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CHANDRABHAGA BAI Vs. B. S. PATIL
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September 3, 2004 |
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COATS VIYELLA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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September 1, 2004 |
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DAYAL SINGH Vs. RANJIT SINGH
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February 5, 2004 |
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M. C. MEHTA Vs. UNION OF INDIA
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March 8, 2004 |
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MUKUND BALKRISHNA KULKARNI Vs. KULKARNI POWDER METALLURGICAL INDUSTRIES
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August 13, 2004 |
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P. D. BHATNAGAR Vs. UNION OF INDIA
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November 19, 2004 |
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STATE OF U. P. Vs. RADHA
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October 6, 2004 |
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SUBBAIAH K. R Vs. INDIAN BANK, MADURAI
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May 7, 2004 |
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A C ANANTHASWAMY Vs. BORAIAH
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August 20, 2004 |
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A C RAZIA Vs. GOVERNMENT OD KERALA
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January 12, 2004 |
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A INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
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May 5, 2004 |
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A JAYACHANDRA Vs. ANEEL KAUR
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December 2, 2004 |
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A P ABOOBAKER MUSALIAR Vs. DISTT REGISTRAR G KOZHIKODE
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August 18, 2004 |
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A P GAS POWER CORPORATION LIMITED Vs. ANDHRA PRADESH STATE REGULATORY COMMISSION
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March 23, 2004 |
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A RAMASWAMY DIKSHITULU Vs. GOVERNMENT OF ANDHRA PRADESH
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May 5, 2004 |
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A S KRISHNAN Vs. STATE OF KERALA
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March 17, 2004 |
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A UMARANI Vs. REGISTRAR CO OPERATIVE SOCIETIES
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July 28, 2004 |
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A VENKATAKRISHNAN Vs. STATE TRANSPORT AUTHORITY KERALA
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February 24, 2004 |
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A.S. NAGENDRA Vs. STATE OF KARNATAKA
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October 27, 2004 |
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ABDUL SALAM YUSUF SHEIKH Vs. STATE OF GUJARAT
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July 7, 2004 |
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ABDUL WAHID Vs. STATE OF RAJASTHAN
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April 13, 2004 |
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ABL INTERNATIONAL LTD Vs. EXPORT CREDIT GUARANTEE CORPN., I. LTD
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December 14, 2004 |
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ABOOBACKER BABU HAJI Vs. EDAKKODE PATHUMMAKUTTY UMMA
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February 12, 2004 |
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ACHINTYA KUMAR SAHA Vs. NANEE PRINTERS
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January 30, 2004 |
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ADALAT PRASAD Vs. ROOPLAL JINDAL
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August 25, 2004 |
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ADU RAM Vs. MUKNA
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October 8, 2004 |
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AERO TRADERS P LTD Vs. RAVINDER KUMAR SIRI
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October 27, 2004 |
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AHAD BROTHERS Vs. STATE OF M P
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November 19, 2004 |
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AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. GUJARAT INNS PRIVATE LIMITED
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March 16, 2004 |
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AHMEDABAD PVT PRIMARY TEACHERS ASSOCIATION Vs. ADMINISTRATIVE OFFICER
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January 13, 2004 |
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AJAY GANDHI Vs. B SINGH
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January 5, 2004 |
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AJMER KAUR Vs. STATE OF PUNJAB
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May 7, 2004 |
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AKASH COKE INDUSTRIES PRIVATE LIMITED Vs. COAL CONTROLLER
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March 26, 2004 |
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AKBAR ALI Vs. VINOD KHANNA
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July 30, 2004 |
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AKKYANAICKER Vs. AAA KOTCHADAINAIDU
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September 23, 2004 |
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ALAKH RAM Vs. STATE OF UTTAR PRADESH
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January 8, 2004 |
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ALL INDIA JUDGE ASSOCN Vs. UNION OF INDIA
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July 19, 2004 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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April 8, 2004 |
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ALL INDIA WOMEN'S CONFERENCE AND OTHERS Vs. SARLA SHAH
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September 22, 2004 |
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ALLAHABAD BANK Vs. BENGAL PAPER MILL CO LTD
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October 7, 2004 |
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ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD Vs. VIDHYA VARIDH MISHRA
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August 11, 2004 |
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ALMITRA H PATEL Vs. U O I
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July 26, 2004 |
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ALMITRA H PATEL Vs. U O I
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October 4, 2004 |
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ALMITRA H. PATEL Vs. UNION OF INDIA
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October 4, 2004 |
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ALMITRA H. PATEL Vs. UNION OF INDIA
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July 26, 2004 |
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AMAN KUMAR Vs. STATE OF HARYANA
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February 10, 2004 |
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AMANULLAH Vs. NASREEN FARHAT
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November 16, 2004 |
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AMARJIT SINGH Vs. CHARANJIT SINGH
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January 8, 2004 |
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AMMINI Vs. STATE OF KERALA
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December 1, 2004 |
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AMRITA ALIAS AMRITLAL Vs. STATE OF M P
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February 9, 2004 |
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ANAND BUTTONS LTD Vs. STATE OF HARYANA
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December 10, 2004 |
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ANDHRA BANK Vs. W T SESHACHALAM
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January 5, 2004 |
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ANDHRA BANK Vs. B SATYANARAYANA
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February 12, 2004 |
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ANGOORI Vs. STATE OF RAJASTHAN
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July 29, 2004 |
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ANIL BANSAL Vs. ASHOK KUMAR BANSAL
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February 27, 2004 |
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ANIL KUAMR SRIVASTAVA Vs. STATE OF U P
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August 20, 2004 |
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ANIL KUMAR Vs. STATE OF UTTAR PRADESH
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September 16, 2004 |
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ANIL KUMAR HARITWAL Vs. ALKA GUPTA
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March 23, 2004 |
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ANIL MAHAJAN Vs. BHOR INDUSTRIES LTD
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October 6, 2004 |
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ANIL SHARMA Vs. STATE OF JHARKHAND
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April 30, 2004 |
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ANJANI K VERMA Vs. STATE OF BIHAR
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March 24, 2004 |
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ANJLUS DUNGDUNG Vs. STATE OF JHARKHAND
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October 4, 2004 |
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ANSHUMAN SHUKLA Vs. ORIENTAL INSURANCE CO. LTD
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February 6, 2004 |
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ANTER SINGH Vs. STATE OF RAJASTHAN
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February 5, 2004 |
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ANURAG PATEL Vs. U P PUBLIC SERVICE COMMISSION
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September 29, 2004 |
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ANZ GRINDLAYS BANK LIMITED Vs. DIRECTOR OF ENFORCEMENT
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July 16, 2004 |
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APPINENI VIDYASAGAR Vs. STATE OF A. P.
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September 2, 2004 |
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APPOINTING AUTHORITY Vs. R.K. SINGH
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August 26, 2004 |
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APPUKUTTAN Vs. STATE OF KERALA
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February 5, 2004 |
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ARM LIMITED Vs. COMMISSIONER OF CUSTOMS MADRAS
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February 10, 2004 |
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ARUN GARG Vs. STATE OF PUNJAB
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September 29, 2004 |
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ARVIND MILLS LTD Vs. ASSOCITED ROADWAYS
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March 12, 2004 |
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ARVIND MOHAN JOHRI Vs. STATE OF U P
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November 3, 2004 |
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ARYA SAMAJ EDUCATION TRUST Vs. DIRECTOR OF EDUCATION
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September 8, 2004 |
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ASCU ARCH TIMBER PROTECTION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA
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April 7, 2004 |
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ASEA BROWN BOVERI LTD Vs. INDUSTRIAL FINANCE CORPN OF INDIA
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October 27, 2004 |
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ASHIRVAD ENTERPRISES Vs. STATE OF BIHAR
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March 22, 2004 |
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ASHISH SAHKARI GRIH NIRAMN SAMITI Vs. STATE OF BIHAR
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August 18, 2004 |
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ASHOK KUMAR JAIN Vs. NEETU KATHORIA
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March 23, 2004 |
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ASHOK LEYLAND LIMITED Vs. STATE OF TAMIL NADU
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January 7, 2004 |
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ASHOK MEHTA Vs. RAM ASHRAY SINGH
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September 3, 2004 |
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ASHOK TANWAR Vs. STATE OF H P
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December 17, 2004 |
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ASHOK VISHNU DAVARE Vs. STATE OF MAHARASHTRA
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February 10, 2004 |
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ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER Vs. S T POMPANNA SETTY
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December 17, 2004 |
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ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF BIHAR
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September 29, 2004 |
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ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
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May 5, 2004 |
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ASSOCIATION OF NATURAL GAS Vs. UNION OF INDIA
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March 25, 2004 |
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ASSOCIATION OF REGISTRATION PLATES Vs. UNION OF INDIA
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May 26, 2004 |
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ASSOCIATION OF REGISTRATION PLATES Vs. UNION OF INDIA
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November 30, 2004 |
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ATMA RAM PROPERTIES P LTD Vs. FEDERAL MOTORS P LTD
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December 10, 2004 |
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AUNUMATI Vs. PUNJAB NATIONAL BANK
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October 25, 2004 |
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AVINASH CHAND GUPTA Vs. STATE OF UTTAR PRADESH
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January 14, 2004 |
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AVINASH SHETTY Vs. STATE OF KARNATAKA
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September 13, 2004 |
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AVM M S BRAR AVSM VM Vs. UNION OF INDIA
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September 3, 2004 |
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AZIZI Vs. MEHREE
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January 21, 2004 |
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B E M L EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
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September 10, 2004 |
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B R CHOWDHURY Vs. INDIAN OIL CORPORATION LIMITED
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January 15, 2004 |
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B S ADITYAN Vs. B RAMACHANDRAN ADITYAN
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April 16, 2004 |
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B S BHARTI Vs. I B P COMPANY LIMITED
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August 25, 2004 |
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B SHASHIKALA Vs. STATE OF ANDHRA PRADESH
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January 22, 2004 |
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B SINGH Vs. UNION OF INDIA
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March 11, 2004 |
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B. BASAPPA Vs. RUDREGOWDA
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September 29, 2004 |
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B. G. SHIVASWAMY Vs. STATE OF KARNATAKA
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September 22, 2004 |
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B.K. SINGHA Vs. UNION OF INDIA
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November 29, 2004 |
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BABULAL BHAGWAN KHANDARE Vs. STATE OF MAHARASHTRA
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December 2, 2004 |
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BAJRANGLAL SHIVCHANDRAI RUIA Vs. SHASHIKANT N RUIA
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March 23, 2004 |
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BAKER HUGHES LTD Vs. HIROO KHUSHLANI
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July 16, 2004 |
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BAL PATIL Vs. UNION OF INDIA
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July 29, 2004 |
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BAL THACKREY Vs. HARISH PIMPALKHUTE
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November 29, 2004 |
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BALA SEETHARAMALAH Vs. PERIKE S RAO
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March 16, 2004 |
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BALJEET SINGH Vs. STATE OF HARYANA
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February 24, 2004 |
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BALLAV NARAIN Vs. STATE OF BIHAR
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December 6, 2004 |
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BALVANT N VISWAMITRA Vs. YADAV SADASHIV MULE
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August 13, 2004 |
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BALWANT SINGH Vs. STATE OF PUNJAB
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August 12, 2004 |
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BANARSI DASS Vs. TEEKU DUTTA
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January 16, 2004 |
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BANGALORE CITY CORPORATION Vs. P.A. KULKARNI
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August 17, 2004 |
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BANK OF BARODA Vs. GHEMARBHAI HARJIBHAI RABARI
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March 17, 2004 |
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BANK OF INDIA Vs. PALE RAM DHANIA
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February 12, 2004 |
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BANKAT Vs. STATE OF MAHARASHTRA
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November 25, 2004 |
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BANNARI AMMAN SUGARS LTD Vs. COMMERCIAL TAX OFFICER
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November 22, 2004 |
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BAPPA ALIAS BAPU Vs. STATE OF MAHARASHTRA
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August 5, 2004 |
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BAR COUNCIL OF INDIA Vs. HIGH COURT OF KERALA
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April 27, 2004 |
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BAREILLY DEVELOPMENT AUTHORUTY Vs. VRINDA GUJARATI
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February 26, 2004 |
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BASHEER ALIAS N P BASHEER Vs. STATE OF KERALA
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February 9, 2004 |
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BASHEER ALIAS N P BASHEER Vs. STATE OF KERALA
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April 20, 2004 |
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BATHUSINGH Vs. STATE OF M P
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August 25, 2004 |
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BECHAN PAL Vs. DY. DIRECTOR OF CONSOLIDATION
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April 6, 2004 |
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BEDADALA AKKI REDDY Vs. GOVT. OF A. P.
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September 29, 2004 |
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BERGER PAINTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
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February 17, 2004 |
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BHAGAT HYDRO POWER CORPORATION LIMITED Vs. STATE OF ASSAM
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January 7, 2004 |
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BHAGAT RAM Vs. SURINDER KUMAR
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February 13, 2004 |
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BHAGWAN LAL ARYA Vs. COMMISSIONER OF POLICE DELHI
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March 16, 2004 |
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BHANU KUMAR JAIN Vs. ARCHANA KUMAR
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December 17, 2004 |
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BHARAT COKING COAL LIMITED Vs. NEW GOVINDPUR COAL COMPANY PRIVATE LIMITED
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March 22, 2004 |
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BHARAT COKING COAL LTD Vs. L K AHUJA
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April 12, 2004 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. P KESAVAN
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April 5, 2004 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. N R VAIRAMANI
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October 1, 2004 |
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BHARAT SANCHAR NIGAM LTD Vs. GOPENDRA NATH ROY
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February 27, 2004 |
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BHARAT SINGH Vs. NARENDER KUMAR
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October 15, 2004 |
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BHARATI VIDYAPEETH DEEMED UNIVERSITY Vs. STATE OF MAHARASHTRA
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February 26, 2004 |
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BHIMSEN GUPTA Vs. BISHWANATH PRASAD GUPTA
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February 3, 2004 |
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BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. U O I
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November 17, 2004 |
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BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
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September 17, 2004 |
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BIHAR STATE ELECTRICITY BOARD Vs. SURESH PRASAD
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February 25, 2004 |
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BIHARI NATH GOSWAMI Vs. SHIV KUMAR SINGH
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February 24, 2004 |
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BIJAYINI DASH Vs. LOKNATH MISHRA
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December 7, 2004 |
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BIKAS CHATTERJEE Vs. UNION OF INDIA
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August 12, 2004 |
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BILKIS YAKUB RASOOL Vs. CENTRAL BUREAU OF INVESTIGATION
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August 6, 2004 |
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BIMAN CHATTERJEE Vs. SANCHITA CHATTERJEE
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February 10, 2004 |
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BIRENDRA RAI Vs. STATE OF BIHAR
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November 18, 2004 |
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BITAN DAS Vs. STATE OF WEST BENGAL
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June 21, 2004 |
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BOARD OF SECONDARY EDUCATION Vs. PRAVAS RANJAN PANDA
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August 13, 2004 |
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January 5, 2004 |
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BPL DISPLAY DEVICES LTD. Vs. CCE, GHAZIABAD
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October 8, 2004 |
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BPL LIMITED Vs. R SUDHAKAR
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May 6, 2004 |
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BRAHMO SAMAJ EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
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May 5, 2004 |
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BRIJ LAL Vs. COMMISSIONER OF INCOME TAX JALANDHAR
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December 14, 2004 |
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BRITISH MOTOR CAR CO Vs. MADAN LAL SAGGI
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November 19, 2004 |
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BUDHAR RAM Vs. DEVA RAM
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October 11, 2004 |
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BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
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November 5, 2004 |
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C M BEENA Vs. P N RAMACHANDRA RAO
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March 22, 2004 |
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C T PONNAPPA Vs. STATE OF KARNATAKA
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July 20, 2004 |
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January 14, 2004 |
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CANBANK FINANCIAL SERVICES Vs. CUSTODIAN
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April 12, 2004 |
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CANBANK FINANCIAL SERVICES LIMITED Vs. CUSTODIAN
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September 3, 2004 |
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CAPTAIN SUBE SINGH Vs. LT GOVERNOR OF DELHI
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April 30, 2004 |
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CBCI SOCIETY FOR MEDICAL EDUCATION Vs. STATE OF KARNATAKA
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July 30, 2004 |
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CCE AND C. Vs. GUNWANT LAL GODAWAT
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November 3, 2004 |
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CCE, AURANGABAD Vs. ZENITH LTD.
