REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C ARULAPPAN Vs. AHALYA NAIK	August 10, 2001
A I I M S STUDENTS UNION Vs. A I I M S	August 24, 2001
A K DOSHI Vs. UNION OF INDIA	March 2, 2001
A MARIA ANGELENA D Vs. A G BALKIS BEE	September 11, 2001
A ONE GRANITES Vs. STATE OF UTTAR PRADESH	February 16, 2001
A P BANKERS AND PAWN BROKERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD	March 2, 2001
A.K. JOSHI Vs. UNION OF INDIA	October 15, 2001
ABDUL RASHID Vs. STATE OF BIHAR	January 11, 2001
ABHINAV AGGARWAL Vs. UNION OF INDIA	February 8, 2001
ACHINT NAVINBHAI PATEL ALIAS MAHESH SHAH Vs. STATE OF GUJARAT	September 24, 2001
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA	April 23, 2001
ADCON ELECTRONIC PRIVATE LIMITED Vs. DAULAT	September 12, 2001
ADHHA Vs. STATE OF MADHYA PRADESH	September 28, 2001
ADHYATMA BHATTAR ALWAR Vs. ADHYATMA BHATTAR SRI DEVI	November 6, 2001
AELTEMESH REIN Vs. SUPREME COURT OF INDIA	September 3, 2001
AGRA DEVELOPMENT AUTHORITY Vs. SPECIAL LAND ACQUISITION OFFICER	February 7, 2001
AGRA DISTRICT COOPERATIVE BANK LIMITED Vs. PRESCRIBED AUTHORITY LABOUR COURT U P	February 27, 2001
AHMEDNAGAR ZILLA SHETMAJOOR UNION Vs. SHRI DINKAR RAO KALYANRAO JAGDALE	July 24, 2001
AJAY Vs. STATE OF HARYANA	January 15, 2001
AJAY DUGGAL Vs. PREETI DUGGAL	February 7, 2001
AJAY MEHRA Vs. DURGESH BABU	February 16, 2001
AJIT KUMAR BARAT Vs. SECRETARY INDIAN TEA ASSOCIATION	May 2, 2001
AKANKSHA SHARMA Vs. STATE OF PUNJAB	January 4, 2001
AKHOURY DADAN PRASAD Vs. VISHWANATH JHA	December 4, 2001
AKHTARI BI Vs. STATE OF MADHYA PRADESH	March 22, 2001
ALI HUSSAIN Vs. PARANGIPETTAI S ALI MOSQUE alias VATHIYAPALLI	August 10, 2001
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER	April 23, 2001
ALL INDIA FOOD AND ALLIED WORKERS UNION Vs. STATE OF HARYANA	March 20, 2001
ALL INDIA IMAM ORGANISATION Vs. UNION OF INDIA	August 16, 2001
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	July 24, 2001
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	February 8, 2001
ALL INDIA NON SC ST EMPLOYEES ASSOCIATION RAILWAY Vs. V K AGARWAL	January 31, 2001
ALL INDIA SC AND ST EMPLOYEES ASSN Vs. A ARTHUR JEEN	April 12, 2001
ALPIC FINANCE LIMITED Vs. P SADASIVAN	February 16, 2001
AMARJEET SINGH Vs. STATE OF MAHARASHTRA	October 4, 2001
AMBA BAI Vs. GOPAL BAI	May 8, 2001
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. AMRIT LAL AND CO	August 27, 2001
AMEER HASSAN MAKAN WELFARE TRUST Vs. KARNATAKA BOARD OF WAKFS	April 10, 2001
AMERY PHARMACEUTICALS Vs. STATE OF RAJASTHAN	March 16, 2001
AMINA AHMED DOSSA Vs. STATE OF MAHARASHTRA	January 15, 2001
AMITA Vs. UNION OF INDIA	January 5, 2001
AMITA SHAH Vs. VIRENDRA LAL SHAH	April 16, 2001
AMITABHA GHOSH Vs. MANORATH PANDEY	January 8, 2001
AMRIT SINGH Vs. STATE OF HIMACHAL PRADESH	April 27, 2001
AMRITLAL SHALIKARAN GUPTA Vs. NARESH M KANTHARIA	January 12, 2001
ANAND PRASAD AGARWALLA Vs. TARKESHWAR PRASAD	May 9, 2001
ANAND S BIJI Vs. STATE OF KERALA	July 27, 2001
ANANGA UDAY SINGH DEO Vs. RANGA NATH MISHRA	October 12, 2001
ANANT RAJ INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI	May 1, 2001
ANDHRA BANK OFFICERS UNION, HYDERABAD Vs. ANDHRA BANK	March 15, 2001
ANDHRA PRADESH STATE FED OF COOP SPINNING MILLS LIMITED Vs. P V SWAMINATHAN	January 31, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION CUDDAPATH Vs. K BAJJANNA	September 6, 2001
ANIL K SHARMA Vs. STATE INSURANCE AND G P F DEPARTMENT	March 13, 2001
ANIL RAI Vs. STATE OF BIHAR	August 6, 2001
ANIL RATAN SARKAR Vs. STATE OF WEST BENGAL	April 20, 2001
ANIL SRIVASTAVA Vs. UNION OF INDIA	April 26, 2001
ANJALI JAIN Vs. HARISH JAIN	April 16, 2001
ANJANA KISHORE Vs. PUNEET KISHORE	August 3, 2001
ANJUMAN E ISLAM Vs. STATE OF KARNATAKA	September 4, 2001
ANKIT CARPETS Vs. BANK OF INDIA	March 30, 2001
ANOTONYSAMI Vs. ARULANANDAM PILLAI D	October 30, 2001
ANURADHA A KELKAR Vs. AVDHOOT G KELKAR	February 15, 2001
ANWAR HASAN KHAN Vs. MOHAMMAD SHAFI	October 19, 2001
APE BELLISS INDIA LIMITED Vs. UNION OF INDIA	July 31, 2001
APEX ENGG PRIVATE LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED	September 12, 2001
APPROPRIATE AUTHORITY Vs. SHASHI SEHGAL	May 10, 2001
APPROPRIATE AUTHORITY Vs. R C CHAWLA	May 10, 2001
APPROPRIATE AUTHORITY Vs. KAILASH SUNEJA	August 7, 2001
APPROPRIATE AUTHORITY AHMEDABAD Vs. HINDUMAL BALMUKAND INVESTMENT COMPANY PRIVATE LIMITED	July 19, 2001
APPROPRIATE AUTHORITY AND COMMISSIONER INCOME TAX Vs. VARSHABEN BHARATBHAI SHAH	March 13, 2001
APS STAR INDUSTRIES LTD. Vs. CC, MUMBAI	August 9, 2001
ARMY WELFARE EDUCATION SOCIETY Vs. ALL INDIA COUNCIL OF TECHNICAL EDU	August 1, 2001
ARNIT DAS Vs. STATE OF BIHAR	August 28, 2001
ARULMIGHU DEVANATHA SWAMY TEMPLE Vs. NEELAMEGA BHATTACHARIAR	September 3, 2001
ARUN DEVENDRA OZA Vs. STATE OF GUJARAT	November 5, 2001
ARUN SINHA Vs. STATE OF UTTAR PRADESH	September 7, 2001
ARVIND KUMAR KANKANE Vs. STATE OF UTTAR PRADESH	August 3, 2001
ARVIND SINGH Vs. STATE OF BIHAR	April 26, 2001
ASHA DEVI Vs. CHATURDAS	March 30, 2001
ASHOK CHINTAMAN JUKER Vs. KISHORE PANDURANG MANTRI	May 9, 2001
ASHOK KUMAR Vs. SITA RAM	April 19, 2001
ASHOK NAGAR WELFARE ASSOCIATION Vs. R K SHARMA	December 14, 2001
ASHOK YESHWANT BADAVE Vs. SURENDRA MADHAVRAO NIGHOJAKAR	March 14, 2001
ASHOK YESHWANT BADAVE Vs. SURENDRA MADHAVRAO NIGHOJAKAR	January 14, 2001
ASHUTOSH KUMAR MANOJ Vs. STATE OF BIHAR	August 24, 2001
ASIA RESORTS LIMITED Vs. USHA BRECO LIMITED	October 30, 2001
ASPINWALL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ERNAKULAM	September 5, 2001
ASSAM COMPANY LIMITED Vs. STATE OF ASSAM	March 21, 2001
ASSISTANT COMMISSIONER OF INCOME TAX MADRAS Vs. THANTHI TRUST	January 31, 2001
ASSISTANT EXECUTIVE ENGINEER KARNATAKA Vs. SHIVALINGA	October 5, 2001
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OD CUSTOMS	January 25, 2001
ASSTT COMMNR OF INCOME TAX NEW DELHI Vs. J K SYNTHETICS LIMITED	February 21, 2001
ATUL CASTINGS LIMITED Vs. BAWA GURVACHAN SINGH	April 20, 2001
AVATAR SINGH Vs. CHAUDHARY CHARAN S AGRI UNIVERSITY	September 13, 2001
AWADESH YADAV Vs. SURESH THAKUR	August 2, 2001
AYODHYA PATHAK Vs. STATE OF BIHAR	August 14, 2001
AYYAPPALLY MOHAMMAD HAJI Vs. M M ABDULSALAM	January 17, 2001
AZMA TOLLA Vs. FURNIONICS	January 2, 2001
B D SHETTY Vs. CEAT LIMITED	October 30, 2001
B K GUPTA Vs. DAMODAR H BAJAJ	January 10, 2001
B KANDASAMY REDDIAR Vs. O GOMATHI AMMAL	March 27, 2001
B KRISHNA BHAT Vs. STATE OF KARNATAKA	March 30, 2001
B L SATISH Vs. STATE OF KARNATAKA	February 21, 2001
B P L LIMITED Vs. STATE OF ANDHRA PRADESH	January 9, 2001
B R KAPUR Vs. STATE OF TAMIL NADU	September 21, 2001
B RAM MOHAN Vs. UNION OF INDIA	April 25, 2001
B S E BROKERS FORUM BOMBAY Vs. SECURITIES AND EXCHANG BOARD OF INDIA	February 1, 2001
B S SUNDARI Vs. STATE OF TAMIL NADU	February 13, 2001
B S YADIYURAPPA Vs. MAHALINGAPPA	October 10, 2001
B. MANMAD RAO Vs. REGIONAL ENGINEERING COLLEGE, A.P.	February 20, 2001
BABU KHAN Vs. NAZIM KHAN	April 16, 2001
BABU LAL Vs. STATE (NCT OF DELHI)	February 28, 2001
BABUA ALIAS TAZMUL HOSSAIN Vs. STATE OF ORISSA	January 31, 2001
BABUA TAZMUL HOSSAIN Vs. STATE OF ORISSA	January 30, 2001
BACH RAJ SONI Vs. STATE OF RAJASTHAN	July 26, 2001
BACHAN SINGH Vs. KARTAR SINGH	July 31, 2001
BAHADUR S SOLANKI Vs. L I C OF INDIA	March 27, 2001
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH	December 4, 2001
BAIJU Vs. STATE OF KERALA	January 11, 2001
BAL KRISHNA PANDEY VIDUR Vs. STATE OF UTTAR PRADESH	August 20, 2001
BAL MUKUND DEWANGAN Vs. PRATIMA CHANDRAKAR	August 16, 2001
BALACHANDRA ANANTRAO RAKVI Vs. RAMCHANDRA TUKARAM	October 3, 2001
BALASUBRAMANIAM Vs. STATE	September 6, 2001
BALBIR KAUR Vs. RANDHIR SINGH	April 23, 2001
BALCO EMPLOYEES UNION REGD Vs. UNION OF INDIA	December 10, 2001
BALDEV RAJ TANEJA Vs. BIMAL KUMAR KEJRIWAL HUF	September 14, 2001
BALKRISHAN Vs. STATE OF MADHYA PRADESH	April 25, 2001
BALKRISHAN Vs. SATYAPRAKASH	January 22, 2001
BALMIK Vs. RAMNARESH SINGH	July 19, 2001
BALWINDER SINGH Vs. STATE OF PUNJAB	February 21, 2001
BANK OF INDIA Vs. SECRETARY BANK OF INDIA STAFF UNION	April 9, 2001
BANSAL MECHANICAL WORKS LTD Vs. COMMERCIAL TAX OFFICER ASSESSMENT WING	July 17, 2001
BANSILAL Vs. MOHAMMAD ISRAIL	October 19, 2001
BANTU NARESH GIRI Vs. STATE OF MADHYA PRADESH	October 17, 2001
BARAT FRITZ WERNER LIMITED Vs. STATE OF KARNATAKA	February 2, 2001
BARNES INVESTMENTS LIMITED Vs. RAJ K GUPTA	August 6, 2001
BASANT KUMAR Vs. STATE OF RAJASTHAN	August 31, 2001
BASHISHTH SINGH Vs. STATE OF BIHAR	February 26, 2001
BHAGAT RAM D Vs. TEJA SINGH D	November 6, 2001
BHAGMAL Vs. M P COOPERATIVE MARKETING AND CONSUMER FED LIMITED	November 7, 2001
BHAGWAN Vs. STATE OF RAJASTHAN	May 10, 2001
BHAGWAN RAMBHAU KARANKAL Vs. CHANDRAKANT BATESINGH RAGHUWANSHI	April 25, 2001
BHANU PRASAD PANDA Vs. CHANCELLOR SAMBALPUR UNIVERSITY	September 12, 2001
BHARAT BHAWAN TRUST Vs. BHARAT BHAWAN ARTISTS ASSOCIATION	August 22, 2001
BHARAT COKING COAL LIMITED Vs. L K AHUJA AND CO	February 21, 2001
BHARAT INTERNATIONAL Vs. STATE BANK OF TRAVANCORE	August 17, 2001
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUMBAI SHRAMIK SANGHA	April 25, 2001
BHARATHIDASAN UNIVESITY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	September 24, 2001
BHARTI TELECOME LIMITED Vs. COMMISSIONER OF CUSTOMS	November 7, 2001
BHASKAR INDUSTRIES LIMITED Vs. BHIWANI DENIM AND APPARELS LIMITED	August 27, 2001
BHAUSAHEB NAGU DHAVARE Vs. STATE OF MAHARASHTRA	March 16, 2001
BHEL Vs. KAMAL KAR MATAR	February 13, 2001
BHIWANI CENTRAL CO OP BANKLTD Vs. REGISTRAR CO OP SOCIETIES HARYANA	February 20, 2001
BHOODEV SINGH Vs. CHAIRMAN U P S E BD	March 14, 2001
BHOPAL GAS PEEDITH MAHILA UDY SANG Vs. UNION OF INDIA	March 2, 2001
BHUPINDER KUMAR SHARMA Vs. BAR ASSOCIATION PATHANKOT	October 31, 2001
BHUPINDER SINGH SAINI Vs. STATE OF PUNJAB	February 20, 2001
BIBHACHHA Vs. STATE OF ORISSA	May 8, 2001
BIBI SALMA KHATOON Vs. STATE OF BIHAR	August 21, 2001
BIHAR STATE ELECTRICITY BOARD Vs. CHITRANJAN KR BIRNAVAY	February 5, 2001
BIMAN KRISHNA BOSE Vs. UNITED INDIA INSURANCE COMPANY LIMITED	August 2, 2001
BIMLEDU KUMAR CHATTERJEE Vs. DIPA CHETTERJEE	September 19, 2001
BINEET KUMAR SINGH Vs. GOVERNMENT OF MAHARASHTRA	May 3, 2001
BINNY ENGINEERING LIMITED Vs. SIDDHI STORES AND GRANITES LIMITED	April 27, 2001
BIPIN BIHARI SHUKLA Vs. BACHA SHUKLA	April 27, 2001
BIPIN KUMAR RAI & ANR. Vs. STATE OF BIHAR	September 27, 2001
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT	February 22, 2001
BIRENDER KUMAR DUBEY Vs. GIRJA NANDAN DUBEY	August 31, 2001
BIRLA CEMENT WORKS Vs. CENTRAL BOARD OF DIRECT TAXES	February 28, 2001
BISHWANATH JHA Vs. STATE OF BIHAR	September 6, 2001
BISWANATH PODDAR Vs. ARCHANA PODDAR	September 25, 2001
BOARD OF DIRECTORS Vs. HRUSIKESH SENAPATI	July 25, 2001
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA	April 30, 2001
BOMMAKA NAGABHUSHAN REDDY Vs. W SRINIVASA RAO	March 28, 2001
BONGAIGAON REFINARY AND PATROCHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 24, 2001
BONGAIGAON REFINERY AND PETROCHEMICALS LIMITED Vs. SAMIJUDDIN AHMED	September 4, 2001
BOSE ABRAHAM Vs. STATE OF KERALA	February 1, 2001
BOYA T VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	March 1, 2001
BRAHMA VART SANATAN DHARMA MAHAMANDAL Vs. KANHYALAL BAGLA	September 25, 2001
BRIJ LAL Vs. STATE OF HARYANA	December 4, 2001
BRIJ MOHAN SINGH Vs. UNION OF INDIA	January 24, 2001
BRIJ MOHAN SINGH AND CO Vs. COMMISSIONER OF INCOME TAX JALLANDHAR	November 14, 2001
BRITISH AIRWAYS PLC Vs. UNION OF INDIA	November 6, 2001
BUDDHI NATH CHAUDHARY Vs. ABAHI KUMAR	February 21, 2001
C B I A H D PATNA Vs. BRIJ BHUSHAN PRASHAD	October 5, 2001
C BALA SUBBA REDDY Vs. LAKSHMI NARASAMMA	March 13, 2001
C E TUTICORIN THERMAL POWER STATION Vs. INSPECTOR OF LABOUR TUTICORIN	September 12, 2001
C K ABDUL REHMAN Vs. B C PUTTA THAYAMMA	November 6, 2001
C S H A UNIVERSITY Vs. B D GOYAL	March 22, 2001
C.C. Vs. INTERARCH BUILDING PRODUCTS LTD.	May 3, 2001
C/M. ST. JOHN INTER COLLEGE Vs. GIRDHARI SINGH	March 30, 2001
CADILA HEALTH CARE LIMITED Vs. CADILA PHARMACEUTICALS LIMITED	March 26, 2001
CAMLIN LTD. Vs. CCE, MUMBAI	January 5, 2001
CANARA BANK Vs. M RAJU RAO	March 22, 2001
CANARA BANK Vs. STANDERED CHARTERED BANK	October 30, 2001
CANARA BANK FINANCIAL SERVICES LIMITED Vs. CUSTODIAN	February 6, 2001
CANBANK FIN SERVICES Vs. PALLAV SHETH	April 19, 2001
CANTONMENT BOARD JABALPUR Vs. MOHAMMAD SAQDIQ HYDER	August 16, 2001
CC, COCHIN Vs. PUSHPIT STEELS PVT. LTD. AND ANR.	March 19, 2001
CCE, AURANGABAD Vs. BENZO CHEM. INDIA P. LTD.	April 19, 2001
CCE, CHENNAI Vs. BORAX INDIA LIMITED AND ORS.	October 9, 2001
CCE, GUNTUR Vs. NATIONAL PROJECTS CONST. CORPN. LTD.	April 25, 2001
CEHAT Vs. UNION OF INDIA	November 7, 2001
CEMENT CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	March 21, 2001
CEMENT CORPORATION OF INDIA LIMITED Vs. RAGHBIR SINGH	March 1, 2001
CENTRAL BANK Vs. STANDARD CHARTERED BANK	October 30, 2001
CENTRAL BANK OF INDIA Vs. RAVINDRA	October 18, 2001
CENTRAL BANK OF INDIA Vs. RAVINDRA	August 18, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF RAJASTHAN	January 19, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. SUKH RAM	December 13, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. MOTILAL	May 12, 2001
