REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AID BRIJ BHUSHAN SHARMA Vs. BOARD OF AYURVEDIC AND UNANI SYSTEMS OF MEDICINE	December 2, 2002
ELGI EQUIPMENTS Vs. COLLECTOR OF CENTRAL EXCISE, COIMBATORE	April 11, 2002
PANDEY S. N. Vs. UNION OF INDIA	October 28, 2002
STATE OF U. P. Vs. PUTTI LAL	February 21, 2002
UNION OF INDIA Vs. LEELAMMA JACOB	October 9, 2002
A I COFEDERATION OF THE BLIND Vs. UNION OF INDIA	March 19, 2002
A I REG RURAL BANK OFFICERS FED Vs. GOVERNMENT OF INDIA	March 7, 2002
A L RANJANE Vs. RAVINDRA ISHWARDAS SETHNA	November 22, 2002
A SATYANARAYAN SHAH Vs. M YADGIRI	November 21, 2002
A SYED IBRAHIM Vs. UNION OF INDIA	September 26, 2002
A V G P CHETTIAR AND SONS Vs. T PALANISAMY GOUNDER	May 8, 2002
A V MOHAN RAO Vs. M KRISHAN RAO	July 16, 2002
A V MURTHY Vs. B S NAGABASAVANNA	February 8, 2002
ABDUL HAI KHAN Vs. SUBAL CHANDRA GHOSE	April 12, 2002
ABDUL KADER Vs. G D GOVINDARAJ D	April 24, 2002
ABDUL LATIF Vs. ABDUL HAMID	February 15, 2002
ABDUL RAHMAN Vs. PRASONY BAI	November 20, 2002
ABDUL RASAK Vs. KERALA WATER AUTHORITY	January 25, 2002
ABDUL WAHEED KHAN ALIAS WAHEED Vs. STATE OF ANDHRA PRADESH	August 27, 2002
ACTION COUNCIL Vs. BENNY ABRAHAM	April 29, 2002
ADAIKALASAMI Vs. IDOI OF ARULIGU SUBRAMANIASWAMI	August 20, 2002
AIRPORT AUTHORITY OF INDIA Vs. SATYAGOPAL ROY	March 15, 2002
AJAY KUMAR BHUYAN Vs. STATE OF ORISSA	December 3, 2002
AJAY KUMAR JOSHI AND COMPANY Vs. STATE OF RAJASTHAN	July 30, 2002
AJIT KUMAR SINGH Vs. CHIRANJIBI LAL	March 20, 2002
AJIT SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT	January 29, 2002
AJITSINH ANDUBHA PARMAL Vs. STATE OF GUJARAT	September 26, 2002
AJITSINH ANDUBHA PARMAL AND ANOTHER Vs. STATE OF GUJARAT	September 29, 2002
AKHIL ALI JEHANGIR ALI SAYYED Vs. STATE OF MAHARASHTRA	January 24, 2002
AKHIL BHARATVARSIYA CHATRA YUVA B FRONT Vs. STATE OF UTTAR PRADESH	January 21, 2002
AKHILESHWAR KUMAR Vs. MUSTAQIM	December 12, 2002
ALAMGIR Vs. STATENCT DELHI	November 12, 2002
ALAMGIR SANI Vs. STATE OF ASSAM	December 20, 2002
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COLECTOR OF CENTRAL EXCISE AND CUSTOMS	April 11, 2002
ALI MEHNDI Vs. STATE GOVERNMENT OF NCT OF DELHI	August 27, 2002
ALL INDIA IMAM ORGANISATION Vs. UNION OF INDIA	January 16, 2002
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	March 21, 2002
ALL INDIA NON SC ST EMPLOYEES ASSOCIATION Vs. V K AGARWAL	January 17, 2002
ALL KERALA PARENTS ASSOCIATION Vs. STATE OF KERALA	September 11, 2002
ALLA CHINA APPARAO Vs. STATE OF ANDHRA PRADESH	October 10, 2002
ALLARAKHA K MANSURI Vs. STATE OF GUJARAT	February 14, 2002
ALPESH KUMAR Vs. STATE OF RAJASTHAN	November 12, 2002
AMAIYAPPA TRANSPORT Vs. N S RAJULU	January 30, 2002
AMAR MALLA Vs. STATE OF TRIPURA	August 23, 2002
AMAR NATH CHOWDHURY Vs. BRAITHWAITE AND COMPANY LIMITED	January 11, 2002
AMARJIT KAUR Vs. HARBHAJAN SINGH	October 23, 2002
AMARJIT SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	January 8, 2002
AMOLAK RAJ Vs. UNION OF INDIA	October 30, 2002
AMRIT LAL Vs. SHIV NARAIN GUPTA	April 18, 2002
ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION Vs. R. V. K. ENERGY PRIVATE LIMITED	December 2, 2002
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. J VENKATESWARA RAO	November 20, 2002
ANIL BAJAJ Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH	January 21, 2002
ANIL KUMAR SINGH Vs. STATE OF BIHAR	August 8, 2002
ANIL RATAN SARKAR Vs. HIRAK GHOSH	March 8, 2002
ANIS PARVEZ Vs. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH	May 7, 2002
ANJULA VERMA Vs. SUDHIR VERMA	March 7, 2002
ANTHONY D SOUZA Vs. STATE OF KARNATAKA	October 30, 2002
ANTONY P. V. Vs. STATE OF KERALA	January 28, 2002
ANWARUN NISHA KHATOON Vs. STATE OF BIHAR	August 19, 2002
APOLLO TYRES LIMITED Vs. COMMISSIONER OF INCOME TAX KOCHI	May 2, 2002
ARUNA ROY Vs. UNION OF INDIA	September 12, 2002
ARUNDHATI ROY Vs. UNION OF INDIA	March 6, 2002
ARVIND PRAKASH Vs. STATE OF UTTAR PRADESH	November 29, 2002
ARYA ABHUSHAN BHANDAR Vs. UNION OF INDIA	March 21, 2002
ASHEESH PRATAP SINGH Vs. M SACHDEVA	December 19, 2002
ASHEESH PRATAP SINGH Vs. UNION OF INDIA	March 11, 2002
ASHISH BATHAM Vs. STATE OF MADHYA PRADESH	September 9, 2002
ASHOK BIMAL GHOSH Vs. BEANT KAUR	April 9, 2002
ASHOK KUMAR Vs. RISHI RAM	July 8, 2002
ASHOK KUMAR Vs. STATE OF HARYANA	December 17, 2002
ASHOK KUMAR GUPTA Vs. VIJAY KUMAR AGRAWAL	February 28, 2002
ASHOK KUMAR JHA Vs. STATE OF BIHAR	August 6, 2002
ASHOK KUMAR PANDEY Vs. STATE OF DELHI	March 15, 2002
ASHOK LEYLAND LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	November 13, 2002
ASHRAY ADHIKAR ABHIYAN Vs. UNION OF INDIA	January 9, 2002
ASHUTOSH GUPTA Vs. STATE OF RAJASTHAN	March 20, 2002
ASIAN PAINTS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY	April 11, 2002
ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. SABNIFE POWER SYSTEMS LIMITED	February 12, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMA P LIMITED	July 19, 2002
ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION Vs. A B SHANTHI	May 3, 2002
ASSOCIATION OF INDUSTRIES ELECTRICITY USERS Vs. STATE OF ANDHRA PRADESH	March 6, 2002
ASSTT COLECTOR OF CENTRAL EXCISE Vs. KASHYAP ENGG AND METALLURGICALS PRIVATE LIMITED	April 18, 2002
ATMA S BERAR Vs. MUKHTIAR SINGH	December 12, 2002
AVTAR SINGH Vs. STATE OF HARYANA	February 19, 2002
AVTAR SINGH Vs. STATE OF PUNJAB	September 18, 2002
AVTAR SINGH Vs. STATE OF PUNJAB	September 19, 2002
AYYUB Vs. STATE OF UTTAR PRADESH	February 28, 2002
B L SREEDHAR Vs. K M MUNIREDDY	December 5, 2002
B L WADHERA Vs. UNION OF INDIA	April 19, 2002
B RAMANJINI Vs. STATE OF ANDHRA PRADESH	April 26, 2002
BABA Vs. STATE OF MAHARASHTRA	March 14, 2002
BABU RAM Vs. STATE OF UTTAR PRADESH	August 1, 2002
BABU RAM Vs. STATE OF MADHYA PRADESH	November 29, 2002
BABU RAM SHARMA Vs. STATE OF UTTAR PRADESH	September 2, 2002
BABUA TAZMUL HUSSAIN Vs. STATE OF ORISSA	May 7, 2002
BABURAM Vs. STATE OF MADHYA PRADESH	January 29, 2002
BACHITTAR SINGH Vs. STATE OF PUNJAB	September 26, 2002
BALA FINANCER PRIVATE LIMITED Vs. AMBALA BUS SYNDICATE PRIVATE LIMITED	October 29, 2002
BALAKRISHNAN RAVI MENON Vs. UNION OF INDIA	September 17, 2002
BALDEV SINGH Vs. SURINDER MOHAN SHARMA	November 1, 2002
BALDEV SINGH GANDHI Vs. STATE OF PUNJAB	February 14, 2002
BALLA RAM Vs. PHOOLA	November 27, 2002
BALMIK Vs. RAMNARESH SINGH	July 19, 2002
BALU SONBA SHINDE Vs. STATE OF MAHARASHTRA	September 6, 2002
BALWINDERS DHILLON Vs. STATE OF PUNJAB	February 21, 2002
BANK OF INDIA Vs. O P SWARANKAR	December 17, 2002
BAR COUNCIL OF ANDHRA PRADESH Vs. KURAPATI SATYANARAYANA	November 15, 2002
BAR COUNCIL OF INDIA Vs. RAM CHANDRA PRASAD	November 25, 2002
BARIUM CHEMICALS LIMITED Vs. VISHWA BHARATI MINING CORPORATION	May 6, 2002
BASANT SINGH Vs. ROMAN CATHOLIC MISSION	October 3, 2002
BECKODAN ABDUL RAHIMAN Vs. STATE OF KERALA	April 16, 2002
BEG RAJ SINGH Vs. STATE OF UTTAR PRADESH	December 18, 2002
BHAGWAN SAHAI TODWAL Vs. STATE OF RAJASTHAN	December 4, 2002
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH	March 22, 2002
BHAIJI Vs. SUB DIVISIONAL OFFCER THANDLA	December 16, 2002
BHAIYYU NAJIR Vs. STATE OF MADHYA PRADESH	September 4, 2002
BHANWAROO KHAN Vs. UNION OF INDIA	April 2, 2002
BHARAQGATH ENGINEERING Vs. R RANGANAYAKI	December 20, 2002
BHARAT COKING COAL LIMITED Vs. KARAM CHAND THAPAR PRIVATE LIMITED	November 13, 2002
BHARAT SALES LIMITED Vs. LAKSHMI DEVI	July 8, 2002
BHARATBHAI BHAGWANJIBHAI Vs. STATE OF GUJARAT	October 29, 2002
BHARATBHAI JIMI PREMCHANDBHAI Vs. STATE OF GUJARAT	October 31, 2002
BHARATBHAI JIMI PREMCHANDBHAI Vs. STATE OF GUJARAT	October 3, 2002
BHARATIYA GRAMIN PUNARRACHANA SANSTHA Vs. VIJAY KUMAR	August 23, 2002
BHARGAV KRISHNA PATIL Vs. STATE OF MAHARASHTRA	April 30, 2002
BHAROSI Vs. STATE OF MADHYA PRADESH	September 12, 2002
BHASKARAN Vs. SREEDHARAN	March 7, 2002
BHATIA INTERNATIONAL Vs. BULK TRADING S A	March 13, 2002
BHAVNAGAR UNIVERSITY Vs. PALITANA SUGAR MILL PRIVATE LIMITED	December 3, 2002
BHILWARA SYNTHETICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR	April 30, 2002
BHIM SINGH Vs. STATE OF HARYANA	December 11, 2002
BHIMA ALIAS BHIMRAO SIDA KAMBLE Vs. STATE OF MAHARASHTRA	August 27, 2002
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA	January 16, 2002
BHUP SINGH Vs. STATE OF HARYANA	October 1, 2002
BHUPAN Vs. STATE OF MADHYA PRADESH	February 4, 2002
BHUPINDRA STEEL PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	September 17, 2002
BHURA RAM Vs. STATE OF RAJASTHAN	August 7, 2002
BIBEKANANDA MUKHOPADHYAY Vs. SUPRIYA CHATTERJEE	April 23, 2002
BIBHUDATTA MOHANTY Vs. UNION OF INDIA	March 20, 2002
BIHARI MANJHI Vs. STATE OF BIHAR	April 15, 2002
BIJAY KUMAR MAHANTY Vs. JADU RAM CHANDRA SAHOO	December 13, 2002
BIJOY SINGH Vs. STATE OF BIHAR	April 17, 2002
BILKIS BEGUM JAHANARA Vs. MAJID ALI GAZI	March 13, 2002
BINDESHWARI PRASAD SINGH ALIAS B P SINGH Vs. STATE OF BIHAR NOW JARKHAND	August 13, 2002
BIPIN CHANDRA BAIDYA Vs. STATE OF BIHAR	April 8, 2002
BIRBAL Vs. STATE OF HARYANA	January 7, 2002
BODH RAJ Vs. STATE OF JAMMU AND KASHMIR	September 3, 2002
BPL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COCHIN	May 7, 2002
BRIJ MOHAN LAL Vs. UNION OF INDIA	May 6, 2002
BUILD INDIA CONSTRUCTION SYSTEM Vs. UNION OF INDIA	May 7, 2002
C ANTONY Vs. K G RAGHAVAN NAIR	November 1, 2002
C V RAJENDRAN Vs. N M MUHAMMED KUNHI	September 13, 2002
CCE INDORE Vs. KILPEZT INDIA LIMITED	October 23, 2002
CEHAT Vs. UNION OF INDIA	June 20, 2002
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA	December 17, 2002
CEMENTO CORPORATION LIMITED Vs. COLLECTOR CENTRAL EXCISE	October 23, 2002
CENTRAL AIRMEN SELECTION BOARD Vs. SURENDER KUMAR DAS	November 21, 2002
CENTRAL BUREAU OF INVESTIGATION Vs. R S PAI	April 3, 2002
CENTRAL CQALFIELDS LIMITED Vs. RUKMINI DEVI	October 28, 2002
CENTRAL FOR DEVELOPMENT OF ADVANCED COMPUTING PUNE Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	February 27, 2002
CENTRE FOR ENVIR. LAW, WWF Vs. U.O.I. AND OTHERS	May 9, 2002
CHACKO Vs. STATE OF KERALA	November 22, 2002
CHAIRMAN SBI Vs. ALL ORISSA STATE BANK OFFICER ASSOCIATION	May 6, 2002
CHAMPA LAL Vs. SHAIK NAJMUDDIN ALIAS GULSHEER PASHA	May 1, 2002
CHANDER PAL Vs. STATE OF HARYANA	February 7, 2002
CHANDIGARH HOUSING BOARD Vs. GURMIT SINGH	January 9, 2002
CHANDRA BIHARI GAUTAM Vs. STATE OF BIHAR	April 15, 2002
CHANDRA KANT TUKARAM NIKAM Vs. MUNICIPAL CORPORATION OF AHMEDABAD	February 6, 2002
CHANDRA PRAKASH Vs. STATE OF UTTAR PRADESH	April 4, 2002
CHANDRA PRAKASH Vs. STATE OF UTTAR PRADESH	December 4, 2002
CHANDRA PRAKASH TIWARI Vs. SHAKUNTALA SHUKLA	May 9, 2002
CHANDRA SEKHAR BHATTACHARJEE Vs. RUNUMI CHOUDHURY	September 4, 2002
CHANDRASHEKARAPPA Vs. STATE OF KARNATAKA	September 3, 2002
CHANNA BROS AND COMPANY Vs. UNION OF INDIA	February 14, 2002
CHARAN LAL SAHU Vs. A P J ABDUL KALAM	December 11, 2002
CHATURANAN BARMAN Vs. UNION OF INDIA	February 13, 2002
CHELLAMMA AMBIKA Vs. K M KANIKARI	October 30, 2002
CHHUNNA ALIAS MEHTAB Vs. STATE OF M.P.	August 7, 2002
CHIEF COMMISSIONER OF INCOME TAX COCHIN Vs. KESARIA TEA COMPANY LIMITED	March 19, 2002
