REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
STATE OF PUNJAB Vs. BHAGWAN SINGH	November 16, 2000
A ABDUL RASHID KHAN DEAD Vs. P A K A SHAHUL HAMID	May 3, 2000
A BALAIAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 4, 2000
A C THALWAL Vs. HIGH COURT OF HIMACHAL PRADESH	August 17, 2000
A GIRIDARI LAL Vs. STATE OF TAMIL NADU	August 17, 2000
A H PINTO Vs. V CHANIYAPPA	August 2, 2000
A J FERNANDIS Vs. DIVISIONAL MANAGER SOUTH CENTRAL RAILWAY	December 5, 2000
A J SHAIKH Vs. IIYAS MOHAMMAD USMAN SHAIKH	August 31, 2000
A K MEHABOOB Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU	October 10, 2000
A K RAGHUMANI SINGH Vs. GOPAL CHANDRA NATH	April 4, 2000
A MOHAMMAD YUNUS Vs. FOOD CORPORATION OF INDIA	January 25, 2000
A P PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	September 28, 2000
A P POLLUTION CONTROL BOARD Vs. PROF M V NAYUDU RETD	April 13, 2000
A P POLLUTION CONTROL BOARD II Vs. PROF M V NAYUDU RETD	December 1, 2000
A RAGHAVENDER Vs. MICHAEL MANOHAR	April 20, 2000
A SOWKATH ALI Vs. UNION OF INDIA	August 1, 2000
A SRINATH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 6, 2000
A VENKATASUBBIAH NAIDU Vs. S CHALLAPPAN	September 19, 2000
ABANI MAHATO Vs. KANCHAN K SINHA	April 17, 2000
ABDUL GAFFER Vs. H S SRINIVASA SETY	April 19, 2000
ABDUL GAFFER Vs. JAICHANDLAL ASHOK KUMAR AND CO PRIVATE LIMITED	January 28, 2000
ABDUL HAMIT ANSARI Vs. STATE OF MAHARASHTRA	March 16, 2000
ABDUL KARIM Vs. STATE OF KARNATAKA	November 7, 2000
ABDUL NAZAR MADANI Vs. STATE OF TAMIL NADU	May 5, 2000
ABDUL RASHID IBRAHIM MANSURI Vs. STATE OF GUJARAT	February 1, 2000
ABDUL WAHAB ANSARI Vs. STATE OF BIHAR	October 17, 2000
ABID HATIM MERCHANT Vs. JANAB SALEBHAI SAHEB SHAIFUDDIN	February 3, 2000
ABUR ALI MONDAL Vs. KASEM ALI MONDAL	September 1, 2000
ACHAL MISRA Vs. RAMA SHANKER SINGH	August 17, 2000
ADARSH SABZI MANDI SAMITI Vs. STATE OF HARYANA	February 15, 2000
ADDITIONAL COLLECTOR OF CENTRAL EXCISE BOMBAY II Vs. MAHINDRA AND MAHINDRA LTD	January 27, 2000
ADDITIONAL DISTRICT MAGISTRATE REV DELHI ADMN Vs. SIRI RAM	May 5, 2000
ADITYA CEMENT Vs. COMMERCIAL TAXES OFFICER RAJASTHAN	November 15, 2000
ADITYA NATH PANDEY Vs. STATE OF UTTAR PRADESH	February 25, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. ASHOK HARIKUNI	September 22, 2000
AGRICUMTURAL PRODUCE MARKET COMMITTEE Vs. N S K KHAJA MOTHIDEEN SAHEB	November 16, 2000
AHILYABAI Vs. SHANTABAI DEAD	October 10, 2000
AHMED Vs. STATE OF GUJARAT	August 25, 2000
AICC OF TRADE UNION Vs. UNION OF INDIA	December 4, 2000
AIR INDIA LIMITED Vs. DHARMENDER KUMAR	September 21, 2000
AIR INDIA LIMITED Vs. COCHIN INT AIRPORT LIMITED	January 31, 2000
AIR INDIA LIMITED Vs. M YOGESHWAR RAJ	May 2, 2000
AJAB SINGH Vs. STATE OF UTTAR PRADESH	March 9, 2000
AJAIB SINGH Vs. STATE OF PUNJAB	April 11, 2000
AJAIB SINGH Vs. TULSI DEVI	August 2, 2000
AJAY SINGH Vs. STATE OF BIHAR	April 27, 2000
AJIT JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED	November 14, 2000
AJJAM LINGANNA Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER NIZAMABAD	November 28, 2000
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR	April 13, 2000
ALI JAWAD AMEERHASAN RIZVI Vs. INDO FRENCH BIOTECH ENTERORISES LIMITED	January 21, 2000
ALIGARH MUSLIM UNIVERSITY Vs. MANSOOR ALI KHAN	August 28, 2000
ALKA DOKSHIT Vs. SANJAY NARENDRA KUMAR BHATNAGAR	December 4, 2000
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	February 3, 2000
ALLAHABAD BANK Vs. CANARA BANK	April 10, 2000
ALLAHABAD BANK Vs. ARC HOLDING LIMITED	September 26, 2000
ALLAHABAD BANK Vs. CANARA BANK	September 8, 2000
ALMITRA H PATEL Vs. UNION OF INDIA	August 24, 2000
ALMITRA H PATEL Vs. UNION OF INDIA	August 2, 2000
ALMITRA H PATEL Vs. UNION OF INDIA	January 11, 2000
ALMITRA H PATEL Vs. UNION OF INDIA	February 15, 2000
ALMITRA H. PATEL Vs. U.O.I.	November 9, 2000
ALPHA DETERGENTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	January 31, 2000
ALPHA DETERGENTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 31, 2000
AMAR NATH SINGH Vs. CONTINENTAL CONSTRUCTION LTD	November 14, 2000
AMBIKA PRASAD Vs. STATE DELHI ADMINISTRATION DELHI	January 21, 2000
AMIT SINGH RAWAL Vs. D G H S	January 18, 2000
AMITADYUTI KUMAR Vs. STATE OF WEST BENGAL	January 21, 2000
AMMAVASAI Vs. INSPECTOR OF POLICE VALLIYANUR	March 3, 2000
AMRESH TIWARI Vs. LALTA PRASAD DUBEY	April 11, 2000
AMRIK SINGH Vs. UNION OF INDIA	November 16, 2000
AMRITLAL Vs. UNION GOVERNMENT	November 7, 2000
AMRUTLAL SHIVLAL PATEL Vs. PRABHUDAS SHIVLAL PATEL	December 4, 2000
ANADHARAJ Vs. STATE OF TAMIL NADU	February 3, 2000
ANAND ASSOCIATES Vs. NAGPUR IMPROVEMENT TRUST	March 16, 2000
ANAND KUMAR Vs. PREM SINGH	March 3, 2000
ANANDI D JADHAV Vs. NIRMALA RAMCHANDRA KORE	April 5, 2000
ANANT SWAROOP SHARMA Vs. UNION OF INDIA	July 21, 2000
ANANTA KAKAPPA JARATAKHANE Vs. KRISHTAPPA	January 3, 2000
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR	August 9, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V VEERAIAH	March 16, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GADE VIJAYAKUMARI REDDY	March 13, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 10, 2000
ANDHRA PRADESH STATE WAKF BOARD HYDERABAD Vs. ALL INDIA SHIA CONFERENCE BRANCH A P	March 2, 2000
ANGARKI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA	February 1, 2000
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH	August 22, 2000
ANIL KUMAR Vs. STATE OF PUNJAB	March 28, 2000
ANIL KUMAR PURI Vs. PRESIDING OFFICER LABOUR COURT CHANDIGARH	March 31, 2000
ANIL SOOD Vs. PRESIDING OFFICER LABOUR COURT II	December 1, 2000
ANIMA MALLICK Vs. AJOY KUMAR ROY	February 25, 2000
ANIYUR MOHAIDEEN Vs. KUMDHI PANCHAYAT UNION	September 21, 2000
ANJUMAN KHUDDAMUL HUJJAJ Vs. UNION OF INDIA	May 5, 2000
ANKUSH KESHAV BOWLEKAR Vs. STATE OF MAHARASHTRA	January 21, 2000
ANTHONY Vs. KC ITTOP AND SONS	July 21, 2000
ANURADHA DALAL Vs. ROHIT DALAL	November 13, 2000
ANWARI Vs. STATE OF PUNJAB	November 9, 2000
APEEGO LIMITED Vs. INSPECTOR OF POLICE T N	February 29, 2000
APPROPRIATE AUTHORITY Vs. VIJAY KUMAR SHARMA	November 16, 2000
ARCHANA SINGH Vs. ALOK PRATAP SINGH	January 10, 2000
ARISTOCRAT AGENCIES HYDERABAD Vs. EXCISE SUPERITENDENT HYDERABAD	December 7, 2000
ARIVAZHAGAN Vs. STATE	March 8, 2000
ARNIT DAS Vs. STATE OF BIHAR	May 9, 2000
ARPHI ELECTRONICS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MUMBAI	November 1, 2000
ARVIND SAHNI Vs. PUNJAB AND SIND BANK	September 18, 2000
ARYENDRA NATH GUPTA Vs. UNION OF INDIA	September 27, 2000
ASGAR S PATEL Vs. UNION OF INDIA	April 25, 2000
ASHA RAM Vs. DIVISIONAL ENGINEER TELECOM DEPARTMENT	July 20, 2000
ASHISH KUMAR DAS Vs. REKHA MUKHERJEE	October 18, 2000
ASHOK DHINGRA Vs. N C T OF DELHI	March 3, 2000
ASHOK KUMAR Vs. STATE OF BIHAR	April 7, 2000
ASHOK KUMAR SINGH Vs. STATE OF BIHAR	September 7, 2000
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA	September 1, 2000
ASHOK UMRAOMAL SANEHATI Vs. RIPALCHAND	January 3, 2000
ASHOKA DUTTA GUPTA Vs. SUJIT DUTTA GUPTA	March 31, 2000
ASOKAN Vs. STATE REP	April 5, 2000
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAMUNDRY Vs. DUNCAN AGRO INDUSTRIES LIMITED	August 7, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VXL INDIA LIMITED	November 8, 2000
ASSOCIATED TIMBER INDUSTRIES Vs. CENTRAL BANK OF INDIA	August 9, 2000
ASST COMMISSIONER ANTI EVASION 1 Vs. SWARAJ MAZDA LIMITED	January 12, 2000
ATUL LIMIED Vs. D L F INDUSTRIES LIMITED	January 19, 2000
AVINASH ARORA Vs. STATE OF U T CHANDIGARH	April 13, 2000
AYYANNAR AGENCIES Vs. VISHNU CEMENT LIMITED	January 10, 2000
B A BASAVAIAH Vs. BANGALORE DEVELOPMENT AUTHORITY	January 7, 2000
B H PRABHAKAR Vs. M D KARNATAKA STATE COOP APEX BANK LIMITED	February 1, 2000
B HANALINGAM Vs. DISTT MAGISTRATE AND DISTT COLLECTOR	January 31, 2000
B LAXMIDEVAMMA Vs. STATE OF ANDHRA PRADESH	May 5, 2000
B S GAUR Vs. UNION OF INDIA	March 28, 2000
B S KHURANA Vs. MUNICIPAL CORPORATION OF DELHI	September 21, 2000
B S SHARMA Vs. STATE OF HARYANA	November 17, 2000
B T GURASAHANEY Vs. UNION OF INDIA	September 6, 2000
B T PATIL AND SONS Vs. COMMISSIONER OF GIFT TAX KARNATAKA	September 20, 2000
B T RAI Vs. RAMANNA GOWDA	September 1, 2000
B V YOGANANDA Vs. N A RAGHAVA	February 1, 2000
BABA CHARAN DASS UDHASI Vs. MAHANT BASANT DAS BABAJI CHELA BABA LAXMANDAS UDASI SADHU	July 14, 2000
BABAN PASWAN Vs. PRATIMA DEVI	September 27, 2000
BABU KUTTAN R PILLAI Vs. STATE OF MAHARASHTRA	December 15, 2000
BABUL KALITA Vs. STATE OF ASSAM	March 30, 2000
BABULAL Vs. HABIBNOOR KHAN	April 26, 2000
BADRI PRASAD Vs. CHANDRAKANTABAI	July 18, 2000
BADRINATH Vs. GOVERNMENT OF TAMIL NADU	September 29, 2000
BAHADUR NAIK Vs. STATE OF BIHAR	May 11, 2000
BAIJ NATH CHAUDHARY Vs. DILIP KUMAR	January 27, 2000
BAL KISHORE MODY Vs. ARUN KUMAR SINGH	October 10, 2000
BALAIAH A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 4, 2000
BALAWWA Vs. HASANABI	January 17, 2000
BALBAHADUR SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED	March 10, 2000
BALBIR KAUR Vs. STEEL AUTHORITY OF INDIA LIMITED	May 5, 2000
BALBIR SINGH Vs. PUNJAB ROADWAYS	December 8, 2000
BALBIR SINGH CHIB Vs. SANJAY DAVE	April 13, 2000
BALLAPUR INDUSTRIES LIMITED Vs. STATE OFORISSA	November 28, 2000
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF ORISSA	November 28, 2000
BALU LAL Vs. VINOD KUMAR	November 1, 2000
BALWANT KAUR Vs. CHANAN SINGH	April 18, 2000
BALWANT SINGH Vs. PARTAP SINGH	March 29, 2000
BANARAS HINDU UNIVERSITY Vs. MAHENDRA KUMAR GUPTA	February 9, 2000
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA	January 11, 2000
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA	May 3, 2000
BANK OF BARODA Vs. M/S. SATIMA COLD STORAGE & ORS.	February 15, 2000
BANK OF INDIA Vs. INDU RAJAGOPALAN	April 5, 2000
BANK OF INDIA Vs. LAKSHIMANI DASS	March 10, 2000
BANK OF INDIA Vs. VIJAY TRANSPORT	October 12, 2000
BANK OF INDIA Vs. PRESIDING OFFICER	November 29, 2000
BANKUPALLI CHINNABABU Vs. STATE	September 27, 2000
BARSATI Vs. STATE OF UTTAR PRADESH	March 6, 2000
BASAPPA Vs. PUTTAPPA	July 14, 2000
BASAPPA IRAPPA AKKI Vs. STATE OF KARNATAKA	May 4, 2000
BASAVARAJ R PATIL Vs. STATE OF KARNATAKA	October 11, 2000
BASUDEV MANDAL Vs. STATE OF WEST BENGAL	August 31, 2000
BASWANT Vs. STATE OF MAHARASHTRA	July 21, 2000
BATAKRUSNA DAS Vs. NATABAR BEHERA	February 21, 2000
BENTEE RUBBER PRIVATE LIMITED Vs. STATE OF KERALA	July 28, 2000
BHAGAT SINGH Vs. STATE OF PUNJAB	March 14, 2000
BHAGIRATH Vs. KANA RAM	March 14, 2000
BHAGVANRAO V PATIL Vs. JAGANNATH P PATIL	August 3, 2000
BHAGWAN DAS Vs. GIRJA SHANKAR	September 20, 2000
BHAGWAN SAHAI KHANDELWAL Vs. STATE OF RAJASTHAN	January 27, 2000
BHAGWANDAS FATECHAND DASWANI Vs. HPA INTERNATIONAL	January 13, 2000
BHAGYAMMA Vs. SANDEEP CRANE AND TRAILER SERVICE	August 7, 2000
BHAJRANGALAL AGARWAL D Vs. CHANNAPPA HATPAKI D	December 5, 2000
BHANU CONSTRUCTION CO PRIVATE LIMITED Vs. ANDHRA BANK HYDERABAD	November 28, 2000
BHARAT COKING COAL LIMITED Vs. RAJ KISHORE SINGH	May 5, 2000
BHARAT EARTH MOVERS Vs. COMMISSIONER OF INCOME TAX KARNATAKA	August 9, 2000
BHAVESH D PARISH Vs. UNION OF INDIA	May 12, 2000
BHAYLUBHAI CHIMANBHAI KUKANA Vs. STATE OF GUJARAT	December 4, 2000
BHOLA RAM KUSHWAHA Vs. STATE OF MADHYA PRADESH	November 16, 2000
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA	January 25, 2000
BHUNESHWAR PRASAD Vs. UNITED COMMERCIAL BANK	August 25, 2000
BHUPINDERPAL SINGH Vs. STATE OF PUNJAB	May 1, 2000
BHURA MOGIYA Vs. SATISH PAGARIYA	March 30, 2000
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY COMPANY LIMITED	May 12, 2000
BIHAR STATE ELECTRICITY BOARD Vs. PRABHA AGGARWAL	January 10, 2000
BIHAR STATE ELECTRICITY BOARD Vs. UMI SPECIAL STEEL LIMITED	November 8, 2000
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	July 26, 2000
BIHAR STATE SUBORDINATE INDUSTRIES FIELD OFFICERS ASSOCIATION Vs. KAPILDEO PRASAD SINGH	May 10, 2000
BIJOYO KUMAR PATTANAIK Vs. BASANTA KUMAR PATNAIK	April 4, 2000
BINOD KUMAR JHA Vs. PRAKASH RANJAN KUMAR	February 20, 2000
BIR SINGH Vs. PYARE SINGH	March 6, 2000
BIRANCHI NARAYAN MOHANTY Vs. STATE OF ORISSA	December 14, 2000
BIRENDRA K SINGH Vs. STATE OF BIHAR	April 7, 2000
BIRJOO PRASAD Vs. STATE OF UTTAR PRADESH	January 11, 2000
BIRJU INDORI GIJ Vs. STATE OF MAHARASHTRA	February 2, 2000
BIRLA CORPORATION LIMITED Vs. RAJESHWAR MAHATO	October 31, 2000
BIRLA JUTE AND INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH	May 4, 2000
BISALPUR KISAN SAHKARI CHINI MILLS LIMITED Vs. CHAMAN PRAKASH SHUKLA	January 13, 2000
BISHANDAYAL AND SONS Vs. STATE OF ORISSA	December 7, 2000
BISHWA NATH AGGARWAL Vs. MEENA GUPTA	February 2, 2000
BISHWANATH PRASAD SINGH Vs. STATE OF BIHAR	December 15, 2000
BISON FIELD A ESTATE Vs. INSPECTING ASSISTANT COMMISSIONER	November 14, 2000
BITOO KAVITA Vs. STATE OF PUNJAB	August 7, 2000
BIYAS MAHTO Vs. STATE OF BIHAR	April 24, 2000
BLUE STAR EMPLOYEES UNION Vs. EX OFF PRINCIPAL SECRETARY TO GOVERNMENT	September 26, 2000
BONELA SWAMINATHAM Vs. STATE OF ANDHRA PRADESH	May 9, 2000
BORAMMA Vs. KRISHNA GOWDA	April 19, 2000
BOROSIL GLASS WORKS LIMITED EMPLOYEES UNION Vs. D D BAMBODE	November 30, 2000
BRAJA KISHORE JAGDAV Vs. LINGRAJ SAMANTARAY	July 28, 2000
BRANCH MANAGER STATE BANK OF HYDERABAD Vs. ABDUL RAHEEM	November 3, 2000
BRIJ KISHORE Vs. CHHOTELAL BIDUA	August 8, 2000
BRIJ KISHORE PRASAD SRIVASTAVA Vs. BIHAR STATE ELECTRICITY BOARD	July 18, 2000
BRIJ NATH PANDEY Vs. STATE OF UTTAR PRADESH	July 31, 2000
BRINDAVAN BANGLE STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	January 7, 2000
BRITANNIA INDUSTRIES LIMITED Vs. T N POLLUTION CONTROL BOARD	February 15, 2000
BSI LIMITED Vs. GIFT HOLDINGS PRIVATE LIMITED	February 15, 2000
BUDH SINGH Vs. STATE OF PUNJAB	April 3, 2000
BURN STANDARD COMPANY LIMITED Vs. TARUN KUMAR CHAKRABORTY	April 18, 2000
BYATHAIAH Vs. PENTAIAH	April 27, 2000
BYATHAIAH Vs. PENTAIAH	July 27, 2000
C B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PATNAGAR NAINATAL Vs. STATE OF UTTAR PRADESH	August 10, 2000
C CHANDRAMOHAN Vs. SENGOTTAIYAN	January 4, 2000
C D SECURITY SERVICES NETWORK LIMITED Vs. UNION OF INDIA	January 24, 2000
C GOPINATHAN Vs. KRISHNAN AYYAPPAN	March 28, 2000
C M JOSEPH Vs. STATE OF KERALA	July 11, 2000
C NAGARAJ Vs. A SATHYANARAYANA	March 6, 2000
C T O INT NO IV ENFORCEMENT WING HYDERABAD Vs. KI HI TECH SECURE PRINT LIMITED	February 28, 2000
C T O INT NO IV ENFORCEMENT WING HYDERABAD Vs. KI HI TECH SECURE PRINT LIMITED	February 29, 2000
C V AND COMPANY Vs. STATE OF KERALA	February 8, 2000
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. SHEW KR SINGH	November 30, 2000
CAMILO VAZ Vs. STATE OF GOA	April 10, 2000
CANARA BANK Vs. STATE OF TAMIL NADU	March 8, 2000
CANARA BANK Vs. NATIONAL THERMAL POWER CORPORATION	December 5, 2000
CC (EXPORT), MUMBAI Vs. NICCO BATTERIES LTD.	December 1, 2000
CEMENT LIMITED Vs. STATE OF RAJASTHAN	January 19, 2000
CENTRAL BOARD OF SECONDARY EDUCATION Vs. GAURAV MISHRA	August 17, 2000
CENTRAL FOR PIL Vs. UNION OF INDIA	May 2, 2000
CENTRAL INDIA ELECTRIC SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX JABALPUR	August 2, 2000
CENTRAL INSTITUTE OF FISHERIES EDUCATION Vs. JANAVADI GEN KAMGAR MAZDOOR UNION	January 21, 2000
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	May 1, 2000
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	October 19, 2000
CENTURY FLOUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CHENNAI	August 3, 2000
CHACKO Vs. STATE OF KERALA	July 26, 2000
