REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
MEHTA M. C. Vs. UNION OF INDIA	December 7, 1999
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF SURFACE TRANSPORT Vs. VARTAK LABOUR UNION	February 19, 1999
A I LAWYERS FORUM FOR CIVIL LIBERTS Vs. UNION OF INDIA	February 1, 1999
A I LAWYERS FORUM FOR CIVIL LIBERTS Vs. UNION OF INDIA	April 19, 1999
A K SARMA Vs. UNION OF INDIA	January 21, 1999
A K SINGH Vs. UTTARAKHAND JAN MORCHA	May 13, 1999
A MOHAMMAD FAROOK Vs. JT SECY TO G O I	November 2, 1999
A P AGGARWAL Vs. GOVERNMENT OF N C T OF DELHI	November 16, 1999
A P COOP CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. V VENKATESWAR RAO	January 13, 1999
A P INDUSTRIAL COMPONENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	October 28, 1999
A P POLLUTION CONTROL BOARD Vs. PROF M V NAYUDU RETD	January 27, 1999
A P PUBLIC SERVICE COMMISSION Vs. G SANKAR	March 18, 1999
A ROBERT Vs. UNITED INSURANCE COMPANY LIMITED	August 27, 1999
A V REDDY TRUST Vs. COMMISSIONER OF WEALTH TAX	October 8, 1999
AAREM CHEMICALS Vs. CCE	September 10, 1999
ABDUL KUDDUS MANDAL Vs. STATE OF ASSAM	August 23, 1999
ABDUL RASHID IBRAHIM MANSURI Vs. STATE OF GUJARAT	October 12, 1999
ABID HATIM MERCHANT Vs. JANEB SALEBHAI SAHEB SAIFUDDIN	September 28, 1999
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA	September 17, 1999
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA	May 14, 1999
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW CONSOLIDATED GOLD FIELDS LIMITED	February 24, 1999
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	September 7, 1999
ADMINISTRATION OF DAMAN AND DIU Vs. MOHANLAL LALBHAI DESAI	November 18, 1999
ADOR SAMIA PRIVATE LIMITED Vs. PEEKAY HOLDINGS LIMITED	August 20, 1999
AGIO COUNTERTRADE PTE LIMITED Vs. PUNJAB IRON AND STEEL COMPANY LIMITED	May 14, 1999
AGRA CLUB LIMITED Vs. STATE OF UTTAR PRADESH	November 30, 1999
AHAMED MOHAIDEEN ZABBAR Vs. STATE OF TAMIL NADU	April 28, 1999
AHAMED NASSAR Vs. STATE OF TAMIL NADU	October 14, 1999
AHMED BIN SALAM Vs. STATE OF ANDHRA PRADESH	April 13, 1999
AHMEDABAD MUNICIPAL CORPN Vs. NILAYBHAI R THAKORE	October 13, 1999
AHMEDNAGAR ZILLA SAHAKARI D V AND P SINGH Vs. STATE OF MAHARASHTRA	December 15, 1999
AIR INDIA LIMITED Vs. COCHIN INT AIRPORT LIMITED	July 26, 1999
AIR TECH INDIA Vs. ASSTT COMMR COMML TAXES	December 14, 1999
AIRFREIGHT LIMITED Vs. STATE OF KARNATAKA	August 4, 1999
AJAIB SINGH Vs. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED	April 8, 1999
AJAY JADHAV Vs. GOVERNMENT OF GOA	September 14, 1999
AJAY SARNA Vs. ARCHANA SARNA	December 13, 1999
AJIT CHOPRA Vs. SADHU RAM	November 2, 1999
AJIT KUMAR RATH Vs. STATE OF ORISSA	November 2, 1999
AJIT SINGH Vs. STATE OF PUNJAB	December 8, 1999
AJIT SINGH Vs. STATE OF PUNJAB	September 16, 1999
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH	August 20, 1999
AKHTAR Vs. STATE OF UTTAR PRADESH	February 2, 1999
