REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
COMMISSIONER OF CENTRAL EXCISE, COIMBATORE Vs. EL. P. EM. INDUSTRIES	September 3, 2003
D. P. GUPTA Vs. PARSURAM TIWARI	August 7, 2003
DENA SNUFF (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	September 2, 2003
RADHEY SHYAM SODANI Vs. STATE OF RAJASTHAN	March 6, 2003
RAM NATH Vs. RAJENDER PERSHAD	October 29, 2003
S. C. PANDEY Vs. STATE OF M. P.	March 25, 2003
SORABKHAN GANDHKHAN PATHAN Vs. STATE OF GUJARAT	July 16, 2003
STATE OF A. P. Vs. CHUNDRU VEERRAJU	February 5, 2003
STATE OF U. P. Vs. RAM GOPAL	April 16, 2003
STATE OF U. P. Vs. BHRIGUJI CONSTRUCTIONS	July 30, 2003
UNION OF INDIA Vs. NARENDRA NATH ROY CHOUDHURY	October 29, 2003
V. M. MANOHAR PRASAD Vs. N. RATNAM RAJU	October 15, 2003
V. P. SHETH Vs. STATE OF M. P.	February 14, 2003
A ABDUL KAFFAR Vs. STATE OF KERALA	December 18, 2003
A C RAZIA Vs. GOVERNMENT OF KERALA	May 7, 2003
A G SAINATH REDDY Vs. GOVERNMENT OF ANDHRA PPADESH	February 28, 2003
A I CONFEDERATION OF THE BLIND Vs. UNION OF INDIA	October 28, 2003
A K BINDAL Vs. UNION OF INDIA	April 25, 2003
A K SOUMINI Vs. STATE BANK OF TRAVANCORE	August 14, 2003
A MOHAMMAD BASHEER Vs. STATE OF KERALA	July 17, 2003
A. P. SRTC Vs. S. JAYARAM	July 22, 2003
ABATI BEZBARUAH Vs. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA	February 14, 2003
ABDUL MAJID ABDUL HAK ANSARI Vs. STATE OF GUJARAT	January 21, 2003
ABDUL RAZAK DAWOOD DHANANI Vs. UNION OF INDIA	April 17, 2003
ABDUL SATTAR Vs. KHUTEJABI	May 1, 2003
ABHIMANYU PRASAD Vs. STATE OF U. P.	December 5, 2003
ABHUPINDER SHARMA Vs. STATE OF HIMACHAL PRADESH	October 16, 2003
ABL INTERNATIONAL LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED	December 18, 2003
ABRAHAM KURUVILA Vs. S.C.T. INSTITUTE OF MEDICAL SCIENCES AND TECHNOLOGY	September 5, 2003
ABRAHAM LUKOSE Vs. MALLAPPALLY SERVICE COOP. SOCIETY LTD.	November 28, 2003
ACHALDAS DURGAJI OSWAL Vs. RAMVILAS GANGABISAN HEDA	January 15, 2003
ADITYA MASS COMMUNICATIONS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 23, 2003
AGRICULATURE MARKET COMMITTEE RAJAM Vs. RAJAM JUTE AND OIL MILLERS ASSOCIATION RAJAM	February 25, 2003
AHMEDABAD EDUCATION SOCIETY Vs. GILBER B SHAH	December 8, 2003
AHMEDNAGAR ZILLA SDV AND P SANGH LIMITED Vs. STATE OF MAHARASHTRA	November 5, 2003
AHTASHMUDDIN Vs. VOCATIONAL EDUCATION SOCIETY	January 24, 2003
AHUJA INDUSTRIES LIMITED Vs. STATE OF KARNATAKA	April 3, 2003
AI RAILWAY PARCEL AND GOODS PORTERS UNION Vs. UNION OF INDIA	August 22, 2003
AIR INDIA CABIN CREW ASSOCIATION Vs. YESHAWINEE MERCHANT	July 11, 2003
AJAY KUMAR POEIA Vs. SHYAM	December 11, 2003
AJAY MITRA Vs. STATE OF MADHYA PRADESH	January 28, 2003
ALI M K Vs. STATE OF KERALA	April 22, 2003
ALMITRA H. PATEL Vs. UNION OF INDIA	January 14, 2003
ALPIN INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	January 14, 2003
AMAN MARBLE INDUSTRIESP LTD Vs. COLLECTOR OF CENTRAL EXCISE, JAIPUR	September 18, 2003
AMAR SINGH Vs. BALWINDER SINGH	January 31, 2003
AMCO BATTERIES LIMITED BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGLORE	February 26, 2003
AMEER TRADING CORPORATION LIMITED Vs. SHAPOORJI DATA PROCESSING LIMITED	November 18, 2003
AMINA Vs. HASSN KOYA	April 28, 2003
AMIT ALIAS AMMU Vs. STATE OF MAHARASHTRA	August 6, 2003
AMIYA BALA PAUL Vs. COMMISSIONER OF INCOME TAX SHILLONG	July 7, 2003
AMRENDRA PRATAP SINGH Vs. TEJ BAHADUR PRAJAPATI	November 21, 2003
AMZAD ALI ALIAS AMZAD KHAN Vs. STATE OF ASSAM	July 22, 2003
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. G. MOHAN REDDY	September 16, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S NARSAGOUD	January 15, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B VIKRAM REDDY	January 14, 2003
ANGANG GROUP INTNL TRADING CORPORATION Vs. PIPAVAV RAILWAY CORPORATION LIMITED	May 9, 2003
ANIL K. SURANA Vs. STATE BANK OF HYDERABAD	October 7, 2003
ANIL KUAMR Vs. STATE OF UTTAR PRADESH	February 13, 2003
ANIL KUMAR SINGH Vs. CHAIRMAN DEALERS SELECTION BOARD	March 3, 2003
ANIL PANJWANI Vs. UNION OF INDIA	May 5, 2003
ANIL SHARMA Vs. STATE OF HARYANA	September 26, 2003
ANJU MUKHI Vs. SATISH K. BHATIA	October 8, 2003
ANOKHA Vs. STATE OF RAJASTHAN	December 8, 2003
ANWAR CHAND SAB NANADIKAR Vs. STATE OF KARNATAKA	September 17, 2003
APANGSHU MOHAN LODH Vs. STATE OF TRIPURA	October 30, 2003
APARNA A SHAH Vs. SHETH DEVELOPERS PVT LTD	July 1, 2003
APEX CO OPERATIVE BANK OF URBAN BANK OF MAHARASHTRA AND GOA LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE BANK LIMITED	October 29, 2003
APPROPRIATE AUTHORITY OF INCOME TAX Vs. JAGDISH ELECTRICIANS INDIA P LTD	August 28, 2003
APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT Vs. R. SHANMUGANATHAN	July 25, 2003
ARCHANA M KAMATH Vs. CANARA BANK	February 6, 2003
ARM GROUP ENTERPRISE LIMITED Vs. WALDORF RESTAURANT	April 1, 2003
ARUN PASWAM S I Vs. STATE OF BIHAR	December 12, 2003
ARUNKUMAR Vs. SHRINIWAS	April 8, 2003
ARVIND YADAV Vs. RAMESH KUMAR	April 28, 2003
ARVINDBHAI NAROTTAM SHAH Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD	November 5, 2003
ASHA Vs. UNITED INDIA INSURANCE COMPANY LIMITED	September 3, 2003
ASHA PRASAD Vs. CHANDRAKANT GOPALKA	November 21, 2003
ASHAN DEVI Vs. PHULWASI DEVI	November 19, 2003
ASHFAQ Vs. STATE GOVT OF NCT OF DELHI	December 10, 2003
ASHOK KUMAR MANDAL Vs. RABINDRA NATH BANERJEE DEAD	December 3, 2003
ASHOK KUMAR PANDEY Vs. STATE OF WEST BENGAL	November 18, 2003
ASHOK PAPER KAMGAR UNION Vs. DHARAM GODHA	September 5, 2003
ASHWANI KUMAR SINGH Vs. U P PUBLIC SERVICE COMMISSION	July 14, 2003
ASLAM ALIAS BHURE Vs. UNION OF INDIA	March 31, 2003
ASLAM PARVEZ Vs. GOVERNMENT OF NCT OF DELHI	April 16, 2003
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. HARWOOD GARMENTS	November 5, 2003
ASSISTANT COMMISSIONER ASSESSMENT II BANGALORE Vs. VEELLIAPPA TEXTILES LIMITED	September 16, 2003
AUDHAR Vs. CHANDRAPATI	September 15, 2003
AUGUSTINE SALDANHA Vs. STATE OF KARNATAKA	August 26, 2003
AWAZ PRAKASHAN PRIVATE LIMITED Vs. PRAMOD KUMAR PUJARI	April 2, 2003
AZEEZ SAIT Vs. AMAN BAI	October 13, 2003
B CHANDRASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH	April 23, 2003
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARTHI	April 3, 2003
B L GUPTA CONSTRUCTION PRIVATE LIMITED Vs. BHARAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	November 5, 2003
B M AGARWAL Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD	June 30, 2003
B P SHARMA Vs. UNION OF INDIA	August 18, 2003
B S JOSHI Vs. STATE OF HARYANA	March 13, 2003
B. S. SHIROL Vs. SRI VEERBHADRESHWAR EDUCATION SOCIETY	March 4, 2003
BABU LAL Vs. STATE OF MADHYA PRADESH	October 31, 2003
BABU PARASU KAIKADI Vs. BABU	October 29, 2003
BABU S O RAVEENDRAN Vs. BABU S O BAHULEYAN	August 11, 2003
BABUDAS Vs. STATE OF MADHYA PRADESH	April 29, 2003
BABULAL Vs. STATE OF M P	October 31, 2003
BABULAL Vs. SHANKAR LAL	August 7, 2003
BACHHU NARAIN SINGH Vs. NARESH YADAV	December 19, 2003
BADAM SINGH Vs. STATE OF MADHYA PRADESH	November 4, 2003
BADRINARAYAN CHUNILAL BHUTADA Vs. GOVINDRAM RAMGOPAL MUNDADA	January 15, 2003
BAGDI RAM Vs. STATE OF MADHYA PRADESH	December 3, 2003
BAHADUR SINGH LAKHNBHAI GOHIL Vs. JAGDISHBHAI M KAMALIA	December 17, 2003
BAITARANI GRAMIYA BANK Vs. PALLAB KUMAR	September 10, 2003
BAJAJ AUTO LIMITED Vs. R P SAWANT	September 11, 2003
BAJAJ AUTO LIMITED Vs. BHOJANE GOPINATH D	December 17, 2003
BAKHTAWAR TRUST Vs. M D NARAYAN	May 6, 2003
BALDEV SINGH Vs. STATE OF MADHYA PRADESH	January 6, 2003
BALESHWAR PASWAN Vs. STATE OF BIHAR	December 16, 2003
BALJEET SINGH Vs. HARLIVELEEN	May 5, 2003
BALRAM KUMAWAT Vs. UNION OF INDIA	August 27, 2003
BALRAM SINGH Vs. STATE OF PUNJAB	May 7, 2003
BALUBHAI NATHALAL BHARADA Vs. STATE OF MAHARASHTRA	July 24, 2003
BALWANT SINGH Vs. BACHAN SINGH	April 7, 2003
BALWANT SINGH Vs. ANAND KUMAR SHARMA	January 28, 2003
BANARSI Vs. RAM PHAL	February 17, 2003
BANK OF BARODA Vs. SADRUDDIN HASAN DAYA	December 12, 2003
BANK OF INDIA Vs. SURENDRA STEEL INDUSTRIES PRIVATE LIMITED	September 11, 2003
BANTIL ALIAS GUDDU Vs. STATE MADHYA PRADESH	November 4, 2003
BASAMMA (DEAD) BY LRS. Vs. PATEL VEERABASAPPA (DEAD) BY LRS.	December 11, 2003
BASHEER ALIAS N.P. BASHEER Vs. STATE OF KERALA	July 22, 2003
BASHIR AHMED Vs. ABDUL RAHMAN	March 12, 2003
BASIC SHIKSHA PARISHAD Vs. SUGNA DEVI	December 12, 2003
BASISTH ROY Vs. STATE OF BIHAR	February 6, 2003
BENTOOL STEEL PRODUCTS PRIVATE LIMITED Vs. O. M. A. MOHAMMED OMAR	February 27, 2003
BHAGAT RAM Vs. SURESH	November 25, 2003
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH	January 23, 2003
BHAILAL REROLLERS Vs. MADHYA PRADESH ELECTRICITY BOARD	August 19, 2003
BHARAT Vs. STATE OF MADHYA PRADESH	January 30, 2003
BHARAT CHAUDHARY Vs. STATE OF BIHAR	October 8, 2003
BHARAT COKING COAL LIMITED Vs. ANNAPURNA CONSTRUCTION	August 29, 2003
BHARAT DAMODAR KALE Vs. STATE OF ANDHRA PRADESH	October 8, 2003
BHARAT ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 29, 2003
BHARAT HEAVY ELECTRICAL LIMITED Vs. STATE OF UTTAR PRADESH	July 21, 2003
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE INDORE	March 25, 2003
BHARAT LAL BARANWAL Vs. VIRENDRA KUMAR AGARWAL	January 29, 2003
BHARGAVAN Vs. STATE OF KERALA	November 17, 2003
BHAVSINGH Vs. KESHAR SINGH	September 10, 2003
BHAVSINH Vs. KESHAR SINGH	October 10, 2003
BHILAI POWER SUPPLY COMPANY LIMITED Vs. STATE OF MADHYA PRADESH	January 21, 2003
BHIM SINGH Vs. STATE OF HARYANA	September 24, 2003
BHIMANAGOUDA BASANAGOUDA PATIL Vs. MOHAMMAD GUDUSAHEB	February 17, 2003
BHIMRAO ALIAS RAMESH PANDHARI BHADE Vs. STATE OF MAHARASHTRA	February 6, 2003
BHUPINDER PAL SINGH Vs. DIRECTOR GENERAL OF CIVIL AVITION	March 4, 2003
BHUPINDER SHARMA Vs. STATE OF H P	October 16, 2003
BIBI ZUBAIDA KHATOON Vs. NABI HASSAN SAHEB	November 6, 2003
BIDESH SINGH Vs. MADHU SINGH	September 23, 2003
BIHAR PUBLIC SERVICE COMMISSION Vs. VINOY KUMAR SINGH	August 4, 2003
BIHAR STATE AGRL. MKT. BOARD Vs. ANIL PRASANT	September 25, 2003
BIHAR STATE FINANCIAL CORPN. Vs. UNITED MOULDING WORKS, RANCHI	April 7, 2003
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR	September 5, 2003
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. ENCON BUILDERS INDIA PRIVATE LIMITED	August 21, 2003
BIKAU PANDEY Vs. STATE OF BIHAR	November 25, 2003
BIMAL N DESAI Vs. STATE OF KARNATAKA	April 25, 2003
BIMAN BOSE Vs. STATE OF W.B.	February 5, 2003
BIMLA DEVI Vs. STATE OF HARYANA	April 10, 2003
BIMLESH TANWAR Vs. STATE OF HARYANA	March 10, 2003
BIPINCHANDRA PARSHOTTAMDAS PATEL VAKIL Vs. STATE OF GUJARAT	April 14, 2003
BISHAN KUMAR ALIAS BINNY ALIAS BAGGA Vs. STATE OF DELHI	January 15, 2003
BISHARAT ALI RAJPUT Vs. UNION OF INDIA	November 21, 2003
BOARD OF SECONDARY EDUCATION OF ASSAM Vs. MOHAMMAD SARIFUZ ZAMAN	December 19, 2003
BOKAJAN CEMENT CORPORATION EMPLOYEES UNION Vs. CEMENT CORPORATION OF INDIA LIMITED	November 10, 2003
BOMBAY STOCK EXCHANGE Vs. JAYA I SHAH	October 17, 2003
BONDAR SINGH Vs. NIHAL SINGH	March 4, 2003
BRIJ BEHARI SAHAI Vs. STATE OF UTTAR PRADESH	November 28, 2003
BRIJPAL SINGH Vs. STATE OF MADHYA PRADESH	April 29, 2003
BRIJRANI Vs. STATE OF MADHYA PRADESH	July 31, 2003