CHAIRMAN CENTRAL COUNCIL OF HOMEOPATHY Vs. VARINDER SINGH	July 18, 2000
CHAIRMAN JANDK STATE BOARD OF EDUCATION Vs. FEYAZ AHMED MALIK	January 28, 2000
CHAIRMAN NEW OKHLA INDUSTRIES DEVELOPMENT AUTHORITY Vs. ZILA PANCHAYAT GAUTAM BUDH NAGAR	April 28, 2000
CHAIRMAN RAILWAY BOARD Vs. CHANDRIMA DAS	January 28, 2000
CHAIRMAN RAJYA SABHA P HOUSE Vs. S S SOHONI	March 14, 2000
CHAKRAWARTI PRASAD Vs. STATE OF BIHAR	December 4, 2000
CHANDAN HAZARIKA Vs. BANTI BHUYAN	September 8, 2000
CHANDGI RAM Vs. UNIVERSITY OF RAJASTHAN	December 1, 2000
CHANDIGARH ADMINISTRATION Vs. RAJNI VALI	January 12, 2000
CHANDIGARH HOUSING BOARD Vs. NARINDER KAUR MAKOL	July 13, 2000
CHANDRA BHAN Vs. PAMMA BAI	February 10, 2000
CHANDRA DEO GAUTAM Vs. STATE OF UTTAR PRADESH	July 28, 2000
CHANDRA PRAKASH SHAHI Vs. STATE OF UTTAR PRADESH	April 25, 2000
CHANDRAGOUDA Vs. SHEKHARAGOUDA S PITTANAGOUDAR	August 11, 2000
CHANDRASEKHAR SURESH CHANDRA BHATT Vs. STATE OF MAHARASHTRA	March 29, 2000
CHANDRESHWAR SHARMA Vs. STATE OF BIHAR	January 7, 2000
CHANDRIKA PRASAD Vs. PULLO	April 10, 2000
CHANNASOMAIAH Vs. CHINNAPPA REDDY	March 13, 2000
CHARAN DASS Vs. SALI RAM	January 31, 2000
CHARAN SINGH Vs. HEALING TOUCH HOSPITAL	September 20, 2000
CHATTAR PAL Vs. MANDIR THAKURJI	October 30, 2000
CHATTAR SINGH Vs. USHA RANI	July 27, 2000
CHEERANTHOODIKA AHMMEDKUTTY Vs. PARAMBUR MARIAKUTTY UMMA	February 8, 2000
CHELMSFORD CLUB Vs. COMMISSIONER OF INCOME TAX DELHI	March 2, 2000
CHET RAM Vs. PUNJAB WAKF BOARD	July 20, 2000
CHHABI KULAVI Vs. GANESH CHANDRA MONDAL	December 14, 2000
CHIEF COMMISSIONER OF INCOME TAX Vs. V SUBBA RAO	November 23, 2000
CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTOR Vs. JAIRAJ V JAVA	January 10, 2000
CHIMAJIRAO KANHOJIRAO SHIRKE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED	July 26, 2000
CHINNAMA GEORGE Vs. N K RAJU	April 6, 2000
CHINTAMANI GAJANAN VELKAR Vs. STATE OF MAHARASHTRA	February 1, 2000
CHIRANJILAL SHRILAL GOENKA Vs. JASJIT SINGH	December 1, 2000
CHITTOOR ZILLA VYAVASAYADARULA SANGHAM Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	November 3, 2000
CHORDIA AUTOMOBILES Vs. S MOOSA	February 29, 2000
CHOUDHARY UDAI SINGH D Vs. NARAYANIBAI	April 25, 2000
CHRISTIAN MEDICAL COLLEGE Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 23, 2000
CHURCH OF GOD FULL GOSPEL IN INDIA Vs. K K R MAJESTIC COLONY WELFARE ASSOCIATION	August 30, 2000
CIMMISSIONER OF INCOME TAX GUJARAT SURAT Vs. ARUN TEXTILES	March 15, 2000
CIMMISSIONER SALES TAX U P LUCKNOW Vs. PRAG ICE AND OIL MILLS	February 29, 2000
CINTEX INDUSTRIAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	February 4, 2000
COAL INDIA LIMITED Vs. MAHATHA TRADERS	November 2, 2000
COAST VIYELLA INDIA LIMITED Vs. INDIA CEMENT LIMITED	February 10, 2000
COLLECORS OF CUSTOMS BOMBAY Vs. GRASIM INDUSTRIES LIMITED	May 11, 2000
COLLECTOR CENTRAL EXCISE MEERUT Vs. SURYA ROSHANI LIMITED	September 13, 2000
COLLECTOR OF CENTRAL EXCISE Vs. DODSAL MANUFACTURING PRIVATE LIMITED	August 29, 2000
COLLECTOR OF CENTRAL EXCISE Vs. HIMALAYAN COOPERATIVE MILK PRODUCT UNION LTD	November 7, 2000
COLLECTOR OF CENTRAL EXCISE Vs. RALLIS INDIA LIMITED	July 19, 2000
COLLECTOR OF CENTRAL EXCISE BARODA Vs. UNITED PHOSPHORUS LIMITED	April 7, 2000
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. S	July 20, 2000
COLLECTOR OF CENTRAL EXCISE INDORE Vs. M P STATE INDUSTRIES CORPORATION	February 16, 2000
COLLECTOR OF CENTRAL EXCISE INDORE Vs. HINDUSTAN LEVER LTD	August 3, 2000
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. RAGHUVAR INDIA LIMITED	May 11, 2000
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. LML LTD	February 9, 2000
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. FLOCK INDIA PRIVATE LIMITED C 7 PANKI INDUSTRIAL AREA KANPUR	August 4, 2000
COLLECTOR OF CUSTOMS Vs. TELEVISION AND COMPONENTS LIMITED	February 24, 2000
COLLECTOR OF CUSTOMS AND CEMENT EXCISE GUNTUR Vs. SURENDRA COTTON OIL MILLS AND FERT CO	December 15, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. UNIVERSAL SYNTHETICS	February 3, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. INDIAN ORGANIC CHEMICALS LIMITED	May 3, 2000
COLLECTOR OF PUNE Vs. I B GOKHALE DEAD	January 12, 2000
COLLECTOR OF THANJAVUR DISTT Vs. S RAJAGOPALAN	February 3, 2000
COMDR SURESHWAR D SINGHA Vs. UNION OF INDIA	August 4, 2000
COMMAR OF INCOME TAX GUJARAT I AHMEDABAD Vs. LEENA INVESTMENT PRIVATE LIMITED	November 16, 2000
COMMERCIAL TAX OFFICER Vs. CANARA BANK	July 26, 2000
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. S VASUDEVA	January 18, 2000
COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA Vs. PLANTATION CORPORATION OF KERALA LTD	November 29, 2000
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LIMITED	July 12, 2000
COMMISSIONER OF CENTRAL EXCISE AND CUSTOM Vs. NENUS CASTINGS PRIVATE LIMITED	April 5, 2000
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. USHA BELTRON LIMITED	April 3, 2000
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. GOYAL GASES PRIVATE LIMITED	April 3, 2000
COMMISSIONER OF CUSTOMS MUMBAI Vs. CENTURY ENKA LIMITED	July 28, 2000
COMMISSIONER OF GIFT TAX Vs. B S APPARAO	November 16, 2000
COMMISSIONER OF GIFT TAX TRIVANDRUM Vs. T M LOUIZ	September 20, 2000
COMMISSIONER OF I T A P 1 HYDERABAD Vs. VENKATESWARA HATCHERIES	August 2, 2000
COMMISSIONER OF INCOME TAX Vs. HARRISON CROSSFIELD INDIA LIMITED	August 2, 2000
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LIMITED	August 1, 2000
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE CO OPERATIVE APEX BANK	August 16, 2000
COMMISSIONER OF INCOME TAX Vs. RAVABAN B MISTRY	August 24, 2000
COMMISSIONER OF INCOME TAX Vs. FRIENDS AND CO	September 19, 2000
COMMISSIONER OF INCOME TAX Vs. PEERLESS CONSULTANCY AND SERVICES P LIMITED	November 1, 2000
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM CO	November 21, 2000
COMMISSIONER OF INCOME TAX Vs. VIMAL LALCHAND MUTHA	November 15, 2000
COMMISSIONER OF INCOME TAX Vs. K ANITA REDDY	November 15, 2000
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES P LIMITED	November 1, 2000
COMMISSIONER OF INCOME TAX Vs. LUCASH T V S LIMITED	December 5, 2000
COMMISSIONER OF INCOME TAX Vs. SARITA AGGARWAL	December 5, 2000
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA BANK LIMITED	December 5, 2000
COMMISSIONER OF INCOME TAX Vs. LAXMI WINE MERCHANTS	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. SHIVSAGAR ESTATE	July 27, 2000
COMMISSIONER OF INCOME TAX Vs. PRITHIPAL SINGH AND CO	July 20, 2000
COMMISSIONER OF INCOME TAX Vs. DATA SOFTWARE RESEARCH COMPANY LIMITED	July 20, 2000
COMMISSIONER OF INCOME TAX Vs. STELLER INVESTMENT LIMITED	July 20, 2000
COMMISSIONER OF INCOME TAX Vs. UNITED PROVINCES ELECTRIC SUPPLY COMPANY	April 12, 2000
COMMISSIONER OF INCOME TAX Vs. HARIBHAI ESTATE PRIVATE LIMITED	February 22, 2000
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION	February 15, 2000
COMMISSIONER OF INCOME TAX Vs. HUMPHREYS AND GLASSGOW CONS	March 15, 2000
COMMISSIONER OF INCOME TAX Vs. MAHEBDRA MILLS	March 15, 2000
COMMISSIONER OF INCOME TAX A P Vs. HATNAM POULTRY PRIVATE LIMITED	August 11, 2000
COMMISSIONER OF INCOME TAX ANDRA PRADESH Vs. SRINIVASA HATCHERIES PRIVATE LIMITED	February 4, 2000
COMMISSIONER OF INCOME TAX BARODA Vs. GORDHANBHAI JETHABHAI PATEL	July 26, 2000
COMMISSIONER OF INCOME TAX BHOPAL Vs. HINDUSTAN ELECTOR GRAPHITES LTD	March 27, 2000
COMMISSIONER OF INCOME TAX BOMBAY Vs. KANJI SHIVJI AND CO	January 25, 2000
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. GEM INDIA MANUFACTURING CO	December 5, 2000
COMMISSIONER OF INCOME TAX CENTRAL II MADRAS Vs. SUNDARAM SPINNING MILLS TAMIL NADU	December 5, 2000
COMMISSIONER OF INCOME TAX GUJARAT Vs. GUJARAT STATE WAREHOUSING CORPORATION LIMITED	February 23, 2000
COMMISSIONER OF INCOME TAX GUJARAT Vs. GUJARAT STATE WAREHOUSING CORPORATION LIMITED	May 3, 2000
COMMISSIONER OF INCOME TAX GUJARAT I Vs. NAVNIT LAL SAKAR LAL	November 15, 2000
COMMISSIONER OF INCOME TAX HYDERABAD Vs. TRUSTEES OF HEH NIZAMS MISC TRUST A P	February 15, 2000
COMMISSIONER OF INCOME TAX HYDERABAD Vs. GOPAL BANSILAL INANI	February 1, 2000
COMMISSIONER OF INCOME TAX INDORE Vs. PANAMA CHEMICALS WORKS	September 15, 2000
COMMISSIONER OF INCOME TAX JABALPUR Vs. DURGA ENGINEERING AND FOUNDRY WORKS	August 3, 2000
COMMISSIONER OF INCOME TAX JAIPUR Vs. RAJASTHAN STATE ELECTRICITY BOARD	September 1, 2000
COMMISSIONER OF INCOME TAX JALANDHAR Vs. J K BERI	September 12, 2000
COMMISSIONER OF INCOME TAX KARNATAKA Vs. MYSORE MINERALS LIMITED	August 17, 2000
COMMISSIONER OF INCOME TAX KARNATAKA Vs. KARNATAKA POWER CORPORATION	July 27, 2000
COMMISSIONER OF INCOME TAX NEW DELHI Vs. NATIONAL AGRI CORPN MKT FEDN LIMITED	March 15, 2000
COMMISSIONER OF INCOME TAX PATIALA Vs. RANGILA RAM	August 3, 2000
COMMISSIONER OF INCOME TAX SHILLONG Vs. ANIL K HAZARIKA	November 16, 2000
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. ANAND THEATERS	May 12, 2000
COMMISSIONER OF INCOME TAX TRIVENDRUM Vs. AUTOKAST LIMITED	November 21, 2000
COMMISSIONER OF INCOME TAX TRIVENDRUM Vs. PROGRAMME FOR COMMINITY ORGANISATION	November 28, 2000
COMMISSIONER OF INCOME TAX TRIVENDRUM Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED	December 7, 2000
COMMISSIONER OF INCOME TAX VIDARBHA Vs. ABHIJIT IRON PROCESSORS PRIVATE LIMITED	January 13, 2000
COMMISSIONER OF INCOME TAX VIDARBHA NAGPUR Vs. KALAWATI	May 12, 2000
COMMISSIONER OF INCOME TAX VIDARBHA NAGPUR Vs. NAGPUR HOTEL OWNERS ASSOCIATION NAGPUR	December 13, 2000
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. UNITED PROVINCES ELECTRIC SUPPLY COMPANY	April 17, 2000
COMMISSIONER OF SALES TAX M P Vs. POPULAR TRADING CO UJJAIN	April 5, 2000
COMMISSIONER OF SALES TAX M P Vs. MADHYA BHARAT PAPERS LIMITED	January 18, 2000
COMMISSIONER OF SALES TAX U P Vs. INDRA INDUSTRIES	January 12, 2000
COMMISSIONER OF SALES TAX U P Vs. LAL KUNWA STONE CRUSHER PRIVATE LIMITED	March 14, 2000
COMMISSIONER OF SALES TAX U P Vs. R P DIXIT SAGHIDAR	March 3, 2000
COMMISSIONER OF SALES TAX U P Vs. RAM CHANDRA ASHA RAM DEAD	March 7, 2000
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. ISRAR HOTEL UTTAR PRADESH	March 7, 2000
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. EICHER GOODEARTH LIMITED	January 11, 2000
COMMISSIONER OF TRADE TAX U P Vs. UPPER DAOB SUGER MILLS LIMITED	March 15, 2000
COMMISSIONER OF TRADE TAX U P Vs. U P PAPER CORPORATION PRIVATE LIMITED	November 20, 2000
COMMISSIONER OF WEALTH TAX Vs. A R SOOD	November 17, 2000
COMMISSIONER OF WEALTH TAX Vs. LLOYD INSULATION I P LIMITED	November 3, 2000
COMMISSIONER OF WEALTH TAX Vs. PRINCE MUFFAKHAM JAH BAHADUR CHAMLIJAN	December 12, 2000
COMMISSIONER OF WEALTH TAX Vs. HARI SHANKAR AND BROS	December 7, 2000
COMMISSIONER OF WEALTH TAX Vs. M. POSTAL	September 14, 2000
COMMISSIONER OF WELTH TAX Vs. SITA RAM JINDAL	September 21, 2000
COMMISSIONER OF WELTH TAX GUJARAT Vs. SHILABEN FAMILY TRUST	September 21, 2000
COMMNR LAW BOARD OF REVENUE TAXES Vs. M R F LIMITED	February 2, 2000
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	February 1, 2000
COMMR OF CUSTOMS CHENNAI Vs. JAYATHI KRISHANA AND CO	March 28, 2000
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. FARID SATTAR	April 7, 2000
COMUNIDADO OF CHICALIM Vs. INCOME TAX OFFICER GOA	July 28, 2000
CONSOLIDATED COFFEE LIMITED Vs. STATE OF KARNATAKA	November 14, 2000
CONSOLIDATED COFFEE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER MADIKERI	November 14, 2000
CONSTITUTION OF INDIA Vs. R O DR RAM ASHRAY YADAV CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION	March 29, 2000
CONSUMER ACTION GROUP Vs. CADBURY INDIA LIMITED	January 12, 2000
CONSUMER ACTION GROUP Vs. STATE OF TAMIL NADU	August 18, 2000
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA	February 16, 2000
CORPORATION BANK Vs. NAVIN J SHAH	January 25, 2000
COUNCIL FOR INDIAN SCHOOL CERT EXAM Vs. ISHA MITTAL	May 5, 2000
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. AJAY KUMAR JAIN	March 31, 2000
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESERCH Vs. PADMA RAVINDER NATH	July 18, 2000
CRAG MARTIN DISTILLERY PVT. LTD Vs. KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD	November 7, 2000
CRANEX LIMITED Vs. NAGARJUNA FINANCE LIMITED	September 14, 2000
D K JOSHI Vs. STATE OF UTTAR PRADESH	April 25, 2000
D M NAMJJAPPA Vs. S A RAMAPPA	September 20, 2000
D P CHADHA Vs. TRIYUGI NARAIN MISHRA	December 5, 2000
D P UPADHYAY Vs. GM N R BARODA HOUSE	November 14, 2000
D RADHAKRISHNAN Vs. M LOORDUSWAMY	October 12, 2000
D RAMAKRISHNA REDDY Vs. ADDITIONAL REVENUE DIVISIONAL OFFICERS	August 18, 2000
D SAROJINI Vs. STATE OF ANDHRA PRADESH	January 12, 2000
D SINGARAJ Vs. MURTHY	April 19, 2000
D SREENIVASAN Vs. STATE OF KERALA	August 8, 2000
D SRINIVASAN Vs. COMMISSIONER	February 17, 2000
D VITTAL Vs. STATE OF ANDHRA PRADESH	September 20, 2000
D. D. MITTAL Vs. UNION OF INDIA	October 16, 2000
DADU TULSIDAS Vs. STATE OF MAHARASHTRA	October 12, 2000
DAI ICHI KARKARIA LIMITED Vs. UNION OF INDIA	April 11, 2000
DAL CHAND Vs. RAM DAYAL	April 20, 2000
DALBIR SINGH Vs. STATE OF HARYANA	May 4, 2000
DALMIA CEMENT BHARAT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	July 26, 2000
DALMIANAGAR MAZDOOR UNION Vs. OFFICIAL LIQUIDATOR PATNA HIGH COURT	July 28, 2000
DAMJIBHAI BIJIBHAI VASAVA Vs. RANCHHODBHAI ZINABHAI	February 9, 2000
DAMODAR KALVAIBHAV EDUCATION SOCIETY Vs. DIRECTOR OF DEUCATION GOA	August 2, 2000
DARSHAN SINGH Vs. STATE OF RAJASTHAN	March 8, 2000
DATAR SWITCHGEARS LIMITED Vs. TATA FINANCE LIMITED	October 18, 2000
DAVID JOSEPH GUIDO Vs. A C FERNANDES	February 29, 2000
DAYA SINGH Vs. BHANO	August 16, 2000
DAYAKAR REDDY Vs. M D ALLWYN AUTO LIMITED	February 2, 2000
DEEP CHAND Vs. MOHAN LAL	April 3, 2000
DEEP CHANDRA Vs. STATE OF UTTAR PRADESH	November 14, 2000
DEEPA Vs. ANIL PANICKER	January 17, 2000
DEEPAK GRIT UDYOG Vs. STATE OF HARYANA	July 18, 2000
DELHI ADMINISTRATION Vs. GURDIP SINGH UBAN	August 18, 2000
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED	January 6, 2000
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED	January 7, 2000
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. M S CHAWLA AND CO	August 10, 2000
DELHI JAL BOARD Vs. MAHINDER SINGH	September 1, 2000
DELHI JUDICIAL SERVICE ASSOCIATION REGD Vs. UNION OF INDIA	May 1, 2000
DELHI JUDICIAL SERVICES ASSOCIATION REGD Vs. UNION OF INDIA	April 28, 2000
DELHI PUBLIC SCHOOL M P Vs. TESHLAL PRAJAPATI	September 12, 2000
DENA BANK Vs. BHIKHABHAI PRABHUDAS PAREKH AND CO	April 25, 2000
DENTAL COUNCIL OF INDIA Vs. SUBHARTI K K B CHARITABLE TRUST	May 3, 2000
DEO NANDAN Vs. RAM SARAN	March 9, 2000
DEO NARAIN CHOUDHARY Vs. NARAIN CHOUDHARY	October 31, 2000
DEO NARAIN CHOUDHARY Vs. NARAIN CHOUDHARY	October 21, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. A M GOUD	December 6, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V VELAYUDHAM	December 6, 2000
DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT Vs. RUDOLPH FERNANDES	February 29, 2000
DEPUTY COMMISSIONER OF POLICE Vs. MOHAMMAD KHAJA ALI	January 12, 2000
DESIGNATED AUTHORITY ANTI DUMPING DIRECTORATE MINISTRY OF COMMERCE Vs. HALDOR TOPOSE A S	July 20, 2000
DEV PAL KASHYAP DEAD Vs. RANJIT SINGH	April 27, 2000
DEV RAJ GUPTA Vs. STATE OF PUNJAB	November 2, 2000
DEVENDER SINGH PANNU Vs. CHANDIGARH ADMINISTRATION	February 15, 2000
DEVENDRA PRASAD DUBEY Vs. MAHENDRA PRASAD DWIVEDI	September 21, 2000
