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GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
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August 4, 2006 |
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INDU SHEKHAR SINGH Vs. STATE OF U. P
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May 28, 2006 |
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KRISHAN Vs. STATE OF HARYANA
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August 23, 2006 |
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STATE OF ASSAM Vs. UNION OF INDIA
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September 25, 2006 |
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SULEKHA A Vs. N. A. DAS
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April 27, 2006 |
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A GEETHA Vs. STATE OF TAMIL NADU
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September 4, 2006 |
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A JITENDERNATH Vs. JUBILEE HILLS COOP HOUSE BLD SOC
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May 2, 2006 |
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A N ROY COMMISSIONER OF POLICE Vs. SURESH SHARMA SINGH
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July 4, 2006 |
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A P FOODS Vs. S SAMUEL
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July 4, 2006 |
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A P NAYAR Vs. REHA MIN EMPCO OP HOUSE BLDG
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April 24, 2006 |
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A P PUBLIC SERVICE COMMISSION Vs. K SUDHARSHAN REDDY
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July 4, 2006 |
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A P S R T C Vs. B S DAVID PAUL
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February 1, 2006 |
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A P S R T C Vs. G SRINIVAS REDDY
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February 24, 2006 |
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A P STEEL RE ROLLING MILL LTD Vs. STATE OF KERALA
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December 14, 2006 |
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A SUDHAKAR Vs. POST MASTER GENERAL HYDRABAD
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March 24, 2006 |
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ABAN LOYD CHILES OFFSHORE LIMITED Vs. COMMISIONER OF CUSTOMS MAHARASHTRA
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August 7, 2006 |
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ABDUL GAFFAR ABDUL REHMAN Vs. SHIVNATH RAI HARNARAIN I LTD
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August 24, 2006 |
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ABHAY KUMAR Vs. STATE OF BIHAR
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April 10, 2006 |
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ABHIJIT GUPTA Vs. S N B NATIONAL CENTRE BASIC SCIENCES
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April 18, 2006 |
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ABHISHEK KUMAR Vs. STATE OF HARYANA
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December 4, 2006 |
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ACCOUNTANT GENERAL OF ORISSA Vs. R RAMAMURTY
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November 29, 2006 |
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ACCOUNTS OFFICER A AND I A P SRTC Vs. P CHANDRA SEKHARA RAO
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July 21, 2006 |
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ACHAL MISHRA Vs. RAMA SHANKAR SINGH
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May 1, 2006 |
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ACHARAPARAMBATH PRADEEPAN Vs. STATE OF KERALA
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December 15, 2006 |
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ADHYAATAMAM Vs. JAGDISH AMBALAL SHAH
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December 11, 2006 |
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ADISHWAR JAIN Vs. UNION OF INDIA
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October 19, 2006 |
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ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
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May 3, 2006 |
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ADMINISTRATOR B S R T C Vs. RANJANA MAJHI
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July 17, 2006 |
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AJAY GOSWAMI Vs. UNION OF INDIA
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December 12, 2006 |
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AJENDRAPRASADJI N PANDE Vs. SWAMI KESHAVPRAKESHDASJI N
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December 8, 2006 |
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AKHIL BHARAT GOSEWA SANGH Vs. STATE OF A P
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March 29, 2006 |
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ALEMBIC GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 14, 2006 |
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ALEYAMMA VARGHESE Vs. SECRETARY
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November 28, 2006 |
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ALL INDIA ITDC WORKERS UNION Vs. ITDC
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October 31, 2006 |
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ALLAHABAD DEVELOPMENT AUTHORITY Vs. SABIA KHAN
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July 11, 2006 |
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ALOKE NATH DUTTA Vs. STATE OF WEST BENGAL
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December 12, 2006 |
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AMAN DEEP JASWAL Vs. STATE OF PUNJAB
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February 3, 2006 |
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AMAR SINGH Vs. UNION OF INDIA
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February 27, 2006 |
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AMARJIT KAUR Vs. KARAMVIR SINGH
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April 25, 2006 |
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AMBICA CONSTRUCTION Vs. UNION OF INDIA
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November 20, 2006 |
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AMIN CHAND PAYARELAL Vs. INSPECTING ASSTT COMMISSIONER INCOME TAX
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September 5, 2006 |
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AMRIT PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
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July 25, 2006 |
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AMRIT SINGH Vs. STATE OF PUNJAB
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November 10, 2006 |
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AMRIT VANASPATI CO LTD Vs. KHEM CHAND
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July 12, 2006 |
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ANAND HANUMANTHSA KATARE Vs. ADDITIONAL DISTRICT MAGISTRATE
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October 19, 2006 |
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ANAND REGIONAL CO-OP OIL SEEDSGROWERS UNION LTD Vs. SHAILESHKUMAR HARSHADBHAI SHAH
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August 8, 2006 |
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ANAR DEVI Vs. PARMESHWARI DEVI
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September 8, 2006 |
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ANAR DEVI Vs. PARMESHWARI DEVI
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September 18, 2006 |
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ANARI DEVI Vs. PARMESHWARI DEVI
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February 4, 2006 |
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ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. P CHANDRA MOULEESWARE REDDY
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September 14, 2006 |
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ANIL ALIAS RAJU NAMDEV PATIL Vs. ADMINISTRATION OF DAMAN AND DIU
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November 24, 2006 |
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ANIL KUMAR SHAHI Vs. STATE OF UTTAR PRADESH
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March 7, 2006 |
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ANIL KUMAR TULSIYANI Vs. STATE OF U P
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May 5, 2006 |
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ANIL KUMAR VITTHAL SHETE Vs. STATE OF MAHARASHTRA
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April 28, 2006 |
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ANIL RISHI Vs. GURBAKSH SINGH
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May 2, 2006 |
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ANIL SINGH Vs. STATE OF BIHAR
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October 19, 2006 |
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ANJAN KUMAR Vs. UNION OF INDIA
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February 14, 2006 |
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ANJLEEM ENTERPRISE PVT LTD Vs. COMMISSIONER OF CENTRAL EXISE
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January 16, 2006 |
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ANTAR SINGH Vs. STATE OF M P
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November 30, 2006 |
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ANTONIO S C PEREIRA Vs. RICARDINA NORONHA
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September 14, 2006 |
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ANUP KUMAR KUNDU Vs. SUDIP CHARAN CHAKRABORTY
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August 8, 2006 |
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APPASAHEB PEERAPPA CHANDGADE Vs. DEVENDRA PEERAPPA CHANDGADE
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October 19, 2006 |
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AROKIA THOMAS Vs. STATE OF T. N.
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May 2, 2006 |
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ARUN BALKRISHNA NIRMAL Vs. STATE OF MAHARASHTRA
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May 11, 2006 |
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ARUN KUMAR Vs. UNION OF INDIA
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September 15, 2006 |
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ARUN KUMAR NAYAK Vs. UNION OF INDIA
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September 20, 2006 |
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ARUN NIVALAJI MORE Vs. STATE OF MAHARASHTRA
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August 8, 2006 |
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ARUN SINGH ALIAS ARUN KUMAR SINGH Vs. STATE OF BIHAR
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March 7, 2006 |
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ARVINDER SINGH BAINS Vs. STATE OF PUNJAB
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May 24, 2006 |
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ASHARAFI SINGH Vs. KAPILDEO RAI
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September 19, 2006 |
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ASHOK KUMAR Vs. STATE OF TAMIL NADU
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May 5, 2006 |
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ASHOK KUMAR SAHU Vs. UNION OF INDIA
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August 8, 2006 |
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ASHOK LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
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April 19, 2006 |
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ASHOK LENKA Vs. RISHI DIKSHIT
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April 21, 2006 |
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ASHOK MAHAJAN Vs. STATE OF U P
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September 26, 2006 |
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ASHOK MANIKCHAND CHANKESHWARA Vs. H R BARGE
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March 23, 2006 |
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ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
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May 31, 2006 |
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ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
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August 21, 2006 |
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ASHOKA SMOKELESS COAL IND P LTD Vs. UNION OF INDIA
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December 1, 2006 |
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ASHWIN S MAHETA Vs. CUSTODIAN
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January 3, 2006 |
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ASI JASWINDER SINGH Vs. STATE OF PUNJAB
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November 23, 2006 |
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ASSAM ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. EDUCOMP SOLUTIONS LTD
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November 29, 2006 |
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ASSISTANT ENGINEER C A D KOTA Vs. DHAN KUNWAR
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July 5, 2006 |
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ASSISTANT ENGINEER RAJASTHAN Vs. RAM CHARAN
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May 19, 2006 |
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ASSOCIATED CEMENT CPMPANIES LTD Vs. GOVT OF A P
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January 4, 2006 |
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ASSOCIATED JOURNALS LTD Vs. MYSORE PAPER MILLS LTD
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July 11, 2006 |
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ASSTT COMMISIONER TRADE TAX Vs. GENERAL MANAGER B S NA L
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March 2, 2006 |
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ATYANT PICHHARA BARG CHHATRA SANGH Vs. JHARKHAND STATE VAISHYA FEDERATION
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August 8, 2006 |
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AVAS VIKAS SANSTHAN Vs. AVAS VIKAS SANSTHAN ENGINEERS ASSN
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March 28, 2006 |
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AVINASH HANSRAJ GAJBHIYE Vs. OFFICIAL LIQUIDATOR V PHARMA P LTD
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February 17, 2006 |
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AVTAR SINGH Vs. STATE OF PUNJAB
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October 13, 2006 |
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AVTAR SINGH Vs. GURDIAL SINGH
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December 4, 2006 |
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AVTAR SINGH HIT Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE
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October 18, 2006 |
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AYUDH UPASKAR NIRMANI KALYAN SAMITI Vs. GOVT OF INDIA
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November 14, 2006 |
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B C SHARMA Vs. M L BHALLA
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September 6, 2006 |
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B H E L Vs. B K VIJAY
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February 2, 2006 |
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B K CHANNAPPA Vs. STATE OF KARNATAKA
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November 10, 2006 |
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B NOHA Vs. STATE OF KERALA
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November 6, 2006 |
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B S N JOSHI AND SONS LTD Vs. NAIR COAL SERVICES LTD
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October 31, 2006 |
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B S N L Vs. SUBASH CHANDRA KANCHAN
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September 13, 2006 |
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B SRINIVASA REDDY Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION
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August 28, 2006 |
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B T JAYARAM Vs. STATE OF KARNATAKA
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March 6, 2006 |
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B VENKATAMUNI Vs. C J AYODHYA RAM SINGH
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October 19, 2006 |
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B.P. MOHAN RAO Vs. STATE OF KARNATAKA
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January 27, 2006 |
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BABANRAO TUKARAM RANJANE Vs. STATE OF MAHARASHTRA
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May 12, 2006 |
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BABLU ALIAS MUBARIK HUSSAIN Vs. STATE OF RAJASTHAN
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December 12, 2006 |
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BABU SINGH Vs. RESHAMPAL SINGH
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November 22, 2006 |
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BABUBHAI UDESINH PARMAR Vs. STATE OF GUJARAT
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November 24, 2006 |
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BADAL DEB Vs. STATE OF ASSAM
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March 2, 2006 |
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BAILAMMA Vs. POORNAPRAJNA HOUSE BUILDING CO OPERATIVE SOCIETY
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January 31, 2006 |
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BALAKRISHNAN Vs. MALAIYANDI KONAR
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February 17, 2006 |
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BALASAHEB K THACKERAY Vs. VENKAT ALIAS BABRU WAMANRAO DESHPANDE CHARTHANKAR
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July 5, 2006 |
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BALBIR SINGH Vs. STATE OF PUNJAB
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September 26, 2006 |
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BALDEV SINGH Vs. MANOHAR SINGH
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August 3, 2006 |
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BALDEV SINGH Vs. SHINDER PAL SINGH
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October 19, 2006 |
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BALKRISHNA HATCHERIES Vs. CLARIFICATION AND ADVANCE RULING AUTHORITY
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September 11, 2006 |
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BANK OF INDIA Vs. MEHTA BROTHERS
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September 23, 2006 |
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BANK OF INDIA Vs. MOHD. NIZAMUDDIN
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September 7, 2006 |
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BANK OF MADURA LIMITED Vs. NATIONAL TEXTILE CORPORATION LIMITED
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March 2, 2006 |
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BANSHI DHAR Vs. STATE OF RAJASTHAN
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October 31, 2006 |
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BANSRAJ LALTAPRASAD MISHRA Vs. STANLEY PARKER JONES
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February 16, 2006 |
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BAPU Vs. STATE OF MAHARASHTRA
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November 16, 2006 |
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BAR COUNCIL OF INDIA Vs. BOARD OF MANG DAYANAND COLL OF LAW
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November 28, 2006 |
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BARAKA OVERSEAS TRADERS Vs. DIRECTOR GENERAL OF FOREIGN TRADE
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September 11, 2006 |
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BASO PRASAD Vs. STATE OF BIHAR
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November 24, 2006 |
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BAY BERRY APARTMENTS PVT LTD Vs. SHOBHA
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October 19, 2006 |
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BEED DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
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September 29, 2006 |
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BEENA PHILIPOSE Vs. STATE OF KERALA
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September 4, 2006 |
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BEGAM SURAIYA RASHID Vs. STATE OF MADHYA PRADESH
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February 20, 2006 |
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BENARA VALVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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November 23, 2006 |
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BHADRA SHAHAKARI S K NIYAMITA Vs. CHITRADURGA MAZDOOR SANGH
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October 31, 2006 |
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BHAGWANDAS TIWARI Vs. DEWAS SHAJAPUR KSHETRIYA GRAMIN BANK
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November 8, 2006 |
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BHAGWATI PRASAD PAWAN KUMAR Vs. UNION OF INDIA
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May 25, 2006 |
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BHARAT HEAVY ELECTRICALS LTD Vs. ANIL
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November 7, 2006 |
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BHARAT HEAVY ELECTRICALS LTD Vs. ANIL
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December 7, 2006 |
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BHARAT SANCHAR NIGAM LTD Vs. UNION OF INDIA
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March 2, 2006 |
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BHIM SINGH Vs. UNION OF INDIA
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July 11, 2006 |
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BHIMAPPA CHANDAPPA HOSAMANI Vs. STATE OF KARNATAKA
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September 20, 2006 |
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BHIMASHYA Vs. JANABI ALIAS JANAWWA
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December 11, 2006 |
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BHOGADI KANNABABU Vs. VUGGINA PYDAMMA
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May 12, 2006 |
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BHOGPUR CO OP SUGAR MILLS LTD Vs. HARMESH KUMAR
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November 10, 2006 |
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BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
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April 28, 2006 |
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BHUPENDRA SINGH BHATIA Vs. STATE OF M P
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December 6, 2006 |
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BHUPINDER SINGH Vs. JARNAIL SINGH
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July 13, 2006 |
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BIBHABATI CHAKRABARTY Vs. MAJOR RAMA CHANDRA MISHRA
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January 9, 2006 |
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BIHAR STATE FINANCIAL CORPN Vs. CHEMICOT INDIA PVT LTD
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August 24, 2006 |
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BIJOY KUMAR DUGAR Vs. BIDYADHAR DUTTA
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March 1, 2006 |
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BINAPANI KAR CHOWDHURY Vs. SATYABRATA BASU
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May 16, 2006 |
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BIPIN BIHARI Vs. STATE OF M P
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September 20, 2006 |
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BIR SINGH Vs. STATE OF HIMACHAL PRADESH
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April 25, 2006 |
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BIRBAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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January 25, 2006 |
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BISHNU PRASAD DASH Vs. RAJ KUMAR AGARWAL
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May 1, 2006 |
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BISHWANATH PRASAD SINGH Vs. RAJENDRA PRASAD
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February 24, 2006 |
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BOARD OF THE TRUSTEES PORT OF KOLKATA Vs. EFCLON TIE-UP PVT LTD
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May 8, 2006 |
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BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST Vs. T S N RAJU
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September 6, 2006 |
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BOMBAY DYEING AND MFG CO LTD Vs. BOMBAY ENVIRONMENT ACTION GROUP
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March 7, 2006 |
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BRANCH MANAGER M P STATE AGRO INDUSTRIES DEVLOPMENT CORPN LTD Vs. S C PANDEY
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February 24, 2006 |
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BSES LTD Vs. FENNER INDIA LTD
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February 3, 2006 |
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BUDH SINGH Vs. STATE OF UP
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May 12, 2006 |
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BUDHAN SINGH Vs. STATE OF BIHAR
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April 25, 2006 |
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BUNNILAL CHAUDHARY Vs. STATE OF BIHAR
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July 5, 2006 |
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C A G OF INDIA Vs. STATE OF RAJASTHAN
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August 28, 2006 |
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C A SULAIMAN Vs. STATE BANK OF TRAVANCORE
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July 25, 2006 |
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C T COTTON YARN LTD Vs. COMMISSIONER OF CENTRAL EXCISE INDORE
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September 22, 2006 |
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C T RADHAKRISHNAN Vs. C T VISHWANATHAN NAIR
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January 16, 2006 |
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CANARA BANK Vs. SWAPAN KUMAR PANI
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February 24, 2006 |
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CANTONMENT BOARD, GWALIOR Vs. K.L. KOCHAR AND CO.