CHOWDARAPU RAGHUNANDAN Vs. STATE OF TAMIL NADU	March 15, 2002
COINPAR Vs. GENERAL MANAGER, TELECOM DISTRICT	February 27, 2002
COLGATE PALMOLIVE INDIA LIMITED Vs. M R T P COMMISSION	November 20, 2002
COLLECTOR OF C. EX. Vs. NIRMA CHEMICAL WORKS LTD.	November 14, 2002
COLLECTOR OF C. EX., BANGALORE Vs. BALAKRISHNA PERFUMARY WORKS	April 17, 2002
COLLECTOR OF CENTRAL EXCISE Vs. CITURGIA BIOCHEMICALS LIMITED	October 10, 2002
COLLECTOR OF CENTRAL EXCISE Vs. GAMMON FAR CHEMS LTD.	September 19, 2002
COLLECTOR OF CENTRAL EXCISE Vs. PANCHMUKHI ENGG. WORKS	November 28, 2002
COLLECTOR OF CENTRAL EXCISE Vs. L AND T GOULD LTD.	September 24, 2002
COLLECTOR OF CENTRAL EXCISE Vs. BANSAL INDUS	November 14, 2002
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.	November 21, 2002
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. ITEC PRIVATE LIMITED BOMBAY	September 18, 2002
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. MAHESHWARI MILLS LIMITED	April 17, 2002
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. MAIZE PRODUCTS	December 17, 2002
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. MAHARASHTRA FUR FABRICS LIMITED	September 24, 2002
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. SIMAC INDIA PRIVATE LIMITED	November 21, 2002
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. ASCU LIMITED CALCUTTA	December 4, 2002
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. SMITHKLINE BEECHAM CONSUMER HEALTH CARE LIMITED	December 20, 2002
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. TITAWI SUGAR COMPLEX UTTAR PRADESH	November 21, 2002
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. KAPRI INTERNATIONAL PRIVATE LIMITED	April 30, 2002
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES	September 10, 2002
COLLECTOR OF CENTRAL EXCISE PATNA Vs. TATA IRON AND STEEL COMPANY LIMITED	May 1, 2002
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES	February 21, 2002
COLLECTOR OF CUSTOMS BOMBAY Vs. BUSINESS FORMS LTD	January 15, 2002
COLLECTOR OF CUSTOMS INDORE Vs. SYNTHETICS	March 20, 2002
COLLECTOR OF INCOME TAX Vs. HINDUSTAN BULK CARRIERS	December 17, 2002
COMMISISONER OF CENTRAL EXCISE HYDERABAD Vs. USHA BRECO LIMITED CALCUTTA	April 24, 2002
COMMISSIONER CENTRAL EXCISE NAGPUR Vs. WAINGANGA SAHKARI S KARKHANA LIMITED	April 18, 2002
COMMISSIONER OF C. EX., CALCUTTA Vs. SUNTRACK ELECTRONICS (P) LTD.	November 18, 2002
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH II CHANDIGARH Vs. JAGATJIT INDUSTRIES LIMITED	March 15, 2002
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. HINDUSTAN LEVER LIMITED	April 4, 2002
COMMISSIONER OF CENTRAL EXCISE CHENNAI II Vs. MIL INDUTRIES LIMITED	May 1, 2002
COMMISSIONER OF CENTRAL EXCISE COCHIN Vs. TATA TEA LIMITED	May 2, 2002
COMMISSIONER OF CENTRAL EXCISE COIMABTORE Vs. MADHU alias C V MAADHESH	October 4, 2002
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. MARUTI UDHYOG LIMITED	February 27, 2002
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. ASSOCIATED CEMENT COMPANIES LIMITED MANCHERIAL ADILABAD A P	November 28, 2002
COMMISSIONER OF CENTRAL EXCISE JAIPUR II Vs. SPBL LIMITED	September 17, 2002
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. JOSTS ENGINEERING COMPANY LIMITED	August 27, 2002
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. WOODCRAFT PRODUCTS LIMITED	April 9, 2002
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO COMPANY LIMITED	November 28, 2002
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI Vs. HILTON RUBBERS LTD.	February 27, 2002
COMMISSIONER OF CUSTOMS Vs. AJANTA LEATHER FASHIONS LTD.	January 31, 2002
COMMISSIONER OF CUSTOMS MUMBAI Vs. VIRGO STEELS BOMBAY	April 4, 2002
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. CARYAIRE EQUIPMENT INDIA PVT. LTD	February 14, 2002
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS (P) LTD.	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN BULK CARRIERS	October 8, 2002
COMMISSIONER OF INCOME TAX Vs. MORGENSTERN WARNER	October 24, 2002
COMMISSIONER OF INCOME TAX Vs. SHAILY ENGINEERING PLASTIC LIMITED	October 31, 2002
COMMISSIONER OF INCOME TAX Vs. GUJARAT ELECTRICITY BOARD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. ALOK ENTERPRISES	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. G M MITTAL STAINLESS STEEL PVT LTD	December 10, 2002
COMMISSIONER OF INCOME TAX Vs. SUNIL J KINARIWALA	December 10, 2002
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SUGAR LIMITED	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. SILVER AND ARTS PALACE	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. L. M. P. PRECISION ENGR. CO. (P) LTD.	December 18, 2002
COMMISSIONER OF INCOME TAX BAREILLY Vs. KISAN SEHKARI CHINI MILL LIMITED	January 18, 2002
COMMISSIONER OF INCOME TAX MUMBAI Vs. DAMANI BROTHERS	December 17, 2002
COMMISSIONER OF INCOME TAX MUMBAI CITY XIII MUMBAI Vs. DAMANI BROTHERS	February 11, 2002
COMMISSIONER OF INCOME TAX SHILLONG Vs. CHOTATINGRAI TEA	October 29, 2002
COMMISSIONER OF SALES TAX Vs. SAI PUBLICATION FUND	March 22, 2002
COMMISSIONER OF WEALTH TAX HYDERABAD Vs. TRUSTEES OF HEH	November 1, 2002
COMMISSIONER OF WELTH TAX GUJARAT Vs. LOV S KINARIWALA	December 11, 2002
COMMODORE B Y WAD Vs. RALLIS INDIA LIMITED	October 24, 2002
COMMON CAUSE A REGD SOCIETY Vs. UNION OF INDIA	September 12, 2002
CONTINENTAL CONSTRUCTION LIMITED Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LIMITED	September 5, 2002
COOPERATIVE CO. LTD. Vs. STATE OF U. P.	March 6, 2002
CORPORATION OF CALICUT Vs. K SREENIVASAN	May 3, 2002
DAMODAR J MALPANI Vs. COLLECTOR OF CENTRAL EXCISE	September 12, 2002
DANA YADAV Vs. STATE OF BIHAR	September 13, 2002
DARSHAN SINGH Vs. STATE OF PUNJAB	February 21, 2002
DARSHAN SINGH Vs. GUJJAR SINGH	January 8, 2002
DAULAT RAM INDUSTRIES Vs. COLLECTOR OF CUSTOMS NEW DELHI	April 11, 2002
DAULAT SINGH SURANA Vs. FIRST LAND ACQUISITION COLLECTOR	January 8, 2002
DCM FINANCIAL SERVICES LIMITED Vs. NEEL KAMAL PLASTICS LIMITED	January 31, 2002
DEATH OF 25 CHAINED INMATES IN ASYLUM FIRE IN TAMIL NADU Vs. UNION OF INDIA	February 5, 2002
DEBOTOSH PAL CHOUDHARY Vs. PUNJAB NATIONAL BANK	September 17, 2002
DECENT LAMINATES PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE	November 14, 2002
DEENA DEAD Vs. BHARAT SINGH DEAD	July 29, 2002
DEEPAK BHIKAJI DHARMALE Vs. STATE OF MAHARASHTRA	July 17, 2002
DEEPAK KUMAR Vs. RAVI VIRAMANI	February 1, 2002
DEEPAL GIRISHBHAI SONI Vs. UNITED INDIA INSURANCE COMPANY LIMITED	April 19, 2002
DELHI ADMINISTRATION Vs. MANOHAR LAL	August 29, 2002
DELHI DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR BEHL	August 20, 2002
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION COMPANY LIMITED	November 13, 2002
DENTAL COUNCIL OF INDIA Vs. GOVERNMENT BODY BUDHA INSTITUTE OF DENTAL SCIENCES AND HOSPITAL	September 11, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. NAGINJMARA VENEER AND SAWMILLS PRIVATE LIMITED	December 18, 2002
DESH RAJ Vs. STATE OF HIMACHAL PRADESH	February 12, 2002
DEVENDER PAL SINGH Vs. STATE NCT OF DELHI	March 22, 2002
DEVENDER PAL SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	December 17, 2002
DEVENDER ROY Vs. UNION OF INDIA	February 13, 2002
DEVI LAL Vs. STATE OF RAJASTHAN	September 4, 2002
DEVI LAL Vs. STATE OF RAJASTHAN	September 6, 2002
DEVI RAM Vs. STATE OF HARYANA	January 17, 2002
DHANANJAY SHANKER SHETTY Vs. STATE OF MAHARASHTRA	July 31, 2002
DHANNALAL Vs. KALAWATIBAI	July 8, 2002
DHANRAJ Vs. STATE OF MAHARASHTRA	September 16, 2002
DHARAMENDRASINH MANSING RATANSINH Vs. STATE OF GUJARAT	April 17, 2002
DHARMA RADAKA WALVI Vs. STATE OF MAHARASHTRA	August 7, 2002
DHARMESH ALIAS NANU NITINBHAI SHAH Vs. STATE OF GUJARAT	August 1, 2002
DHARMINDER Vs. STATE OF HIMACHAL PRADESH	August 3, 2002
DHARMINDER Vs. STATE OF H P	September 3, 2002
DHRUV GREEN FIELD LIMITED Vs. HUKAM SINGH	August 5, 2002
DHUPA CHAMAR Vs. STATE OF BIHAR	August 2, 2002
DIAMOND PLASTIC INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH	February 12, 2002
DIGVIJAY CEMENT COMPANY LIMITED Vs. UNION OF INDIA	December 17, 2002
DILA Vs. STATE OF UTTAR PRADESH	September 20, 2002
DILAWAR BALU KURANE Vs. STATE OF MAHARASHTRA	January 8, 2002
DILIP K BABU Vs. STATE OF WEST BENGAL	February 15, 2002
DILIP MITRA Vs. SWADESH CHANDRA BHADRA	March 7, 2002
DILIP SINGH MOTI SINGH Vs. STATE OF GUJARAT	August 28, 2002
DINA NATH SINGH Vs. STATE OF BIHAR	December 13, 2002
DIRECTOR OF INCOME TAX Vs. BHARAT DIAMOND BOURSE	December 16, 2002
DIRECTOR OF SETTLEMENTS A P Vs. M R APPARAO	March 20, 2002
DOLPHIN INTERNATIONAL LIMITED Vs. GAVS LABORATORIES PRIVATE LIMITED	October 29, 2002
DUGAR ELECTRONICS Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA	November 21, 2002
DURGADAS PURKYASTHA Vs. UNION OF INDIA	July 22, 2002
DURYODHAN Vs. STATE OF MAHARASHTRA	August 14, 2002
DWARIKALAL Vs. KALINDI DEVI	February 1, 2002
DWARKA DASS Vs. STATE OF HARYANA	November 13, 2002
E HILL AND COMPANY LIMITED Vs. STATE OF UTTAR PRADESH	April 26, 2002
E PALANISAMY Vs. PALANISAMY	October 31, 2002
E PARMASIVAN Vs. UNION OF INDIA	February 14, 2002
E SUNDARESA CHETTIAR Vs. N R ABDUL AZEEZ	October 3, 2002
EPOCH ENTERREPORTS Vs. M V WON FU	October 29, 2002
ESCORTS JCB LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI II	October 24, 2002
ESSEN DEINKI Vs. RAJIV KUMAR	October 29, 2002
EX CAPT HARISH UPPAL Vs. UNION OF INDIA	December 17, 2002
EZHIL Vs. STATE OF TAMIL NADU	April 24, 2002
FAROOQ KARATTAA Vs. STATE OF KERALA	April 9, 2002
FAZLE RAB Vs. MOHAMMAD YAKEEN	February 5, 2002
FELIX ANBROSE DSOUZA Vs. STATE OF KARNATAKA	September 19, 2002
FELIX C OKOCHI Vs. STATE OF TAMIL NADU	March 21, 2002
FEROZE N DOTIVALA Vs. P M WADHWANI	December 3, 2002
FIRST LAND ACQUISITION COLLECTOR Vs. NIRODHI PRAKASH GANGOLI	March 7, 2002
FLASH LABORATORIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	December 20, 2002
FOOD CORPORATION OF INDIA Vs. S N NAGARKAR	January 29, 2002
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA	April 5, 2002
FOOD INSPECTOR Vs. G SATYANARAYANA	May 2, 2002
FRITIZ T M CLEMENT Vs. SUDHAKAR NADAR	March 1, 2002
G K BHATNAGAR D Vs. ABDUL ALIM	March 21, 2002
G LAXMANNA Vs. STATE OF ANDHRA PRADESH	October 10, 2002
G N NAYAK Vs. GOA UNIVERSITY	January 29, 2002
G RAJENDRA Vs. VIKRANT TYRES LIMITED	March 19, 2002
G V N KAMESWARA RAO Vs. G JABILLI	January 10, 2002
GADIRAJU RAMA RAJU Vs. STATE OF ANDHRA PRADESH	April 30, 2002
GAGAN FOODS PROCESSORS PRIVATE LIMITED Vs. UNION TERRITORY CHANDIGARH	February 19, 2002
GAJANAN MAHARAJ SANATHAN Vs. GAJANAN KARAMCHARI SANGH	January 31, 2002
GAJULA VENKATESHWARA RAO Vs. STATE OF ANDHRA PRADESH	July 29, 2002
GANANATH PATTNAIK Vs. STATE OF ORISSA	February 6, 2002
GANESH K GULVE Vs. STATE OF MAHARASHTRA	August 21, 2002
GANESH TRIVEDI Vs. SUNDAR DEVI	January 11, 2002
GANGA PASWAN Vs. STATE OF BIHAR	August 13, 2002
GANGADHAR BEHERA Vs. STATE OF ORISSA	October 10, 2002
GARDEN SILK MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	December 18, 2002
GAUHATI HIGH COURT Vs. KULADHAR PHUKAN	March 22, 2002