BSES LIMITED Vs. TATA POWER COMPANY LIMITED	October 17, 2003
BUSINESS LINK Vs. A S ADVERTISING COMPANY	April 1, 2003
CADILA LABORATORIES PRIVATE LIMITED Vs. C C E VADODARA	February 13, 2003
CALCUTTA CHEMICALS CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	March 12, 2003
CANARA BANK Vs. DEBASIS DAS	March 12, 2003
CBI Vs. DHAN SINGH	March 13, 2003
CCE Vs. NATCO PHARMA LTD.	March 29, 2003
CCE, BHOPAL Vs. VINDHACHAL PROCESS CORPORATION	September 4, 2003
CCE, BOMBAY-III Vs. YASH PHARMA CHEM (BOM) PVT. LTD.	March 6, 2003
CCE, CHENNAI Vs. TWENTY FIRST CENTURY PHARMACEUTICAL P. LTD.	September 17, 2003
CCI CHAMBER CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DEVELOPMENT CREDIT BANK LIMITED	August 29, 2003
CDC FINANCIAL SERVICES (MAURITIUS) LTD. Vs. BPL COMMUNICATIONS LTD.	January 28, 2003
CENTRAL BANK OF INDIA Vs. VRAJLAL KAPURCHAND GANDHI	July 16, 2003
CENTRAL BUREAU OF INVESTIGATION Vs. ASHIQ HUSSAIN FAKTOO	January 30, 2003
CENTRAL DAIRY FARM Vs. GLINDIA LIMITED	October 14, 2003
CENTRAL FOR ENQUIRY INTO HEALTH AND ALLIED THERMES CEHAT Vs. UNION OF INDIA	September 10, 2003
CENTRAL FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	September 16, 2003
CENTRE FOR ENVIRONMENTAL LAW WORLD WIDE FUND-INDIA Vs. UNION OF INDIA	September 5, 2003
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK Vs. P C KAKKAR	February 11, 2003
CHAIRMAN AND MD BPL LIMITED Vs. S P GURURAJ	October 13, 2003
CHAIRMAN CUM MANAGING DIRECTOR NATIONAL TEXTILES CORPORATION LIMITED Vs. N T C WBAB AND O LIMITED EMPLOYEES UNION	October 14, 2003
CHAIRMAN STATE BANK OF INDIA Vs. ALL ORISSA STATE BANK OFFICERS ASSOCIATION	July 31, 2003
CHALLAMANE HUCHHA GOWDA Vs. M R TIRUMALA	December 8, 2003
CHAMAN Vs. STATE OF UTTAR PRADESH	February 13, 2003
CHAMPALAL FAUJMAL FULPAGER Vs. LAXMIBAI HARAKCHAND RAKA	July 17, 2003
CHANAKYA DHIBAR Vs. STATE OF WEST BENGAL	December 19, 2003
CHANCHAL GOYAL Vs. STATE OF RAJASTHAN	February 18, 2003
CHANDER PAL ALIAS RAJ PAL Vs. STATE OF HARYANA	October 16, 2003
CHANDIGARH ADMINISTRATION Vs. SURINDER KUMAR	November 27, 2003
CHANDIGARH HOUSING BOARD, CHANDIGARH Vs. K. K. KALSI	December 10, 2003
CHANDRA SINGH Vs. STATE OF RAJASTHAN	July 22, 2003
CHANDRAMOHAN RAMCHANDRA PATIL Vs. BAPU KOYAPPA PATIL	February 19, 2003
CHANDY VARGHESE Vs. K ABDUL KHADER	August 8, 2003
CHARANJIT KAUR Vs. UNION OF INDIA	April 4, 2003
CHARANJIT SINGH Vs. R C JAIN	January 15, 2003
CHARMINAR COOPERATIVE URBAN BANK LIMITED Vs. MOHAN REDDY	August 14, 2003
CHAUDHARI RAMJIBHAI NARASANGBHAI Vs. STATE OF GUJARAT	November 10, 2003
CHEF FOREST CONSERVATOR WILD LIFE Vs. NISAR KHAN	February 18, 2003
CHERLOPALLI CHELIMINABI SAHEB Vs. STATE OF ANDHRA PRADESH	January 31, 2003
CHIEF CONSERVATOR OF FORESTS Vs. RAHMAT UJJAH	January 14, 2003
CHIEF CONSERVATOR OF FORESTS GOVERNMENT OF ANDHRA PRADESH Vs. COLLECTOR	February 18, 2003
CHINNAIAH ALIAS CHINNASAMY Vs. STATE	September 18, 2003
CHITTAR LAL Vs. STATE OF RAJASTHAN	July 21, 2003
CHITTARMAL Vs. STATE OF RAJASTHAN	January 8, 2003
CHUNNI LAL SHARMA Vs. STATE OF RAJASTHAN	January 29, 2003
CITIBANK N A Vs. STANDARD CHARTERED BANK	October 8, 2003
CITY OF INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. DAMODAR KHEMCHAND TALREJA	March 4, 2003
COALTAR CHEMICALS MANUFACTURING CO. Vs. UNION OF INDIA	October 15, 2003
COLLECTOR Vs. P MANGAMMA	February 28, 2003
COLLECTOR CENTRAL EXCISE MADRAS Vs. ITC LIMITED BIHAR	February 6, 2003
COLLECTOR OF C EX PUNE Vs. PARANJAPE METAL SHAPER PRIVATE LIMITED	March 11, 2003
COLLECTOR OF CENRTAL EXCISE AURANGABAD Vs. MOTOR INDUSTRIES COMPANY LIMITED	January 31, 2003
COLLECTOR OF CENTRAL EXCISE Vs. VIKSHARA TRADING AND INVEST P LTD	August 27, 2003
COLLECTOR OF CENTRAL EXCISE Vs. TECHNOWELD INDUSTRIES	March 27, 2003
COLLECTOR OF CENTRAL EXCISE Vs. JAYPEE FORGES	November 13, 2003
COLLECTOR OF CENTRAL EXCISE Vs. WANDER LTD.	August 27, 2003
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. ORIENT FABRICS PRIVATE LIMITED	November 25, 2003
COLLECTOR OF CENTRAL EXCISE BARODA Vs. L M P PRECISION ENGG CO LTD	December 16, 2003
COLLECTOR OF CENTRAL EXCISE BOLPUR Vs. STEEL AUTHORITY OF INDIA LIMITED DURGAPUR STEEL PLANT	April 24, 2003
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. DIVYA ENTERPRISES LIMITED	March 5, 2003
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. ALCOBEX METALS	March 12, 2003
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. UNIVERSAL ELECTRICAL INDUSTRIES	March 11, 2003
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. GURU NANAK REFRIGERATION CORPORATION	March 27, 2003
COLLECTOR OF CENTRAL EXCISE PUNE Vs. TATA ENGINEERING AND LOCOMATIVE COMPANY LIMITED	November 4, 2003
COLLECTOR OF CENTRAL EXCISE, NEW DELHI Vs. BHAGSONS PAINT INDUSTRY (INDIA)	October 16, 2003
COLLECTOR OF CUSTOMS Vs. NAHAR FINANCIAL AND INVESTMENT LTD.	August 7, 2003
COLLECTOR OF CUSTOMS BOMBAY Vs. ELEPHANTA OIL AND INDUSTRIES LIMITED BOMBAY	January 31, 2003
COLLECTOR OF STAMPS Vs. HEM LATA	April 23, 2003
COMMANDANT 11TH BATTALION A P SPECIAL POLICE IR CUDDAPAH CUDDAPAH DISTRICT Vs. B SHANKAR NAIK	April 25, 2003
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. P V BALAKRISHNAN NAIR	September 4, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. WEST COAST INDUSTRIAL GASES LIMITED	April 23, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. M P V AND ENGG INDUSTRIES	March 11, 2003
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT Vs. TATA SSL LTD	April 14, 2003
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. JALARAM CRAFTS PRIVATE LIMITED	March 12, 2003
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. HIMTAJ AYURVEDIC UDYOG KENDRA	April 30, 2003
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. ESCORT MAHLE LIMITED	May 6, 2003
COMMISSIONER OF CENTRAL EXCISE BHOPAL Vs. FINITE POLYMERS	March 12, 2003
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. SHARMA CHEMICAL WORKS	April 30, 2003
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. PANDIT D P SHARMA	April 30, 2003
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH I Vs. MARKFED VANASPATI AND ALLIED INDUSTRIES	April 9, 2003
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH II Vs. STEEL STRIPS LIMITED	April 22, 2003
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. T V S SUZUKI LIMITED HOSUR	August 6, 2003
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. ITC LIMITED	March 6, 2003
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. ALLIED PHOTOGRAPHICS INDIA LIMITED	November 13, 2003
COMMISSIONER OF CENTRAL EXCISE MUNBAI III Vs. ISPL INDUSTRIES LIMITED	April 21, 2003
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. MAURYA UDYOG LIMITED	February 26, 2003
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. STEELCO GUJARAT LTD	December 10, 2003
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SRIVALLABH GLASS WORKS LIMITED	February 27, 2003
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. KARTIK STEELS LIMITED	January 24, 2003
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. FRICK INDIA LTD.	November 10, 2003
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ASIAN PEROXIDE LTD	May 6, 2003
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. LAMTUFF PLASTICS	November 12, 2003
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. PRINCE GUTKA LTD.	September 1, 2003
COMMISSIONER OF CUSTOMS Vs. RANGI INTERNATIONAL	January 21, 2003
COMMISSIONER OF CUSTOMS (EP), MUMBAI Vs. PRAYAG EXPORTERS PVT. LTD.	April 8, 2003
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M P STEEL CORPORATION	March 12, 2003
COMMISSIONER OF CUSTOMS KOLKATTA Vs. GRAND PRIME LIMITED	July 7, 2003
COMMISSIONER OF CUSTOMS NEW DELHI Vs. C T SCAN RESEARCH CENTRE PRIVATE LIMITED	May 1, 2003
COMMISSIONER OF CUSTOMS, AIR CARGO, NEW DELHI Vs. J.G. EXPORTS	April 16, 2003
COMMISSIONER OF CUSTOMS, CHENNAI Vs. YESES INTERNATIONAL	October 13, 2003
COMMISSIONER OF CUSTOMS-II, MADRAS Vs. LAKSHMI MACHINE WORKS LTD	February 27, 2003
COMMISSIONER OF INCOME TAX Vs. GOD GRANITES	April 23, 2003
COMMISSIONER OF INCOME TAX Vs. A B A SONS	April 23, 2003
COMMISSIONER OF INCOME TAX Vs. NABHINANDAN DIGAMBER JAIN	January 28, 2003
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM JEEWELLERS	January 14, 2003
COMMISSIONER OF INCOME TAX Vs. FORAMER FRANCE	January 16, 2003
COMMISSIONER OF INCOME TAX Vs. INDO NIPPON CHEMICALS COMPANY LIMITED	January 23, 2003
COMMISSIONER OF INCOME TAX BHOPAL Vs. SHELLY PRODUCTS	May 8, 2003
COMMISSIONER OF POLICE HUBLI Vs. R S MORE	January 21, 2003
COMMISSIONER OF SALES TAX Vs. SUBHASH AND CO	February 17, 2003
COMMISSIONER OF WEALTH TAX HYDERABAD Vs. TRUSTEES OF HEH	April 16, 2003
COMMON CAUSE Vs. UNION OF INDIA	October 8, 2003
COMMR. OF C. EX. & CUS., BHUBANESWAR-I Vs. TATA IRON AND STEEL CO. LTD	April 30, 2003
COMMR. OF C. EX., CHANDIGARH Vs. SMITHKLINE BEECHAM CO. HEALTH C. LTD.	September 5, 2003
COMMUNIDADE OF MOROMBI-O-PEQUENO Vs. STATE OF GOA	December 11, 2003
COMPTROLLER AND AUDITOR GENERAL Vs. KAMLESH VADILAL MEHTA	January 21, 2003
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF UTTAR PRADESH	September 22, 2003
CONTINENTAL CONSTRUCTION LTD Vs. UNION OF INDIA	September 4, 2003
COSMEDICS Vs. COMMISSIONER OF CENTRAL EXCISE	November 12, 2003
CULCUTTA GUJARAT EDUCATION SOCIETY Vs. CALCUTTA MUNICIPAL CORPORATION	August 25, 2003
D P LON Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	March 13, 2003
D R YADAV Vs. R K SINGH	July 18, 2003
D S LAKSHMAIAH Vs. L BALASUBRAMANIYAM	August 27, 2003
D S PARVATHAMMA Vs. A SRINIVASAN	March 31, 2003
D S POONIA Vs. YUMNA DIMBAJIT SINGH	February 25, 2003
D SAIBABA Vs. BAR COUNCIL OF INDIA	May 6, 2003
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 28, 2003
DAEWOO MOTORS INDIA LIMITED Vs. UNION OF INDIA	February 20, 2003
DAMODAR Vs. STATE OF RAJASTHAN	September 18, 2003
DARPAN KUMAR SHARMA Vs. STATE OF TAMIL NADU	January 20, 2003
DARSHANA ARORA Vs. KALU @ NARESH	December 19, 2003
DAVID JUDE Vs. HANNAH GRACE JUDE	July 30, 2003
DAYAL SINGH Vs. UNION OF INDIA	January 29, 2003
DAYANIDHI BISOI Vs. STATE OF ORISSA	July 23, 2003
DDA Vs. KRISHAN LAL NANDRAYOG	September 11, 2003
DEB NARAYAN HALDER Vs. ANUSHREE HALDER	August 26, 2003
DEEN DAYAL DIDWANIA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOM	April 3, 2003
DELHI ADMINISTRATION Vs. MADAN LAL NANGIA	October 8, 2003
DELHI DEVELOPMENT AUTHORITY Vs. SHYAM SUNDAR KHANNA	September 18, 2003
DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA C GURSHANEY	August 26, 2003
DELHI DEVELOPMENT AUTHORITY Vs. JOGINDER S MONGA	December 12, 2003
DELHI FARMING AND CONSTRUCTION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	March 26, 2003
DELHI TRANSPORT CORPORATION LIMITED Vs. ROSE ADVERTISING	April 17, 2003
DENSONS PULTRETAKNIK Vs. COMMISSIONER OF CENTRAL EXCISE	January 15, 2003
DEPARTMENT OF TELECOMMUNICATION Vs. CELLULAR OPERATION ASSOCIATION OF INDIA	March 4, 2003
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. ROSHANLAL AGARWAL	March 5, 2003
DESIGNATED AUTHORITY Vs. INDIAN REFRACTORY MAKERS ASSOCIATION	March 5, 2003
DEV SINGH Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LIMITED	September 2, 2003