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March 28, 2006 |
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CEAT LTD Vs. ANAND ABASAHEB HAWALDAR
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February 16, 2006 |
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CEAT LTD Vs. MURPHY INDIA EMPLOYEES UNION
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April 25, 2006 |
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CENTRAL BUREAU OF INVESTIGATION Vs. RAVI SHANKAR SRIVASTAVA IAS
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August 10, 2006 |
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CENTRAL BUREAU OF INVESTIGATION Vs. LAXMI DHAUL
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February 1, 2006 |
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CENTRAL BUREAU OF INVESTIGATION Vs. TUNCAY ALANKUS
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December 14, 2006 |
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CENTRAL GOVERNMENT OF INDIA Vs. KRISHNAJI PARVETESH KULKARNI
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April 5, 2006 |
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CENTROTRADE MINERALS AND METAL INC Vs. HINDUSTAN COPPER LTD
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May 9, 2006 |
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CH RAMOJI RAO Vs. STATE OF A P
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October 13, 2006 |
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CH RAMOJIRAO CHAIRMAN RAMOJI GROUP OF COMPANIES Vs. STATE OF ANDHRA PRADESH
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October 30, 2006 |
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CHAIRMAN A P STATE ELECTRICITY BOARD Vs. M KURMI NAIDU
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September 13, 2006 |
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CHAIRMAN AND M D BHARAT PET CORP LTD Vs. T K RAJU
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February 24, 2006 |
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CHAIRMAN CUM M D T N C S CORPN LTD Vs. K MEERABAI
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January 23, 2006 |
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CHAIRMAN NEYVELI LIGNITE CORPORATION LTD Vs. C GOVINDA PADAYACHI
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April 3, 2006 |
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CHAIRMAN SEBI Vs. SHRIRAM MUTUAL FUND
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May 23, 2006 |
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CHAIRMAN U P JAL NIGAM Vs. JASWANT SINGH
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November 10, 2006 |
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CHAIRMAN, FOOD CORPORATION OF INDIA Vs. SUDARSAN DAS
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January 25, 2006 |
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CHAITRMAN S E B I Vs. SHRIRAM MATUAL FUND
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May 23, 2006 |
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CHAND MAL CHAYAL Vs. STATE OF RAJASTHAN
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September 13, 2006 |
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CHANDRIKA SINGH Vs. SARJUG SINGH
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November 30, 2006 |
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CHANDRIKA SINGH Vs. ARVIND KUMAR SINGH
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May 12, 2006 |
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CHARUTAR AROGYA MANDAL Vs. JUSTICE R.J. SHAH
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July 3, 2006 |
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CHATAR SINGH Vs. STATE OF M P
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November 24, 2006 |
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CHENNA BOYANNA KRISHNA YADAV Vs. STATE OF MAHARASHTRA
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December 8, 2006 |
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CHHABIL DAS Vs. PAPPU
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October 31, 2006 |
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CHHANNI Vs. STATE OF UTTAR PRADESH
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July 6, 2006 |
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CHHOTALAL S. AJMERA (HUF) Vs. COMMISSIONER OF INCOME TAX
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July 11, 2006 |
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CHIEF ADMINISTRATOR PUDA Vs. SHABNAM VIRK
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March 23, 2006 |
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CHIEF COMMISSIONER OF INCOM TAX Vs. LEENA JAIN
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November 20, 2006 |
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CHIEF COMMISSIONER OF INCOME TAX Vs. LEENA JAIN
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November 17, 2006 |
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CHIEF ENGINEER OF B P D R E O RANCHI Vs. SCOOT WILSON KIRPATRICK INDIA PVT LTD
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November 10, 2006 |
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CHIEF ENGINEER RANJIT SAGAR DAM Vs. SHAM LAL
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July 3, 2006 |
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CHILAKAMARTHI MOHANA RAO Vs. PATIBANDA SOMA SUNDARA RAO
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December 14, 2006 |
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COL RETD B J AKKARA Vs. GOVT OF INDIA
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October 10, 2006 |
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COMMANDANT 68 BN BSF GAKULNAGAR Vs. ARJUN DAS
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October 16, 2006 |
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COMMERCIAL TAXES OFFICER Vs. VISHNU METALS
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November 7, 2006 |
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COMMISSIONEER OF POLICE NEW DELHI Vs. NARENDER SINGH
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April 5, 2006 |
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COMMISSIONER AND SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT MADRAS Vs. N GOVINDAN ACHARY
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January 31, 2006 |
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COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. K S NARAYAN
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October 11, 2006 |
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COMMISSIONER EXCISE Vs. MANOJ ALI
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October 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KHANNA INDUSTRIES
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November 28, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD
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September 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB LAMINATES PVT LTD
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August 24, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. N. M. NAGPAL PRIVATE LIMITED
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May 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHUSHAN STEELS AND STRIPS LIMITED
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March 23, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIK RAYON PROCESSORS
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November 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NIRMALA DYECHEM
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November 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SURESH JHUNJHUNWALA
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October 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. PANIHATI RUBBER LTD
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September 8, 2006 |
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COMMISSIONER OF CENTRAL EXCISE DELHI Vs. ALLIED AIR-CONDITIONING CORPORATION
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September 13, 2006 |
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COMMISSIONER OF CENTRAL EXCISE DELHI Vs. CARRIER AIRCON LTD
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July 5, 2006 |
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COMMISSIONER OF CENTRAL EXCISE PUNE Vs. CADBURY INDIA LTD
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August 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE RAIPUR Vs. HIRA CEMENT
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February 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE SURAT Vs. ZANDU PHARMACEUTICAL WORKS LTD
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November 10, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, CHENNAI-I Vs. ITC LTD.
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September 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. BHARAT BIJLEE LIMITED
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April 5, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, NAVIMUMBAI Vs. AMAR BITUMEN AND ALLIED PRODUCTS PRIVATE LIMITED
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August 3, 2006 |
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COMMISSIONER OF CENTRAL EXISE DELHI Vs. ACTION CONSTRUCTION EQUIPMENT P LTD
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July 19, 2006 |
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COMMISSIONER OF COUSTOMS CHENNAI Vs. PENTAMEDIA GRAPHICS LTD
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May 9, 2006 |
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COMMISSIONER OF CUSTOMS Vs. VASANT MAGANLAL CHOKSHI
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November 7, 2006 |
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COMMISSIONER OF CUSTOMS Vs. UNIMAC INDIA LTD
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June 5, 2006 |
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COMMISSIONER OF CUSTOMS BANGALORE Vs. SPICE TELECOM
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October 19, 2006 |
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COMMISSIONER OF CUSTOMS BANGLORE Vs. SPLCE TELECOM
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October 19, 2006 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. TOYO ENGINEERING INDIA LIMITED
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August 31, 2006 |
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COMMISSIONER OF CUSTOMS NEW DELHI Vs. PRODELIN INDIA P LTD
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August 31, 2006 |
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COMMISSIONER OF INCOME TAX Vs. HOOGLY MILLS CO LTD
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November 26, 2006 |
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COMMISSIONER OF INCOME TAX Vs. HOOGLY MILLS CO LTD
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November 22, 2006 |
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COMMISSIONER OF INCOME TAX Vs. KWALITY BISCUITS LTD.
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April 26, 2006 |
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COMMISSIONER OF INCOME TAX Vs. VARAS INTERNATIONAL (P) LTD.
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February 2, 2006 |
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COMMISSIONER OF INCOME TAX Vs. VARAS INTERNATIONAL (P) LTD.
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March 2, 2006 |
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COMMISSIONER OF INCOME TAX MUMBAI Vs. GENERAL INSURANCE CORPORATION
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September 25, 2006 |
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COMMISSIONER OF POLICE Vs. SYED HUSSAIN
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January 25, 2006 |
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COMMISSIONER OF SALES TAX U P Vs. MOOL CHAND RAM PRASAD
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March 22, 2006 |
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COMMISSIONER OF TRADE TAX U P Vs. MODIPAN FIBRES COMPANY
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August 2, 2006 |
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COMMISSIONER SALES TAX U P Vs. MOHAN BRICKFIELD
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November 13, 2006 |
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COMMITTEE OF MANAGEMENT KANYA JUNIOR HIGH SCHOOL BAL VIDYA MANDIR ETAH U P Vs. SACHIV U P BASIC SHIKSHA PARISHAD ALLAHABAD
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August 21, 2006 |
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COMMNR CENTRAL EXCISE AND CUSTOMS Vs. I T C LTD
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October 31, 2006 |
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COMMNR OF CENTRAL EXCISE Vs. MYSORE ELECTRICALS INDUSTRIES LTD
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November 15, 2006 |
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COMMNR OF CENTRAL EXCISE INDORE Vs. VIRDI BROTHERS
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December 12, 2006 |
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COMMR OF CENTRAL EXCISE AND CUSTOMS MUMBAI Vs. BELL GRANITO CERAMICA LTD
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May 9, 2006 |
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COMMR OF CENTRAL EXISE NEW DELHI Vs. LIFELONG APPLIANCES LTD
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March 9, 2006 |
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CONFEDERATION OF EX-SERVICEMEN ASSOCIATIONS Vs. UNION OF INDIA
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August 22, 2006 |
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CORPORATION OF KOCHI Vs. ELAMKULAM VILLAGE CO OPERATIVE SOCIETY LTD
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August 29, 2006 |
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CRAFT INTERIORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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October 31, 2006 |
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CRAWFORD BAYLEY AND CO Vs. UNION OF INDIA
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July 5, 2006 |
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D ANURADHA Vs. JOINT SECRETARY
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April 24, 2006 |
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D C AGGARWAL Vs. STATE BANK OF INDIA
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April 27, 2006 |
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D VINOD SHIVAPPA Vs. NANDA BELLIAPPA
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May 25, 2006 |
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DAGDU Vs. PRESIDENT, ANANDRAO NAIK SHIKSHAN PRASARAK MANDAL
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March 20, 2006 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. PARAMOUNT POLYMERS PVT LTD
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October 19, 2006 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. MOHINDER SINGH
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November 29, 2006 |
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DALAL B. C. Vs. CUSTODIAN
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January 2, 2006 |
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DALJIT SINGH Vs. STATE OF PUNJAB
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July 27, 2006 |
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DANKHA DEVI AGARWAL Vs. TARA PROPERTIES PVT LIMITED
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August 17, 2006 |
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DAULAT SINGH SURANA Vs. FIRST LAND ACQUISITION COLLECTOR
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November 13, 2006 |
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DEEPAK CHANDRAKANT PATIL Vs. STATE OF MAHARASHTRA
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March 8, 2006 |
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DEFIANCE KNITTING INDUSTRIES PVT LTD Vs. JAY ARTS
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August 30, 2006 |
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DELHI CANTONMENT BOARD Vs. R.N. GOEL
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May 11, 2006 |
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DELHI FINANCIAL CORPORATION Vs. V P PURI
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December 8, 2006 |
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DELHI PRADESH CITIZEN COUNCIL Vs. UNION OF INDIA
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August 10, 2006 |
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DELHI PRADESH CITIZEN COUNCIL Vs. UNION OF INDIA
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August 1, 2006 |
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DEPOT MANAGER A P S R T C Vs. RAGHUDA SIVA SANKAR PRASAD
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November 7, 2006 |
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DEPUTY DIRECTOR LAND ACQUISITION Vs. MALLA ATCHINAIDU
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December 12, 2006 |
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DEPUTY DIRECTOR OF PUBLIC INSTRUCTION DISTRICT RECRUITMENT AUTHORITY Vs. SHAIK MOULA
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November 22, 2006 |
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DESA SINGH Vs. AJIT SINGH
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December 8, 2006 |
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DEV NARAYAN Vs. STATE OF MAHARASHTRA
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October 11, 2006 |
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DEV NARAYAN Vs. STATE OF M P
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October 11, 2006 |
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DEVENDER SINGH Vs. STATE OF HARYANA
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November 29, 2006 |
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DEVENDRA KUMAR SINGH Vs. ADMINISTRATOR BIHAR COOP MKT UN LTD
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April 25, 2006 |
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DEVINDER SINGH Vs. STATE OF HARYANA
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July 4, 2006 |
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DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF TRADE TAX U P
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May 12, 2006 |
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DHANESWAR MAHAKUD Vs. STATE OF ORISSA
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April 5, 2006 |
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DHANWANT SINGH Vs. UNION TERRITORY, CHANDIGARH
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November 15, 2006 |
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DHARAM Vs. STATE OF HARYANA
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December 8, 2006 |
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DHARAM PAL Vs. STATE OF UTTAR PRADESH
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May 9, 2006 |
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DHARAMPAL ARORA Vs. PUNJAB STATE ELECTRICITY BOARD
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November 22, 2006 |
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DHARAMPAL ARORA Vs. PUNJAB STATE ELECTRICITY BOARD
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November 2, 2006 |
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DHARAMRAJ Vs. CHHITAN
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November 6, 2006 |
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DILDAR SINGH Vs. STATE OF PUNJAB
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July 20, 2006 |
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DILIP Vs. STATE OF M P
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November 24, 2006 |
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DINESH ALIAS BUDHHA Vs. STATE OF RAJASTHAN
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February 28, 2006 |
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DIPAK K GHOSH Vs. STATE OF WEST BENGAL
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March 10, 2006 |
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DIRECTOR GENERAL DIRECTORATE GENERAL OF DOORDARSHAN Vs. ANAND PATWARDHAN
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August 25, 2006 |
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DIRECTOR GENERAL OF INCOME TAX Vs. DIAMONDSTAR EXPORTS LTD.
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March 20, 2006 |
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DIRECTOR INDIAN OIL CORP LTD Vs. SANTOSH KUMAR
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May 23, 2006 |
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DIRECTOR TOWN PLANNING MAHARASHTRA Vs. BHALCHANDRA VASANTRAO KULKARNI
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July 10, 2006 |
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DIRECTOR VOCATIONAL EDUCATION AND TRAINING Vs. NASHIM SHAIKH CHAND
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March 27, 2006 |
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DISTRICT REHABILITATION OFFICER Vs. JAY KISHORE MAITY
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November 10, 2006 |
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DISTRICT REHABILITATION OFFICER AND ORS. Vs. JAY KISHORE MAITY AND ORS.