GENERAL FINANCE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB	September 4, 2002
GENERAL FINANCE COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB	August 4, 2002
GENERAL MANAGER NORTHERN RAILWAY Vs. SARVESH CHAPRA	March 1, 2002
GEORGE Vs. STATE OF KERALA	April 3, 2002
GIDHARI Vs. STATE OF RAJASTHAN	November 20, 2002
GIRDHAR SHANKAR TAWADE Vs. STATE OF MAHARASHTRA	April 24, 2002
GIRISH Vs. RADHAMONY K.	February 11, 2002
GKN DRIVESHAFTS INDIA LIMITED Vs. INCOME TAX OFFICER	November 25, 2002
GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	May 7, 2002
GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA	October 29, 2002
GODREJ INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS MUMBAI	April 10, 2002
GOKUL Vs. STATE OF MADHYA PRADESH	February 27, 2002
GOPAL CHAND AGARWALLA Vs. GOPAL CHANDRA PAL	January 17, 2002
GOPAL DIVEDI Vs. PRABHA DIVEDI	February 23, 2002
GOPI CHAND GUPTA Vs. JAIN PLASTIC INDUSTRY	April 30, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. J SRIDEVI	April 12, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. MAHARSHI PUBLISHERS PRIVATE LIMITED	November 1, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. P HARI HARA PRASAD	October 10, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. HARI HARA PRASAD P	October 11, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. P VENKU REDDY	September 23, 2002
GOVERNMENT OF HARYANA Vs. HARYANA BREWERY LIMITED	February 12, 2002
GOVERNMENT OF ORISSA Vs. ASHOK TRANSPORT AGENCY	April 30, 2002
GRASIM INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	April 4, 2002
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. LEELAMMA VALSON	February 6, 2002
GRID CORPORATION OF ORISSA LIMITED Vs. AES CORPORATION	October 1, 2002
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA	April 19, 2002
GUJARAT LEASE FINANCING LIMITED Vs. ABDULLA AKBARLI AND CO	January 9, 2002
GULABRAO BALWANTRAO SHINDE Vs. CHHABUBAI BALWANTRAO SHINDE	November 12, 2002
GULAM AHMED DASTAGIR Vs. DEPUTY COMISSIONER OF CUSTOMS	January 15, 2002
GUPTA CHEMICALS PVT LIMITED Vs. STATE OF RAJASTHAN	April 18, 2002
GURBAX SINGH Vs. KARTAR SINGH	February 11, 2002
GURBAX SINGH Vs. BHAJAN SINGH ALIAS HARBHAJAN SINGH	November 15, 2002
GURDIYAL SINGH Vs. RAJ KUMAR ANEJA	February 4, 2002
GURJAT SINGH Vs. STATE OF PUNJAB	September 3, 2002
GURMAIL SINGH Vs. STATE OF PUNJAB	March 18, 2002
GURPREET SINGH Vs. STATE OF PUNJAB	January 18, 2002
GURPREET SINGH Vs. STATE OF HARYANA	September 12, 2002
GYANCHAND JAIN Vs. PARMANAND	December 3, 2002
H NANJUNDAIH Vs. ASWATHNARAYANA RAO	April 5, 2002
H S AHAMMED HUSSAIN Vs. IRFAN AHAMMED	July 9, 2002
H S JAYANNA AND BROS Vs. STATE OF KARNATAKA	March 6, 2002
HANMANTU NAGAPPA JOGLEKAR Vs. STATE OF MAHARASHTRA	November 12, 2002
HANS RAJ AGARWAL Vs. CHIEF COMMNR OF INCOME TAX	December 20, 2002
HANSRAJ AND SONS Vs. STATE OF JAMMU AND KASHMIR	July 17, 2002
HARBANS LAL MALHOTRA AND SONS LIMITED Vs. UNION OF INDIA	November 13, 2002
HARBANSLAL SAHNIA Vs. INDIAN OIL CORPORATION LIMITED	December 20, 2002
HARBHAJAN SINGH Vs. PRESS COUNCIL OF INDIA	March 11, 2002
HARDEEP Vs. STATE OF HARYANA	August 16, 2002
HARENDRA NATH MISHRA Vs. STATE OF BIHAR	November 26, 2002
HARI PRASAD Vs. STATE OF UTTAR PRADESH	August 7, 2002
HARI RAM Vs. K L SHARMA	November 26, 2002
HARI SHANKER Vs. GOBIND PARSHAD JAGDISH PARSHAD	January 25, 2002
HARI SHANKER Vs. GOBIND PARSHAD JAGDISH PARSHAD	January 26, 2002
HARIDAS EXPORTS Vs. ALL INDIA FLOAT GLASS MFRS ASSN	July 22, 2002
HARIJANA HANUMANTHARAYAPPA Vs. STATE OF ANDHRA PRADESH	July 17, 2002
HARIJANA THIRUPALA Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD	August 1, 2002
HARISH CHANDRA TIWARI Vs. BAIJU	January 8, 2002
HARISINGH M VASAVA Vs. STATE OF GUJARAT	February 27, 2002
HARJIT SINGH Vs. STATE OF PUNJAB	August 16, 2002
HARPAL Vs. STATE OF HARYANA	September 16, 2002
HARRINGTON HOUSE SCHOOL Vs. S M ISPAHANI	May 9, 2002
HARSHAVARDHAN CHOKKANI Vs. BHUPENDRA N PATEL	February 28, 2002
HARSHENDRA CHOUBISA Vs. STATE OF RAJASTHAN	July 30, 2002
HARYANA FINANCIAL CORPORATION Vs. JAGDAMBA OIL MILLS	January 28, 2002
HARYANA STATE ELECTRICITY BOARD Vs. KRISHNA DEVI	March 19, 2002
HARYANA STATE ELECTRICITY BOARD Vs. RAJBIR SINGH	October 8, 2002
HARYANA STATE FCCW STORE LIMITED Vs. RAM NIWAS	July 8, 2002
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEVI DAYAL	March 8, 2002
HASAN MURTZA Vs. STATE OF HARYANA	January 29, 2002
HCL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT	October 10, 2002
HEAVY ENGINEERING CORPORATION LIMITED Vs. KAMAKHYA PRASAD	September 18, 2002
HEMA DEVI Vs. STATE OF BIHAR	February 28, 2002
HEMALATHA GARGYA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	November 28, 2002
HINDUSTAN AERONAUTICS LIMITED Vs. HINDUSTAN AERO CANTEEN K SANGH	July 8, 2002
HINDUSTAN CIBA GEIGY Vs. UNION OF INDIA	November 20, 2002
HINDUSTAN MOTORS LIMITED Vs. TAPAN KUMAR BHATTACHARYA	July 12, 2002
HINDUSTAN PETROLIUM CORPORATION LIMITED Vs. SRIMAN NARAYAN	July 9, 2002
HINDUSTAN TIMES Vs. STATE OF UTTAR PRADESH	November 1, 2002
HIRA LAL AND SONS Vs. LAKSHMI COMMERCIAL BANK	August 5, 2002
HITECH ELECTROTHERMICS AND HYDROPOWER LTD Vs. STATE OF KERALA	December 17, 2002
HOSHAN A P Vs. STATE OF ANDHRA PRADESH	September 16, 2002
HOTEL SEA GULL Vs. STATE OF WEST BENGAL	March 19, 2002
HRUSHIKESH PANDA Vs. UNION OF INDIA	September 12, 2002
HUKAM CHAND Vs. STATE OF HARYANA	October 23, 2002
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA	December 10, 2002
ICDS LIMITED Vs. BEENA SHABEER	August 12, 2002
IMTIAZ AHMED Vs. UNION OF INDIA	February 28, 2002
IN RE: NETWORKING OF RIVERS Vs. STATE	September 16, 2002
INATERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. M L DALMIYA AND COMPANY LIMITED	January 28, 2002
INDAMER COMPANY PRIVATE LIMITED Vs. PRICY DSOUZA	November 18, 2002
INDER SAIN MITTAL Vs. HOUSING BOARD HARYANA	February 21, 2002
INDERJIT Vs. PUNJAB AND HARYANA HIGH COURT	February 4, 2002
INDIA AUTOMOBILES 1960 LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION	February 13, 2002
INDIA HOUSE Vs. KISHAN N LALWANI	December 18, 2002
INDIAN CHARGE CHROME LIMITED Vs. UNION OF INDIA	December 17, 2002
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. UNION OF INDIA	January 25, 2002
INDIAN FARMERS FERMERS FERTILIZER COOP LIMITED Vs. INDUSTRIAL TRIBUNAL I ALLAHABAD	March 6, 2002
INDIAN HYDRAULIC INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	October 8, 2002
INDIAN MANAGEMENT ADVISORS AND LEASING PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI	April 16, 2002
INDIAN MGT. ADVISORS & LEASING PVT. LTD. Vs. COLLECTOR OF C. EX., DELHI	April 16, 2002
INDIAN NATIONAL CONGRESS I Vs. INSTITUTE OF SOCIAL WELFARE	May 10, 2002
INDIAN RAILWAY CLASS II OFFICER FEDN Vs. ANIL KUMAR SANGHI	September 23, 2002
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. PRABHAKAR H MANJARE	October 30, 2002
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. CONNANORE SPINNING AND WEAVING MILLS LIMITED	April 12, 2002
INSPECTOR OF POLICE CBI Vs. B RAJA GOPAL	January 21, 2002
INTELLIGENCE OFFICER OF SALES TAX Vs. YOGESH TRADING CO LTD	February 5, 2002
IRENE Vs. V S VENKATARAMAN	January 30, 2002
ISRAIL Vs. STATE OF WEST BENGAL	January 7, 2002
ITC LIMITED Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	January 24, 2002
ITC LIMITED Vs. COLLECTION OF CENTRAL EXCISE BOMBAY	November 26, 2002
ITC LIMITED WORKERS ASSOCIATION Vs. MANAGEMENT OF ITC LIMITED	January 29, 2002
ITI LIMITED Vs. SIEMENS PUBLIC COMMUNICATIONS NETWORK LIMITED	May 20, 2002
J G ENGINEERS PVT LIMITED Vs. CALCUTTA IMPROVEMENT TRUST	January 25, 2002
J J LAL PVT LIMITED Vs. M R MURALI	February 8, 2002
J J MERCHANT Vs. SHARINATH CHATURVEDI	August 12, 2002
J JAYALALITHA Vs. M CHENNA REDDY	February 28, 2002
J M BISWAS Vs. N K BHATTACHARJEE	April 2, 2002
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 4, 2002
JAGANNATH Vs. STATE OF MAHARASHTRA	August 1, 2002
JAGANNATH CHAUDHARY Vs. RAMAYAN SINGH	May 9, 2002
JAGAT PAL DHAWAN Vs. KAHAN SINGHDEAD	November 21, 2002
JAGDISH JUGTAWAT Vs. MANJU LATA	April 23, 2002
JAGIR SINGH Vs. STATE OF HARYANA	July 23, 2002
JAI NARAIN Vs. STATE OF U P	August 13, 2002
JAI SINGH Vs. SHAKUNTALA	March 14, 2002
JAIPAL Vs. STATE OF HARYANA	September 19, 2002
JAIPAN Vs. STATE OF HARYANA	October 1, 2002
JAIPRAKASH INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH	November 22, 2002
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. RAM GOPAL SHARMA	January 17, 2002
JALALUDDIN Vs. STATE OF UTTAR PRADESH	April 7, 2002
JALANDHAR IMPROVEMENT TRUST Vs. STATE OF PUNJAB	November 27, 2002
JANARDAN SINGH Vs. STATE OF BIHAR	April 23, 2002
JANKI NARAYAN BHOIR Vs. NARAYAN NANDEO KADAM	December 17, 2002
JASBIR Vs. STATE OF HARYANA	December 16, 2002
JASKIRAT DATWANI Vs. VIDYAVATI	May 3, 2002
JASSA SINGH Vs. STATE OF HARYANA	January 8, 2002
JASVINDER SINGH Vs. STATE OF JAMMU AND KASHMIR	December 20, 2002
JAWAHAR LAL SAZAWAL Vs. STATE OF JAMMU AND KASHMIR	February 27, 2002
JAWAHAR LAL SHARMA Vs. DIVISIONAL FOREST OFFICER UP	January 24, 2002
JAY NARAIN Vs. STATE OF UTTAR PRADESH	August 13, 2002
JAYANTI ROY Vs. DASS ESTATES PRIVATE LIMITED	April 30, 2002
JAYANTIBHAI BHENKARBHAI Vs. STATE OF GUJARAT	September 11, 2002
JAYSHREE RAJENDRA SHROFF Vs. APPROPRIATE AUTHORITY AHMEDABAD	October 30, 2002
JHARESWAR PRASAD PAUL Vs. TARAK NATH GANGULY	May 8, 2002
JHUNZARA Vs. STATE OF MADHYA PRADESH	March 20, 2002
JINIA KEOTIN Vs. KUMAR SITARAM MANJHI	December 20, 2002
JINISH LAL SAH Vs. STATE OF BIHAR	December 20, 2002
JOGINDER PAL Vs. NAVAL KISHORE BEHAL	May 10, 2002
JOGINDER SINGH Vs. STATE OF HARYANA	October 9, 2002
JOSEPH Vs. STATE OF KERALA	December 3, 2002
JOSEPH JOSEPH Vs. STATE OF KERALA	February 19, 2002
JOTHI BRICKS WORKS Vs. DEPUTY COMMERCIAL TAX OFFICER T N	April 1, 2002
JULLUNDUR IMPROVEMENT TRUST Vs. MOHAN SINGH	August 14, 2002
JUSTICE K P MOHAPATRA Vs. RAM CHANDRA NAYAK	October 9, 2002
JYOTI K K Vs. KERALA PUBLIC SERVICE COMMISSION	March 13, 2002
K G PREMSHNKER Vs. INSPECTOR OF POLICE	September 12, 2002
K HATIZA BEGUM Vs. K M USMAN PASHA	January 30, 2002
K L KUNJAPPAN Vs. RAFEEQUE	August 12, 2002
K M CHINNAPPA IN TAMIL NADU GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	October 30, 2002
K M MATHEW Vs. K A ABRAHAM	August 23, 2002
K M MOHAMMAD HANEEFA Vs. STATE OF KERALA	January 15, 2002
K M SHARMA Vs. INCOME TAX OFFICER WARD 137 NEW DELHI	April 11, 2002
K PHANI RAMESH Vs. DEPUTY DIRECTOR NAVODAYA VIDYALAYA	January 15, 2002
K PRABHAKARAN Vs. P JAYARAJAN	October 1, 2002
K PREMA S RAO Vs. YADLA SRINIVASA RAO	October 25, 2002
K R DEHARIA Vs. UNION OF INDIA	February 7, 2002
K RAMASAMY Vs. STATE OF TAMIL NADU	April 12, 2002
K SADANAND NAIDU Vs. PUBLIC PROSECUTOR ANDHRA PRADESH	August 13, 2002
K SHEKAR Vs. V INDIRAMMA	February 27, 2002
K VARADHARAJ Vs. STATE OF TAMIL NADU	August 19, 2002
K VENKATESHWARA RAO VENKATAL I RAO Vs. STATE REP	July 23, 2002
K.V. SHIVKUMAR Vs. APPROPRIATE AUTHORITY	January 14, 2002
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN	July 30, 2002
KAILASH CHANDRA Vs. MUKUNDI LAL	January 25, 2002