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January 22, 2004 |
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CEMENT CORPN OF INDIA Vs. PURYA
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October 7, 2004 |
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CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY Vs. STATE OF MAHARASHTRA
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December 17, 2004 |
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CENTRAL BUREAU OF INVESTIGATION Vs. AKHILESH SINGH
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December 8, 2004 |
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CHACKO ALIAS ANIYAN KUNJU Vs. STATE OF KERALA
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January 21, 2004 |
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CHADAT SINGH Vs. BAHADUR RAMA
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August 3, 2004 |
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September 28, 2004 |
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CHAIRMAN AND M D N T P C LIMITED Vs. RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTORS
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January 5, 2004 |
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CHAIRMAN LUDHIANA IMPROVEMENT TRUST Vs. KANWALJIT SINGH
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February 4, 2004 |
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CHAMAN LAL Vs. STATE OF UTTAR PRADESH
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August 16, 2004 |
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CHAMAN LAL Vs. THE STATE OF PUNJAB
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January 30, 2004 |
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CHANDA Vs. STATE OF UTTAR PRADESH
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April 29, 2004 |
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CHANDER PRAKASH GOYAL Vs. STATE OF HARYANA
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July 19, 2004 |
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CHANDI PRASAD Vs. JAGDISH PRASAD
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October 1, 2004 |
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CHANDIGARH ADMINISTRATION Vs. NAMIT KUMAR
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September 27, 2004 |
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CHANDRAKANT UTTAM CHODANKAR Vs. DAYANAND RAYU MANDRAKAR
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December 15, 2004 |
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CHANDRAVATHI P K Vs. C K SAJI
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February 12, 2004 |
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CHANDRIKA PRASAD YADAV Vs. STATE OF BIHAR
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April 5, 2004 |
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CHARAN SINGH Vs. STATE OF UTTAR PRADESH
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March 10, 2004 |
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CHAUHAN SIKANDER KHAN Vs. STATE OF GUJARAT
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September 27, 2004 |
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CHAVA ANKAMA RAO Vs. STATE OF A P
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October 12, 2004 |
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CHIEF COMMISSIONER Vs. JAN CHAUKIDAR PEOPLES WATCH
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May 6, 2004 |
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CHIEF ENGINEER M S E B Vs. SURESH RAGHUNATH BHOKARE
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December 17, 2004 |
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CHIEF OF MARKETING MAKETING DIVISION COAL INDIA LIMITED Vs. MEWAT CHEMICALS and TINY S S I COAL PULVERISING UNIT
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March 26, 2004 |
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CHINNAMMA Vs. STATE OF KERALA
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February 24, 2004 |
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CHIRANJI LAL Vs. HARI DAS
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October 5, 2004 |
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CHITIVALASA JUTE MILLS Vs. JAYPEE REWA CEMENT
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February 4, 2004 |
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CHOLAN ROADWAYS LTD Vs. G THIRUGNANASAMBANDAM
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December 17, 2004 |
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CHOWA MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
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February 4, 2004 |
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CITIBANK N A Vs. STANDARD CHARTERED BANK
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July 7, 2004 |
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CITIBANK N A Vs. STANDARD CHARTERED BANK
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October 26, 2004 |
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CLARIANT INTERNATIONAL LIMITED Vs. SECURITIES AND EXCHANGE BOARD
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August 25, 2004 |
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COLLECTOR and DISTRICT MAGISTRATE W G Vs. SANGALA KONDAMMA
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December 9, 2004 |
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COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. ALNOORI TOBACCO PRODUCTS
|
July 21, 2004 |
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COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. INTERNATIONAL AGENCY I CALCUTTA
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February 12, 2004 |
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COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. EICHER TRACTORS LTD
|
January 14, 2004 |
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COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. HINDUSTAN ZINC LIMITED SINC SMELTER DEBARI DISTT UDAIPUR RAJASTHAN
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March 24, 2004 |
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COLLECTOR OF CENTRAL EXCISE MEERUT Vs. MARUTI FORM PRIVATE LIMITED
|
January 22, 2004 |
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COLLECTOR OF CENTRAL EXCISE PATNA Vs. TATA IRON AND STEEL COMPANY LIMITED
|
February 26, 2004 |
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COLLECTOR OF CENTRAL EXCISE PUNE Vs. NIKHIL EQUIPMENT PRIVATE LIMITED
|
February 19, 2004 |
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COLLECTOR OF CUSTOMS Vs. MAESTRO MOTORS LTD
|
December 7, 2004 |
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COMMERCIAL TAX OFFICER Vs. SWASTIK ROADWAYS
|
February 13, 2004 |
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COMMISIONER COMMERCIAL AND SALES TAXES Vs. ORIENT PAPERS MILLS
|
February 17, 2004 |
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COMMISSIONAR OF CUSTOMS KANDLA Vs. ESSAR OIL LTD
|
October 7, 2004 |
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COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOEMENT ADMN MADRAS Vs. VEDANTHA STHAPNA SABHA
|
May 7, 2004 |
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COMMISSIONER JALANDHAR DIVISION Vs. MOHAN KRISHAN ABROL
|
April 2, 2004 |
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COMMISSIONER OF C. EX. Vs. RAMESH FOOD PRODUCTS
|
November 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA
|
August 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA
|
September 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK ARC
|
December 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LTD
|
January 28, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUPEREX INDUSTRIES
|
November 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VICCO LABORATORIES
|
December 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EMKAY INVESTMENTS P LTD
|
December 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. SUSMA TEXTILE PRIVATE LIMITED
|
May 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NARAYAN POLYPLAST
|
November 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE BOMBAY Vs. RELIANCE INDUSTRIES LIMITED
|
August 19, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. TISCO LTD
|
November 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. BHALLA ENTERPRISE
|
September 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. MAHAAN DAIRIES
|
February 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. INDIAN ORGANIC CHEMICALS LIMITED
|
February 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. HINDUSTAN ZINC LIMITED
|
March 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. JK UDAIPUR UDYOG LIMITED
|
September 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE LUCKNOW U P Vs. CHHATA SUGAR CO LIMITED
|
February 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. SYSTEMS and COMPONENTS P LTD
|
February 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. RELIANCE ILICONES LTD
|
November 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. ALLIED PHOTOGRAPHICS INDIA LTD
|
March 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. MODI ALKALIES and CHEMICALS LIMITED
|
August 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE PONDICHERRY Vs. ACER INDIA LIMITED
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September 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE PONDICHERRY Vs. ACER INDIA LIMITED
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February 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE PUNE Vs. KRIPA CHEMICALS PVT LTD
|
November 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE SURAT Vs. SURAT TEXTILES MILLS LIMITED
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April 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. RUKMANI PAKKAWEL TRADERS
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February 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ASSOCIATED CEMENT COMPANIES LIMITED
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December 8, 2004 |
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COMMISSIONER OF COMMERCIAL TAX RANCHI Vs. SWARN REKHA COKES and COALS PRIVATE LIMITED
|
May 7, 2004 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. VOLTAS LTD
|
July 22, 2004 |
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COMMISSIONER OF CUSTOMS CHENNAI Vs. ADANI EXPORT LIMITED
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April 13, 2004 |
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COMMISSIONER OF CUSTOMS CULCUTTA Vs. INDIAN OIL CORPORATION LIMITED
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February 17, 2004 |
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COMMISSIONER OF CUSTOMS KOLKATA Vs. RUPA AND COMPANY
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July 21, 2004 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. B V JEWELS
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September 14, 2004 |
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COMMISSIONER OF ENDOWMENTS Vs. VITTAL RAO
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November 25, 2004 |
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COMMISSIONER OF INCOME TAX Vs. P V A L KULANDAGAN CHETTIAR
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May 26, 2004 |
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COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD.
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November 17, 2004 |
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COMMISSIONER OF INCOME TAX CHANDIGARH Vs. PEARI MECH ENGG AND FOUNDRY WORKS PRIVATE LIMITED
|
April 16, 2004 |
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COMMISSIONER OF POLICE Vs. ACHARYA JAGADISHWARANANDA AVADHUTA
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March 11, 2004 |
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COMMISSIONER OF POLICE Vs. C ANITA
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August 23, 2004 |
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COMMISSIONER TRADETAX U P Vs. D S M GROUP OF INDUSTRIES
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December 9, 2004 |
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COMMISSIONER TRANSPORT CUM CHAIRMAN Vs. TAPAN KUAMR BISWAS
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August 26, 2004 |
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COMMISSUIONER OF CUSTOMS and CENTRAL EXCISE Vs. CHARMINAR NONWOVENS LIMITED
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May 5, 2004 |
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COMMON CAUSE Vs. UNION OF INDIA
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January 27, 2004 |
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COMMR TRADE TAX U P Vs. DHAMPUR SUGAR MILLS LTD
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December 9, 2004 |
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CONFEDERATION OF EX SERVICEMEN ASSNS Vs. UNION OF INDIA
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July 20, 2004 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
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December 2, 2004 |
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CONTINENTAL CONSTRUCTION LTD. Vs. RAJ KUMAR
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September 21, 2004 |
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CORPORATION OF CITY OF BANGALORE Vs. SYED IQBAL HUSSAIN
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July 21, 2004 |
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CORPS CENTRE Vs. SECY NCC GROUP UNIT RUN CANTT EMP ASSON
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August 19, 2004 |
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CRYSTAL DEVELOPERS Vs. ASHA LATA GHOSH
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October 5, 2004 |
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CUSTOMS NEW DELHI Vs. AHMADALIEVA NODIRA
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March 11, 2004 |
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CYRIL LASRADO Vs. JULIANA MARIA LASRADO
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August 12, 2004 |
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D D SHARMA Vs. UNION OF INDIA
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April 27, 2004 |
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D G M OIL and NATURAL GAS CORPN LTD Vs. ILIAS ABDULREHMAN
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December 17, 2004 |
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D GOPALAKRISHAN Vs. SADANAND NAIK
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October 15, 2004 |
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DALBIR SINGH Vs. STATE OF UTTAR PRADESH
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April 8, 2004 |
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DALE and CARRINGTON INVT PRIVATE LIMITED Vs. P K PRATHAPAN
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September 13, 2004 |
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DALIP SINGH Vs. MEHAR SINGH RATHEE
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July 15, 2004 |
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DAMOH PANNA SUGAR RURAL REGIONAL BANK Vs. MUNNA LAL JAIN
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December 17, 2004 |
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DANI SINGH Vs. STATE OF BIHAR
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March 12, 2004 |
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DAROGA SINGH Vs. B K PANDEY
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April 13, 2004 |
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DASARI SIVA PRASAD REDDY Vs. PUBLIC PROSECUTOR HIGH COURT OF AP
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August 20, 2004 |
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DASHRATH SINGH Vs. STATE OF UTTAR PRADESH
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August 13, 2004 |
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DASTAGIR SAB Vs. STATE OF KARNATAKA
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January 22, 2004 |
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DATTARAJ NATHUJI THAWARE Vs. STATE OF MAHARASHTRA
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December 14, 2004 |
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DATTATREYA Vs. MAHAVEER
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May 31, 2004 |
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DAULAT RAM Vs. SODHA
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November 16, 2004 |
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DAULAT SINGH Vs. RAILWAY EMPLOYEES COOPERATIVE BANKING SOCIETY LTD
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February 24, 2004 |
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DAULAT TRIMBAK SHEWALE Vs. STATE OF MAHARASHTRA
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April 29, 2004 |
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DAYAL SINGH Vs. STATE OF RAJASTHAN
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April 13, 2004 |
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DAYAMATHI BAI Vs. K M SHAFFI
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August 4, 2004 |
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DEB NARAYNA SHYAM Vs. STATE OF WEST BENGAL
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December 1, 2004 |
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DEELIP SINGH Vs. STATE OF BIHAR
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November 3, 2004 |
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DEEPAK KUMAR PRAHALADKA Vs. CHIEF JUSTICE PRABHA SHANKER MISHRA
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April 28, 2004 |
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DEEPAK NITRITE LIMITED Vs. STATE OF GUJARAT
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May 5, 2004 |
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DEEPAL GIRISHBHAI SONI Vs. UNITED INDIA INSURANCE COMPANY LIMITED BARODA
|
March 18, 2004 |
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DEEPAL GIRISHBHAI SONI Vs. UNITED INDIA INSURANCE CO LTD
|
March 19, 2004 |
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DEFENCE ENCLAVE RESIDENTS SOCIETY Vs. STATE OF UTTAR PRADESH
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September 20, 2004 |
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DELHI BAR ASSOCIATION Vs. UNION OF INDIA
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August 30, 2004 |
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DELHI DEVELOPMENT AUTHORITY Vs. BALI RAM SHARMA
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August 3, 2004 |
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DELHI DEVELOPMENT AUTHORITY Vs. UEE ELECTRICALS ENGG P LTD
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March 19, 2004 |
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DELHI FINANCIAL CORPN Vs. RAJIV ANAND
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March 24, 2004 |
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DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH
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August 12, 2004 |
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DELHI TRANSPORT CORPORATION Vs. SHYAM LAL
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August 12, 2004 |
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DENTAL COUNCIL OF INDIA Vs. SRM INSTITUTE OF SCIENCE and TECHNOLOGY
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April 5, 2004 |
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DEO NARAIN MANDAL Vs. STATE OF UTTAR PRADESH
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August 25, 2004 |
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DEORAJ Vs. STATE OF MAHARASHTRA
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April 6, 2004 |
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DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE NIZAMABAD DIVISION NIZAMABAD ANDHRA PRADESH Vs. BALAJI CATTLE FEEDS
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August 31, 2004 |
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DES RAJ Vs. UNION OF INDIA
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October 1, 2004 |
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DEVENDER KUMAR SINGLA Vs. BALDEV KRISHAN SINGLA
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February 17, 2004 |
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DEVI SINGH Vs. STATE OF RAJASTHAN
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December 8, 2004 |
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DHAIN SINGH Vs. STATE OF PUNJAB
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August 10, 2004 |
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DHANAJ SINGH ALIAS SHERA Vs. STATE OF PUNJAB
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March 10, 2004 |
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DHANANJOY CHETTERJEE ALIAS DHANA Vs. STATE OF WEST BENGAL
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March 26, 2004 |
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DHANRAJ Vs. NEW INDIA ASSURANCE CO LTD
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September 24, 2004 |
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DHANVANTHKUMARIBA Vs. STATE OF GUJARAT
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October 1, 2004 |
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DHARAM PAL Vs. STATE OF HARYANA
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December 1, 2004 |
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DHARMA NAND Vs. UNION OF INDIA
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April 29, 2004 |
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DHARMA PRATHISHTHANAM Vs. MADHOK CONSTRUCTION P LTD
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November 2, 2004 |
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DILIP Vs. STATE OF MAHARASHTRA
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July 29, 2004 |
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DINESH KUMAR Vs. STATE OF M P
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October 27, 2004 |
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DIPESH CHANDAK Vs. UNION OF INDIA
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September 17, 2004 |
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DIRECTORATE OF EDUCATION Vs. EDUCOMP DATAMATICS LTD
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March 10, 2004 |
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DISABLED RIGHTS GROUP Vs. CHIEF ELECTION COMMISSIONER
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April 16, 2004 |
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DISTRICT TELECOM ENGINEER AMRAVATI Vs. LAXMI
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April 1, 2004 |
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DISTT REGISTRAR and COLLECTOR Vs. CANARA BANK
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November 1, 2004 |
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DIVISION FOREST OFFICER Vs. C.C.E.
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January 13, 2004 |
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DIVISIONAL CONTROLLER KSRTC NWKRTC Vs. A T MANE
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September 27, 2004 |
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DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P LAKSHMOJI RAO
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January 22, 2004 |
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DIVISIONAL MANAGER PLANTATION DIVISION ANDAMAN and NICOBAR ISLANDS Vs. MUNNU BARRICK
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December 17, 2004 |
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DLF UNIVERSAL LTD Vs. NANDITA SHAMNIK
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June 21, 2004 |
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DODDA RANGARA RAO Vs. R V RAMBHUPAL PRASAD
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May 7, 2004 |
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DOLLY CHHANDA Vs. CHAIRMAN JEE
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October 5, 2004 |
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DOMODAR Vs. STATE OF U P
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November 2, 2004 |
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DORAI ALIAS MARIAPPAN Vs. STATE OF T N
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July 20, 2004 |
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DRAUPADI DEVI Vs. UNION OF INDIA
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September 9, 2004 |
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DURAISAMI Vs. STATE OF T.N.