DEVI DASS GOPAL KRISHEN LIMITED Vs. STATE OF JAMMU AND KASHMIR	December 1, 2000
DHANAI MAHTO Vs. STATE OF BIHAR	July 26, 2000
DHANANJAY KUMAR PANDEY Vs. STATE OF BIHAR	February 11, 2000
DHARAMGOUDA Vs. VENKANAGOUDA	August 1, 2000
DHARAMVEER Vs. STATE OF RAJASTHAN	March 31, 2000
DHARAMWATI Vs. BHAGVAT PRASAD	April 11, 2000
DHYAN SINGH Vs. STATE OF HARYANA	July 19, 2000
DILBOO Vs. DHANRAJI DEAD	September 12, 2000
DILIP Vs. STATE OF MAHARASHTRA	August 24, 2000
DILIP Vs. MOHAMMAD AZIZUL HAQ	March 14, 2000
DILIP K BASU Vs. STATE OF WEST BENGAL	January 21, 2000
DILIP K BASU Vs. STATE OF WEST BENGAL	July 21, 2000
DINESH KUMAR BHATTI Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	January 13, 2000
DIOCESE OF KANJIRAPALLY Vs. COMMISSIONER CUM SECRETARY HIGER EDUCATION	April 11, 2000
DIR GEN OF GEO SURVEY OF INDIA Vs. R YADAIAH	April 28, 2000
DIRECTOR GENERAL E S I CORPN Vs. BIKRAM KISHORE PARIDA	March 15, 2000
DIRECTOR MEDICAL EDUCATION LUCKNOW Vs. SWAPNIL CHAUHAN	February 10, 2000
DIRECTOR OF ENTRY TAX Vs. DALMIYA INDUSTRIES LIMITED	February 16, 2000
DISTRICT FOREST OFFICER Vs. R RAJAMANICKAM	May 3, 2000
DISTRICT MAGISTRATE AND COMPANYLLECTOR GOVERNMENT OF WEST BENGAL Vs. RAMA MUKHARJEE	December 13, 2000
DISTRICT MANAGER I M L DEPOT A P BEVERAGES CORPORATION A P Vs. K NAGARAJU	March 31, 2000
DISTT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYAWADA Vs. K SIVAJI	November 30, 2000
DIVISIONAL MANAGER A P SRTC Vs. KONDI K RAMBABU	February 25, 2000
DIVYA EXPORT ENTERPRISES Vs. BANK OF BARODA	July 28, 2000
DIVYA MANUFACTURING CO PRIVATE LIMITED Vs. UNION BANK OF INDIA	July 11, 2000
DIWAN SUGAR MILLS Vs. STATE OF UTTAR PRADESH	May 3, 2000
DLF UNIVERSAL LIMITED Vs. APPROPRIATE AUTHORITY	May 4, 2000
DODDAIAH Vs. T N SIDDALINGAPPA	September 28, 2000
DOLLY KANTIBHAI PATEL Vs. BALLU TUKARAM AUHAD	April 7, 2000
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA	January 21, 2000
E MADHAVI PALLIKKARAMMA Vs. K V PRABHAKARAN	April 26, 2000
E VENKATAKRISHNA Vs. INDIAN OIL CORPORATION	August 17, 2000
EASLAND COMBINES, COIMBATORE Vs. CCE, COIMBATORE	May 1, 2000
EAST INDIA HOTELS LIMITED Vs. UNION OF INDIA	November 15, 2000
EASTERN COALFIELDS LIMITED Vs. MAYA DEVI	September 18, 2000
EASTERN ELECTRO CHEMICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX BHOPAL	February 2, 2000
EASTERN MINERAL AND TRADING AGENCY Vs. STEEL AUTHORITY OF INDIA LIMITED	May 11, 2000
ECINIMIC TRANSPORT ORGANIZATION Vs. DHARWAD DISST KHADI GRAMUDYOG SANGH	March 31, 2000
EDWARD KEVENTER PRIVATE LIMITED Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD	April 11, 2000
EICHER TRACTORS LIMITED HARYANA Vs. COMMISSIONER OF CUSTOMS MUMBAI	November 14, 2000
EIMCO K C P LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	February 25, 2000
ELECTION COMMISSION OF INDIA Vs. ASHOK KUMAR	August 30, 2000
ELECTION COMMISSIONER OF INDIA Vs. UNION OF INDIA	September 21, 2000
ELECTRICITY EMPLOYMENT UNION Vs. UNION OF INDIA	August 29, 2000
ELLANGALLUR Vs. GOPALAN	January 10, 2000
EMPLOYERS OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER	September 12, 2000
ENFORCEMENT DIRECTORATE Vs. M SAMBA SIVA RAO	May 9, 2000
ENGINEERING PROJECTS INDIA LIMITED Vs. K P R REDDY	September 20, 2000
ENGLISH ELECTRIC CO OF INDIA Vs. V MANOHAR RAO	November 22, 2000
ENTRY TAX OFFICER Vs. UPTRON INDIA	March 2, 2000
ENVIRONMENT AWARENESS FORUM Vs. STATE OF JAMMU AND KASHMIR	January 13, 2000
ESBEE INDUSTRIES CORPORATION Vs. BULK SYSTEMS INT LIMITED	July 21, 2000
ESI CORPORATION Vs. C SASEENDRAN	July 19, 2000
ESKAYEF NOW KNOEM AS SMIKHLINE BEECHAM PHARMACEUTICALS INDIA LTD Vs. COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE	July 20, 2000
ESSAR CONSTRUCTION Vs. N P RAMA KRISHNA REDDY	May 3, 2000
ESTRALLA RUBBER Vs. DASS ESTATE (PVT ) LTD	September 12, 2000
EXCISE SUPERINTENDENT WARANGAL DISTT WARANGAL Vs. DELUXE BAR KAZIPET WARANGAL	December 6, 2000
EXECUTIVE DIRECTOR Vs. SARAT CHANDRA BISOI	May 11, 2000
EXECUTIVE ENGINEER C P W D INDORE Vs. MADHUKAR PURSHOTTAM KOLHARKAR	September 12, 2000
EXECUTIVE ENGINEER FHD Vs. GS NEENDAKARA PORTAND FISHING HARBOUR	September 21, 2000
EXECUTIVE ENGINEER O AND M DIVISION KARNATAKA STATE ELECTRICITY BOARD Vs. C GUDDAPPA	November 9, 2000
EXECUTIVE ENGINEER SHIMLA ELECTRICAL DIVISION NO II H P S E B SHIMLA Vs. PRESIDING OFFICER H P LABOUR COURT	August 9, 2000
F C I Vs. MAHESHWARI FLOUR MILLS	February 3, 2000
FACTORY MANAGER CIMMCO WAGON FACTORY Vs. VIRENDRA KUMAR SHARMA	July 26, 2000
FAGU MANJHI Vs. STATE OF BIHAR	November 14, 2000
FALI FIROZ SHAH BOMANJI Vs. STATE OF MAHARASHTRA	April 13, 2000
FEDERAL BANK LIMITED Vs. V M JOG ENGINEERING LIMITED	September 29, 2000
FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE AND INDUSTRY Vs. STATE OF ANDHRA PRADESH	August 4, 2000
FEDERATION OF BAR ASSOCIATION IN KARNATAKA Vs. UNION OF INDIA	July 24, 2000
FGP LIMITED Vs. UNION OF INDIA	November 28, 2000
FINANCIAL COMMISSIONER REVENUE Vs. GULAB CHAND	July 17, 2000
FIRM R S GOPIKISHAN AGRAWAL AND SONS Vs. KHANDELWAL FERRO ALLOYS LIMITED AND COMPANY	August 29, 2000
FOOD CORPORATION OF INDIA Vs. ABHAY RAM	September 5, 2000
FOOD CORPORATION OF INDIA Vs. F C I PARIBAHAN THIKADHARI KARMACHARI SAMITY	August 10, 2000
FOOD CORPORATION OF INDIA Vs. SHYAMAL K CHATTERJEE	September 28, 2000
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB	December 1, 2000
FOOD CORPORATION OF INDIA Vs. BIHAR STATE AGRICULTURAL MARKET BOARD	January 20, 2000
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA	February 16, 2000
FOOD CORPORATION OF INDIA HYDERABAD Vs. A PRAHALADA RAO	November 1, 2000
FOOD CORPORATION OF INDIA KARNAL Vs. STATE OF HARYANA	January 10, 2000
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA	April 28, 2000
FOOD INSPECTOR ERNAKULAM Vs. P S SREENIVASA SHENOY	July 19, 2000
G BABU Vs. STATE OF KERALA	November 16, 2000
G KAMLA RAO Vs. K JAWAHAR REDDY	January 17, 2000
G KAUSHALYA DEVI Vs. GHANSHYAMDAS	January 12, 2000
G M BHARAT COKING COAL LTD Vs. SHIB KUMAR DUSHAD	November 2, 2000
G M N F RAILWAY MALIGAON GUWAHATI Vs. JITENDRA SHAH	January 13, 2000
G P S NAYAR Vs. CORPORATION OF TRIVANDRUM	November 9, 2000
G P SRIVASTAVA Vs. R K RAIZADA	March 3, 2000
G SAGAR SURI Vs. STATE OF UTTAR PRADESH	January 28, 2000
G THANKAMMA AMMA Vs. N RAGHVA KURUP	March 16, 2000
G V RAO Vs. L H V PRASAD	March 6, 2000
GADNIS BHAWANI SHANKAR Vs. FALERIO EDUARDO MARTINHO	August 1, 2000
GAGANDEEP KAUR Vs. J S BINDRA	September 15, 2000
GAJ SINGH Vs. SETTLEMENT COMMISSIONER	July 19, 2000
GANESH RAI COLLEGE Vs. STATE OF UTTAR PRADESH	November 1, 2000
GANGABISHAN Vs. MOTIRAM	February 21, 2000
GANGADHARAM Vs. STATE OF KERALA	November 15, 2000
GANGULA ASHOK Vs. STATE OF ANDHRA PRADESH	January 28, 2000
GANTUSA H BADDI Vs. MEERABAI G PAI	April 24, 2000
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR	April 19, 2000
GAUTAM CONSTRUCTIONS AND FISHERIES LIMITED Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT	July 28, 2000
GAUTAM PAUL Vs. DEBI RANI PAUL	October 17, 2000
GAYA DIN D Vs. HANUMAN PRASAD D	November 27, 2000
GAYATRI DEVI PANSARI Vs. STATE OF ORISSA	April 11, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNION OF INDIA	May 12, 2000
GHULAM NABI WAR Vs. STATE OF NCT OF DELHI	April 11, 2000
GOA FOUNDATION GOA Vs. DIKSHA HOLDINGS PRIVATE LIMITED	January 13, 2000
GOA FOUNDATION GOA Vs. DIKSHA HOLDIANGS PRIVATE LIMITED	November 10, 2000
GOBIND RAM Vs. GIAN CHAND	April 27, 2000
GOPAL GAJANAN BHINGARE Vs. VINOD KUMAR B PUROHIT	December 8, 2000
GOPAL K UPADHYAY Vs. RAMESH CHANDRA	March 3, 2000
GOPALANGUTTY NAIR Vs. KUNHIRAMA THARAKAN	March 3, 2000
GOPIKANT CHOUTHARY Vs. STATE OF BIHAR	January 6, 2000
GORELAL DUBEY Vs. COMMISSIONER OF INCOME TAX JABALPUR	September 12, 2000
GOURANGE LAL CHATTERJEE Vs. STATE OF WEST BENGAL	February 1, 2000
GOURI SANKAR CHTTERJEE Vs. TEXMACO LIMITED	December 15, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. A P JAISWAL	December 6, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. KOLLA RAGHAVAIAH	September 27, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. GUDEPU SAILOO	April 28, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. B SATYANARAYAN RAO	April 5, 2000
GOVERNMENT OF NADHRA PRADESH Vs. G V K GIRLS HIGH SCHOOL	August 7, 2000
GOVERNMENT OF TAMIL NADU Vs. PV ENTER RAP	November 21, 2000
GOVIND A MANE Vs. STATE OF MAHARASHTRA	April 5, 2000
GOVIND DAS Vs. KABHIYA LAL	May 4, 2000
GOVT N C T OF DELHI Vs. NIKITA GARD	July 28, 2000
GRAM PANCHAYAT OF VILLAGE NAULAKHA Vs. UJAGAR SINGH	September 27, 2000
GRIESHEIM GMBH Vs. GOYAL MG GASES LIMITED	July 28, 2000
GRIFAN Vs. SARBJEET SINGH	April 10, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. U A MALEK	November 22, 2000
GULAM HUSSAIN Vs. STATE OF DELHI	August 4, 2000
GULAMHUSSAIN KUTUBUDDIN MANER Vs. ABDULRASHID ABDULRAJAK MANER	July 19, 2000
GULSHAN RAI Vs. PUSHPA DEVI	April 13, 2000
GURA SINGH Vs. STATE OF RAJASTHAN	December 6, 2000
GURDEEP SINGH Vs. STATE OF PUNJAB	April 7, 2000
GURDEV SINGH Vs. STATE OF BIHAR	March 13, 2000
GURDIT SINGH DEAD Vs. NIRMAL SINGH	November 9, 2000
GURRAM CHAKRAVARTHI Vs. STATE OF ANDHRA PRADESH	July 31, 2000
GURUSIDDAPPA KUMBAR Vs. BASAVANNEPPA B KUMBHAR	July 28, 2000
H AMEER Vs. STATE OF TAMIL NADU	August 16, 2000
H D SHARMA Vs. NORTHERN INDIA TESTILE RESEARCH ASSOCIATION	March 28, 2000
H K SURYANARAYAN RAO D Vs. STATE TRANSPORT APPELLATE TRIBUNALS	October 11, 2000
H P STATE ELECTRICITY BOARD Vs. VIRENDRA HOTEL AND ALLIED INDUSTRIES PRIVATE LIMITED	May 5, 2000
H S NANJUNDAPPA Vs. G S CHANNEGOWDA	September 15, 2000
H V P N L Vs. MAHAVIR	July 21, 2000
H V PANCHAKSHARAPPA Vs. K G ESHWAR	July 20, 2000
HAJI MUMTAZ HUSSAIN DEAD Vs. STATE OF UTTAR PRADESH	February 9, 2000
HAJI SAEED KHAN Vs. STATE OF UTTAR PRADESH	April 18, 2000
HAJURI P C KHUNTIA Vs. BRUNDABAN R DAS	July 25, 2000
HALDIRAM BHUJIAWALA Vs. ANAND KUMAR DEEPAK KUMAR	February 28, 2000
HAMZABI Vs. SYED KARIMUDDIN	November 28, 2000
HANIL ERA TEXTILES LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED	November 29, 2000
HANUMAN PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE	July 25, 2000
HANUMAN VITAMIN FOODS PVT LIMITED Vs. STATE OF MAHARASHTRA	July 20, 2000
HANUMANT BHIMAPPA GADIVADDAR Vs. STATE OF KARNATAKA	October 11, 2000
HAR KIRAN COMMAR Vs. DELHI ADMN	November 21, 2000
HAR NARAIN DAGA Vs. HEERALAL	December 1, 2000
HARA PARBATI COLD STORAGE PVT LIMITED Vs. UCO BANK	May 5, 2000
HARBANS SINGH Vs. STATE OF PUNJAB	August 11, 2000
HARDEO SINGH Vs. STATE OF BIHAR	May 11, 2000
HARESH DAYARAM THAKUR Vs. STATE OF MAHARASHTRA	May 5, 2000
HARI FERTILIZERS Vs. STATE OF UTTAR PRADESH	July 28, 2000
HARI RAM Vs. STATE OF RAJASTHAN	May 9, 2000
HARI SINGH MANN Vs. HARBHAJAN SINGH BAJWA	November 1, 2000
HARIBHAU NAMDEO SHINGOTE Vs. STATE BAR COUNCIL OF MAHARASHTRA AND GOA	August 24, 2000
HARIRAM Vs. HARISH CHANDRA BHAGAT	February 1, 2000
HARJIT SINGH Vs. STATE OF HARYANA	August 31, 2000
HARNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	September 12, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJNISH CHANDER SHARDE	January 12, 2000
HASAN KHAN IBNE HAIDER KHAN Vs. R H MENDNOCA	March 14, 2000
HASANUZZAMAN Vs. STATE OF ASSAM	August 16, 2000
HASHMATULLAH Vs. DISTRICT MAGISTRAT ADHYAKSHA ZILA PARISHAD BASTI	January 21, 2000
HEMA RAM Vs. STATE OF RAJASTHAN	February 15, 2000
HEMANT BHIMAPPA GADIVADDAR Vs. STATE OF KARNATAKA	August 2, 2000
HEMANT KUMAR RAVAL Vs. KANDLA PORT TRUST	October 20, 2000
HERNEK SINGH Vs. FINANCE COMMISSIONER APPEAL PUNJAB	December 6, 2000
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH	April 24, 2000
HIMACHAL PRADESH STATE FINANCIAL CORPORATION SHIMLA Vs. PREM NATH NANDA	October 31, 2000
HIMALAYAN CONSTRUCTION CO Vs. EXECUTIVE ENGINEER IRRIGATION DIVISION J AND K ANR	March 16, 2000
HIMSON TEXTILES ENGINR INDUST LIMITED Vs. COMMR OF CUSTOMS MUMBAI	February 1, 2000
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF INCOME TAX KARNATAKA 1 BANGALORE	May 11, 2000
HINDUSTAN ALUMINIMUM CORPORATION LIMITED Vs. SATYA NARAIN SINGH	November 30, 2000
HINDUSTAN ANTIBIOTICS LIMITED Vs. PARENTERAL DRUGS INDIA PRIVATE LIMITED	November 22, 2000
HINDUSTAN MACHINE TOOLS Vs. M RANGAREDDY	September 29, 2000
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SUNITA MEHRA	February 14, 2000
HINDUSTAN SHIPYARD LIMITED Vs. STATE OF ANDHRA PRADESH	July 20, 2000
HINDUSTAN WIRE PRODUCT LIMITED Vs. JASPAL SINGH	November 16, 2000
HINDUSTAN ZINC LIMITED Vs. INDUSTRIAL TRIBUNAL	July 20, 2000
HIREN SINGHA ROY Vs. HOWRAH IMPROVEMENT TRUST	April 6, 2000
HITAKARINI SAMAJ Vs. STATE OF ANDHRA PRADESH	July 27, 2000
HOMBAL CHOWDAIAH Vs. SIDDAIAH	August 11, 2000
HOMEOPATHIC CHARITABLE TRUST Vs. STATE OF MAHARASHTRA	March 13, 2000
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	December 13, 2000
HRIDAYA RANJAN PD VERMA Vs. STATE OF BIHAR	March 31, 2000
HUKAM SINGH Vs. STATE OF RAJASTHAN	September 14, 2000
HUSSAIN Vs. STATE OF KERALA	October 27, 2000
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA	January 18, 2000
HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. INDUSTRIAL TRIBUNAL HYDERABAD	September 13, 2000
I C I C I LIMITED Vs. CEETA INDUSTRIES LIMITED	March 6, 2000
I C I C I LIMITED Vs. PARASRAMPURIA SYNTHETICS LIMITED	May 10, 2000
I T I LIMITED Vs. K CHANDRAGUPTA	July 20, 2000
IMAMBI Vs. AZEEZA BEE	April 7, 2000
INCHARGE GOVT HIDE FLAYING CENTRE Vs. RAMA RAM	November 9, 2000
INDER SINGH Vs. DEVINDER KAUR	July 27, 2000
INDERJEET KAUR Vs. NIRPAL SINGH	December 15, 2000
INDERPAL Vs. STATE OF MADHYA PRADESH	December 6, 2000
INDIA THERMAL POWER LIMITED Vs. STATE OF MADHYA PRADESH	February 16, 2000
INDIAN AIRLINES LIMITED Vs. S GOPALKRISHNAN	December 12, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	March 7, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	January 21, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	July 18, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	April 25, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	April 11, 2000
INDIAN HOTELS CO LIMITED Vs. INCOME TAX OFFICER MUMBAI	August 8, 2000
INDIAN OVERSEAS BANK Vs. I O B STAFF CANTEEN WORKERS UNION	April 11, 2000
INDIAN SMELTING AND REFINING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 28, 2000
INDIRA DEVI ARYA Vs. BAJRANG LAL KHAITAN	August 2, 2000
INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNIONS Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA	December 8, 2000
ISHWAR SWAROOP SHARMA Vs. JAGMOHAN LAL	November 24, 2000
ISPAT INDUSTRIES LIMITED Vs. UNION OF INDIA	March 31, 2000
J CHATTERJEE Vs. MOHINDER KAUR UPPAL	September 29, 2000
J E MORISON INDIA Vs. ASSTT COL CENTRAL EXCISE	January 12, 2000
J K SYNTHETICS Vs. RAJASTHAN TRADE UNION KENDRA	December 12, 2000
J L JAIN Vs. UNION OF INDIA	April 3, 2000
J L MORISON INDIA Vs. ASSTT COL CENTRAL EXCISE	January 20, 2000
J LINGAIAH Vs. G HANUMANTHAPPA	April 28, 2000
J M BAXI CO GUJARAT Vs. COMMISSIONER OF CUSTOMS NEW KANDLA	January 3, 2000
J P RAVIDAS Vs. NAVYUVAK HARIJAN UMUI CO OPERATIVE SOCIETY	September 1, 2000
JAGATRAM AHUJA Vs. COMMISSIONER OF GIFT TAX HYDERABAD	October 17, 2000
JAGDAMBA PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH	August 22, 2000
JAGDISH Vs. STATE OF MADHYA PRADESH	May 5, 2000
JAGDISH LAL Vs. PARMA NAND	March 27, 2000
JAGDISH SAWHNEY Vs. HARBANS SINGH	September 19, 2000
JAGDISHCHANDRA GIRJASHANKER Vs. MOHANBHAI HATHIBHAI DEAD	July 26, 2000
JAGJEEVAN PRASAD Vs. STATE OF MADHYA PRADESH	August 3, 2000