AKLU RAM MAHTO Vs. RAJENDRA MAHTO	April 1, 1999
AKMAL AHMAD Vs. STATE OF DELHI	March 24, 1999
ALANKAR COMMERCIAL PRIVATE LIMITED SIKKIM Vs. ASST COMMNR OF INCOME TAX N DELHI	December 6, 1999
ALL INDIA FEDERATION OF CENTRAL EXCISE Vs. UNION OF INDIA	February 22, 1999
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA	July 23, 1999
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA	December 1, 1999
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	December 14, 1999
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	July 23, 1999
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	April 8, 1999
ALL INDIA RAILWAY PROTECTION FORCE ASSOCIATION Vs. UNION OF INDIA	December 10, 1999
ALL LAWYERS FORUM FOR CIVIL LIBERTIES Vs. UNION OF INDIA	March 22, 1999
ALLAHABAD BANK CALCUTTA Vs. RADHA KRISHNA MAITY	September 10, 1999
ALLAHABAD PAPER MILLS COMPANY LIMITED Vs. BENGAL PAPER MILLS COMPANY LIMITED	April 20, 1999
ALMITRA H PATEL Vs. UNION OF INDIA	April 12, 1999
ALMITRA H PATEL Vs. UNION OF INDIA	January 11, 1999
ALMITRA H PATEL Vs. UNION OF INDIA	October 15, 1999
ALMITRA H PATEL Vs. UNION OF INDIA	August 13, 1999
ALMITRA H PATEL Vs. UNION OF INDIA	November 24, 1999
ALMITRA H PATEL Vs. UNION OF INDIA	November 1, 1999
ALVARE NORONHA FERRIERA Vs. UNION OF INDIA	April 23, 1999
AMANULLA KHAN KUDEATALLA KHAN PATHAN Vs. STATE OF GUJARAT	June 28, 1999
AMAR KUMAR SASMAL Vs. HRISIKESH SASMAL	February 23, 1999
AMERICAN REMEDIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	January 12, 1999
AMLA CHAKRAVARTY Vs. RANJIT KUMAR CHOUDHARY	August 3, 1999
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRL MKTG BOARD	July 16, 1999
ANANDRAM CHANDANMAL MUNOT Vs. BANSILAL CHUNILAL KABRA	November 19, 1999
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EASUN ENGINEERING COMPANY	September 22, 1999
ANDREWS S O JACOB Vs. STATE OF KERALA	March 16, 1999
ANIL HADA Vs. INDIAN ACRYLIC LIMITED	November 26, 1999
ANIL KUMAR Vs. SURINDER KUMAR	December 14, 1999
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	November 24, 1999
ANIL R DESHMUKH Vs. ONKAR N WAGH	January 21, 1999
ANNIE VARGHESE Vs. STATE OF KERALA	July 23, 1999
ANTONY Vs. K C ITTOOP	October 12, 1999
ANWABI Vs. PRAMOD D A JOSHI	July 23, 1999
APAR PVT. LTD. Vs. COLLECTOR, CENTRAL EXCISE, BOMBAY	August 25, 1999
APPA NARSAPPA MAGDUM D THR LRS Vs. AKUBAI GANAPATI NIMBALKAR	May 4, 1999
APPAREL EXPORT PROMOTION COUNCIL Vs. A K CHOPRA	January 20, 1999
ARAVINDA PARAMILA WORKS Vs. COMMISSIONER OF INCOME TAX	March 31, 1999
ARISTO PHARMACEUTICALS LIMITED Vs. WOCKHARDT LIMITED	November 24, 1999
AROSAN ENTERPRISES LIMITED Vs. UNION OF INDIA	September 16, 1999
ARUMUGHAM Vs. SUNDARAMBAL	April 29, 1999
ARUN SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH	July 23, 1999
ARUN VYAS Vs. ANITA VYAS	May 14, 1999
ARVIND PAPPU Vs. STATE DELHI ADMINISTRATION	May 10, 1999
ASANDAS MITHARAM NARSINGHANI Vs. TEKCHAND MITHARAM SEVAKRAMANI	January 21, 1999