DEVA Vs. SAJJAN KUMAR	August 26, 2003
DEVATHA VENKATASWAMY RANGAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH	September 9, 2003
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH	September 17, 2003
DHANANJAY Vs. CHIEF EXECUTIVE OFFICER ZILA PARISHAD JALNA	January 30, 2003
DHARAM CHAND Vs. HARYANA AGRICULTURAL UNIVERSITY	November 12, 2003
DHARAM DUTT Vs. UNION OF INDIA	November 24, 2003
DHARAM PAL SINGH Vs. UNION OF INDIA	March 13, 2003
DHIRAJBHAI GORAKHBHAI NAYAK Vs. STATE OF GUJARAT	July 25, 2003
DILIP SINGH Vs. SIKH GURDWARA PRABHANDAK COMMITTEE	October 15, 2003
DINESH RATHI Vs. SWASTIK BUILDERS	May 5, 2003
DIPAK CHANDRA RUHIADAS Vs. CHANDAN KUMAR SARKAR	July 31, 2003
DIRECT GENERAL RPF Vs. SAI BABU	January 29, 2003
DIRECTOR GENERAL R P F Vs. CH SAI BABU	January 29, 2003
DIRECTOR OF INDUSTRIES & MINES, GOA Vs. A. H. JAFFAR	April 14, 2003
DIRECTOR, NAVODAYA VIDYALAYA SAMITI Vs. BABBAN PRASAD YADAV	May 2, 2003
DIT Vs. BRARAT DIAMOND BOURSE	December 19, 2003
DIVISIONAL CONTROLLER KSRTC Vs. MAHADEVA SHETTY	July 31, 2003
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST Vs. STATE OF HARYANA	February 17, 2003
DULAL PODDAR Vs. EXECUTIVE ENGINEER DONA CANAL DIVISION	November 12, 2003
DUNCANS INDUSTRIES LIMITED Vs. UNION OF INDIA (UOI)	October 30, 2003
DURACELL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	January 30, 2003
DURGA PRASAD GUPTA Vs. STATE OF RAJASTHAN	September 25, 2003
DWARKA PRASAD Vs. UNION OF INDIA	July 28, 2003
DWARKA PRASAD AGARWAL Vs. B D AGARWAL	July 7, 2003
DWARKA PRASAD AGARWAL Vs. RAMESH CHANDRA AGARWALA	July 7, 2003
DWARKAPRASAD Vs. NIRANJAN	March 4, 2003
E A SATHYANESAN Vs. V K AGNIHOTRI	December 18, 2003
E M KUTHURATHULLAH Vs. R RAJENDRAN	February 25, 2003
EASLAND COMBINES COIMBATORE Vs. COLLECTOR OF CENTRAL EXCISE COIMBTORE	January 13, 2003
EASTERN COALFIELDS Vs. JOSCON	July 31, 2003
ECE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	March 27, 2003
ENGINEERING LAGHU UDYOG EMPLOYEES UNION Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL	November 25, 2003
ESCORTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH	March 12, 2003
F M DEVARU GANAPATI BHAT Vs. PRABHAKAR GANAPATHI BHAT	December 19, 2003
FATIMA MOHAMMAD AMIN Vs. UNION OF INDIA	January 16, 2003
FEDERAL BANK LIMITED Vs. SAGAR THOMAS	September 26, 2003
FEDERATION OF RAILWAY OFFICERS ASSOCIATION Vs. UNION OF INDIA	March 13, 2003
FLEX LAMINATORS AND FLEX INDUSTRIES LTD. Vs. COMMR. OF C. EX., MEERUT	December 17, 2003
FOOD CORPORATION OF INDIA Vs. SURENDRA DEVENDRA AND MAHENDRA TRANSPORT COMPANY	February 5, 2003
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBITRATION	July 17, 2003
FOOD CORPORATION OF INDIA Vs. SURANA COMMERCIAL COMPANY	September 19, 2003
FORBES GOKAK LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD	February 26, 2003
FULCHAND GOPE Vs. STATE OF JHARKHAND	December 16, 2003
G BASSI REDDY Vs. INTERNATIONAL CROP RESEARCH INSTUTUTE	February 14, 2003
G CHRISTHUDAS Vs. ANBIAH	February 19, 2003
G S AUTO INTERNATIONAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH	January 15, 2003
G VARANDANI Vs. KURUKSHETRA UNIVERSITY	August 13, 2003
GAJENDRA SINGH Vs. RAM SINGH	July 31, 2003
GAMMON INDIA LTD. Vs. M. S. REDDY & CO.	April 8, 2003
GANDHI SAHITYA SANGH Vs. UNION OF INDIA	April 4, 2003
GANGA RETREAT AND TOWERS LIMITED Vs. STATE OF RAJASTHAN	December 19, 2003
GANPAT MAHADEO GAWAND Vs. SHRINIVAS M PENDSE	April 2, 2003
GARG TRADING CO. Vs. UNION OF INDIA (UOI)	August 19, 2003
GAYA YADAV Vs. STATE OF BIHAR	February 18, 2003
GAZI SADUDDIN Vs. STATE OF MAHARASHTRA	August 25, 2003
GEETA DEVI Vs. DAULATI DEVI	January 15, 2003
GEETU SAPRA Vs. B L KAPOOR MEMORIAL HOSPITAL	October 31, 2003
GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATIONS THIRUVANANTHAPURAM Vs. JACOB KOCHUVARKEY KALLIATH DEATH	April 1, 2003
GENERAL MANAGER KISAN SAHKARI CHINI MILLS LIMITED SULTANPUR UTTAR PRADESH Vs. SATRUGHAN NISHAD	October 8, 2003
GERMAN HOMEOPATHIC DISTRIBUTORS Vs. COMMISSIONER OF CUSTOMS	October 16, 2003
GHANCHI RUBINA SALIMBHAI Vs. METHUBHA DIWANSINGH SOLANKI	July 24, 2003
GHAPOO YADAV Vs. STATE OF MADHYA PRADESH	February 17, 2003
GHAZIZBAD DEVELOPMENT AUTHORITY Vs. ANOOP SINGH	January 23, 2003
GHELABHAI JAGMALBHAI BHAWAD Vs. STATE OF GUJARAT	July 24, 2003
GOA PLAST PRIVATE LIMITED Vs. CHICO URSULA DSOUZA	November 20, 2003
GOAPLAST PRIVATE LIMITED Vs. CHICO URSILA DSOUZA	March 7, 2003
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. N RANGASWAMY	January 17, 2003
GOKULDAS EXPORTS Vs. JAIN EXPORTS PRIVATE LIMITED	August 4, 2003
GOLAKONDA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	August 1, 2003
GORA LAL Vs. UNION OF INDIA	December 18, 2003
GORLE S NAIDU Vs. STATE OF ANDHRA PRADESH	December 15, 2003
GOURA VENKATA REDDY Vs. STATE OF ANDHRA PRADESH	November 19, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. MEDWIN EDUCATIONAL SOCIETY	November 11, 2003
GOVERNMENT OF MAHARASHTRA Vs. DEOKAR DISTILLERY	March 10, 2003
GOVERNMENT OF NCT OF DELHI Vs. JASPAL SINGH	August 8, 2003
GOVERNMENT OF TAMIL NADU Vs. M ANANCHU ASARI	October 29, 2003
GOVERNMENT OF WEST BENGAL Vs. TARUN K ROY	November 18, 2003
GOVT OF ANDHRA PRADESH Vs. M T KHAN	December 5, 2003
GRAM PANCHAYAT, ROORKI Vs. JT. DEVELOPMENT COMMR	December 18, 2003
GRID CORPORATION OF ORISSA Vs. RASANANDA DAS	September 26, 2003
GROUP GENERAL MANAGER PROJECTS O N G C Vs. A M SAIYD	December 12, 2003
GSF MEDICAL AND PARAMEDICAL ASSOCIATION Vs. ASSOC OF MANAGEMENT OF SELF FINANCING TECHNICAL	December 15, 2003
GUEST KEEN WILLIAMS LIMITED Vs. B.R. GOVINDASWAMY	September 5, 2003
GULSHAN SCHDEVA Vs. SUNDIAL COMMUNICATIONS PRIVATE LIMITED	November 14, 2003
GUNANIDHI MARTHA Vs. GOVERNMENT OF ORISSA	March 27, 2003
GURBAX SINGH Vs. STATE OF PUNJAB	April 3, 2003
GURBAX SINGH Vs. PUNJAB MANDI BOARD	December 18, 2003
GURDEV SINGH Vs. STATE OF PUNJAB	August 1, 2003
GURUCHARAN KUMAR Vs. STATE OF RAJASTHAN	January 8, 2003
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. C K RAJAN	August 14, 2003
GWALIOR DUGDHA SANGH SAHAKARI LIMITED Vs. G M GOVERNMENT MILK SCHEME NAGPUR	August 21, 2003
GYASIRAM Vs. STATE OF MADHYA PRADESH	January 6, 2003
GYASUDDIN KHAN ALIAS MD GYASUDDIN KHAN Vs. STATE OF BIHAR	November 7, 2003
H GANGAHANUME GOWDA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED	February 5, 2003
H SESHADRI Vs. K R NATARAJAN	April 10, 2003
HAMLET SASI Vs. STATE OF KERALA	August 21, 2003
HAR VILAS Vs. MAHENDRA NATH	September 11, 2003
HARDIE TRADING LIMITED Vs. ADDISONS PAINTS AND CHEMICALS LIMITED	September 12, 2003
HARE RAM PANDEY Vs. STATE OF BIHAR	December 10, 2003
HARGURPRATAP SINGH Vs. STATE OF PUNJAB	November 7, 2003
HARI SHANKAR PRASAD Vs. SHAHID ALI KHAN	March 13, 2003
HARIJANA NARAYANA Vs. STATE OF ANDHRA PRADESH	July 30, 2003
HARIKRISHNA LAL Vs. BABU LAL MARANDI	October 30, 2003
HARINAGAR SUGAR MILLS LIMITED Vs. STATE OF BIHAR	November 19, 2003
HARISH VERMA Vs. AJAY SRIVASTAVA	September 16, 2003
HARISHCHANDRA HEGDE Vs. STATE OF KARNATAKA	December 18, 2003
HARPIT SINGH ANAND Vs. STATE OF WEST BENGAL	September 26, 2003
HARSH KUMAR Vs. BHAGWAN SAHAI RAWAT	August 21, 2003
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION	December 18, 2003
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LIMITED Vs. JAIN SCHOOL SOCIETY	October 29, 2003
HARYANA TOURISM CORPORATION LIMITED Vs. FAKIR CHAND	October 14, 2003
HARYANA VIDYUT PRASARAN NIGAM Vs. MUKESH KUMAR	February 21, 2003
HAWRAH MUNICIPAL CORPORATION Vs. GANGES ROPE COMPANY LIMITED	December 19, 2003
HEM RAJ Vs. STATE OF PUNJAB	September 9, 2003
HIGH COURT EMPLOYEES WELFARE ASSOCIATION CALCUTTA Vs. STATE OF WEST BENGAL	November 18, 2003
HIGH COURT OF GUJARAT Vs. GUJARAT KISHAN MAZDOOR PANCHAYAT	March 10, 2003
HIGH COURT OF JUDICATURE AT BOMBAY Vs. BRIJ MOHAN GUPTA	January 23, 2003
HIGH COURT OF JUDICATURE FOR RAJASHTAN Vs. P P SINGH	January 27, 2003
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA	November 27, 2003
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. GOPAL KRISHNA SENGUPTA	April 9, 2003
HINDUSTAN COPPER LTD. Vs. STATE OF M. P.	December 9, 2003
HINDUSTAN LEVER Vs. STATE OF MAHARASHTRA	November 18, 2003
HINDUSTAN LEVER LTD Vs. FOOD INSPECTOR	July 25, 2003
HINDUSTAN METAL PRESSING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	February 27, 2003
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. PINKCITY MIDWAY PETROLEUMS	July 23, 2003
HIRA LAL Vs. STATE GOVERNMENT OF NCT OF DELHI	July 25, 2003
HIRA LAL HARI LAL BHAGWATI Vs. C B I NEW DELHI	May 2, 2003
HISSAR CENTRAL CO OPERATIVE BANK LIMITED Vs. KALI RAM	January 14, 2003
HMT LIMITED Vs. P SUBBARAYUDU	August 7, 2003
HYTHRO POWER CORPORATION LIMITED Vs. DELHI TRANSCO LIMITED	July 30, 2003
I I T T COLLEGE OF ENGINEERING Vs. STATE OF H P	August 8, 2003
IBRAHIMPATNAM TALUK VYAVASAYA COLLIE SANGHAM Vs. K SURESH REDDY	August 19, 2003
IFCI LIMITED Vs. PUNJAB WIRELESS SYSTEMS LIMITED	February 17, 2003
IIIACHI DEVI Vs. JAIN SOCIETY PROTECTION OF ORPHANS INDIA	September 26, 2003
IITT COLLEGE OF ENGINEERING Vs. STATE OF HIMACHAL PRADESH	August 8, 2003
IMDAD ALI Vs. KESHAV CHAND	February 19, 2003
INDER PAL YADAV Vs. UNION OF INDIA	January 13, 2003
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. HAMENDRA NATH MUKHERJEE	April 3, 2003
INDIAN HANDICRAFTS EMPORIUM Vs. UNION OF INDIA	August 27, 2003
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME TAX MADRAS	May 1, 2003
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. AJAY KUMAR	February 27, 2003
INDIAN RED CROSS SOCIETY Vs. NEW DELHI MUNICIPAL COMMITTEE	April 28, 2003
INDIRA JAISING Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA	May 9, 2003
INDIRA VIJ Vs. STATE OF HARYANA	November 18, 2003
INDRA BHANU GAUR Vs. COMMITTEE MANAGEMENT OF M M DEGREE COLLEGE	November 7, 2003
INDRA BHANU GAUR Vs. COMMITTEE MANAGEMENT OF M M DEGREE COLLEGE COLLEGE	November 6, 2003
INDUSTRIAL CABLES INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CHANDIGARH	December 18, 2003
INTERNATIONAL COACH BUILDERS LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION	March 5, 2003
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA	August 14, 2003
ISLAMIC MISSION OF INDIA Vs. M. TASNEEM SULTANA	February 27, 2003
ITW SIGNODE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	November 19, 2003
ITW SIGNODE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	February 20, 2003
J M D ALLOYS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD	March 6, 2003
J P BANSAL Vs. STATE OF RAJASTHAN	March 12, 2003
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. U.O.I.	January 13, 2003
JAI KARAN Vs. STATE OF UTTAR PRADESH	October 28, 2003
JAI PAL Vs. STATE OF UTTAR PRADESH	January 31, 2003
JAMAL UDDIN AHMED Vs. ABU SALEH NAJMUDDIN	February 28, 2003
JAMEEL AHMED Vs. STATE OF RAJASTHAN	April 30, 2003
JAMES MARITIN Vs. STATE OF KERALA	December 16, 2003
JAMESKUTTY JACOB Vs. UNITED INDIA INSURANCE COMPANY LIMITED	August 5, 2003
JAMIL AHMED Vs. INDUSTRIAL DEVELOPMENT COMMISSIONER & PRINCIPAL SECRETARY	August 22, 2003
JAMMIGUMPULA SIVAIAH Vs. A. P. STATE FINANCIAL CORPORATION	August 5, 2003