KAISER I HIND PRIVATE LIMITED Vs. NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED	September 25, 2002
KAJAL SEN Vs. STATE OF ASSAM	January 15, 2002
KALAHASTHRI PATTABHAIRAMI REDDY Vs. STATE OF ANDHRA PRADESH	August 14, 2002
KALI NAYAK MUKHI Vs. STATE OF ORISSA	October 3, 2002
KALLO Vs. PYARI BEGUM	August 12, 2002
KALPANA MAZUMDAR Vs. STATE OF ORISSA	July 30, 2002
KALPATARU AGROFOREST ENTERPRISES Vs. UNION OF INDIA	March 5, 2002
KALPESH KUMAR BHAJIYU GUNVANTLAL SONI Vs. STATE OF GUJARAT	March 19, 2002
KAMAL MAHAR Vs. STATE OF MADHYA PRADESH	November 21, 2002
KAMALNATH Vs. SUDESH VERMA	January 8, 2002
KANAHAIYALAL Vs. ANUPKUMAR	November 27, 2002
KANAKA GRUHA NIRMAN SAHAKARA SANGHA Vs. NARAYANAMMA	October 3, 2002
KANAKSINGH RAISINGH RAV Vs. STATE OF GUJARAT	November 29, 2002
KANHAIYA LAL AGRAWAL Vs. UNION OF INDIA	July 29, 2002
KANNIAMMAL Vs. CHELLARAM	April 12, 2002
KANTARU SETHY Vs. STATE OF ORISSA	January 17, 2002
KANTHI ENTERPRISES Vs. STATE OF KARNATAKA	September 10, 2002
KANTILAL K L GORDHANDAS SONI Vs. STATE OF GUJARAT	December 11, 2002
KANWARLAL Vs. STATE OF MADHYA PRADESH	September 10, 2002
KAPIL KUMAR Vs. KUDRAT ALI	April 12, 2002
KARAM CHAND Vs. UNION OF INDIA	March 19, 2002
KARIMJEE (P) LTD. Vs. DY COMMISSIONER OF INCOME TAX	September 9, 2002
KARIMJEE (P) LTD. Vs. DY COMMISSIONER OF INCOME TAX & ANR.	November 9, 2002
KARIYA Vs. STATE OF KARNATAKA	July 30, 2002
KARNATAKA BANK LIMITED Vs. SECRETARY GOVERNMENT OF INDIA	February 25, 2002
KARNATAKA ELECTRICITY BOARD Vs. STATE OF KARNATAKA	February 19, 2002
KARNATAKA POWER CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS APPEALS CHENNAI	April 3, 2002
KARNATAKA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX BANGLORE	December 3, 2002
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASHRAFULLA KHAN	January 14, 2002
KARNATAKA STEEL AND WIRE PRODUCTS Vs. KOHINOOR ROLLING SHUTTERS AND ENGINNERING WORKS	November 12, 2002
KASHIBEN BHIKABAI Vs. SPECIAL LAND ACQUISITION OFFICER	February 6, 2002
KASTURI Vs. STATE OF HARYANA	November 12, 2002
KATHYAYINI HOTELS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	January 18, 2002
KATTA SUJATHA Vs. FERTILIZER AND CHEMICALS TRAVANCORE LIMITED	August 23, 2002
KAUSHAL PAINTS & CHEMICALS Vs. PUNJAB NATIONAL BANK, PALSAURA	November 18, 2002
KEDARNATH Vs. MOHAN KESARWARI	January 10, 2002
KEDLA AGGLOMERATED MARBLES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	January 14, 2002
KENDRIYA VIDHYALAYA SANGATHAN Vs. AJAY KUMAR DAS	April 29, 2002
KENDRIYA VIDYALAYA SANGATHAN Vs. SUBHAS SHARMA	March 7, 2002
KERALA AGRO MACHINERY CORPORATION LIMITED Vs. BIJOY KUMAR ROY	February 28, 2002
KERALA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUSTOMS KERALA	March 19, 2002
KERALA STATE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM	November 12, 2002
KESHAV PRASAD Vs. UNION OF INDIA	October 31, 2002
KESHAVLAL Vs. STATE OF MADHYA PRADESH	March 4, 2002
KHASI HILLS AUTONOMOUS Vs. CHARLESTONE SOHTUN	August 9, 2002
KHATOON NISA Vs. STATE OF UTTAR PRADESH	August 14, 2002
KHAZAN SINGH Vs. UNION OF INDIA	January 24, 2002
KHET SINGH Vs. UNION OF INDIA	March 20, 2002
KHIRODHAR NAYAK Vs. STATE OF JHARKHAND	November 14, 2002
KICHHA SUGAR COMPANY LIMITED Vs. ROOFRITE PRIVATE LIMITED	April 5, 2002
KILEDAR SINGH Vs. STATE OF MADHYA PRADESH	November 21, 2002
KILLICK NIXON LIMITED MUMBAI Vs. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI	November 25, 2002
KIRLOSKAR OIL ENGINES LIMITED PUNA Vs. MRTP COMMISSIONER	October 31, 2002
KLE SOCIETY Vs. R R PATIL	April 26, 2002
KODADI SRINIVASA LINGAM Vs. STATE OF ANDHRA PRADESH	July 18, 2002
KOLUTHARA EXPORTS LIMITED Vs. STATE OF KERALA	February 1, 2002
KOMAL Vs. STATE OF UTTAR PRADESH	August 23, 2002
KONDA LAKSHMANA BAPUJI Vs. GOVERNMENT OF ANDHRA PRADESH	January 29, 2002
KONKAN RAILWAY CORPORATION LIMITED Vs. RANI CONSTRUCTION PRIVATE LIMITED	January 30, 2002
KOPPATHI VENKATI Vs. LAND ACQUISITION OFFICER	February 7, 2002
KOVAI YARN TRADERS Vs. P. SUBRAMANIAM	September 11, 2002
KRISHAN Vs. STATE OF UTTAR PRADESH	October 31, 2002
KRISHAN KUMAR Vs. STATE OF HARYANA	January 17, 2002
KRISHI UTPADAN MANDI SAMITI Vs. K N MUNSHI	January 15, 2002
KRISHNA BHAGWAN ROY Vs. STATE OF BIHAR	July 31, 2002
KRISHNA MOCHI Vs. STATE OF BIHAR	April 15, 2002
KULDIP SINGH Vs. UNION OF INDIA	April 29, 2002
KULDIP SINGH Vs. UNION OF INDIA	February 7, 2002
KULDIP SINGH Vs. STATE OF PUNJAB	August 14, 2002
KUNCHANA Vs. P MANIAN	February 28, 2002
KUNHIMODEENKUTTY Vs. STATE OF KERALA	December 18, 2002
KUNSTOCOM ELECTRONICS I PVT LIMITED Vs. GILT PACK LIMITED	January 24, 2002
KUSUM LATA Vs. STATE OF HARYANA	July 31, 2002
LAHU SHIVA JARAG Vs. STATE OF MAHARASHTRA	January 22, 2002
LAKHAMAN PRASAD AGRAWAL Vs. SYED MOHAMMAD KARIM	January 17, 2002
LAKHWINDER SINGH Vs. STATE OF PUNJAB	December 17, 2002
LAKSHMAN EXPORTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 18, 2002
LAKSHMI Vs. STATE OF UTTAR PRADESH	August 29, 2002
LAKSHMI NARAYAN MUKHOPADHYAY Vs. UNION OF INDIA	February 20, 2002
LAKSHMI PRECISION SCREWS LIMITED Vs. RAM BHAGAT	August 13, 2002
LAKSHMI RAM BHUYAN Vs. HARI PRASAD BHUYAN	November 20, 2002
LAL BAHADUR SHASTRI S JR HIGH SCHOOL Vs. STATE OF UTTAR PRADESH	April 26, 2002
LAL CHAND DEAD Vs. PIAYARE LAL	January 22, 2002
LALIT KUMAR JAIN Vs. JAIPUR TRADERS CORPORATION PRIVATE LIMITED	April 24, 2002
LALITA JALAN Vs. BOMBAY GAS COMPANY LIMITED	September 9, 2002
LALLAN RAI Vs. STATE OF BIHAR	November 14, 2002
LAND ACQUIRING BODY Vs. RAMPRASAD H. MAHARAJ	October 9, 2002
LAND ACQUISITION OFFICER CUM DSWO AP Vs. B V REDDY AND SONS	February 14, 2002
LAXMAN Vs. STATE OF HARYANA	February 19, 2002
LAXMAN Vs. STATE OF MAHARASHTRA	August 27, 2002
LAXMAN Vs. STATE OF MAHARASHTRA	July 24, 2002
LAXMAN JIWABA BAHERWADE Vs. BAPURAO DODAPPA TANDALE	September 17, 2002
LAXMI BAI PATEL Vs. SHYAM KUMAR PATEL	February 28, 2002
LAXMI CHAND Vs. HARYANA VIDHYUT PRASHAN NIGAM LIMITED	February 5, 2002
LEARONAL Vs. R B BUSINESS PROMOTIONS PRIVATE LIMITED	April 11, 2002
LEHNA Vs. STATE OF HARYANA	January 22, 2002
LILABAI R RAJWADE Vs. MADHUSUDAN S RAJWADE	January 25, 2002
LINGALA KONDALA RAO Vs. VOOTUKURI NARAYANA RAO	November 21, 2002
LML LIMITED Vs. COLLECTOR OF CENTRAL EXCISE KANPUR	March 20, 2002
LORD KRISHNA FINANCIERS Vs. LORD GROUP HOUSING FINANCE LIMITED	September 6, 2002
LT GOVERNOR OF DELHI Vs. MOHAMMAD SAHID	September 4, 2002
LUIS CAETANO VIEGAS Vs. ESTRELINE MARIANA RMA DACOSTA	May 7, 2002
M C ABRAHAM Vs. STATE OF MAHARASHTRA	December 20, 2002
M C MEHTA Vs. UNION OF INDIA	April 5, 2002
M C MEHTA Vs. UNION OF INDIA	March 19, 2002
M C MEHTA Vs. KAMAL NATH	March 15, 2002
M C MEHTA Vs. UNION OF INDIA	April 11, 2002
M L BHATT Vs. M K PANDITA	February 13, 2002
M L SUBBARAYA SETTY DEAD Vs. M L NAGAPPA SETTY DEAD	April 23, 2002
M MADAN MOHAN RAO Vs. UNION OF INDIA	July 17, 2002
M P ELECTRICITY BOARD Vs. SHAIL KUMARI	January 11, 2002
M P RAJYA SAHKARI BANK MARYADI Vs. INDIAN COFFEE WORKERS CO OPERATIVE SOCIETY LIMITED	August 23, 2002
M RAMACHANDRA Vs. DODDAMUNIYAPPA	February 6, 2002
M SUBBARAO AND SONS Vs. YASHODAMMA	September 17, 2002
M SUPRASCHAND Vs. C DHANDAPANI	March 21, 2002
M V RAJASHEKARAN Vs. VITAL NAGARAJ	January 23, 2002
M Y GHORPADE Vs. SHIVAJI RAO M POAL	September 4, 2002
M Y GHORPADE Vs. SHIVAJI RAO M POAL	August 4, 2002
M. KUDUBDEEN Vs. UNION OF INDIA	November 27, 2002
MACHIMADA RAVINDRA B. E. Vs. SUMA VASANTH	October 1, 2002
MADAN LAL Vs. STATE OF PUNJAB	October 1, 2002
MADAN PAL Vs. STATE OF HARYANA	October 30, 2002
MADARJI CHELAJI THAKOR & ANR. Vs. STATE OF GUJARAT	September 5, 2002
MADHAVAN PILLAI GOPINATHAN NAIR Vs. SUBBAYYA CHETTIAR KARTHIKAYAN	July 11, 2002
MADHO SINGH Vs. STATE OF RAJASTHAN	September 26, 2002
MADHUKAR D SHENDE Vs. TARABAI ABA SHEDAGE	January 9, 2002
MADHYA PRADESH STATE INDUSTRIES CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH	February 26, 2002
MAGAN MEHROTRA Vs. UNION OF INDIA	December 17, 2002
MAHADEO SAHNI Vs. STATE OF BIHAR	August 13, 2002
MAHADEV Vs. ASSTT COMMISSIONER LAND ACQUISITION OFFICER	March 1, 2002
MAHAKOSHAL TOURIST NAPIER TOWN Vs. STATE OF MADHYA PRADESH	September 3, 2002
MAHAMMAD AZIZ RAHAMAN Vs. ASSISTANCE COMMISSIONER AND LAND ACQUISITION OFFICER YADGIR KARNATAKA	January 31, 2002
MAHANT CHAND NATH YOGI Vs. STATE OF HARYANA	October 24, 2002
MAHARASHTRA DISTILLERIES Vs. MUNICIPAL CORPORATION OF AURANGABAD	April 17, 2002
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION Vs. AMIT	July 9, 2002
MAHARASHTRA STATE JUDICIAL SERVICE ASSOCIATION Vs. HIGH COURT OF JUDICATURE AT BOMBAY	February 20, 2002
MAHENDER PRATAP Vs. KRISHAN PAL	November 22, 2002
MAHENDRA K. AGARWAL Vs. VINAY KUMAR GUPTA	February 28, 2002
MAHENDRA KUMAR G PATEL Vs. STATE OF GUJARAT	April 30, 2002
MAHENDRA PAL Vs. RAM DASS MALANGER	March 1, 2002
MAHENDRA SAREE EMPORIUM Vs. G V SRINIVASA MURTHY	May 1, 2002
MAHESH CHAND Vs. B JANARDHAN REDDY	December 4, 2002
MAHESH KUMAR K PARMAR Vs. S I G OF POLICE	February 8, 2002
MAHILA BAJRANGI Vs. BADRIBAI	December 19, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	January 15, 2002
MAJOR SINGH Vs. STATE OF PUNJAB	November 27, 2002
MALHU YADAV Vs. STATE OF BIHAR	May 1, 2002
MALLA PRAKASARAO Vs. MALLA JANAKI	August 6, 2002
MAN CHAND PAL Vs. SHANTI AGARWAL	February 14, 2002
MANAGER ST THOMAS UP SCHOOL KERALA Vs. COMMISSIONER AND SECY TO GENERAL EDUCATION DEPTT	January 25, 2002
MANDHARI Vs. STATE OF CHHATTISGARH	April 16, 2002
MANI KUMAR THAPA Vs. STATE OF SIKKIM	August 19, 2002
MANISH CHANDRA GOYAL Vs. SURESH RANI	January 18, 2002
MANOHARAN Vs. STATE REP	November 12, 2002
MANOJ Vs. SHRIRAM TPT FINANCE COMPANY LIMITED	January 8, 2002
MANOJ CONSTRUCTION CO. Vs. COMMISSIONER OF CUS.	March 19, 2002
MANOKARAN Vs. STATE OF TAMIL NADU	October 1, 2002
MANSAB ALI Vs. IRSAN	December 13, 2002
MANSOOR KHAN Vs. MOTIRAM HAREBHAN KHARAT	April 19, 2002
MANSOOR KHAN Vs. MOTIRAM HAREBHAN KHARAT	March 19, 2002
MARDIA CHEMICALS LIMITED Vs. GUJARAT ELECTRICITY BOARD	August 2, 2002
MARDIA CHEMICALS LTD. Vs. UNION OF INDIA	October 4, 2002
MATA GUJRI MEMORIAL MEDICAL COLLEGE Vs. STATE OF BIHAR	February 28, 2002
MATA GUJRI MEMORIAL MEDICAL COLLEGE Vs. STATE OF BIHAR	December 12, 2002
MATHURA YADAV MATHURA MAHATO Vs. STATE OF BIHAR	July 23, 2002
MATTAR Vs. STATE OF UTTAR PRADESH	July 23, 2002
MAULESHWAR MINI Vs. JAGDISH PRASAD	January 23, 2002
MAURIA UDYOG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI II	August 16, 2002
MEDICAL COUNCIL OF INDIA Vs. MADHU SINGH	September 11, 2002
MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTOR S FROM RUSSIA WELFARE ASSOCIATIONS	March 8, 2002
MEENU PALIWAL Vs. INDIAN OIL CORPORATION	September 6, 2002
MEHBOOB BI Vs. MUHAMMAD ABDULLAH	April 18, 2002
METAL FORGINGS Vs. UNION OF INDIA	November 22, 2002
MICHAEL B FERNANDES Vs. C K JAFFER SHARIEF	February 14, 2002
MNGG COMPANY OF PEOPLES ACADEMY PUBLIC SCHOOL Vs. STATE OF JHARKHAND	September 18, 2002
MOBEL Vs. STATE OF HARYANA	July 29, 2002
MOHAMMAD ASLAM Vs. UNION OF INDIA	March 13, 2002
MOHAMMAD AZEEM Vs. A VENKATESH	August 16, 2002