JAGJIT SINGH Vs. STATE OF PUNJAB	April 26, 2000
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA	January 24, 2000
JAGROOP SINGH Vs. K CHATTERJEE	February 1, 2000
JAI MANGAL ORAON Vs. MIRA NAYAK	May 5, 2000
JAI PAL Vs. STATE OF HARYANA	March 6, 2000
JAI PAL SINGH Vs. CHIEF SETTLEMENT COMMNR	January 21, 2000
JAI PRAKASH KHADRIA SMT MEERA AGARWALLA BANSAL Vs. SHYAM SUNDER AGARWALLA	May 12, 2000
JAI RAJ SINGH Vs. SHANTI KUSHAN SINGH	March 31, 2000
JAI SHIVA CEMENT PVT LIMITED Vs. ALLAHABAD BANK GARH ROAD MEERUT U P	May 8, 2000
JAI SINGH Vs. SALINDER	November 17, 2000
JAIDRATH SINGH Vs. JIVENDRA KUMAR	February 15, 2000
JAIKARAN CHAUDHARY Vs. SURENDER SINGH	January 24, 2000
JAIPAL Vs. STATE OF HARYANA	March 8, 2000
JALALUDDIN Vs. STATE OF UTTAR PRADESH	April 7, 2000
JAMNALAL Vs. RADHESHYAM	April 18, 2000
JANAKI PANDYANI Vs. GANESHWAR PANDA	August 3, 2000
JANATHA BAZAR SOUTH KANARA CENTRAL CO OPERATIVE WHOLE SALE STORES LIMITED Vs. SECRETARY SAHKARI NOUKARARA SANGHA	September 21, 2000
JANBA DEAD Vs. GOPIKABAI	April 6, 2000
JANG SINGH Vs. STATE OF RAJASTHAN	May 4, 2000
JASWANT SINGH Vs. STATE OF MADHYA PRADESH	May 8, 2000
JASWANT SINGH Vs. STATE OF HARYANA	April 4, 2000
JASWANT SINGH Vs. BHAGWAN SINGH	March 9, 2000
JAY BHARAT CREDIT AND INVESTMENT CO LIMITED Vs. COMMISSIONER OF SALES TAX	August 9, 2000
JAYA GOKUL EDUCATIONAL TRUST Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HIGER EDUCATION DEPARTMENT THIRUVANTHAPURAM KERALA STATE	April 11, 2000
JAYANMTI DE Vs. ABANI KANTA BARAT	May 11, 2000
JAYANTA BISWAS Vs. UNIOVERSITY OF CALCUTTA	August 31, 2000
JEET SINGH Vs. STATE OF PUNJAB	November 15, 2000
JEEWAN Vs. STATE OF RAJASTHAN	March 13, 2000
JETTAPPA Vs. VASUDEV	February 28, 2000
JIBRIL Vs. STATE OF UTTAR PRADESH	March 1, 2000
JOGINDER PAL Vs. INDIAN RED CROSS SOCIETY	September 29, 2000
JOGINDER SINGH ARNEJA Vs. FEDERATION OF INDIA	March 16, 2000
JOHN Vs. AMBILOTH KRISHNAN	August 8, 2000
JOSEPH S O KOOVELI POULO Vs. STATE OF KERALA	April 27, 2000
JT RAGISTRAR OF COOPERATIVE SOCIETIES KERALA Vs. T A KUTTAPPAN	May 9, 2000
JUPITOR CHIT FUND PRIVATE LIMITED Vs. SHIV NARAIN MEHTA	February 10, 2000
JYOTI KAUL Vs. STATE OF MADHYA PRADESH	February 8, 2000
K ANANTHA RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPN	October 10, 2000
K ANGARA Vs. STATE OF KERALA	December 7, 2000
K AYYA THAYALNAYAGIAMMAL Vs. T V THOMAS	January 10, 2000
K C MATHEW AND SONS Vs. A SULAIKHA BEEVI	January 19, 2000
K C PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BANGALORE	August 9, 2000
K CHANDRAKANT NAVARATAN Vs. SHARDA BAI	March 1, 2000
K GOVINDAN AND SONS Vs. COMMISSIONER OF INCOME TAX COCHIN	December 1, 2000
K H R SAI SHARMA Vs. GOVERNMENT OF AP	December 7, 2000
K HARIDAS Vs. HIGH COURT OF KERALA	April 4, 2000
K K PATEL Vs. STATE OF GUJARAT	May 12, 2000
K KARUNAKARAN Vs. STATE OF KERALA	March 29, 2000
K L NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	September 15, 2000
K M ABDUL RAZZAK Vs. DAMODHARAN	May 2, 2000
K M ABDULLA KUNHI THRU C M MAHIN Vs. STATE OF KARNATAKA	April 7, 2000
K NAINA MOHAMED Vs. S MOHIDEEN	February 25, 2000
K NARAYANI HEGDE Vs. STATE OF KARNATAKA	February 3, 2000
K P G NAIR Vs. JINDAL MENTHOL INDIA LIMITED	September 12, 2000
K P SINGH Vs. UNION OF INDIA	September 12, 2000
K P YOUSUFF Vs. STATE OF KERALA	February 8, 2000
K R KRISHNAVENI Vs. JOINT COLLECTOR HYDERABAD	November 2, 2000
K R LAKSHMAN Vs. KARNATAKA ELECTRICITY BOARD	December 12, 2000
K R SURAJ Vs. EXCISE INSPECTOR PARAPPANAQADI	December 4, 2000
K RAMAKRISHNA Vs. STATE OF BIHAR	September 22, 2000
K RAMULLAN Vs. COMMISSIONER OF INCOME TAX COCHIN	August 9, 2000
K RAVINDRANATHAN NAIR Vs. COMMISSIONER OF INCOME TAX ERNAKULAM	November 30, 2000
K S BHOOPATHY Vs. KOKILA	May 8, 2000
K S MUTHU Vs. T GOVINDARAJULU	April 13, 2000
K S REDDY Vs. PRINCIPAL SECY TO GOVERNMENT OF ANDHRA PRADESH	April 4, 2000
K S V R RAO Vs. OIL AND NATURAL GAS COMMISSION	April 4, 2000
K SREEDHARAN Vs. CHIEF SECURITY COMMISSIONER	July 26, 2000
K THIMMAPPA Vs. CHAIRMAN CENTRAL BD OF DIRS SBI	December 5, 2000
K TRIVIKRAM Vs. MOHAMMAD ABDUL KAREEM KHAN	April 3, 2000
K V CHACKO ALIAS KUNJU Vs. STATE OF KERALA	December 7, 2000
K V SHIVAKUMAR Vs. APPROPRIATE AUTHORITY	February 17, 2000
K V SHIVAKUMAR Vs. KANAK RAJ MEHTA	March 1, 2000
K. G. ARTS CENTRE (P) LTD. Vs. COIMBATORE MUNICIPAL CORPORATION	November 8, 2000
KADIYALA RAMA RAO Vs. GUTALA KAHNA RAO	February 18, 2000
KAKACHAND BHOWMIK Vs. STATE OF TRIPURA	February 3, 2000
KALI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 26, 2000
KALLIKATT KUNHU Vs. STATE OF KERALA	February 24, 2000
KALURAM Vs. SHRINATHDAS	February 9, 2000
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH	April 25, 2000
KAMAL PUSHP ENTERPRISES Vs. D R CONSTRUCTION COMPANY	July 28, 2000
KAMALA BAKSHI Vs. KHAIRATI LAL	March 30, 2000
KAMALPUR GITALPUR EX SERVICEMEN COOP Vs. MANGAL SINGH	January 21, 2000
KAMAR JAIKRISHNA PANJABI Vs. MANGHRAJ KACHARDAS GOTHI	April 28, 2000
KAMLA DEVI Vs. LAXMI DEVI	May 12, 2000
KAMLA DEVI Vs. PRABHAWATTI DEVI	December 12, 2000
KAMLESH P OZA Vs. STATE OF MAHARASHTRA	July 20, 2000
KAMTA SINGH Vs. STATE OF BIHAR	February 11, 2000
KANCHERLA MADHUSUDHANA RAO Vs. STATE OF ANDHRA PRADESH	July 24, 2000
KANDIYAN KOUSALLIA Vs. KANDIYAN YESODHA	August 8, 2000
KANHAIYALAL VISHINDAS GIDWANI Vs. ARUN DATTATRAYA MEHATA	November 16, 2000
KANNIAN Vs. SETHURAMA	February 9, 2000
KANS RAJ Vs. STATE OF PUNJAB	April 26, 2000
KANTA RANI Vs. SAVITRI DEVI	August 7, 2000
KANTI BHADRA SHAH Vs. STATE OF WEST BENGAL	January 5, 2000
KANTILAL HIRJI SHAH Vs. STATE OF TAMIL NADU	April 26, 2000
KANTILAL HIRJI SHAH Vs. STATE OF TAMIL NADU	April 5, 2000
KAPUS EKADHIKAR KARMACHARI SANGH Vs. STATE OF MAHARASHTRA	April 11, 2000
KARAMCHARI UNION AGRA Vs. UNION OF INDIA	February 29, 2000
KARAMJIT SINGH Vs. STATE DELHI ADMN	April 24, 2000
KARAN VASWANI Vs. UNION OF INDIA	March 29, 2000
KARE DIN Vs. RAKESH MOHAN	March 14, 2000
KARMAJIT SINGH ALIAS PAPPU Vs. STATE OF PUNJAB	February 17, 2000
KARNAIL SINGH Vs. STATE OF RAJASTHAN	September 13, 2000
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. AMALGAMATED ELEC COMPANY LIMITED	December 15, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S MANJUNATH	April 24, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASMATHUNNISA	April 13, 2000
KASHIBHAI RAMBHAI PATEL Vs. SHAHABHAI SOMABHAI PARMAR	February 2, 2000
KASTURCHAND Vs. HARBILASH	September 14, 2000
KAUSHAL KISHORE SINGH Vs. DEPUTY DIRECTOR OF EDUCATION	November 14, 2000
KAUSHALYA DEVI VOHRA Vs. MOHINDER LAL GUPTA	April 24, 2000
KAYED ALI Vs. MOIZUDDIN	April 4, 2000
KEMPAIAH Vs. DODDANARAIAH	January 13, 2000
KERALA FINANCIAL CORPROATION Vs. O K MURALEEDHARAN	April 24, 2000
KERALA STATE ELECTRICITY BOARD Vs. KURIEN E KALATHIL	July 19, 2000
KEYA ANKAN SAHA Vs. ANKAN K SAHA	January 10, 2000
KHAJA NAYEEMUDDEIN Vs. STATE OF ANDHRA PRADESH	April 20, 2000
KHALEEL AHMED DAKHANI Vs. HATTI GOLD MINES COMPANY LIMITED	March 27, 2000
KHARAITI LAL Vs. RAMINDER KAUR	March 15, 2000
KHATEMA FIBRES LIMITED Vs. STATE OF UTTAR PRADESH	December 12, 2000
KHEMCHAND OM PRAKASH SHARMA Vs. STATE OF GUJARAT	February 25, 2000
KHODEY BREWING AND DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 12, 2000
KIRAN GUPTA Vs. STATE OF UTTAR PRADESH	September 28, 2000
KIRAN KUMAR Vs. STATE OF MADHYA PRADESH	August 28, 2000
KISHAN CHAND CHOPRA Vs. STATE DELHI ADMINISTRATION	February 24, 2000
KISHAN LAL Vs. SANTOSH SHARMA	October 16, 2000
KISHORE K PATI Vs. DISTT INSPECTOR OF SCHOOLS MIDNAPORE	January 10, 2000
KISHORI SINGH Vs. STATE OF BIHAR	January 27, 2000
KISLOSKAR CONSULATANTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 14, 2000
KOLHAPUR CANESUGAR WORKS LIMITED Vs. UNION OF INDIA	February 1, 2000
KOLUTTUMOTTIL RAZAK Vs. STATE OF KERALA	February 24, 2000
KOMAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	July 25, 2000
KOMMARAJULA NARASAIAH Vs. STATE OF ANDHRA PRADESH	May 1, 2000
KONKAN RAILWAY CORPORATION LIMITED Vs. RANI CONSTRUCTION PRIVATE LIMITED	October 19, 2000
KONKAN RAILWAY CORPORATION LIMITED Vs. MEHUL CONSTRUCTION CO	August 21, 2000
KOSHI PROJECT WORKERS ASSOCIATION Vs. STATE OF BIHAR	December 13, 2000
KOTHAKALAVA NAGA SUBBA REDDI Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH	March 28, 2000
KOTHARI PRODUCT LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	January 25, 2000
KOYILERIAN JANAKI Vs. RENT CONTROLLER MUNSIFF CANNANORE	March 14, 2000
KRANTESH Vs. CHANCELLOR BUNDELKHAND UNIVERSITY	July 26, 2000
KRISHAN SINGH RANA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION	October 9, 2000
KRISHI UTPADAN MANDI SAMITI Vs. KABHAIYA LAL	September 29, 2000
KRISHI UTPADAN MANDI SAMITI Vs. MALIK SARTAJ WALI KHAN	September 20, 2000
KRISHNA KUMAR KHANNA Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS	September 4, 2000
KRISHNA MOHAN SHUKLA Vs. UNION OF INDIA	January 25, 2000
KRUPANIDHI EDUCATIONAL INSTITUTION Vs. SUPER SALE CORPORATION	November 17, 2000
KSHETRIYA KISAN GRAMIN BANK Vs. D B SHARMA	November 15, 2000
KUBHAYAMMED Vs. STATE OF KERALA	July 19, 2000
KULDEEP KUMAR GUPTA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD	December 12, 2000
KULDEEP SINGH Vs. STATE OF RAJASTHAN	April 25, 2000
KULDIP SINGH Vs. SUBHASH CHANDER JAIN	March 28, 2000
KULWANT RAI BERRY DEATH Vs. FINANCIAL COMMISSIONER	January 19, 2000
KULWANT SINGH Vs. AMARJIT SINGH	March 7, 2000
KUMAON MANDAL VIKAS NIGAM LIMITED Vs. GIRJA SHANKAR PANT	October 18, 2000
KUMAR Vs. STATE OF KARNATAKA	January 21, 2000
KUMUD KUMAR Vs. CENTRAL BANK OF INDIA	April 27, 2000
KUNAL NANDA Vs. UNION OF INDIA	April 24, 2000
KUNJ BEHARI LAL BUTAIL Vs. STATE OF HIMACHAL PRADESH	February 18, 2000
KUNWAR BAHADUR SINGH Vs. SHEO BARAN SINGH	November 29, 2000
KUPPAN Vs. STATE OF TAMIL NADU	January 24, 2000
KUSH SAIGAL Vs. M C MITTER	March 28, 2000
KUSUM INGOTS AND ALLOYS LIMITED Vs. PENNAR PETERSON SECURITIES LIMITED	February 23, 2000
L MUTHUKUMAR Vs. STATE OF TAMIL NADU	September 28, 2000
L R FERROR ALLOYS LIMITED Vs. MAHAVIR MAHTO	November 21, 2000
L SRINIVASA REDDY Vs. MANDAL REVENUE OFFICER CU LAND ACQUISITION OFFICER	April 28, 2000
LABH SINGH ALIAS RAKESH KUMAR GARG Vs. MILKHI RAM DEAD THRU LRS	January 11, 2000
LABISHWAR MANJHI Vs. PRAN MANJHI	July 19, 2000
LACHHMAN SINGH Vs. STATE OF PUNJAB	February 28, 2000
LAKHAN SAO Vs. STATE OF BIHAR	May 4, 2000
LAKHPAT RAJ JUNEJA Vs. UNION OF INDIA	February 23, 2000
LAKHRAJ DEVI Vs. STATE OF BIHAR	February 9, 2000
LAKSHMAMMA Vs. B K BHATTACHARYA	September 12, 2000
LAKSHMI NARAYAN Vs. S S PANDIAN	September 4, 2000
LAL CHAND Vs. PARAS RAM D	January 20, 2000
LALITA A RANGA Vs. AJAY CHAMPALAL RANGA	January 13, 2000
LALJIT SINGH Vs. STATE OF UTTAR PRADESH	April 6, 2000
LALMUNI DEVI Vs. STATE OF BIHAR	December 12, 2000
LALMUNI DEVI Vs. STATE OF BIHAR	December 15, 2000
LAND ACQUISITION OFFICER Vs. NADPI CHINNA MALLAIAH	August 11, 2000
LAND ACQUISITION OFFICER Vs. B VIJENDER REDDY	November 2, 2000
LAND ACQUISITION OFFICER AND MRO A P Vs. V JHANSI LAKSHMI	April 19, 2000
LARSEN AND TOUBRO LIMITED Vs. ARUN KUMAR MANSINGKA	January 21, 2000
LASKARI RAM Vs. STATE OF HIMACHAL PRADESH	January 24, 2000
LAXMAN NASKAR Vs. UNION OF INDIA	February 15, 2000
LAXMI NARAIN AND SONS Vs. STATE OF HARYANA	September 5, 2000
LAXMIBEN LAXMICHAND SHAH Vs. SAKERBEN KANJI CHANDAN	November 21, 2000
LAXMINARAYAN THEATRES PRIVATE LIMITED Vs. V N KARANDIKAR	February 2, 2000
LAXMIPAT PARAKH Vs. BIMLA DEVI PUN	January 12, 2000
LIAQ AHMED Vs. HABEEB UR REHMAN	April 28, 2000
LIFE CONVICT LAXMAN NASKAR Vs. STATE OF WEST BENGAL	September 1, 2000
LIFE INSSURANCE CORPORATION OF INDIA Vs. ASHA GOEL	December 13, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. JYOTISH CHANDRA BISWAS	August 9, 2000
LILY THOMAS Vs. UNION OF INDIA	May 5, 2000
LOPHINORIS SHANGPLING Vs. HAMBOY SHULLAI	August 1, 2000
LOUIZA DSOZA Vs. JOHN CLAUDIS ADNREWS	August 28, 2000
LT COL P R CHAUDHRY RETD Vs. MUNICIPAL CORPORATION OF DELHI	April 26, 2000
LUCKY MINMAT PVT LIMITED Vs. COMMISSIONER OF INCOME TAX JAIPUR	August 3, 2000
M ARUL JOTHI Vs. LAJJA BAL	February 29, 2000
M ARUNA KUMARI Vs. A V JANARDHAN RAO	October 19, 2000
M C MEHTA Vs. UNION OF INDIA	November 21, 2000
M C MEHTA Vs. UNION OF INDIA	November 8, 2000
M C MEHTA Vs. UNION OF INDIA	August 29, 2000
M C MEHTA Vs. UNION OF INDIA	September 14, 2000
M C MEHTA Vs. UNION OF INDIA	September 13, 2000
M C MEHTA Vs. UNION OF INDIA	December 14, 2000
M C MEHTA Vs. UNION OF INDIA	January 10, 2000
M C MEHTA Vs. UNION OF INDIA	April 24, 2000
M C MEHTA Vs. UNION OF INDIA	April 20, 2000
M C MEHTA Vs. UNION OF INDIA	April 4, 2000
M C MEHTA Vs. UNION OF INDIA	March 31, 2000
M C MEHTA Vs. KAMAL NATH	May 12, 2000
M C MEHTA Vs. UNION OF INDIA	April 28, 2000
M C MEHTA Vs. UNION OF INDIA	May 2, 2000
M C NEHTA Vs. UNION OF INDIA	March 10, 2000
M G BADAPPANAVAR Vs. STATE OF KARNATAKA	December 1, 2000
M ISMAIL FARUQUI Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES	July 25, 2000
M K SHANMUGAM Vs. UNION OF INDIA	April 25, 2000
M M DOLICHAN Vs. STATE OF KERALA	November 14, 2000
M M THOMAS Vs. STATE OF KERALA	January 6, 2000
M N ABDUL RAWOOF Vs. PICHAMUTHU	February 10, 2000
M NARSINGA RAO Vs. STATE OF ANDHRA PRADESH	December 12, 2000
M P NARENDRA Vs. G M PRASAD	April 27, 2000
M PREMLATHA Vs. S SIVRAM	March 13, 2000
M RAJENDRAN Vs. STATE	January 13, 2000
M RAMALINGA THEVAR Vs. STATE OF TAMIL NADU	April 19, 2000
M S DALMIYA AND COMPANY LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	April 10, 2000
M S JAYARAJ Vs. COMMISSIONER OF EXCISE KERALA	September 29, 2000
M SREEDEVI Vs. UNIVERSITY OF MEDICAL SCIENCES A P	May 12, 2000
M SREENIVASULU REDDY Vs. STATE OF TAMIL NADU	September 18, 2000
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	January 31, 2000
M THOMAS ALIAS JOYI Vs. STATE OF KERALA	February 9, 2000
M V A L QUAMAR Vs. TSAVLIRIS SALVAGE INTERNATIONAL LIMITED	August 17, 2000
M V RAHEMTHULLA Vs. S A AMANULLA	September 5, 2000
M. C. MEHTA Vs. UNION OF INDIA	August 30, 2000
M.C. MEHTA Vs. UNION OF INDIA	September 6, 2000
MABEL TREEZA PINTO Vs. FRANCIS PINTO	August 8, 2000
MACHINE TOOLS INDIA LIMITED Vs. LATA MEHTA	December 5, 2000
MADAI LAKSHMI ALIAS M RAJALAKSHMI Vs. P M PARTHA KUMAR	May 3, 2000
MADAN BHAI Vs. D C M FINANCIAL SERVICES LTD	August 18, 2000
MADAN PAL SINGH Vs. STATE OF UTTAR PRADESH	January 6, 2000
MADAN SWAROOP SHROTIYA PUBLIC CHARITABLE TRUST Vs. STATE OF UTTAR PRADESH	January 18, 2000
MADANLAL GUPTA Vs. RAVINDER KUMAR	December 6, 2000
MADANLAL PATODIA Vs. COMMISSIONER OF GIFT TAX	November 1, 2000
MADHAVI RAMESH DUDANI Vs. RAMESH K DUDANI	March 13, 2000
MADHUKAR BHASKARRAO JOSHI Vs. STATE OF MAHARASHTRA	November 9, 2000
MADHVI AMMA BHAWANI AMMA Vs. KUNJIKUTTY PILLAI MEENAKSHI PILLAI	April 27, 2000
MAFATLAL INDUSTRIES LIMITED Vs. NADIAD NAGAR PALIKA	March 1, 2000
MAHANGA SINGH Vs. BALBIR SINGH	September 21, 2000
MAHANT RAM SARAN DASS Vs. HARISH MOHAN	September 15, 2000
MAHARASHTRA GENERAL KAMGAR UNION Vs. SOLID CONTAINERS LIMITED KRANTIKARI KAMGAR UNION	August 17, 2000
MAHARASHTRA GENERAL KAMGAR UNION Vs. SOLID CONTAINERS LIMITED	March 30, 2000
MAHARASHTRA STATE ELECTRICITY BOARD Vs. RAMA RAJARAMJI WADEKAR	September 21, 2000
MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATHANA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 11, 2000
MAHARASHTRA VIKRIKAR KARAMCHARI SANGATHAN Vs. STATE OF MAHARASHTRA	January 12, 2000