JANDEL SINGH Vs. STATE OF MADHYA PRADESH	May 8, 2003
JARNAIL SINGH Vs. STATE OF HARYANA	April 9, 2003
JASBIR KAUR Vs. UNION OF INDIA	November 13, 2003
JAUSS POLYMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 18, 2003
JAVAREGOWDA K. C. Vs. STATE OF KARNATAKA	February 19, 2003
JAVED Vs. STATE OF HARYANA	July 30, 2003
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY Vs. T SUMALATHA	August 11, 2003
JEET SINGH Vs. STATE OF MADHYA PRADESH	August 21, 2003
JIBONTARA GHATOWAR Vs. SARBANANDA SONOWAL	May 9, 2003
JINDAL STRIPE LIMITED Vs. STATE OF HARYANA	September 26, 2003
JINESHWARDAS Vs. JAGRANI	September 26, 2003
JITENDRA Vs. STATE OF MADHYA PRADESH	September 18, 2003
JITENDRA KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED	July 17, 2003
JOHN VALLAMATTOM Vs. UNION OF INDIA	July 21, 2003
JOHNSON AND JOHNSON LTD. Vs. COLLECTOR OF CENTRAL EXCISE, MUMBAI	August 5, 2003
JOSEPH AND JOSE Vs. STATE OF KERALA	April 22, 2003
JUGAL CHANDRA SAIKIA Vs. STATE OF ASSAM	March 4, 2003
JUGAL KISHORE Vs. STATE OF PUNJAB	August 7, 2003
JUPUDI VENKATA VIJAYA BHASKAR Vs. JUPUDI KESAVA RAO	September 19, 2003
JUSTICE P VENUGOPAL Vs. UNION OF INDIA	September 1, 2003
JUSTICE P VENUGOPAL Vs. UNION OF INDIA	August 1, 2003
JUSTICE S K RAY Vs. STATE OF ORISSA	January 20, 2003
K A ABDUL JALEEL Vs. T A SHAHIDA	April 10, 2003
K ANBAZHAGAN Vs. SUPERINTENDENT OF POLICE	November 18, 2003
K BALAKRISHNAN Vs. K KAMALAM	December 18, 2003
K C G VERGHESE Vs. K T RAJENDRAN	January 24, 2003
K ETHIRAJAN Vs. LAKSHMI	September 26, 2003
K K JOHN Vs. STATE OF GOA	September 18, 2003
K N SHARMA Vs. TOSHALI RESORTS INTERNATIONAL	January 10, 2003
K P DWIVEDI Vs. STATE OF UTTAR PRADESH	December 17, 2003
K P MATHEW Vs. PAUL MATHEW	December 5, 2003
K PANDURANGAN Vs. S S R VELUSAMY	September 18, 2003
K R ANITHA Vs. REGIONAL DIRECTOR ESI CORPORATION	September 17, 2003
K R INDIRA Vs. G ADINARAYANA	October 7, 2003
K R INDIRA Vs. G ADINARAYANA	October 9, 2003
K SAMANTARAY Vs. NATIONAL INSURANCE COMPANY LIMITED	September 12, 2003
K SHAMRAO Vs. ASSISTANT CHERITY COMMISSIONER	March 4, 2003
K SIVARAMAIAH Vs. RUKMANI AMMAL	November 20, 2003
K T VENKATAGIRI Vs. STATE OF KARNATAKA	February 13, 2003
K VINOD KUMAR Vs. S PALANISAMY	August 28, 2003
K. K. ROAD MERCHANTS, E. A. R. W. A. , T. N. Vs. DISTRICT COLLECTOR, T. N.	April 10, 2003
K.C. JAVAREGOWDA Vs. STATE OF KARNATAKA	February 19, 2003
KACHA KANTI SEVA SAMITY Vs. KACHA KANTI DEVI	March 28, 2003
KADHAR NAINA USHMAN Vs. UNION OF INDIA	March 4, 2003
KAILASH CHANDER Vs. OM PRAKASH	July 17, 2003
KAILASH KUMAR SANWATIA Vs. STATE OF BIHAR	September 2, 2003
KAILASH NATH AGARWAL Vs. PRADESHIYA INDUSTRIES AND INVESTIGATION CORPORATION OF UTTAR PRADESH	February 14, 2003
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER R K RAI ALLAHABAD BANK	March 28, 2003
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER R K RAI ALLAHABAD BANK	March 27, 2003
KAILASH SINGH Vs. STATE OF BIHAR	December 5, 2003
KALIYAPERUMAL Vs. STATE OF TAMIL NADU	August 27, 2003
KAMALAKAR NANDRAM BHAVSAR Vs. STATE OF MAHARASHTRA	November 21, 2003
KAMALAM Vs. SIVAPRAKASAM PILLAI	July 24, 2003
KAMALJIT SINGH Vs. STATE OF PUNJAB	October 16, 2003
KAMKHAYA STEELS (P) LTD. Vs. UNION OF INDIA	April 25, 2003
KAMLENDRA PRATAP SINGH ALIAS KAMLOO SINGH ALIAS KALOO SINGH Vs. STATE OF U.P. AND OTHERS	August 26, 2003
KAMMA OTUKUNTA RAM NAIDU Vs. CHEREDDY PEDDA SUBBA REDDY	September 19, 2003
KANAK Vs. U P AVAS EVAM VIKAS PARISHAD	October 1, 2003
KANAK Vs. U P AVAS EVAM VIKAS PARISHAD	September 1, 2003
KANJU MUHAMMED AND KHUMANI Vs. STATE OF KERALA	August 11, 2003
KANPUR DEVELOPMENT AUTHORITY Vs. SHEELA DEVI	November 28, 2003
KANTA DEVI Vs. UNION OF INDIA	March 12, 2003
KAPILA HINGORANI Vs. STATE OF BIHAR	May 9, 2003
KARAMJIT SINGH Vs. STATE DELHI ADMINISTRATION	March 26, 2003
KARAN SINGH Vs. STATE OF MADHYA PRADESH	September 26, 2003
KARIM HUSSAIN SOHRA SINDHI Vs. STATE OF GUJARAT	April 16, 2003
KARIMBANAKKAL SULAIMAN Vs. SPECIAL TAHSILDAR	January 23, 2003
KARNATAKA POWER CORPN. LTD. Vs. ALAGENDRAN EXPORTS LTD.	April 1, 2003
KARNATAKA WAKF BOARD Vs. STATE OF KARNATAKA	April 30, 2003
KASHI NATH Vs. JAGANATH	November 5, 2003
KASTURI BAI Vs. ANGURI CHAUDHARY	February 5, 2003
KEDIA AGGLOMERATED MARBLES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	January 14, 2003
KENDRIYA VIDYALAYA SANGATHAN Vs. RAM RATAN YADAV	February 26, 2003
KERALA STATE ROAD TRANSPORT CORPORATION Vs. K O VARGHESE	April 17, 2003
KESAR DEVI Vs. UNION OF INDIA	July 31, 2003
KESHAV Vs. DEVI SINGH	October 14, 2003
KESORAM RAYON AND KESORAM INDUSTRIES LIMITED Vs. PRAN BALLAV DAS	January 27, 2003
KEWAL SINGH Vs. STATE OF PUNJAB	October 14, 2003
KHAITAN ELECTRICAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	August 6, 2003
KHATEMA FIBRES LTD Vs. COMMISSIONER OF CUSTOMS, TUGHLAKABAD	April 4, 2003
KHETRABASI BISWAL Vs. AJAYA KUMAR BARAL	November 20, 2003
KHILIL KHAN Vs. STATE OF MADHYA PRADESH	October 8, 2003
KHIMA VIKAMSHI Vs. STATE OF GUJARAT	March 27, 2003
KISHORE KUMAR GYANCHANDANI Vs. G.D. MEHROTRA	February 28, 2003
KISHOREBHAI KHEMANCHAND GOYAL Vs. STATE OF GUJARAT	October 30, 2003
KOJJA SREENU Vs. STATE OF ANDHRA PRADESH	December 18, 2003
KRISHANA GYANODAY SUGAR LIMITED Vs. STATE OF BIHAR	February 18, 2003
KRISHI UTPADAN MANDI SAMITI Vs. PILIBHIT PANTNAGAR BEEJ LIMITED	November 28, 2003
KRISHNA Vs. STATE REPRESENTATIVE	July 28, 2003
KRISHNA GOPE Vs. STATE OF BIHAR	August 25, 2003
KRISHNA MOHAN KUL NANI CHARAN KUL Vs. PRATIMA MAITY	September 9, 2003
KRISHNA MOHAN PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	July 28, 2003
KRISHNA PILLAI RAJASEKHARAN NAIR Vs. PADMANABHA PILLAI	December 15, 2003
KRISHNAN Vs. STATE	July 28, 2003
KSRTC Vs. T. SHREE RAMA REDDY	March 11, 2003
KULDIP CHAND Vs. ADVOCATE GENERAL TO GOVERNMENT OF HIMACHAL PRASHAD	February 14, 2003
KULDIP SINGH Vs. STATE OF DELHI	December 11, 2003
KUNAL SINGH Vs. UNION OF INDIA	February 13, 2003
KUNJANAM ANTONY Vs. STATE OF KERALA	February 6, 2003
KUSUM NARULA Vs. STATE OF PUNJAB	February 18, 2003
L CHANDRAIAH Vs. STATE OF ANDHRA PRADESH	November 6, 2003
LAJYA DYEING AND BLEACHING WORKS Vs. UNION OF INDIA	April 2, 2003
LAKHA RAM SHARMA Vs. BALAR MARKETING PVT LTD	August 1, 2003
LAKSHMI NARAIN MANDAL Vs. STATE OF BIHAR	August 5, 2003
LAL SINGH Vs. STATE OF MADHYA PRADESH	August 11, 2003
LAL SINGH Vs. STATE OF UTTAR PRADESH	November 4, 2003
LALIT JALAN Vs. BOMBAY GAS COMPANY LIMITED	April 16, 2003
LALIT POPLI Vs. CANARA BANK	February 18, 2003
LALLI ALIAS JAGDEEP SINGH Vs. STATE OF RAJASTHAN	April 2, 2003
LALLU MANJHI Vs. STATE OF JHARKHAND	January 7, 2003
LALU PRASAD YADAV Vs. STATE	August 26, 2003
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH Vs. NOOKALA RAJAMALLU	November 21, 2003
LAND COMMISSIONER MADRAS Vs. RAJESWARI	April 3, 2003
LATIM LIFESTYLE AND RESORTS LIMITED Vs. SAJ HOTELS PRIVATE LIMITED	January 30, 2003
LAXMAN SINGH Vs. POONAM SINGH	September 10, 2003
LAXMINARAYAN R BHATTAD Vs. STATE OF MAHARASHTRA	April 4, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTA ALIAS RADHIKE LAGMA DOLLI	July 21, 2003
LILA GHOSH DEAD Vs. STATE OF WEST BENGAL	November 18, 2003
LIVERPOOL AND LONDON S P AND I ASSOCIATION LIMITED Vs. M V SEA SUCCESS	November 20, 2003
LIYAQAT ALI Vs. UNION OF INDIA	May 2, 2003
LUDHIYANA CENTRAL CO OPERATIVE BANK LIMITED Vs. AMRIK SINGH	August 19, 2003
M A MURTHY Vs. STATE OF KARNATAKA	September 2, 2003
M ANASUYA DEVI Vs. M MANIK REDDY	October 16, 2003
M C MEHTA Vs. UNION OF INDIA	September 18, 2003
M C MEHTA Vs. UNION OF INDIA	December 18, 2003
M C MEHTA Vs. UNION OF INDIA	April 2, 2003
M C MEHTA Vs. UNION OF INDIA	April 8, 2003
M C MEHTA Vs. UNION OF INDIA	May 8, 2003
M C MEHTA Vs. UNION OF INDIA	May 10, 2003
M C MEHTA Vs. UNION OF INDIA	January 8, 2003
M C MEHTA Vs. UNION OF INDIA	February 20, 2003
M CHINNASAMY Vs. K C PALANISAMY	November 21, 2003
M D ARMY WELRARE HOUSING ORGANISATION Vs. SUMANGAL SERVICES PRIVATE LIMITED	October 8, 2003
M D MAHARASHTRA COTTON GROWERS MARKET FEDERATION LIMITED Vs. CHOUGHULE POPATRAO ANNASAHEB	May 2, 2003
M L YACOB SHERIFF Vs. RAJRANI DEVI	December 17, 2003
M NARAYANDAS Vs. STATE OF KARNATAKA	September 19, 2003
M P A I T PERMIT OWNERS ASSISTANT Vs. STATE OF MADHYA PRADESH	November 28, 2003
M P CEMENT MANUFACTURERS ASSOCIATION Vs. STATE OF MADHYA PRADESH	December 9, 2003
M P STATE ELECTRICITY BOARD Vs. JARINA BEE	July 15, 2003
M PRABHULAL Vs. ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE	September 19, 2003
M RANGASAMY Vs. RENGAMMAL	August 25, 2003
M S MADHUSOODHANAN Vs. KERALA KAUMUDI PRIVATE LIMITED	August 1, 2003
M T W TENZING NAMGYAL Vs. MOTILAL LAKHOTIA	February 5, 2003
M V SHANKAR BHAT Vs. CLAUDE PINTO	February 14, 2003
M V SUBRAMANYA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	September 3, 2003
M.A.KUTTAPPAN Vs. KRISHANAN NAYANAR	February 11, 2003
M.S.N. NADAF Vs. SPECIAL LAND ACQUISITION OFFICER	October 16, 2003
M/S. ARCA CONTROLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 16, 2003
MAAN SINGH Vs. UNION OF INDIA	February 18, 2003
MACSON MARBLES PVT. LTD. Vs. UNION OF INDIA	November 11, 2003
MADAN LAL Vs. STATE OF HIMACHAL PRADESH	August 19, 2003
MADAN MOHAN RAJGARHIA Vs. MAHENDRA R SHAH AND BROTERS	July 31, 2003
MADANLAL Vs. YOGA BAI	February 24, 2003
MADHUKAR VERMA Vs. STATE OF M P	August 7, 2003
MAHAD COOP. URBAN BANK LTD. Vs. ORIENTAL INSURANCE CO. LTD.	September 2, 2003
MAHARASHTRA EKTA HAWKERS UNION Vs. MUNICIPAL CORPORATION GREATER MUMBAI	December 9, 2003
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF MAHARASHTRA	March 4, 2003
MAITRI KOLEY Vs. NEW INDIA INSURANCE COMPANY	November 4, 2003
MALIYAKKAL ABDUL AZEEZ Vs. ASSISTANT COLLECTOR KERALA	January 17, 2003
MALKHANSINGH Vs. STATE OF MADHYA PRADESH	July 8, 2003
MALLIKARJUN Vs. GULBARGA UNIVERSITY	November 5, 2003
MANAGEMENT OF THE GOODWILL GIRLS HIGH SCHOOL Vs. J MARY SUSHEELA	April 30, 2003
MANAGEMENT OF THE GOODWILL GIRLS HIGH SCHOOL Vs. J MARY SUSHEELA	April 29, 2003
MANAGER NIRMALA SENIOR SECONDARY SCHOOL PORT BLAIR Vs. N I KHAN	November 21, 2003
MANAGING DIRECTOR UTTAR PRADESH LAND DEVELOPMENT CORPORATION Vs. AMAR SINGH	April 1, 2003
MANGAT SINGH TRILOKCHAN SINGH Vs. SATPAL	September 26, 2003
MANGE RAM Vs. FINANCIAL COMMISSIONER	January 8, 2003
MANJU DEVI AND ANOTHER Vs. MUSAFIR PASWAN	March 31, 2003
MANJUNATH ANANDAPPA URF SHIVAPPA HANSI Vs. TAMMANASA	March 13, 2003
MANKE RAM Vs. STATE OF HARYANA	April 10, 2003
MANOHAR LAL ALIAS MANOHAR SINGH Vs. MAYA	March 31, 2003
MANOREY MANOHAR Vs. BOARD OF REVENUE UP	April 2, 2003
MANSOOR AHMED Vs. STATE OF JAMMU AND KASHMIR	February 26, 2003
MARUTHI FERTO CHEMICALS LTD Vs. SUSHEELA B.S.	February 14, 2003
MARUTI RAMA NAIK Vs. STATE OF MAHARASHTRA	September 9, 2003
MASOODA RASHID AND ORS. Vs. STATE OF J AND K AND ORS.	October 28, 2003
MATHEW P THOMAS Vs. KERALA STATE CIVIL CORPORATION LIMITED	February 19, 2003
MEGH SINGH Vs. STATE OF PUNJAB	September 15, 2003
MEHSANA DISTRICT CO OPERATIVE MILK P U LIMITED Vs. UNION OF INDIA	March 31, 2003
MERCYKUTTY AMMA Vs. KADAVOOR SIVADASAN	November 6, 2003