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November 11, 2006 |
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DIVISIONAL CONTROLLER N E K R T C Vs. H AMARESH
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July 17, 2006 |
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DLF UNIVERSAL LTD. Vs. STATE
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November 24, 2006 |
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DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD Vs. STATE OF UTTARANCHAL
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December 12, 2006 |
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DOVE INVESTMENTS PVT LTD Vs. GUJARAT INDUSTRIAL INV CORPORATION
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February 2, 2006 |
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DRESSER RAND S A Vs. BINDAL AGRO CHEM LTD
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January 12, 2006 |
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DUDHGANGA VIKAS SEVA SANSTHA MARYADIT Vs. DISTT COLLECTOR KOLHAPUR
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May 2, 2006 |
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DUNCAN INDUSTRIES LTD Vs. UNION OF INDIA
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February 10, 2006 |
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DUNCANS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
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August 22, 2006 |
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DYANESHWAR RAMACHANDRA RAO PATANGE Vs. BHAGIRATHIBAI
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August 18, 2006 |
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E S I C Vs. C C SANTHAKUMAR
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November 21, 2006 |
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EKTA SHAKTI FOUNDATION Vs. GOVT OF NCT OF DELHI
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July 17, 2006 |
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ELECTRONICS CORPORATION OF INDIA LTD Vs. ELECTRONICS CORPORATION OF INDIA SERVICE ENGINEERS UNION
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August 21, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. JARDINE HENDERSON STAFF ASSOCIATION
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July 25, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. DISTILLERIES AND CHEMICAL MAZDOOR UNION
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July 17, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. ALL INDIA I T D C EMPLOYEES UNION
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March 24, 2006 |
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EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY OF BHARAT COKING COAL LTD Vs. THEIR WORKMAN
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January 16, 2006 |
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ENTERPRISING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 4, 2006 |
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EPURU SUDHAKAR Vs. GOVT OF A P
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October 11, 2006 |
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ETWARI DEVI Vs. PARVATI DEVI
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January 17, 2006 |
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EVEREST INDUSTRIES LTD Vs. BOARD OF TRUSTEES FOR PORT CALCUTTA
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September 29, 2006 |
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EWANLANGKI E RYMBAI Vs. JAINTIA HILLS DISTRICT COUNCIL
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March 28, 2006 |
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EXPORTS INDIA Vs. STATE
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October 3, 2006 |
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EZHILAN ALIAS ESHILARASAN Vs. STATE
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July 11, 2006 |
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FAJLOR RAHMAN ALIAS MOHAMOD FAJLOO ALIAS RAJU Vs. STATE OF PUNJAB
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April 10, 2006 |
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FALCON RETREAT PVT LTD Vs. EDC LTD
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August 24, 2006 |
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FALCON TYRES LTD Vs. STATE OF KARNATAKA
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July 20, 2006 |
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FAQUIR CHAND Vs. SUDESH KUMARI
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September 21, 2006 |
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FARRUKHABAD GRAMIN BANK Vs. ASHOK SAXENA
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August 24, 2006 |
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FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES Vs. STATE OF RAJASTHAN
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June 22, 2006 |
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FEROZ AHMAD Vs. DELHI DEVELOPMENT AUTHORITY
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September 29, 2006 |
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FIRDOUS OMER Vs. BANKIM CHANDRA DAW
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July 28, 2006 |
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FOOD CORPORATION OF INDIA Vs. HARMESH CHAND
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September 8, 2006 |
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FOOD CORPORATION OF INDIA Vs. A M AHMED AND CO
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October 31, 2006 |
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FOOD CORPORATION OF INDIA Vs. LAXMI CATTLE FEED INDUSTRIES
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February 22, 2006 |
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FRANCIS STANLY ALIAS STALIN Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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December 14, 2006 |
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G AMALORPAVAM Vs. R C DIOCESE OF MADURAI
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March 6, 2006 |
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G B PANT UNIVERSITY Vs. GOVIND BALLABH PANDEY
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September 19, 2006 |
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G L VIJAIN Vs. K SHANKAR
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November 24, 2006 |
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G M TANK Vs. STATE OF GUJARAT
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May 10, 2006 |
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G SUSHEELA Vs. M RAJYALAKSHMI
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December 14, 2006 |
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GABBU Vs. STATE OF M P
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May 12, 2006 |
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GAGAN KANOJIA Vs. STATE OF PUNJAB
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November 24, 2006 |
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GAJANAND AGARWAL Vs. STATE OF ORISSA
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September 18, 2006 |
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GAMMON INDIA LTD Vs. SPL CHIEF SECRETARY
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February 16, 2006 |
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GANESH BANK KURUNDWAD LTD Vs. UNION OF INDIA
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August 28, 2006 |
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GANGADHAR PILLAI Vs. SIEMENS LTD
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November 10, 2006 |
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GANGARAM SHANTARAM SALUNKHE Vs. STATE OF MAHARASHTRA
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November 22, 2006 |
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GANPATIBAI Vs. STATE OF M P
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August 23, 2006 |
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GEN OFFICER COMM IN CHIEF LAKHNOW Vs. R P SHUKLA
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May 22, 2006 |
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GENERAL MANAGER APPELLATE AUTHORITY BANK OF INDIA Vs. MOHD NIZAMUDDIN
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September 7, 2006 |
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GENERAL MANAGER INDIAN OVERSEASE BANK Vs. WORKMEN ALL INDIA OVERSEAS BANK EMPLOYEES UNION
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March 10, 2006 |
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GENERAL MANAGER VIJAYA BANK Vs. PRAMOD KUMAR GUPTA
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August 24, 2006 |
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GENERAL SECRETARY SOUTH INDIAN CASHEW FACTORIES WORKERS UNION Vs. MANAGING DIRECTOR KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD
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May 12, 2006 |
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GHANSHYAM Vs. STATE OF M P
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September 29, 2006 |
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GIAN DASS Vs. GRAM PANCHAYAT VILLAGE SUNNER KALAN
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July 21, 2006 |
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GOA FOUNDATION Vs. UNION OF INDIA
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January 30, 2006 |
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GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
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January 20, 2006 |
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GOETZE (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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March 24, 2006 |
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GOKUL BHAGAJI PATIL Vs. STATE OF MAHARASHTRA
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December 8, 2006 |
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GOLUSULA ELLAIAH Vs. STATE OF ANDHRA PRADESH
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July 20, 2006 |
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GONCHI RAJASHEKHAR REDDY Vs. STATE OF AP
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April 3, 2006 |
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GOUR HARI MAITY Vs. SHEW SHANKAR SHAW
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October 18, 2006 |
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GOVERNMENT OF A P Vs. Y SURENDER REDDY
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May 25, 2006 |
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GOVERNMENT OF ANDHRA PRADESH Vs. A VENKATA RAYADU
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October 31, 2006 |
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GOVERNMENT OF ANDHRA PRADESH Vs. T M KRISHNAVENI
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August 11, 2006 |
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GOVERNMENT OF INDIA Vs. GEORGE PHILIP
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November 16, 2006 |
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GOVINDAMMAL Vs. R PERUMAL CHETTIAR
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October 19, 2006 |
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GOVT OF A P Vs. MOHD NASRULLAH KHAN
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January 31, 2006 |
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GRAM PANCHAYAT VILL HARIPURA Vs. COMMISSIONER FEROZEPUR DIVISION
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September 15, 2006 |
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GROUPE CHIMIQUE TUNISIEN S A Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPN LTD
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May 24, 2006 |
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GUDDU ALIAS SANTOSH Vs. STATE OF MADHYA PRADESH
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April 27, 2006 |
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GULAB CHAND AGRAWAL Vs. STATE OF BIHAR
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November 29, 2006 |
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GUNWANTBHAI MULCHAND SHAH Vs. ANTON ELIS FAREL
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March 6, 2006 |
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GURDEV KAUR Vs. KAKI
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April 18, 2006 |
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GURMEET SINGH Vs. STATE OF U.P.
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September 28, 2006 |
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GURPREET SINGH Vs. UNION OF INDIA
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October 19, 2006 |
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GURPREET SINGH BHULLAR Vs. UNION OF INDIA
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March 8, 2006 |
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GURSEWAK SINGH Vs. AVTAR SINGH
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April 5, 2006 |
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GURSWAROOP JOSHI Vs. BEENA SHARMA
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April 25, 2006 |
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GURUBACHAN SINGH Vs. RAM NIWAS
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May 24, 2006 |
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GYANENDRA SAHAY Vs. TATA IRON AND STEEL CO LTD
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July 13, 2006 |
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H P L CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXISE CHANDIGARH
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April 20, 2006 |
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H P PYAREJAN Vs. DASAPPA
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February 6, 2006 |
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H U D A Vs. JAGMAL SINGH
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July 13, 2006 |
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H V INDUSTRIAL ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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July 20, 2006 |
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HALWASIA VIDYA VIHAR HARYANA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 27, 2006 |
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HAMEED Vs. KUMMOTTUMMAL KUNHI P P AMMA
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July 18, 2006 |
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HAMZA HAJI Vs. STATE OF KERALA
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August 18, 2006 |
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HANIF AZAMI ELIYAS AZAMI Vs. SHABANA MOHSIN GHAZI ALIAS SHAIKH
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August 1, 2006 |
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HANSA INDUSTRIES PVT LTD Vs. KIDARSONS INDUSTRIES PVT LTD
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October 13, 2006 |
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HARDEV MOTOR TRANSPORT Vs. STATE OF M P
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October 19, 2006 |
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HARI SHANKAR SINGHANIA Vs. GAUR HARI SINGHANIA
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April 4, 2006 |
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HARI SINGH Vs. STATE OF U P
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June 16, 2006 |
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HARIDAS DAS Vs. USHA RANI BANIK
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March 21, 2006 |
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HARIGOVIND YADAV Vs. REWA SIDHI GRAMIN BANK
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May 9, 2006 |
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HARIHAR NATH Vs. STATE BANK OF INDIA
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April 4, 2006 |
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HARSH VARDHAN BANSAL Vs. CHANDIGARH HOUSING BOARD
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May 24, 2006 |
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HARSHALA SANTOSH PATIL Vs. STATE OF MAHARASHTRA
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November 2, 2006 |
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HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. SUBHASH CHAND
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February 24, 2006 |
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HARYANA STATE ELECTRICITY BOARD Vs. MAM CHAND
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April 28, 2006 |
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HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. MAMNI
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May 2, 2006 |
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HASAN ALI RAIHANY Vs. UNION OF INDIA
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March 9, 2006 |
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HASHAM ABBAS SAYYAD Vs. USMAN ABBAS SAYYAD
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December 12, 2006 |
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HCG STOCK AND SHARE BROKERS LIMITED Vs. GAGGAR SURESH
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December 8, 2006 |
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HCG STOCK AND SHARE BROKERS LIMITED Vs. GAGGAR SURESH
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August 12, 2006 |
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HEC VOLUNTARY RETD EMPS WELFARE SOC Vs. HEAVY ENGINEEERING CORPORATION LTD
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February 24, 2006 |
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HEERALAL YADAV Vs. STATE OF M P
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July 4, 2006 |
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HEMAJI WAGHAJI JAT Vs. BHIKHABHAI KHENGARBHAI HARIJAN
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September 23, 2006 |
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HERO VINOTH Vs. SESHAMMAL
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May 8, 2006 |
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HETERO DRUGS LTD Vs. WOCKHART LTD
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April 2, 2006 |
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HIMMAT SINGH Vs. STATE OF HARYANA
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February 24, 2006 |
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HINDUSTAN FASTENERS PVT LTD Vs. NASHIK WORKERS UNION
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October 19, 2006 |
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HINDUSTAN PETROLEUM CORPN Vs. CHANDER BHAN
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September 5, 2006 |
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HINDUSTAN POLES CORPORATION Vs. COMMISSIONER OF CENTRAL EXISE CALCUTTA
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March 27, 2006 |
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HINDUSTAN ZINC LTD Vs. FRIENDS COAL CARBONISATION
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April 4, 2006 |
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HORI LAL Vs. STATE OF U P
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December 5, 2006 |
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HOTEL AND RESTAURANT ASSOCN Vs. STAR INDIA PVT LTD
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November 24, 2006 |
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HOTEL AND RESTAURANT KARAMCHARI SANGH Vs. GULMARG HOTEL
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June 8, 2006 |
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HOTEL KINGS Vs. SARA FARHAN LUKMANI
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November 8, 2006 |
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HOWRAH MILLS CO LTD Vs. MD SHAMIM
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May 12, 2006 |
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I NELSON Vs. KALLAYAM PASTORATE
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September 14, 2006 |
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IBRAHIM NAZEER Vs. STATE OF TAMIL NADU
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July 10, 2006 |
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ICICI BANK LTD Vs. SIDCO LEATHER
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April 28, 2006 |
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IIT KANPUR Vs. UMESH CHANDRA
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May 2, 2006 |
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IN RE: NEWS ITEM PUBLISHED IN HINDUSTAN TIMES TITLED "AND QUIET FLOWS THE MAILY Vs. STATE
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February 14, 2006 |
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INDCON STRUCTURAL P LTD Vs. COMMISSIONER OF CENTRAL EXICSE
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April 17, 2006 |
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INDERPREET SINGH KAHLON Vs. STATE OF PUNJAB
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May 3, 2006 |
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INDIA FINANCIAL ASSN Vs. M A UNNEERIKUTTY
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July 20, 2006 |
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INDIAN AIRLINES LIMITED Vs. CAPT RAMAN DOULAGAR
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November 9, 2006 |
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INDIAN AIRLINES LTD Vs. PRABHA D KANAN
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November 10, 2006 |
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INDIAN BANK Vs. ABS MARINE PRODUCTS PVT LTD
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April 18, 2006 |
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INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA
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December 11, 2006 |
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INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. SANTOSH
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October 16, 2006 |
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INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD
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November 16, 2006 |
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INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. DEVKI DEVI
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July 5, 2006 |
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INDIAN INSTITUTE OF TECHNOLOGY Vs. PARAS NATH TIWARI
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February 21, 2006 |
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INDIAN OIL CORPORATION Vs. NEPC INDIA LTD
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July 20, 2006 |
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INDIAN OIL CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
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August 2, 2006 |
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INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
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November 27, 2006 |
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INDIAN REFRIGERATION Vs. COMMISSIONER OF CENTRAL EXCISE
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September 6, 2006 |
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INDOCHEM ELECTRONICS Vs. ADDL COLECTOR OF CUSTOMS A P
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February 24, 2006 |
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INDU SHEKHAR SINGH Vs. STATE OF U P
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April 28, 2006 |
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INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. MARSHALS POWER AND TELECOM INDIA LTD
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November 23, 2006 |
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INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. MARSHALS POWER AND TELECOM INDIA LTD
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November 8, 2006 |
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INTELLECTUALS FORUM TIRUPATHI Vs. STATE OF A P
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February 23, 2006 |
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IQBAL NASEER USMANI Vs. CENTRAL BANK OF INDIA
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January 19, 2006 |
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ISHWARCHAND AMICHAND GOVADIA Vs. STATE OF MAHARASHTRA
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October 13, 2006 |
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ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
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September 29, 2006 |
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J SRINIVASA RAO Vs. GOVT OF A P
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November 24, 2006 |
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JAGANNATH AMIN Vs. SEETHARAMA
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November 9, 2006 |
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JAGAT RAM Vs. VARINDER PRAKASH
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March 22, 2006 |
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JAGDISH MANDAL Vs. STATE OF ORISSA
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December 11, 2006 |
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JAGDISH MURAV Vs. STATE OF U P
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August 24, 2006 |
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JAGJIT SINGH Vs. STATE OF HARYANA
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December 11, 2006 |
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JAGMODHAN MEHATABSING GUJARAL Vs. STATE OF MAHARASHTRA
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September 29, 2006 |
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JAGMODHAN MEHATABSING GUJARAL Vs. STATE OF MAHARASHTRA
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November 2, 2006 |
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JAGMODHAN MEHATABSING GUJARAL Vs. STATE OF MAHARASHTRA
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February 2, 2006 |
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JAI BEVERAGES PVT LTD Vs. STATE OF JAMMU AND KASHMIR
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May 12, 2006 |
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JAI NARAIN PARASURAMPURIA Vs. PUSHPA DEVI SARAF
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August 24, 2006 |
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JAI SINGH Vs. UNION OF INDIA
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August 18, 2006 |
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JAIN STUDIOS LTD Vs. SHIN SATELLITE PUBLIC CO LTD
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July 11, 2006 |
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JAIPUR ALOO AARATIYA SANGH Vs. STATE OF RAJASTHAN
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September 13, 2006 |
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JAIPUR ALOO AARATIYA SINGH Vs. STATE OF RAJASTHAN
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September 19, 2006 |
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JAIPUR DEVELOPMENT AUTHORITY Vs. RAM SAHAI
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October 31, 2006 |
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JAMESKUTTY JACOB Vs. UNITED INDIA INSURANCE CO
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March 21, 2006 |
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JASBIR SINGH Vs. PUNJAB AND SIND BANK
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October 31, 2006 |
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JASBIR SINGH Vs. STATE OF PUNJAB
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October 11, 2006 |
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JASWANT SINGH Vs. BHARAT COKING COAL LTD
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November 10, 2006 |
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JAWALA SINGH Vs. JAGAT SINGH
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September 6, 2006 |
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JAY ENGINEERING WORKS LTD Vs. INDUSTRY FACILITATION COUNCIL
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September 14, 2006 |
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JAYA BACHCHAN Vs. UNION OF INDIA
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May 8, 2006 |
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JAYANT ACHYUT SATHE Vs. JOSEPH BAIN D SOUZA
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July 14, 2006 |
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JAYASINGH Vs. K K VELAYUTHAM
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April 24, 2006 |
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JAYASINGH Vs. K K VELAYUTHAM
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April 25, 2006 |
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JAYASWALS NECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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January 19, 2006 |
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JAYENDRA SARASWATHY SWAMIGAL Vs. STATE OF TAMIL NADU
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October 26, 2006 |
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JAYRAJBHAI JAYANTIBHAI PATEL Vs. ANILBHAI JAYANTIBHAI PATEL
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September 11, 2006 |
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JET PLY WOOD PVT LTD Vs. MADHUKAR NOWLAKHA
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February 28, 2006 |
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JHUNJHUNWALA Vs. STATE OF U P
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September 22, 2006 |
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JINDAL STAINLESS LTD Vs. STATE OF HARYANA
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March 13, 2006 |
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JINDAL STAINLESS LTD Vs. STATE OF HARYANA
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April 13, 2006 |
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JINDAL STAINLESS LTD Vs. STATE OF HARYANA
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July 14, 2006 |
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JINDAL VIJAYANAGAR STEEL ALIAS JSW STEEL LTD Vs. JINDAL PRAXAIR OXYGEN COMPANY LTD
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August 29, 2006 |
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JITENDRA RAM ALIAS JITU Vs. STATE OF JHARKHAND
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April 25, 2006 |
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JODHPUR VIDYUT VITRAN NIGAM LTD Vs. NANU RAM
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November 24, 2006 |
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JOINT COMMISSIONER OF INCOME TAX Vs. MANDIDEEP ENG. & PKG. IND. (P) LTD.