MAHARISHI DAYANAND UNIVERSITY Vs. M L R SARASWATI COLLAGE OF EDUCATION	September 13, 2000
MAHAVIR PRASHAD GUPTA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	September 27, 2000
MAHAVIR SINGH Vs. NARESH CHANDRAS	November 8, 2000
MAHENDER SINGH Vs. STATE OF ANDHRA PRADESH	May 10, 2000
MAHENDRA H PATEL Vs. RAM NARAYAN SINGH	March 2, 2000
MAHENDRA PAL AGARWAL DEAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE	April 18, 2000
MAHESH CHAND BHAGAWA Vs. UNION OF INDIA	November 1, 2000
MAHESH KUMAR BHAWSINGHKA Vs. STATE OF DELHI	January 4, 2000
MAHESHCHANDRA TRIKAMJI GAJJAR Vs. STATE OF MAHARASHTRA	March 9, 2000
MAHINDER KAUR Vs. TEJA SINGH	August 25, 2000
MAHMOOD Vs. STATE OF BIHAR	February 16, 2000
MAJOR SINGH Vs. STATE OF PUNJAB	April 4, 2000
MAKINENI VENKATA SUJATHA Vs. LAND REFORMS TRIBUNAL	October 17, 2000
MALABAR INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA STATE	February 10, 2000
MALAPRABHA CO OPERATIVE SUGAR FACTORY LIMITED Vs. UNION OF INDIA	November 16, 2000
MALAYSIAN AIRLINES SYSTEMS BHD Vs. STIC TRAVELS PRIVATE LIMITED	November 21, 2000
MALAYSIAN AIRLINES SYSTEMS BHD II Vs. STIC TRAVELS PRIVATE LIMITED	November 30, 2000
MALEMPATI PATTABI NARENDRA Vs. GHATTAMANENI MARUTI PRASAD	April 27, 2000
MALLIKARJUNA MUDHAGAL NAGAPPA Vs. STATE OF KARNATAKA	September 4, 2000
MAMIDI HEMA KUMARI Vs. RAMBABU MAMIDI	August 11, 2000
MAMMU Vs. HARI MOHAN	January 7, 2000
MANAGEMANT OF BANK OF MADURA LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR CHENNAI	July 19, 2000
MANAGEMENT LOKASHIKSHANA TRUST NO 2 BANGALORE Vs. PRESIDING OFFICER LABOUR COURT	March 1, 2000
MANAGEMENT OF ADDISONS PAINTS AND CHAMICALS LIMITED Vs. WORKMEN	December 12, 2000
MANAGEMENT OF INDIAN IRON AND STEEL COMPANY LIMITED Vs. PRAHLAD SINGH	November 3, 2000
MANAGEMENT OF SHRI GANAPATI BUS SERVICE THIRUNELVELI Vs. PRESINDING OFFICER LABOUR COURT	December 13, 2000
MANAGEMENT OF SHRI GANAPATI BUS SERVICE THIRUNELVELI Vs. PRESIDING OFFICE LABOUR COURT	June 30, 2000
MANAGEMENT OF SINGARENI COLLIERIES CO LIMITED KOTHAGUDEM Vs. WORKMEN OF SINGARENI COLLIERIES COMPANY LIMITED	December 5, 2000
MANAGING DIRECTOR A P WOMANS COOP FINANCE CORPN LIMITED Vs. LEELA NAIDU	September 21, 2000
MANGALDAS K DESAI Vs. SHASHIKANT R DESAI	February 28, 2000
MANGLA PATIL KALE Vs. SANJEEV KUMAR KALE	November 13, 2000
MANISH DIXIT Vs. STATE OF RAJASTHAN	October 18, 2000
MANJEET SINGH ALIAS KUKKU Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	February 15, 2000
MANJIT KAUR Vs. JAIN PRAKASH	October 31, 2000
MANJIT SINGH Vs. STATE OF PUNJAB	December 14, 2000
MANJUSHREE PATHAK Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	August 31, 2000
MANORAMA THAMPURATTI Vs. C K SUJATHA THAMPURATTI	January 10, 2000
MARATT RUBBER LIMITED Vs. J K MARATTUKALAM	January 27, 2000
MARWARI KUMHAR Vs. BHAGWANPURI GURU GANESHPURI	August 10, 2000
MASUMSHA HASANASHA MUSALMAN Vs. STATE OF MAHARASHTRA	February 24, 2000
MAYA SHARMA Vs. SHASHI GOYAL	August 1, 2000
MAYURKSHI COTTON MILLS Vs. PANCHRA MAYURKSHI COTTON MILLS EMPLOYEES UNION	March 8, 2000
MEDCHL CHEMICALS AND PHARMA PRIVATE LIMITED Vs. BIOLOGICAL E LIMITED	February 25, 2000
MEDICAL COUNCEL OF INDIA Vs. DIPARANI P DESHMUKH	February 28, 2000
MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTORS FROM RUSSIA WEL ASSN	January 13, 2000
MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTORS FROM RUSSIA WELFARE ASSOCIATION	April 17, 2000
MEENA Vs. STATE OF MAHARASHTRA	April 17, 2000
MEHMOODA ANWAR Vs. ESTATE OFFICER	August 31, 2000
MICHAEL MACHADO Vs. CENTRAL BUREAU OF INVESTIGATION	February 17, 2000
MIRZA WAJAHAD BAIG Vs. SHARANAPPA	April 7, 2000
MITTER SEN JAIN Vs. SHAKUNTALA DEVI	April 19, 2000
MODALVALOSA LAXMI Vs. STATE OF ANDHRA PRADESH	August 16, 2000
MODERN INSULATORS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 22, 2000
MOHAMMAD ABDUL MUQTEDAR Vs. SHAIKH FAKRUDDIN	January 27, 2000
MOHAMMAD ABUBAKKAR SIDDIQUE Vs. MUSTAFA SHAHIDUL ISLAM	January 18, 2000
MOHAMMAD ASIF Vs. STATE CRIME BRANCH CID	July 10, 2000
MOHAMMAD ASLAM Vs. STATE OF MAHARASHTRA	April 27, 2000
MOHAMMAD AYNUDDIN ALIAS MIYAM Vs. STATE OF ANDHRA PRADESH	July 28, 2000
MOHAMMAD AZIZ ALAM Vs. UNION OF INDIA	July 19, 2000
MOHAMMAD CHAMAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	December 11, 2000
MOHAMMAD GAZI Vs. STATE OF MADHYA PRADESH	March 31, 2000
MOHAMMAD MUZAFFAR ALAM Vs. STATE OF BIHAR	October 31, 2000
MOHAMMAD RIAZUL USMAN GANI Vs. DISTRICT AND SESSIONS JUDGE NAGPUR	February 11, 2000
MOHAMMAD SHAFI PANDOW Vs. STATE OF JAMMU AND KASHMIR	July 20, 2000
MOHAMMAD ZAHEERUDDIN SIDDIQUI Vs. EXECUTIVE COUNCIL A M U	January 4, 2000
MOHAN AMBA PRASAD AGNIHOTRI Vs. BHASKAR BALWANT AHER DEAD	March 1, 2000
MOHAN KUMAR LAL Vs. VINOBA BHAVE UNIVERSITY	July 31, 2000
MOHAN SINGH Vs. SAHIB SINGH	April 24, 2000
MOHINDER KAUR Vs. KUSAM ANAND	March 28, 2000
MOHINDER KUMAR Vs. STATE OF HARYANA	March 3, 2000
MOHINDER LAL Vs. SAROJ KUMARI VERMA	January 13, 2000
MOLAR MAL DEAD Vs. KAY IRON WORKS PRIVATE LIMITED	March 14, 2000
MONA ARESH GOEL Vs. ARESH SATYA GOEL	March 21, 2000
MONA ARESH GOEL Vs. ARESH SATYA GOEL	January 21, 2000
MONARCH INFRASTRUCTURE PVT LIMITED Vs. COMMISSIONER ULHASNAGAR MUNICIPAL CORPORATION	May 8, 2000
MONOTOSH KUMAR MITRA Vs. AMARENDRANATH SHAW DEAD	February 17, 2000
MOOL CHAND Vs. KEDAR	January 28, 2000
MOOLCHAND KHARATI RAM HOSPITAL K UNION Vs. LABOUR COMMISSIONER	September 19, 2000
MORADABAD WATER SUPPLY COMPANY LIMITED Vs. MORADABAD MUNICIPAL BOARDS	February 3, 2000
MOST JIRIA DEVI Vs. CHHATIYA DEVI	February 8, 2000
MOTILAL JAIN Vs. RAMDASI DEVI	July 20, 2000
MOTILAL PESTICIDES I PVT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	February 15, 2000
MULK RAJ CHHABRA Vs. NEW KENIL WORTH HOTELS LIMITED	January 3, 2000
MULUKURI SIVA PRASAD Vs. STATE OF ANDHRA PRADESH	January 11, 2000
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SHARAFATULLAH HAFIZ INAYATULLA	February 15, 2000
MUNICIPAL BOARD KOTDWAR Vs. DISTRICT JUDGE PAURI GARHWAL	November 1, 2000
MUNICIPAL COMMISSIONER CALCUTTA Vs. SALIL KUMAR BANERJEE	February 3, 2000
MUNICIPAL COMMITTEE MANSA PUNJAB Vs. DARSHAN SINGH	April 27, 2000
MUNICIPAL CORPORATION OF DELHI Vs. JYOTSNA JAIN	July 19, 2000
MUNICIPAL CORPORATION OF DELHI Vs. VINOD BHASIN	February 11, 2000
MUNICIPAL CORPORATION OF DELHI Vs. FEMALEWORKERS MUSTER ROLL	March 8, 2000
MUNICIPAL EMPLOYEES UNION Vs. STATE OF PUNJAB	March 15, 2000
MUNNA ROY Vs. UNION OF INDIA	April 3, 2000
MUNNI KUMARI Vs. SHAILENDRA KUMAR CHOUDHARY	April 13, 2000
MUNSHI RAM Vs. UNION OF INDIA	August 10, 2000
MURALI Vs. STATE OF TAMIL NADU	November 14, 2000
MURALIDHAR SARANGI Vs. NEW INDIA ASSURANCE COMPANY LIMITED	February 28, 2000
MURRAY AND COMPANY Vs. ASHOK KR NEWATIA	January 25, 2000
MURUGESAN Vs. GANPATHY VELAR	November 13, 2000
MUSHIR MOHAMMAD KHAN Vs. SAJEDA BANO	March 2, 2000
N C KALADHARAN Vs. KAMALESHWARAN	October 30, 2000
N D M C Vs. SOHANLAL SACHDEV DEAD	February 9, 2000
N D UNIVERSITY OF AGRL AND TECHNOLOGY U P Vs. R P SINGH	March 13, 2000
N N BHAGWATI BOMBAY Vs. COMMISSIONER OF INCOME TAX	July 20, 2000
N R GOVINARAJI Vs. S VENKATACHALAM	November 20, 2000
N T C IDA PATTERN EMP ASSOCIATION Vs. UNION OF INDIA	February 10, 2000
NABAKISHORE MOHANTA Vs. JANARDAN PATRA	August 30, 2000
NAFAR CHANDRA JUTE MILLS LIMITED Vs. UNITED BANK OF INDIA	August 31, 2000
NAGAPPA Vs. DODDA BHARAMAPPA	March 6, 2000
NAND KANTABEN JANUBHAI YODH Vs. DIPSINH GAMBHIRSINH THAKOR	July 18, 2000
NAND SINGH Vs. AJIT INDER SINGH	September 5, 2000
NANDI VERDHAN JAIN Vs. CHANDER KANTA JAIN	August 1, 2000
NAR SINGH PAL Vs. UNION OF INDIA	March 29, 2000
NARAYAN CHETANRAM CHAUDHARY Vs. STATE OF MAHARASHTRA	September 5, 2000
NARAYAN SINGH SOLANKI Vs. UNION OF INDIA	April 25, 2000
NARAYANARU THRIVIKRANARU Vs. V MADHAVAN POTTY	February 10, 2000
NARINDER NATH Vs. AMARAJ SINGH	July 28, 2000
NARINDER SINGH Vs. STATE OF PUNJAB	April 6, 2000
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA	November 23, 2000
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA	October 18, 2000
NARSINGH DAS TAPADIA Vs. GOVERDHAN DAS PARTANI	September 6, 2000
NASEEM Vs. STATE OF UTTAR PRADESH	August 31, 2000
NASIR ABDULLAH Vs. STATE OF WEST BENGAL	February 29, 2000
NATH BROS EXIM INTERNATIONAL LIMITED Vs. BEST ROADWAYS LIMITED	March 27, 2000
NATHI DEVI Vs. RADHA DEVI GUPTA	February 1, 2000
NATHPA JHAKRI JT VENTURE Vs. STATE OF HIMACHAL PRADESH	March 14, 2000
NATHU RAM Vs. STATE OF RAJASTHAN	February 3, 2000
NATIONAL ALUMINIUM COMPANY LIMITED Vs. METALIMPEX LIMITED	February 1, 2000
NATIONAL ALUMINIUM COMPANY LIMITED Vs. LYONG HEUNG TRADING COMPANY LIMITED	January 25, 2000
NATIONAL FERTILIZERS Vs. PURAN CHAND NANGIA	October 17, 2000
NATIONAL HEAVY ENGINEERING CO OPERATIVE LIMITED Vs. KING BUILDERS	December 4, 2000
NATIONAL HUMAN RIGHTS COMMISSION Vs. UNION OF INDIA	September 22, 2000
NATIONAL INSURANCE CO LIMITED Vs. BHAGU DEVI	April 25, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTO DEVI	July 20, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. BEHARI LAL	August 28, 2000
NATIONAL OPEN SCHOOL Vs. APURVA MITRA	April 3, 2000
NATIONAL TEXTILE CORPORATION Vs. MUMBAI TEXTILE TECHNICIANS AND OFFICERS ASSOCIATION	March 2, 2000
NATIONAL TEXTILE CORPORATION MAHARASHTRA SOUTH LIMITED Vs. STANDARD CHARTERED BANK	August 16, 2000
NATTHI Vs. UNION OF INDIA	February 8, 2000
NAVIN M RAHEJA Vs. UNION OF INDIA	July 10, 2000
NAVIN M RAHEJA Vs. UNION OF INDIA	September 18, 2000
NAVIN M RAHEJA Vs. UNION OF INDIA	October 30, 2000
NAVINCHANDRA N MAJITHIA Vs. STATE OF MEGHALAYA	October 16, 2000
NAVINCHANDRA N MAJITHIA Vs. STATE OF MAHARASHTRA	September 4, 2000
NAVODAYA VIDALAYA SAMITI Vs. T C S NAIDU	March 19, 2000
NAVODAYA VIDYALAYA SAMITI Vs. T C S NAIDU	March 10, 2000
NAZIR HOOSEIN Vs. DARAYUS BHATTENA	May 12, 2000
NAZIRA BEGUM LASHKAR Vs. STATE OF ASSAM	November 7, 2000
NEDUNGADI BANK LIMITED Vs. K P MADHAVANKUTTY	January 28, 2000
NEELAKANTHA S SANKANNAVER Vs. STATE OF KARNATAKA	August 31, 2000
NEELAM KANWAR Vs. DEVINDER SINGH KANWAR	July 25, 2000
NEETI Vs. SHIV KUMAR MALIK	July 31, 2000
NELABOTHU SUNDARARAMAIAH Vs. STATE OF ANDHRA PRADESH	December 4, 2000
NELLIKUNNEL JOSE Vs. STATE OF KERALA	May 8, 2000
NEMAL MANDAL Vs. STATE OF WEST BENGAL	March 2, 2000
NEMI CHAND JAIN Vs. C B I THR ITS DIRECTOR N DELHI	January 13, 2000
NETAI BAG Vs. STATE OF WEST BENGAL	September 27, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIV SINGH	January 21, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RULA	March 7, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SRINIVASAN	February 28, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAKESH TALWAR	May 2, 2000
NEW INDIA MINING CORPORATION PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 2000
NEW ITEMS HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	October 11, 2000
NEWS ITEM "HINDUSTAN TIMES" A Q F M YAMUNA Vs. CENTRAL POLUTION CONTROL BOARD	March 10, 2000
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	January 24, 2000
NEWS ITEM HINDUSTAN TIMES AQFM YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	April 28, 2000
NEWS ITEM HINDUSTAN TIMES AQFM YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	July 11, 2000
NIDHI NAWANI Vs. VIJAY NAWANI	July 21, 2000
NIGAM COLONY DHAKKA QUARTERS KARAMCHARI PARISHAD RAGD Vs. MUNICIPAL CORPORATION OF DELHI	November 20, 2000
NILESH HEMANI Vs. COMMISSIONER OF INCOME TAX	October 16, 2000
NIMET RESOURCES INC Vs. ESSAR STEELS LIMITED	September 27, 2000
NIRANJAN Vs. STATE	March 30, 2000
NIRMAL SINGH Vs. STATE OF HARYANA	March 30, 2000
NIRMALA DEVI Vs. ARUN KUMAR GUPTA	January 28, 2000
NODIYA ENTREPRENEURS ASSOCN Vs. N O I D A	May 5, 2000
NOOR NIWAS NURSERY PUBLIC SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 8, 2000
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MALAKAYYA	April 20, 2000
OBERAI FORWARDING AGENCY Vs. NEW INDIA ASSURANCE COMPANY LIMITED	February 1, 2000
OIL AND NATURAL GAS COMMISSION Vs. STATE BANK OF INDIA OVERSEAS BRANCH BOMBAY	July 21, 2000
OKHLA ENCLAVE JOINT ACTION COMMITTEE Vs. UNION OF INDIA	November 23, 2000
OM KUMAR Vs. UNION OF INDIA	November 17, 2000
OM PARKASH BANSAL Vs. BAL KISHAN GUPTA	March 28, 2000
OM PRAKASH A SINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 12, 2000
OM PRAKASH CHUGH Vs. STATE OF HARYANA	February 1, 2000
OM PRAKASH CHUGH Vs. STATE OF HARYANA	February 3, 2000
OM PRAKASH GUPTA Vs. UNION OF INDIA	April 13, 2000
OM PRAKASH JAISWAL Vs. D K MITTAL	February 22, 2000
OM PRAKASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION DELHI	April 24, 2000
ORGANIC INSULATIONS Vs. INDIAN RAYON CORPORATION LIMITED	November 9, 2000
ORIENT INSURANCE COMPANY LIMITED Vs. RAWAT BROTHERS	August 21, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHOOP SINGH	August 17, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. IMLINEKEN	September 1, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. M S LAKSHMISHA	August 25, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. KHAJUNI DEVI	November 2, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. FELIX CORREA	November 1, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHERUVAKKARA NAFEESSU	December 14, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARINDER KAUR	April 13, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTA KUNWAR	July 20, 2000
P ANAND GAJAPATHI RAJU Vs. P V G RAJU DEAD	March 28, 2000
P C ITTYMATHEW AND SONS Vs. DEPUTY COMMISSIONER OF SALES TAX LAW	February 2, 2000
P G I OF M E AND RESERCH CHANDIGARH Vs. RAJ KUMAR	November 2, 2000
P K ABRAHAM THARAKAN D Vs. STATE OF KERALA	April 25, 2000
P K DAS Vs. PRESIDING OFFICER LABOUR COURT GAUHATI	April 13, 2000
P MOHAN BABU Vs. D RAMASWAMY	March 3, 2000
P P UNNIKRISHNAN Vs. PUTTIYOTTIL ALIKUTTY	September 5, 2000
P SARATHY Vs. STATE BANK OF INDIA	May 12, 2000
P SARAVANAN Vs. STATE OF TAMIL NADU	September 20, 2000
P V JOSE Vs. KANICKAMAL	January 19, 2000
P V SUNDARA RAJAN Vs. UNION OF INDIA	April 26, 2000
P VIJAYA Vs. M SANTHANARAJ	March 14, 2000
P. RAMACHANDRA RAO Vs. STATE OF KARNATAKA	September 9, 2000
PADMJA SHARMA Vs. RATAN LAL SHARMA	March 28, 2000
PALANIVELAYUTHAM PILLAI Vs. RAMCHANDRAN	May 9, 2000
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. M JAGANNATHAN	November 14, 2000
PANJABRAO DESHMUKH DEUCATION SOCIETY Vs. STATE OF MAHARASHTRA	February 11, 2000
PANKAJ MEHRA Vs. STATE OF MAHARASHTRA	February 15, 2000
PANPOI DHARMAL SANSTHAN DHOTERKHEDA Vs. BHAGWANT	January 18, 2000
PAPPU Vs. STATE OF KERALA	October 18, 2000
PARAG GUPTA Vs. UNIVERSITY OF DELHI	April 26, 2000
PARAMESWAR LAL BIHANI Vs. COMMERCIAL TAX OFFICER	January 12, 2000
PARAMJIT Vs. STATE OF HARYANA	May 11, 2000
PARAS RAM Vs. STATE OF HIMACHAL PRADESH	August 29, 2000
PARAS RAM GUPTA Vs. RAM ASREY	October 19, 2000
PARASRAMPURIA SYNTHETICS LIMITED Vs. CEAT FINANCIAL SERVICES LIMITED	January 4, 2000
PARBODH SAGAR Vs. PUNJAB STATE ELECTRICITY BOARD	May 1, 2000
PARENTS ASSOCIATION Vs. UNION OF INDIA	January 28, 2000
PARMESWAR LAL BIHANI Vs. COMML TAX OFFICER	January 12, 2000
PARNANAND Vs. NAGAR PALIKA DEHRADUN	November 9, 2000
PARVATI DEVI Vs. COMMISSIONER OF POLICE DELHI	February 21, 2000
PATEL ROADWAYS LIMITED Vs. BIRLA YAMAHA LIMITED	March 28, 2000
PATHEJA BROS FORGINGS AND STAMPING Vs. I C I C I LIMITED	July 24, 2000
PATIALA INDS INVESTMENT COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	January 12, 2000