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October 5, 2004 |
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DURGA BAI Vs. STATE OF PUNJAB
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August 10, 2004 |
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E T SUNUP Vs. C A N S S EMPLOYEES ASSOCIATION
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October 13, 2004 |
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E V CHINNAIAH Vs. STATE OF A P
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November 5, 2004 |
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EAGLE FLASK INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PUNA
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September 2, 2004 |
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EAGLE FLASK INDUSTRIES LTD Vs. TALEGAON DABHADE MUNICIPAL COUNCIL
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October 6, 2004 |
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ELECTRONICS CORPORATION OF INDIA LTD Vs. SATEESH S RAO SONAWALKAR
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March 18, 2004 |
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ELPHINSTONE METAL ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
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May 5, 2004 |
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ELURI RAJI REDDY Vs. STATE OF DELHI
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April 13, 2004 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. HYDERABAD RACE CLUB
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July 28, 2004 |
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EMPLOYERS MANAGEMENT OF CENTRAL P and D INST LTD Vs. UNION OF INDIA
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December 17, 2004 |
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ENGINEERING KAMGAR UNION Vs. ELECTRO STEELS CASTINGS LIMITED
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April 16, 2004 |
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ESCORTS FARMS LIMITED Vs. COMMISSIONER OF KUMANON DIVISION NAINITAL
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February 20, 2004 |
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ESCORTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI
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August 25, 2004 |
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ESCORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE DELHI II
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October 25, 2004 |
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ESHER SINGH Vs. STATE OF ANDHRA PRADESH
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March 15, 2004 |
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ESSAR OIL LIMITED Vs. HALAR UTKARSH SAMITI
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January 19, 2004 |
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EXCUTIVE ENGINEER ZP ENGG DIV Vs. DIGAMBARA RAO
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September 27, 2004 |
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EXECUTIVE ENGINEER Vs. SURESH CHANDRA SHARMA
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September 6, 2004 |
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EXPHAR SA Vs. EUPHARMA LABORATORIES LTD
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February 20, 2004 |
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EXPRESS PUBLICATIONS MADURAI LTD Vs. UNION OF INDIA
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March 11, 2004 |
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FAIRGROWTH INVESTMENTS LTD Vs. CUSTODIAN
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October 14, 2004 |
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FAKEERAPPA Vs. KARNATKA CEMENT PIPE FACTORY
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February 13, 2004 |
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FARGO FREIGHT LIMITED Vs. COMMODITIES EXCHANGE CORPORATION
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August 3, 2004 |
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FENNER INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
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April 7, 2004 |
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FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED EMPLOYEES ASSOCIATION Vs. LAW SOCIETY OF INDIA
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February 25, 2004 |
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FIBROTEX Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI 1
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April 1, 2004 |
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FIRM ASHOK TRADERS Vs. GURUMUKH DAS SALUJA
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January 9, 2004 |
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FLEX INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
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January 28, 2004 |
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FOKATLAL PRABHULAL BHATT Vs. STATE OF GUJARAT
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September 15, 2004 |
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FOOD CORPN OF INDIA Vs. ASSAM STATE CO OPERATIVE MARKETING CONSUMER FERDERATION LTD
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October 26, 2004 |
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FOOD CORPORATION OF INDIA Vs. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATIONLTD
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October 26, 2004 |
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FOOD CORPORATION OF INDIA Vs. BABULAL AGRAWAL
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January 5, 2004 |
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FORT MOTOR EQUIPMENT CO. Vs. I.B.P. CO. LTD
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October 27, 2004 |
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FRIENDS COLONY DEVELOPMENT COMMITTEE Vs. STATE OF ORISSA
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December 1, 2004 |
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FRIENDS COLONY DEVELOPMENT COMMITTEE Vs. STATE OF ORISSA
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November 1, 2004 |
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FULCHAND BHAGWANDAS GUGALE Vs. STATE OF MAHARASHTRA
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November 25, 2004 |
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G L RAVAL Vs. STATE OF GUJARAT
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March 17, 2004 |
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G MOHAN Vs. STATE
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August 17, 2004 |
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G SIVARAJAN Vs. LITTLE FLOWER KURIES ENTERPRISES LTD
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April 16, 2004 |
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G. PANKAJAKSHI AMMA Vs. MATHAI MATHEW
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March 31, 2004 |
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G.D. ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
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January 13, 2004 |
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G.D.A. Vs. CHATTAR SINGH
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January 5, 2004 |
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GAFFAR BADSHAHA PATHAN Vs. STATE OF MAHARASHTRA
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April 1, 2004 |
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GAJANAND Vs. GAPPU LAL MEENA
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January 15, 2004 |
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GAJRAJ JAIN Vs. STATE OF BIHAR
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May 7, 2004 |
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GANDHI SAHITYA SANGH TRUST Vs. UNION OF INDIA
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October 26, 2004 |
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GANESH PRASAD BADRINARAYANA LAHOTI Vs. SANJEEVPRASAD JAMNAPRASAD CHOURASIYA
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August 16, 2004 |
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GANESH RAJARAM DUBE Vs. STATE OF MAHARASHTRA
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August 25, 2004 |
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GANESH SANTA RAM SIRUR Vs. STATE BANK OF INDIA
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November 17, 2004 |
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GANGADHAR JANARDAN MHATRE Vs. STATE OF MAHARASHTRA
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September 28, 2004 |
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GANGAMMA Vs. SHIVALLINGAIAH
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July 21, 2004 |
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GAON SABHA Vs. NATHI
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March 23, 2004 |
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GARHWAL MANDAL VIKAS NIGAM LTD. Vs. KRISHNA TRAVEL AGENCY
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January 24, 2004 |
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GAURAV DISTRIBUTORS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
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August 11, 2004 |
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GAYATRI DE Vs. MOUSUMI CO OPERATIVE HOUSING SOCIETY LIMITED
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April 16, 2004 |
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GEETA SESHAMANI Vs. UNION OF INDIA
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February 27, 2004 |
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GEEVARGHESE ALEYAMMA Vs. VIMALA MATHEW
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September 17, 2004 |
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GEM GRANITES Vs. COMMISSIONER OF INCOME TAX
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November 23, 2004 |
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GENERAL MANAGER Vs. KUNTI TIWARY
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January 5, 2004 |
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GEO MILLER AND COMPANY PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
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May 5, 2004 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAN CHANDRA SRIVASTAVA
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July 28, 2004 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUBHASH GUPTA
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July 28, 2004 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAJESH CHANDRA
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September 27, 2004 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. BALBIR SINGH
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December 3, 2004 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. BALBIR SINGH
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March 17, 2004 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. URMILA
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October 25, 2004 |
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GHEZIABAD DEVELOPMENT AUTHORITY Vs. CHANDER BHAN SINGH
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August 18, 2004 |
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GHEZIABAD DEVELOPMENT AUTHORITY Vs. SHASHI KANT BHALLA
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August 18, 2004 |
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GHEZIABAD DEVELOPMENT AUTHORITY Vs. R B SHARMA
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August 18, 2004 |
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GHEZIABAD DEVELOPMENT AUTHORITY Vs. NARESH KUMAR SHARMA
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August 18, 2004 |
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GILBERT PEREIRA Vs. STATE OF KARNATAKA
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August 24, 2004 |
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GIRIJA SHANKAR Vs. STATE OF U P
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February 4, 2004 |
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GIRNAR TRADERS Vs. STATE OF MAHARASHTRA
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October 14, 2004 |
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GOA FOUNDATION Vs. UNION OF INDIA
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December 17, 2004 |
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GOA URBAN CO OPERATIVE BANK LTD Vs. NOOR MOHD SHEIKH MUSSA
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July 5, 2004 |
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GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
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April 19, 2004 |
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GODAWAT PAN MASALA PRODUCTS I P LIMITED Vs. UNION OF INDIA
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August 2, 2004 |
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GODFREY PHILLIPS INDIA LIMITED Vs. GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED
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April 20, 2004 |
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GOPAL Vs. SUBHASH
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January 23, 2004 |
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GOPAL SARDAR Vs. KARUNA SARDAR
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March 9, 2004 |
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GOPALDAS UDHAVDAS AHUJA Vs. UNION OF INDIA
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July 6, 2004 |
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GOPALJI AGARWAL Vs. UNION OF INDIA
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August 6, 2004 |
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GORABAI Vs. UMMED SINGH
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April 19, 2004 |
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GOUNI SATYA REDDI Vs. GOVT OF A P
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May 6, 2004 |
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GOV OF A P Vs. SYED AKBAR
|
November 19, 2004 |
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GOVERNMENT OF A P Vs. ROAD ROLLERS OWNERS WELFARE ASSOCIATION
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April 6, 2004 |
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GOVERNMENT OF ORISSA Vs. ASHOK TRANSPORT AGENCY
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November 5, 2004 |
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GOVIND PRAKASH VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 23, 2004 |
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GOVT OF A P Vs. T ANJENEYULU
|
October 6, 2004 |
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GOVT OF INDIA Vs. G LIMBADRI RAO
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September 22, 2004 |
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GRAM PANCHAYAT, AMBALA Vs. DEDAR SINGH
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January 29, 2004 |
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GRAPHITE INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE WEST BENGAL
|
March 9, 2004 |
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GREEN VIEW TEA AND INDUSTRIES Vs. COLLECTOR GOLAGHAT ASSAM
|
February 17, 2004 |
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GTC INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BARODA
|
January 13, 2004 |
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GUBBALA VENUGOPALASWAMY Vs. STATE OF ANDHRA PRADESH
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April 6, 2004 |
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GUJARAT CYPROMET LTD Vs. UNION OF INDIA
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April 7, 2004 |
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GULSHAN SUGAR AND CHEMICALS WORKS Vs. COLLECTOR OF CENTRAL EXCISE
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November 4, 2004 |
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GUPTE CARDIAC CARE CENTRE AND HOSPITAL Vs. OLYMPIC PHARMA CARE PRIVATE LIMITED
|
April 6, 2004 |
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GURACHARAN SINGH Vs. ALLIED MOTORS LTD
|
December 17, 2004 |
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GURINDERPAL Vs. JAGMITTAR SINGH
|
April 30, 2004 |
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GURJEEWAN GAREWAL Vs. SUMITRA DASH
|
April 12, 2004 |
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GURU NANAK ENTERPRISES Vs. INCOME TAX OFFICER
|
November 3, 2004 |
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GURUDEO PRASAD GUPTA Vs. STATE OF BIHAR
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April 22, 2004 |
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GYANMANDIR MAHAVIDHYALAYA SAMITY Vs. UDAILAL JAROLI
|
March 16, 2004 |
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H B L AIRCRAFT BATTERIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
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May 5, 2004 |
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H N SHANKARA SHASTRY Vs. ASSISTANT DIRECTOR OF AGRICULATURE KARNATAKA
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May 6, 2004 |
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H P HOUSING BOARD Vs. VARINDER KUMAR GARH
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August 11, 2004 |
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H P HOUSING BOARD Vs. BHARAT S NEGI
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January 27, 2004 |
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H S E B Vs. RAM NATH
|
April 27, 2004 |
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H SIDDIQUI Vs. A RAMALINGAM
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February 3, 2004 |
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HANIL ERA TEXTILES LIMITED Vs. PUROMATICS FILTERS PRIVATE LIMITED
|
April 16, 2004 |
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HANS RAJ Vs. STATE OF HARYANA
|
February 26, 2004 |
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HANS RAJ SHARMA Vs. COLLECTOR LAND ACQUISITION TEHSIL and DISTRICT DODA
|
December 10, 2004 |
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HARBHAJAN SINGH Vs. NAWANSHAHAR CENTRAL CO OP BANK LTD
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April 16, 2004 |
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HARDEEP SINGH SOHAL Vs. STATE OF PUNJAB THROUGT CBI
|
September 28, 2004 |
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HARESH ORES PRIVATE LIMITED Vs. TIMBLO MINERALS PRIVATE LIMITED
|
March 16, 2004 |
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HARI BADAN RAI Vs. STATE OF BIHAR
|
December 8, 2004 |
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HARI MOHAN MANDAL Vs. STATE OF JHARKHAND
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March 18, 2004 |
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HARI OM MAHESHWARI Vs. VINIT KUMAR PARIKH
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December 9, 2004 |
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HARI RAM Vs. STATE OF U P
|
August 9, 2004 |
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HARINARAYAN G BAJAJ Vs. RAJESH MEGHANI
|
December 6, 2004 |
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HARJINDER SINGH ALIAS BHOLA Vs. STATE OF PUNJAB
|
July 27, 2004 |
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HARNAM SINGH Vs. EVEREST CONSTRUCTION COMPANY
|
August 17, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KRISHNA GOEL
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SITA RAM
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PRITI CHAWLA
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIRMAL MITTAL
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R S BANGA
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PIYUSH BABBARWAL
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. K C KAD
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. REKHA SHARMA
|
August 10, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHITAL PARSHAD JAIN
|
July 28, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DARSH KUMAR
|
July 28, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. S P GUPTA
|
July 28, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. A K RAMPAL
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July 28, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUMAN BANSAL
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July 28, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIJAY AGGARWAL
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July 28, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JAI BHAGWAN
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September 27, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SOMA DEVI
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September 27, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANOJ KUMAR
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ MEHTA
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VINAY KUMAR
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MOHAN LAL GOYAL
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MUKESH KUMAR
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR AGGRWAL
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SAURABH AGGARWAL
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAMAL GOYAL
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DHEER SINGH BHATTI
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ LAXMI
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHANTI DEVI
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MUNSHI RAM
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September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SOM NATH
|
September 24, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. LALIT JAIN
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SEEMA HANDA
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH KUMAR
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER KUMAR GOEL
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR RATHI
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEV DUTT GANDHI
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER SINGH
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. AMARJIT KAUR
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NAVDEEP CHAUDHARY
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August 31, 2004 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. C. L. TANEJA
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September 24, 2004 |
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HARYANA URBAN DEVLOPMENT AUTHORITY Vs. DROPADI DEVI
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September 24, 2004 |
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HARYANA URBAN DEVLOPMENT AUTHORITY Vs. RAJ RANI
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September 24, 2004 |
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HARYANA URBAN DEVLOPMENT AUTHORITY Vs. JEEWAN ASHA GARG
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September 24, 2004 |
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HASANBHAI VALIBHAI QURESHI Vs. STATE OF GUJARAT
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April 5, 2004 |
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HEM RAJ Vs. RAJA RAM
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January 22, 2004 |
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HINDUSTAN COCA COLA BEVERAGES P LTD Vs. SANTOSH MITTAL
|
December 6, 2004 |
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HINDUSTAN PAPER CORPORATION LIMITED Vs. ANANTA BHATTACHARJEE
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April 28, 2004 |
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HINDUSTAN PETROLEUM CORPN LTD Vs. SARVESH BERRY
|
December 9, 2004 |
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HIRA TIKKOO Vs. UNION TERRITORY CHANDIGARH
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April 13, 2004 |
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HIRABHAI CHHIBABHAI TANDEL Vs. STATE OF GUJARAT
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April 30, 2004 |
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HPA INTERNATIONAL Vs. BHAGWANDAS FATEH CHAND DASWANI
|
July 13, 2004 |
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HUDA Vs. BABESWAR KANHAR
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November 22, 2004 |
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HUKAM SINGH Vs. STATE OF M.P.
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December 9, 2004 |
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HUKUM CHANDRA Vs. VIVEK SINGH AND ANR.
|
February 9, 2004 |
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HYDERABAD POLYMERS (P) LTD Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 18, 2004 |
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I T C LIMITED Vs. PERSON INCHARGE AGRICULTURAL MARKET COMMITTEE KAKINADA
|
January 30, 2004 |
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I T C LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
|
September 10, 2004 |
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I T C LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 15, 2004 |
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I T C LTD Vs. GEORGE JOSEPH FERNANDES
|
November 19, 2004 |
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ICHALKARANJI MACHINE CENTRE PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE PUNE
|
December 10, 2004 |
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ICICI LTD Vs. AHMEDABAD MANUFACTURING and CALICO PRINTING CO LTD
|
April 15, 2004 |
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ICICI LTD. Vs. BOARD OF TRUSTEES
|
January 28, 2004 |
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ICPA HEALTH PRODUCT PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
|
April 20, 2004 |
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IIND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. RUKHIBEN
|
October 14, 2004 |
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IN THE MATTER OF "RV", A JUDICIAL OFFICER Vs. STATE
|
October 6, 2004 |
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INDER PARKASH GUPTA Vs. STATE OF JAMMU AND KASHMIR
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April 20, 2004 |
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INDER SAIN BEDI Vs. CHOPRA ELECTRICALS
|
August 27, 2004 |
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INDIA AGENCIES REGD BANGALORE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
December 16, 2004 |
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INDIA UMBRELLA MANUFACTURING CO Vs. BHAGABANDEI AGARWALLA
|
January 5, 2004 |
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INDIAN BANKS ASSOCIATION BOMBAY Vs. DEVKALA CONSUTANCY SERVICE
|
April 16, 2004 |
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INDIAN MINERAL AND CHEMICALS COMPANY Vs. DEUTCHE BANK
|
June 4, 2004 |
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INDRASEN JAIN Vs. RAMESHWARDAS
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December 17, 2004 |
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INTERNATIONAL FINANCE CORPN Vs. BIHAR STATE INDUSTRIAL DEVELOPMETN CORPN
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April 23, 2004 |
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IPCA LABORATORY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI
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March 11, 2004 |
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ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA
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August 9, 2004 |
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ISRAR Vs. STATE OF U P
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December 6, 2004 |
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ITC LTD. Vs. CC & CE AND ORS.