METAL BOX INDIA LIMITED Vs. CONMMISSIONER OF CENTRAL EXCISE MUMBAI	April 3, 2003
MISHRA DHATU NIGAM LIMITED Vs. M VENKATAIAH	August 13, 2003
MITHAILAL DALSANGAR SINGH Vs. ANNABAI DEVRAM KINI	September 16, 2003
MITHILESH SINGH Vs. UNION OF INDIA	February 27, 2003
MODI ENTERTAINMENT NETWORK Vs. W S G CRICKET PTE LIMITED	January 21, 2003
MODI INDS. LTD. Vs. STATE OF ORISSA	January 27, 2003
MOHAMMAD ALI Vs. JAGADISH KAKITA	October 7, 2003
MOHAMMAD HAROON ANSARI Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT A P	December 12, 2003
MOHINDER SINGH Vs. STATE OF PUNJAB	September 11, 2003
MOIJULLAH ALIAS PUTTAN Vs. STATE OF RAJASTHAN	December 19, 2003
MOTI Vs. STATE OF UTTAR PRADESH	March 7, 2003
MOTILAL Vs. NIYAZUDDIN	July 21, 2003
MOUSAM SINGHA ROY Vs. STATE OF WEST BENGAL	August 21, 2003
MUDDANNA Vs. PANTHANAGER GROUP PANCHAYAT KENGERI HOBLI	May 9, 2003
MUJEEB MODERN RICE MILLS Vs. P. DORAISAMY GOUNDER	July 11, 2003
MUNICIPAL CORPORATION OF DELHI Vs. INTNL SECURITY AND INTELLIGENCE AGENCY LIMITED	February 6, 2003
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LAXMAN IYER	October 27, 2003
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KAMLA MILLS LIMITED	July 11, 2003
MUNNA Vs. STATE	August 27, 2003
MUNNA ALIAS SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH	September 16, 2003
MUSTAFA AHMED DOSSA ALIAS MUSTAFA MAJNU Vs. STATE OF MAHARASHTRA	November 21, 2003
MUTHUSAMY Vs. STATE OF TAMIL NADU	December 11, 2003
MYSORE CEMENT LIMITED Vs. SVEDALA BARMAC LIMITED	March 12, 2003
N BAGAVATHY AMMAL Vs. COMMISSIONER OF INCOME TAX MADURAI	January 27, 2003
N C DHOUNDIAL Vs. UNION OF INDIA	December 11, 2003
N C JOHN AND SONS LTD Vs. COMMISSIONER OF INCOME TAX	January 22, 2003
N D JAYAL Vs. UNION OF INDIA	September 1, 2003
N D THANDANI Vs. ARNAVAZ RUSTOM PRINTER	November 28, 2003
N D THANDANI Vs. ARNAVAZ RUSTOM PRINTER	November 24, 2003
N KHADERVALI SAHIB Vs. N GURU SAHIB	February 5, 2003
N S NAYAK AND SONS Vs. STATE OF GOA	May 8, 2003
N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA Vs. G BABU RAJENDRA PRASAD	March 10, 2003
N. RAVI Vs. SPEAKER	November 10, 2003
NAIR SERVICE SOCIETY Vs. DISTRICT OFFICER KERALA PUBLIC SERVICE COMMISSION	November 17, 2003
NAIR SERVICE SOCIETY Vs. DIST OFFICER KERALA PUBLIC SERVICE COMMISSION	December 17, 2003
NALIN THAKOR Vs. STATE OF GUJARAT	November 4, 2003
NAMDEV VYANKAT GHADGE Vs. CHANDRAKANT GANPAT GHADGE	February 25, 2003
NAQUI IMAM Vs. MASOOD MANZAR	February 21, 2003
NARAYAN MISHRA Vs. PRAMOD KUMAR GUPTA	February 6, 2003
NARAYAN PRASAD AGRAWAL Vs. STATE OF MADHYA PRADESH	April 29, 2003
NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHIA	January 28, 2003
NARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF GIFT TAX KERALA	April 25, 2003
NARBADA DEVI GUPTA Vs. BIRENDRA KUMAR JAISWAL	November 3, 2003
NARCOTICS CONTROL BUREAU MUMBAI Vs. ABDULLAH HUSSAIN JUMA	July 13, 2003
NARCOTICS CONTROL BUREAU MUMBAI Vs. ABDULLAH HUSSAIN JUMMA	July 30, 2003
NARENDERA NATH KHAWARE Vs. PARASNATH KHAWARE	April 17, 2003
NASEEM Vs. STATE OF HARYANA	March 26, 2003
NASIRUDDIN Vs. SITA RAM AGARWAL	January 28, 2003
NATHU RAM (DEAD) BY LRS. AND OTHERS Vs. STATE OF RAJASTHAN	February 18, 2003
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. UNION OF INDIA	March 25, 2003
NATIONAL ALUMINIUM COMPANY LIMITED Vs. PRESSTEEL AND FABRICATIONS PRIVATE LIMITED	December 18, 2003
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GANGA ENTERPRISES	August 28, 2003
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT	August 8, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. AJIT KUMAR	September 2, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. GEETA DEVI	July 17, 2003
NATIONAL POWER TRANSMISSION CORPORATION LIMITED Vs. CEMENT LIMITED	September 25, 2003
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. KARRI POTHURAJU	August 13, 2003
NATIONAL WINDER Vs. COMMISSIONER OF C EX ALLAHABAD	March 11, 2003
NATURALLE HEALTH PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	November 11, 2003
NAVIN M. RAHEJA Vs. UNION OF INDIA	February 24, 2003
NAVIN M. RAHEJA Vs. UNION OF INDIA	April 28, 2003
NAWAB SYED MURTAZA ALI KHAN Vs. PRESCRIBED AUTHORITY RAMPUR	August 18, 2003
NAWAL SINGH Vs. STATE OF UTTAR PRADESH	September 23, 2003
NAZIR KHAN Vs. STATE OF DELHI	August 22, 2003
NEELU ARORA Vs. UNION OF INDIA	January 24, 2003
NEERAJ MUNJAL Vs. ATUL GROVER MINOR	January 16, 2003
NELLOR MARTHANDAM VELLALLAR Vs. COMMISSIONER HINDU RELIGIONS AND CHARITABLE ENDOWMENTS	July 30, 2003
NEW DELHI MUNICIPAL CORPORATION Vs. SATISH CHAND	September 11, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C PADMA	September 12, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A K SAXENA	November 7, 2003
NEWS ITEM PUBLISHING IN HINDUSTAN TIMES TITLED AND QUIT FLOW MAILY YAMUNA Vs. UNION OF INDIA	December 12, 2003
NIKHIL KUMAR Vs. L M VAS	July 31, 2003
NIPHA STEELS LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD	May 7, 2003
NISHIKANT SUKERKAR Vs. GOVERNMENT OF INDIA	January 20, 2003
NOISE POLLUTION Vs. IN RE	September 10, 2003
NOISE POLLUTION IMPLIMENTATION OF LAWS FOR RESTRICTION USE OF LOUDSPEKERS AND HIGH VOLUME PRODUCING SOUND SYSTEMS Vs. UNION OF INDIA	April 7, 2003
NORTH ZONE CULTURAL CENTRE Vs. VEDPATHI DINESH KUMAR	April 17, 2003
NULON INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	November 27, 2003
O P CHOUDHARY Vs. REHABILITATION MINISTRY EMPLOYEES HOUSE BUILDING SOCIETY	April 2, 2003
OFFICERS AND SUPERVISORS OF IDPL Vs. CHAIRMAN AND MDIDPL	July 24, 2003
OFFICERS AND SUPERVISORS OF IDPL Vs. CHAIRMAN AND M D IDPL	February 24, 2003
OIL AND NATURAL GAS COMMISSION Vs. SAW PIPES LIMITED	April 17, 2003
OIL AND NATURAL GAS COMMISSION Vs. DEEPAK FERTILIZERS & PETROCHEMICALS CORPN.	February 18, 2003
OM PRAKASH BHATIA Vs. COMMISSIONER OF CUSTOMS NEW DELHI	July 7, 2003
OM PRAKASH SOOD Vs. UNION OF INDIA	August 26, 2003
OMKAR OVERSEAS LTD. Vs. UNION OF INDIA (UOI)	August 5, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. T S SASTRY	October 30, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. DEVIREDDY KONDA REDDY	January 24, 2003
ORISSA CONCRETE AND ALLIED INDS LIMITED Vs. STATE OF CHHATISGARH	April 2, 2003
ORISSA INDUSTRUAL INFRASTRUCTURE Vs. SUPAI MUNDA	December 5, 2003
ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD Vs. ORIENT PAPER MILLS	March 10, 2003
ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. MANOJ K MOHANTY	April 17, 2003
OTIS ELEVATOR EMPLOYEES UNION S REG Vs. UNION OF INDIA	November 11, 2003
P AND B PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	February 19, 2003
P C KESAVAN KUTTUNAYAR Vs. HARISH BHALLA	September 23, 2003
P J NARAYAN Vs. UNION OF INDIA	August 8, 2003
P K MOHAMMAD SHAFFI Vs. PALLATH MOHAMMAD HAJI	April 21, 2003
P LAL Vs. UNION OF INDIA	February 5, 2003
P M LATHA Vs. STATE OF KERALA	March 5, 2003
P M PUNNOOSE Vs. K M MUNNERUDDI	July 23, 2003
P N PREMACHANDRAN Vs. STATE OF KERALA	November 6, 2003
P P FATHIMA Vs. STATE OF KERALA	November 4, 2003
P P MOHAMMED Vs. K RAJAPPAN	July 15, 2003
P T RAJAN Vs. T P M SAHIR	September 26, 2003
P V RADHAKRISHNA Vs. STATE OF KARNATAKA	July 25, 2003
P. C. C. POLE FACTORY Vs. COLLECTOR OF CENTRAL EXCISE	October 30, 2003
P. DINAKARAN Vs. JANAK RAJ CHOPRA	August 4, 2003
P. MANJULA Vs. GOVERNMENT OF A.P.	March 11, 2003
P. SADASIVAN Vs. STATE OF KERALA	May 2, 2003
PALLAPOTHU SITARAMKRISHNA Vs. KONAPPAREDDY KALIDAS	April 22, 2003
PAMULA SARASWATHI Vs. STATE OF ANDHRA PRADESH	February 18, 2003
PAMURU VISHNU VINOD REDDY Vs. CHILLAKURU CHANDRASEKHARA REDDY	February 17, 2003
PANDIAN CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX MADURAI	April 24, 2003
PANNA LAL GHOSH Vs. LAND ACQUISITION COLLECTOR	December 12, 2003
PANYAM CEMENTS AND MINERALS LIMITED Vs. UNION OF INDIA	July 7, 2003
PARAMJEET GAMBHIR Vs. STATE OF MADHYA PRADESH	March 13, 2003
PARASA RAJA MANIKYALA RAO Vs. STATE OF ANDHRA PRADESH	October 15, 2003
PARKASH Vs. STATE OF HARYANA	December 2, 2003
PARWATI BAI Vs. RADHIKA	May 1, 2003
PAUSAI Vs. STATE NCT OF DELHI	December 11, 2003
PAWAN HANS LIMITED Vs. UNION OF INDIA	April 8, 2003
PAWAN KUMAR Vs. STATE OF HARYANA	July 23, 2003
PAWAN KUMAR DUTT Vs. SHAKUNTALA DEVI	August 13, 2003
PEARL ORGANICS LIMITED Vs. ICICI LIMITED	September 19, 2003
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	March 13, 2003
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	December 16, 2003
PEPSI FOODS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH	November 25, 2003
PERCEPT ADVERTISING LIMITED Vs. M RAVINDRAN ADMINISTRATOR ANUBHAV PLANTATION LIMITED	March 5, 2003
PERMINDER CHARAN SINGH Vs. HARJIT KAUR	April 14, 2003
PHOOL BADAN TIWARI Vs. UNION OF INDIA	April 3, 2003
PHOOLMATI Vs. KALAWATI	January 13, 2003
PIPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY Vs. DIWAKAR GOPAL KHARE	February 7, 2003
PITCHAI Vs. STATE	November 20, 2003
POLYGLASS ACRYLIC MFG COMPANY LIMITED Vs. COMMISSIONER OF CUSTOMS VISHAKHAPATNAM	March 31, 2003
PONDICHERRY KHADI AND VILLAGE INDUSTRIES BOARD Vs. P KULOTHANGAN	October 31, 2003
POONA ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE, PUNE	November 18, 2003
POORAN CHAND NANGIA Vs. NATIONAL FERTILIZERS LIMITED	October 8, 2003
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. A P WASAN	March 3, 2003
PRABHA SHANKAR DUBEY Vs. STATE OF MADHYA PRADESH	December 2, 2003
PRABHU NARAIN Vs. STATE OF U. P.	March 12, 2003
PRABODH N SHAH Vs. S B I	August 8, 2003
PRAFULLA KUMAR DAS Vs. STATE OF ORISSA	October 7, 2003
PRAHIBITION AND EXCISE SUPRITENDENT ANDHRA PRADESH Vs. TODDY TAPPERS CO OPERATIVE SOCIETY MARREDPALLY	November 17, 2003
PRAKASH H JAIN Vs. MARIE FERNANDES	September 23, 2003
PRAKASH SHUKLA Vs. STATE OF RAJASTHAN AND ORS.	February 8, 2003
PRAMOD JHA Vs. STATE OF BIHAR	March 3, 2003
PRAMOD K PANKAJ Vs. STATE OF BIHAR	November 20, 2003
PRATIBHA NEMA Vs. STATE OF MADHYA PRADESH	July 30, 2003
PRATIMA SINHA Vs. SHASHI KUMAR NARAIN SINHA	May 9, 2003
PRAVEEN KUMAR Vs. STATE OF KARNATAKA	October 15, 2003
PRAYAG UPNIVESH AWAS EVAM NIRMAN SAHKARI SAMITI LIMITED Vs. ALLAHABAD VIKAS PRADHIKARAN	April 16, 2003
PREETAM SINGH Vs. STATE OF RAJASTHAN	November 4, 2003
PREM SAGAR Vs. DHARAMBIR	October 29, 2003
PREM SINGH Vs. STATE OF HIMACHAL PRADESH	September 16, 2003
PREMA Vs. SURAT SINGH	February 4, 2003
PREMIER TYRES LTD. Vs. COLLECTOR OF CENTRAL EXCISE	November 12, 2003
PRESIDENT, KARAD NAGAR PARISHAD Vs. UDAYSINGH B. MOHITE	January 21, 2003
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. YAMTHONG HAOKIP	November 11, 2003
PRITHVI SINGH Vs. RANDHIR SINGH	March 3, 2003
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION Vs. STATE OF UTTAR PRADESH	January 29, 2003
PUNIT RAI Vs. DINESH CHAUDHARY	August 19, 2003
PUNJAB NATIONAL BANK Vs. INDIAN BANK	April 22, 2003
PUNJAB PROCESSORS PVT. LTD. Vs. COLLECTOR OF CUSTOMS	September 4, 2003
PUNJAB SMALL-SCALE INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. JHUJHARSINGH	November 6, 2003
PUNJAB WAKF BOARD, AMBALA CANTONMENT Vs. SANTOKH SINGH	January 24, 2003
PURE HELIUM INDIA PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION	October 9, 2003