MOHAMMAD HOSHAN Vs. STATE OF ANDHRA PRADESH	September 16, 2002
MOHAMMAD KHALID Vs. STATE OF WEST BENGAL	September 3, 2002
MOHAMMAD SHAHNAWAZ AKHTAR Vs. IST ADJ VARANASI	September 5, 2002
MOHAMMAD YAKUB PEDDA YAKUB Vs. STATE OF ANDHRA PRADESH	July 30, 2002
MOHAN LAL Vs. STATE OF RAJASTHAN	December 3, 2002
MOHAN SINGH Vs. PREM SINGH	October 1, 2002
MOHAR Vs. STATE OF UTTAR PRADESH	September 17, 2002
MOHD ALTAF Vs. PUBLIC SERVICE COMMISSION	February 20, 2002
MOHD HOSHAN A P Vs. STATE OF A P	September 16, 2002
MOHD JALEES SHAFIULLAH ANSARI Vs. STATE OF MAHARASHTRA	August 8, 2002
MOHD SHAHNAWAZ AKHTAR Vs. 1ST A D J VARANASI	September 5, 2002
MOHD. SHAHNAWAZ AKHTAR Vs. FIRST ADDITIONAL DISTRICT JUDGE, VARANASI	September 5, 2002
MOHIBUR RAHMAN Vs. STATE OF ASSAM	August 21, 2002
MOOL CHAND BAKHRU Vs. ROHAN	January 29, 2002
MOR MODERN COOPERATIVE TRANSPORT SOCIETY LIMITED Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA	July 9, 2002
MORAN MAR THOMA MATHEWS Vs. MOST REV THOMAS MAR-D METROPOLITAN & ORS	July 12, 2002
MOSES ARULANANTHAM ALIAS MOSES ARULANDO Vs. STATE OF TAMIL NADU	October 23, 2002
MOTI LAL Vs. CENTRAL BUREAU OF INVESTIGATION	April 9, 2002
MOTI LAMINATES PRIVATE LIMITED Vs. UNION OF INDIA	May 1, 2002
MOTI SINGH Vs. STATE OF MAHARASHTRA	January 24, 2002
MOTIRAM GAMAN PAWAR Vs. STATE OF MAHARASHTRA	February 7, 2002
MUDRIKA MAHTO Vs. STATE OF BIHAR	April 29, 2002
MUKESH Vs. STATE OF MADHYA PRADESH	August 13, 2002
MUNEER KHAN Vs. STATE OF MADHYA PRADESH	January 15, 2002
MUNICIPAL COPORATION GWALIOR Vs. RAMCHARAN D	April 24, 2002
MUNICIPAL CORPORATION Vs. JIWAN SINGH	March 20, 2002
MUNICIPAL CORPORATION FARIDABAD Vs. NITCO ROADWAYS	April 10, 2002
MUNICIPAL CORPORATION OF GENERAL BOMBAY Vs. BHARAT PETROLEIUM CORPORATION LIMITED	April 2, 2002
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KISAN GANGARAM HIRE	October 24, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. K V SHRAMIK SANGH	April 12, 2002
MUNICIPAL CORPORATION OF GWALIOR Vs. HARISH KUMAR	January 17, 2002
MUNISH CHANDRA GOYAL Vs. SUDESH RANI	January 18, 2002
MUNITHIMMAIAH Vs. STATE OF KARNATAKA	March 22, 2002
MUNNUSWAMY Vs. STATE OF TAMIL NADU	August 14, 2002
MUTHU Vs. STATE OF KARNATAKA	August 13, 2002
MUTHU GOUNDER Vs. AMMAYEE AMMAL	July 9, 2002
MYCON CONSTRUCTION LIMITED Vs. STATE OF KARNATAKA	May 7, 2002
MYSORE PAPER MILLS LIMITED Vs. MYSORE PAPER MILLS OFFICERS ASSOCIATION	January 8, 2002
N ADITHAYAN Vs. TRAVENCORE DEVASWOM BOARD	October 3, 2002
N C DAGA Vs. INDER MOHAN SINGH RANA	December 5, 2002
N D JAYAL Vs. UNION OF INDIA	January 24, 2002
N K RAJAN Vs. S PADMA	February 13, 2002
N NATARAJAN Vs. B K SUBBA RAO	December 3, 2002
N PARAMESWARAN PILLAI Vs. UNION OF INDIA	April 12, 2002
N SHIVAKUMAR Vs. STATE OF KARNATAKA	July 30, 2002
N VELMURUGAN Vs. K N GOVINDARAJAN	February 1, 2002
NAGAPPA Vs. GURUDAYAL SINGH	December 3, 2002
NAGAPPA Y PADAGI Vs. STATE OF KARNATAKA	July 25, 2002
NAGINA SINGH Vs. NAGA SINGH	August 13, 2002
NAGPUR ALLOY CASTINGS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 16, 2002
NAGPUR IMPROVEMENT TRUST Vs. VASANTRAO	September 26, 2002
NAGRIK UPBHOKTA M MANCH Vs. UNION OF INDIA	May 2, 2002
NAHARWAR ENGG WORKS Vs. UNION OF INDIA	April 17, 2002
NALAKATH SAINUDDIN Vs. KORIKADAN SULAIMAN	July 8, 2002
NALLABOTHU VENKAIAH Vs. STATE OF ANDHRA PRADESH	August 20, 2002
NAND KUMAR VERMA Vs. HIGH COURT OF JHARKHAND	January 18, 2002
NANDU RASTOGI NANDJI RASTOGI Vs. STATE OF BIHAR	October 1, 2002
NARAYAN DUDU NARAYANKAR Vs. CHANDABAI B SONAWANE	October 3, 2002
NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHOA	February 20, 2002
NARAYAN SINGH Vs. SUNDERLAL PATWA	August 20, 2002
NARAYANASWAMY RAVISHANKAR Vs. ASSTT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE	October 3, 2002
NARENDRA K KOCHAR Vs. SIND MAHARASHTRA COOP HOUSING SOCIETY LIMITED	July 9, 2002
NARESH KUMAR Vs. STATE OF HARYANA	February 20, 2002
NARINDER SINGH Vs. KISHAN SINGH	July 8, 2002
NARPAT SINGH Vs. JAIPUR DEVELOPMENT AUTHORITY	April 24, 2002
NATHU SINGH YADAV Vs. STATE OF MADHYA PRADESH	November 22, 2002
NATIONAL ALUMINIUM COMPANY LIMITED Vs. DEEPAK KUMAR PANDA	July 10, 2002
NATIONAL CAPITAL TERRITORY OF DELHI Vs. NARINDER BEHAL	September 3, 2002
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. SHAH GOVERDHAN LAL KABRA	September 10, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SKY GEMS	January 9, 2002
NATIONAL INSURANCE CORPORATION LIMITED CHANDIGARH Vs. NICOLLETTA ROHTAGI	September 17, 2002
NAVEEN CHAND Vs. NAGARJUNA TRAVELS AND HOTELS PRIVATE LIMITED	July 30, 2002
NAVI MUMBAI MUNICIPAL CORPORATION Vs. NAVI MUMBAI HAWKERS AND WORKERS UNION NERUL	February 26, 2002
NAVIN M RAHEJA Vs. UNION OF INDIA	January 24, 2002
NEELKANTH Vs. MALLIKA BEGUM	January 29, 2002
NETWORKING OF RIVERS Vs. UNION OF INDIA	September 30, 2002
NEW INDIA ASSURANCE COMPANY Vs. KAREEMUNNISA	April 5, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C M JAYA	January 17, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHA RANI	December 3, 2002
NEYCER INDIA LIMITED Vs. GMB CERAMICS LIMITED	February 7, 2002
NIHAL SINGH Vs. MATADEEN	October 31, 2002
NIKO RESOURCES LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION GSPC	July 18, 2002
NILESH NANDKUMAR SHAH Vs. SIKANDAR AZIZ PATEL	August 23, 2002
NIRMA LIMITED Vs. LURGI LENTJES ENERGIECHNIK GMBH	January 14, 2002
NIRMAL AND NAVIN PRIVATE LIMITED Vs. D RAVINDRA	April 4, 2002
NIRMAL PASI Vs. STATE OF BIHAR	July 18, 2002
NIRMALA ANAND Vs. ADVENT CORPORATION PRIVATE LIMITED	May 10, 2002
NIRMALA ANAND Vs. ADVENT CORPORATION PRIVATE LIMITED	September 30, 2002
NITINKUMAR NATHALAL JOSHI Vs. OIL AND NATURAL GAS COMMISSION	March 14, 2002
NITINKUMAR NATHALAL JOSHI Vs. OIL AND NATURAL GAS COMMISSION	January 14, 2002
NITYA RANJAN GUHA Vs. STATE OF WEST BENGAL	February 12, 2002
NOIDA ENTREPRENEURS ASSOCIATION Vs. NOIDA	January 21, 2002
NORANG SINGH Vs. STATE OF PUNJAB	November 21, 2002
NORTHERN INDIAN GLASS INDUSTRIES Vs. JASWANT SINGH	October 29, 2002
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE	September 27, 2002
O P DAHIYA Vs. UNION OF INDIA	November 22, 2002
OCL INDIA LIMITED Vs. STATE OF ORISSA	December 17, 2002
OLGA KOZIREVA Vs. DEPARTMENT OF CUSTOMS	August 9, 2002
OM PRAKASH GUPTA Vs. RANBIR B GOYAL	January 18, 2002
OM PRAKASH RAJA Vs. STATE OF UTTARANCHAL	December 5, 2002
OM SHANKAR BIYANI Vs. BOARD OF TRUSTEES PORT OF CALCUTTA	February 22, 2002
OM WATI GAUR Vs. JITENDRA KUMAR	October 31, 2002
OMBALIK DAS Vs. HULISA SHAW	April 3, 2002
ONKAR LAL BAJAJ Vs. UNION OF INDIA	December 20, 2002
ORISSA STATE FINANCIAL CORPORATION Vs. NARSINGH CH NAYAK	March 7, 2002
ORISSA TEXTILE AND STEEL LIMITED Vs. STATE OF ORISSA	January 17, 2002
OSRAM SURYA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE INDORE	May 2, 2002
P A MOHANDAS Vs. STATE OF KERALA	February 11, 2002
P G PATRA Vs. PURAN FOODS	December 13, 2002
P H PUJAR Vs. KANTHI RAJASHEKHAR KIDIYAPPA	March 5, 2002
P H REDDY Vs. N T R D	January 30, 2002
P JOHN CHANDY AND COMPANY PRIVATE LIMITED Vs. JOHN P THOMAS	April 29, 2002
P K MANMADHAN KARTHA Vs. SANJEEV RAJ	May 3, 2002
P KIRAN KUMAR Vs. A S KHADAR	May 3, 2002
P PURUSHOTTAM REDDY Vs. PRATAP STEELS LIMITED	January 25, 2002
P RAMACHANDRA RAO Vs. STATE OF KARNATAKA	April 16, 2002
P S N RAO Vs. STATE OF ORISSA	July 29, 2002
P TULSI DAS Vs. GOVERNMENT OF ANDHRA PRADESH	October 24, 2002
P U JOSHI Vs. ACCOUNTANT GENERAL AHMEDABAD	December 19, 2002
P V HEMALATHA Vs. KATTAMKANDI PUTHIYA MALIACKAL SAHEEDA	May 20, 2002
P VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 10, 2002
PADMA Vs. HIRALAL MOTILAL DESARDA	September 9, 2002
PADMASUNDARA RAO DEAD Vs. STATE OF TAMIL NADU	March 13, 2002
PADMAVATI DEVADATTA KAMAT Vs. VIJAYKUMAR NARAYAN MEHANDALE	March 4, 2002
PANDIT DNYANU KHOT Vs. STATE OF MAHARASHTRA	May 2, 2002
PANDURANG KALU PATIL Vs. STATE OF MAHARASHTRA	January 17, 2002
PAPPU RAMIREDDY Vs. PAPPU LAKSHMI NARAYANA REDDY	November 15, 2002
PARAMASIVAM PARAMAN KOTTIYAN Vs. STATE OF TAMIL NADU	September 17, 2002
PARSHURAM SINGH Vs. STATE OF BIHAR	January 16, 2002
PATNALA VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH	August 7, 2002
PAUL GEORGE Vs. STATE	January 21, 2002
PAVNI BAI Vs. LOONA	August 14, 2002
PAWAN TAMATAR Vs. RAM PRAKASH PANDEY	May 10, 2002
PEERCHAND BHANSALI Vs. PRABHAWATI TOKARSI CHHEDA	March 15, 2002
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	May 8, 2002
PODAPATI MALAKONDAIAH Vs. STATE OF ANDHRA PRADESH	July 25, 2002
POLYFLAX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX KARNATAKA	September 6, 2002
POST DOCTORAL RESERCH ASSOCIATION OF S V UNIVERSITY DR K KRISHNA REDDY Vs. UNION OF INDIA	April 26, 2002
POTHAKAMURI SRINIVASULU MOOGA SUBBAIAH Vs. STATE OF ANDHRA PRADESH	July 26, 2002
PRABHA ATRI Vs. STATE OF UTTAR PRADESH	December 11, 2002
PRABHAT ZARDA FACTORY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	November 14, 2002
PRADEEP ANAND Vs. ITC LIMITED	July 29, 2002
PRADEEP KUMAR BISWAS Vs. INDIAN INSTITUTE OF CHEMICAL BIOLOGY	April 16, 2002
PRAKASH Vs. STATE OF TAMIL NADU	October 4, 2002
PRAKASH INDUSTRIES LIMITED Vs. DEVELOPMENT CREDIT BANK LIMITED	August 5, 2002
PRAKASH KHANDRE Vs. VIJAYA KUMAR KHANDRE	May 9, 2002
PRAKASH NARAIN SHARMA Vs. BURMAH SHEEL CO OPERATIVE HOUSING SOCIETY LIMITED	August 21, 2002
PRAMOD MAHTO Vs. STATE OF BIHAR	July 31, 2002
PRAMODKUMAR RASIKBHAI JHAVERI Vs. KARMASEY KUNVARGI TAK	August 5, 2002
PRANEEN MEHTA Vs. INDERJIT MEHTA	July 11, 2002
PRASAD S. U. M. Vs. ANDHRA PRADESH STATE FEDERATION OF COOPERATIVE SPINNING MILLS LIMITED	September 30, 2002
PRATAP SINGH Vs. STATE OF HIMACHAL PRADESH	August 6, 2002
PRATAP SINGH Vs. STATE OF HARYANA	September 23, 2002
PRATIBHA SINGH Vs. SHANTI DEVI PRASAD	November 29, 2002
PRECISION STEEL AND ENGINIERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL	December 9, 2002
PREM BAKSHI Vs. DHARAM DEV	January 9, 2002
PREM SURANA Vs. ADDITIONAL MUNSIF AND JUDICIAL MAGISTRATE	August 13, 2002
PRINCIPAL GOVERNMENT GIRLS COLLEGE THANA MALAKAND AGENCY Vs. BILQUIS BEGUM	October 18, 2002
PRITAM NATH Vs. STATE OF PUNJAB	August 1, 2002
PROFESSIONAL EXAMINATION BOARD MADHYA PRADESH Vs. PRASHANT AGRAWAL	September 5, 2002
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA	February 20, 2002
PUBLIC PROSECUTOR Vs. MAHADI THIRUPATHI REDDY	September 4, 2002
PUBLIC PROSECUTOR Vs. MAHADI THIRUPATHI REDDY	August 4, 2002
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MYTHESWAR GANGADHAR	November 13, 2002
PUNJAB NATIONAL BANK, CHANDIGARH Vs. PROGRESSIVE POLYPLAST CO. PVT. LTD.	December 18, 2002
PUNJAB SINGH Vs. STATE OF PUNJAB	November 13, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. WAZIR SINGH	March 11, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. RAMESH KUMAR GUPTA	April 29, 2002
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CHADHA PAPERS LIMITED	December 11, 2002
PYLOFF PACKAGING PVT LIMITED Vs. UNION OF INDIA	July 29, 2002
R D GOYAL Vs. RELIANCE INDUSTRIES LIMITED	November 20, 2002
R KAPILNATH Vs. KRISHNA	December 13, 2002
R SAI BHARATHI Vs. J JAYALALITHA	January 22, 2002