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April 12, 2006 |
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JOSEPH ANTONY LAZARUS Vs. A J FRANCIS
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April 3, 2006 |
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JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR
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July 19, 2006 |
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JYOTHI ADEMMA Vs. PLANT ENGINEER NELLORE
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July 11, 2006 |
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K C SKARIA Vs. GOVT OF STATE OF KERALA
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January 10, 2006 |
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K H SIRAJ Vs. HIGH COURT OF KERALA
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May 23, 2006 |
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K K BHALLA Vs. STATE OF M P
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January 13, 2006 |
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K K PARMAR Vs. H C OF GUJARATTHN REGISTRAR
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May 12, 2006 |
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K KARUNAKARAN Vs. STATE OF KERALA
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December 6, 2006 |
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K MADALAIMUTHU Vs. STATE OF TAMIL NADU
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July 4, 2006 |
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K N SATHYAPALAN Vs. STATE OF KERALA
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November 30, 2006 |
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K P SUDHAKARAN Vs. STATE OF KERALA
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May 11, 2006 |
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K R GEORGE Vs. INDUSTRIAL ENGINEERING CORPORATION
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September 21, 2006 |
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K S KRISHNASWAMY Vs. UNION OF INDIA
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November 23, 2006 |
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K SRIKANTH SINGH Vs. NORTH EAST SECURITIES LTD
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July 20, 2006 |
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K T VEERAPPA Vs. STATE OF KARNATAKA
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April 12, 2006 |
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KACHWALA GEMS JAIPUR Vs. JOINT COMMISSIONER OF INCOME TAX
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December 14, 2006 |
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KAILASH Vs. STATE OF M P
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September 29, 2006 |
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KAILASH Vs. STATE OF M P
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October 9, 2006 |
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KALLU ALIAS MASIH Vs. STATE OF M P
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January 4, 2006 |
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KALURAM Vs. STATE OF DELHI
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June 15, 2006 |
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KALYAN SINGH Vs. STATE OF MADHYA PRADESH
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November 21, 2006 |
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KALYAN SINGH: Vs. STATE OF MADHYA PRADESH:
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November 20, 2006 |
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KALYANI BASKAR Vs. M S SAMPORNAM
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December 11, 2006 |
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KAMAL KUMAR DUTTA Vs. RUBY GENERAL HOSPITAL LTD
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August 11, 2006 |
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KAMLA BAI Vs. HARISHANKAR ARORA
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September 15, 2006 |
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KAMLA DEVI Vs. KHUSHAL KANWAR
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December 15, 2006 |
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KANAKSINH MOHANSINH MANGROLA Vs. STATE OF GUJARAT
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April 7, 2006 |
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KANCHAN Vs. STATE TRANSPORT APPELIATE TRIBUNAL
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January 17, 2006 |
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KANSING KALUSING THAKORE Vs. RABARI MAGANBHAI VASHRAMBHAI
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November 20, 2006 |
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KARNATAKA INDUSTRIAL AREAS DEVLOPMENT BOARD Vs. C KENCHAPPA
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May 12, 2006 |
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KARNATAKA POWER CORPORATION LIMITED Vs. K THANGAPPAN
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April 4, 2006 |
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KARTAR ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
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March 8, 2006 |
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KARUPPUSAMY Vs. STATE OF TAMIL NADU
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September 29, 2006 |
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KASTHA NIWARAK G S S MARYADIT INDORE Vs. PRESIDENT INDORE DEVLOPMENT AUTHORITY
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February 7, 2006 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. ARUNKUMAR MADHAVRAO SINDDHAYE
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October 31, 2006 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. SAJAL KUMAR ROY
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October 19, 2006 |
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KERALA SAMSTHANA CHETHU THOZHILALI UNION Vs. STATE OF KERALA
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March 24, 2006 |
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KERALA STATE ELECTRICITY BOARD Vs. HINDUSTAN CONSTRUCTION CO LTD
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November 16, 2006 |
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KERALA STATE FINANCIAL ENTERPRISES LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
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September 29, 2006 |
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KERALA STATE SCIENCE AND TECHNOLOGY MUSEUM Vs. RAMBAL COMPANY
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August 2, 2006 |
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KHALEK SHAIKH Vs. STATE OF WEST BENGAL
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August 31, 2006 |
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KHAMBAM RAJA REDDY Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
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September 21, 2006 |
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KIRTIBHAI MADHAVLAL JOSHI Vs. STATE OF GUJARAT
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April 4, 2006 |
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KISHANSING TOMAR Vs. MUNICIPAL CORPORATION OF THE CITY OF AMEDABAD
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October 19, 2006 |
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KISHORE EKNATH NIKAM Vs. STATE OF MAHARASHTRA
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September 22, 2006 |
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KISHORE KUMAR KHAITAN Vs. PRAVEEN KUMAR
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February 13, 2006 |
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KISHORI LAL Vs. SALES OFFICER DISTRICT LAND DEVELOPMENT BANK
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August 24, 2006 |
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KIZHAKKE MUNDAYADAN KUNHIRAMAN NAMBIAR Vs. A. K. KERALA VERMA RAJA
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April 19, 2006 |
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KLASSIC CONSTRUCTION PVT LTD Vs. ARMY WELFARE HOUSING ORGANISATION
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May 25, 2006 |
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KLASSIC CONSTRUCTION PVT LTD Vs. ARMY WELFARE HOUSING ORGANISATION
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May 22, 2006 |
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KORES INDIA LTD Vs. BANK OF MAHARASHTRA
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November 16, 2006 |
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KRISHI UTPADAN MANDI PARISHAD Vs. I T C LTD
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November 16, 2006 |
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KRISHNA BHAGYA JALA NIGAM LTD Vs. MOHAMMED RAFI
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August 24, 2006 |
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KRISHNAN Vs. STATE OF TAMIL NADU
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August 14, 2006 |
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KRISHNASWAMY S PD Vs. UNION OF INDIA
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February 21, 2006 |
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KULDEEP SINGH Vs. GOVT OF NCT OF DELHI
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July 6, 2006 |
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KULDIP NAYAR Vs. UNION OF INDIA
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August 22, 2006 |
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KULWINDER SINGH Vs. STATE OF PUNJAB
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December 5, 2006 |
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KUMARAN SILK TRADE P LTD Vs. DEVENDRA
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October 19, 2006 |
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KUMARI VARMA Vs. STATE OF KERALA
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August 9, 2006 |
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KUMARI VARMA Vs. STATE OF KERALA
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August 4, 2006 |
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KUSHUM LATA Vs. UNION OF INDIA
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July 12, 2006 |
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KVAVERNER JOHN BROWN ENGG. (INDIA) (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
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December 4, 2006 |
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L I C OF INDIA Vs. SUSHIL
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January 23, 2006 |
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L K VARMA Vs. H M T LTD
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January 31, 2006 |
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LACHMAN SINGH Vs. STATE OF HARYANA
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July 28, 2006 |
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LAKSHMI AGENCIES Vs. RALLIS INDIA LTD
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March 3, 2006 |
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LAL CHAND Vs. ORIENTAL INSURANCE CO LTD
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August 22, 2006 |
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LALLAN CHAUDHARY Vs. STATE OF BIHAR
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October 12, 2006 |
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LALLAN CHAUDHARY AND ORS. Vs. STATE OF BIHAR AND ANR.
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January 12, 2006 |
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LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
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December 6, 2006 |
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LANKESHWAR MALAKAR Vs. R DEKA
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November 30, 2006 |
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LATA SINGH Vs. STATE OF U P
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July 7, 2006 |
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LAV NIGAM Vs. CHAIRMAN AND MD ITI LTD
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April 3, 2006 |
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LAXMAN Vs. STATE OF M P
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September 18, 2006 |
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LAXMI SHARMA Vs. V C CHHATRAPATI S MAHARAJ UNIVERSITY
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June 23, 2006 |
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LEKHA Vs. P ANIL KUMAR
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November 21, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S SINDHU
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May 4, 2006 |
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LINGEGOWD DETECTIVE AND SECURITY CHAMBER P LIMITED Vs. MYSORE KIRLOSKAR
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May 4, 2006 |
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LINGEGOWD DETECTIVE AND SECURITY CHAMBER PRIVATE LIMITED Vs. MYSORE KIRLOSKAR
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May 3, 2006 |
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LOK RAM Vs. NIHAL SINGH
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April 10, 2006 |
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LT GOVERNOR NCT Vs. VED PRAKASH ALIAS VEDU
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May 5, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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April 28, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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April 13, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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April 3, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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March 24, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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February 16, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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November 23, 2006 |
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M C MEHTA Vs. UNIAN OF INDIA
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November 15, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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November 27, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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October 18, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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November 6, 2006 |
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M C MEHTA Vs. UNION OF INDIA
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September 29, 2006 |
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M D KARNATAKA HANDLOOM DEV CORPN LTD Vs. MAHADEVA LAXMAN RAVAL
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November 16, 2006 |
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M GURUDAS Vs. RASARANJAN
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September 13, 2006 |
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M MEENAKSHI Vs. METADIN AGARWAL
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August 29, 2006 |
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M NAGARAJ Vs. UNION OF INDIA
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October 19, 2006 |
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M P GANGADHARAN Vs. STATE OF KERALA
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May 12, 2006 |
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M P HOUSING BOARD Vs. MANOJ SHRIVASTVA
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February 24, 2006 |
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M P MATHUR Vs. D T C
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November 24, 2006 |
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M P STATE ELECTRICITY BOARD Vs. UNION OF INDIA
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September 13, 2006 |
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M P WAKF BOARD Vs. SUBHAN SHAH
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October 31, 2006 |
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M R KUDVA Vs. STATE OF ANDHRA PRADESH
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December 15, 2006 |
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M R TYAGI Vs. SRIDEVI SAHI GAUTAM
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August 2, 2006 |
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M RAJA Vs. CEERI EDUCATIONAL SOCIETY PILANI
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October 31, 2006 |
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M V BIJLANI Vs. UNION OF INDIA
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April 5, 2006 |
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M V KARUNAKARAN Vs. KRISHAN
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December 15, 2006 |
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M. JAGAN MOHAN RAO Vs. P.V. MOHAN RAO
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January 13, 2006 |
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M.N. PRANESH Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
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February 22, 2006 |
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M/S. TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. N.K. SINGH
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November 8, 2006 |
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MAHABIR VEGETABLE OILS PVT LTD Vs. STATE OF HARYANA
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March 10, 2006 |
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MAHARAJA SAWAI TEJ SINGH Vs. JITENDER SINGH
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May 8, 2006 |
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MAHARASHTRA STATE FINANCIAL CORPN Vs. ASHOK K AGARWAL
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March 30, 2006 |
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MAHARASHTRA STATE MINING CORPORATION Vs. SUNIL
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April 24, 2006 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. LALNIPUII
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December 14, 2006 |
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MAHARASHTRA STATE SEED CORPN LTD Vs. HARIDAS
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February 24, 2006 |
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MAHESH CHANDRA Vs. STATE OF U P
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May 1, 2006 |
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MAHESH LALL SEAL Vs. UNION OF INDIA
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September 1, 2006 |
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MAJOR GENERAL R S BALYAN Vs. SECRETARY MINISTRY OF DEFENCE GOVERNMENT OF INDIA
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October 10, 2006 |
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MAJOR GENERAL R S BALYAN Vs. SECRETARY MINISTRY OF DEFENCE GOVERNMENT OF INDIA
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October 31, 2006 |
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MAJOR SINGH Vs. STATE OF PUNJAB
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October 19, 2006 |
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MALIK MAZHAR SULTAN Vs. U P PUBLIC SERVICE COMMISSION
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April 3, 2006 |
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MANAGEMENT METTUR BEARDSELL LTD Vs. WORKMEN OF METTUR BEARDSELL LTD
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April 25, 2006 |
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MANAGEMENT METTUR BEARDSELL LTD Vs. WORKMEN OF METTUR BEARDSELL LTD
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April 26, 2006 |
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MANAGEMENT OF KSRTC TH CHIEF LAW OFFICER Vs. R KRISHNA REDDY
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November 1, 2006 |
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MANAGEMENT OF NATIONAL SEEDS CORPORATION LTD Vs. K V RAMA REDDY
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September 29, 2006 |
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MANAGER NOW REGIONAL DIRECTOR R B I Vs. GOPINATH SHARMA
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July 17, 2006 |
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MANAGING DIRECTOR NORTH EAST K R TC Vs. DEVIDAS MANIKRAO SADANANDA
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September 15, 2006 |
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MANAGING DIRECTOR THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. K MURTI
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November 17, 2006 |
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MANAGING DIRECTOR, ORIX AUTO FINANCE (INDIA) LTD. Vs. JAGMANDER SINGH
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February 10, 2006 |
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MANAGING DIRECTOR, U. P. RAJKIYA NIRMAN NIGAM Vs. F. K. BHATNAGAR
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April 17, 2006 |
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MANALAL PRABHUDAYAL Vs. ORIENTAL INSURANCE CO LTD
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August 18, 2006 |
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MANISH DAS Vs. STATE OF U P
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July 14, 2006 |
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MANISH MOHAN SHARMA Vs. RAM BAHADUR THAKUR LTD
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March 21, 2006 |
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MANISH RATAN Vs. STATE OF M P
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November 1, 2006 |
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MANJULA Vs. K R MAHESH
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July 11, 2006 |
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MANOJ KUMAR SINGH Vs. COAL INDIA LTD.
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January 2, 2006 |
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MARAGATHAMMAL Vs. KAMALAMMAL
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September 11, 2006 |
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MARUTI UDYOG LTD Vs. SUSHEEL KUMAR GABGOTRA
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March 29, 2006 |
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MARWAR GRAMIN BANK Vs. RAM PAL CHOUHAN
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April 27, 2006 |
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MASOODA PARVEEN Vs. UNION OF INDIA
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April 19, 2006 |
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MASTER CONSTRUCTION COMPANY Vs. UNION OF INDIA AND OTHERS
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January 3, 2006 |
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MATHEW OOMMEN Vs. SUSEELA MATHEW
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January 3, 2006 |
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MATHURA PRASAD Vs. UNION OF INDIA
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November 1, 2006 |
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MAYAR (H. K. ) LTD. Vs. OWNERS AND PARTIES, VESSEL M. V. FORTUNE EXPRESS
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January 30, 2006 |
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MAYUR LTD Vs. VESSEL M V FORTUNE EXPRESS
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January 30, 2006 |
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MAYURAM SUBRAMANIAN SRINIVASAN Vs. C B I
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June 16, 2006 |
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MCDERMOTT INTERNATIONAL IN Vs. BURN STANDARD CO LTD
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May 12, 2006 |
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MEDHA KOTWAL LELE Vs. UNION OF INDIA
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January 17, 2006 |
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MEERA CHAUHAN Vs. HARSH BISHNOI
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December 13, 2006 |
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MEGHALAYA STATE ELECTRICITY BOARD Vs. THULESWAR BARBARUAH
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November 24, 2006 |
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MEHBOOB ALI Vs. HABIBAN
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September 14, 2006 |
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MEHTA M. C. Vs. UNION OF INDIA
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August 7, 2006 |
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MERCANTILE BANK LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY
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May 1, 2006 |
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MIDNAPORE PEOPLES CO OP BANK LTD Vs. CHUNILAL NANDA
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May 25, 2006 |
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MILIND MORESHWAR KOWLEY Vs. MANOHAR BHASKAR KOWLEY
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May 12, 2006 |
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MILK PRODUCERS ASSOCIATION ORISS Vs. STATE OF ORISSA
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February 2, 2006 |
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MINERAL EXPLORATION CORPORATION EMPLOYEES UNION Vs. MINERAL EXPLORATION CORPORATION LIMITED
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July 26, 2006 |
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MINU KUMARI Vs. STATE OF BIHAR
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April 12, 2006 |
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MOHAMED MASTHAN Vs. SOCIETY CONGREGATION BROS S HEART
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March 10, 2006 |
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MOHAMMED ARSHAD Vs. STATE OF MAHARASHTRA
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November 24, 2006 |
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MOHAMMED KHASIM Vs. MOHAMMED DASTAGIR
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December 15, 2006 |
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MOHAN PRASADTRIPATHI Vs. STATE OF MAHARASHTRA
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May 23, 2006 |
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MOHAN RAJ Vs. DIMBESWARI SAIKIA
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November 10, 2006 |
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MOHD CHAND MULANI Vs. UNION OF INDIA
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September 18, 2006 |
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MOHD SARTAJ Vs. STATE OF U P
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January 16, 2006 |
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MOHD YOUSUF Vs. AFAQ JAHAN
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January 2, 2006 |
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MOHD.ISMAIL ALIAS HAJI ABDUL KADAR SHEIKH Vs. STATE OF GUJARAT
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November 22, 2006 |
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MOHD.SHAKEEL Vs. STATE OF A.P.