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April 23, 2004 |
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J A NAIKSATAM Vs. PROTHONOTARY and SENIOR MASTER HIGH COURT
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October 7, 2004 |
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J C SEHGAL Vs. DEVI DASS
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April 27, 2004 |
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J J MERCHANT Vs. S N CHATURVEDI
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December 9, 2004 |
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J K GUPTA Vs. D G INVESTIGATION AND REGISTRATION
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November 4, 2004 |
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J P SRIVASTAVA and SONS RAMPUR PRIVATE LIMITED Vs. GWALIOR SUGAR COMPANY LIMITED
|
March 25, 2004 |
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J P SRIVASTAVA SONS PVT LTD Vs. GWALIOR SUGAR CO LTD
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October 26, 2004 |
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JABIR SINGH BAKSHI Vs. UNION TERRITORY CHANDIGARH
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April 8, 2004 |
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JAGAN ALIAS JAGAN NATH Vs. STATE OF HARYANA
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November 29, 2004 |
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JAGDISH CHAND Vs. STATE OF HARYANA
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July 22, 2004 |
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JAGDISH RAM Vs. STATE OF RAJASTHAN
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March 9, 2004 |
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JAGTAR SINGH Vs. STATE OF PUNJAB
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September 17, 2004 |
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JAI DURGA FINVEST PVT LIMITED Vs. STATE OF HARYANA
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January 5, 2004 |
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JAI PRAKASH Vs. STATE OF U. P.
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September 14, 2004 |
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JAI SHREE YADAV Vs. STATE OF UTTAR PRADESH
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August 12, 2004 |
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JAIPAL SINGH Vs. SUMITRA MAHAJAN
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April 1, 2004 |
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JAMSHED HORMUSHJI WADIA Vs. BOARD OF TRUSTEES PORT OF MUMBAI
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January 13, 2004 |
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JAMSHED N GUZDAR Vs. STATE OF MAHARASHTRA
|
July 14, 2004 |
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JANAK SINGH Vs. STATE OF UTTAR PRADESH
|
April 19, 2004 |
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JANDK BANK LTD Vs. JAGDISH C GUPTA
|
February 12, 2004 |
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JANKI VASHDEO BHOJWANI Vs. INDUSIND BANK LTD
|
February 10, 2004 |
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JANKI VASHDEO BHOJWANI Vs. INDUSIND BANK LTD
|
December 6, 2004 |
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JAYA CHANDRA MOHAPATRA Vs. LAND ACQUITION OFFICER
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November 22, 2004 |
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JAYAMMA Vs. MARIA BAI DEAD
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July 28, 2004 |
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JAYANTA SAMAL Vs. KULAMANI BEHERA
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September 24, 2004 |
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JAYARAMDAS AND SONS Vs. MIRZA RAFATULLAH BAIG
|
March 23, 2004 |
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JAYSHREE CHEMICALS Vs. ORISSA STATE ELECTRICITY BOARD
|
February 5, 2004 |
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JEET MOHINDER SINGH Vs. HARIMINDER SINGH
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July 26, 2004 |
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JEEVANBOSE ALIAS GOPI KALASSERY Vs. STATE OF KERALA
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January 19, 2004 |
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JESPAR I SLONG Vs. STATE OF MEGHALAYA
|
May 7, 2004 |
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JIMMY JAHANGIR MADAN Vs. BOLLY CARIYAPPA HINDLEY
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November 4, 2004 |
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JIMMY SUDARSHAN PUROHIT Vs. SUDARSHAN SHARAD PUROHIT
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December 6, 2004 |
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JOGINDER SINGH SODHI Vs. AMAR KAUR
|
October 8, 2004 |
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JOSE PHILIP MAMPILLIL Vs. PREMIER AUTOMOBILES LIMITED
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January 27, 2004 |
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JOSEPH J. KONDODY Vs. MICHAEL KURUVILLA
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March 10, 2004 |
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JUSTINIANO ANTAO Vs. BERNADETTE B PEREIRA
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November 22, 2004 |
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JYOTSNA KOHLI Vs. UNION OF TERROTORY OF CHAMDIGARH
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April 20, 2004 |
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K ANBAZHAGAN Vs. SUPERINTENDENT OF POLICE CHENNAI
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February 17, 2004 |
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K C BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 28, 2004 |
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K G SHIVALINGAPPA Vs. G S ESWARAPPA
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July 23, 2004 |
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K GANESH SHET Vs. A K JAYARAMA SHEKA
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August 27, 2004 |
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K HASIM Vs. STATE OF TAMIL NADU
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November 17, 2004 |
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K KUNHAMBU Vs. CHANDRAMMA
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February 10, 2004 |
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K RAGHUNATH Vs. CHANDRASEKHAR
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December 1, 2004 |
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K RUDRAPPA Vs. SHIVAPPA
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August 30, 2004 |
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K RUDRAPPA Vs. SHIVAPPA
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September 30, 2004 |
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K.R. RAMACHANDRAIAH Vs. GANGALAKSHAMMA
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July 29, 2004 |
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KACHRULAL BHAGIRATH AGRAWAL Vs. STATE OF MAHARASHTRA
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September 22, 2004 |
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KAILASH CHAND Vs. DHARAM DASS
|
October 7, 2004 |
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KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN alias PAPPU YADAV
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March 12, 2004 |
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KALYANI PACKAGING INDUSTRY Vs. UNION OF INDIA
|
May 6, 2004 |
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KANOORI Vs. STATE OF RAJASTHAN
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March 18, 2004 |
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KANTI LAL Vs. STATE OF RAJASTHAN
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April 21, 2004 |
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KAPUR S K Vs. NEW DELHI MUNICIPAL COUNCIL
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January 22, 2004 |
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KARAN JOHAR Vs. UNION OF INDIA
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April 19, 2004 |
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KARAN SINGH Vs. STATE OF JAMMU and KASHMIR
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April 13, 2004 |
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KARNAM RAM NARSAIAH Vs. STATE OF ANDHRA PRADESH
|
August 5, 2004 |
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KARNATAKA BOARD OF WAKF Vs. GOVT OF INDIA
|
April 16, 2004 |
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KARNATAKA RARE EARTH Vs. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY
|
January 23, 2004 |
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KARYA PALAK ENGINEER C P W D BIKANER Vs. RAJASTAN TAXATION BOARD AJMER
|
August 12, 2004 |
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KASHMIR SINGH Vs. PANCHAYAT SAMITI FEROJPUR
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April 13, 2004 |
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KAUSHALYA DEVI Vs. PREM CHAND
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November 24, 2004 |
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KAVERIPATNAM SUBBARAYA SETTY ANNAIAH SETTY CHERITIES TRUST Vs. S K VISWANATHA SETTY
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July 22, 2004 |
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KEDAR NATH AGRAWAL DEAD Vs. DHANRAJI DEVI DEAD
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October 13, 2004 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. DAMODAR PRASAD PANDEY
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September 29, 2004 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. DAMODAR PRASAD PANDEY
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September 20, 2004 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. T SRINIVAS
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August 5, 2004 |
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KERALA STATE CO OPERATIVE MARKETING FEDERATION Vs. STATE BANK OF INDIA
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January 30, 2004 |
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KETAKI SAHU Vs. LAXMI DEVI
|
April 19, 2004 |
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KHAITAN ELECTRICAL LTD Vs. COLLECTOR OF CENT EXCISE N D
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February 11, 2004 |
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KHUMAN SINGH Vs. STATE OF M P
|
November 24, 2004 |
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KIRAN TANDON Vs. ALLAHABAD DEVELOPMENT AUTHORITY
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March 23, 2004 |
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KIRTI KUMAR NIRULA Vs. STATE OF MAHARASHTRA
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September 17, 2004 |
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KISHNIA Vs. STATE OF RAJASTHAN
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September 10, 2004 |
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KISHORI LAL Vs. MADAN GOPAL
|
September 22, 2004 |
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KISHORILAL Vs. RUPA
|
September 23, 2004 |
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KOPPULA VENKAT RAO Vs. STATE OF ANDHRA PRADESH
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March 10, 2004 |
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KORALI KHANDSARI UDYOG Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES U P
|
April 20, 2004 |
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KORES INDIA LTD Vs. COMMISSIONER OF CENTRAL ESCISE
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November 23, 2004 |
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KRISHI UPAJ MANDI SAMITI Vs. MUKESH KUMAR SHARMA
|
December 13, 2004 |
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KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT Vs. BIPIN KUMAR
|
January 7, 2004 |
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KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT Vs. MOHAMMAD IBRAHIM
|
January 7, 2004 |
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KRISHNA BAHADUR Vs. PURNA THEATRE
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August 25, 2004 |
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KRISHNA EXPORTS Vs. RAJUDAS
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September 14, 2004 |
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KRISHNA KANWAR ALIAS THAKURAEEN Vs. STATE OF RAJASTHAN
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January 27, 2004 |
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KRISHNA STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE PATNA
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September 2, 2004 |
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KRISHNAPPA Vs. STATE OF KARNATAKA
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August 25, 2004 |
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KULWANT SINGH Vs. STATE OF PUNJAB
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January 23, 2004 |
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KULWINDER SINGH LADDI Vs. STATE OF PUNJAB
|
November 4, 2004 |
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KUMAGAI GUMI CO. LTD. Vs. DELHI METRO RAIL CORPN. LTD.
|
August 20, 2004 |
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KUMAR DHIRENDRA MULLICK Vs. TIVOLI PARK APARTMENTS P LTD
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November 1, 2004 |
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KUMAR V JAHAGIRDAR Vs. CHETHANA RAMATHEERTHA
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January 29, 2004 |
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KUMARAN SILKS TRADE LTD. Vs. DEVENDRA
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July 23, 2004 |
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KUNHIABDULLA Vs. STATE OF KERALA
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March 9, 2004 |
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KUNJAN NAIR SIVARAMAN NAIR Vs. NARAYANAN NAIR
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February 6, 2004 |
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KUNTI DEVI Vs. SOM RAJ
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September 23, 2004 |
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KUSUM INGOTS AND ALLOYS LIMITED Vs. UNION OF INDIA
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April 28, 2004 |
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L I C OF INDIA Vs. MANDA SAVARNA
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February 10, 2004 |
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L I C OF INDIA Vs. ANURADHA
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March 26, 2004 |
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L S SYNTHETICS LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED
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September 6, 2004 |
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LACCHMAN SINGH Vs. STATE OF H P
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January 29, 2004 |
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LALIT MOHAN PANDEY Vs. POORAN SINGH
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April 27, 2004 |
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LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. RAMANJULU
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October 12, 2004 |
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LAXMAPPA BHIMAPPA HULSGERI Vs. HANAMAPPA SHETTEPPA KORWAR
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April 13, 2004 |
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LAXMI NARAIN MODI Vs. UNION OF INDIA
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November 22, 2004 |
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LAXMINARAYANA Vs. NORTH EAST SECURITIES LTD
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September 14, 2004 |
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LEELA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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February 26, 2004 |
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LEELAWATI Vs. RAMESH CHAND
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January 13, 2004 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HARIBANDHU SAHU
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January 29, 2004 |
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LINECAI GAMANGO Vs. DAYANIDHI JENA
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May 31, 2004 |
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LINK INTERNATIONAL Vs. MANDRA NATIONAL PAPER MILLS LIMITED
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April 22, 2004 |
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LOPCHAND NARUJI JAT Vs. STATE OF GUJARAT
|
September 10, 2004 |
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LORD SHIVA BIRAJMAN IN H. B. YOGALAYA Vs. STATE OF U. P.
|
September 21, 2004 |
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M A KUTTAPPAN Vs. E KRISHNAN NAYANAN
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February 26, 2004 |
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M ARANULLAH KHAN Vs. GOVERNMENT OF INDIA
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August 25, 2004 |
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M C MEHTA Vs. UNION OF INDIA
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May 7, 2004 |
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M C MEHTA Vs. UNION OF INDIA
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March 18, 2004 |
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M P ELECTRICITY BOARD Vs. HARIRAM
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September 27, 2004 |
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M P HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
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September 17, 2004 |
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M P PURUSHOTHAMAN Vs. GOVT OF A P
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March 18, 2004 |
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M P RURAL AGRICULTURE EXTENSION OFFICERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
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April 5, 2004 |
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M P SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P
|
November 5, 2004 |
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M P VIDYUT KARAMCHARI SANGH Vs. M P ELECTRICITY BOARD
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March 18, 2004 |
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M R F LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
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January 27, 2004 |
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M S COMMERCIAL Vs. CALICUT ENGINEERING WORKS LTD
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April 27, 2004 |
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M SUBBA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 12, 2004 |
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M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
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January 5, 2004 |
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M.C. MEHTA Vs. UNION OF INDIA
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November 30, 2004 |
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M.P. ELECTRICITY BOARD Vs. DEV NARAYAN PATEL
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July 14, 2004 |
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M.V. JAYADEVAPPA Vs. ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD.
|
December 14, 2004 |
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MADAN SINGH Vs. STATE OF BIHAR
|
April 2, 2004 |
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MADHAV M BHOKARIKAR Vs. GANESH M BHOKARIKAR
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March 11, 2004 |
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MADHAV RAO Vs. KHUNRU BALAPPA
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April 22, 2004 |
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MADHO SINGH Vs. MONI SINGH
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August 30, 2004 |
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MADHU GARH Vs. UNION OF INDIA
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September 21, 2004 |
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MADURAMBIGAI AMMAL Vs. D SOMASUNDARAM
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November 3, 2004 |
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MAHACHANDRA PRASAD SINGH Vs. CHAIRMAN BIHAR LEGIS COUNCIL
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October 27, 2004 |
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MAHADEORAO SIKAJI SHIVANKAR Vs. RAMARATAN BAPU
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August 13, 2004 |
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MAHADEVA Vs. TANABAI
|
April 20, 2004 |
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MAHAMOODA Vs. UNITED INDIA INSURANCE CO LTD
|
September 20, 2004 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CHAIRMAN CENTRAL BOARD DIRECT TAXES
|
May 7, 2004 |
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MAHAR JAHAN Vs. STATE OF DELHI
|
August 13, 2004 |
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MAHARASHTRA DISTILLES LTD Vs. MUNICIPAL CORPN OF AURANGABAD
|
December 17, 2004 |
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MAHARASHTRA EKTA HAWKERS UNION Vs. MUNICIPAL CORPORATION
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July 30, 2004 |
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MAHARWAL KHEWAJI TRUST Vs. BALDEV DASS
|
October 15, 2004 |
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MAHENDRA L JAIN Vs. INDORE DELOPMENT AUTHORITY
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November 22, 2004 |
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MAHENDRA SAREE EMPORIUM Vs. G V SRINIVASA MURTHY
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August 27, 2004 |
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MAHESH YADAV Vs. SARDAR PATEL MEMORIAL COLLEGE
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September 14, 2004 |
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MAHESHWARI FISH SEED FARM Vs. T NADU ELECTRICITY BOARD
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April 16, 2004 |
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MAIN PAL Vs. STATE OF HARYANA
|
April 5, 2004 |
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MALLADI DRUGS AND PHARMA LIMITED Vs. UNION OF INDIA
|
March 18, 2004 |
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MALLESHI Vs. STATE OF KARNATAKA
|
September 15, 2004 |
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MALLUR SIDDESWARA SPINNING MILLS PVT LTD Vs. COMMISIONER OF CENTRAL EXCISE
|
March 18, 2004 |
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MAN ROLAND DRUCKIMACHINEN AG Vs. MULTICOLOUR OFFSET LIMITED
|
April 19, 2004 |
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MANAGEMENT OF GORDON WOODROFE AGENCIES PRIVATE LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
August 5, 2004 |
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MANAGEMENT OF KRISHNAKALI TEA ESTATE Vs. AKHIL BHARATIYA CHAH MAZDOOR SANGH
|
September 10, 2004 |
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MANAGEMENT OF THE TATA IRON and STEEL CO LTD Vs. CHIEF INSPECTING OFFICER
|
December 17, 2004 |
|
MANAGER PANDEY Vs. STATE OF BIHAR
|
October 25, 2004 |
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MANAGING TRUSTEES SUBHASHSHINI EDUCATION TRUST Vs. R VICKRAMADITIAN
|
April 21, 2004 |
|
MANDA JAGANATH Vs. K S RATHNAM
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April 16, 2004 |
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MANDATA SINGH Vs. STATE OF RAJASTHAN
|
February 17, 2004 |
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MANGILAL Vs. STATE OF MADHYA PRADESH
|
January 5, 2004 |
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MANIK LAL MAJUMDAR Vs. GOURANGA CHANDRA DEY
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February 26, 2004 |
|
MANISH KUMAR Vs. STATE OF M.P.