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA Vs. K SANTHAKUMARI	May 4, 2001
CENTRAL FOR INQUIRY INTO HEALTH AND ALLIED THEMES CEHAT Vs. UNION OF INDIA	May 4, 2001
CENTROTRADE MINERALS & METALS INC. Vs. HINDUSTAN COPPER LTD. & ORS.	February 8, 2001
CHAIRMAN AND MANAGING DIRECTOR INDIAN AIRLINES Vs. BINOD KUMAR SINHA	October 4, 2001
CHAITANYA AMBALAL SOMANI Vs. PRAVINCHANDRA D RANA	May 3, 2001
CHAMPA SANTRA Vs. CHINTA SANTRA POREL	March 2, 2001
CHAND KUMARI Vs. KANTILAL	October 31, 2001
CHANDESHWAR YADAV Vs. RADHA DEVI	March 28, 2001
CHANDRA KANTA SINHA Vs. ORIENTAL INSURANCE COMPANY LIMITED	May 12, 2001
CHANDRA PRAKASH JAIN Vs. PRINCIPAL/DIG	December 7, 2001
CHANDRA SHEKHAR BIND Vs. STATE OF BIHAR	October 9, 2001
CHANDRA VILASH RAI Vs. STATE OF BIHAR	February 1, 2001
CHANDRIKA PRASHAD D THR LRS Vs. UMESH KUMAR VERMA	November 7, 2001
CHANDU Vs. STATE OF MAHARASHTRA	March 22, 2001
CHANGDEO SUGAR MILLS Vs. UNION OF INDIA	January 9, 2001
CHANNU Vs. STATE OF PUNJAB	April 3, 2001
CHARANJIT SINGH CHADHA Vs. SUDHIR MEHRA	August 31, 2001
CHARNAJIT SINGH Vs. HARINDER SHARMA	September 26, 2001
CHAVDA JIVANJI CHELAJI Vs. STATE OF GUJARAT	January 18, 2001
CHAYANA DAS Vs. TARUN KUMAR DAS	April 23, 2001
CHEEMA ENTERPRISES Vs. MAYUR ENTERPRISES	March 29, 2001
CHETAN DASS Vs. KAMLA DEVI	April 17, 2001
CHHIDAMILAL Vs. STATE OF MADHYA PRADESH	September 4, 2001
CHHOTU RAM Vs. URVASHI GULATI	August 24, 2001
CHIEF ENGINEER AHPC AND MHPC Vs. ANAND PUR SAHIB HYDEL MAZDOOR UNION	March 16, 2001
CHIEF GENERAL MANAGER R B I Vs. GEN SECY RESERVE BANK WORKERS ORGANISATION	February 5, 2001
CHILAKURI GANGULAPPA Vs. REVENUE DIVISIONAL OFFICER MADANAPALLE	March 14, 2001
CHITRA KUMARI Vs. UNION OF INDIA	February 14, 2001
CHITRANJAN BURMAN Vs. OM PRAKASH BAJORIA	October 4, 2001
CHOKINATH MADHAO TABHANE Vs. RAMDAS UDARAM GEDAM	October 16, 2001
CHOTANAGPUR SMALL SCALE INDUS ASSON Vs. BIHAR STATE ELECTRICITY BOARD	April 27, 2001
CHRIST THE KING CATHEDRAL Vs. JOHN ANCHERIL	July 24, 2001
CIPLA LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION	February 21, 2001
CITIZEN INTEREST AGENCY Vs. COCHIN PORT TRUST	November 20, 2001
CLARENCE PAIS Vs. UNION OF INDIA	February 22, 2001
COAL INDIA LIMITED Vs. BIBHU RANJAN KUMAR	February 5, 2001
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. CADILA LABORATORIES PRIVATE LIMITED	November 22, 2001
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. SHALIMAR CHEMICAL INDUSTRIES PRIVATE LIMITED	January 11, 2001
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. MAN STRUCTURALS LIMITED	April 19, 2001
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. MODI RUBBER LIMITED	October 9, 2001
COLLECTOR OF CENTRAL EXCISE VADODARA Vs. GUJARAT STATE FERTILIZERS CO	January 18, 2001
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES	December 12, 2001
COLLECTOR OF CUSTOMS Vs. PRESTO INDUSTRIES	February 15, 2001
COLLECTOR OF CUSTOMS BOMBAY Vs. M J EXPORTS LIMITED	August 14, 2001
COMMANDANT 20 BN ITB POLICE Vs. SANJAY BINJOLA	May 2, 2001
COMMERCIAL TAXES OFFICER Vs. DERBY TEXTILES LTD	April 20, 2001
COMMISIONER OF INCOME TAX Vs. M L MAHAJAN	March 21, 2001
COMMISSIONER Vs. GRIHA YAJAMANULA SAMKHYA	May 2, 2001
COMMISSIONER OF AGRL INCOMETAX TRIVANDRUM Vs. EMERALD VALLEY ESTATES	February 21, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. USHA UDYOG	October 19, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOM GOA Vs. DEMPO ENGINEERING SERVICES	April 30, 2001
COMMISSIONER OF CENTRAL EXCISE BANGLORE Vs. TETRAGON CHEMIE PRIVATE LIMITED	July 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. ELGI EQUIPMENTS LIMITED	January 8, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBTORE Vs. KRISHNA ALLOYS	February 12, 2001
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. KISAN SAHKARICHINNI MILLS LIMITED	August 21, 2001
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. HINDUSTAN LEVER LIMITED	April 26, 2001
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. T C HEALTH CARE PRIVATE LIMITED	October 31, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. FISHER ROSEMOUNT INDIA LIMITED	November 6, 2001
COMMISSIONER OF CUSTOM CULCUTTA Vs. TATA YODOGAWA LIMITED	March 14, 2001
COMMISSIONER OF CUSTOMS Vs. CANDID ENTERPRISES	March 13, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. YESES INTERNATIONAL	October 8, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. JAGDISH CANCER AND RESEARCH CENTRE	August 2, 2001
COMMISSIONER OF CUSTOMS MADRAS Vs. A ONE ELECTRONICS	September 13, 2001
COMMISSIONER OF CUSTOMS NEW DELHI Vs. PARASRAMPURIA SYNTHETICS LIMITED	August 30, 2001
COMMISSIONER OF CUSTOMS NEW DELHI Vs. PUNJAB STAINLESS STEEL INDUSTRIES	July 31, 2001
COMMISSIONER OF CUSTOMS SEA CHENNAI Vs. BALLARPUR INDUSTRIES LIMITED	September 11, 2001
COMMISSIONER OF CUSTOMS VISAKHAPATNAM Vs. JAYA SATYA MARINE EXPORTS PRIVATE LIMITED	May 1, 2001
COMMISSIONER OF INCOME TAX Vs. KALA CARTOONS PRIVATE LIMITED	July 24, 2001
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA MITTAL	July 26, 2001
COMMISSIONER OF INCOME TAX Vs. NARENDRA DOSHI	July 26, 2001
COMMISSIONER OF INCOME TAX Vs. EXPRESS TOWERS PRIVATE LIMITED	May 10, 2001
COMMISSIONER OF INCOME TAX Vs. ALPINE SOLVEX LIMITED	May 9, 2001
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE CO OPERATIVE APEX BANK	July 12, 2001
COMMISSIONER OF INCOME TAX Vs. PUNJAB BONE MILLS	July 19, 2001
COMMISSIONER OF INCOME TAX Vs. ABAD HOTELS INDIA PRIVATE LIMITED	August 10, 2001
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI COMPANY LIMITED	August 16, 2001
COMMISSIONER OF INCOME TAX Vs. NOVELTY JEWELLERS	March 12, 2001
COMMISSIONER OF INCOME TAX Vs. ROAD MASTER INDUSTRIES OF INDIA	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. HIRALAL MITTAL DEAD	January 5, 2001
COMMISSIONER OF INCOME TAX Vs. ABHIJIT IRON PROCESSORS P LTD	January 3, 2001
COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS	January 25, 2001
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA APEX CORPORATION LIMITED	September 27, 2001
COMMISSIONER OF INCOME TAX Vs. KODAK INDIA LIMITED	October 17, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT HEAVY CHEMICALS LIMITED	October 18, 2001
COMMISSIONER OF INCOME TAX Vs. RAMANATHAPURAM DISTT CO OP CENTRAL BANK LIMITED	October 30, 2001
COMMISSIONER OF INCOME TAX Vs. ABHISHEK CORPORATION	November 29, 2001
COMMISSIONER OF INCOME TAX Vs. GURJIT SINGH MANSAHIA	December 6, 2001
COMMISSIONER OF INCOME TAX Vs. AMBUR CO-OP. SUGAR MILLS LTD.	August 28, 2001
COMMISSIONER OF INCOME TAX BHOPAL Vs. DOONGAJI AND CO DISTILLERY UJJAIN	March 27, 2001
COMMISSIONER OF INCOME TAX BIHAR II RANCHI Vs. SANDHYA RANI DUTTA	February 22, 2001
COMMISSIONER OF INCOME TAX BOMBAY Vs. BRITISH BANK OF MIDDLE EAST	August 30, 2001
COMMISSIONER OF INCOME TAX COCHIN Vs. GRACE COLLIS	February 23, 2001
COMMISSIONER OF INCOME TAX COCHIN Vs. PALGHAT SHADI MAHAL TRUST	July 19, 2001
COMMISSIONER OF INCOME TAX JABALPUR Vs. RAJARAM MAIZE PRODUCTS	August 23, 2001
COMMISSIONER OF INCOME TAX JAIPUR Vs. SIREHMAL NAWALAKHA	August 16, 2001
COMMISSIONER OF INCOME TAX KARNATAKA III Vs. KARNATAKA STATE CO OPERATIVE APEX BANK	August 22, 2001
COMMISSIONER OF INCOME TAX MADRAS Vs. RAMDAS MOTOR TRANSPORT LIMITED	August 23, 2001
COMMISSIONER OF INCOME TAX MUMBAI Vs. BHUPEN CHAMPAK LAL DALAL	February 27, 2001
COMMISSIONER OF INCOME TAX MUMBAI Vs. ANJUM M H GHASWALA	October 18, 2001
COMMISSIONER OF INCOME TAX NORTH EAST REGION SHILLONG Vs. ASSAM FRONTIER TEA LIMITED	October 16, 2001
COMMISSIONER OF INCOME TAX PATIALA Vs. ROADMASTER INDS OF INDIA	February 22, 2001
COMMISSIONER OF INCOME TAX PUNE Vs. ASHOK G KARIA HUF	February 22, 2001
COMMISSIONER OF INCOME TAX TAMIL NADU V Vs. BALAJI ENTERPRISES	July 20, 2001
COMMISSIONER OF INCOME TAX TRIVANDRAM Vs. RAIBAN AND SONS ALLEPPEY	July 17, 2001
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. ATTILI N RAO	October 11, 2001
COMMISSIONER OF INCOME TAX VOSAKHAPATANAM Vs. ATTILI N RAO	April 11, 2001
COMMISSIONER OF INCOMETAX COCHIN Vs. V P GOPINATHAN	February 27, 2001
COMMISSIONER OF SALES TAX U P Vs. ALODEAL CHEMICALS MANUFACTURING COMPANY PRIVATE LIMITED	March 21, 2001
COMMISSIONER OF SALES TAX, U. P. Vs. KUMAON TRACTORS	July 25, 2001
COMMISSIONER OF WEALTH TAX Vs. LATE LOKENDRA SINGH	February 8, 2001
COMMISSIONER OF WEALTH TAX Vs. T S SANTHANAM HUF	January 31, 2001
COMMISSIONER OF WEALTH TAX Vs. BOMBAY CRICKET ASSOCIATION	January 30, 2001
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS W G TRUST	August 23, 2001
COMMISSIONER OF WEALTH TAX Vs. A A PATEL DECD	August 9, 2001
COMMISSIONER OF WEALTH TAX BHOPAL Vs. LATE LOKENDRA SINGH THR TEHSILDAR RATLAM	February 22, 2001
COMMISSSIONER OF CENTRAL EXCISE COIMBATORE Vs. JAWAHAR MILLS LIMITED	July 27, 2001
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	November 22, 2001
COMMR OF CENTRAL EXCISE NEW DELHI Vs. VIKRAM DETERGENT LIMITED	January 16, 2001
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. AHMEDABAD MUNICIPAL CORPORATION	September 20, 2001
COOPERATIVE COMPANY LIMITED Vs. STATE OF UTTAR PRADESH	April 10, 2001
D PAUL Vs. NAWAB ALI AKHTAR	January 15, 2001
DADI JAGANNADHAM Vs. JAMMULU RAMULU	August 23, 2001
DAKSHYANI AMMA Vs. VASUDEVAN NAMBOODHIRI	March 22, 2001
DALBIR KAUR DHILLON Vs. PUNJAB URBAN PLANNING AND DEV AUTHORITY	January 23, 2001
DALMIA CEMENT BHARAT LIMITED Vs. GALAXY TRADERS AND AGENCIES LIMITED	January 19, 2001
DAMODAR MANGALJI AND COMPANY Vs. REGIONAL DIRECTOR	February 27, 2001
DAMODAR ROPEWAYS AND COMPANYNSTRUCTION CO PRIVATE LIMITED Vs. KRISHNA ENGINEERING WORKS	March 16, 2001
DANIAL LATIFI Vs. UNION OF INDIA	September 28, 2001
DARSHAN Vs. STATE OF HARYANA	September 19, 2001
DATTUGIR Vs. STATE OF MAHARASHTRA	March 29, 2001
DAVINDER PAL SEHGAL Vs. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED	December 13, 2001
DAYA RAM Vs. DIVISIONAL ENGINEER CANDM M P ELECTRICITY BOARD	April 30, 2001
DAYA SINGH Vs. STATE OF HARYANA	February 20, 2001
DAYA SINGH LAHORIA Vs. UNION OF INDIA	April 17, 2001
DAYASHANKAR Vs. O T ALDONS	July 17, 2001
DEAN GOA MEDICAL COLLEGE BAMBOLIM GOA Vs. SUDHIR KUMAR SOLANKI	September 3, 2001
DEENA NATH Vs. POORAN LAL	July 11, 2001
DELHI BAR ASSOCIATION Vs. UNION OF INDIA	May 1, 2001
DELHI BAR ASSOCIATION Vs. UNION OF INDIA	January 3, 2001
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	February 23, 2001
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER SHARMA	May 2, 2001
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	March 30, 2001
DELHI DEVELOPMENT AUTHORITY Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA	April 4, 2001
DELHI DEVELOPMENT AUTHORITY Vs. BAL KRISHAN GARG	August 9, 2001
DELHI GOLF CLUB LIMITED Vs. N D M C	January 15, 2001
DELHI HIGH COURT Vs. ATUL KUMAR SHARMA	July 20, 2001
DELHI JUDICIAL SERVICES ASSN Vs. DELHI HIGH COURT	May 1, 2001
DENA BANK Vs. KARTIK DAS BANDOPADHYAY	November 7, 2001
DENTAL COUNCIL OF INDIA Vs. HARI PRAKASH	August 29, 2001
DENTAL COUNCIL OF INDIA Vs. SUBHARTI KKB CHARITABLE TRUST	April 25, 2001
DEOKINANDAN SHARMA Vs. UNION OF INDIA	April 11, 2001
DEPUTY SECRETARY TO GOVT Vs. A ROSE	March 27, 2001
DEVENDRA SWAMY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	October 5, 2001
DEVI JAIN DEAD Vs. STATE OF HARYANA	March 29, 2001
DEVI SINGH Vs. STATE OF MADHYA PRADESH	April 3, 2001
DHANANJAYA REDDY Vs. STATE OF KARNATAKA	March 14, 2001
DHANGADHRA CHEMICAL WORKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	August 1, 2001
DHARAM KAUR Vs. MUKHTIAR SINGH	January 31, 2001
DHARAMPAL DEAD Vs. NATIONAL ENGINEERING INDUSTRIES LIMITED	February 22, 2001
DHARM PAUL JASAL Vs. RAJ KAPOOR	November 6, 2001
DHARMENDRA CHANDULAL PATEL Vs. STATE OF GUJARAT	February 16, 2001
DHENKANAL SUB-DIVISIONAL HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. SIBARAM SATAPATHY	August 8, 2001
DHURANDHAR PRASAD SINGH Vs. JAI PRAKASH UNIVERSITY	July 24, 2001
DHYAN INVESTMENTS AND TRADING COMPANY LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION	July 31, 2001
DILIP Vs. STATE OF MADHYA PRADESH	October 9, 2001
DILIP K BASU Vs. STATE OF WEST BENGAL	February 23, 2001
DILIP K BASU Vs. STATE OF WEST BENGAL	March 23, 2001
DILIP K. BASU Vs. STATE OF W.B.	September 19, 2001
DINESH Vs. STATE OF HARYANA	October 10, 2001
DINESH DUTT JOSHI Vs. STATE OF RAJASTHAN	October 1, 2001
DINESH KUMAR Vs. STATE OF MADHYA PRADESH	April 20, 2001
DIRECTOR GENERAL CIVIL AVIATION Vs. MANVIRSINGH DEAD THR LR	September 6, 2001
DIRECTOR OF ENTRY TAX Vs. MAHINDRA AND MAHINDRA	May 2, 2001
DIRECTOR OF INCOME TAX Vs. GOPAL SRINIVASAN TRUST	October 17, 2001
DIRECTOR OF SETTLEMENT Vs. D RAM PRAKASH	August 16, 2001
DISTRICT COLLECTOR Vs. SHAIK HASAMATH BEEBI	April 23, 2001
DISTRICT JUDGE BAHRAICH Vs. MUNIJAR PRASHAD	August 24, 2001
DISTRICT MAGISTRATE ALLAHABAD Vs. HARMINDER PAL SINGH	March 2, 2001
DISTRICT MINING OFFICER Vs. TATA IRON AND STEEL CO	July 31, 2001
DIVISIONAL FOREST OFFICER Vs. TATA FINLAY LIMITED	July 10, 2001
DIVISIONAL MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. K RADHA KRISHNA	February 16, 2001