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November 22, 2006 |
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MOHINDER KAUR Vs. HIRA NAND SINDHI
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May 5, 2006 |
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MOHINDER PRASAD JAIN Vs. MANOHAR LAL JAIN
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February 24, 2006 |
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MOHINDER SINGH Vs. STATE OF PUNJAB
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March 24, 2006 |
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MORGAN SECURITIES AND CREDIT PVT LTD Vs. MODI RUBBER LTD
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December 14, 2006 |
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MORINDA CO OPERATIVE SUGAR MILLS LTD Vs. MORINDA CO OP SUGAR MILLS WORKERS UNION
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July 12, 2006 |
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MOTI LAL SARAF Vs. STATE OF JAMMU AND KASHMIR
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September 29, 2006 |
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MOTORE INDUATRIES CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
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January 20, 2006 |
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MRF LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX
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September 21, 2006 |
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MUIR MILLS UNIT OF N T C U P LTD Vs. SWAYAM PRAKASH SRIVASTAVA
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December 1, 2006 |
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MUKLESH ALI Vs. STATE OF ASSAM
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July 4, 2006 |
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MUKUND LTD Vs. HINDUSTAN PETROLIUM CORPORATION LTD
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April 21, 2006 |
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MULLAPERIYAR ENVIRONMENTAL PROTECTION FORUM Vs. UNION OF INDIA
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February 27, 2006 |
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MUNI SUVRAT SWAMI JAIN S M P SANGH Vs. ARUN NATHURAM GAIKWAD
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October 11, 2006 |
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MUNICIPAL CORPORATION Vs. OM PRAKASH DUBEY
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December 5, 2006 |
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MUNICIPAL CORPORATION CHANDIGARH Vs. SHANTIKUNJ INVESTMENT PVT LTD
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February 28, 2006 |
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MUNICIPAL CORPORATION JAIPUR Vs. SHANKARLAL
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February 3, 2006 |
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MUNICIPAL CORPORATION LUDHIYANA Vs. RAM PAL
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March 6, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. RISHI RAJ JAIN
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September 14, 2006 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. BOMBAY ENVIRONMENTAL ACTION GROUP
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March 7, 2006 |
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MUNICIPAL COUNCIL SAMRALA Vs. RAJ KUMAR
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January 6, 2006 |
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MUNICIPAL COUNCIL SAMRALA Vs. SUKHWINDER KAUR
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August 8, 2006 |
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MUNICIPAL COUNCIL SUJANPUR Vs. SURINDER KUMAR
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May 5, 2006 |
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MUNIVEL Vs. TAMILNADU
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April 5, 2006 |
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MUNNA CHANDA Vs. STATE OF ASSAM
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February 24, 2006 |
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MUNNEY ALIAS RAHAT JAN KHAN Vs. STATE OF U P
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August 3, 2006 |
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MURARI THAKUR Vs. STATE OF BIHAR
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December 14, 2006 |
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MUSARAF HOSSAIN KHAN Vs. BHAGHEERATHA ENGG
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February 24, 2006 |
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MUSTAFIKHAN Vs. STATE OF MAHARASHTRA
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December 4, 2006 |
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N BIRENDRA SINGH Vs. L PRIYOKUMAR SINGH
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May 5, 2006 |
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N KHOSLA Vs. RAJLAKSHMI
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March 6, 2006 |
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N SHRINIVASA RAO Vs. SPL COURT UNDER A P LAND GRABBING PROHIBITION ACT
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March 23, 2006 |
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N V SUBBARAO Vs. CORPORATION BANK
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November 30, 2006 |
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N.G. MOHAN KUMAR Vs. STATE OF KERALA
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April 3, 2006 |
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NAGAR COUNCIL RAJPURA Vs. TAJINDER SINGH
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December 15, 2006 |
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NAGAR MAHAPALIKA Vs. STATE OF U P
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May 2, 2006 |
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NAGAR NIGAM MEERUT Vs. AL FAHEEM MEAT EXPORTS PVT LTD
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December 7, 2006 |
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NAGARATHINAM Vs. STATE
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April 5, 2006 |
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NAMALA SUBBA RAO Vs. STATE OF A P
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October 17, 2006 |
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NANJAPPA N. D. Vs. STATE OF KARNATAKA
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January 19, 2006 |
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NARAYANA MENON ALIAS MANI Vs. STATE OF KERALA
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July 4, 2006 |
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NARENDER MALAV Vs. STATE OF GUJARAT
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May 19, 2006 |
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NARENDRA MOHAN ARYA Vs. UNITED INDIA INSURANCE CO LTD
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April 5, 2006 |
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NARINDER SINGH Vs. STATE OF HARYANA
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September 27, 2006 |
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NARMADA PD YADAV Vs. STATE OF M P
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November 3, 2006 |
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NATHU ALIAS PARAS RAM Vs. STATE OF RAJASTHAN
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October 31, 2006 |
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NATIONAL BOARD OF EXAMINATIONS Vs. G ANAND RAMAMURTHY
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May 19, 2006 |
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NATIONAL COUNCIAL FOR TEACHER EDUCATION Vs. COMMITTEE OF MANAGEMENT
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March 7, 2006 |
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NATIONAL FERTILIZER LTD Vs. SOMVIR SINGH
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May 12, 2006 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BUMIHIWAY DDB LTD
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September 25, 2006 |
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NATIONAL INSTITUTE OF TECHNOLOGY Vs. CHANDRA SHEKHAR CHAUDHARY
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November 13, 2006 |
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NATIONAL INSURANCE CO LTD Vs. KUSUM RAI
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March 24, 2006 |
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NATIONAL INSURANCE COMPANY LTD Vs. NIPHA EXPORTS PVT LTD
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September 29, 2006 |
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NATIONAL SMALL INDUSTRIES CORPN LTD Vs. V LAKSHMINARAYANAN
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November 10, 2006 |
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NATIONAL TEXTILES CORPORATION GUJARAT Vs. STAT BANK OF INDIA
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August 8, 2006 |
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NAUTAM PRAKASH DGSVC VADTAL Vs. K K THAKKAR
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May 2, 2006 |
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NAVDEEP Vs. STATE OF PUNJAB
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May 3, 2006 |
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NAVEEN CHANDRA Vs. STATE OF UTTRANCHAL
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November 27, 2006 |
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NAVEEN KOHLI Vs. NEELU KOHLI
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March 21, 2006 |
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NAYINI NARSHIMHA REDDY Vs. K LAXMAN
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May 5, 2006 |
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NAYNA IMPORTS AND EXPORTS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS CHENNAI
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April 10, 2006 |
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NEELDEEP INVESTMENTS PRIVATE LIMITED Vs. CUSTODIAN
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January 20, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. HARSHAD BHAI AMRUTBHAI MODHIRA
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April 28, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. AFROZ BI
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November 30, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. SATENDER
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November 8, 2006 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIVEK COLD STORAGE PRIVATE LIMITED
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May 4, 2006 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI
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April 24, 2006 |
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NIRANJAN UMESHCHANDRA JOSHI Vs. MRUDULA JYOTI RAO
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December 15, 2006 |
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NISAR KHAN ALIAS GUDDU Vs. STATE OF UTTARANCHAL
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January 25, 2006 |
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NIZAM SUGAR FACTORY Vs. COLLECTOR OF CENTRAL EXCISE, A. P.
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April 20, 2006 |
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NOBLE RESOURCES LTD Vs. STATE OF ORISSA
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September 13, 2006 |
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NORTH EASTERN KARNATAKA R T CORPN Vs. ASHAPPA
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May 12, 2006 |
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NORTH WEST SWITCHGEAR LIMITED Vs. COMMNR OF CENTRAL EXCISE NEW DELHI
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February 14, 2006 |
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NRIPENDRANATH GHOSE Vs. STATE OF TRIPURA
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January 25, 2006 |
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O KONAVALOV Vs. COMMANDER COAST GUARD REGION
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March 23, 2006 |
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O N G C LTD Vs. COMMNR OF CUSTOMS
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August 24, 2006 |
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OFFICIAL TRUSTEE OF WEST BENGAL Vs. STEPHEN COURT LTD
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December 14, 2006 |
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OIL AND NATURAL GAS CORPN LTD Vs. ENGINEERING MAZDOOR SANGH
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November 20, 2006 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. NIPPON STEEL CORPORATION LTD
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November 7, 2006 |
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OM PRAKASH Vs. STATE OF HARYANA
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January 17, 2006 |
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OM PRAKASH Vs. STATE OF U P
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May 11, 2006 |
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OM PRAKASH Vs. DIL BAHAR
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May 19, 2006 |
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OM PRAKASH Vs. SHIV KUMAR
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December 6, 2006 |
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OM PRAKASH MANN Vs. DIRECTOR OF EDUCATION BASIC
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August 29, 2006 |
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OM PRAKASH SRIVASTAVA Vs. UNION OF INDIA
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July 24, 2006 |
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ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF M P
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November 9, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. R SWAMINATHAN
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February 14, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MUNIMAHESH PATEL
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September 12, 2006 |
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ORISSA ELECTRICITY REGULATORY COMMISSION Vs. L I PARIJA
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January 16, 2006 |
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ORISSA HYDRO POWER CORPORATION LTD Vs. SANTWANT SINGH GILL
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July 24, 2006 |
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OSWAL WOOLEN MILLS LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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April 28, 2006 |
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P D AGRAWAL Vs. STATE BANK OF INDIA
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April 28, 2006 |
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P K SREEKANTAN Vs. P SREEKUMARAN NAIR
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December 4, 2006 |
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P MANI Vs. STATE OF TAMIL NADU
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February 24, 2006 |
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P NARAYANAPPA Vs. STATE OF KARNATAKA
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August 18, 2006 |
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P P ABDULLA Vs. COMPETENT AUTHORITY
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December 14, 2006 |
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P R METRANI Vs. COMMISSIONER OF INCOME TAX
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November 15, 2006 |
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P R MURLIDHARAN Vs. SWAMI DHARAMANDA THEERTH PADAR
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March 10, 2006 |
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P R PRABHAKAR Vs. COMMISSIONER OF INCOME TAX COIMBATORE
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July 18, 2006 |
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P S E B Vs. SORM NATH
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May 18, 2006 |
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P S E B PATIALA Vs. SUDARSHAN PRASAD
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May 18, 2006 |
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P T RATNAKARAN Vs. V K PRABHAKARAN
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April 24, 2006 |
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PABITRA KUMAR ROY Vs. ALITA D SOUZA
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September 27, 2006 |
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PADMA BEN BANUSHALI Vs. YOGENDRA RATHORE
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April 25, 2006 |
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PALLAVA GRANITE INDUSTRIES INDIA PVT LTD Vs. UNION OF INDIA
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November 7, 2006 |
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PANAKANTI SAMPATH RAO Vs. STATE OF A P
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May 18, 2006 |
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PANCHANAN DHARA Vs. MONMATHA NATH MAITY
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May 12, 2006 |
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PANDEY AND CO BUILDERS PVT LTD Vs. STATE OF BIHAR
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November 10, 2006 |
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PANDIT D AHER Vs. STATE OF MAHARASHTRA
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October 31, 2006 |
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PANDIT VASUDEV VYAS Vs. BOARD OF MGMT S S J S PEETH
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April 25, 2006 |
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PANJAB AND SIND BANK Vs. ALLAHABAD BANK
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March 28, 2006 |
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PANJAB STATE ELECTRICITY BOARD Vs. HARVINDER SINGH
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January 19, 2006 |
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PANJAB STATE INDUSTRIAL DEV CORPORATION LTD Vs. P N F C KARMCHARI SANGH
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April 4, 2006 |
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PAPPU Vs. STATE OF MADHYA PRADESH
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July 11, 2006 |
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PARDEEP KUMAR Vs. UNION ADMINISTRATION CHANDIGARH
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August 18, 2006 |
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PARKASH SINGH BADAL Vs. STATE OF PUNJAB
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December 6, 2006 |
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PARME HANSDA Vs. STATE OF BIHAR NOW JHARKHAND
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November 22, 2006 |
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PARWANI BUILDERS Vs. WESTERN COALFIELDS LIMITED
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April 24, 2006 |
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PATEL JOITARAM KALIDAS Vs. SPL LAND ACQUISITION OFFICER
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December 13, 2006 |
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PEACOCK PLYWOOD PVT LTD Vs. ORIENTAL INSURANCE CO LTD
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December 5, 2006 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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December 13, 2006 |
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PERCEPT D MARK INDIA PVT LTD Vs. ZAHEER KHAN
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March 22, 2006 |
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PERIN PRABIR ROY Vs. PRABIR ROY
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March 24, 2006 |
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PHILOMINA JOSE Vs. FEDERAL BANK LTD
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February 2, 2006 |
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PITTA NAVEEN KUMAR Vs. RAJA NARASAIAH ZANGITI
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September 14, 2006 |
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POPULAR MUTHIAH Vs. STATE
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July 4, 2006 |
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PRABHAKARAN Vs. M AZHAGIR PILLAI
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March 20, 2006 |
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PRABHAT KUMAR MAHAPATRA Vs. MADHABIKA DUTTA BISWAS
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March 10, 2006 |
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PRABHAT KUMAR SHARMA Vs. UNION PUBLIC SERVICE COMMISSION
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October 19, 2006 |
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PRAKASH Vs. STATE OF MADHYA PRADESH
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December 1, 2006 |
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PRAKASH SINGH Vs. UNION OF INDIA
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September 22, 2006 |
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PREM NARAIN Vs. STATE OF MADHYA PRADESH
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November 29, 2006 |
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PREM SINGH Vs. BIRBAL
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May 2, 2006 |
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PREMJEET SINGH PATHEJA Vs. IDS LTD
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October 31, 2006 |
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PRESIDENT BOARD OF SECONDARY EDUCATION Vs. D SUVANKAR
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November 14, 2006 |
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PRESIDENT S I U C Vs. STATE OF KERALA
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March 28, 2006 |
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PRINCIPAL AYURVEDIC COLLEGE Vs. SUSHIL CHANDRA MISRA
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May 23, 2006 |
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PRINCIPAL MEHAR CHAND POLYTECHNIC Vs. ANU LAMBA
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August 8, 2006 |
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PRITHIPAL SINGH Vs. STATE OF PUNJAB
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October 19, 2006 |
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PRIYA PATEL Vs. STATE OF M P
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July 12, 2006 |
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PULICHERLA NAGARAJU ALIAS NAGARAJA REDDY Vs. STATE OF A P
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August 18, 2006 |
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PUMA AYURVEDIC HERBAL P LTD Vs. COMMISSIONER CENTRAL EXCISE NAGPUR
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March 8, 2006 |
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PUNE TAXIMEN S CONSUMER CO-OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITY
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November 17, 2006 |
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PUNJAB NATIONAL BANK Vs. MANJEET SINGH
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September 29, 2006 |
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PUNJAB STATE CIVIL SUPPLIES CORP LTD Vs. SIKANDER SINGH
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February 24, 2006 |
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PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. RANJODH SINGH
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December 6, 2006 |
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PUNJAB WIRELESS SYSTEMS EMPLOYEES UNION Vs. WINSOME YARNS LTD
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August 8, 2006 |
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PURAN Vs. GRAM PANCHAYAT FARIDABAD
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January 30, 2006 |
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PURAN DAS Vs. UNION OF INDIA
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February 23, 2006 |
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PURSHOTTAM LAL DAS Vs. STATE OF BIHAR
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October 10, 2006 |
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PURUSHOTTAM Vs. SHIVRAJ FINE ART LITHO WORKS
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November 7, 2006 |
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PURUSHOTTAM KUMAR JHA Vs. STATE OF JHARKHAND
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April 24, 2006 |
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PUSHKAR SINGH Vs. ANSUIYA
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August 22, 2006 |
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PUSHPA DEVI Vs. VINOD KUMAR
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January 9, 2006 |
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PUSHPA DEVI BHAGAT Vs. RAJINDER SINGH
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July 11, 2006 |
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QUINN INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
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May 11, 2006 |
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R D NAGPAL Vs. VIJAY DUTT
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May 8, 2006 |
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R D UPADHYAY Vs. STATE OF A P
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April 13, 2006 |