PAWAN BISCUITS CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA	July 20, 2000
PETETI SUBBA RAO Vs. ANUMALA S NARENDRA	December 6, 2000
PEZHUMKATTIL AHAMMED KUTTY Vs. C M ABDUL MALICK	July 31, 2000
PHARMACY COUNCIL OF INDIA Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION	March 29, 2000
PHULWARI JAGDAMBAPRASAD PATHAK Vs. R H MENDONCA	July 26, 2000
PIARA SINGH Vs. STATE OF PANJAB	July 10, 2000
PINAKIN BHALLAL AMIN Vs. HARESH MANIBHAI PATEL	August 9, 2000
PINKIBASRA Vs. STATE OF PUNJAB	January 13, 2000
PIPAL SINGH Vs. STATE OF PUNJAB	December 12, 2000
POLLUTION CONTROL BOARD ASSAM Vs. MAHABIR COKE INDUSTRY	February 17, 2000
PONCHAI CHETTIAR Vs. RAMASAMY NAICKER	March 31, 2000
POONAM Vs. MUNICIPAL CORPORATION OF DELHI	July 27, 2000
PRABHAKAR BABURAO BOKDE Vs. BANK OF BARODA	April 7, 2000
PRABHUDAYAL BIRARI Vs. M P RAJYA NAGRIK AAPURTI NIGAM LIMITED	August 22, 2000
PRABODH CHANDRA GHOSH Vs. URMILA DASSI	July 25, 2000
PRADYUT BORDOLOL Vs. SWAPAN ROY	December 12, 2000
PRAKASH Vs. MANAGING DIRECTOR K S R T C	January 13, 2000
PRAKASH CHAND NAHTA Vs. UNION OF INDIA	August 2, 2000
PRAKASH ROAD LINES LIMITED Vs. COMMERCIAL TAX OFFICER	September 15, 2000
PRASAD DATTATRAYA PRABHUNE Vs. SURESH NAROTTAMDAS PARMAR	September 15, 2000
PRASAD NAGAR RESIDENTS ORGANISATION Vs. VICE CHAIRMAN DDA	August 1, 2000
PRASADA RAO MIKKILINENI Vs. STATE OF ANDHRA PRADESH	March 16, 2000
PRASANTA BANERJI Vs. PUSHPA ASHOKE CHANDANI	March 16, 2000
PRASANTA KUMAR Vs. STATE OF WEST BENGAL	December 4, 2000
PRASHANT KUMAR SHAHI Vs. GHAZIABAD DEVELOPMENT AUTHORITY	April 3, 2000
PRATAP SINGH Vs. REGISTRAR I G I T	December 15, 2000
PRAVEEN KUMAR Vs. SURESH CHAND	August 16, 2000
PRAVEEN SINGH Vs. STATE OF PUNJAB	November 10, 2000
PREET MOHINDER SINGH Vs. KIRPAL SINGH	August 8, 2000
PREM SAHWANY Vs. CUSTODIAN	February 28, 2000
PREMABAI Vs. JNANESHWAR RAMAKRISHNA PATANGE	April 13, 2000
PREMIER ENTERPRISES SECUNDERABAD Vs. COMMERCIAL TAX OFFICER	March 2, 2000
PRINCIPAL MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. RAJENDRA SINGH YADAV	August 2, 2000
PRITAM SINGH Vs. RAILWAY BOARD	April 6, 2000
PRITHIPAL SINGH Vs. STATE OF PUNJAB	April 28, 2000
PRONOY KUMAR SANYAL Vs. BENI MADHAV SANYAL	August 16, 2000
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA	September 12, 2000
PRUDENTIAL CAPITAL MKT LIMITED Vs. STATE OF BIHAR	April 3, 2000
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF TAMIL NADU	January 21, 2000
PUNJAB AND SIND BANK Vs. SAKATTAR SINGH	November 29, 2000
PUNJAB NATIONAL BANK DASUYA Vs. CHAJJU RAM	August 1, 2000
PUNJAB SMALL INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 12, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. RAM RAKHI	July 28, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. PUNJAB PRE-STRESSED CONCRETE WORKS	November 16, 2000
PURAN CHAND D Vs. KIRPAL SINGH D	December 15, 2000
PUSHPARANI S SUNDARAM Vs. PAULINE MANOMANI JAMES	May 4, 2000
PUTTAN ALIAS ELLAPPAN Vs. STATE OF TAMIL NADU	January 7, 2000
PYARE LAL Vs. MANI RAM	August 22, 2000
PYAREJAN Vs. KARNATAKA STATE ELECTRICITY BOARD	September 7, 2000
PYAREY Vs. STATE OF UTTAR PRADESH	November 14, 2000
QUARRY OWNERS ASSOCIATION Vs. STATE OF BIHAR	August 8, 2000
R ANNAPURNA Vs. RAMADUGU ANANTHA KRISHNA SASTRY	August 9, 2000
R BALAKRISHNA PILLAI Vs. STATE OF KERALA	August 30, 2000
R D RAO Vs. CHAIRMAN AND M D PUNJAB NATIONAL BANK	August 7, 2000
R D SAXENA Vs. BALARAM PRASAD SHARMA	August 2, 2000
R D SAXENA Vs. BALRAM PRASAD SHARMA	August 22, 2000
R D UPADHYA Vs. STATE OF ANDHRA PRADESH	November 1, 2000
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH	November 29, 2000
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH	January 20, 2000
R DURAISAMY Vs. DIRECTOR OF SCHOOL EDUCATON	December 12, 2000
R HARIHARAN Vs. K BALACHANDRAN NAIR	September 11, 2000
R K MOHAMMAD UBAIDULLAH Vs. HAJEE C ABDUL WAHAB	July 18, 2000
R K PANDA Vs. STEEL AUTHORITY OF INDIA	September 13, 2000
R K PANJETHA Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED	April 25, 2000
R K PARASHER Vs. DINESH KUMAR	March 13, 2000
R KANTHIMATHI Vs. BEATRICE XATRICE XAVIER	February 8, 2000
R KESHAVA Vs. M B PRAKASH	December 12, 2000
R L MEENA Vs. UNION OF INDIA	September 4, 2000
R N DEY Vs. BHAGYABATI PRAMANIK	April 19, 2000
R NARSIMHA REDDY Vs. RONDLA NARSI REDDY	July 28, 2000
R RAJAGOPAL Vs. S S VENKAT	February 11, 2000
R RAJENDER SINGH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 11, 2000
R RAMDOSS Vs. N PACKIRISAMY CHETTIAR	March 28, 2000
R RATHINAM Vs. STATE	February 8, 2000
R S NAGAR Vs. CENTRAL ELECTRONICS LIMITED	November 9, 2000
R SARALA Vs. T S VELU	April 13, 2000
RADHA RAMAN TIWARY Vs. RAMA KANTPATI TIWARY	March 8, 2000
RADHAKRISHNAN Vs. STATE OF KERALA	September 20, 2000
RADHAKRISHNAN PRABHAKARAN Vs. STATE OF TAMIL NADU	February 23, 2000
RADHEY Vs. STATE OF UTTAR PRADESH	March 28, 2000
RADHEY SHAM Vs. STATE OF HARYANA	December 13, 2000
RAGAVENDRA KUMAR Vs. FIRM PREM MACHINARY AND CO	January 7, 2000
RAGHAVENDRA RAO Vs. STATE OF KARNATAKA	January 31, 2000
RAGHBIR SINGH Vs. STATE OF HARYANA	April 18, 2000
RAGHO SINGH Vs. MOHAN SINGH	April 5, 2000
RAGHUMUNDA SATYA NARAYANA Vs. STATE OF ANDHRA PRADESH	January 10, 2000
RAINBOW COLOUR LAB Vs. STATE OF MADHYA PRADESH	February 2, 2000
RAIPUR DEVELOPMENT AUTHORITY Vs. ANUPAM SAHAKARI GRIHA NIRMAN SAMITI	March 30, 2000
RAIPUR DEVELOPMENT AUTHORITY RAIPUR Vs. UPENDIRA NATH DANI	March 2, 2000
RAJ LAXMI SHARMA Vs. DILIP KUMAR SHARMA	January 10, 2000
RAJ RANI Vs. STATE DELHI ADMINISTRATION	February 8, 2000
RAJ SINGH Vs. STATE OF HARYANA	February 16, 2000
RAJA RAM Vs. STATE OF RAJASTHAN	February 29, 2000
RAJAJI NAGAR CO OPERATIVE BANK LIMITED Vs. K GURURAJ	December 6, 2000
RAJAPPA HANAMANTHA RANOJI Vs. MAHADEV CHANNABASAPPA	May 11, 2000
RAJAPPA NEELAKANTAN Vs. STATE OF TAMIL NADU	March 7, 2000
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. UNION OF INDIA	December 15, 2000
RAJASTHAN HOUSING BOARD Vs. PARVATI DEVI	May 3, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. ASSOCIATED STONE INDUSTRIES	May 8, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. BRIJ MOHAN PARIHAR	February 21, 2000
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX	February 23, 2000
RAJDEO SHARMA Vs. STATE OF BIHAR	May 11, 2000
RAJENDRA KUMAR Vs. M C D	December 1, 2000
RAJENDRA KUMAR Vs. KALYAN	August 2, 2000
RAJENDRA PRASAD Vs. STATE OF BIHAR	February 10, 2000
RAJENDRA PRASAD ARYA Vs. STATE OF BIHAR	February 28, 2000
RAJENDRA PRASAD SINCE DEAD Vs. THIRD ADDITIONAL MUNSIF	February 2, 2000
RAJESH Vs. RAMDEO	September 15, 2000
RAJESH RANJAN Vs. STATE OF BIHAR	February 4, 2000
RAJI Vs. STATE OF TAMIL NADU	February 7, 2000
RAJINDER AND COMPANY Vs. UNION OF INDIA	April 10, 2000
RAJINDER KUMAR Vs. STATE OF H. P.	November 8, 2000
RAJINDRA SINGH Vs. STATE OF BIHAR	April 7, 2000
RAJIV KAPOOR Vs. STATE OF HARYANA	March 28, 2000
RAJIV KOCHAR Vs. R S SHARMA	August 10, 2000
RAJNIT PRASAD Vs. UNION OF INDIA	January 11, 2000
RAJU TRAMBAK MAGARE Vs. STATE OF MAHARASHTRA	December 12, 2000
RAKESH KUMAR Vs. AKSHAY KUMAR	April 10, 2000
RAKESH KUMAR JAIN Vs. STATE	August 8, 2000
RAM AVADH SINGH Vs. STATE	September 4, 2000
RAM AWADH Vs. ACHHAIBAR DUBEY	February 1, 2000
RAM CHANDRA Vs. STATE OF MADHYA PRADESH	January 31, 2000
RAM DAS SINGH Vs. STATE OF BIHAR	March 31, 2000
RAM DEO CHAUHAN AND RAJ NATH CHAUHAN Vs. STATE OF ASSAM	July 31, 2000
RAM DEO CHUHAN ALIAS RAJ NATH CHUHAN Vs. STATE OF ASSAM	November 28, 2000
RAM EKBAL UPADHYA Vs. STATE OF BIHAR	November 17, 2000
RAM GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 3, 2000
RAM GOPAL SINGH Vs. KRISHNA DAS ROY	September 13, 2000
RAM KALYAN Vs. STATE OF RAJASTHAN	September 6, 2000
RAM KISHAN Vs. STATE OF RAJASTHAN	March 9, 2000
RAM KRISHNA JHA Vs. STATE OF BIHAR	September 18, 2000
RAM LAKHAN Vs. PRESIDING OFFICER	December 11, 2000
RAM LAL Vs. STATE OF RAJASTHAN	November 1, 2000
RAM MURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 14, 2000
RAM NARAYAN SINGH Vs. STATE OF BIHAR	January 13, 2000
RAM NIWAS DEAD Vs. BANO	August 1, 2000
RAM RAKHA Vs. STATE OF PUNJAB	February 9, 2000
RAM SWAROOP Vs. STATE OF UTTAR PRADESH	January 24, 2000
RAMACHANDRA SAKHARAM MEHTA DEAD Vs. RAMAN BANDHU MEHTA	August 17, 2000
RAMAIN PRASAD Vs. JAGDISH PRASAD	August 17, 2000
RAMALA SAHKARI CHINI MILLS LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	July 19, 2000
RAMAVILASOM GRANDHASALA Vs. N S S KARAYOGAM	May 5, 2000
RAMCO INDUSTRIES Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 30, 2000
RAMDEO BABA KAMALA NEHRU ENGINEERING COLLEGE Vs. SANJAY KUMAR	October 19, 2000
RAMESH CHANDRA ACHARYA Vs. REGISTRAR HIGH COURT OF ORISSA	June 26, 2000
RAMESH K SHARMA Vs. RAJASTHAN CIVIL SERVICES	November 23, 2000
RAMESH KUMAR Vs. ENGINEER IN CHIF IRRIGATION DEPARTMENT HARYANA	August 21, 2000
RAMESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	November 6, 2000
RAMESHBHAI J PATEL Vs. UNION OF INDIA	December 6, 2000
RAMESHWARI DEVI Vs. STATE OF BIHAR	January 27, 2000
RAMJI PATEL Vs. NAGRIK UPBHOKTA MARG DARSHAK MANCH	February 17, 2000
RAMJI PRASAD Vs. RATTAN KUMAR JAISWAL	April 18, 2000
RAMJIDAS Vs. RAMBABU	February 8, 2000
RAMON SERVICES PVT LIMITED Vs. SUBHASH KAPOOR	November 14, 2000
RAMPHAL Vs. STATE OF MADHYA PRADESH	January 13, 2000
RAMPUKAR YADAV Vs. STATE OF BIHAR	February 8, 2000
RANADHIR BASU Vs. STATE OF WEST BENGAL	February 7, 2000
RANBIR SINGH Vs. SATBIRO DEVI	January 21, 2000
RANBIR SINGH Vs. STATE OF HARYANA	August 11, 2000
RANDHIR SINGH Vs. STATE OF HARYANA	January 6, 2000
RANG BAHADUR SINGH Vs. STATE OF UTTAR PRADESH	March 7, 2000
RANGANATHAN Vs. UNION OF INDIA	January 24, 2000
RANGI RAM Vs. STATE OF HARYANA	February 9, 2000
RANJIT SINGH Vs. JAIMAL SINGH	October 11, 2000
RATANSINGH Vs. VIJAYSINGH	December 11, 2000
RAVI PAL Vs. KRISHNA DEVI	September 6, 2000
RAVINDER KAUR Vs. HITINDER SINGH	January 3, 2000
RAVINDER SINGH Vs. JANMEJA SINGH	September 19, 2000
RAYMOND LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD	November 16, 2000
REFRIGERATION AND APPLIANCES Vs. JAYABEN BHARATKUMAR THAKKAR	April 17, 2000
REGIONAL DIRECTOR E S I CORPORATION KERALA Vs. METROPOLITAN ENGINEERING CO LTD	November 16, 2000
REGIONAL ENGG COLLEGE WARANGAL Vs. U CHERALU	January 3, 2000
REGIONAL ENGINEERING COLLEGE HAMIRPUR Vs. ASHUTOSH PANDEY	July 26, 2000
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NELLORE Vs. C M PAVANA KUMARI	December 6, 2000
REGIONEL DIRECTOR E S I CORPORATION Vs. KATIHAR MAZDOOR SANGH	November 15, 2000
REGISTRAR OF COMPANIES Vs. RAJSHREE SUGAR AND CHEMICALS LIMITED	May 11, 2000
REGISTRAR OSMANIA UNIVERSITY HYDERABAD Vs. K JYOTI LAKSHMI	February 10, 2000
REGISTRAR UNIVERSITY OF HEALTH SCIENCE ANDHRA PRADESH Vs. Y RAVEENDRANATH	February 15, 2000
REGISTRAR UNIVERSITY OF HYDERABAD Vs. M V SANTA KUMARI	September 21, 2000
RENU GAUTAM Vs. VINOD GAUTAM	January 3, 2000
RENUKA ANANTRAI VORA Vs. KIRTIKUMAR FULCHAND VOHRA	April 19, 2000
REPUBLICAN PARTY OF INDIA ATHAWALE Vs. UNION OF INDIA	March 16, 2000
RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA	April 20, 2000
RESEARCH FOUNDN FOR SCIENCE Vs. U O I	February 7, 2000
RESHMA Vs. JAI NARAIN	July 21, 2000
RESHMU Vs. RAJINDER SINGH	February 16, 2000
RHONE POULENC INDIA LIMITED Vs. STATE OF UTTAR PRADESH	September 26, 2000
RISHABH AGRO INDUSTRIES LIMITED Vs. P N B CAPITAL SERVICES LIMITED	May 9, 2000
RITA BARUA Vs. SIDHARTHA BARUA	March 16, 2000
RITA DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED	April 27, 2000
RITU ARORA Vs. PARVEEN KUMAR ARORA	January 10, 2000
ROHINI DAMJI SIDPRA Vs. FRENY DAMJI SIDPRA	October 16, 2000
ROHINI PRASAD Vs. KASTURCHAND	March 3, 2000
ROHTAS SINGH Vs. RAMENDRI	March 2, 2000
ROMESH Vs. RAMESH K RANA	January 18, 2000
ROOCHIRA CERAMICS Vs. HUDA	November 29, 2000
ROOP SINGH DEAD Vs. RAM SINGH DEAD	March 28, 2000
ROSAMMAL ISSETHEENAMMAL FERNANDEZ Vs. JOOSA MARIYAN FERNANDEZ	August 9, 2000
ROSY Vs. STATE OF KERALA	January 10, 2000
RUDRA KUMAR SAIN Vs. UNION OF INDIA	August 22, 2000
RUKHSANA Vs. NAZRUNNISA	January 17, 2000
RUPESH KANTILAL SAVLA Vs. STATE OF GUJARAT	April 4, 2000
RUTH SOREN Vs. MANAGING COMMITTEE EAST I S S D A	November 30, 2000
S K RATHI Vs. PREM HARI SHARMA	May 12, 2000
S K SUNDARAM Vs. THE TELEGRAPHIC COMMUNICATION SENT	December 15, 2000
S K SUNDARAM Vs. UNION OF INDIA	December 15, 2000
S K VERMA Vs. M P HIGH COURT	May 9, 2000
S M DYECHEM LIMITED Vs. CADBURY INDIA LIMITED	May 9, 2000
S M SEENI IBRAHIM SAHIB Vs. S M SULTAN IBRAHIM	March 3, 2000
S N DUBE Vs. N B BHOIR	January 12, 2000
S P FOREST CELL ADYAR Vs. KANNANS CO	August 11, 2000
S RAMANATHAN Vs. UNION OF INDIA	December 7, 2000
S SAKTIVEL Vs. M VENUGOPAL PILLAI	August 10, 2000
S SALEEMA BI Vs. S PYARI BEGUM	March 13, 2000
SADASHIV H PATIL Vs. VITHAL D TEKE	August 31, 2000
SADHNA Vs. PRADEEP M AHLUWALIA	July 28, 2000
SAEED AHMED Vs. STATE OF UTTAR PRADESH	February 3, 2000
SAGAYAM Vs. STATE OF KARNATAKA	April 26, 2000
SAHEBRAO Vs. STATE OF MAHARASHTRA	May 3, 2000
SAHIBDAR KHAN Vs. SADLOO KHAN	August 22, 2000
SAIKHOM GOURAMANI SINGH Vs. SAIKHOM NINGTHEM SINGH	September 20, 2000
SAIL Vs. AWADHESH SINGH	November 2, 2000
SAJJADANASHIN SAYED MD B E EDR D Vs. MUSA DADABHAI UMMER	February 23, 2000
SAJU Vs. STATE OF KERALA	November 15, 2000
SAKHAHARI PAWATRAO KARAHALE Vs. BHIMASHNKAR PARWATRAO KARALHE	August 8, 2000
SAKSHI Vs. UNION OF INDIA	February 18, 2000
SAMBHAVNATH DIGAMBAR JAIN Vs. MOHANLAL	November 9, 2000
SANAT KUMAR DWIVEDI Vs. DHAR JILA SAHAKARI BHOOMI VIKAS BANK MARYADIT	August 9, 2000
SANDEEP JAIN Vs. NATIONAL CAPITAL TERRITORY OF DELHI REP	January 18, 2000
SANDEEP SINGH Vs. STATE OF HARYANA	November 9, 2000
SANGEETA Vs. SURESH KUMAR	April 11, 2000
SANJAY DHAR Vs. JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION	October 10, 2000
SANJAY KUMAR Vs. STATE OF BIHAR	August 28, 2000
SANJOY KUMAR DAS Vs. STATE OF WEST BENGAL	January 31, 2000
SANTAKUMARI Vs. LAKSHMI AMMA JANAKI AMMA D	August 10, 2000
SANTANA F DIAS Vs. UNION OF INDIA	April 28, 2000
SANTOKH SINGH Vs. MAHANT IQBAL SINGH	September 12, 2000
SANTOSH DEVI SONI Vs. CHAND KIRAN	January 17, 2000
SANTOSH KUMAR Vs. MUNICIPAL CORPORATION	January 31, 2000
SAPURABI Vs. SHIVALINGEGOWDA	July 25, 2000
SARABJIT SINGH Vs. EX MAJOR B D GUPTA	August 9, 2000
SARITA DEVI Vs. DEEPAK KUMAR GUPTA	November 27, 2000
SARITA RANI Vs. DEEPAK RAJ	July 21, 2000
SARITA SHARMA Vs. SUSHIL SHARMA	February 16, 2000
SASHI KANTA RUIA Vs. INDO MINERALS	August 1, 2000
SATPAL Vs. DHANPATI	January 7, 2000
SATPAL Vs. STATE OF HARYANA	May 1, 2000
SATYA BRAT GAIN Vs. STATE OF BIHAR	January 10, 2000
SATYA NARAIN Vs. KUNDAN LAL	September 1, 2000
SATYA PRAKASH Vs. STATE OF UTTAR PRADESH	March 14, 2000
SAURASHTRA CEMENT AND CHEMICAL INDS Vs. UNION OF INDIA	October 17, 2000
SAYAMMA Vs. BASAMMA	August 11, 2000
SAYED TAHER BAWAMIYA Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA	August 3, 2000
SCOOTERS INDIA LIMITED Vs. M MOHAMMAD YAQUB	November 21, 2000
SECRETARY GOVERNMENT OF TAMIL NADU Vs. M SANNASI	September 20, 2000
SECRETARY INDIAN TEA ASSOCIATION Vs. AJIT KUMAR BARAT	February 14, 2000
SECRETARY SARVODAYA EDUCATIONAL SOCIETY REGD Vs. GINJALA PANASAIAH	March 13, 2000
SECRETARY TO GOVERNMENT Vs. C MUTHU	September 6, 2000
SELVI J JAYALALITHA Vs. STATE	May 5, 2000
SESHMANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT BASTI U P	February 14, 2000
SHABBIR Vs. ABDUL SATTAR	September 13, 2000
SHAHEED BHAGAT SINGH COOP H B SOCIETY LIMITED Vs. IMPROVEMENT TRUST LUDHIANA	April 5, 2000