DONDAPATI NARAYANA REDDY Vs. DUGGIREDDY VENKATANARAYANA REDDY	August 29, 2001
DR. T.V. JOSE Vs. CHACKO P.M. @ THANKACHAN	September 27, 2001
DRAUPADI DEVI DHARMADA TRUST Vs. DAYA SHANKAR	March 13, 2001
DRUG ACTION FORUM Vs. UNION OF INDIA	February 23, 2001
DTC RETIRED EMPLOYEES ASSOCIATION Vs. DELHI TRANSPORT CORPORATION	May 8, 2001
DURGA DOMAR Vs. STATE OF MADHYA PRADESH	October 31, 2001
DWARKA PRASAD TIWARI Vs. M P STATE ROAD TRANSPORT CORPORATION	September 13, 2001
E I D PARRY I LIMITED Vs. G OMKAR MURTHY	March 27, 2001
E S P RAJARAM Vs. UNION OF INDIA	January 10, 2001
EAST INDIA HOTELS LIMITED Vs. AGRA DEVELOPMENT AUTHORITY	March 21, 2001
ELECTRONICS CORPORATION OF INDIA Vs. G MURALIDHAR	January 17, 2001
EMP MGMT OF RAMKANALI COLLIERY OF BCCL Vs. WORKMEN	March 27, 2001
EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL MINE PLANNING AND DESIGN INSTITUTE LIMITED Vs. UNION OF INDIA	January 25, 2001
EMPLOYER IN RELATION TO THE MANAGEMENT OF G C OF BCCL Vs. THEIR WORKMEN REP	March 30, 2001
ENGINEER IN CHIEF Vs. RATAN SINGH	August 13, 2001
EQUIPMENT CONDUCTORS AND CABLES LIMITED Vs. HARYANA STATE OF ELECTRICITY BOARD	February 20, 2001
ESTRALLA RUBBER Vs. DASS ESTATE PRIVATE LIMITED	September 12, 2001
ETHIOPIAN AIRLINES Vs. STIC TRAVELS PRIVATE LIMITED	July 11, 2001
EXECUTIVE ENGINEER AND ADMN OF FICER Vs. UGRANAPPA	August 1, 2001
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA Vs. N C BUDHARAJ	January 10, 2001
FAKIR MOHD Vs. SITA RAM	December 10, 2001
FATHER THOMAS SHINGARE Vs. STATE OF MAHARASHTRA	December 14, 2001
FIROZUDDIN BASHEERUDDIN Vs. STATE OF KERALA	August 20, 2001
FIRST LAND ACQUISITION COLLECTOR CALCUTTA Vs. DAULAT SINGH SURANA	March 26, 2001
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA	February 2, 2001
FUERST DAY LAWSON LIMITED Vs. JINDAL EXPORT LIMITED	May 4, 2001
G C KAPOOR Vs. NAND KUMAR BHASIN	November 20, 2001
G GIRIDHAR PRABHU Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	March 2, 2001
G KUMAR Vs. STATE OF ANDHRA PRADESH	March 19, 2001
G MALLIKARJINAPPA Vs. SHAMANUR SHIVASHANKARAPPA	April 4, 2001
G R MEHTA Vs. M D DHONDUSA	March 12, 2001
GADE LAKSHMI MANGRAJU ALIAS RAMESH Vs. STATE OF ANDHRA PRADESH	July 10, 2001
GAGANDEEP PRATISHTHAN PRIVATE LIMITED Vs. MECHANO	November 20, 2001
GAJRAJ SINGH Vs. STATE OF UTTAR PRADESH	May 1, 2001
GANESH LAL Vs. STATE OF RAJASTHAN	October 31, 2001
GANGA RAM MOOLCHANDANI Vs. STATE OF RAJASTHAN	July 17, 2001
GANGABAI CHARITIES Vs. COMMISSIONER OF WEALTH TAX	February 22, 2001
GANGAJAL KUNWAR Vs. SARJU PANDEY	February 15, 2001
GAYA PRASAD Vs. PRADEEP SRIVASTAVA	February 7, 2001
GENERAL TIMBER MART Vs. CHIEF CONSERVATOR OF FORESTS	October 12, 2001
GHAN SHAM SUNDER Vs. STATE OF PUNJAB	February 1, 2001
GHASI MANDI Vs. STATE OF ORISSA	May 1, 2001
GHULAM QADIR Vs. SPECIAL TRIBUNAL	October 3, 2001
GIRISH CHANDRA GOYAL Vs. BIMALA DEVI	February 8, 2001
GOBIND PATHAK Vs. UNION OF INDIA	February 16, 2001
GODAVARI SUGAR MILLS LIMITED Vs. UNION OF INDIA	July 24, 2001
GOODYEAR INDIA LIMITED Vs. STATE OF HARYANA	July 20, 2001
GOPAL Vs. STATE OF UTTAR PRADESH	February 8, 2001
GOPAL Vs. STATE OF MADHYA PRADESH	September 18, 2001
GOPAL CHANDRA DAS ALIAS GOPAL CHANDRA Vs. STATE OF BIHAR	February 2, 2001
GOPI NATH ALIAS JHALLAR Vs. STATE OF UTTAR PRADESH	July 31, 2001
GOPIKISHAN S DAMANI Vs. A K MENON	September 25, 2001
GORAKHAPUR UNIVERSITY Vs. SHITLA PRASHAD NAGENDRA	August 7, 2001
GORDHAN DAS Vs. PIRKHAN	November 27, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. V S R MURTHY	September 18, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. MCDOWELL AND COMPANY LIMITED	September 19, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMAD GHOUSE MOHINUDDIN	August 27, 2001
GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI Vs. INDER PAL SINGH CHANDHA	August 20, 2001
GOVERNMENT OF NCT DELHI Vs. NAGESH TYAGI	April 17, 2001
GOVERNMENT OF NCT DELHI Vs. ALL INDIA CEMENT CIVIL ACCOUNTS JAOS ASSOCIATION	October 3, 2001
GOVERNMENT TPT SERVICE Vs. S L MISHRA	March 21, 2001
GRAMOPHONE CO OF INDIA LIMITED Vs. MARS RECORDING PRIVATE LIMITED	September 3, 2001
GREEN PARK THEATRES ASSOCIATION PRIVATE LIMITED Vs. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY	August 17, 2001
GREEN VIEW TEA AND INDUSTRIES Vs. COLLECTOR GOLAGHAT	November 9, 2001
GROSONS PHARMACEUTICALS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	September 5, 2001
GUJARAT AGRICULTURAL UNIVERSITY Vs. RATHOD LADHU BECHAR	January 18, 2001
GUJARAT NARMADA VALLEY FERTILIZERS CO Vs. COLECTOR OF CENTRAL EXCISE VADODARA	January 18, 2001
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 2001
GULAM HUSSAIN SHAIKH CHOUGULE Vs. S REYNOLDS SUPTD OF CUSTOMS MARMGOA	October 19, 2001
GUMMADI CHINA PEDDAPURAM MANNIYA Vs. STATE SHO ANNAVARAM POLICE STATION A P	July 26, 2001
GURBAX SINGH Vs. STATE OF HARYANA	February 6, 2001
GURDEV SINGH Vs. UNION OF INDIA	November 5, 2001
GURDIAL SINGH Vs. UNION OF INDIA	September 25, 2001
GURMIT SINGH Vs. STATE OF PUNJAB	October 19, 2001
GURPRIT SINGH ALIAS BITTU Vs. STATE OF PUNJAB	September 20, 2001
GURUDEVDATTA VKSSS MARYADIT Vs. STATE OF MAHARASHTRA	March 22, 2001
GYAN CHAND Vs. SUMAN RANI	September 6, 2001
H C L LIMITED Vs. COLLECTOR OF CUSTOMS NEW DELHI	March 14, 2001
H F SANGATI Vs. R G HIGH COURT OF KARNATAKA	February 23, 2001
H P GUPTA Vs. UNION OF INDIA	August 23, 2001
HABBALAPPA DUNDAPPA KATTI Vs. STATE OF KARNATAKA	February 14, 2001
HAFZAT HUSSAIN S O MUBARAK HUSSAIN Vs. ABDUL MAJEED S O WALI MOHAMMAD SHEIKH BALLAN	August 8, 2001
HAJI ABDUL SHAKOOR AND COMPANY Vs. UNION OF INDIA	October 12, 2001
HAMEED JOHARAN D Vs. ABDUL SALAM D	August 13, 2001
HAMIDA Vs. MOHAMMAD KAHLIL	May 8, 2001
HANS RAJ ALIAS HANSU SHANKAR GAUD Vs. STATE OF MAHARASHTRA	February 15, 2001
HANUMAN PRASAD BAGRI Vs. BEGRESS CEREALS PRIVATE LIMITED	March 27, 2001
HARI PRASAD BHATTACHARJEE Vs. CHITTARANJAN ROY	March 27, 2001
HARI SHANKAR SHARMA Vs. ARTIFICIAL LIMBS MANUFACTURING CORPORATION	November 26, 2001
HARI SHANKER JAIN Vs. SONIA GANDHI	September 12, 2001
HARIJAN DEVABHAI JIVABHAI Vs. BECHARBHAI VALABHAI VENIYA	August 28, 2001
HARIJAN MOHAN BHAI NATHABHAI Vs. STATE OF GUJARAT	May 2, 2001
HARIJINDER KAUR Vs. STATE OF JHARKHAND	August 28, 2001
HARJEET SINGH ALIAS SEETA Vs. STATE OF PUNJAB	December 6, 2001
HARMOHINDER SINGH Vs. KHARGA CANTEEN AMBALA CANTT	July 9, 2001
HARNAM KAUR ALIAS SUKHWANT KAUR Vs. STATE OF PUNJAB	March 2, 2001
HARSH DHINGRA Vs. STATE OF HARYANA	September 28, 2001
HARSHAD S MEHTA Vs. STATE OF MAHARASHTRA	September 6, 2001
HARYANA STATE ELECTRICITY BOARD Vs. UNIVERSAL FASTENERS PRIVATE LIMITED	September 28, 2001
HEEMANSHU TRADERS AND ORS. Vs. CCE, SURAT	September 7, 2001
HEM CHAND Vs. HARI KISHAN ROHTAGI	September 25, 2001
HEMANT DHASMANA Vs. CENTRAL BUREAU OF INVESTIGATION	August 17, 2001
HER HIGHNESS MAHARANI SHANTIDEVI P GAIKWAD Vs. SAVJIBHAI HARIBHAI PATEL	March 21, 2001
HIGH COURT OF MADHYA PRADESH THRU REGISTRAR Vs. SATYA NARAYAN JHAVAR	August 14, 2001
HIGH COURT OF PUNJAB AND HARYANA Vs. BAHADUR SINGH BATTA	April 25, 2001
HIMACHAL PRADESH TRANSPORT CORPORATION CONDUCTORS UNION Vs. HIMACHAL ROAD TRANSPORT CORPORATION	April 26, 2001
HIMACHAL ROAD TRANS CORPORATION Vs. BHUPINDER PAUL SINGH	July 13, 2001
HINCH LAL TIWARI Vs. KAMALA DEVI	July 25, 2001
HINDI SEVA MANDAL BHUSAWAL Vs. TEACHERS ASSO FOR NON AIDED POLY	March 28, 2001
HINDUSTAN LEVER LIMITED Vs. S M JADHAV	March 21, 2001
HINDUSTAN LEVER LIMITED Vs. DIRECTOR GENERAL INVESTIGATION AND REGISTRATION NEW DELHI	January 10, 2001
HIRACHAND SRINIVAS MANAGAONKAR Vs. SUNANDA	March 20, 2001
HITEN P DALAL Vs. BRATINDRANATH BANERJEE	July 11, 2001
HONBLE CHIEF JUSTICE HIGH COURT OF BOMBAY Vs. B S NAYAK	May 1, 2001
HOSHIAR SINGH KANWAR D Vs. UNION OF INDIA	April 11, 2001
HOSPITAL EMPLOYEES UNION Vs. UNION OF INDIA	August 2, 2001
HRIDAY NARAIN CHOUDHARY Vs. SHYAM KISHORE SINGH	March 1, 2001
HUBLI DHARWAR MUNICIPAL CORPORATION Vs. H S MOHAMMAD KHAN	December 14, 2001
HUSSAN MITHU MHASVADKAR Vs. BOMBAY IRON AND STEEL LABOUR BOARD	September 7, 2001
I T C AGRO TECH LIMITED EIC Vs. COMMERCIAL TAX OFFICER	July 25, 2001
IMTIAZ Vs. NATIONAL INSURANCE CORPORATION LIMITED	February 12, 2001
IN RE : THE JAMMU AND KASHMIR GRANT OF PERMIT FOR RESETTLEMENT IN (OR PERMANENT RETURN TO) THE STATE BILL Vs. STATE	November 6, 2001
INACIO MANUEL MIRANDA Vs. STATE OF GOA	January 24, 2001
INCOME TAX OFFICER NEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY	November 29, 2001
INDAMAR CO Vs. UNION OF INDIA	August 14, 2001
INDER JIT GUPTA Vs. UNION OF INDIA	August 14, 2001
INDIAN ALUMINIUM COMPANY LIMITED Vs. ASSTT COMMISSIONER OF COMMERCIAL TAXES APPEALS	January 17, 2001
INDIAN BANKS ASSOCIATION Vs. WORKMEN OF SYNDICATE BANK	February 13, 2001
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	February 6, 2001
INDIAN OIL CORPORATION LIMITED PANIPAT Vs. RAM NATH KUNDU	April 30, 2001
INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK OFFICERS ASSOCIATION	October 4, 2001
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. SHARAMIK SENA	September 5, 2001
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIC SENA	January 29, 2001
INDIAN POULTRY Vs. COMMISSIONER OF INCOME TAX	February 22, 2001
INDIAN VEGETABLE PRODUCTS LTD. Vs. UNION OF INDIA (UOI) AND ORS.	July 25, 2001
INDO ASAHI GLASS COMPANY LIMITED Vs. INCOME TAX OFFICER	September 11, 2001
INDSEAM SERVICES LIMITED Vs. BIMAL KUMAR KEJRIWAL HUF	September 14, 2001
INDU ENGINEERING AND TEXTILES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	July 11, 2001
INDUSTRIAL ASSISTANCE GROUP GOVERNMENT OF HARYANA Vs. ASHUTOSH AHLUWALIYA	March 21, 2001
INLAND STEAM NAVIGATION WORKS UNION Vs. UNION OF INDIA	February 1, 2001
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. SAMBHU SONKAR	February 2, 2001
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA ENGINEERS ASSN Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA	August 9, 2001
INTERNATIONAL CONSTRUCTION COMPANY Vs. STATE OF ANDHRA PRADESH	February 1, 2001
INTERNATIONAL WOOLLEN MILLS Vs. STANDARD WOOL UK LIMITED	April 25, 2001
IRCON INTERNATIONAL LIMITED Vs. DAYA SHANKAR	September 10, 2001
ISHAR ALLOY STEELS LIMITED Vs. JAYASWALS NECO LIMITED	February 22, 2001
ISHWAR CHAND JAIN Vs. HIGH COURT OF PUNJAB AND HARYANA	January 10, 2001
ISPAT ENGINEERING AND FOUNDRY WORKS Vs. STEEL AUTHORITY OF INDIA LIMITED	July 25, 2001
ITC BHADRACHALAM PAPER BOARDS LIMITED Vs. STATE OF ANDHRA PRADESH	March 21, 2001
J J ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	September 14, 2001
J K BOMBAY LIMITED Vs. BHARTI MATHA MISHRA	January 18, 2001
J KALAIVANI Vs. K SIVASHANKAR	August 16, 2001
J KALAIVANI Vs. K SIVASHANKAR	October 16, 2001
J N MEDICAL COLLEGE BELGAUM Vs. MEDICAL COUNCIL OF INDIA	April 19, 2001
J P ANAND Vs. D C BAFFNA	October 30, 2001
J P SINGH Vs. STATE OF UTTAR PRADESH	April 18, 2001
J R PARASHAR ADVOCATE Vs. PRASANT BHUSHAN ADVOCATE	August 28, 2001
J. KALAIVANI AND ORS. Vs. K. SIVASHANKAR AND ANR.	August 31, 2001
JADHAVRAO ANANDRAO PAWAR Vs. DILIP BALVANTRAO PAWAR	September 10, 2001
JAG LAL SINGH Vs. STATE OF BIHAR	July 31, 2001
JAG LAL SINGH Vs. STATE OF BIHAR	July 1, 2001
JAGAN M SESHADRI Vs. STATE OF TAMIL NADU	September 25, 2001
JAGAT RAM Vs. HAWA SINGH	March 1, 2001
JAGAT RAM TREHAN AND SONS Vs. UNION OF INDIA	March 28, 2001
JAGBIR SHARMA Vs. BABLI	February 22, 2001
JAGDEEP SINGH Vs. SWAPNA SINGH	April 17, 2001
JAGDIP SINGH Vs. JAGIR CHAND	October 10, 2001
JAGDISH Vs. STATE OF MADHYA PRADESH	September 13, 2001
JAGDISH CHANDRA SHARMA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD	April 26, 2001
JAGDISH RAM Vs. BAGHULA MUKHI DEVI	April 18, 2001
JAGRAM Vs. STATE OF UTTAR PRADESH	April 12, 2001
JAI NARAIN VYAS UNIVERSITY Vs. U R NAHAR	October 17, 2001
JAIPUR DEVELOPMENT AUTHORITY Vs. CHOTTE LAL DEAD	January 9, 2001
JAMAL DIN Vs. HIGH COURT OF JAMMU AND KASHMIR	April 3, 2001
JAMIL AHMAD Vs. IVTH ADDITIONAL DISTT JUDGE MORADABAD	October 9, 2001
JANGBALI SINGH Vs. STATE OF MADHYA PRADESH	January 21, 2001
JARNAIL SINGH Vs. PITAMBER SINGH	April 30, 2001
JASBIR RANI Vs. STATE OF PUNJAB	October 19, 2001
JASBIR SINGH Vs. STATE OF HARYANA	September 20, 2001
JASBIR SINGH Vs. VIPIN KUMAR JAGGI	August 16, 2001
JASWANT SINGH Vs. PUNJAB POULTRY FIELD STAFF ASSOCIATION	November 26, 2001
JATINDER SINGH Vs. RANJIT KAUR	January 30, 2001
JAVAHARMAL A RAJPUROHIT Vs. ASAD KHAN ABDUL KARIM PATHAN	April 12, 2001
JAWAHAR LAL Vs. STATE OF MADHYA PRADESH	May 11, 2001
JAYALAKSHMI COELHO Vs. OSWALD JOSHEPH COELHO	February 28, 2001
JAYAWANT DATTATRAY SURYARAO Vs. STATE OF MAHARASHTRA	November 5, 2001
JAYPEE REWA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE M P	August 22, 2001
JC 116244 EX SUBEDAR JOGINDER SINGH Vs. UNION OF INDIA	October 16, 2001
JHAPAS KABARI Vs. STATE OF BIHAR	December 4, 2001
JINDER SINGH Vs. GURMEET SINGH SINDHU	August 3, 2001
JIT RAM SHIV KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED	January 22, 2001
JK INTERNATIONAL Vs. STATE GOVERNMENT OF NCT OF DELHI	February 23, 2001
JOGINDER SINGH Vs. ROSHAN LAL	October 12, 2001
JOGINDER SINGH Vs. STATE OF PUNJAB	September 11, 2001
JOHN MATHAI ABRRAHAM Vs. BRITISH PHYSICAL LAB INDIA LIMITED	October 30, 2001