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER	December 19, 2003
PUSAI Vs. STATE NCT OF DELHI	November 11, 2003
PUTTAGANGAMMA Vs. VARIJA	November 25, 2003
QUASER ELECTRONICS P. LTD. Vs. COLLECTOR OF CENTRAL EXCISE, BOMBAY	August 5, 2003
R B SEWAK RAM MATERNITY HOSPITAL CHARITABLE INSTITUTION Vs. VEERAN DEVI	July 11, 2003
R BALAKRISHNA PILLAI Vs. STATE OF KERALA	February 28, 2003
R KUPPAYEE Vs. RAJA GOUNDER	December 10, 2003
R N RAJANNA Vs. STATE OF KARNATAKA	November 7, 2003
R SAI BHARATHI Vs. J JAYALALITHA	November 24, 2003
R V E VENKATACHALA GOUNDER Vs. ARULMIGU VISWESARASWAMI AND V P TEMPLE	October 8, 2003
R. VENKATESHAM CHETTY Vs. KARNATAKA STATE	January 16, 2003
R.M. UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE	December 18, 2003
RACHAKONDA VENKAT RAO Vs. R SATYA BAI	September 11, 2003
RACHITA DASH Vs. SURESH CHANDRA DASH	January 27, 2003
RADHA MOHAN LAL Vs. RAJASTHAN HIGH COURT JAIPUR BENCH	February 11, 2003
RADHA RAMAN SAMANTA Vs. BANK OF INDIA	December 19, 2003
RADHA RAMAN SHARMA Vs. STATE OF BIHAR	March 6, 2003
RAFIQUE BIBI Vs. SAYED WALIUDDIN	August 28, 2003
RAI SUDHIR PRASAD Vs. STATE OF BIHAR	July 15, 2003
RAI VIMAL KRISHNA Vs. STATE OF BIHAR	July 7, 2003
RAJ KISHORE JHA Vs. STATE OF BIHAR	October 7, 2003
RAJ KUMAR KHEMKA Vs. STATE OF UTTAR PRADESH	July 30, 2003
RAJASTHAN FINANCIAL CORPORATION Vs. MAN INDUSTRIAL CORPORATION LIMITED	August 26, 2003
RAJASTHAN HIGH COURT JODHPUR Vs. BABU LAL ARORA	December 12, 2003
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. HARISH KUMAR PUROHIT	April 1, 2003
RAJASTHAN SPG AND WVG MILLS LIMITED Vs. COMMISIONER OF CENRTAL EXCISE JAIPUR	January 31, 2003
RAJEEVAN Vs. STATE OF KERALA	February 17, 2003
RAJENDRA Vs. STATE OF M P	December 17, 2003
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN	September 11, 2003
RAJENDRA SHANTARAM TODANKAR Vs. STATE OF MAHARASHTRA	January 7, 2003
RAJESH D DARBAR Vs. NARASINGRAO KRISHNAJI KULKARNI	August 6, 2003
RAJGOPAL Vs. KISHAN GOPAL	September 16, 2003
RAJKUMARI Vs. S H O NOIDA	September 19, 2003
RAJMATA VIJAYA RAJE SCINDIA Vs. STATE OF M.	October 28, 2003
RAJNI KUMAR Vs. SURESH KUMAR MALHOTRA	March 28, 2003
RAM ASHREY SINGH Vs. RAM BUX SINGH	February 11, 2003
RAM CHANDRA SINGH Vs. SAVITRI DEVI	October 9, 2003
RAM DULAR RAI Vs. STATE OF BIHAR	November 27, 2003
RAM GANGA COMMAND AREA DEVELOPMENT AUTHORITY Vs. SHEETAL KUMAR VAISH	March 12, 2003
RAM KISHOR GUPTA Vs. RAMESH CHANDRA BHATNAGAR	January 10, 2003
RAM NARAIN POPLY Vs. CENTRAL BUREAU OF INVESTIGATION	January 14, 2003
RAM NARAIN SHARMA Vs. STATE OF BIHAR	July 22, 2003
RAM PAL Vs. STATE OF UTTAR PRADESH	July 6, 2003
RAM PAL Vs. STATE OF UTTAR PRADESH	August 6, 2003
RAM PREETI YADAV Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	September 3, 2003
RAM SINGH Vs. UNION TERRITORY CHANDIGARH	November 7, 2003
RAM SWAROOP Vs. MOHINDRU	December 18, 2003
RAM UDGAR SINGH Vs. STATE OF BIHAR	November 3, 2003
RAMABAI PADMAKAR PATIL Vs. RUKMANIBAI VISHNU VEKHANDE	August 14, 2003
RAMAKANT DATTATRAYA DESHPANDE Vs. DADU BHAGOJI PATIL	December 12, 2003
RAMAKANT RAI Vs. MADAN RAI	September 25, 2003
RAMAKRISHNA KAMAT Vs. STATE OF KARNATAKA	February 5, 2003
RAMANAND YADAV Vs. PRABHU NATH JHA	October 31, 2003
RAMANUJ PRASAD Vs. COAL INDIA LIMITED	September 17, 2003
RAMASHRYA SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED	July 22, 2003
RAMATHAL Vs. MANAGING DIRECTOR CHERAN TRANSPORT CORPORATION COIMBATORE	July 8, 2003
RAMCHARAN Vs. STATE OF M.P.	March 3, 2003
RAMCO INDUSTRIES WORKERS HOUSE BLDG CO OPERATIVE SOCIETY Vs. LAKSHMEESHA M	August 28, 2003
RAME GOWDA Vs. VARADAPPA NAIDU	December 15, 2003
RAMESH CHAND ARDAWATIYA Vs. ANIL PANJWANI	May 5, 2003
RAMESH CHANDRA SINHA Vs. STATE OF BIHAR	August 18, 2003
RAMESHCHANDRA WAHIWATDAR SUBSTITUTED Vs. NARAYAN	August 26, 2003
RAMGOPAL Vs. BALAJI MANDIR TRUST	February 19, 2003
RAMNIK VALLABHDAS MADHVANI Vs. TARABEN PRAVINLAL MADHVANI	November 5, 2003
RANBIR SINGH Vs. KARTAR SINGH	February 25, 2003
RANCHI MUNICIPAL CORPORATION Vs. SYED ABBAS KAZIM AND ORS.	January 8, 2003
RANGNATH MISHRA Vs. UNION OF INDIA	July 31, 2003
RANGNATH PARMESHWAR (PANDIT) KULKARNI-MAIL (DECEASED) THROUGH LRS Vs. EKNATH	April 4, 2003
RATANSINH DALSUKHBHAI NAYAK Vs. STATE OF GUJARAT	October 29, 2003
RAVINDER KAUR Vs. ASHOK KUMAR	October 15, 2003
RAVINDER NARAIN Vs. UNION OF INDIA	February 28, 2003
RAVINDER PAL SINGH SIDHU CHAIRMAN PUNJAB PUBLIC SERVICE COMMISSION Vs. STATE	January 13, 2003
REENA MEHRA Vs. ROHIT RAI MEHRA	January 24, 2003
REGIONAL MANAGER U P S R T C ETAWAH Vs. HOTI LAL	February 11, 2003
REGIONAL MEDICAL RESEARCH CENTRE, TRIBALS Vs. GOKARAN	April 25, 2003
REGIONAL OFFICER CBSE Vs. KU SHEENA PEETHAMBARAN	September 1, 2003
REGU MAHESH REGU MAHESWAR RAO Vs. RAJENDRA PRATAP BHANJ DEV	October 30, 2003
REKHA MUKHARJEE Vs. ASHISH KUMAR DAS	November 18, 2003
REMA Vs. ABDUL RAHIMAN	March 24, 2003
RENU DEVI Vs. MAHENDRA SINGH	February 4, 2003
RENUKA DATLA Vs. SOLVAY PHARMACEUTICAL B V	October 30, 2003
RESEARCH FOUNDN Vs. UNION OF INDIA	September 24, 2003
RESERVE BANK OF INDIA Vs. CECIL DENNIS SOLOMON	December 4, 2003
RIKHI RAM Vs. SUKHRANIA	February 5, 2003
RIZAN Vs. STATE OF CHHATTISGARH	January 21, 2003
ROOP KUMAR Vs. MOHAN THEDANI	April 2, 2003
ROURKELA SHRAMIK SANGH Vs. STEEL AUTHORITY OF INDIA LIMITED	January 29, 2003
RUPINDER KAUR SURI Vs. DIGVIJAY CEMENT CO. LTD.	April 17, 2003
S A JALALUDDIN Vs. BANGALORE DEVELOPMENT AUTHORITY	February 27, 2003
S D S SHIPPING PRIVATE LIMITED Vs. JAY CONTAINER SERVICES COMPANY PRIVATE LIMITED	May 8, 2003
S DEVASAHAYAM Vs. JOINT DIRECTOR	December 16, 2003
S M NILAJKAR Vs. TELECOME DISTRICT MANAGER KARNATAKA	March 31, 2003
S M S SANDHU Vs. CHANDIGARH ADMINISTRATION	January 23, 2003
S P BADRINATH Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 2003
S R RADHAKRISHNAN Vs. NEELAMEGAM	July 31, 2003
S R RADHAKRISHNAN Vs. NEELAMEGAM	July 21, 2003
S R RAMARAJ Vs. SPECIAL COURT BOMBAY	August 19, 2003
S SAMUEL M D HARRISONS MALAYALAM Vs. UNION OF INDIA	November 6, 2003
S. N. SHIRABADIGI Vs. BIJAPUR GRAMEENA BANK	January 29, 2003
S. S. SYED MOIDEEN Vs. CHAKKAN PALLIALIL PATHUMMA	September 11, 2003
SABITRI SAHOO Vs. UNION OF INDIA	April 25, 2003
SADHANA LODH Vs. NATIONAL INSURANCE COMPANY LIMITED	January 24, 2003
SADHU RAM Vs. STATE OF RAJASTHAN	April 10, 2003
SAFIYA Vs. GOVERNMENT OF KERALA	July 28, 2003
SAHADEO SINGH Vs. UNION OF INDIA	February 6, 2003
SAHEBGOUDA Vs. OGEPPA	March 28, 2003
SAHYADRI SAHAKARI SAKHAR KARKHANA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNA	February 25, 2003
SAIHBA ALI Vs. STATE MAHARASHTRA	July 24, 2003
SAIKOU JABBI Vs. STATE OF MAHARASHTRA	December 3, 2003
SALIGRAM KHIRWAL Vs. UNION OF INDIA	September 9, 2003
SALIM AKHTAR ALIAS MOTA Vs. STATE OF UTTAR PRADESH	April 9, 2003
SAMTEL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	March 12, 2003
SANABOINA SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	July 29, 2003
SANDEN VIKAS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	March 4, 2003
SANJIV KUMAR Vs. STATE OF HARYANA	November 25, 2003
SANKAR RAM AND COMPANY Vs. KASI NAICHER	July 30, 2003
SANTOSH KUMAR Vs. STATE OF ANDHRA PRADESH	May 22, 2003
SANTOSH KUMAR Vs. G R CHAWLA	September 10, 2003
SARAT KUMAR PANIGRAHI Vs. SECY BOARD OF SECONDARY EDUCATION ORISSA	February 28, 2003
SAROJ KUMARI Vs. KIRAN PARUTHI	July 24, 2003
SARVA SHRAMIK SANGH Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED	October 28, 2003
SARWAN KUMAR Vs. MADAN LAL AGGARWAL	February 6, 2003
SATHYANARAYANA BROTHERS PRIVATE LIMITED Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	November 18, 2003
SATYA RANJAN MAJIHI Vs. STATE OF ORISSA	August 25, 2003
SAURABH CHAUDRI Vs. UNION OF INDIA	November 4, 2003
SAVITHRI YESHWANTRAO CHAGULE Vs. CHAMU JUNNAPPA	March 31, 2003
SAVITRI CAIRAE Vs. U P AVAS EVAM VIKAS PARISHAD	May 1, 2003
SAYEDA AKHTAR Vs. ABDUL AHAD	July 18, 2003
SAYYED AQUEEL ARIF Vs. UNIVERSITY OF PUNE	May 1, 2003
SECRETARY ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. YVVR SRINIVASULU	April 17, 2003
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA Vs. CIPLA LIMITED	August 1, 2003
SECRETARY SCHOOL COMMITTEE THIRUVALLUVAR HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	April 2, 2003
SECRETARY SELECTION COMMITTEE Vs. N ANIRUDHAN MINOR	March 12, 2003
SECRETARY SREE UJJINI JSVV SANGHA Vs. RHM CHANNABASAVA SWAMY	July 25, 2003
SECRETARY STATE OF KARNATAKA Vs. UMADEVI	October 15, 2003
SECRETARY THIRUMURUGAN CO OPERATIVE AGRICULTURAL CREDIT SOCIETY Vs. M LALITHA DEAD	December 11, 2003
SECTION FORESTOR Vs. MANSUR ALI KHAN	December 11, 2003
SECUNDERABAD CANTONMENT BOARD ANDHRA CIRCLE SECUNDERABAD REP Vs. MOHAMMAD MOHIUDDIN	November 28, 2003
SETH CHAND RATAN Vs. PANDIT DURGA PRASAD	March 28, 2003
SETH MOHANLAL HIRALAL Vs. STATE OF M.P.	August 19, 2003
SHAILENDRA PRATAP Vs. STATE OF UTTAR PRADESH	January 8, 2003
SHAKILA ABDUL GAFAR KHAN Vs. VASANT RAGHUNATH DHOBLE	September 8, 2003
SHAKUNTALA Vs. BALKRISHNA	July 25, 2003
SHALIGRAM SHRIVASTAVA Vs. NARESH SINGH PATEL	January 19, 2003
SHAMBHU INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX	January 21, 2003
SHAMBHU NATH JAISWAL Vs. OM PRAKASH	May 2, 2003
SHAMSUDDIN Vs. STATE OF MADHYA PRADESH	December 18, 2003
SHANKAR K MANDAL Vs. STATE OF BIHAR	April 17, 2003
SHANKAR POPAT GAIDHANI Vs. HIRAMAN UMAJI MORE	February 14, 2003
SHANTI KUMAR PANDA Vs. SHANKUNTALA DEVI	November 3, 2003
SHARDA Vs. DHARMPAL	March 28, 2003
SHARDA DEVI Vs. STATE OF BIHAR	January 8, 2003
SHEIKH NOOR Vs. SHEIKH G S IBRAHIM	August 4, 2003
SHEKHAR CHANDRA GHOSH Vs. SANKAR CHANDRA GHOSH	January 14, 2003
SHINAGARA SINGH Vs. STATE OF HARYANA	November 4, 2003
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. MAHANT HARNAM SINGH	September 16, 2003
SHIV BALI AND ANOTHER Vs. STATE OF U.P.	April 8, 2003
SHIV KUMAR BHAGAT Vs. STATE OF BIHAR	September 12, 2003
SHIV NANDAN DIXIT Vs. STATE OF UTTAR PRADESH	December 19, 2003
SHIV NANDAN DIXIT Vs. STATE OF U P	February 19, 2003
SHIV NARAIN SINGH Vs. STATE OF U. P.	July 24, 2003
SHIV PARSHAD PANDEY Vs. C B I	March 5, 2003
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR Vs. SWARAJ DEVELOPERS	April 17, 2003
SHIVRAJ BIPURAY JADHAV Vs. STATE OF KARNATAKA	July 15, 2003
SHRIDHAR Vs. STATE OF MADHYA PRADESH	August 18, 2003
SHRIRAM Vs. STATE OF MADHYA PRADESH	November 24, 2003
SHYAM SINGH Vs. DARYAO SINGH	November 19, 2003
SHYAMA CHARAN DASH Vs. STATE OF ORISSA	March 11, 2003
SIDDEGOWDA Vs. ASSISTANT COMMISSIONER	February 13, 2003
SIDHARATH PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE	September 18, 2003
SIMON Vs. STATE OF KARNATAKA	November 20, 2003
SIMON Vs. STATE OF KARNATAKA	October 16, 2003
SIMPLEX CASTINGS LIMITED Vs. COMMISSIONER OF CUSTOMS VISHAKHAPATNAM	April 2, 2003
SINTER PLAST CONTAINERS Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD	April 3, 2003
SITARAM KHANDELWAL Vs. UNION OF INDIA	March 13, 2003
SIVAM Vs. R. DHANRAJ	September 24, 2003
SOHAN LAL ALIAS SOHAN SINGH Vs. STATE OF PUNJAB	October 14, 2003
SOHAN LAL GUPTA Vs. ASHA DEVI GUPTA	September 1, 2003