SHAHZADI BEGUM Vs. BADRUNNISSA BEGUM	April 5, 2000
SHAILENDRA KUMAR Vs. STATE OF DELHI	January 13, 2000
SHAKTI TRAVEL AND TOURS Vs. STATE OF BIHAR	April 28, 2000
SHAKUNTALA DEVI Vs. UNION OF INDIA	April 13, 2000
SHAMA PRASHANT RAJE Vs. GANPATRAO	September 27, 2000
SHAMBHU MURARI SINHA Vs. PROJECT AND DEVELOPMENT INDIA	April 13, 2000
SHAMIM AKHTAR Vs. IQBAL AHMAD	October 18, 2000
SHAMSHER KHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 19, 2000
SHANKAR LAL Vs. SAKIL AHMED	July 25, 2000
SHANKAREPPA M MUTANKI Vs. B M MUTANKI	January 21, 2000
SHANTILAL Vs. VIMALCHAND	May 9, 2000
SHARADA VERMA Vs. DILIP GUPTA	May 4, 2000
SHASHI GAUR Vs. NCT OF DELHI	July 21, 2000
SHASHI SHARMA Vs. SANJAY SHARMA	February 21, 2000
SHEO NAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	February 3, 2000
SHEO PRASAD Vs. PAWAN KUMAR	April 28, 2000
SHILPA Vs. MADHUKAR	July 21, 2000
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR Vs. SOMNATH DASS	March 29, 2000
SHISH RAM Vs. STATE OF HARYANA	May 5, 2000
SHIV DEV SINGH Vs. SENIOR SUPTD OF PULICE BATALA	February 18, 2000
SHIVAJI UNIVERSITY KOLHAPUR Vs. SANGAMESHWAR DEU SOCIETY	May 5, 2000
SHIVANI CHATTOPADHYAYA Vs. SIDDARTH CHATTOPADHYAYA	July 28, 2000
SHIVDEV SINGH Vs. SUCHA SINGH	March 31, 2000
SHIVDEV SINGH Vs. SUCHA SINGH	January 31, 2000
SHIVENDRA KUMAR Vs. STATE OF MAHARASHTRA	September 28, 2000
SHOBHA RAM Vs. RAM DEI	January 31, 2000
SHRAMJIVI SHIKSHAN PRASARAK MANDAL Vs. VISHNU LAXMANRAO DHOBLE	January 25, 2000
SHREE CEMENT LTD Vs. STATE OF RAJASTHAN	January 19, 2000
SHREEPAT Vs. RAJENDRA PRASAD	March 2, 2000
SHRIRAM CITY UNION FINANCE CORPORATION LIMITED Vs. RAMA MISHRA	November 16, 2000
SHWETA BHARDWAJ Vs. VIVEK BHARDWAJ	November 17, 2000
SHYAMDEO PD SINGH Vs. NAWAL KISHORE YADAV	August 28, 2000
SHYANALI GHOSH Vs. SUMIT KUMAR GHOSH	March 16, 2000
SIDDAPPA Vs. STATE OF KARNATAKA	May 4, 2000
SIDDARTH SAINI Vs. STATE OF HARYANA	September 21, 2000
SINGHAI RAKESH KUMAR Vs. UNION OF INDIA	November 28, 2000
SIR BALAJI OIL AND ICE INDUSTRIES AGRA Vs. DIVISIONAL LEVEL SALES TAX EXEMPTION COMMITTEE AGRA DIVN AGRA	March 9, 2000
SIV INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMER	March 10, 2000
SKYPAK COURIERS LIMITED Vs. TATA CHEMICALS LIMITED	May 12, 2000
SOLOMON CASTRO Vs. STATE OF KERALA	January 7, 2000
SOM DUTT Vs. GOVIND RAM	January 10, 2000
SOMANI STEELS LIMITED Vs. COLLECTOR OF CENTRAL EXICE	October 12, 2000
SONATA MARKETING Vs. UNION OF INDIA	October 20, 2000
SONU Vs. PRAKASH	February 25, 2000
SOUNDS N IMAGES Vs. COLLECTOR OF CUSTOMS	January 19, 2000
SOUTHEN AGENCIES RAJAMUNDRY Vs. ANDRA PRADESH EMPLOYEE STATE INSURANCE CORPORATION	November 29, 2000
SOUTHERN RAILWAYS CO OP BANK LIMITED Vs. A SWAMY	August 9, 2000
SPECIAL LAND ACQUISITION OFFICER BR PROJECT DEVANAGERE Vs. KRISHNA NAIK	January 25, 2000
SPECIAL OFFICER AND COMPANYMPETENT AUTHORITY U L C Vs. P S RAO	August 28, 2000
SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD Vs. P S RAO	January 17, 2000
SPECIAL OFFICER AND JOINT REGISTRAR CO OPERATIVE SOCIETIES Vs. WORKMEN OF VANIVILLAS SUGAR FACTORY	December 12, 2000
SPL TAHSILDAR LAND ACQ Vs. NALLAMADAN	July 31, 2000
SPL TAHSILDAR T N MAGNESITE LIMITED Vs. VAIYAPURI	May 8, 2000
SPRINT RPG INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS I DELHI	January 20, 2000
SRINAGAR DEVELOPMENT AUTHORITY Vs. M H LEHARWAL	July 28, 2000
ST MARYS KALMANE AND AREKAL ESTATES Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX	November 14, 2000
STANDARD CHARTERED BANK Vs. CUSTODIAN	April 18, 2000
STATE Vs. S BANGARAPPA	November 20, 2000
STATE Vs. R SURI BABU	October 17, 2000
STATE Vs. P V NARASIMHA RAO	December 6, 2000
STATE BANK OF INDIA Vs. TARUN KUMAR BANERJEE	September 19, 2000
STATE BANK OF INDIA Vs. RAM CHANDRA DUBEY	November 14, 2000
STATE BANK OF INDIA Vs. K M CHANDRA GOVINDJI	November 8, 2000
STATE BANK OF INDIA Vs. SUNDER SINGH TULA	September 6, 2000
STATE BANK OF INDIA Vs. STATE BANK OF INDIA CANTEEN EMPLOYEES UNIONBENGAL CIRCLE	April 17, 2000
STATE BANK OF INDIA Vs. HARBANS LAL	May 3, 2000
STATE BANK OF INDIA Vs. PRACHI CONSTRUCTION	January 21, 2000
STATE BANK OF INDIA Vs. COLLECTOR OF CUSTOMS BOMBAY	January 11, 2000
STATE BANK OF INDIA Vs. GIRISH CHANDRA DAS	January 4, 2000
STATE CBI SPE NEW DELHI Vs. PAL SINGH	November 28, 2000
STATE CBI SPE NEW DELHI Vs. PAL SINGH	December 28, 2000
STATE GOVE HOUSELESS HARIJAN EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA	December 11, 2000
STATE GOVERNMENT OF NCT OF DELHI Vs. SUNIL	November 29, 2000
STATE OF ANDHRA PRADESH Vs. KOWTHALAM CHINNA NARASIMHULU	December 8, 2000
STATE OF ANDHRA PRADESH Vs. G RAMAKRISHANAN	December 8, 2000
STATE OF ANDHRA PRADESH Vs. POLAMALA RAJU alias RAJARAO	August 9, 2000
STATE OF ANDHRA PRADESH Vs. S APPA RAO	November 21, 2000
STATE OF ANDHRA PRADESH Vs. A SATHYANARAYANA	October 11, 2000
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 9, 2000
STATE OF ANDHRA PRADESH Vs. LANKAPALLI VENKATESWARLU	March 14, 2000
STATE OF ANDHRA PRADESH Vs. PITUHUK SREENVANASA RAO	March 6, 2000
STATE OF ANDHRA PRADESH Vs. KOMMARAJU GOPALA KRISHNA MURTHY	July 26, 2000
STATE OF ANDHRA PRADESH Vs. J SATANARAYANA	July 19, 2000
STATE OF ANDHRA PRADESH Vs. GHATTAMANENI MARUTI PRASAD	April 27, 2000
STATE OF ANDHRA PRADESH Vs. CHALLA RAMKRISHNA REDDY	April 26, 2000
STATE OF ANDHRA PRADESH Vs. STATE OF KARNATAKA	April 25, 2000
STATE OF ANDHRA PRADESH Vs. CIVIL SUPPLIES SERVICES ASSN	March 29, 2000
STATE OF ANDHRA PRADESH Vs. MANJETI LAXMI KANTHA RAO D	April 4, 2000
STATE OF ASSAM Vs. MOHAMMAD ABDUL KADIR	January 7, 2000
STATE OF ASSAM Vs. NARECHANDRA GHOD	December 1, 2000
STATE OF BIHAR Vs. CHANDRA BHUSHAN SINGH	December 13, 2000
STATE OF BIHAR Vs. SHARDA PRASHAD RAI	November 1, 2000
STATE OF BIHAR Vs. PANCHAM SINGH	August 16, 2000
STATE OF BIHAR Vs. NILAMANI JHA	August 28, 2000
STATE OF BIHAR Vs. AGRO ART INDUSTRIES	January 25, 2000
STATE OF BIHAR Vs. BAL MUKUND SAH	March 14, 2000
STATE OF BIHAR Vs. KAMESHWAR PRASAD SINGH	April 27, 2000
STATE OF BIHAR Vs. LAKSHMI SHANKAR PRASAD	July 18, 2000
STATE OF BIHAR Vs. ABHAY CHAND BOTHRA	May 5, 2000
STATE OF DELHI Vs. GYAN DEVI	October 18, 2000
STATE OF GUJARAT Vs. K V JOSEPH	November 9, 2000
STATE OF GUJARAT Vs. S S MURTHY	August 1, 2000
STATE OF GUJARAT Vs. KAUSHIKBHAI K PATEL	May 9, 2000
STATE OF H P Vs. GITA RAM	August 9, 2000
STATE OF HARYANA Vs. BHIM SAIN	August 16, 2000
STATE OF HARYANA Vs. B L GULATI	August 22, 2000
STATE OF HARYANA Vs. RAM KUMAR	August 22, 2000
STATE OF HARYANA Vs. MARUTI UDYOG LIMITED	September 7, 2000
STATE OF HARYANA Vs. HARBAN LAL AND	September 15, 2000
STATE OF HARYANA Vs. HARYANA VETERNATY AND A H T S ASSOCIATION	September 19, 2000
STATE OF HARYANA Vs. KANTA RANI	July 28, 2000
STATE OF HARYANA Vs. SANTRA	April 24, 2000
STATE OF HARYANA Vs. SURJIT SINGH	April 17, 2000
STATE OF HARYANA Vs. PREM SINGH	April 5, 2000
STATE OF HARYANA Vs. ALFA SURGICAL PRIVATE LIMITED	March 29, 2000
STATE OF HARYANA Vs. JASVINDER SINGH	March 28, 2000
STATE OF HARYANA Vs. JAI PARKASH	March 14, 2000
STATE OF HARYANA Vs. NAURATTA SINGH	March 10, 2000
STATE OF HARYANA Vs. MOHINDER PAL	March 8, 2000
STATE OF HARYANA Vs. SURJIT SINGH	February 1, 2000
STATE OF HARYANA Vs. MOHINDER SINGH	February 7, 2000
STATE OF HIMACHAL PRADESH Vs. SURINDER MOHAN	February 7, 2000
STATE OF HIMACHAL PRADESH Vs. AKSHARA NAND D	March 12, 2000
STATE OF HIMACHAL PRADESH Vs. AKSHARA NAND D	March 15, 2000
STATE OF HIMACHAL PRADESH Vs. SATYA DEV SHARMA	November 9, 2000
STATE OF HIMACHAL PRADESH Vs. GITA RAM	September 8, 2000
STATE OF HIMACHAL PRADESH Vs. RAJKUMAR BRIJENDER SINGH	September 4, 2000
STATE OF HIMACHAL PRADESH Vs. MANGO RAM	August 24, 2000
STATE OF JAMMU AND KASHMIR Vs. ABDUL AHAD SHEIKH	September 4, 2000
STATE OF KARNATAKA Vs. M YELLAPPA	September 12, 2000
STATE OF KARNATAKA Vs. K KRISHNAN	August 17, 2000
STATE OF KARNATAKA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	August 10, 2000
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH	January 25, 2000
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH	January 19, 2000
STATE OF KARNATAKA Vs. KRISHNAPPA	March 30, 2000
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH	April 25, 2000
STATE OF KARNATAKA Vs. MANJANNA	May 4, 2000
STATE OF KERALA Vs. PAILY MANI	May 5, 2000
STATE OF KERALA Vs. T M CHACKO	April 19, 2000
STATE OF KERALA Vs. LOVELY THOMAS	February 2, 2000
STATE OF KERALA Vs. V PADMANABHAN	February 3, 2000
STATE OF KERALA Vs. SRIDEVI	February 1, 2000
STATE OF KERALA Vs. M GOPALAN	March 14, 2000
STATE OF KERALA Vs. G BALAKRISHNA PILLAI	February 14, 2000
STATE OF KERALA Vs. P SUGATHAN	September 26, 2000
STATE OF MADHYA PRADESH Vs. PRADEEP KUMAR	September 12, 2000
STATE OF MADHYA PRADESH Vs. SHIV MOHAN SINGH	August 31, 2000
STATE OF MADHYA PRADESH Vs. RAM SINGH	February 1, 2000
STATE OF MADHYA PRADESH Vs. S B JOHARI	January 17, 2000
STATE OF MADHYA PRADESH Vs. BHUPENDRA SINGH	January 7, 2000
STATE OF MADHYA PRADESH Vs. J B SINGH	April 27, 2000
STATE OF MADHYA PRADESH Vs. MOHAN LAL SONI	July 19, 2000
STATE OF MAHARASHTRA Vs. KARVANAGAR SAHKARI GRIHA RACHANA SANSTHA MARYADIT	May 3, 2000
STATE OF MAHARASHTRA Vs. DAMU S O GOPINATH SHINDE	May 1, 2000
STATE OF MAHARASHTRA Vs. ASHOK NARAYAN DANDALWAR	April 27, 2000
STATE OF MAHARASHTRA Vs. GIRISH GHANSHYAM DUBE	April 27, 2000
STATE OF MAHARASHTRA Vs. NARAYAN RAMRAO CHAVAN	January 3, 2000
STATE OF MAHARASHTRA Vs. NANDED PARBHANI Z L B M V OPERATOR SANGH	January 21, 2000
STATE OF MAHARASHTRA Vs. THAKUR AND COMPANY	January 27, 2000
STATE OF MAHARASHTRA Vs. RAVDEEP SINGH SOHAL	February 15, 2000
STATE OF MAHARASHTRA Vs. LALJIT RAJSHI SHAH	February 28, 2000
STATE OF MAHARASHTRA Vs. NARENDRA OIL REFINERIES	February 29, 2000
STATE OF MAHARASHTRA Vs. PRAVIN JETHALAL KAMDAR	March 7, 2000
STATE OF MAHARASHTRA Vs. MUNJAAL V KAPADIYA	August 31, 2000
STATE OF MAHARASHTRA Vs. SANTOSH SHANKAR ACHARYA	August 1, 2000
STATE OF MAHARASHTRA Vs. AMARNATH SUKHADEO CHAUDHARY	November 9, 2000
STATE OF MAHARASHTRA Vs. MILIND	November 28, 2000
STATE OF MAHARASHTRA Vs. OM RAJ	December 12, 2000
STATE OF ORISSA Vs. UNION OF INDIA	November 24, 2000
STATE OF ORISSA Vs. CHANDRA SEKHAR MISHRA	November 6, 2000
STATE OF ORISSA Vs. PRATIVA GHOSH	September 13, 2000
STATE OF ORISSA Vs. SUDHAKAR DAS	February 23, 2000
STATE OF ORISSA Vs. HARIHAR SATPATHY	April 27, 2000
STATE OF ORISSA Vs. BAIDHAR SAHU	May 2, 2000
STATE OF PUNJAB Vs. DALBIR KAUR KALYAN	May 3, 2000
STATE OF PUNJAB Vs. JANG BAHADUR	May 4, 2000
STATE OF PUNJAB Vs. VINOD KUMAR	May 4, 2000
STATE OF PUNJAB Vs. DALBIR SINGH	July 19, 2000
STATE OF PUNJAB Vs. GAURI SHANKER	July 26, 2000
STATE OF PUNJAB Vs. HARBANS SINGH GILL	April 27, 2000
STATE OF PUNJAB Vs. GUNO MAJRA CO OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED	March 29, 2000
STATE OF PUNJAB Vs. J L GUPTA	February 16, 2000
STATE OF PUNJAB Vs. KAKU RAM	July 31, 2000
STATE OF PUNJAB Vs. SARDARI LAL	November 28, 2000
STATE OF PUNJAB Vs. V K KHANNA	November 30, 2000
STATE OF PUNJAB Vs. TALWINDER SINGH	December 13, 2000
STATE OF RAJASTHAN Vs. HANUMAN	December 4, 2000
STATE OF RAJASTHAN Vs. SHIVENDRA SINGH	August 31, 2000
STATE OF RAJASTHAN Vs. RAM PRASAD	November 23, 2000
STATE OF RAJASTHAN Vs. T N SAHANI	October 12, 2000
STATE OF RAJASTHAN Vs. SHANKER	March 15, 2000
STATE OF RAJASTHAN Vs. RUKHMAN KANWAR	January 21, 2000
STATE OF RAJASTHAN Vs. KAILASH NATH	February 7, 2000
STATE OF RAJASTHAN Vs. KHEMRAJ	January 10, 2000
STATE OF RAJASTHAN Vs. NOORE KHAN	March 30, 2000
STATE OF RAJASTHAN Vs. N K THE ACCUSED	March 30, 2000
STATE OF RAJASTHAN Vs. KAILASH NATH	April 7, 2000
STATE OF RAJASTHAN Vs. ANILKUMAR SUNILKUMAR AND PARTY	April 3, 2000
STATE OF RAJASTHAN Vs. HARPHOOL SINGH DEAD	May 4, 2000
STATE OF TAMIL NADU Vs. J JAYLALITHA	May 9, 2000
STATE OF TAMIL NADU Vs. SELVI J JAYALALITHA	April 25, 2000
STATE OF TAMIL NADU Vs. E THALAIMALAI	February 8, 2000
STATE OF TAMIL NADU Vs. KRISHNA	September 20, 2000
STATE OF TAMIL NADU Vs. KIRAN	August 31, 2000
STATE OF TAMIL NADU Vs. P NALYANI	December 4, 2000
STATE OF TAMIL NADU Vs. KADAL KANI	December 1, 2000
STATE OF TRIPURA Vs. MANORANJAN CHAKRABORTY	November 16, 2000
STATE OF UTTAR PRADESH Vs. HARI MOHAN	November 7, 2000
STATE OF UTTAR PRADESH Vs. JAIKARAM SINGH	September 21, 2000
STATE OF UTTAR PRADESH Vs. JAGDISH SINGH MALHOTRA	September 20, 2000
STATE OF UTTAR PRADESH Vs. VINEET SINGH	September 1, 2000
STATE OF UTTAR PRADESH Vs. INDRAJEET ALIAS SUKHATHA	August 25, 2000
STATE OF UTTAR PRADESH Vs. M C MEHTA	September 13, 2000
STATE OF UTTAR PRADESH Vs. U P EXCISE SUBORDINATE O M ASSOCIATION	September 14, 2000
STATE OF UTTAR PRADESH Vs. UTTAR PRADESH POLYTECHNIC DIPLOMA SHIKSHAK SANGH	August 11, 2000
STATE OF UTTAR PRADESH Vs. VISHNU DAYAL	August 11, 2000
STATE OF UTTAR PRADESH Vs. BARATI	December 5, 2000
STATE OF UTTAR PRADESH Vs. MUNDRIKA	December 12, 2000
STATE OF UTTAR PRADESH Vs. CHHUTTAN	January 21, 2000
STATE OF UTTAR PRADESH Vs. NAND KUMAR AGARWAL	January 31, 2000
STATE OF UTTAR PRADESH Vs. NASRUDDIN	January 17, 2000
STATE OF UTTAR PRADESH Vs. BAL MULUND	March 13, 2000
STATE OF UTTAR PRADESH Vs. RAM SWARUP SAROJ	March 7, 2000
STATE OF UTTAR PRADESH Vs. DEVI DAYAL SINGH	February 25, 2000
STATE OF UTTAR PRADESH Vs. ASHOK DIXIT	February 16, 2000
STATE OF UTTAR PRADESH Vs. REENA SINGHAL	February 10, 2000
STATE OF UTTAR PRADESH Vs. BABU RAM	April 11, 2000
STATE OF UTTAR PRADESH Vs. CHANDRA SHEKHAR SHUKLA	March 31, 2000
STATE OF UTTAR PRADESH Vs. SAHAGURAM ARYA	April 3, 2000
STATE OF UTTAR PRADESH Vs. AGRA ELECRIC SUPPLY COMPANY LIMITED	May 12, 2000
STATE OF UTTAR PRADESH Vs. UPPER JAMUNA VALLEY ELECTRICITY SUPPLY COMPANY LIMITED	May 12, 2000
STATE OF UTTAR PRADESH Vs. BATTAN	May 4, 2000
STATE OF UTTAR PRADESH Vs. PRATAP NARAIN CHADDHA	July 19, 2000
STATE OF WEST BENGAL Vs. MD KHALIL	May 8, 2000
STATE OF WEST BENGAL Vs. HIGER AND STATE AUDIT ACNT SERV ASSN	March 28, 2000
STATE OF WEST BENGAL Vs. NARAYAN K PATODIA	April 6, 2000
STATE OF WEST BENGAL Vs. JINDAL INDIA LIMITED	February 16, 2000
STATE OF WEST BENGAL Vs. FLORA FOOD PRODUCTS	January 25, 2000
STATE OF WEST BENGAL Vs. NIRANJAN SINGHA	December 14, 2000
STATE OF WEST BENGAL Vs. MIRA MOHAMMAD OMAR	August 29, 2000
STATE OF WEST BENGAL Vs. SCENE SCREEN PVT LIMITED	September 28, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	December 14, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF ORISSA	February 25, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. RANCHI MUNICIPAL CORPN	April 13, 2000
STERLING MACHINE TOOLS Vs. A K ENTERPRISES	February 11, 2000
SUB DIVISIONAL OFFICER KONCH Vs. MAHARAJ SINGH	November 17, 2000
SUBASH GUPTA Vs. ASHUTOSH SAWHNEY	November 13, 2000
SUBEDAR SINGH Vs. DISTRICT JUDGE MIRZAPUR	November 14, 2000
SUBHASH CHANDRA Vs. STATE OF UTTAR PRADESH	January 12, 2000
SUBHRA MUKHERJEE Vs. BHARAT COKING COAL LIMITED	March 8, 2000
SUBIR BAKSHI Vs. R T A NADIA	April 17, 2000
SUBRAY GOPAL KRISHNA HEGDE Vs. PRABHAKAR VENKATARAMANA	July 31, 2000
SUDARSHAN NATH Vs. STATE OF PUNJAB	April 4, 2000
SUDHAKAR Vs. STATE OF MAHARASHTRA	July 17, 2000
SUGNI DEVI Vs. JODHI DEVI	July 26, 2000
SUKESHAN EQUIPMENT PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	May 3, 2000
SUKHARAM SINGH Vs. KRISHI UTPADAN MANDIR SAMITI	August 10, 2000
SUKHDEVO SINGH GILL Vs. STATE OF PUNJAB	October 19, 2000
SUKHWINDER SINGH Vs. STATE OF PUNJAB	February 24, 2000
