C C SERVICE COMMISSION
|
May 18, 2007 |
VEER PRAKASH SHARMA Vs. ANIL KUMAR AGARWAL
|
August 1, 2007 |
VEMA CHINA KOTESWARA RAO Vs. DISTRICT COLLECTOR
|
February 15, 2007 |
VENEET AGRAWAL Vs. UNION OF INDIA
|
October 31, 2007 |
VENKATACHALAM C Vs. AJITKUMAR C. SHAH
|
February 21, 2007 |
VICE CHANCELLOR M D UNIVERSITY ROHTAK Vs. JAHAN SINGH
|
March 8, 2007 |
VIDYA VIKAS MANDAL Vs. EDUCATION OFFICER
|
February 7, 2007 |
VIJAY D SALVI Vs. STATE OF MAHARASHTRA
|
May 16, 2007 |
VIJAY KUMAR Vs. WHIRLPOOL OF INDIA LTD
|
November 22, 2007 |
VIJAY SINGH Vs. UNION OF INDIA
|
February 23, 2007 |
VIJAY SINGH CHARAK Vs. UOI
|
February 26, 2007 |
VIJAY SINGH GOND Vs. UNION OF INDIA
|
March 13, 2007 |
VIJAYKUMAR BALDEV MISHRA ALIAS SHARMA Vs. STATE OF MAHARASHTRA
|
May 18, 2007 |
VIKRAM Vs. STATE OF MAHARASHTRA
|
May 9, 2007 |
VIKRAM DHILLON Vs. STATE OF HARYANA
|
January 10, 2007 |
VINAY DEVANNA NAYAK Vs. RYOT SEVA SAHAKARI BANK LTD
|
December 7, 2007 |
VINAY KUMAR KHAMBATE Vs. VINAY KUMAR AGGARWAL
|
February 22, 2007 |
VINAY SHUKLA Vs. UNION OF INDIA
|
January 17, 2007 |
VINEET KUMAR CHAUHAN Vs. STATE OF U P
|
December 14, 2007 |
VINITEC ELECTRONICS PRIVATE LIMITED Vs. HCL INFOSYSTEMS LIMITED
|
November 2, 2007 |
VINOD G ASRANI Vs. STATE OF MAHARASHTRA
|
February 21, 2007 |
VIPIN KUMAR GADHOK Vs. RAVINDER NATH KHANNA
|
February 19, 2007 |
VIRENDRA KUMAR Vs. STATE OF U P
|
January 16, 2007 |
VIRLON TEXTILE MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
April 17, 2007 |
VIRTUAL SOFT SYSTEMS LTD Vs. COMMISSIONER OF INCOME TAX DELHI
|
February 6, 2007 |
VISHAL PROPERTIES PVT LTD Vs. STATE OF U P
|
October 9, 2007 |
VISHWA NATH SHARMA Vs. SHYAM SHANKAR GOELA
|
February 20, 2007 |
VISHWA NATH SHARMA Vs. SHYAM SHANKER GOELA
|
February 26, 2007 |
VISHWA NATH SHARMA Vs. SHYAM SHANKAR GOELA
|
April 26, 2007 |
VISHWAMITRA RAM KUMAR Vs. VESTA TIME COMPANY
|
April 5, 2007 |
VISHWANATH Vs. UNION OF INDIA
|
December 3, 2007 |
VISHWANATH CHATURVEDI Vs. UOI
|
March 1, 2007 |
VISHWANATH GUPTA Vs. STATE OF UTTARANCHAL
|
March 21, 2007 |
VISITOR Vs. K S MISRA
|
September 6, 2007 |
VIVIDH MARBLES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
February 23, 2007 |
VYALIKAVAL HOUSE BUILDING CO OP SOCIETY Vs. V CHANDRAPPA
|
February 2, 2007 |
WHIRLPOOL OF INDIA LTD Vs. UNION OF INDIA
|
November 2, 2007 |
WYAWAHARE AND SONS Vs. MADHUKAR RAGHUNATH BHAVE
|
March 7, 2007 |
Y A AJIT Vs. SOFANA AJIT
|
September 7, 2007 |
Y N GANGADHARA SETTY Vs. JAYA PRAKASH REDDY
|
November 2, 2007 |
Y SARABA REDDY Vs. PUTHUR RAMI REDDY
|
May 7, 2007 |
YADVENDRA ARYA Vs. MUKESH KUMAR GUPTA
|
November 28, 2007 |
YALLWWA Vs. NATIONAL INSURANCE CO LTD
|
May 16, 2007 |
YAMUNA SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
January 9, 2007 |
YOGESH MEHTA Vs. CUSTODIA APPOINTED UNDER THE SPECIAL COURT
|
January 4, 2007 |
YOGESH NARAIN SAXENA Vs. STATE OF UTTARANCHAL
|
March 9, 2007 |
YOU ONE MAHARIA JV THRYOU ONE ENG AND CONSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 21, 2007 |
ZAMINDER DHARMIK AND SHEKSHNIK NYAS Vs. SIDDHANATH
|
May 22, 2007 |
ZENITH STEEL TUBES AND INDUSTRIES LTD Vs. SICOM LIMITED
|
November 21, 2007 |
ZUARI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 29, 2007 |