SOU VIJAYA ALIAS BABY Vs. STATE OF MAHARASHTRA	September 3, 2003
SOUTH EASTERN COALFIELDS LIMITED Vs. STATE OF MADHYA PRADESH	October 13, 2003
SPECIAL PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, SURAT	November 12, 2003
SPECT OF SHRI RAVINDER PAL SINGH SINDHU CHAIRMAN PUNJAB SERVICE COMMISSION Vs. UNION OF INDIA	January 13, 2003
SRI KRISHNA CHAUBEY Vs. STATE OF U. P.	December 11, 2003
SRI SATHYA SAI INST., HIGH. MEDI. SCIENCES Vs. UNION OF INDIA (UOI)	September 12, 2003
ST JOHNS TEACHERS TRANING INSTITURTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION	February 7, 2003
ST. THERESA'S TENDER LOVING CARE HOME Vs. PARCHURI JAMUNA	January 28, 2003
STAR INDIA PRIVATE LIMITED Vs. SITI CABLE NETWORK LIMITED	September 9, 2003
STAR IRON WORKS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA	January 22, 2003
STATE Vs. NAVJOT SANDHU alias AFSHAN GURU	May 9, 2003
STATE Vs. DILBAGH	January 16, 2003
STATE ANDAMAN AND NICOBAR ADMN Vs. SHYAM RAJ	November 4, 2003
STATE BANK OF INDIA Vs. RAM DAS	October 29, 2003
STATE BANK OF INDIA Vs. L KAHHAIAH	August 19, 2003
STATE BANK OF INDIA Vs. K P SUBBAIAH	July 16, 2003
STATE BANK OF INDIA Vs. K P NARAYANAN KUTTY	January 16, 2003
STATE BANK OF INDIA Vs. SREE RAYALASEEMA PAPER MILLS LTD.	March 31, 2003
STATE BANK OF PATIALA Vs. JAGGA SINGH	March 13, 2003
STATE GOVERNMENT OF NCT OF DELHI Vs. PREM RAJ	August 5, 2003
STATE OF A. P. Vs. CHUNDRU VEERRAJU	November 20, 2003
STATE OF ANDHRA PRADESH Vs. P V HANUMANTHA RAO	October 14, 2003
STATE OF ANDHRA PRADESH Vs. V VASUDEVA RAO	November 13, 2003
STATE OF ANDHRA PRADESH Vs. K SRINIVASULU REDDY	December 18, 2003
STATE OF ANDHRA PRADESH Vs. GOVERDHANLAL PITTI	March 11, 2003
STATE OF ANDHRA PRADESH Vs. K PURSHOTTAN REDDY	March 10, 2003
STATE OF ANDHRA PRADESH Vs. MARRI VENKAIAH	July 28, 2003
STATE OF ANDHRA PRADESH Vs. D DASTAGIRI	April 23, 2003
STATE OF BIHAR Vs. KALIKA KUER alias KALIKA SINGH	April 25, 2003
STATE OF BIHAR Vs. LAL KRISHNA ADVANI	September 16, 2003
STATE OF BIHAR Vs. KEDAR SAO	August 25, 2003
STATE OF BIHAR Vs. INDUSTRIAL CORPORATION PRIVATE LIMITED	September 4, 2003
STATE OF BIHAR Vs. SURENDRA PRASAD	April 2, 2003
STATE OF GOA Vs. COLFAX LABORATORIES LIMITED	October 29, 2003
STATE OF GUJARAT Vs. SALIMBHAI ABDULGAFFAR SHAIKH	September 8, 2003
STATE OF GUJARAT Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES	January 29, 2003
STATE OF HARYANA Vs. BALWANT SINGH	March 4, 2003
STATE OF HARYANA Vs. JAI SINGH	February 17, 2003
STATE OF HARYANA Vs. JASBIR KAUR	August 5, 2003
STATE OF HARYANA Vs. TILAK RAJ	July 14, 2003
STATE OF HARYANA Vs. ANKUR GUPTA	September 3, 2003
STATE OF HARYANA Vs. INDIRA KUMARI	August 13, 2003
STATE OF HARYANA Vs. JAGBIR SINGH	September 26, 2003
STATE OF HARYANA Vs. SUMITRA DEVI	November 6, 2003
STATE OF HARYANA Vs. SURAJ	November 12, 2003
STATE OF HARYANA Vs. GURCHARAN SINGH	November 12, 2003
STATE OF HARYANA Vs. BABITA YADAV	May 1, 2003
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH	October 8, 2003
STATE OF HIMACHAL PRADESH Vs. M P GUPTA	December 9, 2003
STATE OF HIMACHAL PRADESH Vs. YASH PAL GARG	April 30, 2003
STATE OF J&K AND Vs. NEW STAR CRUSHERS	August 21, 2003
STATE OF JAMMU AND KASHMIR Vs. GHULAM MOHAMMAD DAR	November 20, 2003
STATE OF KARNATAKA Vs. PUTTARAJA	November 27, 2003
STATE OF KARNATAKA Vs. P M BHASKARA GOWDA	November 6, 2003
STATE OF KARNATAKA Vs. MAPILLA P P SOOPI	September 23, 2003
STATE OF KARNATAKA Vs. T M A PAI FOUNDATION	April 1, 2003
STATE OF KARNATAKA Vs. AMAJAPPA	July 31, 2003
STATE OF KARNATAKA Vs. M V MAHESH	March 4, 2003
STATE OF KARNATAKA Vs. SHARIFF	January 27, 2003
STATE OF KARNATAKA Vs. VISHWABARATHI HOUSE BUILDING CO OPERATIVE SOCIETY	January 17, 2003
STATE OF KARNATAKA Vs. MOHAMMED NAZEER ALIAS BABU	January 24, 2003
STATE OF KARNATAKA Vs. M V MANJUNATHEGOWDA	January 7, 2003
STATE OF KARNATAKA Vs. IRAPPA MAGUNDAPPA MANGALORE	February 25, 2003
STATE OF KARNATAKA Vs. B. K. KANVI	April 8, 2003
STATE OF KARNATAKA Vs. PAPANNA URUF BABAVARAJ SHIVAPPA	April 2, 2003
STATE OF KERALA Vs. KASI RAM	March 11, 2003
STATE OF KERALA Vs. K SAROJINI AMMA	October 14, 2003
STATE OF KERALA Vs. M AVINASIAPPAN	November 20, 2003
STATE OF KERALA Vs. MOHAN DAS	December 9, 2003
STATE OF M P Vs. RAM SWAROOP VAISHYA	January 28, 2003
STATE OF M. P. Vs. PRAKASH SINGH CHAUHAN	April 3, 2003
STATE OF MADHYA PRADESH Vs. RAMSWAROOP VAISHYA	January 28, 2003
STATE OF MADHYA PRADESH Vs. DEVKINANDAN MAHESHWARI	February 3, 2003
STATE OF MADHYA PRADESH Vs. BHOLA BHAIRON PRASAD RAGHUVANSHI	February 6, 2003
STATE OF MADHYA PRADESH Vs. K C T DRINKS LIMITED	March 4, 2003
STATE OF MADHYA PRADESH Vs. GOPAL D TIRTHANI	July 28, 2003
STATE OF MADHYA PRADESH Vs. MISHRILAL	April 2, 2003
STATE OF MADHYA PRADESH Vs. AWADH KISHORE GUPTA	November 18, 2003
STATE OF MADHYA PRADESH Vs. GHUDAN	October 15, 2003
STATE OF MADHYA PRADESH Vs. KRIPARAM	September 25, 2003
STATE OF MADHYA PRADESH Vs. BASANTILAL	September 11, 2003
STATE OF MADHYA PRADESH Vs. GHANSHYAM SINGH	September 11, 2003
STATE OF MADHYA PRADESH Vs. MANSINGH	August 13, 2003
STATE OF MADHYA PRADESH Vs. KEDIA LEATHER AND LIQUOR LIMITED	August 19, 2003
STATE OF MAHARASHTRA Vs. B E BILLIMORIA	August 14, 2003
STATE OF MAHARASHTRA Vs. MAIMUMA BANU	August 5, 2003
STATE OF MAHARASHTRA Vs. MAIMUMA BANU	September 5, 2003
STATE OF MAHARASHTRA Vs. KASHIRAO	August 27, 2003
STATE OF MAHARASHTRA Vs. BASANTILAL	September 11, 2003
STATE OF MAHARASHTRA Vs. S D SHINDE AND COMPANY	September 17, 2003
STATE OF MAHARASHTRA Vs. CHRISTIAN COMMUNITY WELFARE COUNCIL OF INDIA	October 15, 2003
STATE OF MAHARASHTRA Vs. GAJANAN	December 18, 2003
STATE OF MAHARASHTRA Vs. SALMAN SALIM KHAN	December 18, 2003
STATE OF MAHARASHTRA Vs. PRAFUL B DESAI	April 1, 2003
STATE OF MAHARASHTRA Vs. JALGAON MUNICIPAL COUNCIL	February 14, 2003
STATE OF MANIPUR Vs. R K MANIKANTA SINGH	December 19, 2003
STATE OF MANIPUR Vs. MOHAMMAD RAJAODIN	August 28, 2003
STATE OF NAGALAND Vs. TOULVI KIBAMI	October 16, 2003
STATE OF ORISSA Vs. BHIKARI CHARAN KHUNTIA	September 22, 2003
STATE OF ORISSA Vs. LODU SWAIN	September 23, 2003
STATE OF ORISSA Vs. RAJENDRA KUMAR DAS	August 29, 2003
STATE OF ORISSA Vs. KANDURI SAHOO	December 4, 2003
STATE OF ORISSA Vs. A RAJESWAR PATRA	December 17, 2003
STATE OF ORISSA Vs. MANGALAM TIMBER PRODUCTS LIMITED	November 11, 2003
STATE OF ORISSA Vs. JOGINDER PATJOSHI	November 13, 2003
STATE OF ORISSA Vs. DEDENDRA NATH PADHI	February 6, 2003
STATE OF ORISSA Vs. GOKULANANDA JENA	July 30, 2003
STATE OF ORISSA Vs. NITYANAND SATPATHY	July 31, 2003
STATE OF ORISSA Vs. LOCHAN NAYAK	July 31, 2003
STATE OF ORISSA Vs. BABAJI CHARAN MOHANTY	July 31, 2003
STATE OF ORISSA Vs. HABIBULLAH KHAN	December 16, 2003
STATE OF ORISSA Vs. SUBHRANTA KU. MOHANTY	December 10, 2003
STATE OF ORISSA Vs. JAYASHREE CHEMICALS	September 4, 2003
STATE OF ORISSA Vs. BIKASENDU DAS	April 8, 2003
STATE OF ORISSA Vs. NIRANJAN SEN	April 9, 2003
STATE OF PUNJAB Vs. BALKAR SINGH	April 8, 2003
STATE OF PUNJAB Vs. HARBANS SINGH	April 10, 2003
STATE OF PUNJAB Vs. SUCHA SINGH	February 11, 2003
STATE OF PUNJAB Vs. DEVANS MODERN BREWARIES LIMITED	November 20, 2003
STATE OF PUNJAB Vs. MELA SINGH	November 6, 2003
STATE OF PUNJAB Vs. JOGINDER SINGH	October 29, 2003
STATE OF PUNJAB Vs. DARSHAN SINGH	October 29, 2003
STATE OF PUNJAB Vs. RAMDEV SINGH	December 17, 2003
STATE OF PUNJAB Vs. BHAG SINGH	December 16, 2003
STATE OF PUNJAB Vs. KARNAIL SINGH	August 14, 2003
STATE OF PUNJAB Vs. DALJIT SINGH	September 25, 2003
STATE OF PUNJAB Vs. POHLA SINGH	September 22, 2003
STATE OF PUNJAB Vs. HARDAM SINGH	September 19, 2003
STATE OF PUNJAB Vs. CHARANJIT SINGH	September 17, 2003
STATE OF PUNJAB Vs. MANJIT SINGH	September 16, 2003
STATE OF PUNJAB Vs. PARAMJIT SINGH	October 16, 2003
STATE OF RAJASTHAN Vs. TARAN SINGH	October 8, 2003
STATE OF RAJASTHAN Vs. ANAND PRAKASH SOLANKI	August 25, 2003
STATE OF RAJASTHAN Vs. KHERAJ RAM	August 22, 2003
STATE OF RAJASTHAN Vs. RAJARAM	August 13, 2003
STATE OF RAJASTHAN Vs. RAJARAM	August 31, 2003
STATE OF RAJASTHAN Vs. TARAN SINGH	December 8, 2003
STATE OF RAJASTHAN Vs. DHOOL SINGH	December 18, 2003
STATE OF RAJASTHAN Vs. SHEO SINGH	February 2, 2003
STATE OF RAJASTHAN Vs. HAT SINGH	January 8, 2003
STATE OF RAJASTHAN Vs. SHEO SINGH	February 20, 2003
STATE OF RAJASTHAN Vs. NATHU	April 28, 2003
STATE OF RAJASTHAN Vs. BHAWANI	July 31, 2003
STATE OF RAJASTHAN Vs. RAJENDRA K. VERMA	April 2, 2003
STATE OF RAJASTHAN Vs. RADHA KRISHNA	July 30, 2003
STATE OF RAJASTHAN Vs. OM PRAKASH DADHICH	July 21, 2003
STATE OF RAJASTHAN Vs. DEEPA RAM	January 30, 2003
STATE OF T. N. Vs. R. R. GOPAL ALIAS NAKKEERAN GOPAL	September 26, 2003
STATE OF TAMIL NADU Vs. SUNDAR	December 11, 2003
STATE OF TAMIL NADU Vs. S SEBASTIN	October 29, 2003
STATE OF TRIPURA Vs. K K ROY	December 12, 2003
STATE OF U P Vs. U P SALES TAX OFFICERS GRADE II ASSOCIATION	April 16, 2003
STATE OF U. P. Vs. BIBHAKAR DWIVEDI	January 24, 2003
STATE OF U. P. Vs. HARENDRA KUMAR	February 6, 2003
STATE OF U. P. Vs. HEERA N. GURNANI	March 6, 2003
STATE OF U. P. Vs. RAMAVTAR SHARMA	April 24, 2003
STATE OF UTTAR PRADESH Vs. UTTAR PRADESH SALES TAX OFFICER GRADE II ASSOCIATION	April 16, 2003
STATE OF UTTAR PRADESH Vs. BHAGWANT	April 22, 2003
STATE OF UTTAR PRADESH Vs. ALLIED CONSTRUCTIONS	July 31, 2003
STATE OF UTTAR PRADESH Vs. GULAICHI	July 25, 2003
STATE OF UTTAR PRADESH Vs. PREMI	February 20, 2003
STATE OF UTTAR PRADESH Vs. DHARAMRAJ	February 17, 2003
STATE OF UTTAR PRADESH Vs. RASID	March 5, 2003
STATE OF UTTAR PRADESH Vs. CHANDRAPAL SINGH	March 12, 2003
STATE OF UTTAR PRADESH Vs. ARUN KUMAR GUPTA	January 8, 2003
STATE OF UTTAR PRADESH Vs. UNION OF INDIA	February 4, 2003
STATE OF UTTAR PRADESH Vs. JANKI DEVI PAL	February 13, 2003
STATE OF UTTAR PRADESH Vs. RAM BAHADUR SINGH	October 29, 2003
STATE OF UTTAR PRADESH Vs. JAGJEET SINGH	October 16, 2003
STATE OF UTTAR PRADESH Vs. VAM ORGANIC CHEMICALS LIMITED	October 17, 2003
STATE OF UTTAR PRADESH Vs. LALJI TANDON	November 3, 2003
STATE OF UTTAR PRADESH Vs. BABU	September 24, 2003
STATE OF UTTARANCHAL Vs. SIDHARTH SRIVASTAVA	June 5, 2003
STATE OF UTTARANCHAL Vs. RAJPAL SINGH PAHAWA	June 5, 2003
STATE OF W. B. Vs. KEDARNATH RAJGARHIA CHARIT TRUST ESTATE	December 3, 2003
STATE OF WEST BENGAL Vs. PANTHA CHATTERJEE	July 7, 2003
STATE OF WEST BENGAL Vs. SUBHASH CHANDRA PRATIHAR	August 5, 2003
STATE OF WEST BENGAL Vs. PRONAB KR SUR	April 4, 2003
STATE OF WEST BENGAL Vs. E I T A INDIA LIMITED	March 5, 2003
STATE OF WEST BENGAL Vs. ROAD TRANSPORT ASSOCIATION SILGURI	February 25, 2003
STATE OF WEST BENGAL Vs. AMRITLAL CHATTERJEE	September 3, 2003
STATE OF WEST BENGAL Vs. SUBHASH CHANDRA PRATIHAR	August 8, 2003
STATE THOUGH NARCOTICS CONTROL BUREAU Vs. KULWANT SINGH	February 11, 2003
STATE UNION OF INDIA Vs. RAM SARAN	December 4, 2003
STERLITE INDUSTRIES (INDIA) LTD. Vs. DESIGNATED AUTHORITY	November 25, 2003
SUBAL PAULE Vs. MALINA PAUL	February 13, 2003
SUBHASHIS BAKSHI Vs. WEST BENGAL MEDICAL COUNCIL	February 14, 2003
SUBIMAL SARKAR Vs. SACHINDRA NATH MONDAL	January 8, 2003
SUBRAMANIA Vs. STATE	April 22, 2003
SUCHA SINGH Vs. STATE OF PUNJAB	July 31, 2003