SUMAN SETHI Vs. AJAY K CHURIWAL	February 2, 2000
SUMEDHA NAGPAL Vs. STATE OF DELHI	March 3, 2000
SUMITOMO BANK LIMITED Vs. ARUP CHATTERJEE	November 24, 2000
SUNDARAM Vs. STATE OF ANDHRA PRADESH	July 19, 2000
SUNDERLAL Vs. STATE OF MADHYA PRADESH	September 22, 2000
SUNEETA AGGARWAL Vs. STATE OF HARYANA	February 11, 2000
SUNIL FULCHAND SHAH Vs. UNION OF INDIA	February 16, 2000
SUNIL INDUSTRIES Vs. RAM CHANDER PRADHAN	November 14, 2000
SUNTI Vs. STATE OF RAJASTHAN	December 5, 2000
SUPDT NARCOTICS CONTROL BUREAU CHENNAI Vs. R PAULSAMY	March 30, 2000
SURAJ PRAKASH GUPTA Vs. STATE OF JAMMU AND KASHMIR	April 28, 2000
SURENDRA CHAUHAN Vs. STATE OF MADHYA PRADESH	March 27, 2000
SURENDRA CHAUHAN Vs. STATE OF M P	November 9, 2000
SURENDRA PRATAP CHAUHAN Vs. RAM NAIK	November 13, 2000
SURESH Vs. STATE OF MAHARASHTRA	January 21, 2000
SURESH CHAND Vs. KUNDAN	September 7, 2000
SURESH KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 29, 2000
SURESH RAI Vs. STATE OF BIHAR	March 30, 2000
SURINDER SINGH Vs. STATE OF BIHAR	February 9, 2000
SURJIT KAUR Vs. NAURATA SINGH	September 13, 2000
SURYA AGRO OILS LTD. Vs. CCE, INDORE	May 11, 2000
SUSHEELA NAIK Vs. G K NAIK	February 4, 2000
SUSHINDER SINGH Vs. GURJINDER SINGH	March 3, 2000
SWADESHI POLYTEX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT	July 20, 2000
SWAMIDASAN Vs. KALI	January 13, 2000
SWARAN SINGH Vs. STATE OF PANJAB	April 26, 2000
SWATANTRA DIXIT Vs. GOVIND RAM	August 10, 2000
SWATI BOSE Vs. PIJUSH BOSE	December 4, 2000
SWAYAMPRABHA Vs. JAYANTHA	February 3, 2000
SYED MOHAMMED Vs. NEW INDIA ASSURANCE CO. LTD.	November 8, 2000
SYNDICATE BANK Vs. GENERAL SECRETARY SYNDICATE BANK STAFF ASSOCIATION	April 25, 2000
T J BABY Vs. STATE OF KERALA	August 10, 2000
T K GOPAL ALIAS GOPI Vs. STATE OF KARNATAKA	May 5, 2000
T L GEOTECHNICS PRIVATE LIMITED Vs. DOLPHIN OFFSHORE ENTERPRISES INDIA LIMITED	February 11, 2000
T M JACOB Vs. STATE OF KERALA	May 2, 2000
T N DHAKKAL Vs. JAMES BASNETT	September 21, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	April 24, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	April 17, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	April 13, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	February 14, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA	February 21, 2000
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	January 13, 2000
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	April 3, 2000
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	May 1, 2000
T N NAGRAJU Vs. STATE OF KARNATAKA	October 17, 2000
T SUDHAKAR PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	December 13, 2000
T THOMSON Vs. STATE OF KERALA	August 30, 2000
T VIJAYAN Vs. DIV RAILWAY MANAGER	April 5, 2000
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	February 28, 2000
TABASSUM QURESHI Vs. RAJASTHAN PUBLIC SERVICE COMMISSIONER	December 12, 2000
TALWINDER SINGH Vs. PO LABOUR COURT	November 29, 2000
TAMIL NADU ADMINISTRATIVE SERVICE OFFICERS ASSOCIATION Vs. UNION OF INDIA	April 19, 2000
TAMIL NADU ELECTRICITY BOARD Vs. SUMATHI AND OTHERS	May 27, 2000
TAMIL NADU GODAVARAMAN THIRUMALPAD Vs. UNION OF INDIA	September 22, 2000
TAMIL NADU NEWSPRINT AND PAPERS LIMITED Vs. APPRAISER APPRAISER DEPARTMENT CUSTOMS HOUSE	January 20, 2000
TAMIL NADU P G T ASSOCIATION Vs. STATE OF TAMIL NADU	November 22, 2000
TAMIL NATH CIVIL SUPPLIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX T N	December 5, 2000
TAMILNADU ELECTRICITY BOARD Vs. SUMATHI	April 27, 2000
TARA DEVI Vs. STATE OF HIMACHAL PRADESH	August 22, 2000
TARSEM LAL Vs. MANGAL RAM	November 1, 2000
TARUN ALIAS GAUTAM MUKHERJEE Vs. STATE OF WEST BENGAL	May 4, 2000
TARUN K SHAH Vs. C R ALIMCHANDANI	July 18, 2000
TARUN PRASAD CHATTERJEE Vs. DINANATH SHARMA	October 10, 2000
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. JITENDRA PRASAD SINGH	September 20, 2000
TATA ENGINERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR	April 24, 2000
TATA FINANCE LIMITED Vs. AJAYA KUMAR BISWAL	January 7, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR ORISSA	February 16, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA	November 30, 2000
TECHNICAL EMPLOYEES ASSOCIATION OF RAILWAY Vs. MINISTRY OF RAILWAYS	March 31, 2000
TEHZIBUL HUSAIN Vs. STATE OF UTTAR PRADESH	January 7, 2000
TERESINHA FERNANDES Vs. ANTONIA ELIZABETH PIEDADE AQUILES BARRETO	May 3, 2000
THANGAM Vs. STATE CHENNAI 9	February 22, 2000
THANGAMANI Vs. NATESAN	August 17, 2000
THEJA V NAGARJUNA Vs. V NAGARJUNA	February 11, 2000
THERMAL POWER HOUSE H.S.E.B. Vs. ANIL KUMAR	May 9, 2000
THIMMAIAH Vs. NINGAMMA	August 25, 2000
THUKCHUK LACHUNGPA Vs. STATE OF SIKKIM	November 1, 2000
TRADE TAX OFFICER GORAKHPUR U P Vs. ROADWAYS INDIA	January 12, 2000
TRANSPARENT PACKERS Vs. ARBITRATOR CUM MANAGING DIRECTOR	January 28, 2000
TRAVANCORE RUBBER AND TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX TRIVANDTRUM	March 14, 2000
TRILOCHAN SINGH Vs. KANTA DEVI	January 3, 2000
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 8, 2000
TRUSTEES OF H E H THE NIZAMS PILGRIMAGE MONEY TRUST HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	April 20, 2000
TRUSTEES OF H E H THE NIZAMS SUPPLEMENTAL FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX	February 16, 2000
TULSIBHAI JIVABHAI CHANGANI Vs. STATE OF GUJARAT	December 12, 2000
TUNGABHADRA INDUS LIMITED Vs. UNION OF INDIA	May 5, 2000
TVL KOODAL INDUSTRIES Vs. STATE OF TAMIL NADU	February 2, 2000
U O I Vs. SHARWAN K RAJGARHIA	May 6, 2000
U P POLLUTION CONTROL BOARD Vs. MOHAN MEAKINS LIMITED	March 27, 2000
U P PUBLIC SERVICE COMMISSION Vs. SANJAY KUMAR	July 26, 2000
U P RAJYA VIDYUT PARISHAD APPRENTICE WELFARE ASSOCIATION Vs. STATE OF UTTAR PRADESH	May 8, 2000
U P S R T C Vs. RAM CHANDRA YADAV	May 5, 2000
U P STATE ELECTRICITY BOARD Vs. AGRA ELECTRIC SUPPLY COMPANY LIMITED	May 12, 2000
U P STATE ELECTRICITY BOARD Vs. UPPER JAMUNA VALLY ELECTRICITY SUPPLY COMPANY LIMITED	May 12, 2000
U P STATE ELECTRICITY BOARD Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED	May 12, 2000
U P STATE ELECTRICITY BOARD Vs. HYDRO ELECTRIC EMPLOYEES UNION	December 7, 2000
U P STATE ELECTRICITY BOARD Vs. OM METALS AND MINERALS PRIVATE LIMITED	August 8, 2000
U P STATE ELECTRICITY BOARD AGRA Vs. V P DYSEL	December 7, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAN LAL GUPTA	April 4, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHESH KUMAR MISHRA	March 15, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. SUBHASH CHANDRA SHARMA	March 15, 2000
U P STATE SUGAR CORPORATION LIMITED Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 7, 2000
U S P SRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY	November 15, 2000
UDAIPUR DISTILLERY COMPANY Vs. STATE OF RAJASTHAN	January 27, 2000
UDHAV Vs. PANDHARINATH KISHANRAO TAK	March 30, 2000
ULAGAPPA Vs. DIVISION COMMISSIONER MYSORE	July 26, 2000
UMAKANT MISHRA Vs. DINANATH PRASAD SHAH	April 19, 2000
UMESH SINGH Vs. STATE OF BIHAR	May 10, 2000
UMRAO SINGH Vs. STATE OF UTTAR PRADESH	August 2, 2000
UNION BANK OF INDIA Vs. OFFICIAL LIQUIDATOR H C OF CALCUTTA	April 26, 2000
UNION CO OPERATIVE BANK Vs. BABA AMRIK SINGH	September 12, 2000
UNION OF INDIA Vs. ARVIND SHERGILL	September 13, 2000
UNION OF INDIA Vs. GURDEEP SINGH	September 5, 2000
UNION OF INDIA Vs. RASILA RAM	September 6, 2000
UNION OF INDIA Vs. H P RAUT	August 28, 2000
UNION OF INDIA Vs. MUDDOBALAIAH	September 4, 2000
UNION OF INDIA Vs. S S GURAYYA	August 21, 2000
UNION OF INDIA Vs. MAMTA SETHI	August 11, 2000
UNION OF INDIA Vs. N S TIWANA	August 10, 2000
UNION OF INDIA Vs. MUNDRA SALT AND CHEMICAL INDUSTRIES	November 14, 2000
UNION OF INDIA Vs. SHANKUNTALA GUPTA DEAD	November 14, 2000
UNION OF INDIA Vs. MANOHAR LAL AZAD	November 2, 2000
UNION OF INDIA Vs. R N AYARE	November 8, 2000
UNION OF INDIA Vs. K D PANDEY	November 8, 2000
UNION OF INDIA Vs. PRADIP KUMAR DEY	November 9, 2000
UNION OF INDIA Vs. K A KITTU	November 10, 2000
UNION OF INDIA Vs. WING COMMANDER T PARTHASARATHY	November 10, 2000
UNION OF INDIA Vs. S N PANIKAR	September 19, 2000
UNION OF INDIA Vs. GUJARAT AMBUJA CEMENT LIMITED	September 21, 2000
UNION OF INDIA Vs. VIJAYAPURAPU SUBBAYAMMA	September 22, 2000
UNION OF INDIA Vs. POPULAR BUILDERS CALCUTTA	October 17, 2000
UNION OF INDIA Vs. SATISH PANALAL SHAH	December 6, 2000
UNION OF INDIA Vs. K M SHANKERAPPA	November 28, 2000
UNION OF INDIA Vs. MADRAS TELEPHONE S C AND S T SOCIAL WELFARE ASSOCIATION	April 26, 2000
UNION OF INDIA Vs. CHARANJIT S GILL	April 24, 2000
UNION OF INDIA Vs. R S SHARMA	April 18, 2000
UNION OF INDIA Vs. K B RAJORIA	March 28, 2000
UNION OF INDIA Vs. P K LAMBODARAN NAIR	March 29, 2000
UNION OF INDIA Vs. RAM KISHAN	April 3, 2000
UNION OF INDIA Vs. ERA EDUCATIONAL TRUST	April 5, 2000
UNION OF INDIA Vs. REKHA MAJHI	April 6, 2000
UNION OF INDIA Vs. SUJATHA VEDACHALAM	April 7, 2000
UNION OF INDIA Vs. R P YADAV	May 10, 2000
UNION OF INDIA Vs. SHANKAR	May 4, 2000
UNION OF INDIA Vs. SONY INDIA LIMITED	July 21, 2000
UNION OF INDIA Vs. LT GEN RAJENDRA SINGH KADYAN	July 28, 2000
UNION OF INDIA Vs. NIRLON SYNTHETIC FIBERS AND CHEMICALS AND CO	July 19, 2000
UNION OF INDIA Vs. AFLON ENGINEERING CORPORATION	July 20, 2000
UNION OF INDIA Vs. KIRLOSKAR OIL ENGINEES LIMITED	July 20, 2000
UNION OF INDIA Vs. AVTAR SINGH	January 27, 2000
UNION OF INDIA Vs. AHARWA DEEN	January 31, 2000
UNION OF INDIA Vs. DHYAN SINGH	January 21, 2000
UNION OF INDIA Vs. H A KHAN	January 25, 2000
UNION OF INDIA Vs. SOLAR PESTICIDE PRIVATE LIMITED	February 4, 2000
UNION OF INDIA Vs. E I D PARRY INDIA LIMITED	February 1, 2000
UNION OF INDIA Vs. SUMITRA DEVI	January 31, 2000
UNION OF INDIA Vs. DUDH NATH PRASAD	January 4, 2000
UNION OF INDIA Vs. BALBIR SINGH	January 21, 2000
UNION OF INDIA Vs. IKRAM KHAN	January 13, 2000
UNION OF INDIA Vs. R SARANGAPANI	March 15, 2000
UNION OF INDIA Vs. HANUMAN PRASAD	March 6, 2000
UNION OF INDIA Vs. ALOK KUMAR DASS	March 6, 2000
UNION OF INDIA Vs. MANGAT	February 8, 2000
UNION OF INDIA Vs. GANESH DAS BHOJRAJ	February 22, 2000
UNION OF INDIA Vs. NAYYAR KHALIL	February 16, 2000
UNION PUBLIC SERVICE COMMISSION Vs. JAGANNATH MISHRA	November 9, 2000
UNITED BANK OF INDIA CALCUTTA Vs. ABHIJIT TEA CO PRIVATE LIMITED	September 5, 2000
UNITED CREDIT LIMITED CALCUTTA Vs. AGRO SALES INDIA	April 3, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FANCY TRADERS	July 28, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJENDRA SINGH	March 14, 2000
UNITED PHOSPHOROUS LTD. AND ANR. Vs. DIRECTOR GENERAL (SAFEGUARDS) AND ANR.	May 5, 2000
UNIVERSITY OF JAMMU Vs. SARFRAZ AHMED	July 28, 2000
UOI Vs. DEBIKA GUHA	April 28, 2000
USHA HARSHADKUMAR DALAL Vs. ORG SYSTEMS	January 6, 2000
UT CHANDIGARH Vs. AVTAR SINGH	November 16, 2000
UTKARSH PRINTERS Vs. PUNJAB NATIONAL BANK SAKET CIVIL LINES MEERUT U P	May 8, 2000
UTTAM SINGH DUGAL AND COMPANY LIMITED Vs. UNION BANK OF INDIA	August 8, 2000
V D ROY Vs. STATE OF KERALA	November 10, 2000
V H PATEL AND COMPANYMPANY Vs. HIRUBHAI HIMABHAI PATEL	April 18, 2000
V K SHARMA Vs. UNION OF INDIA	March 28, 2000
V M SALGAOCAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 10, 2000
V MAHIMA Vs. V MAHALINGAM	July 28, 2000
V MANGALESHWARI Vs. V BALAKRISHNA REDDY	April 13, 2000
V NARAYANASWAMY Vs. C P THIRUNAVUKKARASU	January 19, 2000
V O CORPORATION LIMITED Vs. HINDUSTAN VEG OILS CORPN LIMITED	April 10, 2000
V P AHUJA Vs. STATE OF PUNJAB	March 6, 2000
VADIVELU Vs. SUNDARAM	October 10, 2000
VAJJA SRINIVASU SRINU Vs. STATE OF ANDHRA PRADESH	September 4, 2000
VALIVALAM DESIKAR CHATRAM TRUST Vs. ASSISTANT COMMISSIONER LAND REFIRMS	January 18, 2000
VANEET JAIN Vs. JAGJIT SINGH	May 2, 2000
VANNATTANKANDY IBRAYI Vs. KUNHABDULLA HAJEE	December 13, 2000
VASA CHANDRASELHAR RAO Vs. PONNA SATYANARAYANA	May 5, 2000
VED PRAKASH AGARWAL Vs. CHAIRMAN U P STATE SUGAR CORPORATION LIMITED	August 16, 2000
VEERA HANUMAN RICE AND FLOUR MILL Vs. STATE BANK OF INDIA RAMCHANDRAPURAM A P	April 24, 2000
VENKATESH Vs. STATE OF KARNATAKA	April 28, 2000
VETERINARY COUNCIL OF INDIA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH	January 6, 2000
VIBHA PARTHASARATHI Vs. UNION OF INDIA	January 13, 2000
VICE CHAIRMAN KANPUR DEV AUTHORITY Vs. GIRJA SHANKAR MISRA	September 15, 2000
VICE CHANCELLOR UNIVERSITY OF HEALTH SCIENCES Vs. P S CHAITANYA	August 2, 2000
VICE CHANCELLOR UTKAL UNIVERSITY Vs. BABAJI CHARAN ROUT	August 8, 2000
VIDYA Vs. NAND RAM alias ASOOP RAM	August 9, 2000
VIDYAWATHI KAPOOR TRUST Vs. APPROPRIATE AUTHORITY	May 2, 2000
VIJAY AMBA DAS DIWARE Vs. BALKRISHNA WAMAN DANDE	March 31, 2000
VIJAY L MALHROTRA Vs. STATE OF UTTAR PRADESH	January 31, 2000
VIJAY PACKAGING SYSTEM LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE A P	February 18, 2000
VIJAYASINGH JEVANDAS KAPADIA Vs. GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM	July 27, 2000
VIJRANT PARIHAR Vs. STATE OF JAMMU AND KASHMIR	September 6, 2000
VIKAS ADHIKARI PANCHAYAT SAMITI Vs. HIRA LAL	July 20, 2000
VIKASH SHARMA Vs. DG HEALTH SERVICES	January 11, 2000
VIMAL CHANDRA GROVER Vs. BANK OF INDIA	April 26, 2000
VINAYA KRISHNA SINHA Vs. UNION OF INDIA	April 27, 2000
VINESH PUNDIR Vs. STATE OF UTTAR PRADESH	April 20, 2000
VINOD KUMAR Vs. STATE OF UTTAR PRADESH	March 16, 2000
VINOD KUMAR AGARWAL Vs. RATAN DEVI	January 31, 2000
VIRENDRA Vs. STATE OF DELHI	November 7, 2000
VIRENDRA KUMAR SINGH Vs. STATE OF UTTAR PRADESH	July 21, 2000
VISHIN N KHANCHANDANI Vs. VIDYA LACHMANDAS KHANCHANDANI	August 16, 2000
VISHNU NAGNATH DESHMUKH Vs. STATE OF MAHARASHTRA	November 8, 2000
VISHNU TULSIDAS SIPAHIMALANI Vs. KANTA SURESH SIPAHIMALANI	February 4, 2000
VITOORI PRADEEP KUMAR Vs. KAISULA DHARMAIAH	April 3, 2000
VIVEK GOENKA Vs. Y R PATIL	January 13, 2000
VIVEK GUPTRISHI Vs. U P STATE OF BRIDGE CORPN LIMITED	September 28, 2000
VIVEK KUMAR Vs. STATE OF UTTAR PRADESH	January 4, 2000
VST INDUSTRIES LIMITED Vs. VST INDUSTRIES WORKERS UNION	December 7, 2000
VUYYURU RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH	September 15, 2000
W.N. CHADHA Vs. CENTRAL BUREAU OF INVESTIGATION	September 11, 2000
WALLACE FLOUR MILLS COMPANY LIMITED Vs. MONTBLANC INVESTMENT PRIVATE LIMITED	January 10, 2000
WAZIR CHAND Vs. UNION OF INDIA	September 14, 2000
WEL COMNR EMPLYOEES ASSOCIATION BHOPAL Vs. UNION OF INDIA	January 27, 2000
WELFARE COMMISSIONER EMOLOYEES ASSOCIATION OF BHOPAL Vs. UNION OF INDIA	January 22, 2000
WELLINGTON ASSOCIATES LIMITED Vs. KIRIT MEHTA	April 4, 2000
WESTERN PRESS PRIVATE LIMITED MUMBAI Vs. CUSTODIAN	December 6, 2000
WESTON COMPONENTS LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI	January 4, 2000
WHIRLPOOL OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	February 1, 2000
WHIRLPOOL OF INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 8, 2000
WINE AGENCIES Vs. FINANCIAL COMMISSIONER REVENUE	January 20, 2000
WORLD TEL INC Vs. UNION OF INDIA	October 11, 2000
X Vs. HOSPITAL Z	February 7, 2000
XXTH CENTURY FINANCE CORPORATION LIMITED Vs. STATE OF MAHARASHTRA	May 9, 2000
Y CHANDRASEKHARA RAO Vs. SOUTH CENTRAL RAILWAY	January 31, 2000
Y RAMAMOHAN Vs. GAVERNMENT OF INDIA	September 13, 2000
YADALA VENKATA SUBBAMMA Vs. YADALLA CHINNA SUBBAIAH	November 29, 2000
YASHWANT KUMAR N BHAMBHANI Vs. UNIVERSITY OF DELHI	July 26, 2000
YUSUF KHAN ALIAS DILIP KUMAR Vs. MANOHAR JOSHI	February 25, 2000

Year 2000 of SUPREME COURT OF INDIA

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