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R JANAKIRAMAN Vs. STATE INSPECTOR POLICE CBI SPE MADRAS
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January 4, 2006 |
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R K AGRAWAL Vs. STATE OF RAJASTHAN
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October 31, 2006 |
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R K PRAVATHARAJ GUPT Vs. K C JAYADEVA REDDY
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February 2, 2006 |
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R KALAVATHI Vs. STATE OF TAMILNADU
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July 3, 2006 |
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R R HOLDING P LTD Vs. COMMISSIONER OF INCOME TAX DELHI
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July 21, 2006 |
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R S GARG Vs. STATE OF U P
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July 27, 2006 |
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R SUNDARAJAN Vs. STATE
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October 19, 2006 |
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RABINDRA MAHTO Vs. STATE OF JHARKHAND
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January 6, 2006 |
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RADHA AMMA Vs. C BALAKRISHNAN NAIR
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August 2, 2006 |
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RADHA MOHAN SINGH ALIAS LAL SAHEB Vs. STATE OF U P
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January 20, 2006 |
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RADHESHYAM AJITSARIA Vs. BENGAL CHATKAL MAZDOOR UNION
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May 24, 2006 |
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RADHESHYAM AJITSARIA Vs. BENGAL CHATKAL MAZDOOR UNION
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May 25, 2006 |
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RAGHU LAKSHMINARAYANAN Vs. M/S. FINE TUBES
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April 5, 2006 |
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RAGHUNATH RAI BAREJA Vs. PUNJAB NATIONAL BANK
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December 6, 2006 |
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RAILWAY BOARD Vs. T VITTAL RAO
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February 2, 2006 |
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RAIS AHMAD Vs. MOHD. SIDDIQUE
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February 20, 2006 |
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RAJ KUMAR Vs. UNION OF INDIA
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January 4, 2006 |
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RAJ KUMAR ALIAS RAJU YADAV Vs. STATE OF BIHAR
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January 30, 2006 |
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RAJ PAL Vs. STATE OF HARYANA
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April 19, 2006 |
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RAJ SINGH Vs. ACHAL MISHRA
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May 1, 2006 |
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RAJASTHAN HOUSING BOARD Vs. SHIVRAJ SINGH BHANDARI
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April 4, 2006 |
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RAJASTHAN HOUSING BOARD Vs. G S INVESTMENTS
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October 31, 2006 |
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RAJASTHAN SRTC Vs. RAMDHARA INDOLIYA
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July 11, 2006 |
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RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. INDAG RUBBER LTD
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September 5, 2006 |
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RAJASTHAN TOURISM DEVELOPMENT CORPN LTD Vs. INTEJAM ALI ZAFRI
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July 13, 2006 |
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RAJBIR SINGH Vs. STATE OF U P
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March 8, 2006 |
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RAJENDER ARORA Vs. UNION OF INDIA
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March 10, 2006 |
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RAJENDRA Vs. STATE OF MAHARASHTRA
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July 27, 2006 |
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RAJESH KUMAR Vs. DY C I T
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November 1, 2006 |
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RAJESH KUMAR AGGARWAL Vs. K K MODI
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March 22, 2006 |
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RAJESH RANJAN YADAV ALIAS PAPPU YADAV Vs. CBI
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November 16, 2006 |
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RAJINDER Vs. STATE OF HARYANA
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June 5, 2006 |
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RAJIV RANJAN SINGH ALIAS LALAN Vs. UNION OF INDIA
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August 21, 2006 |
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RAJU Vs. J. M. RICHARD
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February 15, 2006 |
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RAKESH Vs. STATE OF MADHYA PRADESH
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July 20, 2006 |
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RAKESH KUMAR MISHRA Vs. STATE OF BIHAR
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January 3, 2006 |
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RAM BACHAN RAI Vs. RAM UDAR RAI
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January 18, 2006 |
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RAM BACHAN RAI Vs. RAM UDAR RAI
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May 5, 2006 |
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RAM BADAN SHARMA Vs. STATE OF BIHAR
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August 21, 2006 |
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RAM BIRAJI DEVI Vs. UMESH KUMAR SINGH
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May 11, 2006 |
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RAM CHANDRA SRIVASTAVA Vs. CHAIRMAN DDA
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November 22, 2006 |
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RAM KUMAR Vs. STATE OF HARYANA
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April 19, 2006 |
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RAM PRAVESH SINGH Vs. STATE OF BIHAR
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September 22, 2006 |
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RAM SARAN Vs. I G OF POLICE CRPF
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February 2, 2006 |
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RAMA NARANG Vs. RAMESH NARANG
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April 12, 2006 |
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RAMCHANDRA MAHADEV JAGPAT Vs. CHIEF EXECUTIVE OFFICER
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November 7, 2006 |
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RAMCHANDRA MURARILAL BHATTAD Vs. STATE OF MAHARASHTRA
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December 5, 2006 |
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RAMDAS Vs. STATE OF MAHARASTRA
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November 7, 2006 |
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RAMDEV FOOD PRODUCTS PVT LTD Vs. ARVINDBHAI RAMBHAI PATEL
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August 29, 2006 |
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RAMDEV FOOD PRODUCTS PVT LTD Vs. ARVINDBHAI RAMBHAI PATEL
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December 7, 2006 |
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RAMESH B DESAI Vs. BIPIN VADILAL MEHTA
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July 11, 2006 |
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RAMESH KUMARI Vs. STATE N C T OF DELHI
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February 21, 2006 |
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RAMESHCHANDRA NANDLAL PARIKH Vs. STATE OF GUJARAT
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January 13, 2006 |
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RAMESHWAR PRASAD Vs. UNION OF INDIA
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January 24, 2006 |
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RAMJEE RAI Vs. STATE OF BIHAR
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August 24, 2006 |
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RAMJI RAI Vs. JAGDISH MALLAH
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December 4, 2006 |
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RAMNATH INTERNATIONAL CONSTRUCTION PVT LTD Vs. UNION OF INDIA
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December 11, 2006 |
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RAMOJI RAO CHAIRMAN RAMOJI GROUP OF COMPANIES Vs. STATE OF ANDHRA PRADESH
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October 13, 2006 |
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RAMREDDY RAJESHKHANNA REDDY Vs. STATE OF ANDHRA PRADESH
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March 24, 2006 |
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RANBAJ SINGH Vs. STATE OF PUNJAB
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November 14, 2006 |
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RANBAXY LAB LTD Vs. MUNICIPAL COUNCIL ROPAR
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November 2, 2006 |
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RANCHI REGIONAL DEVELOPMENT AUTHORITY Vs. SUSHIL KUMAR MAHTO
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July 21, 2006 |
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RANGNATH HARIDAS Vs. SHRIKANT B HEGDE
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August 22, 2006 |
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RANJIT SINGH Vs. STATE OF PUNJAB
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November 9, 2006 |
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RANJIT SINGH Vs. UNION OF INDIA
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April 5, 2006 |
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RAPTI COMMISSION AGENCY Vs. STATE OF U P
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August 2, 2006 |
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RASHMI MISHRA Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
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October 19, 2006 |
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RASHTRIYA ISPAT NIGAM LIMITED Vs. VERMA TRANSPORT COMPANY
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August 8, 2006 |
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RAVI CONSTRUCTIONS CO Vs. SOMVANSHI ARYA KSHATRIYA SAMAJ
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September 13, 2006 |
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RAVI RAO GAIKWAD Vs. RAJAJINAGAR YOUTH SOCIA WELFARE ASSOCN
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May 3, 2006 |
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RAVIKANT S PATIL Vs. SARVABHOUMA S BAGALI
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November 14, 2006 |
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RAVIKUMAR ALIAS KUTTI RAVI Vs. STATE OF TAMIL NADU
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February 22, 2006 |
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RAVINDER SINGH GORKHI Vs. STATE OF U P
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May 12, 2006 |
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RAYTHARA SAHAKARI BANK LTD Vs. CHANDRAKALA R DAS
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November 8, 2006 |
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REGIONAL MANAGER S B I Vs. RAKESH KUMAR TEWARI
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January 3, 2006 |
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REGIONAL MANAGER SBI Vs. MAHATMA MISHRA
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November 1, 2006 |
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REGIONAL PROVIDENT FUND COMMISIONER Vs. SANATAN DHARAM GIRLS SECONDARY SCHOOL
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October 30, 2006 |
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REGIONAL PROVIDENT FUND COMMISSIONER MANGLORE Vs. CENTRAL AERCANUT AND COCA MARKETING AND PROCESSING CO OP LTD
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January 30, 2006 |
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REIZ ELECTROCONTROLS PVT LTD Vs. COMMR OF CENTRAL EXCISE
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July 31, 2006 |
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RELIANCE AIRPORT DEVLOPERS PVT LTD Vs. AIRPORT AUTHORITY OF INDIA
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November 7, 2006 |
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RELIANCE INDUSTRIES LTD Vs. DESIGNATED AUTHORITY
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September 11, 2006 |
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RELIANCE SALT LTD Vs. COSMOS ENTERPRISES
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November 22, 2006 |
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RELIANCE TRADING COMPANY Vs. STATE OF KERALA
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March 30, 2006 |
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RENUKA BAI ALIAS RINKU ALIAS RATAN Vs. STATE OF MAHARASHTRA
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August 31, 2006 |
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RISHI PAL SINGH Vs. MEERUT DEVLOPMENT AUTHORITY
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February 24, 2006 |
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RISHIKESH SHARMA Vs. SAROJ SHARMA
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November 21, 2006 |
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RISHIROOP POLYMERS PVT LTD Vs. DESIGNATED AUTHORITY AND ADDL SECRETARY
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March 23, 2006 |
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RITESH CHAKARVARTI Vs. STATE OF MADHYA PRADESH
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August 29, 2006 |
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RITESH CHAKARVARTI Vs. STATE OF MADHYA PRADESH
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September 29, 2006 |
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ROCHEM SEPARATION SYSTEMS I PVT LTD Vs. MAZAGON DOCK LTD
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December 8, 2006 |
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RODEMADAN INDIA LIMITED Vs. INTERNATIONAL TRADE EXPO CENTRE LIMITED
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April 17, 2006 |
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ROHIT SINGH Vs. STATE OF BIHAR
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October 17, 2006 |
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ROMESH KUMAR SHARMA Vs. UNION OF INDIA
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August 1, 2006 |
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ROMIL B SHAH Vs. STATE OF GUJARAT
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July 25, 2006 |
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ROTASH Vs. STATE OF RAJASTHAN
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December 6, 2006 |
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ROYAL PARASDISE HOTEL P LTD Vs. STATE OF HARYANA
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August 25, 2006 |
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S A BUILDERS LTD Vs. COMMISSIONER OF INCOME TAX
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December 14, 2006 |
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S APPADURAI NADAR Vs. A CHOCKALINGA NADAR
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December 13, 2006 |
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S C PARASHAR Vs. UNION OF INDIA
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February 24, 2006 |
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S CHINNASAMY Vs. SEED INSPECTOR COIMBATORE
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September 29, 2006 |
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S L SRINIVASA JUTE TWINE MILLS P LTD Vs. UNION OF INDIA
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February 15, 2006 |
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S N CHANDRASHEKAR Vs. STATE OF KARNATAKA
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February 2, 2006 |
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S NARAYANA Vs. MD AHMEDULLA KHAN
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May 8, 2006 |
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S R BATRA Vs. TRUNA BATRA
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December 15, 2006 |
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S RAJESWARI Vs. S N KULASEKARAN
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March 29, 2006 |
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S S RANA Vs. REGISTRAR CO OPERATIVE SOCIETIES
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April 25, 2006 |
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S SUDERSHAN REDDY Vs. STATE OF ANDHRA PRADESH
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July 20, 2006 |
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S VENUGOPAL Vs. A KARRUPPUSAMI
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March 28, 2006 |
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S. C. SAXENA Vs. UNION OF INDIA
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February 21, 2006 |
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SABBI MALLESU Vs. STATE OF ANDHRA PRADESH
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July 12, 2006 |
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SABITHA RAMAMURTHY Vs. R B S CHANNABASAVARADHYA
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September 13, 2006 |
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SADA RAM Vs. STATE OF HARYANA
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August 1, 2006 |
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SADASHIO MUNDAJI BHALERAO Vs. STATE OF MAHARASHTRA
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November 28, 2006 |
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SADASHIV DADA PATIL Vs. PURUSHOTTAM ONKAR PATIL
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September 29, 2006 |
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SADASHIV RAMRAO HADB Vs. STATE OF MAHARASHTRA
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January 17, 2006 |
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SADHU BHAGWANDAS DURLABHRAM Vs. UDAYKUMAR H. DAVE
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March 7, 2006 |
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SADHU SINGH Vs. GURDWARA SAHIB NARIKE
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September 8, 2006 |
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SADHU SINGH Vs. DARSHAN SINGH
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July 26, 2006 |
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SAHARA HOUSE Vs. U.O.I. & ORS
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February 7, 2006 |
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SAHARA HOUSE Vs. U.O.I. & ORS
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August 31, 2006 |
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SAHARA INDIA (FIRM) Vs. COMMISSIONER OF INCOME TAX
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December 14, 2006 |
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SAHEB KHAN Vs. MOHD YOUSUFUDDIN
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April 17, 2006 |
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SAHEBRAO Vs. STATE OF MAHARASHTRA
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May 3, 2006 |
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SALIM Vs. FATHIMA MUHAMMED
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February 24, 2006 |
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SALIM AKBARALI NANJI Vs. UNION OF INDIA
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May 11, 2006 |
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SALIM SAHAB Vs. STATE OF MADHYA PRADESH
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December 5, 2006 |
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SAMGHAJI HARIBA PATIL Vs. STATE OF KARNATAKA
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October 19, 2006 |
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SANA TRADUBG COMPANY LIMITED Vs. IC TEXTILES LIMITED
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April 28, 2006 |
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SANDEEP KUMAR Vs. MASTER RITESH
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October 31, 2006 |
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SANDEEP SUBHASH PARATE Vs. STATE OF MAHARASHTRA
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August 24, 2006 |
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SANDEEP SUBHASH PARATE Vs. STATE OF MAHARASHTRA
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August 28, 2006 |
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SANDHYA JADHAV Vs. STATE OF MAHARASHTRA
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March 31, 2006 |
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SANDVIK ASIA LTD Vs. COMMISSIONER OF INCOME TAX 1 PUNE
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January 27, 2006 |
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SANGHAMITRA GHOSH Vs. KAJAL KUMAR GHOSH
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November 20, 2006 |
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SANJAY Vs. MANIK ROY
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December 8, 2006 |
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SANJAY KUMAR Vs. NARINDER VERMA
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May 8, 2006 |
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SANJAY KUMAR MANJUL Vs. CHAIRMAN UPSC
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September 13, 2006 |
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SANJAY SITARAM KHEMKA Vs. STATE OF MAHARASHTRA
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May 5, 2006 |
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SANJIV KUMAR Vs. STATE OF PUNJAB
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November 7, 2006 |
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SANJIVGOEL Vs. AVTAR S. SANDHU
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March 2, 2006 |
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SANKAR DASTIDAR Vs. SHRIMATI BANJULA DASTIDAR
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December 5, 2006 |
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SANKAR DEB ACHARYA Vs. BISWASNATH CHAKRABORTY
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October 19, 2006 |
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SANKARAN MOITRA Vs. SADHNA DAS
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March 24, 2006 |
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SANTOSH KUMAR Vs. STATE OF M P
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August 25, 2006 |
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SARASWAT CO OP BANK LTD Vs. STATE OF MAHARASHTRA
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August 17, 2006 |
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SARAT CHANDRA MISHRA Vs. STATE OF ORISSA
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January 3, 2006 |
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SARBANANDA SONOWAL Vs. UNION OF INDIA
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December 5, 2006 |
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SARUP SINGH GUPTA Vs. S JAGDISH SINGH
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March 29, 2006 |
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SASI THOMAS Vs. STATE TAMIL NADU
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November 24, 2006 |
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SATHI VIJAY KUMAR Vs. TOTA SINGH
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December 8, 2006 |
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SATIN CHANDRA PEGU Vs. BENARA
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November 15, 2006 |
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SATIN CHANDRA PEGU Vs. STATE OF ASSAM
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November 15, 2006 |
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SATYA NARAIN SHUKLA Vs. UNION OF INDIA
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May 11, 2006 |
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SAURABH PRAKASH Vs. DLF UNIVERSAL LTD
|
November 24, 2006 |
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SECRETARY MALANKARA SYRIAN CATHOLIC COLLEGE Vs. T JOSE
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November 27, 2006 |
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SECRETARY P W D Vs. D P CONSTRUCTION
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August 4, 2006 |
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SECRETARY STATE OF KARNATAKA Vs. UMADEVI
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April 10, 2006 |
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SECURITES AND EXCHANGE BOARD OF INDIA Vs. BHORUKA FINANCIAL SERVICE LTD.