R V E VENKATACHALA GOUNDER Vs. VENKATESHA GUPTA	April 9, 2002
R. RAJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	February 4, 2002
RABINDRA NATH GHOSAL Vs. UNIVERSITY OF CALCUTTA	September 30, 2002
RACHAPALLI ABBULU Vs. STATE OF ANDHRA PRADESH	April 8, 2002
RACHHPAL SINGH Vs. STATE OF PUNJAB	July 23, 2002
RADHA KISHAN Vs. STATE OF MADHYA PRADESH	August 13, 2002
RAGHU FORWARDING AGENCY Vs. UNION OF INDIA	August 23, 2002
RAGHUNATH Vs. STATE OF HARYANA	November 13, 2002
RAGHURAM RAO Vs. ERIC P MATHIAS	January 30, 2002
RAJ KISHOR ROY Vs. KAMLESHWAR PANDEY	August 5, 2002
RAJ KUMAR JOHRI Vs. STATE OF MADHYA PRADESH	March 7, 2002
RAJ LAKSHMI MILLS Vs. SHAKTI BHAKOO	July 8, 2002
RAJA MUTHUKONE D Vs. T GOPALASAMI	March 21, 2002
RAJA SESHAIAH Vs. STATE OF ANDHRA PRADESH	March 21, 2002
RAJANKUMAR SHANKARRAO TEWARE Vs. AJIT ANANTRAO PAWAR	March 20, 2002
RAJASTHAN SOCIAL WELFARE ADVIS BOARD Vs. RAM KISHORE MEENA	February 18, 2002
RAJENDER KUMAR Vs. RAMBHAI	April 18, 2002
RAJENDRA ALIAS RAJU Vs. STATE OF MAHARASHTRA	October 1, 2002
RAJENDRA SINGH Vs. KRISHNA MAHATO	February 6, 2002
RAJENDRA V PAL Vs. ALEX FERNANDES	April 9, 2002
RAJESH GULATI Vs. GOVERNMENT OF NCT OF DELHI	August 29, 2002
RAJESH RAJU CHANDULAL GANDHI Vs. STATE OF GUJARAT	March 7, 2002
RAJESHEKAR BASAVARAJ PATIL Vs. SUBASH KALLUR	October 8, 2002
RAJESHWAR DAYAL Vs. AVNEESH KUMAR AVASTHI	April 4, 2002
RAJINDER CHANDRA Vs. STATE OF CHHATTISGARH	January 24, 2002
RAKESH Vs. STATE OF UTTAR PRADESH	July 18, 2002
RAKESH KUMAR PANDEY Vs. UDAI BHAN SINGH ALIAS DOCTOR SINGH	September 30, 2002
RAKESH WADHAWAN Vs. JAGDAMBA INDUSTRIES CORPORATION	April 26, 2002
RAM ANUP SINGH Vs. STATE OF BIHAR	August 7, 2002
RAM AVTAR Vs. STATE OF UTTAR PRADESH	November 20, 2002
RAM EKBAK MISSIR Vs. RAM NIWASH PANDEY SRI NIWASH PANDEY	October 9, 2002
RAM GOVIND UPADHYAY Vs. SUDARSHAN SINGH	March 18, 2002
RAM KANT Vs. SONA DEVI	February 21, 2002
RAM KHILONA Vs. SARDAR	July 16, 2002
RAM KISHORE Vs. SHANKAR LAL	January 22, 2002
RAM NARAYAN SHARMA Vs. SHAKUNTALA GAUR	April 29, 2002
RAM NATH SAO ALIAS RAM NATH SAHU Vs. GOBARDHAN SAO	February 27, 2002
RAM NIBAS GAGAR Vs. DEBOJYOTI DAS	December 4, 2002
RAM NIWAS GUPAL Vs. MUMTAZ HASAN	January 16, 2002
RAM PRASAD Vs. STATE OF UTTAR PRADESH	September 25, 2002
RAM PRASAD SHARMA Vs. MANI KUMAR SUBBA	October 29, 2002
RAM PRATAP Vs. KHAYALIRAM	October 29, 2002
RAM PRATAP YADAV Vs. MITRA SEN YADAV	November 20, 2002
RAM SINGH MALIK Vs. STATE OF HARYANA	February 13, 2002
RAM TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH	November 1, 2002
RAMA Vs. STATE OF RAJASTHAN	April 5, 2002
RAMAMURTHY Vs. STATE OF KARNATAKA	October 1, 2002
RAMBAI Vs. STATE OF CHHATTISGARH	October 4, 2002
RAMCHANDRA SINGH Vs. STATE OF BIHAR	March 22, 2002
RAMDAS Vs. STATE OF MADHYA PRADESH	April 9, 2002
RAMESH CHAND Vs. RAJ KUMAR	January 15, 2002
RAMESH CHANDRA KESHERWANI Vs. DWARIKA PRASAD	April 11, 2002
RAMESH KUMAR VERMA Vs. JAI SHANKAR PRASAD SRIVASTAVA	September 27, 2002
RAMESH NARANG Vs. RAMA NARANG	January 8, 2002
RAMESH P BHATNAGAR Vs. STATE OF UTTAR PRADESH	March 7, 2002
RAMESHWAR DASS MEHLA Vs. OM PRAKASH SAINI	February 7, 2002
RAMESHWAR DAYAL Vs. STATE OF MADHYA PRADESH	January 29, 2002
RAMILABEN HASMUKHBHAI KHRISTI Vs. STATE OF GUJARAT	August 14, 2002
RAMINDER SINGH SETHI Vs. D VIJAYARANGAM	April 17, 2002
RAMPUR ENGINEERING COMPANY LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD	April 22, 2002
RAMPYARI Vs. RAMHIT	February 8, 2002
RANAJOY BOSE Vs. A B ROY	April 5, 2002
RANBIR SINGH Vs. DALBIR SINGH	March 20, 2002
RANGE FOREST OFFICER Vs. S T HADIMANI	February 15, 2002
RANJIT SINGH Vs. STATE OF PUNJAB	September 11, 2002
RASHIDA BEGUM Vs. GENERAL SALES LIMITED	July 9, 2002
RATAN LAL JAIN Vs. UMA SHANKAR VYAS	January 30, 2002
RATANLAL VACHHANI Vs. JABALPUR DEVELOPMENT AUTHORITY	March 7, 2002
RATNAKAR PAIKRAY Vs. STATE OF ORISSA	January 17, 2002
RATTAN DEV Vs. PASAM DEVI	September 13, 2002
RATTAN LAL Vs. STATE OF MADHYA PRADESH	August 20, 2002
RAVI K. M. Vs. STATE OF KARNATAKA	September 18, 2002
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	October 10, 2002
RAVINDER PAL SINGH Vs. STATE OF PUNJAB	November 29, 2002
RAVINDER PARKASH Vs. STATE OF HARYANA	October 4, 2002
RAVINDER SINGH BITTU Vs. STATE OF MAHARASHTRA	April 30, 2002
RAVINDRA SHANTARAM SAWANT Vs. STATE OF MAHARASHTRA	May 8, 2002
RAYALSEEMA PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	October 25, 2002
RECKITT BENCKISER INDIA LIMITED Vs. ALEKZANDER PRABHU	September 4, 2002
REGIONAL MANAGER AND DISCIPLINARY AUTHORITY STATE BANK OF INDIA HYDERABAD Vs. S MOHAMMAD GAFFAR	August 16, 2002
REGISTERED MEDICAL PRACTITIONERS ASSOCIATION Vs. REGISTRAR, MAHARASHTRA COUNCIL OF INDIAN	October 8, 2002
REJI KUMAR Vs. DIRECTOR OF HEALTH SERVICES	September 10, 2002
RENUKA DATLA Vs. COMMISSIONER OF INCOME TAX KARNATAKA	December 17, 2002
RISHI ANAND Vs. GOVERNMENT OF NCT OF DELHI	March 20, 2002
RITA LAL Vs. RAJ KUMAR SINGH	September 13, 2002
ROHIT SINGHAL Vs. PRINCIPAL JAWAHAR N VIDYALAYA	December 18, 2002
RULI RAM Vs. STATE OF HARYANA	September 17, 2002
RUPA ASHOK HURRA Vs. ASHOK HURRA	April 10, 2002
RUSTAM ALIAS RUSTAM Vs. STATE OF BIHAR	December 11, 2002
S AMARJIT SINGH KALRA Vs. PRAMOD GUPTA	December 17, 2002
S GANESAN Vs. DIST COLLECTOR TIRUCHIRAPALLI	February 6, 2002
S K KUSHWAHA Vs. D K JOSHI	March 18, 2002
S K MASTAN BEE Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	December 4, 2002
S K SARMA Vs. MAHESH KUMAR VERMA	September 17, 2002
S PRABHJEET SINGH JOHAR Vs. HARJEET SINGH	March 14, 2002
S R EJAZ Vs. TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED	February 26, 2002
S RENUKA Vs. STATE OF ANDHRA PRADESH	March 21, 2002
S SHANMUGAVEL NADAR Vs. STATE OF TAMIL NADU	September 18, 2002
S.K. VENKATESH Vs. STATE OF KARNATAKA	July 17, 2002
S.N. SUNDERSON (MINERALS) LTD. Vs. SUPDT. (PREVENTIVE) CENTRAL EXCISE	April 16, 2002
SAARTHAK REGISTERED SOCIETY Vs. UNION OF INDIA	April 12, 2002
SABRA SHAMIM Vs. MAQSOOD ANSARI	August 23, 2002
SACS EAGLES CHICORY Vs. COMMISSIONER OF INCOME TAX	March 21, 2002
SADANAND MISHRA Vs. FOREST RESEARCH INSTITUTE	January 18, 2002
SADANI CEMENTS AND CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR	September 10, 2002
SAHADEVAN ALIAS SAGADEVAN Vs. STATE REP	November 1, 2002
SAHEBKHAN K MALEK Vs. JAMILASRANU S MALEK	April 18, 2002
SAHIYA Vs. STATE OF UTTAR PRADESH	July 16, 2002
SAIDA FATIMA Vs. UNION OF INDIA	November 28, 2002
SAJJAN COOPERATIVE HOUSINGH SOCIETY LIMITED Vs. SYED ALI HUSSAIN	November 1, 2002
SALEEM Vs. STATE OF KERALA	May 1, 2002
SALEEM BHAI Vs. STATE OF MAHARASHTRA	December 17, 2002
SALEM ADVOCATE BAR ASSOCIATION TAMIL NADU Vs. UNION OF INDIA	October 25, 2002
SAMIKANNU Vs. STATE OF TAMIL NADU	December 3, 2002
SAMPATH KUMAR Vs. AYYAKANNU	September 13, 2002
SANGAMNE BHAG SAHAKARI KARKHANA LIMITED Vs. KRUPA INDUSTRIES LIMITED	May 7, 2002
SANJU SANJAY SINGH SENGAR Vs. STATE OF MADHYA PRADESH	May 1, 2002
SANSAR CHAND ATRI Vs. STATE OF PUNJAB	April 2, 2002
SANT PRASAD Vs. GOVERDHAN PRASAD	March 8, 2002
SARASWATH FILMS Vs. REGIONAL DIRECTOR ESI CORPORATION TRICHUR	May 1, 2002
SARASWATHI OIL TRADERS Vs. COMMISSIONER OF INCOME TAX HUBLI	January 29, 2002
SARDUL SINGH Vs. STATE OF HARYANA	September 27, 2002
SARWAN SINGH Vs. STATE OF PUNJAB	October 7, 2002
SATISH DUBEY Vs. STATE OF UTTAR PRADESH	November 13, 2002
SATISH KUMAR Vs. STATE OF PUNJAB	October 8, 2002
SATISH RAWAT Vs. UNION OF INDIA	August 26, 2002
SATISH SHARMA Vs. STATE OF GUJARAT	December 5, 2002
SATNAM OVERSEAS EXPORT Vs. STATE OF HARYANA	October 24, 2002
SATTAN SAHANI Vs. STATE OF BIHAR	October 1, 2002
SAU SARASWATIBAI TRIMBAK GAIKWAD Vs. DAMODHAR D MOTIWALE AND ORA	March 22, 2002
SAURASTRA OIL MILLS ASSOCIATION GUJARAT Vs. STATE OF GUJARAT	February 19, 2002
SAVITRI PANDEY Vs. PREM CHANDRA PANDEY	January 8, 2002
SAVITRI SAHAY Vs. SACHIDANAND PRASAD	October 31, 2002
SAYYED FAKHRUL ISLAM Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 26, 2002
SECRETARY MINISTRY OF HOME AFFAIRS Vs. TAHIR ALI KHAN TYAGI	April 22, 2002
SECRETARY MINOR IRRIGATION AND RURAL ENGG SERVICES UP Vs. SAHNGOO RAM ARYA	May 7, 2002
SECRETARY TO GOVERNMENT TAMIL NADU Vs. K VINAYAGAMURTHY	August 26, 2002
SECRETARY, DEPARTMENT OF TOURISM, JHARKHAND Vs. CITIZENS CAUSE, KANTATOLI AND ORS.	August 29, 2002
SEKAR ALIAS RAJU SEKHARAN Vs. STATE OF REP	October 3, 2002
SEWA SINGH Vs. STATE OF PUNJAB	July 18, 2002
SHABIR AHMAD Vs. SHAM LAL	February 8, 2002
SHAFALI NANDWANI Vs. STATE OF HARYANA	September 25, 2002
SHAFEEQ SHAMMEL AND COMPANY Vs. ASSTT COMMISSIONER COMMERCIAL TAXES	July 22, 2002
SHAIK SAIDULU SAIDA Vs. CHUKKA YESU RATNAM	January 23, 2002
SHAILAJI SHIVAJIRAO PATIL Vs. PRESIDENT HON KHASDAR UGS SANSTHA	January 17, 2002
SHAKEELULR RAHMAN Vs. SYED MEHDI ISPAHANI	November 29, 2002
SHAKTI ZARDA FACTORY I PVT LIMITED Vs. KATHIL TOBACCO BHANDAR	May 9, 2002
SHALIMAR RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE COCHIN	November 22, 2002
SHALINI Vs. KURUKSHETRA UNIVERSITY	January 18, 2002
SHAMBHU Vs. STATE OF MADHYA PRADESH	March 6, 2002
SHAMBHU MURARI SINHA Vs. PROJECT AND DEVELOPMENT INDIA LIMITED	March 13, 2002
SHAMIM ARA Vs. STATE OF UTTAR PRADESH	October 1, 2002
SHAMSHER SINGH ALIAS SHERA Vs. STATE OF HARYANA	September 26, 2002
SHANKAR MAHTO Vs. STATE OF BIHAR	July 31, 2002
SHANKAR SIDDUBA D Vs. RATNA BAI	April 26, 2002
SHANKARLAL Vs. STATE OF RAJASTHAN	August 16, 2002
SHANMUGAM ALIAS KULANDAIVELU Vs. STATE OF TAMIL NADU	November 12, 2002
SHANTA G Z MEHTA Vs. SARLA J MEHTA	April 30, 2002
SHANTI DEVI Vs. SWAMI ASHANAND	December 20, 2002
SHARAD KUMAR Vs. GOVERNMENT OF NCT OF DELHI	April 11, 2002
SHARDA DEVI Vs. STATE OF BIHAR	March 13, 2002
SHARMA P. S. Vs. MADANLAL KASTURICHANDJI	August 13, 2002
SHASHIKANT SINGH Vs. TARKESHWAR SINGH	April 24, 2002
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX	October 30, 2002
SHEELA Vs. FIRM PRAHLAD RAI PREM PRAKASH	March 4, 2002
SHEIK KHADER AND ANR. Vs. STATE OF KARNATAKA	July 18, 2002
SHER BAHADUR Vs. UNION OF INDIA	August 16, 2002
SHERVANI INDUSTRIAL SYNDICATE LTD. Vs. COLLECTOR OF CENTRAL EXCISE	April 16, 2002
SHIBU CHANDRA DHAR Vs. PASUPATI NATH AUDDYA	March 6, 2002
SHIELA KAUR Vs. SHIV SAGAR TIWARI	January 23, 2002
SHILPS IMPEX Vs. UNION OF INDIA	January 18, 2002
SHIRIKANT ANANDRAO BHASALE Vs. STATE OF MAHARASHTRA	September 26, 2002
SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE Vs. MAHANT LACHHAMAN DASS DEAD	July 10, 2002
SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE AMRITSAR Vs. BAGGA SINGH	December 3, 2002
SHIV DUTT JADIYA Vs. GANGA DEVI	February 20, 2002
SHIVA SHANKAR PANDEY Vs. STATE OF BIHAR	September 9, 2002
SHIVAKUMARD. K. Vs. BASAVARAJU	September 19, 2002
SHIVCHARAN LAL VERMA Vs. STATE OF MADHYA PRADESH	February 19, 2002
SHRAWAN BHADAJI BHIRAD Vs. STATE OF MAHARASHTRA	November 13, 2002
SHREEJEE TRACO INDIA PRIVATE LIMITED Vs. PAPERLINE INTERNATIONAL INC	December 17, 2002
SHRIKRISHNA OIL MILL Vs. RADHAKRISHAN RAMCHANDRA	January 9, 2002
SHRIMANT SHAMRAO SURYAVANSHI Vs. PRALHAD BHAIROBA SURYAVANSHI	January 22, 2002