|
April 21, 2004 |
|
MANJU VARMA Vs. STATE OF U P
|
November 17, 2004 |
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MANORANJAN DAS Vs. STATE OF JHARKHAND
|
April 21, 2004 |
|
MARDIA CHEMICALS LIMITED Vs. UNION OF INDIA
|
April 8, 2004 |
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MATHAKALA KRISHNAIAH Vs. V RAJAGOPAL
|
October 15, 2004 |
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MATRIBHASHA VIKAS PARISHAD Vs. UNION OF INDIA
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September 6, 2004 |
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MAULAVI HUSSEIN HAJI ABRAHAM UMARJI Vs. STATE OF GUJARAT
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July 29, 2004 |
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MD MANJUR Vs. SYAM KUNJ OCCUONTS SOCIETY
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February 4, 2004 |
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MD. SHAHABUDDIN Vs. STATE OF BIHAR
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November 1, 2004 |
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MEDHA KOTWAL LELE Vs. UNION OF INDIA
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April 26, 2004 |
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MEDHA KOTWAL LELE Vs. U O I
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August 31, 2004 |
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MEDICAL COUNCIL OF INDIA Vs. SWATI SETHI
|
April 27, 2004 |
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MEDICAL COUNCIL OF INDIA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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April 12, 2004 |
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MEDLEY MINERALS INDIA LIMITED Vs. STATE OF ORISSA
|
September 17, 2004 |
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MEENAKSHIAMMAL DEAD Vs. CHANDRASEKARAN
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November 3, 2004 |
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MEERA Vs. STATE OF RAJASTHAN
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March 15, 2004 |
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MEGHDOOT GRAMODYOG SEWA SANSTHAN U P Vs. COMMISSIONER OF CENTRAL EXCISE
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October 8, 2004 |
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MEHBOOB DAWOOD SHIKH Vs. STATE OF MAHARASHTRA
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January 16, 2004 |
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MEHER RUSI DALAL Vs. T K BANERJEE
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May 5, 2004 |
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MEHER RUSI DALAL Vs. UNION OF INDIA
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May 5, 2004 |
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MEHSANA DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
|
January 28, 2004 |
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MENTHA and ALLIED PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT
|
May 5, 2004 |
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METLEX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
|
February 12, 2004 |
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METRO MARINS Vs. BONUS WATCH COMPANY PRIVATE LIMITED
|
September 10, 2004 |
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METROARK LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA
|
January 15, 2004 |
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MGMT OF DEVI THEATRE Vs. VISHWANATH RAJU
|
April 8, 2004 |
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MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED Vs. SUDHIR BHATIA
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January 22, 2004 |
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MILKFOOD LIMITED Vs. GMC ICE CREAM PRIVATE LIMITED
|
April 5, 2004 |
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MILMENT OFTHO INDUSTRIES Vs. ALLERGAN INC
|
May 7, 2004 |
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MIR MOHAMMAD KHASIM Vs. UNION OF INDIA
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March 26, 2004 |
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MMRDA OFFICER ASSO KEDARNATH RAO GHORPADE Vs. MUMBAI METROPOLITIAN REGIONAL DEVELOPMENT AUTHORITY
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December 10, 2004 |
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MODERN DENTAL COLLEGE and RESEARCH INSTITUTE Vs. STATE OF M P
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August 10, 2004 |
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MODERN SCHOOL Vs. UNION OF INDIA
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April 27, 2004 |
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MODERN TERRY TOWEL LTD Vs. SOLANKI MULJIBHAI REVABHAI HARIJAN VYAS
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May 5, 2004 |
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MOHAMMAD EKRAM KHAN and SONS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 21, 2004 |
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MOHAN LAL AGGARWAL Vs. ATINDER MOHAN KHOSLA
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March 12, 2004 |
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MOHANAN Vs. PRABHA G NAIR
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February 4, 2004 |
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MOHD AHMED Vs. NIZAM SUGAR FACTORY
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March 25, 2004 |
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MOHINDER KUMAR Vs. STATE OF HARYANA
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January 15, 2004 |
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MOHIT KUMAR Vs. DATO MOHAN SWAMI
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March 23, 2004 |
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MOLY Vs. STATE OF KERALA
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March 23, 2004 |
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MONABEN KETANBHAI SHAH Vs. STATE OF GUJARAT
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August 10, 2004 |
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MONGA RICE MILL Vs. STATE OF HARYANA
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April 13, 2004 |
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MONIRAM HAZARIKA Vs. STATE OF ASSAM
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April 13, 2004 |
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MOOL SHANKAR SINGH Vs. REGIONAL MANAGER P N B
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March 12, 2004 |
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MOTI LAL Vs. STATE OF M P NOW CHHATTISGARH
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January 20, 2004 |
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MOTIA DEVI Vs. MUNICIPAL CORPORATION FARIDABAD
|
March 31, 2004 |
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MOTOR GENERAL FINANCE LTD Vs. COMMISSIONER OF INCOME TAX DELHI
|
February 25, 2004 |
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MOULVI HUSSAIN IBRAHIM UMARJI Vs. STATE OF GUJARAT
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March 17, 2004 |
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MOUNTAINEERS ASSOCIATION OF DOMBIVILI Vs. SUHAS M. WAD
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April 7, 2004 |
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MRIDUL DHAR Vs. UNION OF INDIA
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September 1, 2004 |
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MUKAND LTD Vs. MUKAND STAFF and OFFICERS ASSOCIATION
|
March 10, 2004 |
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MUKATI PRASAD RAI Vs. STATE OF BIHAR
|
October 12, 2004 |
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MUKESH K TRIPATHI Vs. SENIOR DIVISIONAL MANAGER L I C
|
September 6, 2004 |
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MULLER AND PHIPPS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY I
|
May 5, 2004 |
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MUNICIPAL CORPORATION AMRITSAR Vs. SENIOR SUPERINTENDENT OF POST
|
January 21, 2004 |
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MUNICIPAL CORPORATION FARIDABAD Vs. SIRI NIWAS
|
September 6, 2004 |
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MUNICIPAL CORPORATION LUDHIANA Vs. BALINDER BACHAN SINGH
|
April 28, 2004 |
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MUNISHYAMREDDY Vs. DY. COMMISSIONER, KOLAR DISTT.
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September 22, 2004 |
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MUNSHI SINGH GAUTAM Vs. STATE OF M P
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November 16, 2004 |
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MURARI Vs. STATE OF MADHYA PRADESH
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July 14, 2004 |
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MUTHU KUTTY Vs. STATE
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November 19, 2004 |
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MUZAFFAR ALI SAJJID Vs. STATE OF A P
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March 9, 2004 |
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N A ISSAC Vs. JEEMON P ABRAHAM
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August 13, 2004 |
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N BALAJI Vs. VIRENDRA SINGH
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October 5, 2004 |
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N BHARGAVAN PILLAI Vs. STATE OF KERALA
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April 20, 2004 |
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N D P NAMBOODRIPAD Vs. UNION OF INDIA
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April 16, 2004 |
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N J SURAJ Vs. STATE
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July 21, 2004 |
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N K PRASADA Vs. GOVERNMENT OF INDIA
|
April 12, 2004 |
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N SOMASHEKAR Vs. STATE OF KARNATAKA
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May 6, 2004 |
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N T C WBAB and O LIMITED Vs. ANJAN K SAHA
|
August 24, 2004 |
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N. KRISHNAN Vs. R. NARAYANAN
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July 29, 2004 |
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N. MANI Vs. SANGEETHA THEATRE
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March 16, 2004 |
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N. T. P. C. LTD. Vs. KARRI POTHURAJU
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December 14, 2004 |
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N.C.B. TRIVANDRUM Vs. JALALUDDIN A.
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April 22, 2004 |
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NAGAPPAN Vs. AMMASAI GOUNDER
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October 5, 2004 |
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NAGRIK UPBHOKTA M MANCH Vs. UNION OF INDIA
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April 20, 2004 |
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NAHAR INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA
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August 10, 2004 |
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NALLAM VEERA STAYANANDAM Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
|
February 24, 2004 |
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NANDI INVESTMENT and ENTERPRISES Vs. L M SARAVAMANGALA
|
September 24, 2004 |
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NANDKISHORE GANESH JOSHI Vs. COMMISSIONER MUNICIPAL CORPN OF KALYAN and DOMBIVALI
|
October 15, 2004 |
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NANDOLI MOHAMED RAFEEQ Vs. UNION OF INDIA
|
January 20, 2004 |
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NANGALI AMMA BHAVANI AMMA Vs. GOPALKRISHNAN NAIR
|
October 7, 2004 |
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NANHA RAM Vs. CHANDIGARH ADMINISTRATION
|
April 8, 2004 |
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NARAIN Vs. STATE OF MADHYA PRADESH
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February 4, 2004 |
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NARAIN SINGH Vs. STATE OF HARYANA
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February 5, 2004 |
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NARAYAN SAHA Vs. STATE OF TRIPURA
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September 8, 2004 |
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NARAYANAN Vs. KUMARAN
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March 16, 2004 |
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NARCOTICS CONTROL BUREAU Vs. DILIP PRALHAD NAMADE
|
March 18, 2004 |
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NARCOTICS CONTROL BUREAU JODHPUR Vs. MURLIDHAR SONI
|
April 29, 2004 |
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NARENDER SINGH Vs. JAI BHAGWAN
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December 9, 2004 |
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NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
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April 12, 2004 |
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NARESH KUMAR Vs. UNION OF INDIA
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April 5, 2004 |
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NARINDER OAL KAUR CHAWLA Vs. MANJEET SINGH CHAWLA
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April 21, 2004 |
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NARINDER SINGH BOGARH Vs. STATE OF PUNJAB
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February 10, 2004 |
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NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
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April 16, 2004 |
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NARULA S. N. Vs. UNION OF INDIA
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January 30, 2004 |
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NATARAJAN Vs. VEDACHALAM
|
September 15, 2004 |
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NATHI DEVI Vs. RADHA DEVI GUPTA
|
December 17, 2004 |
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NATIONAL ALUMINIUM COMPANY LIMITED Vs. GERALD METALS SA
|
February 27, 2004 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. LLOYDS INSULATION INDIA LTD
|
December 1, 2004 |
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NATIONAL CONFEDERATION OF OFFICERS ASSON OF CENTRAL PUBLIC SECTOR UNDERTAKING Vs. UNION OF INDIA
|
November 30, 2004 |
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NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
|
May 7, 2004 |
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NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
|
August 17, 2004 |
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NATIONAL HYDROELECTRIC POWER CORPN Vs. NANAK CHAND
|
October 15, 2004 |
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NATIONAL INSTITUTE OF MENTAL HEALTH and NEURO SCIENCES Vs. C PARAMESHWARA
|
December 13, 2004 |
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NATIONAL INSURANCE CO. LTD Vs. ANI LAMBA
|
February 27, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. CHALLA BHARATHAMMA
|
September 21, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. V CHINNAMMA
|
August 25, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. KESHAV BAHADUR
|
January 20, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
|
January 5, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SWARAN SINGH
|
January 5, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KALI
|
January 5, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. BHAGWANI
|
January 5, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. BALJIT KAUR
|
January 6, 2004 |
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NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED Vs. MIHEER H MAFATLAL
|
July 21, 2004 |
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NATIONAL TEXTILE CORPORATION LIMITED Vs. HARIBOX SWALRAM
|
April 5, 2004 |
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NAVAL KISHORE SINGH Vs. STATE OF BIHAR
|
August 4, 2004 |
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NEELAM BHATIA Vs. SATBIR SINGH BHATIA
|
August 30, 2004 |
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NELLIMARLA JUTE MILLS CO. LTD. Vs. RAMPURIA INDUSTRIES & INVESTMENTS LTD.
|
October 5, 2004 |
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NEMICHAND JAIN Vs. ROSHANLAL
|
September 21, 2004 |
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NETWORKING OF RIVERS Vs. STATE
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April 26, 2004 |
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NETWORKING OF RIVERS Vs. STATE
|
August 30, 2004 |
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NEW FRIENDS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. RAJESH CHAWLA
|
April 21, 2004 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJIT KAUR
|
January 5, 2004 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRAN SINGH
|
April 28, 2004 |
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NEW MOGA TRANSPORT COMPANY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 23, 2004 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT Vs. DESH RAJ
|
April 28, 2004 |
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NEWS ITEM PUBLISHED IN HINDUSTAN TIMES TITLED AND QUIET FLOWS THE MAILY YAMUNA Vs. IN RE
|
August 4, 2004 |
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NICKS INDIA TOOLS Vs. RAM SURAT
|
August 25, 2004 |
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NIRMAL JEET KAUR Vs. STATE OF MADHYA PRADESH
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September 1, 2004 |
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NIRMAL SINGH Vs. STATE OF BIHAR
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November 17, 2004 |
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NISHA RANI MOOKHERJEE Vs. PURAN CHAND JAIN
|
September 9, 2004 |
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NOISE POLLUTION Vs. IN RE
|
February 10, 2004 |
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NORATAMAL CHOURARIA Vs. M R MURLI
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April 16, 2004 |
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NTPC LTD. Vs. STATE OF BIHAR
|
January 14, 2004 |
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OLPHERT PVT LTD Vs. TRILOKI NATH AGRAWAL
|
February 12, 2004 |
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OM HEMRAJANI Vs. STATE OF U P
|
November 25, 2004 |
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OM PRAKASH Vs. UNION OF INDIA
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August 5, 2004 |
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OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
March 9, 2004 |
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OMAR USMAN CHAMADIA Vs. ABDUL AND ANAR
|
February 4, 2004 |
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OMWATI Vs. STATE OF UTTAR PRADESH
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January 30, 2004 |
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ONGC LIMITED Vs. ASSISTANT OF NATURAL GAS CONSUMING INDUSTRIES
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April 12, 2004 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. NANJAPPAN
|
February 13, 2004 |
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ORSU VENKAT RAO Vs. STATE OF A P
|
October 15, 2004 |
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OUSEPH Vs. STATE OF KERALA
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March 31, 2004 |
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P A INAMDAR Vs. STATE OF MAHARASHTRA