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August 25, 2006 |
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SECURITIES & EXCHANGE BD OF INDIA Vs. GOLDEN FORESTS (I) LTD
|
September 5, 2006 |
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SEDCO FOREX INTERNATIONAL DRILLING INC Vs. OIL AND NATURAL GAS CORPORATION LTD
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April 20, 2006 |
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SEEMA Vs. ASHWANI KUMAR
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February 14, 2006 |
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SEEMA ARSHAD ZAHEER Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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May 5, 2006 |
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SEEMA GHOSH Vs. TATA IRON AND STEEL COMPANY
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August 28, 2006 |
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SEEMA KUMARI Vs. STATE OF JHARKHAND
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March 3, 2006 |
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SENTHAMILSELVI Vs. STATE OF TAMIL NADU
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June 9, 2006 |
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SETH BASHIR AHMAD BHATTI Vs. SMT. UMA TANDON
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July 17, 2006 |
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SETTU Vs. STATE OF TAMIL NADU
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August 22, 2006 |
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SHAH MANSUKHLAL CHHAGANIAL Vs. GOHIL AMARSING GOVINDBHAI
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December 5, 2006 |
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SHAHABAD COOPERATIVE SUGAR MILLS LTD Vs. SPECIAL SECRETARY TO GOVT OF HARYANA CORP
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November 10, 2006 |
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SHAILESH JASVANTBHAI Vs. STATE OF GUJARAT
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January 19, 2006 |
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SHAIN SATELLITE PUBLIC CO LTD Vs. JAIN STUDIOS LTD
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January 31, 2006 |
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SHAKUNTALA CHANDRAKANT SHRESHTI Vs. PRABHAKAR MARUTI GARVALI
|
November 10, 2006 |
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SHAM SHANKAR KANKARIA Vs. STATE OF MAHARASHTRA
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September 1, 2006 |
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SHANTI DEVI Vs. DAROPTI DEVI
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December 14, 2006 |
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SHANTI G PATEL Vs. STATE OF MAHARASHTRA
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January 31, 2006 |
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SHARAD SUBRAMANYAN Vs. SOUMI MAZUMDAR
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April 28, 2006 |
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SHASHIKANT Vs. CENTRAL BUREAU OF INVESTIGATION
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November 7, 2006 |
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SHEELA DEVI Vs. LAL CHAND
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September 29, 2006 |
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SHEETAL MANOJ GORE Vs. STATE OF MAHARASHTRA
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August 21, 2006 |
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SHEILA B DAS Vs. P R SUGASREE
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February 17, 2006 |
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SHEKHAR GHOSH Vs. UNION OF INDIA
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November 1, 2006 |
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SHEROOR MOHANDAS SHETTY Vs. BANK OF RAJASTHAN LIMITED
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March 18, 2006 |
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SHIMNIT UTSCH INDIA PRIVATE LIMITED Vs. WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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January 5, 2006 |
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SHIV CHARAN SINGH Vs. STATE OF PUNJAB
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November 17, 2006 |
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SHIVA NATH PRASAD Vs. STATE OF WEST BENGAL
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February 3, 2006 |
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SHIVANNA Vs. STATE OF KARNATAKA
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November 8, 2006 |
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SHKUNTALA VASANT PAHADI Vs. PURUSHOTTAM VASANT PETHE
|
September 27, 2006 |
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SHOBIKA ATTIRE Vs. NEW INDIA ASSURANCE CO LTD
|
September 15, 2006 |
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SHRAWAN ATMARAM SISODE Vs. STATE OF MAHARASHTRA
|
July 27, 2006 |
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SHREEDHAR GOVIND KAMERKAR Vs. YESAHWANT GOVIND KAMERKAR
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December 12, 2006 |
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SHYAMAL KUMAR ROY Vs. SUSHIL KUMAR AGARWAL
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October 31, 2006 |
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SHYAMALI DAS Vs. ILLA CHOWDHRY
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November 1, 2006 |
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SIDDARAMA Vs. STATE OF KARNATAKA
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September 15, 2006 |
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SIEMENS LTD Vs. STATE OF MAHARASHTRA
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December 1, 2006 |
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SITA DEVI Vs. BIHAR STATE HOUSING BOARD
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December 8, 2006 |
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SNEH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS NEW DELHI
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September 8, 2006 |
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SOBHA SINGH Vs. A.K. NARANG
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February 28, 2006 |
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SOHAN LAL JUNEJA Vs. STATE OF PUNJAB
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November 9, 2006 |
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SOM DEV Vs. RATI RAM
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September 6, 2006 |
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SOM DEV Vs. RATI RAM
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August 6, 2006 |
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SONEBHADRA FUELS Vs. COMMISSIONER TRADE TAX U P LUCKNOW
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August 1, 2006 |
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SOUTH BENGAL STATE TRANSPORT CORPN Vs. SWAPAN KUMAR MITRA
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February 3, 2006 |
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SOUTH EASTERN COALFIELDS LTD Vs. PREM KUMAR SHARMA
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July 19, 2006 |
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SOUTH EASTERN COALFIELDS LTD Vs. COMMISSIONER CUSTOMS AND CENTRAL EXCISE M P
|
August 1, 2006 |
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SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST OF INDIA
|
December 12, 2006 |
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SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST OF INDIA
|
December 13, 2006 |
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SRIKANT Vs. DISTRICT MAGISTRATE BIJAPUR
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November 22, 2006 |
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SRIKANT Vs. VASANTRAO
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January 20, 2006 |
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SRINIVASA RICE MILL Vs. EMPLOYEES STATE INSURANCE CORPORATION
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November 10, 2006 |
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STANDARD CHARTERED BANK Vs. ANDHRA BANK FINANCIAL SERVICES LTD
|
May 5, 2006 |
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STANDARD CHARTERED BANK LTD Vs. B N RAMAN
|
July 14, 2006 |
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STANDERED CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
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February 24, 2006 |
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STAR PAPER MILLS LTD Vs. STATE OF U P
|
September 19, 2006 |
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STATE BANK OF BIKANER Vs. OM PRAKASH SHARMA
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May 12, 2006 |
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STATE BANK OF HYDERABAD Vs. TOWN MUNICIPAL COUNCIL
|
December 1, 2006 |
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STATE BANK OF INDIA Vs. RANJAN CHEMICALS LTD
|
October 11, 2006 |
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STATE BANK OF INDIA Vs. RAMESH DINKAR PUNDE
|
August 11, 2006 |
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STATE BANK OF INDIA Vs. MULA SAHAKARI SAKHAR KARKHANA LTD
|
July 6, 2006 |
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STATE C B I Vs. SASHI BALASUBRAMANIAN
|
October 31, 2006 |
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STATE INSPECTOR OF POLICE VISAKHAPATNAM Vs. SURYA SANKARAM KARRI
|
August 24, 2006 |
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STATE OF A P Vs. PIONEER BUILDERS A P
|
September 25, 2006 |
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STATE OF A P Vs. V SARMA RAO
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November 10, 2006 |
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STATE OF A P Vs. S RAYAPPA
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February 14, 2006 |
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STATE OF ANDHRA PRADESH Vs. S NARSHIMHA KUMAR
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July 13, 2006 |
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STATE OF ANDHRA PRADESH Vs. PRAMEELA MODI
|
October 30, 2006 |
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STATE OF ASSAM Vs. ABHINANDAN TRADING P LTD
|
November 8, 2006 |
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STATE OF BIHAR Vs. AMRENDRA KUMAR MISHRA
|
September 26, 2006 |
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STATE OF BIHAR Vs. BIHAR PENSIONERS SAMAJ
|
April 27, 2006 |
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STATE OF BIHAR Vs. PROJECT UCHCHA VIDYA SIKSHAK SANGH
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January 3, 2006 |
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STATE OF CHHATTISGARH Vs. LEKHRAM
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April 5, 2006 |
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STATE OF GOA Vs. WESTERN BUILDERS
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July 5, 2006 |
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STATE OF GUJARAT Vs. VALI MOHMED DOSABHAI SINDHI
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July 19, 2006 |
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STATE OF GUJARAT Vs. KARSHANBHAI K RABARI
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July 18, 2006 |
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STATE OF GUJARAT Vs. MAHENDRAKUMAR PARSHOTTAMBHAI DESAI
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April 10, 2006 |
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STATE OF GUJARAT Vs. AKSHAY AMRUTLAL THAKKAR
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January 17, 2006 |
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STATE OF GUJARAT Vs. DILIPBHAI SHALIGRAM PATIL
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September 11, 2006 |
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STATE OF HARYANA Vs. PRATAP SINGH
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September 22, 2006 |
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STATE OF HARYANA Vs. ABDUL GAFFAR KHAN
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October 11, 2006 |
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STATE OF HARYANA Vs. M P MOHLA
|
November 10, 2006 |
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STATE OF HARYANA Vs. DILBAGH SINGH
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October 18, 2006 |
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STATE OF HARYANA Vs. DEVI DUTT
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November 24, 2006 |
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STATE OF HARYANA Vs. RANBIR ALIAS RANA
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April 5, 2006 |
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STATE OF HARYANA Vs. BIKAR SINGH
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March 22, 2006 |
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STATE OF HARYANA Vs. OM PRAKASH
|
July 10, 2006 |
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STATE OF HARYANA Vs. AGM MANAGEMENT SERVICE LTD
|
June 15, 2006 |
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STATE OF HARYANA Vs. POLU RAM
|
July 11, 2006 |
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STATE OF HIMACHAL PRADESH Vs. KARANVIR
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May 12, 2006 |
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STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH BANOLTA
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November 24, 2006 |
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STATE OF JAMMU AND KASHMIR Vs. SAJAD AHMED MIR
|
July 17, 2006 |
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STATE OF JAMMU AND KASHMIR Vs. S MOHAN SINGH
|
March 9, 2006 |
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STATE OF JHARKHAND Vs. TATA CUMMINUS LTD
|
March 24, 2006 |
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STATE OF JHARKHAND Vs. TATA IRON AND STEEL CO. LTD.
|
July 25, 2006 |
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STATE OF KARNATAKA Vs. PARMJIT SINGH
|
March 2, 2006 |
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STATE OF KARNATAKA Vs. KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION
|
January 3, 2006 |
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STATE OF KARNATAKA Vs. SHREYAS PAPERS PVT LTD
|
January 5, 2006 |
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STATE OF KARNATAKA Vs. C LALITHA
|
January 31, 2006 |
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STATE OF KARNATAKA Vs. AZAD COACH BUILDERS PVT LTD
|
February 15, 2006 |
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STATE OF KARNATAKA Vs. ANNEGOWDA
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July 13, 2006 |
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STATE OF KARNATAKA Vs. ALL INDIA MANUFACTURERS ORGANIZATION
|
April 20, 2006 |
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STATE OF KARNATAKA Vs. PASTOR P RAJU
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August 4, 2006 |
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STATE OF KARNATAKA Vs. BALAJI COMPUTERS
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December 7, 2006 |
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STATE OF KARNATAKA Vs. AMEERBI
|
December 7, 2006 |
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STATE OF KARNATAKA Vs. BALAJI COMPUTER
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December 17, 2006 |
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STATE OF KARNATAKA Vs. T. B. RAMAKRISHNA REDDY
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March 20, 2006 |
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STATE OF KERALA Vs. UNNI
|
December 1, 2006 |
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STATE OF KERALA Vs. KURISSUM MOOTTIL ANTONY
|
November 9, 2006 |
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STATE OF KERALA Vs. SUNIL KUMAR
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April 24, 2006 |
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STATE OF M P Vs. ARJUNLAL RAJAK
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February 24, 2006 |
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STATE OF M P Vs. JALEEL KHAN
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March 31, 2006 |
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STATE OF M P Vs. BHAGWAT
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April 1, 2006 |
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STATE OF M P Vs. LALIT KUMAR VERMA
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November 24, 2006 |
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STATE OF MADHYA PRADESH Vs. KEDAR YADAV
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November 30, 2006 |
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STATE OF MADHYA PRADESH Vs. SHAMBHU DAYAL NAGAR
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November 2, 2006 |
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STATE OF MADHYA PRADESH Vs. MUKESH
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October 19, 2006 |
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STATE OF MADHYA PRADESH Vs. YOGESH CHANDRA DUBEY
|
September 8, 2006 |
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STATE OF MADHYA PRADESH Vs. BADRI YADAV
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March 31, 2006 |
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STATE OF MADHYA PRADESH Vs. SANTOSH KUMAR
|
July 14, 2006 |
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STATE OF MAHARASHTRA Vs. NAGPUR DISTILLERS NAGPUR
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May 1, 2006 |
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STATE OF MAHARASHTRA Vs. A P PAPER MILLS LTD
|
April 3, 2006 |
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STATE OF MAHARASHTRA Vs. A P PAPER MILLS LTD
|
April 4, 2006 |
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STATE OF MAHARASHTRA Vs. SANT DNYANESHWAR SHIKSHAN SHASTRA MAHAVIDYALAYA
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March 31, 2006 |
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STATE OF MAHARASHTRA Vs. SURESH PANDURANG DARVAKAR
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April 13, 2006 |
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STATE OF MAHARASHTRA Vs. MANA ADIM JAMAT MANDAL
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March 8, 2006 |
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STATE OF MAHARASHTRA Vs. RASHID BABUBHAI MULANI
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January 4, 2006 |
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STATE OF MAHARASHTRA Vs. GOSHIKHURD PRAKALPGRAST KALYANKARI SAMITI
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July 27, 2006 |
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STATE OF MAHARASHTRA Vs. RAVI PRAKASH BABULALSING PARMAR
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October 31, 2006 |
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STATE OF MAHARASHTRA Vs. SHASHIKANT S PUJARI
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November 24, 2006 |
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STATE OF ORISSA Vs. ASWINI KUMAR BALIARSINGH
|
August 8, 2006 |
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STATE OF ORISSA Vs. STATE OF A. P.
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March 30, 2006 |
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STATE OF PANJAB Vs. BALWINDER SINGH
|
February 16, 2006 |
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STATE OF PUNJAB Vs. MEWA SINGH
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March 23, 2006 |
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STATE OF PUNJAB Vs. H B MATLHOTRA
|
May 12, 2006 |
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STATE OF PUNJAB Vs. JASBIR SINGH
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July 17, 2006 |
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STATE OF PUNJAB Vs. HARCHAL SINGH
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May 23, 2006 |
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STATE OF PUNJAB Vs. AMRITSAR BEVERAGES LTD
|
August 8, 2006 |
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STATE OF PUNJAB Vs. LAKHVINDER SINGH
|
September 7, 2006 |
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STATE OF PUNJAB Vs. GANPAT RAJ
|
September 12, 2006 |
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STATE OF PUNJAB Vs. RAJESH KUMAR
|
November 20, 2006 |
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STATE OF PUNJAB Vs. BALKARAN SINGH
|
October 18, 2006 |
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STATE OF RAJASTHAN Vs. SARJEET SINGH
|
October 19, 2006 |
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STATE OF RAJASTHAN Vs. KASHI RAM
|
November 7, 2006 |
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STATE OF RAJASTHAN Vs. RAJASTHAN CHEMIST ASSOCIATION
|
July 24, 2006 |
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STATE OF RAJASTHAN Vs. GYANCHAND
|
July 28, 2006 |
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STATE OF RAJASTHAN Vs. BHANWAR SINGH
|
May 2, 2006 |
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STATE OF RAJASTHAN Vs. KULWANT KAUR
|
April 25, 2006 |
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STATE OF RAJASTHAN Vs. MOHAMMED AYUB NAZ
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January 3, 2006 |
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STATE OF RAJASTHAN Vs. RADHA KRISHAN KARWASHRA
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March 28, 2006 |
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STATE OF TAMIL NADU Vs. P KRISHNAMURTHY
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March 24, 2006 |
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STATE OF TAMIL NADU Vs. RAVI
|
July 4, 2006 |
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STATE OF TAMIL NADU Vs. ALAGAR
|
July 6, 2006 |
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STATE OF TAMIL NADU Vs. A PARTHIBAN
|
October 9, 2006 |
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STATE OF U P Vs. PAWAN KUMAR DIVEDI
|
September 8, 2006 |
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STATE OF U P Vs. MAQBOOL AHMAD
|
August 25, 2006 |
|
STATE OF U P Vs. HARIHAR BHOLE NATH
|
November 1, 2006 |
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STATE OF U P Vs. VAM ORGANIC CHEMICALS LTD
|
October 18, 2006 |
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STATE OF U P Vs. DESH RAJ
|
November 23, 2006 |
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STATE OF U P Vs. RUK MANGAL SINGH RATHAUR
|
November 28, 2006 |
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STATE OF U P Vs. RAJ KISHORE YADAV
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June 20, 2006 |
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STATE OF U P Vs. LAXMI SHANKAR GUPTA
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July 13, 2006 |
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STATE OF U P Vs. UPTRON EMPLOYEES UNION CMD
|
April 26, 2006 |
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STATE OF U P Vs. SARAYA INDUSTRIES LTD
|
May 12, 2006 |
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STATE OF U P Vs. KASHI PRASAD DWIVEDI
|
March 6, 2006 |
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STATE OF U P Vs. DESH RAJ
|
March 9, 2006 |
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STATE OF U P Vs. RAJKUMAR SHARMA
|
March 3, 2006 |
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STATE OF U P Vs. NARAIN
|
March 27, 2006 |
|
STATE OF U P Vs. SHEO SHANKER LAL SRIVASTAVA
|
February 24, 2006 |
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STATE OF UTTAR PRADESH Vs. OM PRAKASH
|
July 21, 2006 |
|
STATE OF UTTAR PRADESH Vs. ROSHAN SINGH
|
January 31, 2006 |
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STATE OF UTTARANCHAL Vs. DINESH KUMAR SHARMA
|
December 4, 2006 |
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STATE OF UTTARANCHAL Vs. RAJESH KUMAR GUPTA
|
November 10, 2006 |
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STATE OF W. B. Vs. COMMITTEE FOR PROTECTION OF DEMOCRATIC RIGHTS, W. B.