SUCHAND PAL Vs. PHANI PAL	November 6, 2003
SUDERSHAN SINGH Vs. HARINDER MOHAN SHARMA	July 31, 2003
SUDHA MISRA Vs. SUSHMA HAKSAR	April 21, 2003
SUDHAKAR VITHAL KUMBHARE Vs. STATE OF MAHARASHTRA	November 18, 2003
SUKANYA HOLDING PRIVATE LIMITED Vs. JAYESH H PANDYA	April 14, 2003
SUKHDEV SINGH Vs. DELHI STATE	September 1, 2003
SUKHWANT SINGH BALWINDER SINGH Vs. STATE	September 23, 2003
SUN BEVERAGES PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	November 28, 2003
SUNIL DUTT SHARMA Vs. CHIEF REGIONAL MANAGER	September 3, 2003
SUNIL KUMAR Vs. STATE OF GOVERNMENT OF NCT OF DELHI	October 15, 2003
SUNIL KUMAR GOYAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION	May 9, 2003
SUNNY INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA	March 25, 2003
SUPER ELECTRONICS Vs. COLLECTOR OF CUSTOMS BOMBAY	January 28, 2003
SUPERINTENDENT ENGINEERS Vs. A SANKARIAH	October 17, 2003
SUPERINTENDENT OF POLICE C B I Vs. TAPAN KR SINGH	April 10, 2003
SUPREET BATRA Vs. UNION OF INDIA	January 27, 2003
SURENDRA KUMAR SHARMA Vs. VIKAS ADHIKARI	May 9, 2003
SURENDRA KUMAR SHARMA Vs. VIKAS ADHIKARI	May 5, 2003
SURENDRA PASWAN Vs. STATE OF JHARKHAND	November 28, 2003
SURESH CHAUDHARY Vs. STATE OF BIHAR	March 5, 2003
SURESHCHANDRA SINGH Vs. FERTILIZER CORPORATION OF INDIA LIMITED	December 16, 2003
SURINDER KAUR GREWAL Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS	November 27, 2003
SURINDER SINGH Vs. STATE OF UTTAR PRADESH	September 5, 2003
SURINDER SINGH Vs. STATE OF PUNJAB	August 8, 2003
SURINDER SINGH Vs. VIDESH SANCHAR NIGAM LTD.	April 24, 2003
SURYA DEV RAI Vs. RAM CHANDER RAI	August 7, 2003
SUSHIL KUMAR Vs. RAKESH KUMAR	October 16, 2003
SUSHIL MURMU Vs. STATE OF JHARKHAND	December 12, 2003
SUSHILA DEVI Vs. RAN VEER SINGH	August 4, 2003
SWASTIKA WOOLLEN INDUSTRIES (P) LTD. Vs. UNION OF INDIA	February 5, 2003
SWATI VERMA Vs. RAJAN VERMA	November 11, 2003
SYED T A NAQSHBANDI Vs. STATE OF JAMMU AND KASHMIR	May 9, 2003
SYNDICAT BANK Vs. RSR ENGINEERING WORKS	May 9, 2003
T A AHAMMED KABEER Vs. A A AZEEZ	April 10, 2003
T K KOYA Vs. K DEVARAJ	December 5, 2003
T K RANAGARAJAN Vs. GOVERNMENT OF TAMIL NADU	August 6, 2003
T LAKSHMIPATHI Vs. P NITHYANANDA REDDY	March 31, 2003
T N CIVIL SUPPLIES CORPORATION Vs. COMMISSIONER OF INCOME TAX	January 16, 2003
T N DADHA PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	February 5, 2003
T. MOHD. HANEEF Vs. DY. COMMISSIONER	February 19, 2003
T.K. RANGARAJAN Vs. GOVT. OF TAMIL NADU	July 24, 2003
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA & ORS.	April 17, 2003
TAFCON PROJECTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA	September 25, 2003
TAMIL NADU STATE TRANSPORT CORPORATION TANJORE Vs. NATARAJAN	May 6, 2003
TATA CUMMINS LTD. Vs. STATE OF BIHAR	March 26, 2003
TATA HOUSING DEVELOPMENT AND COMPANY LIMITED Vs. GOA FOUNDATION	September 17, 2003
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. UNION OF INDIA	February 5, 2003
TATA IRON AND STEEL CO. LTD. Vs. UNION OF INDIA (UOI)	December 11, 2003
TECSUN RUBBER PRODUCTS Vs. COMMISSIONER OF C. EX., COCHIN	November 27, 2003
TEJ BAHADUR DUBE Vs. FOREST RANGE OFFICER F S S W HYDERABAD	February 17, 2003
TEJ KAUR Vs. STATE OF PUNJAB	March 7, 2003
TEJUMAL BHOJWANI Vs. STATE OF UTTAR PRADESH	August 26, 2003
TENCON INDL. CORPN. Vs. COLLECTOR OF CENTRAL EXCISE, BOMBAY-I	July 30, 2003
TERI OAT ESTATES P LIMITED Vs. U T CHANDIGARH	December 19, 2003
THAKUR PRASAD Vs. RAJ KARAN	March 4, 2003
THAMAN KUMAR Vs. STATE OF UNION TERRITORY OF CHANDIGARH	May 6, 2003
THIRUMAL TIRUPATI DEVASTHANAMS Vs. THALLAPPAKA ANANTHA CHARYULU	September 10, 2003
TOLIN RUBBERS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, COCHIN	November 11, 2003
TRAI FOODS LTD. Vs. NATIONAL INSURANCE CO.	January 31, 2003
TRAMBAK RUBBER INDUSTRIES LIMITED Vs. NASHIK WORKERS UNION	July 16, 2003
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. P SURYA BHAGWAN	April 29, 2003
TRANSWORLD SHIPPING SERVICES Vs. VISAKHAPATNAM PORT TRUST	July 17, 2003
TRAVANCORE DEVASWOM BOARD Vs. THANATH INTERNATIONAL	March 5, 2003
TUBE INVESTMENTS OF INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE	January 15, 2003
TULSHIDAS KANOLKAR Vs. STATE OF GOA	October 27, 2003
TUNGBHADRA INDUSTRIES LTD. Vs. UNION OF INDIA	March 25, 2003
U DHAR Vs. STATE OF JHARKHAND	January 20, 2003
U P CO OPERATIVE CANE UNIONS FEDERATION Vs. WEST UTTAR PRADESH SUGAR MILLS ASSOCIATION	January 15, 2003
U P DRUGS AND PHARMACEUTICALS COMPANY LIMITED Vs. RAMANUJ YADAV	September 23, 2003
U P PUBLIC SERVICE COMMISSION ALLAHABAD Vs. SANJAY KUMAR SINGH	August 11, 2003
U P PUBLIC SERVICES COMMISSION Vs. SUBHASH CHANDRA DIXIT	November 5, 2003
U P RESI EMPLOYEES CO OPERATIVE HOUSE B SOCIETY Vs. NEW OKHLA INDUSTRIES DEVELOPMENT AUTHORITY	March 7, 2003
U P STATE ELECTRICITY BOARD Vs. COMMISSIONER OF C EX ALLAHABAD	March 5, 2003
U P STATE ELECTRICITY BOARD Vs. RAJESH KUMAR	December 18, 2003
U. P. STATE ROAD TRANSPORT CORPORATION Vs. RAM SINGH	April 14, 2003
UDAY Vs. STATE OF KARNATAKA	February 19, 2003
UMA DEVI NAMBIAR Vs. T C SIDHAN	December 11, 2003
UMA KANT SINHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.	July 23, 2003
UMESH JHA Vs. STATE OF BIHAR	January 14, 2003
UNION CARBIDE INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA	September 25, 2003
UNION OF INDIA Vs. CHARAK PHARMACEUTICALS (INDIA) LTD.	March 26, 2003
UNION OF INDIA Vs. M. L. VASHISHT	September 17, 2003
UNION OF INDIA Vs. JUGAL KISHORE SAMAL	April 1, 2003
UNION OF INDIA Vs. TUKARAM GOVINDRAO TELANG	March 6, 2003
UNION OF INDIA Vs. BARODA PHARMACEUTICALS LIMITED	February 25, 2003
UNION OF INDIA Vs. KULDEEP SINGH	December 8, 2003
UNION OF INDIA Vs. SAVJIRAM	December 17, 2003
UNION OF INDIA Vs. C KRISHNA REDDY	December 18, 2003
UNION OF INDIA Vs. MADHUSUDAN PRASAD	October 28, 2003
UNION OF INDIA Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED	October 29, 2003
UNION OF INDIA Vs. JAIPAL SINGH	November 3, 2003
UNION OF INDIA Vs. SOHAN LAL PUGLIA	November 19, 2003
UNION OF INDIA Vs. R PADMANABHAN	August 13, 2003
UNION OF INDIA Vs. B M RAVAL	August 8, 2003
UNION OF INDIA Vs. KULDIP SINGH PERMER	August 18, 2003
UNION OF INDIA Vs. YUSUF RAZAK DHANANI	September 9, 2003
UNION OF INDIA Vs. V PUNDARIKAKSHUDU AND SONS	September 9, 2003
UNION OF INDIA Vs. GULSHAN BAJWA	September 4, 2003
UNION OF INDIA Vs. PUNJAB SINGH	September 15, 2003
UNION OF INDIA Vs. V N BHAT	October 16, 2003
UNION OF INDIA Vs. PAUL MANICKAM	October 13, 2003
UNION OF INDIA Vs. TARIT RANJAN DAS	October 8, 2003
UNION OF INDIA Vs. AZADI BACHAO ANDOLAN	October 7, 2003
UNION OF INDIA Vs. SHIV DAYAL SOIN PRIVATE LIMITED	February 26, 2003
UNION OF INDIA Vs. JUSTICE S N SAXENA	February 20, 2003
UNION OF INDIA Vs. B N JHA	March 7, 2003
UNION OF INDIA Vs. BRITISH INDIA CORPORATION LIMITED	March 25, 2003
UNION OF INDIA Vs. AJIT JAIN	January 16, 2003
UNION OF INDIA Vs. A P BAJPAI	January 20, 2003
UNION OF INDIA Vs. CHOWGULE AND COMPANY LIMITED	January 24, 2003
UNION OF INDIA Vs. VIPAN KUMAR JAIN	January 23, 2003
UNION OF INDIA Vs. DHIR SINGH CHINA COLONEL	February 4, 2003
UNION OF INDIA Vs. SHIVENDRA BIKARAM SINGH	April 24, 2003
UNION OF INDIA Vs. CHAJJU RAM	April 16, 2003
UNION OF INDIA Vs. HOWRAH GANATANTRIK NAGARIK SAMITY	April 17, 2003
UNION OF INDIA Vs. G T C INDUSTRIES LIMITED	March 27, 2003
UNION OF INDIA Vs. INDALCO INDUSTRIES	April 3, 2003
UNION OF INDIA Vs. RAJIV KUMAR	July 18, 2003
UNION OF INDIA Vs. PRAKASH P HINDUJA	July 7, 2003
UNION OF INDIA Vs. MODILUFT LIMITED	May 7, 2003
UNION OF INDIA Vs. INTERNATIONAL TRADING COMPANY	May 7, 2003
UNION OF INDIA Vs. EX FIT LT G S BAJWA	May 2, 2003
UNION OF INDIA Vs. RAJESH P U PUTHUVALNIKATHU	July 30, 2003
UNION OF INDIA Vs. DEEPAK BHARADWAJ	July 30, 2003
UNION OF INDIA Vs. ALL GUJARAT FEDERATION OF TAX CONSULTANTS	September 19, 2003
UNION TERRITORY OF CHANDIGARH Vs. RAJESH KUMAR BASANDHI	September 8, 2003
UNITED BANK OF INDIA Vs. RAMDAS MAHADEO PRASHAD	November 4, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JYOTSNABEN SUDHIRBHAI PATEL	August 11, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LEHRU	February 28, 2003
UTKAL UNIVERSITY Vs. JYOTIRMAYEE NAYAK	April 2, 2003
V DANDAPANI CHETTIAR Vs. BALASUBRAMANIAN CHETTIAR	August 8, 2003
V HANUMANTHA REDDY Vs. LAND ACQUISITION OFFICER AND MANDAL R OFFICER	December 17, 2003
V K MAJOTRA Vs. UNION OF INDIA	September 9, 2003
V P PITHUPITCHAI Vs. SPECIAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU	April 30, 2003
V RAJESHWARI Vs. T C SARAVANABAVA	December 16, 2003
V SWARAJYALAXMI Vs. AUTHORISED OFFICER LAND REFORMS MEDAK	April 16, 2003
VARJRAPU SAMBAYYA NAIDU Vs. STATE OF ANDHRA PRADESH	September 2, 2003
VED PRAKASH Vs. MINISTRY OF INDUSTRY	March 12, 2003
VEE NISSAN ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	December 18, 2003
VEEKAY PAPERS Vs. COMMISSIONER OF C. EX., MUMBAI	October 15, 2003
VICE CHAIRMAN AND MANAGING DIRECTOR APSIDC LIMITED Vs. R VARAPRASAD	May 22, 2003
VICE CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. KAVITHA REDDY	March 3, 2003
VIDEOCON PROPERTIES LIMITED Vs. BHALCHANDRA LABORATORIES	December 19, 2003
VIDYADHARAN Vs. STATE OF KERALA	November 14, 2003
VIJAY BAHADUR Vs. STATE OF U.P.	January 17, 2003
VIJAY K. DHAND Vs. STATE OF PUNJAB	April 8, 2003
VIJAY KUMAR AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD	April 7, 2003
VIJAY LAKSHMI Vs. PUNJAB UNIVERSITY	September 23, 2003
VIJAY SYAL Vs. STATE OF PUNJAB	May 22, 2003
VIJAYADEVI NAVALKISHORE BHARTIA Vs. LAND ACQUISITION OFFICER	March 5, 2003
VIJAYADEVI NAVALKISHORE BHARTIYA Vs. LAND ACQUISITION OFFICER	February 5, 2003
VIJAYKUMAR RAMCHANDRA BHATE Vs. NEELA VIJAYKUMAR BHATE	April 16, 2003
VIMAL SURESH KAMBLE Vs. CHALUVERAPINAKE APAL S P	January 8, 2003
VINOD KUMAR Vs. PREM LATA	August 19, 2003
VIP INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	April 2, 2003
VIRENDER SAIGAL AND CO. Vs. A. K. MENON	April 1, 2003
VIRENDRA SINGH Vs. UNION OF INDIA	April 22, 2003
VISHAL Vs. STATE OF KARNATAKA	May 6, 2003
VISVESWARAN Vs. STATE REPUBLIC	April 28, 2003
VITHAL V GAITONDE Vs. UNION OF INDIA	December 16, 2003
VIVEK GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION	September 25, 2003
VTH M AND T CONSULTANTS SECUNDERABAD Vs. S Y NAWAB	September 26, 2003
WELFARE ASSOCIATION ARP MAHARASHTRA Vs. RANJIT P GOHIL	February 18, 2003
WELLWORTH VANIJYA PRIVATE LIMITED Vs. CHOWDHARY UDHYOG PRIVATE LIMITED	February 6, 2003
WEST NBENGAL GOVERNMENT EMPLOYEES FOOD AND SUPPLIES CO OPERATIVE HOUSINGH SOCIETY LIMITED Vs. SULEKHA PAL DEY	April 16, 2003
WESTERN COALFIELDS LTD. Vs. CENTRAL BANK OF INDIA	March 27, 2003
WIDIA INDIA LIMITED Vs. STATE OF KARNATAKA	August 21, 2003
WPIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	September 18, 2003
YESHWANT Vs. TUKARAM GAMBHIR BAUSKAR	August 14, 2003
YOGESH KUMAR Vs. GOVERNMENT OF NTC DELHI	March 5, 2003
YUNIS KARIYA Vs. STATE OF MADHYA PRADESH	February 10, 2003
YUSUF BABU KHAN Vs. STATE OF RAJASTHAN	January 23, 2003
ZAFAR Vs. STATE OF UTTAR PRADESH	January 15, 2003

Year 2003 of SUPREME COURT OF INDIA

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