JOHN THOMAS Vs. K JAGADEESAN	July 12, 2001
JOINT COMMR OF INCOME TAX BHOPAL Vs. RELIABLE CARRIERS PRIVATE LIMITED	February 19, 2001
JOSEPH MATHURI VISHVESHWARANANDA Vs. SWAMI SACHIDANAND HARISAKSHI	April 12, 2001
K A ABDUL MAJEED Vs. STATE OF KERALA	August 7, 2001
K A JUDICIAL OFFICER Vs. METROPOLITAN MAGISTRATE	February 8, 2001
K AMEER KHAN Vs. A GANGADHARAN	August 24, 2001
K C SAREEN Vs. C B I CHANDIGARH	August 2, 2001
K D DEWAN Vs. HARBHAJAN S PARIHAR	October 16, 2001
K D INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD	March 21, 2001
K DURAISAMY Vs. STATE OF TAMIL NADU	January 23, 2001
K G ASHOK Vs. KERALA PUBLIC SERVICECOMMISSION	May 3, 2001
K GANESAN Vs. SAKUNTHALAL	April 27, 2001
K K VERMA Vs. STATE OF JAMMU AND KASHMIR	February 26, 2001
K L NANDAKUMARAN NAIR Vs. K I PHILIP	September 10, 2001
K MARG Vs. STATE OF KARNATAKA	April 30, 2001
K N BEENA Vs. MUNIYAPPAN	October 18, 2001
K N RAGHAVAN Vs. HABEEB MOAHMMED	January 16, 2001
K N SATHYANATHAN Vs. DEPUTY EXAMINER LACAL FUND ACCOUNTS	March 29, 2001
K P MADHUSUDHANAN Vs. COMMISSIONER OF INCOME TAX COCHIN	August 21, 2001
K POONUSWAMY Vs. STATE OF TAMIL NADU	July 31, 2001
K PRABHAKAR RAO Vs. UNION OF INDIA	April 11, 2001
K R STEEL UNION LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA GUJARAT	March 30, 2001
K RAJ Vs. MUTHAMMA	April 17, 2001
K RAJAMOULI Vs. A V K N SWAMY	May 3, 2001
K S BHOIL Vs. STATE OF MAHARASHTRA	December 12, 2001
K S SUNDRAM Vs. COMMISSIONER OF INCOME TAX	July 19, 2001
K SEETHARAM Vs. B U PAPAMMA	April 18, 2001
K STREETLITE ELECTRIC CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER HARYANA	April 9, 2001
K VASUDEVAN Vs. MOHAN N MALI	November 7, 2001
K.K. MUTREJA Vs. UNION OF INDIA	October 10, 2001
KAJOD Vs. STATE OF RAJASTHAN	April 20, 2001
KALPANA KOTHARI Vs. SUDHA YADAV	October 31, 2001
KALYAN Vs. STATE OF UTTAR PRADESH	September 28, 2001
KALYANI BREWERIES LIMITED Vs. ASSTT COLLECTOR OF CUSTOMS CALCUTTA	October 11, 2001
KALYANI SHARP INDIA LIMITED Vs. LABOUR COURT NO 1 GWALIOR	December 5, 2001
KAMAL CHANDRA JAIN Vs. PYARELAL AGARWAL	March 2, 2001
KAMAL KAPOOR Vs. SACHIN KARTAR SINGH	April 16, 2001
KAMALA GANAPATHY SUBRAMANIAM Vs. CONTROLLER OF ESTATE DUTY	February 8, 2001
KAMALADEVI AGARWAL Vs. STATE OF WEST BENGAL	October 17, 2001
KAMALESHWAR KISHORE SINGH Vs. PARAS NATH SINGH	November 22, 2001
KANCHAN DEVI Vs. STATE OF BIHAR	February 2, 2001
KANDASWAMY Vs. BOARD OF MANAGEMENT H S I SAID MOSQUE	March 22, 2001
KANHAI MISHRA ALIAS KANHAIYA MISAR Vs. STATE OF BIHAR	February 27, 2001
KANHAIYALAL AGRAWAL Vs. FACTORY MANAGER GWALIOR SUGAR COMPANY LIMITED	September 13, 2001
KANNIAPPAN Vs. A PERUMAL	October 19, 2001
KANNUSAMI Vs. STATE OF TAMIL NADU	August 14, 2001
KANRAJ C SHAH Vs. R THANKARAJ	April 23, 2001
KANSHI RAM Vs. LACHHMAN DEAD	July 9, 2001
KANT TRIPATHI Vs. STATE OF UTTAR PRADESH	September 7, 2001
KANTI DEVI Vs. POSHI RAM	May 11, 2001
KAPIL BHARGAVA Vs. SUBHASH CHAND AGGARWAL	August 21, 2001
KARAM SINGH LAL Vs. UNION OF INDIA	September 24, 2001
KAREWWA Vs. HUSSENSAB KHANSAHEB WAJANTRI	March 1, 2001
KARI CHOUDHARY Vs. SITA DEVI	December 11, 2001
KARNATAKA STATE ROAD TRANSPORT CORPN Vs. LAKSHMIDEVAMMA	May 1, 2001
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B S HULLIKATTI	January 22, 2001
KARTAR SINGH BHADANA Vs. HARI SINGH NALWA	March 27, 2001
KARU MARIK Vs. STATE OF BIHAR	May 9, 2001
KASHI RAM Vs. STATE OF MADHYA PRADESH	October 17, 2001
KASTURI BAI Vs. ANGURI CHAUDHARY	February 23, 2001
KAUSHNUMA BEGUM Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 3, 2001
KAZI RAJIYUDDIN Vs. KAZI MEER C GAYASUDDIN	April 20, 2001
KEMPAIAH Vs. LINGAIAH	October 31, 2001
KERALA LIQUOR CORPORATON Vs. COMMISSIONER OF INCOME TAX	July 12, 2001
KERALA MAGISTRATES JUDICIAL ASSN Vs. STATE OF KERALA	March 1, 2001
KERALA SMALL FINANCIERS ASSOCIATION Vs. UNION OF INDIA	August 2, 2001
KEWAL CHAND MIMANI D Vs. S K SEN	July 23, 2001
KEWAL KRISHAN Vs. HARNEK SINGH	March 22, 2001
KHEM CHAND Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 13, 2001
KHEMISHAKTI MANDIR TRUST Vs. UNION OF INDIA	November 7, 2001
KHODAY ESWARSA AND SONS Vs. COMMISSIONER OF GIFT TAX	October 16, 2001
KIRPAL RAM MATHUR Vs. STATE OF UTTAR PRADESH	October 8, 2001
KISHAN CHAND Vs. JAGDISH PERSHAD	October 16, 2001
KISHAN CHAND Vs. CHIMAN LAL	August 6, 2001
KISHAN CHAND RATHORE Vs. UNION OF INDIA	January 25, 2001
KISHAN PRAKASH SHARMA Vs. UNION OF INDIA	March 19, 2001
KISHAN YESHWANT DHIRADE Vs. SONABAI BAPPU LOHAR	April 18, 2001
KISHORE KUMAR GYANCHANDANI Vs. G D MEHROTRA	February 28, 2001
KIZHAKKAYIL SUHARA Vs. MANHANTAVIDA ABOOBACKER D	September 26, 2001
KIZHAKKAYIL SUHARA Vs. MANHANTAVIDA ABOOBACKER	October 26, 2001
KOHINOOR IMPEX Vs. POONA INDUSTRIAL HOTEL	January 11, 2001
KOKAN RLY CORPORATION LIMITED Vs. RANI CONST PRIVATE LIMITED	April 25, 2001
KRIPAL SINGH Vs. STATE OF MADHYA PRADESH	September 12, 2001
KRISHANA GOPAL CHAWLA Vs. STATE OF UTTAR PRADESH	October 11, 2001
KRISHNA BAHADUR Vs. STATE OF ANDHRA PRADESH	January 4, 2001
KRISHNA GOPAL DIVEDI Vs. PRABHA DIVEDI	February 23, 2001
KRISHNA S O BULAJI BORATE Vs. STATE OF MAHARASHTRA	January 23, 2001
KRISHNA TIWARI Vs. STATE OF BIHAR	January 18, 2001
KRISHNADEVARAYA EDUCATION TRUST Vs. L A BALAKRISHNA	January 15, 2001
KUKAM CHAND Vs. OM CHAND	November 22, 2001
KULWANT KAUR Vs. GURDIAL SINGH MANN	March 21, 2001
KULWANT KUMAR SOOD Vs. STATE OF HIMACHAL PRADESH	November 7, 2001
KUMAR V JAHGIRHAR Vs. CHETANA K RAMATHEERTHA	April 18, 2001
KUNJAN VASU Vs. MADHAVAN ACHARI	December 4, 2001
KUTCH SHIPPING AGENCY PRIVATE LIMITED Vs. BOARD OF TRUSTEES, KANDLA PORT TRUST	July 24, 2001
KVAERNER CEMENTATION INDIA LIMITED Vs. BAJRANGLAL AGARWAL	March 21, 2001
L AND L MC NEIL LIMITED Vs. GOVERNMENT OF TAMIL NADU	January 30, 2001
L K MALIK Vs. D D A	September 20, 2001
L L SUDHAKAR REDDY Vs. STATE OF ANDHRA PRADESH	August 9, 2001
LAKSHMANI STONE PRODUCTS Vs. UNION OF INDIA	January 30, 2001
LAKSHMINARAYAN SHETTY Vs. SHANTHA	April 16, 2001
LAL SINGH Vs. STATE OF GUJARAT	January 9, 2001
LALLOO Vs. STATE OF UTTAR PRADESH	September 5, 2001
LALOO PRASAD ALIAS LALOO PRASAD YADAV Vs. STATE OF JHARKHAND	December 14, 2001
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER NALGONDA A P Vs. MORISETTY SATYANARAYAN	October 17, 2001
LAND AQUISITION OFFICER AND MANDAL REVENUE OFFICER Vs. NARASAIAH	February 27, 2001
LATA WADHWA Vs. STATE OF BIHAR	August 16, 2001
LATEL Vs. STATE OF CHHATTISGARH	September 11, 2001
LAXMAN DUNDAPPA DHAMANEKAR Vs. MANAGEMENT OF VISHWA BHARATA SEVA SAMITI	September 27, 2001
LAXMAN MAHADEO SARIPUTRA Vs. STATE OF MAHARASHTRA	February 12, 2001
LAXMI Vs. OM PRAKASH	July 9, 2001
LAXMIBAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE	May 11, 2001
LAXMIDAS BAPUDAS DARBAR Vs. RUDRAVVA	August 27, 2001
LAXMIKANT V PATEL Vs. CHETANBHAT SHAH	December 4, 2001
LEELA SONI Vs. RAJESH GOYAL	September 3, 2001
LEKH RAJ Vs. MUNI LAL	February 6, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. G SUDHAKAR	November 22, 2001
LIMBAJI AND ORD Vs. STATE OF MAHARASHTRA	December 14, 2001
LINDER FRANK WOLFGANG Vs. YOGESH D SHAH	September 11, 2001
LIVE OAK RESORT PRIVATE LIMITED Vs. PANCHGANI HILL STATION MUNICIPAL COUNCIL	August 31, 2001
LIVING MEDIA LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	August 8, 2001
LOKEMAN SHAH Vs. STATE OF WEST BENGAL	April 11, 2001
M ABBAS Vs. STATE OF KERALA	January 23, 2001
M B SHAH Vs. S N VARIAVA	May 4, 2001
M C MEHTA Vs. UNION OF INDIA	January 24, 2001
M C MEHTA Vs. UNION OF INDIA	February 8, 2001
M C MEHTA Vs. UNION OF INDIA	January 31, 2001
M C MEHTA Vs. UNION OF INDIA RE: DELHI DEVELOPMENT AUTHORITY	March 1, 2001
M C MEHTA Vs. UNION OF INDIA	February 16, 2001
M C MEHTA Vs. UNION OF INDIA	March 26, 2001
M C MEHTA Vs. UNION OF INDIA	April 4, 2001
M C MEHTA Vs. UNION OF INDIA	May 10, 2001
M C MEHTA Vs. UNION OF INDIA	September 17, 2001
M C MEHTA Vs. UNION OF INDIA	September 28, 2001
M C MEHTA Vs. UNION OF INDIA	October 18, 2001
M C MEHTA Vs. UNION OF INDIA	December 6, 2001
M C MEHTA Vs. UNION OF INDIA	November 22, 2001
M C MEHTA AND Vs. UNION OF INDIA	April 27, 2001
M D KERALA STATE BEV M AND M CORPN LIMITED Vs. K M K SALIM	January 17, 2001
M D SINGARENI COLLERIES COMPANY LIMITED Vs. KANGALA N RAO	September 5, 2001
M D TAMIL NADU STATE TRANSPORT CORPORATION Vs. NEETHIVILANGAN KUMBAKONAM	May 4, 2001
M K MUKUNTHAN Vs. M PASUPATHI	July 13, 2001
M K PRASAD Vs. P ARUMUGAM	July 30, 2001
M KRISHNA Vs. VIJAY SINGH	October 11, 2001
M L PRABHAKAR Vs. RAJIV SINGAL	January 4, 2001
M L VARDUKAR Vs. STATE OF GUJARAT	February 5, 2001
M N DAMANI Vs. S K SINHA	May 2, 2001
M P ELECTRICITY BOARD Vs. BABOO	January 16, 2001
M P ELECTRICITY BOARD Vs. DINESH KUMAR AGRAWAL	March 23, 2001
M P ELECTRICITY BOARD Vs. VIRENDRA KUMAR SHARMA	October 9, 2001
M P PODDAR HUF Vs. APPROPRIATE AUTHORITY INCOME TAX	July 26, 2001
M REDDY Vs. HANUMAPPA	April 12, 2001
M S CHAWLA Vs. STATE OF PUNJAB	April 18, 2001
M S GREWAL Vs. DEEP CHAND SOOD	August 24, 2001
M S V RAJA Vs. SEENI THEVAR	August 14, 2001
M.C. MEHTA Vs. UNION OF INDIA	November 27, 2001
M.C. MEHTA Vs. UNION OF INDIA	April 24, 2001
M.C. MEHTA Vs. UNION OF INDIA	October 16, 2001
MADAN MOHAN Vs. FINANCE SECY UNION TERRITORY	March 29, 2001
MADAN MOHAN GHOSH Vs. INFAR INDIA LIMITED	September 13, 2001
MADANLAL Vs. SHYAMLAL	November 9, 2001
MADHEGOWDA D Vs. ANKEGOWDA D	November 20, 2001
MADHUKAR Vs. SANGRAM	April 20, 2001
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. A S ANAND HON THE CJI	February 14, 2001
MADRAS PAVEMENT TRADERS WELFARE CONGRESS Vs. STATE OF TAMIL NADU	March 23, 2001
MADRAS REFINERIES LIMITED Vs. STATE OF TAMIL NADU	September 18, 2001
MAHABIR SINGH Vs. STATE OF HARYANA	July 26, 2001
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH Vs. STATE OF MAHARASHTRA	November 6, 2001
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. RAHUL KUMAR	February 13, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STERILITE INDUSTRIES INDIA	October 9, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DABHOL POWER COMPANY, MUMBAI	September 21, 2001
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA BHIMRAO MANDVE	November 20, 2001
MAHATMA PHULE AGRICULTURAL UNIVERSITY Vs. NASIK ZILLA SHETH KAMGAR UNION	July 24, 2001
MAHENDRA AND MAHENDRA PAPER MILLS LIMITED Vs. MAHINDRA AND MAHINDRA LIMITED	November 9, 2001
MAHENDRA KUMAR Vs. LALCHAND	February 6, 2001
MAHENDRA LAL DAS Vs. STATE OF BIHAR	October 12, 2001
MAHENDRA RATHORE Vs. OMKAR SINGH	February 26, 2001
MAHENDRA SINGH Vs. STATE OF BIHAR	February 16, 2001
MAHENDRA SINGH Vs. STATE OF BIHAR	January 8, 2001
MAJID Vs. STATE OF HARYANA	December 11, 2001
MAJJU Vs. STATE OF MADHYA PRADESH	October 19, 2001
MAJOR AROON KUMAR SINHA Vs. UNION OF INDIA	July 25, 2001
MAKHAN LAL BANGAL Vs. MANAS BHUNIA	January 3, 2001
MALAY GANGULY Vs. MEDICAL COUNCIL OF INDIA	October 10, 2001
MALLAIAH D Vs. DODDASOORAIAH D	March 23, 2001
MALU RAM Vs. STATE OF RAJASTHAN AND ANOTHER	February 21, 2001
MANAGEMENT OF MYSORE STRUCTURALSLTD Vs. STATE OF KARNATAKA	October 30, 2001
MANAGER U P SCHOOL POOVATHUR Vs. M JANAKI AMMA	August 23, 2001
MANAGING DIRECTOR A P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIALTRIBUNAL RAMKOTE HYDERABAD	February 1, 2001
MANEKLAL MANUSUKHBHAI COOPERATIVE HOUSING SOCIETY LIMITED Vs. RAJINDRA KUMAR MANEKLAL SHAH	August 1, 2001
MANGARAM VARSHNEYA Vs. STATE OF UTTAR PRADESH	April 27, 2001
MANGILAL Vs. STATE OF RAJASTHAN	October 18, 2001
MANI SINGH Vs. STATE OF BIHAR	April 27, 2001
MANIPAL POWER PRESS Vs. WORKMEN OF MANIPAL POWER PRESS	March 15, 2001
MANJIT SINGH Vs. SHANTI DEVI	August 30, 2001
MANOCHA CONSTRUCTION COMPANY NOW DISSOLVED Vs. STATE OF MADHYA PRADESH	February 16, 2001
MANOHAR LAL Vs. VINESH ANAND	April 9, 2001
MANOJ KUMAR Vs. BIHARI LAL	April 18, 2001
MANOJ KUMAR SAHARAN Vs. STATE OF RAJASTHAN	March 23, 2001
MANOJI RAO Vs. T KRISHNA	January 11, 2001
MANORAMA THAMBURATTY Vs. C K SUJATHA VARMA	April 20, 2001
MANUBHAI CHIMANLAL SENMA SENWA Vs. STATE OF GUJARAT	January 11, 2001
MARIYAM BEGUM Vs. BASHEERNISA BEGUM	September 26, 2001
MARKFED CEMENT PIPE PLANT Vs. PRESIDING OFFICER LABOUR COURT	January 23, 2001
MARUGAIAH Vs. ANNATHAI	September 18, 2001
MARUTI WIRE INDUSTRIES PVT LIMITED Vs. S T O 1ST CIRCLE MATTANCHERRY	March 27, 2001
MASTER SUMANTH RAMANUJAM AND SRIKANTH Vs. COMMISSIONER OF INCOME TAX MADRAS	March 13, 2001
MATHAR BATHUAMMAL BEEVI Vs. NAGOORAMMAL	April 12, 2001
MATTOO DEVI Vs. DAMODAR LAL	July 18, 2001
MEDHA KOTWAL LELE Vs. UNION OF INDIA	March 23, 2001
MEDHA KOTWAL LELE Vs. UNION OF INDIA	February 6, 2001
MEDICAL COUNCIL OF INDIA Vs. SARANG	August 28, 2001
MEERA SHRIPAT ADMANE Vs. CHIEF OFFICER SANGAMNER MUNICIPAL COUNCIL	February 12, 2001
MEGHALAYA STATE ELECTRICITY BOARD Vs. JAGADINDRA ARJUN	August 2, 2001
MEHARBAN SINGH Vs. STATE OF MADHYA PRADESH	December 5, 2001
MEHMOOD MOHAMMAD SAYEED Vs. STATE OF MAHARASHTRA	February 16, 2001
MEHRWAN HOMI IRANI Vs. CHARITY COMMISSIONER BOMBAY	May 10, 2001
MENAGEMENT OF SOM VIHAR APARTMENT OWNERS HOUSING MANTENANCE SOCIETY LIMITED Vs. WORKMEN C O INDIAN ENGINEERING AND GENERAL MAZDOOR	February 22, 2001