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July 15, 2004 |
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P DSOUZA Vs. SHONDRILO NAIDU
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July 28, 2004 |
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P JANARDHANA RAO Vs. KANNAN
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October 12, 2004 |
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P M BHARGAVA Vs. UNIVERSITY GRANTS COMMISSION
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May 5, 2004 |
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P N BHARDWAJ Vs. STATE OF H P
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June 21, 2004 |
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P S PAREED KAKA Vs. SHAFEE AHMED SAHEB
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March 23, 2004 |
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P S SAIRAM Vs. P S RAMA RAO PISEY
|
February 4, 2004 |
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P S SATHAPPAN DEAD Vs. ANDHRA BANK LTD
|
October 7, 2004 |
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P SRINIVAS Vs. M RADHAKRISHNA MURTHY
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January 30, 2004 |
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P SURYANARAYANA Vs. K S MUDDUGOWRAMMA
|
February 25, 2004 |
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P VARADARAJULA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
April 1, 2004 |
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P. M. KHASIM SAB Vs. COURT MOHALLA MOSQUE COMMITTEE
|
September 20, 2004 |
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PALITANA SUGAR MILLS P LTD Vs. STATE OF GUJARAT
|
October 15, 2004 |
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PANDURANG BALIRAMJI KHARAD Vs. STATE OF MAHARASHTRA
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October 25, 2004 |
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PANDURANG SITARAM BHAGWAT Vs. STATE OF MAHARASHTRA
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December 17, 2004 |
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PANKAJ GUPTA Vs. STATE OF JAMMU AND KASHMIR
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September 16, 2004 |
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PANKAJA Vs. YELLAPPA
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August 5, 2004 |
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PARIMALA GRANITES (P) LTD. Vs. STATE OF KARNATAKA
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April 8, 2004 |
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PARLE BISCUITS P LTD Vs. STATE OF BIHAR
|
December 15, 2004 |
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PARMANANDA PEGU Vs. STATE OF ASSAM
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September 2, 2004 |
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PARSURAM PANDEY Vs. STATE OF BIHAR
|
October 14, 2004 |
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PARVINDER SINGH Vs. RENU GAUTAM
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April 22, 2004 |
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PAUL INDUSTRIES (INDIA) Vs. UNION OF INDIA
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August 13, 2004 |
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PAWAN KUMAR JAIN Vs. PRADESHIYA INDUSTRIES AND INVESTMENT CORPORATION OF U P LIMITED
|
August 11, 2004 |
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PEARLITE LINERS PVT LIMITED Vs. MANORAMA SIRSI
|
January 6, 2004 |
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PEICO ELECTRONICS and ELECTRICALS Vs. UNION OF INDIA
|
March 9, 2004 |
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PENSIONERS ASSOCIATION EX ASSAM OIL OFFICERS Vs. UNION OF INDIA
|
February 17, 2004 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
April 29, 2004 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
April 27, 2004 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
September 16, 2004 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
January 6, 2004 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
October 7, 2004 |
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PERFEET ELECTRIC CONCERN PRIVATE LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
January 22, 2004 |
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PHILIPS INDIA LTD Vs. ASSTT COMMR COMMERCIAL TAXES CALCUTTA
|
March 25, 2004 |
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PIEDADE FILOMENA GONSLVES Vs. STATE OF GOA
|
March 11, 2004 |
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POHLA SINGH ALIAS POHLA RAM Vs. STATE OF PUNJAB
|
May 5, 2004 |
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POHLU Vs. STATE OF HARYANA
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November 2, 2004 |
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POKHRAN INVESTMENTS P LTD Vs. INDUSIND BANK LTD
|
January 16, 2004 |
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POLYMAT INDIA P LTD Vs. NATIONAL INSURANCE CO LTD
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December 1, 2004 |
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POONAM CHAND JAIN Vs. FAZRU
|
October 15, 2004 |
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POWER CRISES IN N C T OF DELHI Vs. UNION OF INDIA
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March 31, 2004 |
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POWER CRISES IN NCT OF DELHI Vs. UNION OF INDIA
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March 9, 2004 |
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PRABHAKAR ADSULE Vs. STATE OF M P
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May 6, 2004 |
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PRADEEP JAIN Vs. UNION OF INDIA (UOI)
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January 5, 2004 |
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PRADEEP SINGH Vs. STATE OF RAJASTHAN
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March 26, 2004 |
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PRAHLAD SHARMA Vs. STATE OF U P
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February 24, 2004 |
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PRAKASH BABU RAGHUVANSHI Vs. STATE OF M P
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September 13, 2004 |
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PRAKASH CHAND Vs. STATE OF H P
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August 9, 2004 |
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PRAKASH KUMAR Vs. STATE OF GUJARAT
|
March 9, 2004 |
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PRAKASH NATH KHANNA Vs. COMMISSIONER OF INCOME TAX
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February 16, 2004 |
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PRAMOD KUMAR AGRAWAL Vs. MUSHTARI BEGUM
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August 18, 2004 |
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PRAMOD KUMAR SRIVASTAVA Vs. CHIRMAN BIHAR SERVICE COMMISSION PATNA
|
August 6, 2004 |
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PRAMOD MALHOTRA Vs. UNION OF INDIA
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February 26, 2004 |
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PRAMOD MANDAL Vs. STATE OF BIHAR
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September 17, 2004 |
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PRASANNA DASS Vs. STATE OF ORISSA
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August 6, 2004 |
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PRATAP RAI TANWANI Vs. UTTAM CHAND
|
September 8, 2004 |
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PRATIBHA KHEMKA Vs. SANJAY KUMAR KHEMKA
|
November 19, 2004 |
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PRINCIPAL SECY GOVT OF A P Vs. M ADINARAYANA
|
October 6, 2004 |
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PRINTERS MYSORE LIMITED Vs. M A RASHEED
|
April 5, 2004 |
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PRITAM SINGH Vs. UNION OF INDIA
|
September 22, 2004 |
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PRITHAWI NATH RAM Vs. STATE OF JHARKHAND
|
August 24, 2004 |
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PRITHVI MINOR Vs. MAM RAJ
|
February 19, 2004 |
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PRITHVI RAJ Vs. KAMLESH KUMAR
|
September 20, 2004 |
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PRIYA BLUE INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
September 17, 2004 |
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PRODIP KUMAR BISWAS Vs. SUBRATA DAS
|
February 4, 2004 |
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PRODIP KUMAR BISWAS Vs. SUBRATA DAS
|
April 2, 2004 |
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PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF TAMIL NADU
|
May 5, 2004 |
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PUKHRAJ D JAIN Vs. G GOPALAKRISHNA
|
April 16, 2004 |
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PUNAM DEVI Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
February 12, 2004 |
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PUNE MUNICIPAL CORPORATION Vs. PROMOTERS AND BUILDERS ASSOCIATION
|
May 5, 2004 |
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PUNJAB AND SIND BANK Vs. S RANVEER SINGH BAWA
|
April 21, 2004 |
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PUNJAB DAIRY DEVELOPMENT BOARD Vs. CEPHAM MILLS SPECIALITIES LIMITED
|
August 20, 2004 |
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PUNJAB NATIONAL BANK Vs. R L VAID
|
August 20, 2004 |
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PUNJAB NATIONAL BANK Vs. ASHWINI KUMAR TANEJA
|
August 16, 2004 |
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PUNJAB NATIONAL BANK Vs. VIRENDER KUMAR GOEL
|
January 21, 2004 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MALKIAT SINGH
|
October 11, 2004 |
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PUNJAB URBAN PLANNING & DEV. AUTHORITY Vs. TAVINDER KUMAR
|
January 6, 2004 |
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PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
|
July 29, 2004 |
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R K RAMASWAMY Vs. STATE OF TAMIL NADU
|
September 23, 2004 |
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R L JAIN Vs. DDA
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March 12, 2004 |
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R N GOYAL Vs. ASHWANI KUMAR GUPTA
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March 16, 2004 |
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R PRAKASH Vs. STATE OF KARNATAKA
|
February 11, 2004 |
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R SULOCHANA DEVI Vs. D M SUJATHA
|
October 4, 2004 |
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R VISHWANTHA PILLAI Vs. STATE OF KERALA
|
January 7, 2004 |
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R. R. GOPAL ALIAS NAKEERAN GOPAL Vs. UNION OF INDIA
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August 23, 2004 |
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RADHIKA KAPUR Vs. D L F UNIVERSAL LTD
|
December 17, 2004 |
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RAGHAVA KOTIAN Vs. VASU POOJARY
|
September 2, 2004 |
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RAHUTA UNION CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA
|
February 26, 2004 |
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RAICHURAMATHAM PRABHAKAR Vs. RAWATMAL DUGAR
|
April 12, 2004 |
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RAJ KUMAR Vs. STATE OF HARYANA
|
April 6, 2004 |
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RAJ KUMAR Vs. SARDARI LAL
|
January 20, 2004 |
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RAJ KUMAR Vs. STATE (N.C.T.) OF DELHI
|
July 13, 2004 |
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RAJ KUMAR Vs. STATE OF M P
|
September 14, 2004 |
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RAJ KUMAR Vs. DIPENDER KAUR SETHI
|
November 19, 2004 |
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RAJ KUMAR JAIN Vs. KUNDAN JAIN
|
April 29, 2004 |
|
RAJA Vs. STATE OF T N
|
September 2, 2004 |
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RAJASTHAN STATE GANGANAGAR S MILLS LIMITED Vs. STATE OF RAJASTHAN
|
September 13, 2004 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. TILLA RAM
|
August 25, 2004 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GURUDAS SINGH
|
September 17, 2004 |
|
RAJENDRAN Vs. STATE OF TAMIL NADU
|
April 13, 2004 |
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RAJESH JAGDAMBA AVASTHI Vs. STATE OF GOA
|
November 3, 2004 |
|
RAJESH K Vs. B S PATIL
|
February 9, 2004 |
|
RAJESH PATEL Vs. MONOPOLIES AND RESTICTIVE TRADE PRACTICES COMMISSION
|
April 15, 2004 |
|
RAJINDER Vs. STATE OF HARYANA
|
August 25, 2004 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
December 2, 2004 |
|
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
|
December 13, 2004 |
|
RAJJU KHAN Vs. RAFIQ KHAN
|
October 12, 2004 |
|
RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
September 14, 2004 |
|
RAJU PANDURANG MAHALE Vs. STATE OF MAHARASHTRA
|
February 11, 2004 |
|
RAJURESHWAR ASSOCIATES Vs. STATE OF MAHARASHTRA
|
July 5, 2004 |
|
RAKESH KUMAR TRIPATHI Vs. UNION OF INDIA
|
September 30, 2004 |
|
RAM Vs. STATE OF KARNATAKA
|
September 17, 2004 |
|
RAM BALI Vs. STATE OF UTTAR PRADESH
|
April 16, 2004 |
|
RAM BRIKSH SINGH Vs. AMBIKA YADAV
|
March 9, 2004 |
|
RAM CHANDRA SINGH Vs. SAVITRI DEVI
|
July 29, 2004 |
|
RAM DASS Vs. DAVINDER
|
March 24, 2004 |
|
RAM KISHAN Vs. STATE OF UTTAR PRADESH
|
September 10, 2004 |
|
RAM PHAL KUNDU Vs. KAMAL SHARMA
|
January 23, 2004 |
|
RAM PRASAD SAHA Vs. KAMAL KUMAR TALUKDAR
|
November 1, 2004 |
|
RAM SAHA Vs. STATE OF WEST BENGAL
|
October 14, 2004 |
|
RAM SHANKAR BHATTACHARJEE Vs. GAUHATI HIGH COURT
|
December 8, 2004 |
|
RAM SWAROOP Vs. MAHESH CHANDRA JAIN
|
September 9, 2004 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
March 15, 2004 |
|
RAMA SHISH RAI Vs. JAGDISH SINGH
|
November 17, 2004 |
|
RAMAKRISHNA VIVEKANANDA MISSION Vs. STATE OF W B
|
November 29, 2004 |
|
RAMAYYA REDDY H. Vs. SUNKAMMA
|
October 26, 2004 |
|
RAMBHAU NAMDEO GAJRE Vs. NARAYAN BAPUJI DHOTRA
|
August 25, 2004 |
|
RAMDAS ATHAWALE Vs. UNION OF INDIA
|
September 13, 2004 |
|
RAMESH CHAND Vs. STATE OF HARYANA & ORS
|
September 24, 2004 |
|
RAMESH CHANDRA RAMPRATAPJI DAGA Vs. RAMESHWARI RAMESH CHANDRA DAGA
|
December 13, 2004 |
|
RAMESH MEHTA Vs. SANWAL CHAND SINGHVI
|
April 20, 2004 |
|
RAMESH RAMNARAYAN DANGRE Vs. VITHABAI BHAUSAHEB WAKCHAURE
|
September 17, 2004 |
|
RAMESH SINGH Vs. STATE OF A P
|
March 25, 2004 |
|
RAMIAH Vs. N NARAYANA REDDY
|
August 10, 2004 |
|
RAMIAH Vs. N. NARAYANA REDDY (D) BY LRS.
|
August 11, 2004 |
|
RAMJI PURSHOTTAM Vs. LAXMANBHAI D KURLAWALA
|
April 23, 2004 |
|
RAMLAL Vs. PHAGUA
|
October 19, 2004 |
|
RAMRAO Vs. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION
|
January 5, 2004 |
|
RAMSEWAK Vs. STATE OF MADHYA PRADESH
|
April 13, 2004 |
|
RAMU Vs. STATE OF U P
|
February 4, 2004 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
October 12, 2004 |
|
RANGANAYAKI Vs. STATE
|
October 13, 2004 |
|
RANJEET SINGH Vs. RAVI PRAKASH
|
March 18, 2004 |
|
RATAN BAPU PATIL Vs. DODHU
|
July 22, 2004 |
|
RAVI Vs. STATE OF T N
|
July 21, 2004 |
|
RAVI Vs. STATE
|
August 12, 2004 |
|
RAVI MALIK Vs. NATIONAL FILM DEVELOPMENT CORPN. LTD.
|
July 23, 2004 |
|
REEMA AGGARWAL Vs. ANUPAM
|
January 8, 2004 |
|
REGIONAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
|
September 27, 2004 |
|
REGIONAL STATE BANK OF INDIA Vs. RAJA RAM
|
August 18, 2004 |
|
REGISTAR HIGH COURT OF GUJARAT Vs. C G SHARMA
|
November 17, 2004 |
|
REGISTRAR, UNIVERSITY OF AGRICULTURAL SCIENCE Vs. G. G. HOSAMATH
|
August 13, 2004 |
|
RENUBALA MOHARANA Vs. MINA MOHANTY
|
March 23, 2004 |
|
RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA
|
March 11, 2004 |
|
RESEARCH FOUNDATION FOR SCIENCE Vs. U O I
|
May 7, 2004 |
|
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
|
September 24, 2004 |
|
RESERVE BANK OF INDIA Vs. C L TOORA
|
April 5, 2004 |
|
RISHIKUL BRAHMACHARYA ASHRAM COMMITTEE Vs. STATE OF UTTRANCHAL
|
November 19, 2004 |
|
ROLLATAINERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI III
|
July 29, 2004 |
|
ROSHANLAL Vs. STATE OF RAJASTHAN
|
September 30, 2004 |
|
RUCHI AGRAWAL Vs. AMIT KUMAR AGRAWAL
|
November 5, 2004 |
|
RUDRAPPA RAMAPPA JAINPUR Vs. STATE OF KARNATAKA
|
August 2, 2004 |
|
RUPADHAR PUJARI Vs. GANGADHAR BHATRA
|
October 5, 2004 |
|
RV A JUDICIAL OFFICER Vs. STATE
|
October 6, 2004 |
|
S I PARAS KUMAR Vs. S I RAM CHARAN
|
April 12, 2004 |
|
S J S BUSINESS ENTERPRISES P LTD Vs. STATE OF BIHAR
|
March 17, 2004 |
|
S JEEVANANTHAM Vs. STATE
|
April 21, 2004 |
|
S K ZUTSHI Vs. BIMAL DEBNATH
|
August 10, 2004 |
|
S PUSHPA Vs. SIVACHANMUGAVELU
|
February 25, 2004 |
|
S. MARIYAPPA Vs. SIDDAPPA
|
February 11, 2004 |
|
SABBITA SATYAYATHI Vs. BANDLA SRINIVASARAO
|
March 15, 2004 |
|
SABITRI CHATTERJEE Vs. DEBI DAS ROY
|
December 1, 2004 |
|
SACHCHEY LAL TIWARI Vs. STATE OF U P
|
October 6, 2004 |
|
SAHDEO Vs. STATE OF UTTAR PRADESH
|
April 30, 2004 |
|
SAJAN ABRAHAM Vs. STATE OF KERALA
|
February 26, 2004 |
|
SAKARAT SINGH Vs. STATE OF HARYANA
|
April 13, 2004 |
|
SAKSHI Vs. UNION OF INDIA
|
May 26, 2004 |
|
SAMARENDRA DAS Vs. STATE OF WEST BENGAL
|
January 16, 2004 |
|
SAMARENDRA NATH BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
August 25, 2004 |
|
SAMIR K SHAH Vs. UNION OF INDIA
|
September 1, 2004 |
|
SANDIP EXPORTS LIMITED Vs. UNION OF INDIA
|
January 15, 2004 |
|
SANDIP PAREKH Vs. UNION OF INDIA
|
February 27, 2004 |
|
SANGEETA CHOWDHURY Vs. COMMISSIONER SANECHAITA INVESTMENTS
|
January 6, 2004 |
|
SANGHAM TAPE COMPANY Vs. HANS RAJ
|
September 27, 2004 |
|
SANJAY K SINHA II Vs. STATE OF BIHAR
|
May 31, 2004 |
|
SANJAY KUMAR PANDEY Vs. GULBAHAR SHEIKH
|
April 2, 2004 |
|
SANJEEV GUPTA Vs. UNION OF INDIA
|
November 16, 2004 |
|
SANJIV KUMAR Vs. OM PRAKASH CHAUTALA
|
August 6, 2004 |
|
SARABHAI M CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
|
December 16, 2004 |
|
SARASWATHIAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
September 6, 2004 |
|
SARAVANAN Vs. STATE OF PONDICHERRY
|
November 3, 2004 |
|
SARDAR HARCHARAN SINGH BRAR Vs. SUKH DARSHAN SINGH
|
October 27, 2004 |
|
SARDAR KHAN Vs. STATE OF KARNATAKA
|
January 20, 2004 |
|
SARGUNAM Vs. CHIDAMBARAM
|
October 7, 2004 |
|
SARIJA BANU A JANARTHANI ALIAS JANANI Vs. STATE OF
|
February 26, 2004 |
|
SARJAS RAI Vs. BAKSHI INDERJIT SINGH
|
December 1, 2004 |
|
SASHI JENA Vs. KHADAL SWAIN
|
February 10, 2004 |
|
SATICHIDANANDA MISHRA Vs. STATE OF ORISSA
|
November 17, 2004 |
|
SATICHIDANANDA MISHRA Vs. STATE OF ORISSA
|
September 17, 2004 |
|
SATYAJIT BANERJEE Vs. STATE OF WEST BENGAL
|
November 23, 2004 |
|
SATYAM INFOWAY LIMITED Vs. SIFYNET SOLUTIONS PRIVATE LIMITED
|
May 6, 2004 |
|
SATYAPALAN Vs. STATE OF KERALA AND ANR.
|
April 21, 2004 |
|
SAURABH CHAUDRI Vs. UNION OF INDIA
|
March 29, 2004 |
|
SAURABH CHOUDHARY Vs. UNION OF INDIA
|
May 7, 2004 |
|
SAVITA GARG Vs. DIRECTOR NATIONAL HEART INSTITUTE
|
October 12, 2004 |
|
SAYED MUHAMMED MASHUR KUNHI KOYA THANGAL Vs. BADAGARA JUMAYATH PALLI DHARAS COMMITTEE
|
August 19, 2004 |
|
SECRETARY DEPARTMENT OF EXCISE and COMMERCIAL TAXES Vs. SUN BRIGHT MARKETING PVT LTD
|
February 12, 2004 |
|
SECRETARY MINISTRY OF INFORMATION AND BRODCASTING Vs. GEMINI T V PRIVATE LIMITED
|
April 13, 2004 |
|
SECURE INDUSTRIES LIMITED Vs. GODREJ AND BOYCE MFG CO LIMITED
|
February 26, 2004 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. GOLDEN FORESTS (I) LTD.
|
August 19, 2004 |
|
SEEDSMAN ASSOCIATION HYDERABAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT ANDHRA PRADESH
|
February 10, 2004 |
|
SELIN MARY MAMMEN Vs. MAHATMA GANDHI UNIVERSITY
|
February 3, 2004 |
|
SHAHAZADA BI Vs. HALIMABI
|
July 30, 2004 |
|
SHAIL Vs. MANOJ KUMAR
|
March 29, 2004 |
|
SHAKUMBHRI EXPORTS Vs. LEIF HOEGH & CO.