SHYAM LAL Vs. RASOOL AHMED DEAD	April 9, 2002
SHYAM SUNDER Vs. STATE OF CHHATTISGARH	September 16, 2002
SHYAMA CHARAN AGARWAL AND SONS Vs. UNION OF INDIA	July 15, 2002
SIDDAIAH ALIAS SUNDI Vs. STATE OF KARNATAKA	August 8, 2002
SIMANCHAL PANDA Vs. STATE OF ORISSA	January 25, 2002
SINGH N. K. Vs. D. S. NARVE	December 9, 2002
SINKHAI SYNTHETICS AND CHEMICALS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD	April 16, 2002
SISIR KUMAR MOHANTY Vs. STATE OF ORISSA	May 9, 2002
SITARAM BESRA Vs. STATE OF BIHAR	July 30, 2002
SITTHI ZURAINA BEGUM Vs. UNION OF INDIA	November 22, 2002
SIVASANKARAN Vs. STATE OF KERALA	August 5, 2002
SIVASURIYAN Vs. THANGAVELU	March 8, 2002
SODAN SINGH Vs. NDMC	August 12, 2002
SOHAN LAL Vs. STATE OF UTTAR PRADESH	July 30, 2002
SOHAN LAL Vs. BABU GANDHI	November 22, 2002
SONA RAM Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION	August 28, 2002
SOUDAGAR I. S. Vs. STATE OF KARNATAKA	April 12, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. MOHD HANIF SAHIB BAWA SAHIB	March 19, 2002
SPECIAL LAND ACQUISITION OFFICER BTDA BAGALKOT Vs. MOHAMMAD HANIF SAHIB	March 19, 2002
SPECIAL REFERENCE NO 1 OF 2002 Vs. UNION OF INDIA	October 28, 2002
SPEEDWAY RUBBER CO Vs. COMMISSIONER CENTRAL EXCISE CHANDIGARH	May 7, 2002
SRICHAND P. HINDUJA Vs. STATE THR. C.B.I., NEW DELHI	January 25, 2002
SRILEKHA GHOSH ROY Vs. PARTHA SARATHI GHOSH	July 9, 2002
STANDARD PENCILS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXICISE MADRAS	September 19, 2002
STATDARD RADIATORS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	April 18, 2002
STATE Vs. NARAYAN WAMAN NURUKAR	August 26, 2002
STATE BANK OF HYDERABAD Vs. PENNAR PATERSON LIMITED	December 10, 2002
STATE BANK OF INDIA Vs. SOYA UDYOG LIMITED	November 21, 2002
STATE BANK OF INDIA Vs. M R GANESH BABU	April 16, 2002
STATE BANK OF INDIA Vs. SARATHI TEXTILES	August 21, 2002
STATE BANK OF SAURASHTRA Vs. ASHIT SHIPPING SERVICES PRIVATE LIMITED	April 12, 2002
STATE OF ANDHRA PRADESH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	April 22, 2002
STATE OF ANDHRA PRADESH Vs. JALAPATHI SUBBARAYUDU	March 19, 2002
STATE OF ANDHRA PRADESH Vs. RASHTRIYA ISPAT NIGAM LIMITED	March 6, 2002
STATE OF ANDHRA PRADESH Vs. KARANAM BALARAMAKRISHNA MURTHY	October 23, 2002
STATE OF ANDHRA PRADESH Vs. T PRASANNA KUMAR	August 28, 2002
STATE OF ANDHRA PRADESH Vs. ISHAQ AKBAR	August 21, 2002
STATE OF ANDHRA PRADESH Vs. VENU VETERINARY DIVISION	September 2, 2002
STATE OF ANDHRA PRADESH Vs. T. VENKATARAMANA ACHARI	October 29, 2002
STATE OF BIHAR Vs. RADHA K JHA	July 22, 2002
STATE OF BIHAR Vs. BRAJ NANDAN SAH ALIAS GONUSAH	October 29, 2002
STATE OF BIHAR Vs. BISHAN SINGH JAYANT	April 5, 2002
STATE OF BIHAR Vs. SECRETARIAT PRESS MINISTERIAL STAFF UNION	April 26, 2002
STATE OF BIHAR Vs. S A HASSAN	March 5, 2002
STATE OF BIHAR Vs. MOHD. MANJUR ALAM	January 25, 2002
STATE OF BIHAR Vs. MAL BABU SHARMA	April 15, 2002
STATE OF BIHAR AND BRAJ NANDAN SAH GONUSAH Vs. UNION OF INDIA	October 29, 2002
STATE OF GUJARAT Vs. VAKAR AHMED ABDUL HAMID SHEIKH	March 20, 2002
STATE OF GUJARAT Vs. ARVIND MILLS	December 4, 2002
STATE OF GUJARAT Vs. BHATERDEVI RAMNIVAS SANWALRAM	September 17, 2002
STATE OF HARYANA Vs. MANGE RAM	December 11, 2002
STATE OF HARYANA Vs. VIDHYA DHAR	March 1, 2002
STATE OF HARYANA Vs. INDER SINGH	January 29, 2002
STATE OF HARYANA Vs. VIKRAM SINGH	January 22, 2002
STATE OF HARYANA Vs. VIPIN KUMAR	January 23, 2002
STATE OF HARYANA Vs. STATE OF PUNJAB	January 11, 2002
STATE OF HARYANA Vs. CHAMPA DEVI	January 17, 2002
STATE OF HARYANA Vs. STATE OF PUNJAB	January 15, 2002
STATE OF HARYANA Vs. RAM SINGH	January 15, 2002
STATE OF HARYANA Vs. MOHINDER SINGH	November 12, 2002
STATE OF HARYANA Vs. PIAR SINGH	September 17, 2002
STATE OF HARYANA Vs. SHER SINGH	September 11, 2002
STATE OF HARYANA Vs. RAM SARUP	August 4, 2002
STATE OF HARYANA Vs. HARYANA CIVIL SECRETARIAT PERSONAL STAFF ASSOCIATION	July 10, 2002
STATE OF HARYANA Vs. JAGROOP SINGH	July 12, 2002
STATE OF HARYANA Vs. RAM SARUP	September 4, 2002
STATE OF HIMACHAL PRADESH Vs. PADAM DEVI	April 16, 2002
STATE OF HIMACHAL PRADESH Vs. PREM CHAND	December 16, 2002
STATE OF JHARKHAND AND OTHERS Vs. K.C. PRASAD AND OTHERS	November 11, 2002
STATE OF KARNATAKA Vs. A B NAGARAJ	December 10, 2002
STATE OF KARNATAKA Vs. PANCHAKSHARI GURUPADAYYA HIRAMATH	December 20, 2002
STATE OF KARNATAKA Vs. K A KUNCHINDAMMED	April 16, 2002
STATE OF KARNATAKA Vs. G HALAPPA	April 26, 2002
STATE OF KARNATAKA Vs. SHARANAPPA BASNAGOUDA AREGOUDAR	March 21, 2002
STATE OF KARNATAKA Vs. M DEVENDRAPPA	January 16, 2002
STATE OF KARNATAKA Vs. MANGLORE UNIVERSITY NON TEACHING EMPLOYEES ASSOCIATION	February 28, 2002
STATE OF KARNATAKA Vs. SAVEEN KUMAR SHETTY	February 26, 2002
STATE OF KARNATAKA Vs. S NAGARAJU	February 12, 2002
STATE OF KARNATAKA Vs. M N RAMDAS	September 5, 2002
STATE OF KARNATAKA Vs. DAVID RAZARIO	September 17, 2002
STATE OF KARNATAKA Vs. N PARAMESHWARAPPA	October 9, 2002
STATE OF KARNATAKA Vs. HANMANTHRAO	October 29, 2002
STATE OF KERALA Vs. THANIYULLA PARAMBATH BALAN	November 26, 2002
STATE OF KERALA Vs. ROSALIND THOMAS	July 22, 2002
STATE OF MADHYA PRADESH Vs. MOHANLAL SHARMA	August 28, 2002
STATE OF MADHYA PRADESH Vs. KALU RAM	October 10, 2002
STATE OF MADHYA PRADESH Vs. HARILAL	December 18, 2002
STATE OF MADHYA PRADESH Vs. GUMAN	September 12, 2002
STATE OF MAHARASHTRA Vs. NARAIN SINGH YADAV	September 12, 2002
STATE OF MAHARASHTRA Vs. HEMA	November 13, 2002
STATE OF MAHARASHTRA Vs. MAHALAXMI STORES	November 20, 2002
STATE OF MAHARASHTRA Vs. ARVINDER	August 20, 2002
STATE OF MAHARASHTRA Vs. ABDUL JAVED ABDUL MAJID	February 22, 2002
STATE OF MAHARASHTRA Vs. ASSOCIATION OF COURT STENOS PA PS	January 9, 2002
STATE OF MAHARASHTRA Vs. PRABHAKARRAO	March 6, 2002
STATE OF MAHARASHTRA Vs. UDDHAV	April 18, 2002
STATE OF MAHARASHTRA Vs. LAXMIBAI	April 23, 2002
STATE OF MIZORAM Vs. B D THAKUR	August 23, 2002
STATE OF ORISSA Vs. BALARAM SAHU	October 29, 2002
STATE OF ORISSA Vs. MAHIMA MAHIMANANDA MISHRA	September 16, 2002
STATE OF ORISSA Vs. SITANSU SEKHAR KANUNGO	September 17, 2002
STATE OF ORISSA Vs. DIBAKAR NAIK	April 23, 2002
STATE OF ORISSA Vs. THAKARA BESRA	April 16, 2002
STATE OF ORISSA Vs. LAXMAN JENA	April 24, 2002
STATE OF ORISSA Vs. GOURANGA SAHU	April 30, 2002
STATE OF ORISSA Vs. P SIMANCHAL PATRA	March 13, 2002
STATE OF ORISSA Vs. DEVARAJ MISHRA	October 29, 2002
STATE OF PUNJAB Vs. GRAM PANCHAYAT	March 6, 2002
STATE OF PUNJAB Vs. HARDEEP SINGH	April 10, 2002
STATE OF PUNJAB Vs. TEJAL SINGH	January 7, 2002
STATE OF PUNJAB Vs. SURINDER KAUR	January 21, 2002
STATE OF PUNJAB Vs. SURINDER KAUR D	February 21, 2002
STATE OF PUNJAB Vs. HARNEK SINGH	February 15, 2002
STATE OF PUNJAB Vs. JUGRAJ SINGH	February 14, 2002
STATE OF PUNJAB Vs. NIHAL SINGH	September 18, 2002
STATE OF PUNJAB Vs. RAJ SINGH	October 10, 2002
STATE OF PUNJAB Vs. RAJESH SYAL	October 4, 2002
STATE OF PUNJAB Vs. VIJAY SHANKAR	August 21, 2002
STATE OF PUNJAB Vs. GURMEJ SINGH	August 2, 2002
STATE OF PUNJAB Vs. KULDIP SINGH	July 8, 2002
STATE OF PUNJAB Vs. JIT SINGH	September 30, 2002
STATE OF PUNJAB Vs. JASWAMT SINGH	November 28, 2002
STATE OF RAJASTHAN Vs. BHER SINGH	October 10, 2002
STATE OF RAJASTHAN Vs. LATA ARUN	July 17, 2002
STATE OF RAJASTHAN Vs. KISHANLAL	May 10, 2002
STATE OF RAJASTHAN Vs. LAXMAN SINGH	August 1, 2002
STATE OF RAJASTHAN Vs. ASHRAF	October 24, 2002
STATE OF RAJASTHAN Vs. CHANDU	November 21, 2002
STATE OF RAJASTHAN Vs. RAM NIWAS	February 7, 2002
STATE OF RAJASTHAN Vs. SUJATA MALHOTRA	March 1, 2002
STATE OF RAJASTHAN Vs. OM PRAKASH	May 3, 2002
STATE OF RAJASTHAN Vs. AMRJEET KAUR	December 12, 2002
STATE OF TAMIL NADU Vs. S KRISHNAMURTHY	January 29, 2002
STATE OF TAMIL NADU Vs. K RAMANATHAN	November 13, 2002
STATE OF TAMIL NADU Vs. MARIAPPAN	October 24, 2002
STATE OF TAMIL NADU Vs. KAMARAJ	October 23, 2002
STATE OF TAMIL NADU Vs. RANGASWAMY	September 12, 2002
STATE OF TRIPURA Vs. ROOPCHAND DAS	December 3, 2002
STATE OF U P Vs. DAULAT RAM GUPTA	March 22, 2002
STATE OF U. P. Vs. M. C. CHATTOPADHYAYA	February 27, 2002
STATE OF U.P. Vs. RAM AUTAR	August 28, 2002
STATE OF U.P. Vs. MUSTAKEEM AND OTHERS	February 22, 2002
STATE OF UTTAR PRADESH Vs. DAULAR RAM GUPTA	March 22, 2002
STATE OF UTTAR PRADESH Vs. VIJAY KUMAR JAIN	March 14, 2002
STATE OF UTTAR PRADESH Vs. SITAPUR PACKING WOOD SUPPLIERS	April 23, 2002
STATE OF UTTAR PRADESH Vs. SHIV CHARAN	January 15, 2002
STATE OF UTTAR PRADESH Vs. MODERN TRANSPORT COMPANY LUDHIANA	January 11, 2002
STATE OF UTTAR PRADESH Vs. RAMESH CHANDRA MANGALIK	March 4, 2002
STATE OF UTTAR PRADESH Vs. UTTAR PRADESH RAJKIYA NIRMAN NIGAM KARMCHARI SANGHARSH MORCHA	February 18, 2002
STATE OF UTTAR PRADESH Vs. KAMARUJJAMA alias MALVA	February 25, 2002
STATE OF UTTAR PRADESH Vs. NATHU	September 26, 2002
STATE OF UTTAR PRADESH Vs. RAMA KANT YADAV	September 23, 2002
STATE OF UTTAR PRADESH Vs. MAN SINGH	October 24, 2002
STATE OF UTTAR PRADESH Vs. RAMESH CHANDRA VERMA	October 29, 2002
STATE OF UTTAR PRADESH Vs. RAM NAGINA SINGH	October 29, 2002
STATE OF UTTAR PRADESH Vs. FAZILUR REHMAN	November 13, 2002
STATE OF UTTAR PRADESH Vs. PREM	November 21, 2002
STATE OF UTTAR PRADESH Vs. NAGDU BUJHARAT	August 13, 2002
STATE OF UTTAR PRADESH Vs. RAM KANTH ALIAS RAM KANT	August 8, 2002
STATE OF UTTAR PRADESH Vs. JAGDEO	December 10, 2002
STATE OF UTTAR PRADESH Vs. RAM SEWAK	December 18, 2002
STATE OF WEST BENGAL Vs. MANAS KUMAR CHAKRABARTI	December 13, 2002
STATE OF WEST BENGAL Vs. WEST BENGAL GOVERNMENT PENSIONERS ASSOCIATIONS	January 7, 2002
STATE OF WEST BENGAL Vs. MAKHANLAL CHAKRABORTY	May 2, 2002
STATE OF WEST BENGAL Vs. MADAN MOHAN GHOSH	April 30, 2002
STATE OF WEST BENGAL Vs. JIBAN KRISHNA DAS	April 29, 2002
STATE OF WEST BENGAL Vs. VISHNUNARAYAN AND ASSOCIATES PRIVATE LIMITED	March 19, 2002
STATE OF WEST BENGAL Vs. KARAN SINGH BINAYAK	March 20, 2002
STATE OF WEST BENGAL Vs. ALOKE KUMAR GHOSH	March 20, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. R K ENTERPRISES	January 22, 2002
SUBHASH CHANDER Vs. STATE TRANSPORT APPELLATE TRIBUNAL	March 21, 2002
SUBHASH PARBAT SONVANE Vs. STATE OF GUJARAT	April 24, 2002
SUBHASH RAMKUMAR BIND ALIAS VAKIL Vs. STATE OF MAHARASHTRA	November 12, 2002
SUBRAMANI Vs. STATE OF TAMIL NADU	August 28, 2002
SUBRAMANIAM SWAMY Vs. HARI BHASKAR	December 18, 2002
SUBRATA ACHARJEE Vs. UNION OF INDIA	February 7, 2002
SUDHANSU SEKHAR SAHOO Vs. STATE OF ORISSA	December 18, 2002
SUGANTHI SURESH KUMAR Vs. JAGDEESHAN	January 15, 2002
SUKHADEV GIRI Vs. STATE OF ORISSA	November 20, 2002
SUKHBIR SINGH Vs. STATE OF HARYANA	February 20, 2002
SUKHCHAIN SINGH Vs. STATE OF HARYANA	April 24, 2002
SUKLIYA Vs. STATE OF MADHYA PRADESH	March 21, 2002
SULTAN MOHIYUDDIN Vs. BASHEER AHMED SHARIFF	May 3, 2002
SUMESH LAL Vs. STATE OF BIHAR	February 4, 2002
SUMITRA DEVI Vs. BINDHYACHAL OJHA AND ORS.	April 19, 2002
SUNDER Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 23, 2002
SUNDERBHAI AMBALAL DESAI Vs. STATE OF GUJARAT	November 18, 2002
SUNDERBHAI AMBALAL DESAI Vs. STATE OF GUJARAT	October 1, 2002