MESU DHONDIBA VIDHATE Vs. STATE OF MAHARASHTRA	February 8, 2001
MICHAL GILL Vs. MPSRTC	January 18, 2001
MITHU SINGH Vs. STATE OF PUNJAB	March 27, 2001
MMTC LIMITED Vs. MEDCHI CHEMICALS AND PHARMA PRIVATE LIMITED	November 19, 2001
MOCHI RAJU Vs. STATE OF GUJARAT	October 16, 2001
MOHAMED ASGAR MOHAMED MAZHAR Vs. ARVIND RAGHUNATH SAWANT	May 2, 2001
MOHAMMAD BALAL MIAN Vs. STATE OF BIHAR	February 19, 2001
MOHAMMAD HUSAIN Vs. STATE OF RAJASTHAN	January 31, 2001
MOHAMMAD SALAUDDIN Vs. SUJIT DUTT	March 29, 2001
MOHAMMAD SHAHID Vs. STATE OF MADHYA PRADESH	March 30, 2001
MOHAMMAD YUSUF Vs. SHARIFUDDIN	February 9, 2001
MOHAN BAITHA Vs. STATE OF BIHAR	March 21, 2001
MOHAN LAL Vs. SHANKAR RAO	March 28, 2001
MOHAN LAL Vs. NIHAL SINGH	October 18, 2001
MOHAN LAL AGGRAWAL Vs. BHUBANESWARI PRASAD MISHRA	September 13, 2001
MOHAN LAL DHAR DEAD Vs. PANCHUY GOPAL MUKHERJEE DEAD	March 20, 2001
MOHAN WAHI Vs. COMMISSIONER OF INCOME TAX VARANASI	March 30, 2001
MOHANDAS Vs. GHISIA BAI	February 15, 2001
MOHINDER SINGH Vs. MADAN LAL SHARMA	November 8, 2001
MOHINDRO Vs. STATE OF PUNJAB	January 4, 2001
MOHTA ALLOYS STEEL WORKS Vs. MOHTA FINANCE AND LEASING CO	March 1, 2001
MORAN MAR THOMA MATHEWS Vs. MOST REV THOMAS MAR D METROPOLITAN	November 28, 2001
MORESHWAR BALKRISHNA PANDARE Vs. VITHAL VYANKU CHAVAN	May 11, 2001
MOTI LAL Vs. STATE OF MADHYA PRADESH	August 17, 2001
MOTILAL SINGH Vs. STATE OF BIHAR	August 2, 2001
MRITYUNJOY DAS Vs. SAYED HASIBUR RAHAMAN	March 16, 2001
MUKESH KESHERWANI Vs. GRASIM CEMENTS	March 12, 2001
MUKHTIARO Vs. STATE OF HARYANA	January 11, 2001
MULAKH RAJ Vs. COMMISSIONER	April 25, 2001
MULAUAM SINGH YADAV Vs. DHARAMPAL YADAV	July 24, 2001
MULLA GULAM ALI AND SAFIABAI D TRUST Vs. DEELIP KUMAR AND CO	February 7, 2001
MUNDLAPADI KRISHNAIAH Vs. STATE OF ANDHRA PRADESH	March 22, 2001
MUNGESHWAR PRASAD CHAURASIA Vs. STATE OF BIHAR	September 13, 2001
MUNICIPAL CORPON OF GREATER BOMBAY Vs. POLYCHEM LIMITED	August 23, 2001
MUNICIPAL CORPORATION GWALIOR Vs. SATISH GOVILA	April 19, 2001
MUNICIPAL CORPORATION OF DELHI Vs. VEENA	August 14, 2001
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HINDUSTAN PETROLIUM CORPORATION	August 23, 2001
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HINDUSTAN CIBA GEIGY LIMITED	August 23, 2001
MUNICIPAL COUNCIL HANSI DISTICT HISSAR HARYANA Vs. MANI RAJ	April 4, 2001
MUNICIPAL COUNCIL KOTA RAJASTHAN Vs. DELHI CLOTH AND GENERAL MILLS CO LTD	March 2, 2001
MUNINANJAPPA Vs. P MANUAL	April 11, 2001
MUNNA DEVI Vs. STATE OF RAJASTHAN	November 6, 2001
MUNOTH INVESTMENT LIMITED Vs. PUTTUKOLA PROPERTIES LIMITED	August 14, 2001
MUNSHI PRASHAD Vs. STATE OF BIHAR	October 10, 2001
MURALEEDHARAN Vs. STATE OF KERALA	April 18, 2001
MURLI S DEORA Vs. UNION OF INDIA	November 2, 2001
MURMUGAO PORT TRUST Vs. S SRINIVAS RAO	September 6, 2001
MURUDESHWARA CERAMICS LIMITED Vs. STATE OF KARNATAKA	October 12, 2001
MUSTAN TAHERBHAI Vs. COLLECTOR OF CUSTOMS, AHMEDABAD	August 30, 2001
MUZAFFARPUR HOMOEOPATHIC COLLEGE AND HOSPITAL KHABRA Vs. STATE OF BIHAR	September 17, 2001
MYSORE PAPER MILLS LIMITED Vs. WORKMEN OF MYSORE PAPER MILLS LIMITED	March 1, 2001
MYSORE STRUCTURAL LIMITED Vs. STATE OF KARNATAKA	October 30, 2001
N G DASTANE Vs. SHRIKANT S SHIVDE	May 3, 2001
N K PANKAJAKSHAN NAIR Vs. P V JAYARAJ	February 23, 2001
N K SARASWATI AMMA Vs. BHAVANI RAJAMMA	April 19, 2001
N KAMALAN DEAD Vs. AYYASAMY	August 3, 2001
N PALANI Vs. THIRU A P MUTHUSWAMI	August 29, 2001
N PRABHAKAR RAO Vs. J R RAMESH KUMAR alias RAMESHJI	November 2, 2001
N R NAIR Vs. UNION OF INDIA	May 1, 2001
N R NAIR Vs. UNION OF INDIA	January 5, 2001
N R NARAYAN SWAMY Vs. B FRANCIS JAGAN	July 31, 2001
NAGAR PANCHAYAT Vs. DIWAN CHAND TANEJA	February 27, 2001
NAGASHETTY Vs. UNITED INDIA INSURANCE COMPANY LIMITED	August 17, 2001
NAJRA Vs. STATE OF MADHYA PRADESH	February 8, 2001
NANI GOPAL DUTTA Vs. UNION OF INDIA	August 9, 2001
NARAYAN GOVIND HEGDE Vs. KAMALAKARA SHIVARAM HEGDE	October 16, 2001
NARAYANA PRABHU DASS PRABHU Vs. GIRI PRABHU R PRABHU	April 26, 2001
NARENDRA KUMAR Vs. MANAGEMENT OF TAJ SERVICE LIMITED	April 30, 2001
NARESH CHANDRA Vs. JAGDISH PRASAD	April 20, 2001
NARESH CHANDRA AGARWAL Vs. BANK OF BARODA	February 8, 2001
NARINDERJIT SINGH SAHNI Vs. UNION OF INDIA	October 12, 2001
NAROTTAM PRASAD GAUTAM Vs. STATE OF U P	February 22, 2001
NARSINGH PRASAD SINGH Vs. RAJ KUMAR alias PAPPU	April 4, 2001
NATIOAL TEXTILE CORPORATION APKKM LIMITED Vs. YELLAMMA COTTON WOOLEN AND SILK MILLS STAFF ASSOCIATION	January 18, 2001
NATIONAL ALUMINIUM COMPANY LIMITED Vs. VARUN SHIPPING COMPANY LIMITED	April 25, 2001
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. BHAGWAN SHIV PRAKASH	September 11, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. GIGA RAM	November 23, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. JARNAIL SINGH	October 17, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. DINESH	January 12, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. SEEMA MALHOTRA	February 20, 2001
NATIONAL JUTE MANUFACTURERS CORPORATION LIMITED Vs. KATIHAR MAZDOOR SANGH	April 12, 2001
NAVAL KISHORE Vs. STATE OF RAJASTHAN	March 21, 2001
NAVI MUMBAI MUNICIPAL CORPORATION Vs. NAVI MUMBAI HAWKERS AND WORKERS UNION NERUL	February 26, 2001
NAVIN M. RAHEJA Vs. UNION OF INDIA	April 9, 2001
NAVNEET PRAKASH GUPTA Vs. BISHAN CHAND	April 19, 2001
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR	April 20, 2001
NAWAL KISHORE TULARA Vs. DINESH CHAND GUPTA	July 25, 2001
NAZIR AHMED BHATT Vs. STATE OF DELHI	November 2, 2001
NAZIR AHMED IMAMUDIN RAZA Vs. GULAM MUSTAFA FAUKAT D	May 2, 2001
NEELAM RAIZADA Vs. SECRETARY WOMEN WELFARE AND CHILD DEVELOPMENT	October 31, 2001
NEERAJ KAPOOR Vs. RANBIR SINGH DAHIYA	July 31, 2001
NEKI RAM Vs. AMA RAM GODARA	May 1, 2001
NESAR AHMED Vs. STATE OF BIHAR	January 11, 2001
NEW BANK OF INDIA AND ANOTHER Vs. SMT. SURINDER KAUR	August 7, 2001
NEW INDIA ASSURANCE CO SHIMLA Vs. KAMLA	March 27, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMI KAMIM	January 17, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MONO RAIL WHEELS	January 30, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHA RANI	August 17, 2001
NEW PUNJAB SKIN CO Vs. UNION OF INDIA	February 9, 2001
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	November 6, 2001
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	December 4, 2001
NEWS ITEM HINDUSTAN TIMES AQFM YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	January 8, 2001
NEYVELI LIGNITE CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER CUDDALORE	September 19, 2001
NIDHI PANKAJ KUMAR SUREKA Vs. PANKAJ RAJ KUMAR SUREKA	March 19, 2001
NIHORE KOERI Vs. STATE OF BIHAR	April 10, 2001
NILADRI NARAYAN CHANDRADHURJA D Vs. STATE OF WEST BENGAL	September 6, 2001
NILANGSHU BHUSAN BASU Vs. DEB K SINHA	August 31, 2001
NILESH HEMANT Vs. COMMNR OF INCOME TAX WEST BENGAL	April 16, 2001
NILIMA MUKHERJEE Vs. KANTA BHUSAN GHOSH	August 17, 2001
NIRANJAN PRASAD SINHA Vs. UNION OF INDIA	May 9, 2001
NIRMAL CHANDRA Vs. VIMAL CHAND	May 8, 2001
NIRMAL DEVI Vs. STATE OF BIHAR	August 1, 2001
NITUL DATA SYSTEMS PVT LIMITED Vs. UNION OF INDIA	March 14, 2001
NIZAM SUGAR FACTORY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	January 11, 2001
NOIDA ENTREPRENEURS ASSOCIATION Vs. NOIDA	January 19, 2001
NOISE POLLUTION Vs. UNION OF INDIA	September 27, 2001
NOOR MOHAMMED Vs. U. P. SUNNI CENTRAL WAQF BOARD	May 3, 2001
NORTH WEST KARNATAKA STATE TRANSPORT CORPORATION Vs. MALLIKARJUN SANGANABASAPPA SHETTAR	January 25, 2001
NORTHERN EXPRESS HIGH WAYS Vs. STATE OF HARYANA	March 2, 2001
NOTIFIED AREA COMMITTEE Vs. ADDITIONAL DIRECTOR CONSOLIDATION	May 4, 2001
NOTIFIED AREA COUNCIL Vs. BISHNU C BHOI	July 17, 2001
NOTIFIED AREA COUNCIL PIPILI Vs. GAHAR MOHAMMAD	February 14, 2001
NSS NARAYANA SARMA Vs. GOLDSTONE EXPORTS P LIMITED	November 23, 2001
O A K NACHIMUTHU DEAD Vs. REVENUE DIVISION OFFICER ERODE TAMIL NADU	January 17, 2001
O P LATHER Vs. SATISH KUMAR KAKKAR	February 2, 2001
OBEEKWE EMEANU Vs. STATE OF MAHARASHTRA	March 12, 2001
OCHATHEVAR Vs. STATE	September 5, 2001
OIL AND NATURAL GAS COMMISSION Vs. ENGINEERING MAZDOOR SANGH	February 16, 2001
OM PRAKASH Vs. PRESIDING OFFICER LABOUR COURT ROHTAK	March 14, 2001
OM PRAKASH AGRAWAL Vs. NIRMAL KUMAR JAIN	January 17, 2001
OM WATI Vs. STATE	March 19, 2001
ONGC Vs. ASSOCIATION OF NATURAL GAS CONSUMING INDS	July 26, 2001
ONKAR S SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION	February 20, 2001
ORIENTAL INSURANCE CO LIMITED Vs. HANSRAJBHAI V KODALA	April 4, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. S BALAKRISHNAN	February 21, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. ALKA SHARMA	February 26, 2001
OUSEPH ALIAS THANKACHAN Vs. STATE OF KERALA	December 6, 2001
OUSEPH MATHAI Vs. M ABDUL KHADIR	November 5, 2001
OWNERS AND PARTIES INTERESTED IN VESSEL M V BALTIC CONFIDENCE Vs. STATE TRADING CORPORATION OF INDIA LIMITED	August 20, 2001
OXFORD UNIVERSITY PRESS Vs. COMMISSIONER OF INCOME TAX	January 24, 2001
P C JOSHI Vs. STATE OF UTTAR PRADESH	August 8, 2001
P G MEDICAL SANGHARS COMMITTEE Vs. BAJRANG SONI	August 14, 2001
P H PANDIAN Vs. P VELDURAI	September 11, 2001
P H PUJAR Vs. KANTHI RAJASKHEKHAR KIDIYAPPA	August 7, 2001
P JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH	July 13, 2001
P K PRADHAN Vs. STATE OF SIKKIM	July 24, 2001
P MOHAN REDDY Vs. E A A CHARLES	February 16, 2001
P NARASIMHA BHAT Vs. B SHANKARANARAYANA RAO	April 3, 2001
P NARAYANA BHAT Vs. STATE OF TAMIL NADU	April 16, 2001
P NIRATHILINGAM Vs. ANNAYA NADAR	October 31, 2001
P P BEERAN Vs. STATE OF KERALA	January 11, 2001
P RAMACHANDRA RAO Vs. STATE OF KARNATAKA	April 25, 2001
P S NOOR Vs. UNION OF INDIA	April 16, 2001
P SUDHIR KUMAR Vs. SPEAKER A P LEGISLATIVE ASSEMBLY	December 4, 2001
P. CHHAGANLAL DAGA Vs. M. SANJAY SHAW	October 5, 2001
PABITRA MOHAN DASS Vs. STATE OF ORISSA	January 4, 2001
PADAM MENON Vs. STATE OF PUNJAB	April 12, 2001
PADAM MENON Vs. STATE OF PUNJAB AND OTHERS	October 18, 2001
PADIKAL MADAPPA Vs. C B KARIAPA	January 18, 2001
PAKEERAPPA RAI AND SEETHAMMA HENGSU D Vs. UNION OF INDIA	May 1, 2001
PALANI ROMAN CATHOLIC MISSION Vs. S BAGIRATHI AMMAL	February 2, 2001
PALCHURI HANUMAYAMMA Vs. TADIKAMALLA KOTLINGAM D	October 9, 2001
PALLAV SHETH Vs. CUSTODIAN	August 10, 2001
PANCHDEO SINGH Vs. STATE OF BIHAR	December 7, 2001
PANKAJ AGGARWAL Vs. STATE OF DELHI	March 12, 2001
PANKAJBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT	January 12, 2001
PARK LEATHER INDUSTRY PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	February 14, 2001
PARMANAND Vs. BAJRANG	September 18, 2001
PARMESHWAR BABU PRASHAD Vs. UNION OF INDIA	October 30, 2001
PARVATI RANI RAI SAHOO Vs. BISHNUPADA SAHOO	August 17, 2001
PATANGRAO KADAM Vs. PRITHAVIRAJ SAYAJIRAO YADAV DESHMUKH	February 26, 2001
PATEL HIRALAL JOITARAM Vs. STATE OF GUJARAT	August 18, 2001
PATEL HIRALAL JOITARAM Vs. STATE OF GUJARAT	October 18, 2001
PAVANENDRA NARAYAN VERMA Vs. SANJAY GANDHI PGI OF MEDICAL SCIENCES	November 5, 2001
PAVITTER SINGH Vs. NIRANJAN LAL MALHOTRA	August 21, 2001
PAWAN BHARTIYA Vs. UNION OF INDIA	October 31, 2001
PAWAN KUMAR Vs. STATE OF HARYANA	March 13, 2001
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	July 23, 2001
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	September 17, 2001
PEPSU ROAD TRANSPORT CORPORATION Vs. LACHHMAN DASS GUPTA	January 31, 2001
PHOENIX INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS DISTT RAIGAD MAHARASHTRA	November 29, 2001
PLASTO PACK MUMBAI Vs. RATNAKAR BANK LIMITED	August 10, 2001
POKHAR Vs. RAM SINGH	August 14, 2001
PONNUSAMY Vs. STATE OF TAMIL NADU	September 5, 2001
PRABHODH YADAV Vs. STATE OF UTTAR PRADESH	March 14, 2001
PRABHU LAL SHARMA Vs. UNION OF INDIA	March 27, 2001
PRABIR DAS Vs. A B PAUL	March 13, 2001
PRACHI ALMEIDA Vs. DEAN GOA MEDICAL COLLEGE	September 3, 2001
PRADIP CHANDRA PATNAIK Vs. PRAMOD CHANDRA PATNAIK	December 4, 2001
PRADIP PORT TRUST Vs. UNIQUE BUILDERS	January 30, 2001
PRAGA TOOLS CORPORATION LIMITED Vs. MAHBOOBUNNISSA BEGUM	May 4, 2001
PRAHLAD SINGH BHATI Vs. N C T DELHI	March 23, 2001
PRAKASH DHAWAN KHAIRNAR PATIL Vs. STATE OF MAHARASHTRA	December 12, 2001
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH	April 16, 2001
PRAVIN C SHAH Vs. K A MOHAMMAD ALI	October 9, 2001
PREM PRAKASH TIWARI Vs. UNION OF INDIA	February 12, 2001
PREMIER CABLE COMPANY LIMITED Vs. GOVERNMENT OF INDIA	February 21, 2001
PRESTIGE HM POLYCOTAINERS LIMITED Vs. AMERICAN PRESIDENT LINES LIMITED	February 9, 2001
PRINCIPAL APEEJAY SCHOOL Vs. M R T P COMMISSION	October 9, 2001
PRITISH Vs. STATE OF MAHARASHTRA	November 21, 2001
PRITPAL SINGH Vs. STATE OF BIHAR	April 27, 2001
PRIYANKA PANDIT FULORE Vs. STATE OF MAHARASHTRA	September 5, 2001
PROJECT OFFICER SINGARENT COLLERIES COMPANY LIMITED Vs. B KOMARAIAH	August 7, 2001
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA	March 21, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. THORA SESHU	March 20, 2001
PUNJAB AND SINDH BANK Vs. VINKAR SAHAKARI BANK LIMITED	September 17, 2001
PUNJAB NATIONAL BANK Vs. STATE OF UTTAR PRADESH	January 16, 2001
PUNJAB NATIONAL BANK Vs. O C KRISHNAN	August 13, 2001