|
February 10, 2004 |
|
SHAKUNTALA BAI Vs. NARAYAN DAS
|
May 5, 2004 |
|
SHAKUNTALA DEVI Vs. KAMLA
|
October 27, 2004 |
|
SHAMSU SUHARA BEEVI Vs. G ALEX
|
August 20, 2004 |
|
SHANKAR NARAYAN BHADOLKAR Vs. STATE OF MAHARASHTRA
|
March 9, 2004 |
|
SHANKARLAL Vs. STATE OF RAJASTHAN
|
May 7, 2004 |
|
SHANKERBHAI LALJIBHAI ROT Vs. STATE OF GUJARAT
|
September 14, 2004 |
|
SHANTI DEVI NIGAM Vs. MADANLAL GUPTA
|
February 20, 2004 |
|
SHASHIDHAR PURANDHAR HEGDE Vs. STATE OF KARNATAKA
|
October 15, 2004 |
|
SHEIKH AYUB Vs. STATE OF M.P.
|
September 27, 2004 |
|
SHENYANG MATSUSHITA STORAGE BATTERY COMPANY LIMITED Vs. EXIDE INDUSTRIES LIMITED
|
May 5, 2004 |
|
SHEO SHYAM Vs. STATE OF U P
|
February 16, 2004 |
|
SHIPPING CORPORATION OF INDIA LIMITED Vs. MACHADO BROTHERS
|
March 25, 2004 |
|
SHIVAPPA BUDDAPPA KOLKAR Vs. STATE OF KARNATAKA
|
September 29, 2004 |
|
SHYAM OIL CAKE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 23, 2004 |
|
SHYAM SUNDER KOHLI Vs. SUSHMA KOHLI alias SATYA DEVI
|
October 1, 2004 |
|
SHYAM SUNDER SHARMA Vs. PANNALAL JAISWAL
|
November 4, 2004 |
|
SHYAMA Vs. STATE OF RAJASHTAN
|
December 17, 2004 |
|
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX KOLHAPUR
|
September 8, 2004 |
|
SIDRAM S PATIL Vs. GURUNATH SHIVAPPA PATIL
|
December 1, 2004 |
|
SIMON Vs. STATE OF KARNATAKA
|
January 29, 2004 |
|
SINGER INDIA LIMITED Vs. CHANDER MOHAN CHADHA
|
August 13, 2004 |
|
SIRI RAM BATRA Vs. FINANCIAL COMMISSIONER DELHI
|
September 17, 2004 |
|
SITU SAHU Vs. STATE OF JHARKHAND
|
September 10, 2004 |
|
SOCIETY FOR HUMAN RIGHTS AND CIVIL LIBERTIES Vs. UNION OF INDIA
|
March 22, 2004 |
|
SOMPAL SINGH Vs. SUNIL RATHI
|
November 3, 2004 |
|
SONA CHANDI OAL COMMITTEE Vs. STATE OF MAHARASHTRA
|
December 16, 2004 |
|
SONY INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI
|
May 5, 2004 |
|
SOPAN SUKHDEO SABLE Vs. ASSISTANT CHARITY COMMISSIONER
|
January 23, 2004 |
|
SOUTH INDIAN EDUCATION SOCIETY Vs. NIRMAL NARAYANA P
|
August 5, 2004 |
|
SOUTHERN ISPAT LIMITED Vs. STATE OF KERALA
|
March 25, 2004 |
|
SPECIAL DIRECTOR Vs. MOHAMMAD GHULAM GHOUSE
|
January 9, 2004 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. DHARMARADDI VENKATEARADDI RANGANNAVAR
|
July 15, 2004 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. INDIAN STANDARAD METAL CO LTD
|
September 30, 2004 |
|
SPECIAL REFERENCE NO 1 OF 2001 Vs. UNION OF INDIA
|
March 25, 2004 |
|
SRIDHAR BHUYAN Vs. STATE OF ORISSA
|
August 9, 2004 |
|
STATE Vs. RATAN LAL ARORA
|
April 26, 2004 |
|
STATE Vs. T VENKATESH MURTHY
|
September 10, 2004 |
|
STATE ANTI CURRUPTION BRANCH GOVT OF NCT OF DELHI Vs. R C ANAND
|
April 15, 2004 |
|
STATE BANK OF INDIA Vs. R B SHARMA
|
August 10, 2004 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF PAYMENTS
|
January 21, 2004 |
|
STATE BANK OF PATIALA Vs. ROMESH CHANDER KANOJI
|
February 24, 2004 |
|
STATE LEGAL AID COMMITTEE Vs. STATE OF J and K
|
November 5, 2004 |
|
STATE OF A P Vs. TWIN CITY JEWELLERS ASSOCIATION
|
November 18, 2004 |
|
STATE OF A P Vs. S JANARDHANA RAO
|
November 17, 2004 |
|
STATE OF A P Vs. PATNAM ANANDAM
|
December 14, 2004 |
|
STATE OF A P Vs. FARMER SERVICE CO OPERATIVE SOCIETY
|
August 16, 2004 |
|
STATE OF A P Vs. R JEEVARATNAM
|
July 30, 2004 |
|
STATE OF A P Vs. SHAIK MOIN
|
April 7, 2004 |
|
STATE OF ANDHRA PRADESH Vs. C UMA MAHESWARA RAO
|
March 31, 2004 |
|
STATE OF ANDHRA PRADESH Vs. RAJ GOPAL ASAWA
|
March 17, 2004 |
|
STATE OF ANDHRA PRADESH Vs. NARAGUDEM PAPIREDDY
|
February 25, 2004 |
|
STATE OF ANDHRA PRADESH Vs. V VENKATASWARA RAO
|
January 16, 2004 |
|
STATE OF ANDHRA PRADESH Vs. T VENKATESWARA RAO
|
February 4, 2004 |
|
STATE OF ANDHRA PRADESH Vs. GOLOCONDA LINGA SWAMY
|
July 27, 2004 |
|
STATE OF ANDHRA PRADESH Vs. B NOORULLA KHAN
|
May 6, 2004 |
|
STATE OF ANDHRA PRADESH Vs. K PUNARDANA RAO
|
September 3, 2004 |
|
STATE OF ASSAM Vs. UNION OF INDIA
|
September 13, 2004 |
|
STATE OF ASSAM Vs. BHAGWATI DEVI
|
September 13, 2004 |
|
STATE OF BIHAR Vs. BIHAR RAJYA M S E S K K MAHASANGH
|
October 12, 2004 |
|
STATE OF BIHAR Vs. RAJENDRA SINGH
|
August 24, 2004 |
|
STATE OF CHHATTISGARH Vs. DERHA
|
April 21, 2004 |
|
STATE OF GUJARAT Vs. AKHIL GUJARAT PRAVASI
|
April 8, 2004 |
|
STATE OF H P Vs. SUKHVINDER SINGH
|
February 4, 2004 |
|
STATE OF H P Vs. RAM PAL
|
February 17, 2004 |
|
STATE OF H P Vs. NARENDRA KUMAR
|
February 16, 2004 |
|
STATE OF H. P. Vs. HARNAMA
|
September 30, 2004 |
|
STATE OF H.P. Vs. JASWANT KUMAR
|
September 29, 2004 |
|
STATE OF HARYANA Vs. KASHMIR SINGH AND ORS.
|
April 27, 2004 |
|
STATE OF HARYANA Vs. HASMAT
|
July 26, 2004 |
|
STATE OF HARYANA Vs. STATE OF PUNJAB
|
June 4, 2004 |
|
STATE OF HARYANA Vs. JARNAIL SINGH
|
April 29, 2004 |
|
STATE OF HARYANA Vs. DAYA NAND
|
August 25, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. SHREE KANT SHEKARI
|
September 13, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. MAST RAM
|
September 10, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. SHIVALIK AGRO POLY PRODUCTS
|
September 14, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
September 27, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. DHANWANT SINGH
|
February 12, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. CHANDER DEV
|
February 12, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. RAJKUMAR BRIJENDER SINGH
|
April 22, 2004 |
|
STATE OF J&K Vs. HINDUSTAN FOREST CO.
|
September 22, 2004 |
|
STATE OF JHARKHAND Vs. GOVIND SINGH
|
December 3, 2004 |
|
STATE OF JHARKHAND Vs. AMBAY CEMENT
|
November 17, 2004 |
|
STATE OF KARNATAKA Vs. PAPANAIKA
|
October 14, 2004 |
|
STATE OF KARNATAKA Vs. C K PATTAMASETTY
|
April 29, 2004 |
|
STATE OF KARNATAKA Vs. BHASKAR KUSHALI KOTHARKAR
|
August 19, 2004 |
|
STATE OF KARNATAKA Vs. PRAVEEN BHAI THOGADIA
|
March 31, 2004 |
|
STATE OF KERALA Vs. CHANDRAMOHANAN
|
January 28, 2004 |
|
STATE OF KERALA Vs. ARYA REFRIGERATION and A C COMPANY
|
August 3, 2004 |
|
STATE OF KERALA Vs. ALEX GEORGE
|
November 18, 2004 |
|
STATE OF KERALA Vs. POPULAR ESTATES
|
November 4, 2004 |
|
STATE OF KERALA Vs. NAZAR
|
November 24, 2004 |
|
STATE OF M P Vs. BALU
|
November 5, 2004 |
|
STATE OF M P Vs. REMESH
|
November 18, 2004 |
|
STATE OF M P Vs. DHARKOLE GOVIND SINGH
|
October 29, 2004 |
|
STATE OF M P Vs. DESHRAJ
|
January 29, 2004 |
|
STATE OF M P Vs. KEWALYADAV
|
February 5, 2004 |
|
STATE OF M P Vs. S P SALES AGENCIES
|
March 29, 2004 |
|
STATE OF MADHYA PRADESH Vs. SANJAY RAI
|
March 25, 2004 |
|
STATE OF MADHYA PRADESH Vs. BHAGIRATH
|
October 5, 2004 |
|
STATE OF MAHARASHHTRA Vs. SANJAY D RAJHANS
|
October 25, 2004 |
|
STATE OF MAHARASHTRA Vs. JAGMOHAN SINGH KULDIP SINGH ANAND
|
August 27, 2004 |
|
STATE OF MAHARASHTRA Vs. RAGHUNATH GAJANAN WAINGANKAR
|
August 6, 2004 |
|
STATE OF MAHARASHTRA Vs. MANSINGH
|
August 19, 2004 |
|
STATE OF MAHARASHTRA Vs. SITARAM POPAT VETAL
|
August 23, 2004 |
|
STATE OF MAHARASHTRA Vs. ASHA ARUN GAWALI
|
April 27, 2004 |
|
STATE OF MAHARASHTRA Vs. RAMCHANDRA RAMMILAN MISHRA alias PANDEY
|
March 22, 2004 |
|
STATE OF MIZORAM Vs. MIZORAM ENGINEERING SERVICE ASSOCIATION
|
May 6, 2004 |
|
STATE OF ORISSA Vs. RAJENDRA TRIPATHY
|
May 6, 2004 |
|
STATE OF ORISSA Vs. NALINIKANTA MUDULI
|
August 12, 2004 |
|
STATE OF ORISSA Vs. ALL ORISSA FORESTRY EXT OFFICERS ASSOC
|
October 12, 2004 |
|
STATE OF ORISSA Vs. DEBENDRA NATH PADHI
|
November 29, 2004 |
|
STATE OF ORISSA Vs. GANESH CHADRA
|
March 24, 2004 |
|
STATE OF ORISSA Vs. DHANIRAM LUHAR
|
February 4, 2004 |
|
STATE OF ORISSA Vs. BIJAYA C TRIPATHY
|
February 26, 2004 |
|
STATE OF PUNJAB Vs. MAKHAN CHAND
|
February 27, 2004 |
|
STATE OF PUNJAB Vs. BALKAR SINGH
|
March 16, 2004 |
|
STATE OF PUNJAB Vs. S C CHADHA
|
February 9, 2004 |
|
STATE OF PUNJAB Vs. SAVINDERJIT KAUR
|
March 18, 2004 |
|
STATE OF PUNJAB Vs. BHUPINDER SINGH
|
April 2, 2004 |
|
STATE OF PUNJAB Vs. AJAIB SINGH
|
April 13, 2004 |
|
STATE OF PUNJAB Vs. PARVEEN KUMAR
|
November 18, 2004 |
|
STATE OF PUNJAB Vs. PUNJAB FIBRES LTD
|
December 14, 2004 |
|
STATE OF PUNJAB Vs. BALBIR SINGH
|
October 26, 2004 |
|
STATE OF PUNJAB Vs. JAGIR SINGH
|
September 27, 2004 |
|
STATE OF PUNJAB Vs. BALBIR SINGH
|
September 13, 2004 |
|
STATE OF PUNJAB Vs. BALBIR SINGH
|
September 19, 2004 |
|
STATE OF PUNJAB Vs. PHULAN RANI
|
August 3, 2004 |
|
STATE OF PUNJAB Vs. KASTURI LAL
|
July 28, 2004 |
|
STATE OF PUNJAB Vs. PARTAP SINGH
|
July 14, 2004 |
|
STATE OF PUNJAB Vs. NESTLE INDIA LIMITED
|
May 5, 2004 |
|
STATE OF PUNJAB Vs. GURANDITTA MAL SHAUTI PRAKASH
|
May 5, 2004 |
|
STATE OF PUNJAB Vs. SUBHASH KUMAR
|
August 6, 2004 |
|
STATE OF RAJASTHAN Vs. BHANWAR SINGH
|
May 6, 2004 |
|
STATE OF RAJASTHAN Vs. BHANWAR SINGH
|
September 14, 2004 |
|
STATE OF RAJASTHAN Vs. S R HR SEC SCHOOL
|
September 15, 2004 |
|
STATE OF RAJASTHAN Vs. KHUMA
|
September 8, 2004 |
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STATE OF RAJASTHAN Vs. IKBAL HUSSEN
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September 8, 2004 |
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STATE OF RAJASTHAN Vs. J K UDAIPUR UDYOG LIMITED
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September 28, 2004 |
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STATE OF RAJASTHAN Vs. TEG BAHADUR
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September 29, 2004 |
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STATE OF RAJASTHAN Vs. SHAMBHOOGIRI
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October 12, 2004 |
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STATE OF RAJASTHAN Vs. MOOL CHAND
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October 14, 2004 |
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STATE OF RAJASTHAN Vs. SOHAN LAL
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April 20, 2004 |
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STATE OF RAJATHAN Vs. MAHARAJ SINGH
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September 2, 2004 |
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STATE OF TAMIL NADU Vs. KETHIYAN PERUMAL
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October 11, 2004 |
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STATE OF TAMIL NADU Vs. R GURUSAMY
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July 9, 2004 |
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STATE OF TAMIL NADU Vs. S V BRATHEEP MINOR
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March 16, 2004 |
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STATE OF U P Vs. VIRENDRA PRASAD
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February 3, 2004 |
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STATE OF U P Vs. NAWAB SINGH
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February 3, 2004 |
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STATE OF U P Vs. SIYA RAM
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August 5, 2004 |
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STATE OF U P Vs. SATYA NARAIN KAPOOR
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October 26, 2004 |
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STATE OF U P Vs. RAM SUKHI DEVI
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October 5, 2004 |
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STATE OF U P Vs. JALAL UDDIN
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October 5, 2004 |
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STATE OF U P Vs. SHEO SANEHI
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October 6, 2004 |
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STATE OF U P Vs. FARID KHAN
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September 23, 2004 |
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STATE OF U P Vs. MANOHAR
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December 15, 2004 |
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STATE OF U P Vs. KRISHAN
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December 16, 2004 |
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STATE OF U P Vs. SURENDRA KUMAR
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December 16, 2004 |
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STATE OF U P Vs. GULAB SHANKAR SRIVASTAVA
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December 3, 2004 |
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STATE OF U P Vs. KISHAN
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December 1, 2004 |
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STATE OF U P Vs. PAPPU alias YUNUS
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December 1, 2004 |
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STATE OF UTTAR PRADESH Vs. SANJAI PRATAP GUPTA alias PAPPU
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September 20, 2004 |
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STATE OF UTTAR PRADESH Vs. OM PRAKASH SINGH
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September 3, 2004 |
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STATE OF UTTAR PRADESH Vs. SECTION OFFICER BROTHERHOOD
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September 27, 2004 |
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STATE OF UTTAR PRADESH Vs. KISHAN CHAND
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August 20, 2004 |
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STATE OF UTTAR PRADESH Vs. VEER SINGH
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April 28, 2004 |
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STATE OF UTTAR PRADESH Vs. ABHAI RAJ SINGH
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March 8, 2004 |
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STATE OF UTTAR PRADESH Vs. GIR PRASAD
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February 25, 2004 |
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STATE OF UTTAR PRADESH Vs. GOBARDHAN LAL
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March 23, 2004 |
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STATE OF UTTAR PRADESH Vs. JOHRI MAL
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April 21, 2004 |
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STATE OF UTTAR PRADESH Vs. NETRA PAL SINGH
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April 21, 2004 |
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STATE OF UTTAR PRADESH Vs. DEVENDRA SINGH
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April 13, 2004 |
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STATE OF UTTARANCHAL Vs. AJIT SINGH BHOLA
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May 7, 2004 |
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STATE OF W B Vs. ASHISH KUMAR ROY
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December 3, 2004 |
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STATE OF W B Vs. RUPA ICE FACTORY P LTD
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March 16, 2004 |
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STATE OF WEST BENGAL Vs. KESORAM INDUSTRIES LIMITED
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January 15, 2004 |
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STATE OF WEST BENGAL Vs. SUJIT KUMAR RANA
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January 20, 2004 |
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STATE OF WEST BENGAL Vs. HARESH C BANERJEE
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May 26, 2004 |
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STATE OF WEST BENGAL Vs. SADAN K BORMAL
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April 29, 2004 |
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STATE OF WEST BENGAL Vs. KAILASH CHANDRA PANDEY
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October 13, 2004 |
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STATE OF WEST BENGAL Vs. BABU CHAKRABORTY
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September 2, 2004 |
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STATE REP Vs. N M T JOY IMMACULATE
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May 5, 2004 |
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STATE REP Vs. V JAYAPAUL
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March 22, 2004 |
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SUB COLLECTOR L A O TENALI Vs. MANEPALLI N RAO
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September 22, 2004 |
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SUBBEGOWDA Vs. THIMMEGOWDA
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April 16, 2004 |
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SUBHASH Vs. STATE OF RAJASTHAN
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April 16, 2004 |
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SUBRAMANI Vs. M CHANDRALEKHA
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November 23, 2004 |
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SUBRAMANIUM SETHURAMAN Vs. STATE OF MAHARASHTRA
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September 17, 2004 |
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SUDESH JAKHU Vs. NARENDER VERMA
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May 26, 2004 |
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SUDHA RANI GARH Vs. JAGDISH KUMAR
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September 8, 2004 |
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SUDHANGSHU MOHAN DEB Vs. NIRODA SUNDARI DEBIDHUP
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February 20, 2004 |
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SUDHIR JAGGI Vs. SUNIL AKASH SINHA CHOUDHARY
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August 11, 2004 |
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SUHAS SANDILYA Vs. CENTRAL INDUSTRIAL SECURITY FORCE
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July 26, 2004 |
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SUKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
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March 23, 2004 |
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SULTAN SADIK Vs. SANJAY RAJ SUBHA
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January 5, 2004 |
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SUMAN VERMA Vs. UNION OF INDIA
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September 24, 2004 |
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SUMATHI P. RAI Vs. ISAC D'ALMEIDA
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September 16, 2004 |
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SUMATIDEVI N DHANWATAY Vs. UNION OF INDIA
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April 6, 2004 |
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SUMITRA DEVI ANAND Vs. SHANTI DEVI
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December 15, 2004 |
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SUNITA DEVI Vs. STATE OF BIHAR
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December 6, 2004 |
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SUNITHA RATHORE Vs. UNION OF INDIA
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August 9, 2004 |
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SUPER ENGG CORPORATION Vs. MAHESHWARI BROS
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February 19, 2004 |
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SURENDRA KUMAR VAKIL Vs. CHIEF EXECUTIVE OFFICER M P
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March 15, 2004 |
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SURENDRA PAL SHIVBALAKPAL Vs. STATE OF GUJARAT
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September 16, 2004 |
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SURESH GUPTA Vs. GOVT OF NCT OF DELHI
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August 4, 2004 |
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SURINDER KAUR Vs. STATE OF HARYANA
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February 25, 2004 |
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SURJIT SINGH Vs. NAHARA RAM