SUNIL KUMAR RANA Vs. STATE OF HARYANA	December 19, 2002
SUNIL KUMAR SINHA Vs. STATE OF BIHAR	September 16, 2002
SUNIL KUMAR SRIVASTAVA Vs. KRISHANA SHUKLA	March 5, 2002
SUPE DEI Vs. NATIONAL INSURANCE COMPANY LIMITED	April 16, 2002
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEV ATY	January 7, 2002
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY	August 12, 2002
SUPREME WASHERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	December 4, 2002
SURAJ BHAN Vs. STATE OF HARYANA	December 18, 2002
SURESH Vs. STATE OF KERALA	August 21, 2002
SURESH KUMAR SOMABHAI RANA Vs. ASHOK KUMAR HARAKLAL MITTAL	February 1, 2002
SURESH SITARAM SURVE Vs. STATE OF MAHARASHTRA	November 25, 2002
SURESH YALLAPPA PATIL Vs. GENERAL MANAGER KSRTC	October 28, 2002
SURYA SIKANDER Vs. NETHA SPINNING MILLS	September 3, 2002
SURYAMANI SINGH Vs. STATE OF UTTAR PRADESH	August 20, 2002
SUSHIL KUMAR SABHARWAL Vs. GURPREET SINGH	April 23, 2002
SUSHIL KUMAR SABHARWAL Vs. GURPREET SINGH	March 23, 2002
SUSHILA Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA	December 17, 2002
SUSHILA KUMARI Vs. STATE OF RAJASTHAN	March 21, 2002
SUSHILA RANI Vs. COMMISSIONER OF INCOME TAX	February 4, 2002
SWAMI KRISHNANDAND GOVINDANAND Vs. M D OSWAL HOSIERY REGD	February 20, 2002
SWAMI NATH CHOUHAN Vs. UNION OF INDIA	December 18, 2002
SWARAJ TRACTORS DIVISION PUNJAB Vs. RAGHBIR SINGH	August 5, 2002
SYED GANI Vs. STATE OF MAHARASHTRA	July 25, 2002
SYNCO INDUSTRIES Vs. STATE BANK OF BIKANER AND JAIPUR	January 15, 2002
SYNDICATE BANK Vs. R VEERANNA	December 19, 2002
SYNDICATE BANK CHENNAI Vs. MOHAN BROTHERS	March 6, 2002
T FENN WALTER Vs. UNION OF INDIA	July 12, 2002
T K REDDY Vs. STATE OF ANDHRA PRADESH	August 23, 2002
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	October 31, 2002
T MOHAN Vs. KANNAMMAL	January 23, 2002
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	October 30, 2002
T N GODAVARMAN THIRUMULIPAD Vs. UNION OF INDIA	May 9, 2002
T SUNDARAM DEAD Vs. BASHEER UNNISSA BEGUM DEAD	July 26, 2002
T T K PRESTIGE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BANGLORE	December 3, 2002
T. N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	April 29, 2002
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	December 16, 2002
TALUK LAND BOARD Vs. CYRIAC THOMAS	September 10, 2002
TANZEEM E SUFIA Vs. BIBI HALIMAN	September 3, 2002
TAPUBHA BHAGVANJI Vs. SATTE OF GUJARAT	July 30, 2002
TARAK NATH SHA Vs. BHUTORIA BROS PRIVATE LIMITED	May 6, 2002
TARSEM SINGH Vs. STATE OF PUNJAB	January 29, 2002
TARSEM SINGH Vs. RAMESH CHAND AGGARWAL	December 9, 2002
TARUN BORE ALIAS ALOK HAZARIKA Vs. STATE OF ASSAM	August 12, 2002
TATA IRON AND STEEL COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAMSHEDPUR	October 24, 2002
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA	November 20, 2002
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF WEST BENGAL	April 29, 2002
TATA REFRACTORIES LIMITED Vs. SALES TAX OFFICER	November 27, 2002
TEJ RAM Vs. INDIAN OVERSEAS BANK	April 19, 2002
TEJANA DEAD Vs. ABDUL HASAN ZAIDI	February 12, 2002
TEJINDRA DHAWAN CALCUTTA Vs. UNION OF INDIA	September 12, 2002
TEMJENKABA Vs. TEMJENWATI	August 14, 2002
THANGAVELU Vs. STATE OF TAMIL NADU	July 29, 2002
THANGAVELU T. Vs. UNION OF INDIA	February 28, 2002
THANKAPPAN NADAR Vs. GOPALA KRISHNAN	April 30, 2002
THRISSUR DISTRICT CO OPERATIVE BANK LIMITED Vs. DELSON DAVIS P	January 15, 2002
TITAN MEDICAL SYSTEMS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS NEW DELHI	November 12, 2002
TMA PAI FOUNDATION Vs. STATE OF KARNATAKA	November 25, 2002
TOPLINE SHOES LIMITED Vs. CORPORATION BANK	July 8, 2002
TORAN SINGH Vs. STATE OF MADHYA PRADESH	August 1, 2002
TRACKPARTS OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA	October 24, 2002
TRISHALA Vs. M.V. SUNDAR RAJ	July 18, 2002
TROIKAA PHARMACEUTICALS LTD Vs. WOCKHARDT LTD	August 26, 2002
TULSI RAM Vs. MATHURA SAGAR PAN TATHA KRISHI	November 12, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. RAMA KRISHNA	January 23, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. KANAK	January 24, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. RAM KRISHANA	February 13, 2002
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. NEEL KANT	February 13, 2002
U P JUDICIAL OFFICERS ASSOCIATION Vs. U O I	August 14, 2002
U P PARENTS ASSOCIATION Vs. SHIA DEGREE COLLEGE	February 5, 2002
U. MANGAPATI SARMA Vs. STATE OF ANDHRA PRADESH	September 12, 2002
U.P. STATE AGRO INDUSTRIAL. CORPORATION. LTD. Vs. RAVINDRA MEHROTRA AND OTHERS	March 14, 2002
UDAY SINGH Vs. STATE OF UTTAR PRADESH	September 4, 2002
UDAY SINGH Vs. STATE OF UTTAR PRADESH	August 4, 2002
UDHAV RAM Vs. VANI TRIPATHI	February 21, 2002
UNICHEM LABORATORIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY	September 3, 2002
UNION BANK OF INDIA Vs. NAURANG	February 1, 2002
UNION OF INDIA Vs. SUNIL TIWARI	January 30, 2002
UNION OF INDIA Vs. K. JAYAKUMAR	September 11, 2002
UNION OF INDIA Vs. DEVARAM	December 18, 2002
UNION OF INDIA Vs. ORIENT PAPER AND INDUSTRIES LIMITED	October 23, 2002
UNION OF INDIA Vs. MIHIR KUMAR BANDOPADHYAY	October 1, 2002
UNION OF INDIA Vs. RADHIKA BACKLIWAL	August 28, 2002
UNION OF INDIA Vs. NAGESH	August 27, 2002
UNION OF INDIA Vs. SHAKUNTALA GUPTA	August 27, 2002
UNION OF INDIA Vs. NARAIN SINGH	May 9, 2002
UNION OF INDIA Vs. VIJAY KUMAR S O DHARAM CHAND	November 12, 2002
UNION OF INDIA Vs. KEHAR SINGH	November 12, 2002
UNION OF INDIA Vs. KAIRA DISTT CO OPERATIVE MILK PRODUCERS U LIMITED	November 14, 2002
UNION OF INDIA Vs. GANESH METAL PROCESSORS INDS	November 13, 2002
UNION OF INDIA Vs. RAM LOCHAN RAM	September 12, 2002
UNION OF INDIA Vs. HANSOLI DEVI	September 12, 2002
UNION OF INDIA Vs. K K SOOD	September 19, 2002
UNION OF INDIA Vs. SONIC ELECTROCHEM PRIVATE LIMITED	September 17, 2002
UNION OF INDIA Vs. PESTICIDES MANUFACTURING AND FORMULATORS ASSOCIATION OF INDIA	October 23, 2002
UNION OF INDIA Vs. SHAH GOVERDHAN L KABRA TEACHERS COLLEGE	October 23, 2002
UNION OF INDIA Vs. CITRIC INDIA LIMITED	October 10, 2002
UNION OF INDIA Vs. JOGINDER SHARMA	September 30, 2002
UNION OF INDIA Vs. ONKAR S KANWAR	September 27, 2002
UNION OF INDIA Vs. O CHAKRADHAR	February 19, 2002
UNION OF INDIA Vs. MADAN MOHAN PRASAD	February 28, 2002
UNION OF INDIA Vs. A LAKSHMINARAYANA	February 13, 2002
UNION OF INDIA Vs. MOHAN PAL	April 29, 2002
UNION OF INDIA Vs. ASSOCIATION FOR DEMOCRATIC REFORMS	May 2, 2002
UNION OF INDIA Vs. GAJANAN MAHARAJ SANSTHAN	April 29, 2002
UNION OF INDIA Vs. INDU LAL	April 29, 2002
UNION OF INDIA Vs. L D BALAM SINGH	April 24, 2002
UNION OF INDIA Vs. JASSURAM alias JASRAJ	April 18, 2002
UNION OF INDIA Vs. VENKATESHAN S	April 22, 2002
UNION OF INDIA Vs. BHAGWATI PRASAD D	March 7, 2002
UNION OF INDIA Vs. ALL INDIA CHILDREN CARE AND EDUCATIONAL DEVELOPMENT SOCIETY AZAMGARH	March 11, 2002
UNION OF INDIA Vs. G VEERASAMY	March 14, 2002
UNION OF INDIA Vs. DELHI HIGH COURT BAR ASSOCIATION	March 14, 2002
UNION OF INDIA Vs. R S CHOPRA	March 20, 2002
UNION OF INDIA Vs. ARADHANA TRADING COMPANY	April 1, 2002
UNION OF INDIA Vs. R C MISHRA	April 2, 2002
UNION OF INDIA Vs. HARISH CHAND	January 17, 2002
UNION OF INDIA Vs. MAHENDRA GIRJI	January 23, 2002
UNION OF INDIA Vs. HANSOLI DEVI	October 3, 2002
UNION OF INDIA Vs. A P BAJPAI	December 20, 2002
UNION OF INDIA Vs. SUN EXPORT CORPORATION	February 28, 2002
UNIQUE BUTYLE TUBE INDUSTRIES PRIVATE LIMITED Vs. UTTAR PRADESH FINANCIAL CORPORATION	December 20, 2002
UNITED FELTS AND CARPETS Vs. COLLECTOR OF CENTRAL EXCISE	December 17, 2002
UNITED INDIA INSURANCE CO LIMITED Vs. PATRICIA JEAN MAHAJAN	July 8, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHUSHAN SACHDEVA	January 18, 2002
URBAN IMPROVEMENT TRUST UDAIPUR Vs. BHERU LAL	September 20, 2002
UTTAR PRADESH COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. P. P. GAUTAM	September 12, 2002
UTTAR PRADESH JUDICIAL OFFICERS ASSOCIATION Vs. UNION OF INDIA	August 14, 2002
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. SONE LAL	October 4, 2002
V C MOHAN Vs. UNION OF INDIA	March 1, 2002
V G QUENIM Vs. BANDEKAR BROTHERS P LTD	April 19, 2002
V K INDUSTRIES Vs. M P ELECTRICITY BOARD RAMPUR JABALPUR	March 1, 2002
V MOHANI GIRI Vs. UNION OF INDIA	August 16, 2002
V MUTHUSAMI Vs. ANGAMMAL	February 26, 2002
V. GOPAL Vs. ASSTT. COMMISSIONER OF INCOME TAX	November 12, 2002
VADUGU CHANTI BABU Vs. STATE OF ANDHRA PRADESH	August 13, 2002
VASANT ARJUNRAO BHANDAK Vs. STATE OF KARNATAKA	November 12, 2002
VASANT GANESH DAMLE Vs. SHRIKANT TRIMBAK DATAR	March 5, 2002
VASANT NANAJI UPLANCHWAR Vs. GOVERNMENT OF INDIA, MINISTRY OF FINANCE	April 4, 2002
VASHRAM NARSHIBHAI RAJPARA Vs. STATE OF GUJARAT	April 24, 2002
VASHU DEO Vs. BALKISHAN	January 11, 2002
VASHWA CHETNA TRUST Vs. R P C LAYOUT RESIDENTS WELFARE ASSOCIATION	January 30, 2002
VEERLA SATYANARAYANA Vs. STATE OF A P	March 20, 2002
VELUCHAMI Vs. STATE OF TAMIL NADU	September 13, 2002
VELUYUDHAN SATHYADAS Vs. GOVINDAN DAKSHYANI	March 23, 2002
VENKATARAO ANANTDEO JOSHI Vs. SAU MALATIBAI	November 15, 2002
VIJAY KUMAR BHATI Vs. COMMISSIONER OF INCOME TAX	December 4, 2002
VIJAY KUMAR MADAN Vs. R N GUPTA TECHNICAL EDUCATION SOCIETY	April 18, 2002
VIJAY KUMAR TALWAR Vs. COMMISSIONER OF INCOME TAX	April 15, 2002
VIKAS Vs. STATE OF RAJASTHAN	August 2, 2002
VIKAS AGGARWAL Vs. ANUBHA	April 12, 2002
VIKAS DESHPANDE Vs. BAR COUNCIL OF INDIA	November 29, 2002
VIKRAM SINGH JUNIOR HIGH SCHOOL Vs. DISTRICT MAGISTRATE FIN AND REV	January 24, 2002
VINAY KUMAR Vs. NARENDRA	March 5, 2002
VINAYSINGH Vs. STATE OF MAHARASHTRA	September 5, 2002
VINEET KUMAR MATHUR Vs. UNION OF INDIA	January 16, 2002
VINOD Vs. STATE OF MAHARASHTRA	August 8, 2002
VINOD KUMAR Vs. STATE OF MADHYA PRADESH	January 30, 2002
VINODAN T Vs. UNIVERSITY OF CALICUT	April 26, 2002
VIRENDRA BHANDARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION	April 5, 2002
VISHWAJIT SHANKAR KHAVANEKAR Vs. STATE OF MAHARASHTRA	July 30, 2002
VISHWESHWARAIAH IRON AND STEEL LIMITED Vs. ABDUL GANI	January 31, 2002
VITHAL N SHETTI Vs. PRAKASH N RUDRAKAR	November 20, 2002
VITHAL TUKARAM MORE Vs. STATE OF MAHARASHTRA	July 23, 2002
VIVEK RE-ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE	October 24, 2002
WADI Vs. AMILAL	July 12, 2002
WARYAM SINGH Vs. BALDEV SINGH	October 31, 2002
WEST BENGAL ELECTRICITY REGULATORY COMMISSION Vs. C E S C LIMITED	October 3, 2002
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. SUNIL KUMAR KAYAN	May 3, 2002
WEST U P SUGAR MILLS ASSN Vs. STATE OF UTTAR PRADESH	February 7, 2002
X Vs. HOSPITAL Z	December 10, 2002
Y CHANDRAHAS REDDY Vs. GOVERNMENT OF INDIA	January 17, 2002
YADARAO DAJIBA SHRAWANE Vs. NANILAL HARAKCHAND SHAH DEAD	August 2, 2002
YAMANAJI H JADHAV Vs. NIRMALA	February 1, 2002
YUNIS ALIAS KARIYA Vs. STATE OF MADHYA PRADESH	December 10, 2002
ZAHIRUL ISLAM Vs. MOHAMMAD USMAN	December 20, 2002
ZILA SAINIK BOARD Vs. SURINDER KUMAR	January 8, 2002
ZORAWAR SINGH Vs. SARWAN SINGH	April 4, 2002

Year 2002 of SUPREME COURT OF INDIA

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