PUNJAB STATE CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK Vs. GURNAIB SINGH	November 8, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	October 10, 2001
PUNJAB UNIVERSITY Vs. V N TRIPATHI	August 28, 2001
PUNJABRAO Vs. STATE OF MAHARASHTRA	February 14, 2001
PURAN Vs. RAMBILAS	May 3, 2001
PURAN CHAND WADHWA Vs. HANIL ERA TEXTILES LIMITED	April 3, 2001
PURAN SINGH Vs. STATE OF BIHAR	September 12, 2001
PUSHPA DEVI Vs. BINOD KUMAR GUPTA	November 20, 2001
PUSHPAVATHI LALITHA Vs. MANICKASAMY	February 1, 2001
PYRITES PHOSPHATES AND CHEMICAL LIMITED Vs. SEBILAN COMPANTA	March 30, 2001
QMAR RASHID KHAN Vs. COMMT MGMT AZAMGARH MUSLIM ED STY	July 17, 2001
R C TAMRAKAR Vs. NIDI LEKHA	October 16, 2001
R HANUMAIAH Vs. BANGLORE DEVELOPMENT AUTHORITY	January 31, 2001
R K NIGAM Vs. SWADESHI COTTON MILLS	January 19, 2001
R K SAXENA Vs. DELHI DEVELOPMENT AUTHORITY	March 30, 2001
R LAKSHAMI NARAYAN Vs. SANTHI	May 1, 2001
R P MALIK Vs. STATE GOVERNMENT OF NCT OF DELHI	April 30, 2001
R P NAIK Vs. STATE OF ANDHRA PRADESH	April 19, 2001
R PARANASIVAN Vs. T ANUSUYA	April 16, 2001
R SEETHARAM Vs. STATE OF KARNATAKA	February 28, 2001
R SHANTI CHARAN Vs. T KOTESWARA RAO	April 10, 2001
R SUGUMAR Vs. ROMIEL SAMUEL	March 19, 2001
R V SRINATH PRASAD Vs. NANDAMURI JAYAKRISHNA	March 2, 2001
R.D. UPADHYAY Vs. STATE OF ANDHRA PRADESH	May 2, 2001
RABAN MURMU Vs. STATE OF WEST BENGAL	March 22, 2001
RACHAKONDA NARAYANA Vs. PONTNALA PARVATHAMMA	August 23, 2001
RACHNA KANODIA Vs. ANUK KANODIA	April 30, 2001
RADHA DEVI Vs. DEEP NARAYAN MANDAL	July 13, 2001
RADHEY SHYAM MISRA Vs. UNION OF INDIA	September 24, 2001
RAGU THILAK D JOHN Vs. RAYAPPAN	January 23, 2001
RAHIMAL Vs. DY DIRECTOR OF CONSOLIDATION	December 11, 2001
RAJ NARAIN SARIN Vs. LAXMI DEVI	July 24, 2001
RAJ SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	January 12, 2001
RAJA Vs. STATE OF MADHYA PRADESH	October 17, 2001
RAJA RAM MAIZE PRODUCT Vs. INDUSTRIES COURT OF M P	March 21, 2001
RAJAN Vs. STATE OF KERALA	January 31, 2001
RAJAN WORLIKAR Vs. STATE OF KARNATAKA	May 4, 2001
RAJASHAN LEGAL SERVICE ASSOCIATION Vs. STATE OF RAJASTHAN	March 15, 2001
RAJASTHAN PETROSYNTHETICS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	October 31, 2001
RAJEEV CHAUDHARY Vs. STATEN T C OF DELHI	May 4, 2001
RAJENDER SINGH Vs. RAMDHAR SINGH	May 11, 2001
RAJENDRA DEVA Vs. HARI FERTILIZERS SAHUPURI VARANASI	October 18, 2001
RAJENDRA KUMAR SHRIVASTAVA Vs. BHARAT GRIH NIRMAN SAHKARI SAMITI MARYADIT	March 16, 2001
RAJENDRA TIWARY Vs. BASUDEO PRASAD	October 30, 2001
RAJENDRA TIWARY Vs. BASUDEO PRASAD	November 9, 2001
RAJINDER DHADA Vs. JAGJIT SINGH	November 6, 2001
RAJINDER PERSHAD Vs. DARSHAN DEVI	August 10, 2001
RAJINDER PRASAD Vs. BASHIR	September 19, 2001
RAJINDER SINGH Vs. STATE OF PUNJAB	April 11, 2001
RAJNEESH AGGARWAL Vs. AMIT J BHALLA	January 4, 2001
RAJPAL Vs. STATE OF HARYANA	October 10, 2001
RAJSEKHAR GOGOI Vs. STATE OF ASSAM	May 3, 2001
RAJU Vs. STATE OF HARYANA	May 2, 2001
RAJWINDER KAUR Vs. BALWINDER SINGH	January 15, 2001
RAKESH Vs. STATE OF HARYANA	July 25, 2001
RAKESH C RASTOGI Vs. APPROPRIATE AUTHORITY	October 11, 2001
RAM Vs. IST ADDITIONAL DISTT JUDGE	February 7, 2001
RAM BHAROSE SHARMA Vs. MAHANT RAM SWAROOP	February 6, 2001
RAM BILAS YADAV Vs. STATE OF BIHAR	December 7, 2001
RAM CHANDRA SHUKLA Vs. STATE OF UTTAR PRADESH	April 12, 2001
RAM CHANDRA TRADING COMPANY Vs. STATE OF UTTAR PRADESH	February 1, 2001
RAM CHOUBEY Vs. STATE OF BIHAR	April 3, 2001
RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN Vs. STATE OF ASSAM	May 10, 2001
RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN Vs. STATE OF ASSAM	February 22, 2001
RAM GAULAM CHAUDHARY Vs. STATE OF BIHAR	September 25, 2001
RAM KUMAR LAHARIA Vs. STATE OF MADHYA PRADESH	January 8, 2001
RAM NARAIN Vs. MURAT	March 30, 2001
RAM NIWAS Vs. STATE OF RAJASTHAN	January 16, 2001
RAM PAL Vs. URMILA SETHI	October 8, 2001
RAM PRAKASH Vs. STATE OF UTTAR PRADESH	April 17, 2001
RAM PRAKASH PANDEY Vs. STATE OF UTTAR PRADESH	August 31, 2001
RAM PRASAD Vs. ORIENTAL INSURANCE COMPANY LIMITED	October 17, 2001
RAM SAHAN RAI Vs. SACHIV SAMANAYA PRABANDHAK	February 21, 2001
RAM SHANKAR MANI TRIPATHI Vs. STATE OF BIHAR	February 22, 2001
RAMA MANAGARUJI CHACHERKAR Vs. STATE OF MAHARASHTRA	December 4, 2001
RAMA SHANKAR MANI TRIPATHI Vs. STATE OF BIHAR	February 26, 2001
RAMACHANDRA REDDY AND COMPANY Vs. STATE OF ANDHRA PRADESH	February 27, 2001
RAMALINGAM CHETTIAR Vs. P K PATTABIRAMAN	February 21, 2001
RAMANAND Vs. STATE OF UTTAR PRADESH	January 16, 2001
RAMASAMY GOUNDER Vs. STATE OF TAMIL NADU	September 28, 2001
RAMASHRAYA Vs. STATE OF MADHYA PRADESH	February 23, 2001
RAMASWAMY Vs. M LOBO	January 10, 2001
RAMBHAU Vs. STATE OF MAHARASHTRA	April 26, 2001
RAMBILAS TAPADIA Vs. SHYAMALA	January 22, 2001
RAMCHANDRA Vs. STATE OF MADHYA PRADESH	January 2, 2001
RAMESH Vs. RATNAKAR BANK LIMITED	July 31, 2001
RAMESH CHAWLA Vs. COMMISSIONER OF SALES TAX	October 19, 2001
RAMESH KUMAR Vs. STATE OF CHHATTISGARH	October 17, 2001
RAMESH KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED	August 17, 2001
RAMESH KUMAR SATISH KUMAR AND SONS Vs. GURU SINGH SABHA REGD	January 30, 2001
RAMESHNARANG Vs. RAMA NARANG	December 12, 2001
RAMJI SHUKLA Vs. M D /CHAIRMAN CANARA BANK	March 29, 2001
RAMJI SINGH Vs. STATE OF BIHAR	October 12, 2001
RAMKISHAN Vs. STATE OF HARYANA	August 10, 2001
RANGANATH MISRA Vs. UNION OF INDIA	November 22, 2001
RANJIT SINGH Vs. STATE OF PUNJAB	July 26, 2001
RATAN LAL Vs. STATE OF MADHYA PRADESH	October 31, 2001
RATHI MENON Vs. UNION OF INDIA	March 13, 2001
RAUSHAN DEVI Vs. RAMJI SAH	February 20, 2001
RAVALI SINGH Vs. U P AVAS EVAM VIKAS PARISHAD	April 27, 2001
RAVI KIRAN JAIN Vs. UNION OF INDIA	August 13, 2001
RAVI SINGHAL Vs. MANALI SINGHAL	October 1, 2001
RAVINDER KUMAR Vs. STATE OF PUNJAB	August 31, 2001
RAVINDRA SHARMA Vs. STATE OF M.P.	October 8, 2001
READ OPTICAL CO Vs. COLLECTOR OF CUSTOMS	February 23, 2001
REGIONAL AUTHORITY DENA BANK Vs. GHANSHYAM	May 8, 2001
REGIONAL DY DIRECTOR Vs. P VENKATA RAMANA	September 6, 2001
REGIONAL MANAGER BANK OF RAJASTHAN LIMITED Vs. REGIONAL LABOUR COMMISSIONER C	February 5, 2001
REGIONAL MANAGER RSRTC Vs. GHANSHYAM SHARMA	August 6, 2001
RELIANCE INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS MUMBAI	March 14, 2001
RESEARCH FOUNDN. FOR SCIENCE Vs. UNION OF INDIA	April 27, 2001
RESHAM SINGH Vs. STATE OF PUNJAB	November 8, 2001
REVA INVESTMENT PVTLTD Vs. COMMISSIONER OF GIFT TAX GUJRAT II	May 2, 2001
RITONA CONSULTANCY PVT LIMITED Vs. LOHIA JUTE PREES	February 5, 2001
RIYA TRAVEL AND TOURS INDIA PVT LIMITED Vs. C U CHENGAPPA	January 22, 2001
RIZWAN AHMED JAVED SHAIKH Vs. JAMMAL PATEL	May 12, 2001
RONAL KIPRONO RAMKAT Vs. STATE OF HARYANA	July 31, 2001
ROSHAN DEEN Vs. PREETI LAL	November 2, 2001
RUKHSANA KHATOON Vs. SAKHAWAT HUSSAIN	September 18, 2001
RUKMA SINGH Vs. SUHAIB IIYASI	September 5, 2001
S A NAJUNDESWARA Vs. VARLIK AGROTECH PRIVATE LIMITED	February 23, 2001
S C ANAND Vs. UNION OF INDIA	March 12, 2001
S H RANGAPPA Vs. STATE OF KARNATAKA	October 3, 2001
S K NASIRUDDIN BEEDI MERCHANT LIMITED Vs. CEMENT PROVIDENT FUND COMMISSIONER	January 30, 2001
S M DATTA Vs. STATE OF GUJARAT	August 24, 2001
S M MUNAWALLI Vs. STATE OF KARNATAKA	March 12, 2001
S MURUGAN Vs. UNION OF INDIA	May 2, 2001
S N DHINGRA Vs. UNION OF INDIA	January 31, 2001
S N KAPOOR D Vs. BASANT LAL KHATRI	November 5, 2001
S NAGALINGAM Vs. SIVAGAMI	August 31, 2001
S P BORKAR Vs. N T C S M LTD	February 14, 2001
S PITCHAI GANAPATHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 10, 2001
S R ALLA BAKASH Vs. SHAFIA KHAN	February 19, 2001
S R BABU Vs. T K VASUDEVAN	September 4, 2001
S R CHAUDHARY Vs. STATE OF PUNJAB	August 17, 2001
S RAMANATHAN Vs. CHIEF JUDICIAL MAGISTRATE CHENGALPATTU	February 20, 2001
S S AHLUWALIA Vs. UNION OF INDIA	March 16, 2001
S SUNDARESA PAI Vs. SUMANGALA T PAI	November 28, 2001
S T DANIEL Vs. NAGERCOIL HOME CHURCH	February 8, 2001
S VENKATAPPA Vs. NARAYANAPPA	April 25, 2001
S W PALANIKAR Vs. STATE OF BIHAR	October 18, 2001
S. GOVINDAN Vs. N. GOVINDAN	January 12, 2001
SADDLER SHOES PVT LIMITED Vs. AIR INDIA	August 28, 2001
SAIKIA BUSINESSMENS ASSOCIATION Vs. HOWRAH MUNICIPAL CORPORATION	August 8, 2001
SAIN STEEL PRODUCTS Vs. NAIPAL SINGH	February 15, 2001
SAIN STEEL PRODUCTS Vs. NAIPAL SINGH	February 5, 2001
SAJAN ABRAHAM Vs. STATE OF KERALA	August 7, 2001
SAKHAWAT KHAN Vs. STATE OF M P	January 24, 2001
SAKSHI Vs. UNION OF INDIA	February 23, 2001
SAKSHI Vs. UNION OF INDIA	September 25, 2001
SAKSHI Vs. UNION OF INDIA	August 13, 2001
SAKTHI TRADING CO Vs. COMMISSIONER OF INCOME TAX COIMBTORE	August 2, 2001
SAMANT Vs. BOMBAY STOCK EXCHANGE	April 27, 2001
SAMIR MANDAL Vs. STATE OF BIHAR	February 5, 2001
SAMIR MUKHERJEE Vs. DAVINDER K BAJAJ	April 18, 2001
SANDEEP Vs. STATE OF HARYANA	February 26, 2001
SANJAY ALIAS BABLU ALIAS KEJA Vs. STATE OF GUJARAT	March 12, 2001
SANJAY CHOPRA Vs. SHYAMA CHOPRA	January 5, 2001
SANJAY KAKA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	February 7, 2001
SANJAY MADHUSUDAN PUNEKAR Vs. STATE OF MAHARASHTRA AND ORS.	October 5, 2001
SANJEEV NAGPAUL Vs. STATE OF TAMIL NADU	March 23, 2001
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA Vs. STATE OF MAHARASHTRA	September 25, 2001
SANTOSH HAZARI Vs. PURUSHOTTAM TIWARI	February 8, 2001
SANTOSH KUMAR BAGRODIA Vs. S R CHATTOPADHYAY	April 19, 2001
SANTOSH YADAV Vs. NARENDER SINGH	October 30, 2001
SAPAN KUMAR PANDIT Vs. U P STATE ELECTRICITY BOARD	July 24, 2001
SAPNA GARG Vs. SANJEEV GARG	February 1, 2001
SARASWATI Vs. S GANAPATHY	April 4, 2001
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. STATE OF HARYANA	January 9, 2001
SARVESH KUMAR AWASTHI Vs. U P JAL NIGAM	September 4, 2001
SASA MUSA SUGAR WORKS PVT LIMITED Vs. STATE OF BIHAR	February 14, 2001
SAT PAL Vs. STATE OF H P	February 21, 2001
SATISH CHANDRA JAIN Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	October 4, 2001
SATISH KUMAR SHARMA Vs. BAR COUNCIL OF HIMACHAL PRADESH	January 3, 2001
SATNAM SINGH Vs. SADHU SINGH	March 29, 2001
SATVIR SINGH Vs. STATE OF PUNJAB	September 27, 2001
SATWANT KAUR Vs. SOHAN SINGH D	October 30, 2001
SATYA NARAYAN Vs. SATISH KUMAR	May 1, 2001
SATYA NARAYAN SHARMA Vs. STATE OF RAJASTHAN	September 25, 2001
SAV UDYOG VINIYOG LIMITED Vs. UNION OF INDIA	August 1, 2001
SAVANI ROADLINES Vs. SUNDARAM TEXTILES LIMITED	July 13, 2001
SEA PEARL INDUSTRIES Vs. COMMOSSIONER OF INCOME TAX COCHIN	January 9, 2001
SECRETARY APSWRE I SOCIETY Vs. J PRATHAP	October 29, 2001
SECRETARY CENTRAL BOARD OF DIRECT TAXES Vs. B SHYAM SUNDER	August 29, 2001
SEELAN RAJ Vs. PRESIDING OFFICER 1ST ADDITIONAL LABOUR COURT CHENNAI	March 16, 2001
SEEMA Vs. RAKESH KUMAR	April 24, 2001
SEETA HEMCHANDRA SHASHITTAL Vs. STATE OF MAHARASHTRA	February 13, 2001
SETH PAL Vs. STATE OF HIMACHAL PRADESH	February 21, 2001
SEWAKA ALIAS RAMSEWAK Vs. STATE OF MADHYA PRADESH	October 31, 2001
SHAH KANTILA BHEEMCHAND Vs. STATE OF GUJARAT	August 3, 2001
SHAHEDA BEGUM Vs. STATE OF ANDHRA PRADESH	March 23, 2001
SHAHID BABA SINGH PUBLIC HIGH SCHOOL H P Vs. STATE OF HIMACHAL PRADESH	August 21, 2001
SHAHNAS TRADING CO Vs. STATE OF KERALA	March 22, 2001
SHAILENDRA KUMAR Vs. STATE OF BIHAR	November 28, 2001
SHAJI KURIAKOSE Vs. INDIAN OIL CORPN LIMITED	August 14, 2001
SHAMA RAO Vs. SARVAN SINGH	November 7, 2001
SHAMBHU RAM YADAV Vs. HANUMAN DAS KHATRY	July 26, 2001
SHAMNSAHEB M MULTTANI Vs. STATE OF KARNATAKA	January 24, 2001
SHANABHAI GOKALABHAI BARIA Vs. STATE OF GUJARAT	July 18, 2001
SHANKARAGOUDA F THIMMANAGOUDAR D Vs. FAKIRAPPA BASAPPA HARKUNI D	March 19, 2001
SHANTABAI Vs. GIRIJABAI	May 2, 2001
SHARAWAN SINGH Vs. STATE OF RAJASTHAN	April 18, 2001
SHARDA SAHAY Vs. STATE OF BIHAR	March 12, 2001
SHARMA COAL COMPANT Vs. COMMISSINER OF SALES TAX U P	May 1, 2001
SHARMA TRANSORT REP Vs. GOVERNMENT OF ANDHRA PRADESH	December 3, 2001
SHARWAN KUMAR Vs. DIR GENERAL OF HEALTH SERVICES	September 10, 2001
SHASHANK BHALCHANDRA SUBHEDAR Vs. COMMISSIONER OF CUSTOMS	August 6, 2001
SHASHI KAPILA Vs. R P ASHWIN	November 8, 2001
SHASHIN CHEMICALS INDUSTRY Vs. ORIENTAL CARBONS AND CHEMICALS LIMITED	February 16, 2001
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX	February 5, 2001
SHAW WALLACE AND COMPANY LIMITED Vs. GOVINDAS PURUSHOTHAMDAS	February 27, 2001
SHEIKH FARJAN MIAN D Vs. TEJU SAHU	August 22, 2001
SHEO PUJAN SINGH Vs. PYARE LAL	October 16, 2001
SHERVANI CHARITABLE TRUST U P Vs. COMMISSIONER OF INCOME TAX U P	October 9, 2001
SHIBU SOREN Vs. DAYANAND SAHAY	July 19, 2001
SHIPPING CORPN OF INDIA LIMITED Vs. C L JAIN WOOLLEN MILLS	April 10, 2001
SHITLA SHARAN SRIVASTAVA Vs. GOVERNMENT OF INDIA	July 25, 2001
SHIV KUMAR TIWARI Vs. JAGAT NARAIN RAI	November 20, 2001
SHIV SINGH Vs. STATE OF UTTAR PRADESH	October 10, 2001
SHOBHA SURESH JUMANI Vs. APPELLATE TRIBUNAL FORFEITED PROPERTY	May 4, 2001
SHORAN LAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT	March 27, 2001
SHRIRAM Vs. STATE OF MAHARASHTRA	April 30, 2001
SHRIRAM REFRIGERATION INDUSTRIES Vs. ADDITIONAL INSURANCE TRIBUNAL CUM ADDITIONAL LABOUR COURT	March 23, 2001
SHRIRAM VINYL AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 20, 2001
SHYAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR	April 16, 2001
SHYAM SUNDER Vs. RAM KUMAR	July 31, 2001
SHYAM SUNDER GOYAL Vs. STATE OF UTTAR PRADESH	April 27, 2001
SHYAMA DEVI Vs. STATE OF BIHAR	January 12, 2001
SIDDALINGAMMA Vs. MAMTHA SHOENOY	October 18, 2001
SIDDAPPA VASAPPA KURI Vs. SPECIAL LAND ACQUISITION OFFICER	October 16, 2001
SIKANDER KHAN Vs. RADHA KISHAN	August 9, 2001
SIKKIM SUBBA ASSOCIATES Vs. STATE OF SIKKIM	May 1, 2001
SINGAM CHETTY ATTENDROOLOO Vs. STATE OF TAMIL NADU	April 25, 2001
SITA RAM Vs. STATE OF MADHYA PRADESH	March 2, 2001
SIYARAM SINGH Vs. STATE OF M P	February 9, 2001
SMITA CONDUCTORS LIMITED Vs. EURO ALLOYS LIMITED	August 31, 2001
SOCIETE GENERALE Vs. COMMISSIONER OF INCOME TAX BOMBAY	July 26, 2001
SOCIETY OF ST JOSEPHS COLLEGE Vs. UNION OF INDIA	November 20, 2001
SOHAN Vs. STATE OF HARYANA	March 2, 2001
SOLIDAIRE INDIA LIMITED Vs. FAIRGROWTH FINANCE SERVICES LIMITED	February 7, 2001
SOLOMAN ANTONY Vs. STATE OF KERALA	February 22, 2001
SOMAIYA ORGANICS INDIA LIMITED Vs. STATE OF UTTAR PRADESH	April 17, 2001
SONA BUILDERS Vs. UNION OF INDIA	July 24, 2001
SONATA MARKETING Vs. UNION OF INDIA	October 20, 2001
SOUTH MALABAR GRAMIN BANK Vs. CO ORDINATE COMMITTEE OF SOUTH MALABAR GRAMIN BANK EMPLOYEES UNION AND SOUTH MALABAR GRAMIN BANK OFFICER FEDERATION	January 31, 2001
SREEDHARA S Vs. STATE OF KARNATAKA	October 11, 2001
SREEKANTADATTA P S Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 23, 2001
SRF LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TRICHY	November 7, 2001
SRICHAND P HINDUJA Vs. STATE	May 12, 2001
SRINIWAS RAMNATH KHATOD Vs. STATE OF MAHARASHTRA	November 19, 2001
STANDARD CHARTERED BANK Vs. CUSTODIAN	April 17, 2001
STANNY FELIX PINTO Vs. JANGID BUILDERS PRIVATE LIMITED	January 15, 2001
STATE BANK OF INDIA Vs. E K ANDREW	January 30, 2001
STATE BANK OF INDIA Vs. ARVIND K SHUKLA	February 21, 2001
STATE BANK OF INDIA Vs. ANJAN SANYAN	April 12, 2001
STATE BANK OF SAURASHTRA Vs. P N B	April 26, 2001
STATE BY CBI Vs. H.B.R. SHETTY	April 20, 2001
STATE CONSTRUCTION AND TRANSPORT CO Vs. INDIAN CEMENT LIMITED	February 13, 2001
STATE DELHI ADMINISTRATION Vs. DHARAMPAL	October 19, 2001
STATE GUJARAT Vs. AHMEDABAD IBRAHIMBHAI SHAIK	February 8, 2001
STATE OF ANDHRA PRADESH Vs. SHAIK MAZHAR	February 6, 2001
STATE OF ANDHRA PRADESH Vs. MOHAMMAD SHAMSUNDDIN	April 17, 2001
STATE OF ANDHRA PRADESH Vs. NALLAMILLI RAMI REDDI	August 29, 2001
STATE OF ANDHRA PRADESH Vs. N AUDIKESAVA REDDY	November 6, 2001
STATE OF ASSAM Vs. UNION OF INDIA	January 16, 2001
STATE OF BIHAR Vs. JAIN PLASTICS AND CHEMICALS LIMITED	November 21, 2001
STATE OF BIHAR Vs. MOHAMMAD KHALIQUE	November 28, 2001
STATE OF BIHAR Vs. LALU PRASAD alias LALU PRASAD YADAV	September 14, 2001
STATE OF BIHAR Vs. BAIDNATH PRASHAD alias BAIDYANATH SHAH	October 19, 2001
STATE OF BIHAR AND ORS. Vs. UMA TALKIES AND ORS.	January 5, 2001
STATE OF GOA Vs. DEVANAND SHRIKANT NAIK	October 31, 2001
STATE OF GUJARAT Vs. G MANSUKHLAL RACCH	January 18, 2001
STATE OF GUJARAT Vs. PRATAMSINGH NARSINH PARMAR	January 31, 2001
STATE OF GUJARAT Vs. UMEDBHAI M PATEL	February 27, 2001
STATE OF HARYANA Vs. KARAMBIR SINGH	March 12, 2001
STATE OF HARYANA Vs. HITKARI POTTERIES LIMITED	March 20, 2001
STATE OF HARYANA Vs. L D KATARA	February 1, 2001
STATE OF HARYANA Vs. JAI BHAGWAN SHARMA	February 9, 2001
STATE OF HARYANA Vs. ASHOK KUMAR ALIAS BILLU	January 18, 2001
STATE OF HARYANA Vs. RAM SINGH	July 25, 2001
STATE OF HARYANA Vs. CONTINENTAL CONSTRUCTION LIMITED	August 10, 2001
STATE OF HARYANA & ORS. Vs. GRAM PANCHAYAT VILL. MAJRA. & OTHERS.	February 2, 2001
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND	May 1, 2001
STATE OF HIMACHAL PRADESH Vs. TARSEM SINGH	September 4, 2001
STATE OF JAMMU AND KASHMIR Vs. VINAY NANDA	January 16, 2001
STATE OF KARNATAKA Vs. B SUVARNA MALINI	January 4, 2001
STATE OF KARNATAKA Vs. APPAJI NINGAPPA PATIL	February 12, 2001
STATE OF KARNATAKA Vs. DRIVE IN ENTERPRISES	March 13, 2001
STATE OF KARNATAKA Vs. BASAPPA	April 26, 2001
STATE OF KARNATAKA Vs. B R CHOWDAPPA	August 1, 2001
STATE OF KARNATAKA Vs. RAMANJAPPA	September 11, 2001
STATE OF KARNATAKA Vs. SIDDAIAH	November 6, 2001
STATE OF KERALA Vs. M S MANI	September 6, 2001
STATE OF KERALA Vs. VETTUKALAM CHEMICALS INDUSTRIES	August 23, 2001
STATE OF KERALA Vs. M M MANIKANTAN NAIR	April 25, 2001
STATE OF KERALA Vs. PUTHENKAVU N S S KARYOGAM	May 1, 2001
STATE OF KERALA Vs. VASUDEVAN PILLAI	March 20, 2001
STATE OF M.P. Vs. SHRIPAT TIWARI	February 1, 2001
STATE OF M.P. Vs. LATTORA	July 13, 2001
STATE OF MADHYA PRADESH Vs. STATE BANK OF INDORE	March 15, 2001
STATE OF MADHYA PRADESH Vs. K K SHUKLA AND COMPANY	January 31, 2001
STATE OF MADHYA PRADESH Vs. KEDIA LETHER AND LIQUOR LIMITED	January 2, 2001
STATE OF MADHYA PRADESH Vs. SURPA	January 18, 2001
STATE OF MADHYA PRADESH Vs. SURESH KAUSHAL	May 1, 2001
STATE OF MADHYA PRADESH Vs. VIJAY SINGH	May 1, 2001
STATE OF MADHYA PRADESH Vs. BHOORAJI	August 24, 2001
STATE OF MADHYA PRADESH Vs. SARDAR	July 25, 2001
STATE OF MADHYA PRADESH Vs. KAJAD	September 6, 2001
STATE OF MADHYA PRADESH Vs. B R THAKARE	September 4, 2001
STATE OF MAHARASHTRA Vs. R N GANGWANI	October 17, 2001
STATE OF MAHARASHTRA Vs. BHARAT FAKIRA DHIWAR	November 2, 2001
STATE OF MAHARASHTRA Vs. BHARATI CHANDMAL VARMA alias AYESHA KHAN	December 4, 2001
STATE OF MAHARASHTRA Vs. MARWANJEE P DESAI	December 14, 2001
STATE OF MAHARASHTRA Vs. INDIAN MEDICAL ASSOCIATION	December 6, 2001
STATE OF MAHARASHTRA Vs. NAJAKAT ALIA MUBARAK ALI	May 9, 2001
STATE OF MAHARASHTRA Vs. MOHAMMAD HANIF MOHIDDIN SHAIKH	July 18, 2001
STATE OF MAHARASHTRA Vs. BHARAT CHAGANLAL RAGHANI	July 11, 2001
STATE OF MAHARASHTRA Vs. NITIN	April 28, 2001
STATE OF MAHARASHTRA Vs. NAVGIRE MOORTI BHANDAR	March 29, 2001
STATE OF MAHARASHTRA Vs. RITESH S O VASUDEVO WANJARI	March 15, 2001
STATE OF MAHARASHTRA Vs. RITESH S O VASUDEO WANJARI	March 5, 2001
STATE OF MANIPUR Vs. SHANGREIHAN MUIVAH	March 27, 2001
STATE OF ORISSA Vs. S C ROY	February 6, 2001
STATE OF ORISSA Vs. MALAYA RANJAN BARAL	March 30, 2001
STATE OF ORISSA Vs. BINAYAL ROLLER FLOUR MILLS	March 29, 2001
STATE OF ORISSA Vs. K SRINIVASA RAO DEAD	April 18, 2001
STATE OF ORISSA Vs. SURYA RANA	April 18, 2001
STATE OF ORISSA Vs. RABINDRA KUMAR RATH	October 5, 2001
STATE OF ORISSA Vs. MALAYA KUMAR SAHU	September 19, 2001
STATE OF PANJAB Vs. GURDEEP KUMAR UPPAL	February 20, 2001
STATE OF PANJAB Vs. ISHAR SINGH	February 20, 2001
STATE OF PUNJAB Vs. BHAJAN SINGH	February 27, 2001
STATE OF PUNJAB Vs. AMAR NATH AGGARWAL CONST	March 28, 2001
STATE OF PUNJAB Vs. HARDEV SINGH	January 24, 2001
STATE OF PUNJAB Vs. GURDIAL SINGH	April 3, 2001
STATE OF PUNJAB Vs. SURJIT KAUR DEAD THOUGH LRS	July 26, 2001
STATE OF PUNJAB Vs. SARAV PREET	September 20, 2001
STATE OF PUNJAB Vs. DAYANATH MEDICAL COLLEGE AND HOSPITAL	October 11, 2001
STATE OF PUNJAB Vs. NABI DIN	September 28, 2001
STATE OF PUNJAB Vs. HARJIT SINGH	October 12, 2001
STATE OF PUNJAB Vs. K K SHARMA	November 8, 2001
STATE OF PUNJAB Vs. RAGHBIR CHAND SHARMA	October 30, 2001
STATE OF RAJASTHAN Vs. NAVBHARAT CONSTRUCTION COMPANY	November 27, 2001
STATE OF RAJASTHAN Vs. D P METALS	October 4, 2001
STATE OF RAJASTHAN Vs. KISHAN SINGH	April 11, 2001
STATE OF RAJASTHAN Vs. K D KHINCHI	April 16, 2001
STATE OF RAJASTHAN Vs. RAMESHWAR	April 16, 2001
STATE OF RAJASTHAN Vs. MAGNI RAM	January 10, 2001
STATE OF RAJASTHAN Vs. ANIL KUMAR	February 6, 2001
STATE OF RAJASTHAN Vs. CHIRANJILAL	February 1, 2001
STATE OF RAJASTHAN Vs. D D SOOD	February 14, 2001
STATE OF RAJASTHAN Vs. GOPAL SINGH	February 6, 2001
STATE OF RAJASTHAN Vs. GANPAT SINGH	February 6, 2001
STATE OF RAJASTHAN Vs. TEJA SINGH	February 7, 2001
STATE OF RAJASTHAN Vs. VATAN MEDICAL AND GENERAL STORE	March 26, 2001
STATE OF TAMIL NADU Vs. MUNIANDI	March 2, 2001
STATE OF TAMIL NADU Vs. GLORY	March 2, 2001
STATE OF TAMIL NADU Vs. BASKAR	February 20, 2001
STATE OF TAMIL NADU Vs. BALASUBRAMANIAM	February 20, 2001
STATE OF TAMIL NADU Vs. BALAN	January 9, 2001
STATE OF TAMIL NADU Vs. A M VEDACHALAM	January 15, 2001
STATE OF TAMIL NADU Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LIMITED	April 10, 2001
STATE OF TAMIL NADU Vs. KANNAMMAL EDN TRUST	April 26, 2001
STATE OF TAMIL NADU Vs. KUTTY LAKSHMI NARASIMHAN	August 10, 2001
STATE OF TAMIL NADU Vs. PARAMASIVA PANDIAN	October 30, 2001
STATE OF TRIPURA Vs. BHUPEN DUTTA BHOWMIK	April 26, 2001
STATE OF TRIPURA Vs. KEFRU MOG	February 19, 2001
STATE OF U P Vs. RAJ PAL SINGH	February 20, 2001
STATE OF U P Vs. ATIQUE AHMAD	August 11, 2001
STATE OF U. P. Vs. RAJ PAL SINGH	January 31, 2001
STATE OF UTTAR PRADESH Vs. JHINKOO NAI	August 3, 2001
STATE OF UTTAR PRADESH Vs. SANGAM UPN AVAS EVAM NIRMAN SAH SAMITI	July 26, 2001
STATE OF UTTAR PRADESH Vs. RAJ BAHADUR SINGH	July 17, 2001
STATE OF UTTAR PRADESH Vs. SHATRUHAN LAL	April 23, 2001
STATE OF UTTAR PRADESH Vs. BANARSI YADAV	April 30, 2001
STATE OF UTTAR PRADESH Vs. HARENDRA ARORA	May 2, 2001
STATE OF UTTAR PRADESH Vs. SHAMBHU NATH SINGH	March 29, 2001
STATE OF UTTAR PRADESH Vs. LALSA RAM	February 23, 2001
STATE OF UTTAR PRADESH Vs. CHANDRA PRAKASH PANDEY	March 20, 2001
STATE OF UTTAR PRADESH Vs. MUNNOO LAL	January 18, 2001
STATE OF UTTAR PRADESH Vs. ABDUL WAHID	January 24, 2001
STATE OF UTTAR PRADESH Vs. RAKESH	January 8, 2001
STATE OF UTTAR PRADESH Vs. RAM NAYAN	January 4, 2001
STATE OF UTTAR PRADESH Vs. JEET S BISHOT	January 8, 2001
STATE OF UTTAR PRADESH Vs. SALEEM	January 12, 2001
STATE OF UTTAR PRADESH Vs. RAM SAHAI	October 31, 2001
STATE OF UTTAR PRADESH Vs. CHANDRA	October 30, 2001
STATE OF UTTAR PRADESH Vs. ISHWAR KANT BEHARI	November 7, 2001
STATE OF UTTAR PRADESH Vs. K U ANSARI	November 22, 2001
STATE OF UTTAR PRADESH Vs. ATIQUE AHMAD	October 11, 2001
STATE OF UTTAR PRADESH Vs. SURENDRA NATH MISRA	October 16, 2001
STATE OF UTTAR PRADESH Vs. KULDEEP CHAND KAPOOR	October 18, 2001
STATE OF UTTAR PRADESH Vs. VIJAY KUMAR MISRA	September 21, 2001
STATE OF UTTAR PRADESH Vs. MANISHA DWIVEDI	August 31, 2001
STATE OF UTTAR PRADESH Vs. NARENDRA NATH SINHA	August 30, 2001
STATE OF UTTARANCHAL Vs. PITAMBER DUTT SEMWAL	August 10, 2001
STATE OF WEST BENGAL Vs. BANALATA INVESTMENT PRIVATE LIMITED	April 30, 2001
STATE OF WEST BENGAL Vs. M R MONDAL	September 3, 2001
STATE OF WEST BENGAL Vs. STERLING STOCK BROKERS PRIVATE LIMITED	September 18, 2001
STATE OF WEST BENGAL Vs. ANSAR SHEIKH	October 16, 2001
STATE OF WEST BENGAL Vs. GOPAL SARKAR	November 7, 2001
STATE OF WEST BENGAL Vs. SANJIB ROY	February 15, 2001
STATE REP Vs. M KURIAN CHIEF FUNCTIONARY OF THE CROSS	March 26, 2001
STEEL AUTHORITY OF INDIA Vs. CEGAT AND ORS.	July 31, 2001
STEEL AUTHORITY OF INDIA LIMITED Vs. NATIONAL UNION WATER FRONT WORKERS	August 30, 2001
STOCK EXCHANGE AHMEDABAD Vs. ASSTT COMMISSIONER OF INCOME TAX AHMEDABAD	March 2, 2001
SUA EXPLOSIVES AND ACCESSORIES LTD Vs. S KUMARS NATIONWIDE LTD	September 14, 2001
SUBE SINGH Vs. STATE OF HARYANA	October 17, 2001
SUBE SINGH Vs. STATE OF HARYANA	August 17, 2001
SUBHASH Vs. STATE OF MAHARASHTRA	September 4, 2001
SUBHASH CHAND Vs. STATE OF RAJASTHAN	October 16, 2001
SUBHASH CHANDER Vs. KRISHAN LAL	March 29, 2001
SUBHASH CHANDRA Vs. STATE OF UTTAR PRADESH	January 12, 2001
SUBODH KUMAR PRASAD Vs. STATE OF BIHAR	March 2, 2001
SUBRATA SEN Vs. UNION OF INDIA	September 18, 2001
SUCHA SINGH Vs. STATE OF PUNJAB	March 22, 2001
SUDAMA PANDEY Vs. STATE OF BIHAR	December 5, 2001
SUDHIR Vs. STATE OF MADHYA PRADESH	February 2, 2001
SUDHIR KUMAR GUPTA Vs. UNIVERSITY OF DELHI	July 26, 2001
SUDIN R KARPE Vs. STATE OF GOA	November 6, 2001
SUDINA PRASAD Vs. STATE OF BIHAR	December 11, 2001
SUGARBAI M SIDDIQ Vs. RAMESH S HANKARE D	September 27, 2001
SUKHAN RAUT Vs. STATE OF BIHAR	November 28, 2001
SUKHDEV YADAV Vs. STATE OF BIHAR	September 13, 2001
SUKHJINDER SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 18, 2001
SULEKH CHAND Vs. STATE OF HARYANA	May 2, 2001
SUMITRA SINGH Vs. KUMAR SANJAY	February 26, 2001
SUNDAR RAM Vs. STATE OF BIHAR	October 11, 2001
SUNDARESHAN Vs. M.D., BHARATH GOLD MINES LTD.	April 9, 2001
SUNDER Vs. UNION OF INDIA	September 19, 2001
SUNIL BAJAJ Vs. STATE OF MADHYA PRADESH	October 11, 2001
SUNITA SHARMA Vs. STATE OF RAJASTHAN	October 31, 2001
SUO MOTU PROCEEDINGS AGAINS MR R KARUPPAN ADVOCATE Vs. UNION OF INDIA	May 12, 2001
SUPERINTENDENT OF CENTRAL EXCISE Vs. SOMABHAI RANCHHODHBHAI PATEL	March 23, 2001
SURAJMANI STELLA KUJUR Vs. DURGA CHARAN HANSDAH	February 14, 2001
SURATKHAN ABDUL RAHIMAN Vs. STATE OF KARNATAKA	April 18, 2001
SURENDRA Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED	April 20, 2001
SURENDRA KUMAR Vs. NATHULAL	May 2, 2001
SURENDRA SINGH RAUTELA ALIAS SURENDRA SINGH BENGALI Vs. STATE OF BIHAR NOW STATE OF JHARKHAND	November 27, 2001
SURESH Vs. STATE OF MADHYA PRADESH	April 18, 2001
SURESH Vs. STATE OF UTTAR PRADESH	March 2, 2001
SURESH ALIAS PAPPU BHUDHARMAL KALANI Vs. STATE OF MAHARASHTRA	March 2, 2001
SURESH CHAND JAIN Vs. STATE OF MADHYA PRADESH	January 10, 2001
SURESH CHANDRA PODDAR Vs. DHANI RAM	December 6, 2001
SURESH KUMAR Vs. STATE OF HARYANA	January 17, 2001
SURINDER KUMAR Vs. HARBHAJAN SINGH	November 7, 2001