|
November 8, 2006 |
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STATE OF WEST BENGAL Vs. HARESH C BANERJEE
|
August 30, 2006 |
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STATE OF WEST BENGAL Vs. LAKSHMI JANARDAN THAKUR
|
August 21, 2006 |
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STATE OF WEST BENGAL Vs. TAPAS ROY
|
April 21, 2006 |
|
STATE REP. BY INSPECTOR OF POLICE Vs. RAJENDRAN
|
November 25, 2006 |
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STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA
|
September 26, 2006 |
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SUB DIVISIONAL OFFICER PRIVATE UHBVNL Vs. DHARAM PAL
|
November 15, 2006 |
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SUB DIVISIONAL OFFICER TELEGRAPH BIJNOR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT TRIBUNAL CUM LABOUR COURT
|
February 8, 2006 |
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SUBASH MOHAN LAL Vs. PAWAN KUMAR
|
August 4, 2006 |
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SUBE SINGH Vs. STATE OF HARYANA
|
February 3, 2006 |
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SUBE SINGH Vs. STATE OF HARYANA
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February 2, 2006 |
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SUBHAGA Vs. SHOBHA
|
July 7, 2006 |
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SUBHASH HARNARAYANJI LADDHA Vs. STATE OF MAHARASHTRA
|
December 5, 2006 |
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SUBHASH MARUTI AVASAR Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
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SUDAM GANPAT KUTWAL P A HOLDER OF SHANKAR SITARAM BHOSLE Vs. SHEVANTABAI TUKARAM GULUMKAR
|
August 18, 2006 |
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SUDHIR MADAN Vs. MUNICIPAL CORPORATION OF DELHI
|
March 3, 2006 |
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SUGA RAM ALIAS CHHUGA RAM Vs. STATE OF RAJASTHAN
|
September 18, 2006 |
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SUGANI Vs. RAMESHWAR DAS
|
April 25, 2006 |
|
SUJATA UDAY PATIL Vs. UDAY MADHUKAR PATIL
|
December 13, 2006 |
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SUJOY KUMAR DAS Vs. NANI GOPAL CHELL
|
February 23, 2006 |
|
SUKUMAR ROY Vs. STATE OF WEST BENGAL
|
October 31, 2006 |
|
SUNIL ORAON GUARDIAN Vs. C B S E
|
November 13, 2006 |
|
SUNILA JAIN Vs. UNION OF INDIA
|
February 24, 2006 |
|
SUNITA SINGH Vs. GENERAL MANAGER, W.C. RAILWAY
|
April 24, 2006 |
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SUNNY KAPOOR Vs. STATE UT OF CHANDIGARH
|
May 5, 2006 |
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SUNRISE ASSOCIATES Vs. GOVT OF NCT OF DELHI
|
April 28, 2006 |
|
SUPER BAZAR KARAMCHARI DALIT SANGH Vs. UNION OF INDIA
|
February 28, 2006 |
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SUPERINTENDENT OF POST OFFICES AND OTHERS Vs. R. VALASINA BABU
|
December 14, 2006 |
|
SUPRA MARKETING AGENCIES Vs. COMMERCIAL TAX OFFICER
|
November 13, 2006 |
|
SUPTDT OF POST OFFICES Vs. R VALASINA BABU
|
December 14, 2006 |
|
SURENDER Vs. STATE OF HARYANA
|
November 22, 2006 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
January 17, 2006 |
|
SURENDRA Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
SURENDRA PRASAD TEWARI Vs. UTTAR PRADESH RAJYA KRISHI UTPADAN MANDI PARISHAD
|
September 8, 2006 |
|
SURENDRA SINGH ALIAS BITTU Vs. STATE OF UTTARANCHAL
|
April 28, 2006 |
|
SURENDRA SINGH GAUR Vs. STATE OF M P
|
September 22, 2006 |
|
SURENDRANAGA DISTTPANCHAYAT Vs. GANGABEN LALJIBHAI
|
July 3, 2006 |
|
SURESH CHANDRA JHA Vs. STATE OF BIHAR
|
November 10, 2006 |
|
SURESH CHANDRA KHANDELWAL AND CO Vs. STATE OF M P
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November 20, 2006 |
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SURESH CHANDRA NANHORYA Vs. RAJENDRA RAJAK
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September 14, 2006 |
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SURESH PATHRELLA Vs. ORIENTAL BANK OF COMMERCE
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October 19, 2006 |
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SURINDER SINGH ALIAS CHHINDA Vs. STATE OF PUNJAB
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August 31, 2006 |
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SUSETHA Vs. STATE OF TAMIL NADU
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August 8, 2006 |
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SUSHILA BHIKAJI SAWANT Vs. STATE OF MAHARASHTRA
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February 10, 2006 |
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SUSHMITA BASU Vs. BALLYGUNGE SIKSHA SAMITY
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September 22, 2006 |
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SWAMY PRAKASANANDA Vs. STATE OF KERALA
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September 18, 2006 |
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SWAMY PRAKASANANDA Vs. STATE OF KERALA
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May 2, 2006 |
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SYED IBRAHIM Vs. STATE OF ANDHRA PRADESH
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July 27, 2006 |
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SYNDICATE BANK Vs. VENKATESH GURURAO KURATI
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January 31, 2006 |
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SYNDICATE BANK Vs. CHANNAVEERAPPA BELERI
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April 1, 2006 |
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SYNDICATE BANK Vs. CHANNAVEERAPPA BELERI
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April 10, 2006 |
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T A QUERESHI Vs. COMMISSIONER OF INCOME TAX
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December 6, 2006 |
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T ANJANAPPA Vs. SOMALINGAPPA
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August 22, 2006 |
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T ARUNTPERUNJOTHI Vs. STATE
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April 5, 2006 |
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T ARUNTPERUNJOTHI Vs. STATE THOUGH S H O PONDICHERRY
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March 5, 2006 |
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T C KAUSHIK Vs. UNION OF INDIA
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November 14, 2006 |
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T MADHAVA KURUP Vs. T C MADHAVA KURUP
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April 5, 2006 |
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T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
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April 10, 2006 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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April 13, 2006 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 3, 2006 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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May 5, 2006 |
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T N GODAVARMAN THIRUMULPAD Vs. ASHOK KHOT
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May 10, 2006 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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October 17, 2006 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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December 15, 2006 |
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T SUBRAMANIAM Vs. STATE OF TAMIL NADU
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January 4, 2006 |
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T T K PRESTIGE LTD Vs. HAR PRASAD GUPTA
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March 9, 2006 |
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T V SARAVANAN ALIAS S A R PRASANA VENKATACHAARIAR CHATURVEDI Vs. STATE
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February 16, 2006 |
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T VIJYALAKSHMI Vs. TOWN PLANNING MEMBER
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October 19, 2006 |
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T. N. GODAVARMANTHIRUMULPAD Vs. UNION OF INDIA
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July 21, 2006 |
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TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION Vs. TAMILNAD MERCANTILE BANK LIMITED
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July 12, 2006 |
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TANAJI RAMCHANDRA NIMHAN Vs. SWATI VINAYAK NIMHAN
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January 31, 2006 |
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TARAI FOOD LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II, U. P.
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April 26, 2006 |
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TARKESHWAR SAHU Vs. STATE OF BIHAR
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September 29, 2006 |
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TARSEM SINGH Vs. STATE OF PUNJAB
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January 25, 2006 |
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TATA CUMMINS LTD Vs. STATE OF JHARKHAD
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August 1, 2006 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. N K SINGH
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November 8, 2006 |
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TEA AUCTION LTD Vs. GRACE HILL TEA INDUSTRY
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September 13, 2006 |
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TEJ BAHADUR RAM Vs. STATE OF U P
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September 7, 2006 |
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TEJINDER SINGH GUJRAL Vs. INDERJIT SINGH
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October 19, 2006 |
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THIRUNADUKKARASU MUBALIAR Vs. GOPAL NAIDU
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October 19, 2006 |
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TOTARAM Vs. UNION OF INDIA
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February 14, 2006 |
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TRANSCORE Vs. UNION OF INDIA
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November 29, 2006 |
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TRANSMISSION CORPN A P LTD Vs. P RAMCHANDRA RAO
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April 17, 2006 |
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TRANSMISSION CORPORATION OF A P LTD Vs. SRI RAMA KRISHNA RICE MILL
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February 20, 2006 |
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TRIMUKH MAROTI KIRKAN Vs. STATE OF MAHARASHTRA
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October 11, 2006 |
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TRIVENI CHEMICALS LIMITED Vs. UNION OF INDIA
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December 15, 2006 |
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TULSAN Vs. PYARE LAL
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September 29, 2006 |
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TULSI Vs. CHANDRIKA PRASAD
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August 24, 2006 |
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TUNDAL Vs. MUNSHI
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August 18, 2006 |
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U P GRAM PANCHAYAT ADHIKARI SANGH Vs. DAYA RAM SAROJ
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December 11, 2006 |
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U P POWER CORPORATION LTD Vs. LOHIA BRASS P LTD
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July 25, 2006 |
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U P RAGHAVENDRA ACHARYA Vs. STATE OF KARNATAKA
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May 12, 2006 |
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U P S R T C Vs. MITTHU SINGH
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August 18, 2006 |
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U P S R T C LTD Vs. SARADA PRASAD MISRA
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April 13, 2006 |
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U P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. RISHABH ISPAT LTD
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December 15, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. BABU RAM
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July 4, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA BALA
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July 13, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. BABU RAM
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July 24, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. BIRENDRA BHANDARI
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September 28, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. MAN SINGH
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September 13, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. SURESH PAL
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September 22, 2006 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. SHIVAJI
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November 10, 2006 |
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U P STATE SUGAR CORP LTD Vs. SANT RAJ SINGH
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May 12, 2006 |
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U T OF DADRA AND HAVELI Vs. FATEHSINH MOHANSINH CHAUHAN
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August 14, 2006 |
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U.P. STATE ROAD TRANSPORT CORPORATION, DEHRADUN Vs. SURESH PAL
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September 22, 2006 |
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UBS AG Vs. STATE BANK OF PATIALA
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May 10, 2006 |
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UDAYANI SHIP BREAKERS LTD Vs. COMMNR OF CUSTOMS AND CENTRAL EXCISE RAJKOT
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February 8, 2006 |
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UMED SINGH Vs. ARYA SAMAJ SEWA SADAN
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July 4, 2006 |
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UMRAO Vs. STATE OF HARYANA
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May 12, 2006 |
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UNION BANK OF INDIA Vs. M T LATHEESH
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August 18, 2006 |
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UNION CARBIDE CORPN. LTD Vs. UNION OF INDIA
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May 2, 2006 |
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UNION OF INDI Vs. R BHUSAL
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June 12, 2006 |
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UNION OF INDIA Vs. M MATHIVANAN
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June 9, 2006 |
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UNION OF INDIA Vs. CAPT SATENDRAKUMAR
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July 18, 2006 |
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UNION OF INDIA Vs. AVTAR SINGH
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July 18, 2006 |
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UNION OF INDIA Vs. A M OVERSEAS
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July 18, 2006 |
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UNION OF INDIA Vs. ANUP KUMAR ROY
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July 19, 2006 |
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UNION OF INDIA Vs. R BHUSAL
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July 12, 2006 |
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UNION OF INDIA Vs. DULICHAND
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April 21, 2006 |
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UNION OF INDIA Vs. MILLENIUM MUMBAI BOARDCAST PVT LTD
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April 28, 2006 |
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UNION OF INDIA Vs. BASHIR AHMED
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May 2, 2006 |
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UNION OF INDIA Vs. S C PARASHAR
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February 24, 2006 |
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UNION OF INDIA Vs. MALTI SHARMA
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February 24, 2006 |
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UNION OF INDIA Vs. FIGHT CADET ASHISH RAJ
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January 18, 2006 |
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UNION OF INDIA Vs. KALI DASS BATISH
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January 5, 2006 |
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UNION OF INDIA Vs. DEVENDRA NATH RAI
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January 10, 2006 |
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UNION OF INDIA Vs. SUBEDAR DEVASSY PV
|
January 10, 2006 |
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UNION OF INDIA Vs. SATYA PRAKASH
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April 5, 2006 |
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UNION OF INDIA Vs. MUNSHI RAM
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March 1, 2006 |
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UNION OF INDIA Vs. RANBIR SINGH RATHAUR
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March 23, 2006 |
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UNION OF INDIA Vs. KANKUBEN
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March 20, 2006 |
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UNION OF INDIA Vs. RANBIR SINGH RATHAUR
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March 22, 2006 |
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UNION OF INDIA Vs. K G SONI
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August 17, 2006 |
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UNION OF INDIA Vs. MANIK LAL BANERJEE
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July 26, 2006 |
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UNION OF INDIA Vs. AYUB ALI
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August 30, 2006 |
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UNION OF INDIA Vs. TARSEN LAL
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September 21, 2006 |
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UNION OF INDIA Vs. BRAHMA DUTT TRIPATHI
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September 18, 2006 |
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UNION OF INDIA Vs. MADRAS TELEPHONE SC AND ST SOCIAL WELFARE ASSOCIATION
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September 28, 2006 |
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UNION OF INDIA Vs. BIKASH KUANAR
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October 10, 2006 |
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UNION OF INDIA Vs. BIKASH KUANAR
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October 11, 2006 |
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UNION OF INDIA Vs. DWARKA PRASAD TIWARI
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October 12, 2006 |
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UNION OF INDIA Vs. RESHMA YADAV
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October 12, 2006 |
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UNION OF INDIA Vs. ASIAN FOOD INDUSTRIES
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November 7, 2006 |
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UNION OF INDIA Vs. S D BANDHOPADHYAY
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October 19, 2006 |
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UNION OF INDIA Vs. B VALLUVAN
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October 19, 2006 |
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UNION OF INDIA Vs. JUMMASHA DIWAN
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October 19, 2006 |
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UNION OF INDIA Vs. SHRING CONSTRUCTION COMPANY PVT LTD
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October 17, 2006 |
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UNION OF INDIA Vs. CARPENTER WORKERS UNION
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November 30, 2006 |
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UNION OF INDIA Vs. S L VERMA
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November 28, 2006 |
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UNION OF INDIA Vs. V S ENGINEERING P LTD
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November 16, 2006 |
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UNION OF INDIA Vs. S K SAIGAL
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November 15, 2006 |
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UNION OF INDIA Vs. KUNISETTY SATYANARAYANA
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November 22, 2006 |
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UNION OF INDIA Vs. HASMUKHBHAI HIRABHAI RANA
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November 23, 2006 |
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UNION OF INDIA Vs. SHEELA RANI
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December 8, 2006 |
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UNION OF INDIA Vs. BHAVNA ENGINEERING COMPANY
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September 14, 2006 |
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UNION OF INDIA THROUGH INSPECTOR Vs. PURNANDU BISWAS
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October 7, 2006 |
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UNION PUBLIC SERVICE COMMISSION Vs. L P TIWARI
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November 22, 2006 |
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UNION PUBLIC SERVICE COMMISSION Vs. GIRISH JAYANTI LAL VAGHELA
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February 2, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. TILAK SINGH
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April 4, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. J A INFRA STRUCTURE PVT LTD
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August 30, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. KIRAN COMBERS AND SPINNERS
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December 8, 2006 |
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UNIVERSITY OF KERALA Vs. COUNCIL, PRINCIPALS' COLLEGES, KERALA
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September 22, 2006 |
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USHA AGARWAL Vs. UNION OF INDIA
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November 2, 2006 |
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USHABAI Vs. BALKRISHNA BIHARILAL
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February 23, 2006 |
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UTHA MOIDU HAJI Vs. KUNIMGARATH KUNHABDULLA
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November 30, 2006 |
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UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. JABAR SINGH
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December 12, 2006 |
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UTTARANCHAL FOREST RANGERS ASSON Vs. STATE OF U P
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September 25, 2006 |
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UTTARANCHAL ROAD TRANSPORT CORPN Vs. MANSARAM NAINWAL
|
July 28, 2006 |
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V C BANARAS HINDU UNIVERSITY Vs. SHRIKANT
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May 12, 2006 |
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V N RATHEESH Vs. STATE OF KERALA
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July 6, 2006 |
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V VENKATA SUBBARAO Vs. STATE
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December 12, 2006 |
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V.K. DEWAN Vs. DELHI JAL BOARD
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March 3, 2006 |
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VADLA CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
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December 7, 2006 |
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VASU DEV SINGH Vs. UNION OF INDIA
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November 7, 2006 |
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VEDSONS ENGINEERS P LTD Vs. PUNJAB NATIONAL BANK
|
July 18, 2006 |
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VEGETABLE VITAMIN FOODS EMPLOYEES UNION Vs. SARVA SHRAMIK SANGH
|
September 25, 2006 |
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VEMAREDDY KUMARASWAMY REDDY Vs. STATE OF A P
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February 13, 2006 |
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VENKATAPPA ALIAS MOODE Vs. M ABDUL JABBAR
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February 24, 2006 |
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VENKATEGOWDA Vs. STATE OF KARNATAKA
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November 6, 2006 |
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VIDEOCON NARMADA ELECTRONICS LIMITED Vs. NAVBHARAT FERRO ALLOYS LIMITED
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April 28, 2006 |
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VIDYAVARDHAKA SANGHA Vs. Y D DESPANDE
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September 21, 2006 |
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VIDYAWATI GUPTA Vs. BHAKTI HARI NAYAK
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February 3, 2006 |
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VIDYODAYA TRUST Vs. R MOHAN PRASAD
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August 25, 2006 |
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VIJAY Vs. STATE OF MAHARASHTRA
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July 26, 2006 |
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VIJAYA SHRIVASTAVA Vs. MIRAHUL ENTERPRISES
|
July 19, 2006 |
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VIJAYAKUMAR RAMCHANDRA AGARWAL Vs. STATE OF MAHARASHTRA
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March 8, 2006 |
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VIJAYALASHMI RICE MILL Vs. COMMERCIAL TA OFFICERS PALAKOL
|
August 7, 2006 |
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VIJAYSINH CHANDUBHA JADEJA Vs. STATE OF GUJARAT
|
November 2, 2006 |
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VIKRAM CEMENT Vs. COMMNR OF CENTRAL EXICSE INDORE
|
January 18, 2006 |
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VIKRAMA SHAMA SHETTY Vs. STATE OF MAHARASHTRA
|
July 20, 2006 |
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VIKRAMJIT SINGH ALIAS VICKY Vs. STATE OF PUNJAB
|
November 24, 2006 |
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VINITA SAXENA Vs. PANKAJ PANDIT
|
March 21, 2006 |
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VINOD K CHAWLA Vs. UNION OF INDIA
|
August 18, 2006 |
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VINOD KUMAR MATHURSEVA MALVIA Vs. MAGANLAL MANGALDAS GAMETI
|
February 24, 2006 |
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VIRENDER NATH GAUTAM Vs. SATPAL SINGH
|
December 8, 2006 |
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VIRENDRA KUMAR TRIPATHI Vs. NIRMALA DEVI
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February 23, 2006 |
|
VITHAL Vs. STATE OF MAHARASHTRA
|
November 1, 2006 |
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VIVEK FINANCIAL SERVICES Vs. COIMBATORE STOCK EXCHANGE LTD
|
March 6, 2006 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. DILIP KUMAR RAY
|
November 24, 2006 |
|
WHEELS INDIA LTD Vs. SHANKER LAL
|
November 17, 2006 |
|
WHEELS INDIA LTD Vs. SHANKAR LAL
|
November 11, 2006 |
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WHIRLPOOL OF INDIA LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
November 22, 2006 |
|
WORKMEN OF BHURKUNDA COLLIERY OF CENTRAL COALFIELDS LTD Vs. MANAGEMENT OF BHURKUNDA COLLIERY OF CENTRAL COALFIELDS LTD
|
January 27, 2006 |
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Y P SARABHAI Vs. UNION BANK OF INDIA
|
May 22, 2006 |
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YASHWITH CONSTRUCTION P LTD Vs. SIMPLEX CONCRETE PILES INDIA LTD
|
July 3, 2006 |
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YATIN NARENDRABHAI OZA Vs. NITIN M BRAHMBHATT
|
September 25, 2006 |
|
YEDLA SRINIVASA RAO Vs. STATE OF A P
|
September 29, 2006 |
|
YOU ONE ENGINEERING AND CUNSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 10, 2006 |
|
YOUARAJ RAI Vs. CHANDER BAHADUR KARKI
|
December 15, 2006 |
|
YUVARAJ AMBAR MOHITE Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
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ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
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March 8, 2006 |
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ZILA SAHAKARI KENDRA BANK MARYADIT Vs. SHAHJADI BEGUM
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September 29, 2006 |
LOGIN