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August 5, 2004 |
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SWADESH PAL BALIYAN Vs. AIR FORCE COMMADING IN CHIEF
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November 1, 2004 |
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SWARNAM RAMCHANDRA Vs. ARAVACODE CHAKUNGAL JAYAPALAN
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August 25, 2004 |
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SWEDISH MATCH AB Vs. SECURITIES AND EXCHANGE BOARD INDIA
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August 25, 2004 |
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SYED JAMEEL ABBAS Vs. MOHAMMAD YAMIN alias KALLU KHAN
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April 20, 2004 |
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SYNTHETICS & CHEMICALS LTD. Vs. CCE
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January 14, 2004 |
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T N ALLOY FOUNDRY COMPANY LIMITED Vs. T N ELECTRICITY BOARD
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February 12, 2004 |
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T N HOUSING BOARD Vs. N BALASUBRAMANIUM
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April 15, 2004 |
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T N NEWSPRINT AND PAPERS LTD Vs. LAKSHMI
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September 3, 2004 |
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T N STATE TRANSPORT CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
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April 1, 2004 |
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T P MOIDEEN KOYA Vs. GOVERMENT OF KERALA
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September 30, 2004 |
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T SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
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January 12, 2004 |
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T T G INDUSTRIES LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE RAIPUR
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May 7, 2004 |
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T T HANEEFA Vs. STATE OF KERALA
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April 21, 2004 |
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T.V. MYLSAMY Vs. R. MEENAKSHI SUNDARAM
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November 22, 2004 |
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TAJ NARAYAN Vs. SHANTI SWAROOP BOHRE
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September 28, 2004 |
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TALCHER MUNICIPALITY Vs. TALCHER REGULATED MKT COMMITTEE
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July 28, 2004 |
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TALLA BAL REDDY Vs. RAMRAJ S. RAO
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September 30, 2004 |
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TAMIL NADU KALYANA MANDAPAM ASSOCIATION Vs. UNION OF INDIA
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April 15, 2004 |
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TARAK SINGH Vs. JYOTI BASU
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November 19, 2004 |
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TATA CONSULTANCY SERVICE Vs. STATE OF A P
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November 5, 2004 |
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TATA IRON and STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
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May 5, 2004 |
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TATA IRON and STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
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August 25, 2004 |
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TATA MOTORS LIMITED Vs. STATE OF MAHARASHTRA
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May 6, 2004 |
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TECUMSEH PRODUCTS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
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May 5, 2004 |
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TEESTA SETALVAD Vs. STATE OF GUJARAT
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April 12, 2004 |
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TEGA INDIA LIMITED Vs. COMMISSIONER CENTRAL EXCISE CALCUTTA II
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February 10, 2004 |
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TEKABA AO Vs. SAKUMEREN AO
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April 29, 2004 |
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TEN SPORTS Vs. CITIZEN CONSUMER and CIVIC ACTION GROUP
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March 17, 2004 |
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TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR
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April 12, 2004 |
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THAKKAN JHA Vs. STATE OF BIHAR
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September 29, 2004 |
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THANGAIYA Vs. STATE OF TAMIL NADU
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December 8, 2004 |
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THAYARAMMAL Vs. KANAKAMMAL
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December 6, 2004 |
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THIAGARAJAN Vs. VENUGOPALASWAMY B KOIL
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March 16, 2004 |
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TITHI GARG Vs. NATIONAL INSURANCE CO. LTD
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December 6, 2004 |
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TRANSMISSION CORPORATION OF A P Vs. CH PRABHAKAR
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May 26, 2004 |
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TRAVANCORE DEVASWOM BOARD Vs. PANCHAMI PACK PVT LTD
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October 15, 2004 |
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TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED Vs. STATE OF BIHAR
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April 21, 2004 |
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U P CO OPERATIVE CANE UNIONS FEDRATIONS Vs. WEST U P SUGAR MILLS ASSOCIATION 7 ORS
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May 5, 2004 |
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U P STATE BRIDGE CORPORATION LTD Vs. U P RAJYA SETU NIGAM S KARAMCHARI SANGH
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February 13, 2004 |
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U P STATE ELECTRICITY BOARD Vs. SHIV MOHAN SINGH
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October 1, 2004 |
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U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. SHAKTI BHATTA UDYOG
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August 19, 2004 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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November 29, 2004 |
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U P STATE SUGAR CORPN Vs. MAHALCHAND M KOTHARI
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October 29, 2004 |
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U P STATE SUGAR CORPORATION Vs. BURWAL SUGAR MILLS CO LTD
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February 24, 2004 |
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U P STATE SUGAR CORPORATION LIMITED Vs. JAIN CONSTRUCTION COMPANY
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August 25, 2004 |
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UCO BANK Vs. SANWAR MAL
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March 11, 2004 |
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UGAM CHAND BHANDARI Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS
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May 5, 2004 |
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UGRE GOWDA Vs. NAGEGOWDA
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July 27, 2004 |
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UMA SHANKAR GOPALIKA Vs. STATE OF BIHAR
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March 24, 2004 |
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UNION OF CARBIDE COPN Vs. UNION OF INDIA
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July 19, 2004 |
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UNION OF INDIA Vs. VIDYA BAGARIA
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May 5, 2004 |
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UNION OF INDIA Vs. KRISHAN LAL ARNEJA
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April 28, 2004 |
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UNION OF INDIA Vs. MANU DEV ARYA
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April 27, 2004 |
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UNION OF INDIA Vs. SANJAY KUMAR JAIN
|
August 11, 2004 |
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UNION OF INDIA Vs. MUNNA
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August 27, 2004 |
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UNION OF INDIA Vs. MUKESH HANS
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September 17, 2004 |
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UNION OF INDIA Vs. STATE OF ASSAM
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September 10, 2004 |
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UNION OF INDIA Vs. ABDULLA
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September 21, 2004 |
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UNION OF INDIA Vs. CHAYA GHOSHAL
|
December 13, 2004 |
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UNION OF INDIA Vs. SHRIMATI CHAYA GHOSHAL
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December 13, 2004 |
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UNION OF INDIA Vs. KARAM CHAND THAPAR
|
March 10, 2004 |
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UNION OF INDIA Vs. WEST COAST PAPER MILLS LTD
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February 25, 2004 |
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UNION OF INDIA Vs. MAHABOOB ALAM
|
February 27, 2004 |
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UNION OF INDIA Vs. MOHANLAL LIKUMAL PUNJABI
|
February 17, 2004 |
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UNION OF INDIA Vs. JANARDHAN DEBANATH
|
February 13, 2004 |
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UNION OF INDIA Vs. AMRIT LAL MANCHANDA
|
February 16, 2004 |
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UNION OF INDIA Vs. S B VOHRA
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January 5, 2004 |
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UNION OF INDIA Vs. KISHAN K SHARMA
|
January 5, 2004 |
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UNION OF INDIA Vs. BAL RAM
|
January 20, 2004 |
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UNION OF INDIA Vs. NAVEEN JINDAL
|
January 23, 2004 |
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UNION OF INDIA Vs. SNEHA KHEMKA
|
January 23, 2004 |
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UNION OF INDIA Vs. K S JOSEPH
|
February 5, 2004 |
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UNION OF INDIA Vs. WEST COAST PAPER MILLS LTD
|
February 5, 2004 |
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UNION OF INDIA Vs. M P GUPTA
|
February 5, 2004 |
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UNION OF INDIA Vs. C DINAKAR IPS
|
April 20, 2004 |
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UNION OF INDIA Vs. GURNAM SINGH
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March 23, 2004 |
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UNION OF INDIA Vs. BANWARILAL AND SONS PRIVATE LIMITED
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April 12, 2004 |
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UNION OF INDIA Vs. P.S. SANDHU
|
March 17, 2004 |
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UNION OF INDIA Vs. MANAGER, NAMDANG TEA ESTATE
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January 13, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. PUSHPALAYA PRINTERS
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February 25, 2004 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARCHAND RAI CHANDAN LAL
|
September 24, 2004 |
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UOI Vs. J.P. ELECTRONICS PVT. LTD
|
April 13, 2004 |
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UPENDRA KUMAR Vs. STATE OF BIHAR
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March 31, 2004 |
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UPKAR SINGH Vs. VED PRAKASH
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September 10, 2004 |
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UPTRON INDIA LIMITED Vs. UNION OF INDIA
|
February 5, 2004 |
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URVASHI GOVIND ADVANI Vs. STATE OF KARNATAKA
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October 12, 2004 |
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USHA MEHTA Vs. STATE OF MAHARASHTRA
|
May 5, 2004 |
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USMAN MIAN Vs. STATE OF BIHAR
|
October 4, 2004 |
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V M SINGH Vs. WEST U P SUGAR MILLS ASSOCITION
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May 5, 2004 |
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V RAJA KUMARI Vs. P SUBBARAMA NAIDU
|
November 2, 2004 |
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V SUBRAHMANYA RAO Vs. LAND ACQUISITION ZONE OFFICER
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February 4, 2004 |
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VALLIAMMAL Vs. SUBRAMANIAM
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August 31, 2004 |
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VARADA RAMA MOHANA RAO Vs. STATE OF ANDHRA PRADESH
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March 25, 2004 |
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VAREED JACOB Vs. SOSAMMA GEEVARGHESE
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April 21, 2004 |
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VARIETY METALS PVT. LTD. Vs. CCE, PUNE
|
November 3, 2004 |
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VASANT N. KARKHANIS Vs. PRABHAVATI B. HAJARNIS
|
July 13, 2004 |
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VASANT VITHU JADHAV Vs. STATE OF MAHARASHTRA
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March 9, 2004 |
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VASANTIBEN PRAHLADJI NAYAK Vs. SOMNATH MUIJIBHAI NAYAK
|
March 9, 2004 |
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VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN Vs. GIRDHARILAL YADAV
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April 28, 2004 |
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VIDYA DEVI Vs. STATE OF HARYANA
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January 20, 2004 |
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VIGIL MARINE SERVICES Vs. COCHIN SHIPYARD LTD.
|
July 30, 2004 |
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VIJAY AND ORS. Vs. HANUMAN DEOSTHAN THR. TRUSTEES
|
December 17, 2004 |
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VIJAY KUMAR PRASAD Vs. STATE OF BIHAR
|
April 7, 2004 |
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VIJAY LATA SHARMA Vs. RAJ PAL
|
August 13, 2004 |
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VIJAY SHEKHAR Vs. UNION OF INDIA
|
April 27, 2004 |
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VIJAY SHEKHAR Vs. UNION OF INDIA
|
July 20, 2004 |
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VIJAY SHEKHAR Vs. UNION OF INDIA
|
January 29, 2004 |
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VIJAYBHAI BHANABHAI PATEL Vs. NAVNITBHAI NATHUBHAI PATEL
|
March 26, 2004 |
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VIJAYENDRA KUMAR Vs. STATE OF BIHAR
|
November 24, 2004 |
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VILAS P THALI Vs. JOS PETER D SOUZA
|
April 23, 2004 |
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VILAS PANDURANG PATIL Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
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VINAY N. TEWAR Vs. J. SUBRAMANIAN
|
September 24, 2004 |
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VINOD BANSAL Vs. STATE OF HARYANA
|
July 20, 2004 |
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VINOD KUMAR Vs. COMMISSIONER
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April 27, 2004 |
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VIRENDER KUMAR RAI Vs. UNION OF INDIA
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March 23, 2004 |
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VIRENDER SINGH HOODA Vs. STATE OF HARYANA
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October 27, 2004 |
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VIRENDRA KUMAR SRIVASTAVA Vs. U P RAJYA KARMACHARI
|
November 23, 2004 |
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VIRENDRA NATH Vs. MOHAMMAD JAMIL
|
July 14, 2004 |
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VISHWANATH Vs. STATE OF MAHARASHTRA
|
November 3, 2004 |
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VISHWANATH JHUNJHUNWALA Vs. STATE OF UTTAR PRADESH
|
April 16, 2004 |
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VISHWANT KUMAR Vs. MADAN LAL SHARMA
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March 18, 2004 |
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VOLTAS LTD Vs. STATE OF A P
|
March 25, 2004 |
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WASIM AHMED SAEED Vs. UNION OF INDIA
|
August 5, 2004 |
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WATTAN SINGH Vs. STATE OF PUNJAB
|
February 4, 2004 |
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WAZIR CHAND AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
|
January 20, 2004 |
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WEST BENGAL FREEDOM FIGHTERS ORGANIZATION Vs. UNION OF INDIA
|
August 20, 2004 |
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WORKMEN OF NILGIRI COOP MARKETING SOCIETY LIMITED Vs. STATE OF TAMIL NADU
|
February 5, 2004 |
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Y ABRAHAM AJITH Vs. INSPECTOR OF POLICE CHENNAI
|
August 17, 2004 |
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YAKUB ISMAILBHAI PATEL Vs. STATE OF GUJARAT
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August 31, 2004 |
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YASHODA Vs. STATE OF MADHYA PRADESH
|
February 4, 2004 |
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YESHWANT SAKHALKAR Vs. HIRABAT KAMAT MHAMAI
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April 30, 2004 |
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ZAHIRA HABIBULLA H SHEIKH Vs. STATE OF GUJARAT
|
April 12, 2004 |
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ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
|
May 7, 2004 |
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ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
|
December 6, 2004 |
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ZANDU PHARMACEUTICAL WORKS LTD Vs. SHARAFUL HAQUE
|
November 1, 2004 |
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ZILE SINGH Vs. STATE OF HARYANA
|
October 7, 2004 |
LOGIN