SURINDER SINGH Vs. KAPOOR SINGH	September 6, 2001
SURINDER SINGH Vs. STATE OF HARYANA	February 9, 2001
SURJAN Vs. STATE OF MADHYA PRADESH	March 13, 2001
SURJIT KAUR Vs. D S KAPOOR	September 28, 2001
SURYA KANT KADAM Vs. STATE OF KARNATAKA	January 16, 2001
SURYANARAYANA Vs. STATE OF KARNATAKA	January 3, 2001
SUSHIL KUMAR VERMA Vs. UNION OF INDIA	March 1, 2001
SUSHMA MUTREJA Vs. UNION OF INDIA	August 1, 2001
SUTLAJ CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF PUNJAB	April 17, 2001
SWAMI VIVEKANAND SOCIETY Vs. SAU PRERANA VASANT JOSHI	March 14, 2001
SWAPAN KUMAR PAL Vs. SAMITABHAR CHOKRABORTY	May 9, 2001
SWARAN KAUR Vs. JAL KAUR	February 8, 2001
SWARAN SINGH Vs. STATE OF HARYANA	April 24, 2001
SWIL LIMITED Vs. STATE OF DELHI	August 14, 2001
SYED RAHIMUDDIN Vs. DIRECTOR GENERAL C S I R	January 11, 2001
SYED SALEEMUDDIN Vs. RUKHASANA	April 19, 2001
SYNDICATE BANK Vs. PRABHA D NAIK	March 26, 2001
T ARUNA Vs. SECRETARY A P PUBLIC SERVICE COMMISSION	April 30, 2001
T FENN WALTER Vs. UNION OF INDIA	May 9, 2001
T I CYCLES OF INDIA AMBATTUR Vs. M K GURUMANI	August 24, 2001
T N CIVIL SUPPLIES CORPN WORKERS UNION Vs. T N CIVIL SUPPLIES CORPN LIMITED	March 28, 2001
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	January 8, 2001
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	May 10, 2001
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	May 12, 2001
T N LAKSHMAIAH Vs. STATE OF KARNATAKA	October 16, 2001
T P GEORGE Vs. STATEOF KERALA	February 6, 2001
T PHUNZATHANG Vs. HANGKHANLIAN	August 28, 2001
T STANES AND COMPANY Vs. A JAFFARULLAH	May 2, 2001
T SUNDARAM DEAD Vs. BASHEER UNNISSA BEGUM DEAD	July 26, 2001
T T ANTHONY Vs. STATE OF KERALA	July 12, 2001
T V JOSE Vs. CHACKO P M ALIAS THANKACHAN	September 27, 2001
T.M. VARGESE Vs. J.S. BHATIA	May 1, 2001
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	April 23, 2001
TAKHAJI HIRAJI Vs. THAKORE KUBERSING CHAMANSING	May 2, 2001
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. M S KRISHNASWAMY	August 13, 2001
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	October 11, 2001
TAMIL NADU WAKF BOARD Vs. HATHIJA AMMAL	August 31, 2001
TANDON BROTHERS Vs. STATE OF WEST BENGAL	April 3, 2001
TANNERY AND FOOTWEAR CORPORATION OF INDIA Vs. RAJ KUMAR	February 14, 2001
TARA CHAND DUBEY Vs. AJIT KUMAR MUKHERJEE	March 21, 2001
TARIQ ISLAM Vs. ALIGARH MUSLIM UNIVERSITY	October 9, 2001
TARLOCHAN DEV SHARMA Vs. STATE OF PUNJAB	July 25, 2001
TATA CONSULTANCY SERVICES Vs. STATE OF ANDHRA PRADESH	March 13, 2001
TATOBA BHAU SAVAGAVE D Vs. VASANTRAO DHINDIRAJ DESHPANDE	October 5, 2001
TEJ BAHADUR Vs. STATE OF RAJASTHAN	March 20, 2001
TEK CHAND Vs. DEEP CHAND	February 23, 2001
TEK CHAND Vs. DILE RAM	January 24, 2001
TEKI VENKATA RATNAM Vs. COMMISSIONER OF ENDOWMENT	August 7, 2001
THAKAESIBHAI DEVJIBHAI Vs. EXECUTIVE ENGINEER GUJARAT	January 11, 2001
THAKUR RAGHUNATH JI MAHAJAN Vs. RAMESH CHANDRA	May 11, 2001
THANEDAR SINGH Vs. STATE OF MADHYA PRADESH	October 30, 2001
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. GAGANDEEP SHARMA	September 5, 2001
THINLEY BHUTIA Vs. STATE OF SIKKIM	April 16, 2001
TIN BOX COMPANY NEW DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI	February 27, 2001
TISCO GENERAL OFFICER RECREATION CLUB Vs. STATE OF BIHAR	August 9, 2001
TIWARI Vs. STATE OF UTTAR PRADESH	April 16, 2001
TOWN AND COMPANYNTRY PLANNING BOARD Vs. SERRAO FRANCIS SOCORRO	February 9, 2001
TPT COMMNR CUM CHAIRMAN STA Vs. ASHOK RANJAN MOHANTY	August 16, 2001
TRICHERUMAN ALIAS KOTTIYOOR DEVASWOM Vs. PRESIDENT KOTTIYOOR PERUMAL SEVA	September 6, 2001
TRIPURA GRAMIN BANK Vs. TARIF BARAN ROY	January 31, 2001
TUKARAM ANNABA CHAVAN Vs. MACHINDRA YASHWANT PATIL	February 6, 2001
U C BHOGOANKAR Vs. Y M CHOUDHARI	March 21, 2001
U P FINANCIAL CORPORATION Vs. V P SHARMA	February 1, 2001
U P POLLUTION CONTROL BOARD Vs. KANORIA INDUSTRIES LIMITED	January 24, 2001
U P POWER CORPORATIONLTD Vs. U P STATE SPINING MILLS	March 21, 2001
U P SHIA CENTRAL BOARD OF WAKF Vs. U P SUNNI CENTRAL BOARD OF WAKF	May 1, 2001
U P STATE ELECTRICITY BOARD Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED	August 17, 2001
U P STATE ELECTRICITY BOARD Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED	August 28, 2001
U P STATE ELECTRICITY BOARD Vs. SEARSOLE CHEMICALS LIMITED	February 21, 2001
U P STATE SUGAR CORPORATION LIMITED Vs. OM PRAKASH UPADHYAY	August 8, 2001
U P SUNNI CENTRAL BOARD OF WAKFS Vs. MAZHAR HASAN	August 9, 2001
U.O.I. Vs. O.P. GUPTA	April 25, 2001
UDAY MOHANLAL ACHARYA Vs. STATE OF MAHARASHTRA	March 29, 2001
UDAY SINGH Vs. STATE OF WEST BENGAL	February 16, 2001
UGAR SUGAR WORKS LIMITED Vs. DELHI ADMINISTRATION	March 22, 2001
UGRASENA SAHU Vs. KHUTULU SAHU	March 12, 2001
UKA RAM Vs. STATE OF RAJASTHAN	April 10, 2001
UMA SHANKAR PATHAK Vs. STATE OF BIHAR AND ORS.	January 8, 2001
UMASHANKER Vs. STATE OF CHHATTISGARH	October 5, 2001
UMESH PRASAD SINGH Vs. STATE OF BIHAR	January 18, 2001
UNION BANK OF INDIA Vs. KHADER INTERNATIONAL CONSTRUCTION	May 8, 2001
UNION OF INDIA Vs. A K GARG	May 4, 2001
UNION OF INDIA Vs. SATISH CHANDRA MATHUR	May 1, 2001
UNION OF INDIA Vs. C JAYAPRAKASAN	April 26, 2001
UNION OF INDIA Vs. G K MAKWANA	April 26, 2001
UNION OF INDIA Vs. ROOP CHAND	April 26, 2001
UNION OF INDIA Vs. S S CONSTRUCTION	April 27, 2001
UNION OF INDIA Vs. LALITA S RAO	April 10, 2001
UNION OF INDIA Vs. HARJEET SINGH SANDHU	April 11, 2001
UNION OF INDIA Vs. BIRENDRA NATH BISWAS	April 10, 2001
UNION OF INDIA Vs. SONY INDIA LIMITED	April 9, 2001
UNION OF INDIA Vs. SURENDRAN NAIR	March 30, 2001
UNION OF INDIA Vs. RAKESH KUMAR	March 30, 2001
UNION OF INDIA Vs. HANSOLI DEVI	April 17, 2001
UNION OF INDIA Vs. K SUBRAMANIUM EX J C	April 11, 2001
UNION OF INDIA Vs. GEETA DEVI	August 9, 2001
UNION OF INDIA Vs. U P STATE SUGAR CORPN UNIT ROHANKALAN	August 9, 2001
UNION OF INDIA Vs. SHATABADI TRADING AND INVESTMENT PRIVATE LIMITED	August 10, 2001
UNION OF INDIA Vs. CHIRANJI ESTATE PRIVATE LIMITED	August 7, 2001
UNION OF INDIA Vs. RAJBIR SINGH KHANNA	August 24, 2001
UNION OF INDIA Vs. MANISH BAHAL alias NISHU	July 9, 2001
UNION OF INDIA Vs. NATIONAL HYDROLECTRIC POWER CORPORATION LTD	July 25, 2001
UNION OF INDIA Vs. R RAJESHWARAN	July 27, 2001
UNION OF INDIA Vs. P CHANDRA MOULI	January 24, 2001
UNION OF INDIA Vs. ELPHANSTONE SPINNING AND WEAVING CO LTD	January 10, 2001
UNION OF INDIA Vs. TARUN K SINGH	January 10, 2001
UNION OF INDIA Vs. NANDI PRINTERS PRIVATE LIMITED	January 11, 2001
UNION OF INDIA Vs. M ASLAM	January 4, 2001
UNION OF INDIA Vs. MOHAMMAD IBRAHIM	February 5, 2001
UNION OF INDIA Vs. MANAGER JAIN AND ASSOCIATES	February 6, 2001
UNION OF INDIA Vs. MUNEESH SUNEJA	January 30, 2001
UNION OF INDIA Vs. MAHESH K NAG	February 13, 2001
UNION OF INDIA Vs. RAJENDRA PRABHU	March 21, 2001
UNION OF INDIA Vs. OM PRAKASH S S AND COMPANY	February 19, 2001
UNION OF INDIA Vs. SHANTILAL S VALAND	February 22, 2001
UNION OF INDIA Vs. SUNIL KUMAR SARKAR	February 28, 2001
UNION OF INDIA Vs. KANNADAPARA SANGHATANEGALA OKKUTA AND KANNADIGARA	October 5, 2001
UNION OF INDIA Vs. POPULAR CONTRUCTION CO	October 5, 2001
UNION OF INDIA Vs. R K SHARMA	October 9, 2001
UNION OF INDIA Vs. NEKI RAM	September 27, 2001
UNION OF INDIA Vs. RAM PRASAD BANSAL	September 25, 2001
UNION OF INDIA Vs. ASHUTOSH KUMAR SRIVASTAVA	October 3, 2001
UNION OF INDIA Vs. M LEPDON A O	October 1, 2001
UNION OF INDIA Vs. SUPREME STEELS AND GEN MILLS	October 15, 2001
UNION OF INDIA Vs. P D YADAV	October 16, 2001
UNION OF INDIA Vs. K P TIWARI	September 6, 2001
UNION OF INDIA Vs. DEBAJIT CHATTERJEE	September 6, 2001
UNION OF INDIA Vs. MAMTA ANURAG SHARMA	September 5, 2001
UNION OF INDIA Vs. AVTAR SINGH	August 29, 2001
UNION OF INDIA Vs. DINESH ENGINEERING CORPORATION	September 18, 2001
UNION OF INDIA Vs. SURESH J THONAWALA	September 19, 2001
UNION OF INDIA Vs. ATAR SINGH	October 29, 2001
UNION OF INDIA Vs. ADANI EXPORT LIMITED	October 31, 2001
UNION OF INDIA Vs. R C FABRICS PRIVATE LIMITED	November 6, 2001
UNION OF INDIA Vs. P C RAY	November 22, 2001
UNION OF INDIA Vs. KAUMUDINI NARAYAN DALAL	December 6, 2001
UNION OF INDIA Vs. ASSOCIATION FOR DEMOCRATIC REFORMS	May 8, 2001
UNION OF INDIA Vs. ASSOCIATION FOR DEMOCRATIC REFORMS	January 22, 2001
UNION OF INDIA Vs. RANBIR SINGH RATHAUR	April 20, 2001
UNION OF INDIA (UOI) AND ORS. Vs. MADANLAL STEEL INDUSTRIES LTD.	August 1, 2001
UNION OF INDIA (UOI) AND ORS. AND SONS ETC. Vs. NANDI PRINTERS PVT. LTD.	January 30, 2001
UNION PUBLIC SERVICE COMMISSION Vs. A CLETUS	August 9, 2001
UNIPLAS INDIA LIMITED Vs. STATE GOVERNMENT OF NCT OF DELHI	July 17, 2001
UNIPLY INDUSTRIES LIMITED Vs. UNICORN PLYWOOD PRIVATE LIMITED	May 1, 2001
UPADHYAY R. D. Vs. STATE OF ANDHRA PRADESH	March 20, 2001
UPDESH KUMAR Vs. PRITHVI SINGH	January 19, 2001
UPSRTC Vs. VIJAY KUMAR GUPTA	August 3, 2001
URBAN IMPROVEMENT TRUST KOTA Vs. OM PRAKASH SHARMA	April 27, 2001
USHA Vs. PALISETTY MOHAN RAO	February 19, 2001
UTTAM PRASAD Vs. STATE OF UTTAR PRADESH	March 2, 2001
UTTAR PRADESH CANE UNIONS FEDERATION Vs. WEST U P SUGAR MILLS ASSOCIATION	January 31, 2001
V JAGANNADHA RAO Vs. STATE OF ANDHRA PRADESH	February 22, 2001
V JAGANNADHA RAO Vs. STATE OF ANDHRA PRADESH	November 7, 2001
V K PALANIAPPA CHETTIAR Vs. RAMASAMI GOUNDER	April 17, 2001
V L TRESA Vs. STATE OF KERALA	February 9, 2001
V M KURIAN Vs. STATE OF KERALA	March 27, 2001
V PECHIMUTHU Vs. GOWRAMMAL	August 1, 2001
V PURUSHOTHAM RAO Vs. UNION OF INDIA	October 19, 2001
V S ACHUTHANANDAN Vs. P J FRANCIS	January 31, 2001
V S MALIK Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	March 23, 2001
V S MALLIMATH Vs. UNION OF INDIA	March 21, 2001
VADLURI ANJAIAH Vs. STATE OF ANDHRA PRADESH	March 23, 2001
VAIBHAV VERMA Vs. STATE OF HIMACHAL PRADESH	April 10, 2001
VALLAMPATI KALAVATHI Vs. HAJI ISMAIL	March 23, 2001
VALSON Vs. STATE OF KERALA	March 30, 2001
VANRAVAN ANANDJI Vs. KOLI VASHRAM PUNJA	January 31, 2001
VANRAVAN ANANDJI Vs. KOLI VASHRAM PUNJA	January 30, 2001
VASANT PANDURANG NARWADE ALIAS NARVDA Vs. SUHASH	July 20, 2001
VASANTHA VISWANATHAN Vs. V K ELAYALWAR	August 24, 2001
VED PRAKASH Vs. STATE OF HARYANA	July 17, 2001
VEDABAI ALIAS VAIJAYANATABAI BABURAO PATIL Vs. SHANTARAM BABURAO PATIL	July 20, 2001
VEERA EXPORT Vs. T KALAVATHY	November 2, 2001
VEERAYEE AMMAL Vs. SEENI AMMAL	October 19, 2001
VEERAYEE AMMAL Vs. SEENI AMMAL	August 19, 2001
VENKATARAMANAPPA Vs. S KRISHNAJI RAO	April 17, 2001
VERIGAMTO NAVEEN Vs. GOVERNMENT OF ANDHRA PRADESH	September 18, 2001
VIDHYA DHAR SHARMA Vs. G B PATNAIK	February 26, 2001
VIJAY KUMAR BHAVANIRAO KULKARNI Vs. KHADARABI	August 7, 2001
VIJAY KUMAR IAS Vs. DINESH KUMAR AFZULPURKAR	October 18, 2001
VIJAY KUMAR SHARMA Vs. CHAIRMAN SCHOOL SERVICE COMMISSION	April 19, 2001
VIJAY LAXMI SADHO Vs. JAGDISH	January 5, 2001
VIJAY PAL SINGH Vs. STATE N C T OF DELHI	February 1, 2001
VIJAY TUKARAM KALBANDE Vs. STATE OF MAHARASHTRA	February 12, 2001
VIJAY VISHWASRAO KADAM Vs. JAY T SHAH	April 16, 2001
VIJAYALAKSHMAMMA Vs. B T SHANKAR	March 26, 2001
VIKRAM TYRES LIMITED Vs. FIRST INCOME TAX OFFICER MYSORE	February 9, 2001
VIKRAMADITYA PANDEY Vs. INDUSTRIAL TRIBUNAL LUCKNOW	January 17, 2001
VINAY KUMAR Vs. STATE OF UTTAR PRADESH	April 16, 2001
VINEET KUMAR MATHUR Vs. UNION OF INDIA	November 7, 2001
VINITHA ASHOK Vs. LAKSHMI HOSPITAL	September 25, 2001
VINOD KUMAR SHARMA Vs. STATE OF UTTAR PRADESH	April 10, 2001
VINOD TANNA Vs. ZAHEER SIDDIQUI	September 17, 2001
VINOY KUMAR Vs. STATE OF UP	April 6, 2001
VISHAV BANDHU GUPTA Vs. STATE OF HARYANA	August 2, 2001
VISHNU PRAKASH Vs. SHEELA DEVI	April 3, 2001
VISHWA JAGRIT MISSION Vs. CENTRAL GOVERNMENT	May 4, 2001
VISHWA JAGRITI MISSION Vs. CENTRAL GOVERNMENT	July 3, 2001
VISHWA JAGRITI MISSION TH PRESIDENT Vs. CENTRAL GOVERNMENT TH CABINET SECY	April 3, 2001
VISHWA JAGRITI MISSION THOUGH PRESIDENT Vs. CENTRAL GOVERNMENT	August 3, 2001
VISHWAMBHAR Vs. LAXMINARAYANA DEAD	July 20, 2001
VIVIDH KAMGAR SABHA Vs. KALYANI STEELS LIMITED	January 9, 2001
VIVIDH KAMGAR SABHA Vs. KALYANI STEELS LTD.	January 19, 2001
VOCCO LABORATORIES Vs. ART COMMERCIAL ADVERTISING PRIVATE LIMITED	August 13, 2001
VRAJLAL RATILAL Vs. SHAH BALUBEN TALAKSHI D THR HEIRS	April 30, 2001
VXL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCESS RAJKOT	May 3, 2001
WASIM AHMED SAEED Vs. UNION OF INDIA	November 26, 2001
WEST BENGAL STATE ELECTRICITY BOARD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED	December 4, 2001
WEST BENGAL STATE ELECTRICITY BOARD Vs. PATEL ENGINEERING COMPANY LIMITED	January 15, 2001
WIPRO FINANCE LTD Vs. UNION OF INDIA	April 27, 2001
WORKMEN REPRESENTATED Vs. EMPLOYERS IN RELATION TO THE AKHIL BHARAT COKING COAL LIMITED	March 21, 2001
WORKMEN REPRESENTATIVE Vs. MANAGER ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED	March 19, 2001
XLO MACHINE TOOLS LTD. Vs. COLLECTOR OF CUSTOMS	October 18, 2001
YASHO RAJYA LAKSHMI Vs. STATE OF JAMMU AND KASHMIR	April 10, 2001
ZAHID HUSSEIN Vs. STATE OF WEST BENGAL	March 15, 2001
ZILA SAHAKARI KENDRIYA BANK MARIYADIT Vs. JAGDISHCHANDRA	February 21, 2001
ZUMAR LAL Vs. NAND KISHORE	March 23, 2001

Year 2001 of SUPREME COURT OF INDIA

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