ASHOK GANGADHAR MARATHA Vs. ORIENTAL INSURANCE COMPANY LIMITED	September 2, 1999
ASHOK KUMAR Vs. STATE OF HARYANA	December 2, 1999
ASHOK KUMAR KHEMKA Vs. AVANI ENCLAVE PRIVATE LIMITED	December 14, 1999
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA	April 26, 1999
ASHWANI KUMAR Vs. REGIONAL TRANSPORT AUTHORITY BIKANER	September 28, 1999
ASHWANI KUMAR MISHRA Vs. P MUNIAM BABU	April 8, 1999
ASHWANI KUMAR MISHRA Vs. P. MUNIAM BABU & ORS.	April 15, 1999
ASHWINKUMAR K PATEL Vs. UPENDERA J PATEL	March 11, 1999
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT GROUP II Vs. ASSOCIATED FOREST PRODUCTS PRIVATE LIMITED	November 3, 1999
ASSISTANT COMMISSIONER Vs. NANDANAM CONSTRUCTION CO	September 21, 1999
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. THOMAS JOSES	September 17, 1999
ATLAS EXPORT INDUSTRIES Vs. KOTAK AND COMPANY	September 1, 1999
ATLESH KUMAR SHARMA Vs. SUDESH RANI	January 5, 1999
AUTO ENGINEERING WORKS Vs. BANSAL TRADING COMPANY	December 10, 1999
AYODHYA RAM ALIAS AYODHYA PRASAD SINGH Vs. STATE OF BIHAR	January 7, 1999
AZIZUDDIN Vs. BOARD OF REVENUE	February 12, 1999
B BALAIAH Vs. SUPERINTENDING ENGINEER	March 10, 1999
B BASAVARAJ Vs. M SADIQ ALI	December 16, 1999
B K N PILLAI Vs. P PILLAI	December 13, 1999
B R ENTERPRISES Vs. STATE OF UTTAR PRADESH	May 7, 1999
B. BASAVARAJ Vs. M. SADIQ ALI AND ANR.	November 16, 1999
BABAR ALI Vs. UNION OF INDIA	November 5, 1999
BABOOLAL Vs. STATE OF UTTAR PRADESH	October 12, 1999
BABU Vs. STATE OF KERALA	October 26, 1999
BABU RAM Vs. C C JACOB	March 18, 1999
BABU RAO Vs. MANIKRAO	May 13, 1999
BABU VERGHESE Vs. BAR COUNCIL OF KERALA	March 16, 1999
BACHCHU SINGH Vs. STATE OF HARYANA	February 8, 1999
BADAMO DEVI Vs. SAGAR SHARMA	April 1, 1999
BADNI Vs. SIRI CHAND	February 15, 1999
BADRI Vs. STATE OF RAJASTHAN	September 30, 1999
BAGHOPURI M M SAMBAI SAMITI Vs. STATE OF ASSAM	March 30, 1999
BAILOCHAN KARAN Vs. BASANT KUMARI NAIK	February 2, 1999
BAL DEV SINGH DHINGRA Vs. MADAN LAL GUPTA AND ORE	February 4, 1999
BALBIR Vs. STATE OF HARYANA	October 26, 1999
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH	September 14, 1999
BALBIR SINGH Vs. STATE OF PUNJAB	August 19, 1999
BALBIR SINGH Vs. STATE OF UTTAR PRADESH	April 8, 1999
BALDEVBHAI GOPALBHAI PATEL Vs. K M V COOP HSG SOCIETY LIMITED	February 12, 1999
BALRAJ TANEJA Vs. SUNIL MADAN	September 8, 1999
BALWANT SINGH Vs. STATE OF HARYANA	March 23, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB	March 31, 1999
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA	January 13, 1999
BANK OF INDIA Vs. DEGALA SURYANARAYANA	July 12, 1999
BANNALAL VAHILDA CHAVLA Vs. UNION OF INDIA	July 29, 1999
BANOBI Vs. STATE OF MAHARASHTRA	September 15, 1999
BANOLATA MOHAPATRA Vs. STATE OF ORISSA	May 11, 1999
BAPURAO PAKHIDDEY Vs. SUMAN DONDEY	February 4, 1999
BASIC SHIKSHA ADHILARI FAIZABAD Vs. CIVIL JUDGE FAIZABAD	December 7, 1999
BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD	April 13, 1999
BELSUND SUGAR COMPANY LIMITED Vs. STATE OF BIHAR	August 10, 1999
BENI BAI Vs. RAGHUBIR PRASAD	February 24, 1999
BHADHUA MUKTI MORCHA Vs. UNION OF INDIA	November 16, 1999
BHAGAT RAM DEAD Vs. TEJA SINGH	March 31, 1999
BHAGIRATHI JENA Vs. BOARD OF DIRECTORS O S F C	March 31, 1999
BHAGWAN DASS RAMA SHANKER Vs. UNION OF INDIA	February 25, 1999
BHAGWAN PARSHU RAM COLLEGE Vs. STATE OF HARYANA	April 6, 1999
BHAGWAN RAMA SHINDE GOSAI Vs. STATE OF GUJARAT	May 12, 1999
BHAGWAN SAMARDHA SREEPADA VALLABHA VENKATA VISHWANDADHA MAHARAJ Vs. STATE OF ANDHRA PRADESH	July 15, 1999
BHAGWAN SINGH Vs. STATE OF PUNJAB	August 25, 1999
BHARAT BARREL AND DRUM MANUFACTURING COMPANY Vs. AMIN CHAND PAYRELAL	February 18, 1999
BHARAT BHUSHAN BANSAL Vs. U R SMALL INDUSTRIES CORPORATION LTD	January 21, 1999
BHARAT BUILDER PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS COOP HOUSING SOCIETY LIMITED	April 9, 1999
BHARAT K BISSA Vs. COMMISSIONER OF CUSTOMS II	November 30, 1999
BHARAT PETROLEUM CORPORATION LIMITED Vs. BALAKRISHNAN NAMBIAR	August 20, 1999
BHARAT STARCH INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS MUMBAI	November 4, 1999
BHASKAR PRABASKAR Vs. STATE	September 22, 1999
BHERA Vs. STATE OF RAJASTHAN	September 30, 1999
BHOJAPPA HANAMANTHAPPA CHOUDANNAVAR Vs. STATE OF KARNATAKA	September 21, 1999
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA	March 31, 1999
BHOR INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY	October 26, 1999
BHUPENDRA Vs. PRITHVIRAJ	January 5, 1999
BIHAR STATE ELECTRICITY BOARD Vs. BIJAY BHADUR	December 1, 1999
BIHARI PRASAD SINGH Vs. STATE OF BIHAR	August 2, 1999
BIJAY K PPASAD Vs. RANJANA	July 20, 1999
BILAKCHAND GYANCHAND CO Vs. A CHINNA SWAMI	March 12, 1999
BILESHWAR KHAN UDYOG KHEDUT SHAHAKARI MANDALI LIMITED Vs. UNION OF INDIA	February 10, 1999
BINA MURLIDHAR HEMDEV Vs. KANHAIYALAL LOKRAM HEMDEV	May 14, 1999
BIR BHADRA DIXIT Vs. STATE OF GOVERNMENT OF UTTAR PRADESH	March 18, 1999
BIRAKISHORE KAR Vs. STATE OF ORISSA	August 12, 1999
BIRLA CORPORATION LIMITED Vs. STATE OF RAJASTHAN	March 11, 1999
BIRLA TEXTILES Vs. UNION OF INDIA	February 9, 1999
BOARD OF TRUSTEES FOR VISAKHAPATNAM PORT TRUST Vs. STATE OF ANDHRA PRADESH	July 27, 1999
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. SRIYANESH KNITTERS	July 30, 1999
BODDU NARAYANAMMA Vs. VENKATARAMA ALUMINIUM CO	September 21, 1999
BOMBAY OFFSHORE SERVICES LIMITED Vs. SHANKAR NARAYAN	September 16, 1999
BRAJ BHUSHAN PRASAD Vs. STATE OF BIHAR	July 16, 1999
BRIJ MOHAN SHORI Vs. COMMNR OF POLICE N DELHI	August 11, 1999
BRIJ RAJ SINGH [DEAD] Vs. SEWAK RAM	April 22, 1999
BUDHIA SWAIN Vs. GOPINATH DEB	May 7, 1999
C AJITH KUMAR Vs. STATE OF KERALA	December 15, 1999
C ALI Vs. STATE OF KERALA	August 11, 1999
C B I ANTI CORRUPTION BRANCH MUMBAI Vs. NARAYAN DIWAKAR	May 7, 1999
C GANGACHARAN Vs. C NARAYANAN	December 14, 1999
C JAYARAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 9, 1999
C K RAVEENDRAN Vs. STATE OF KERALA	December 2, 1999
C M SINGH Vs. H P KRISHI VISHVA VIDYALAYA	July 27, 1999
CALCUTTA MUNICIPAL CORPORATION Vs. PAWAN KUMAR SARAF	January 13, 1999
CANARA BANK Vs. PINDI PLYWOOD TRADERS	February 9, 1999
CCE Vs. SIMPLEX MILLS CO. LTD.	July 15, 1999
CCE Vs. CORNER STONE BRANDS LTD.	February 26, 1999
CCE, THANE AND MADRAS Vs. AJIT INDIA PVT. LTD.	April 15, 1999
CENTER OF INDIAN TRADE UNION Vs. STATE OF MAHARASHTRA	January 29, 1999
CENTRAL BANK OF INDIA Vs. ROOPLAL BANSAL	January 5, 1999
CENTRAL BANK OF INDIA Vs. SAXONS FARMS	October 7, 1999
CENTRAL BUREAU OF INVESTIGATION Vs. V K SEHGAL	October 8, 1999
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA	July 20, 1999
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA	March 31, 1999
CHAIRMAN BIHAR RAJYA VIDYUT BOARD Vs. CHHATHU RAM	May 7, 1999
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO Vs. SUKAMANI DAS	September 15, 1999
CHAIRMAN KIYEKHU VILLEGE COUNCIL Vs. HOKIYE ZHIMOMI	January 6, 1999
CHANAN RAM Vs. STATE OF RAJASTHAN	December 8, 1999
CHANAN SINGH AND SONS Vs. COLLECTOR OF CENTRAL EXCISE	May 6, 1999
CHANCELLOR Vs. SHANKAR RAO	January 21, 1999
CHANDER NATH OJHA JAIPUR Vs. SURESH JHALANI	October 5, 1999
CHANDRA KISHORE JHA Vs. MAHAVIR PRASAD	September 21, 1999
CHANDRA NARAIN YADAV Vs. SHIBJEE YADAV	April 21, 1999
CHANDRIA PRASAD Vs. PULLO	July 27, 1999
CHANNAVEERA GOWDA Vs. SANNE GOWDA	December 6, 1999
CHENGALRAYAN CO OPERATIVE SUGAR MILLS Vs. ORIENTAL INSURANCE COMPANY LIMITED	September 30, 1999
CHERIYAN SOSAMMA Vs. SUNDARESSAN PILLAI SARASWATHY AMMA	January 20, 1999
CHHOTU RAM Vs. STATE OF HARYANA	October 8, 1999
CHIEF EXECUTIVE OFFICER Vs. SURENDRA KUMAR VAKIL	March 23, 1999
CHIEF GENERAL MANAGER TELECOM Vs. G MOHAN PRASAD	March 12, 1999
CIPLA LIMITED Vs. RIPU DAMAN BHANOT	April 12, 1999
CIT BHOPAL Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES	August 19, 1999
COASTAL CHEMICALS LIMITED Vs. COMMERCIAL TAX OFFICER A P	October 14, 1999
COLGATE PALMOLIVE INDIA LIMITED Vs. HINDUSTAN LEVER LIMITED	August 18, 1999
COLLECTOR OF CENTRAL EXCISE Vs. TULSIPUR SUGAR COMPANY LIMITED	October 26, 1999
COLLECTOR OF CENTRAL EXCISE Vs. CENTRAL PULP MILLS LIMITED	November 2, 1999
COLLECTOR OF CENTRAL EXCISE BARODA Vs. COTSPUN LIMITED	September 23, 1999
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. POLYSET CORPORATION	October 26, 1999
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. HINDUSTAN HYDRAULIC PRIVATE LIMITED	May 11, 1999
COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. ARUNA STRAW BOARDS PRIVATE LIMITED	August 17, 1999
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. GALADA CONTINIOUS CASTINGS LIMITED	October 27, 1999
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. J K SYNTHETICS	October 14, 1999
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. GAYATRI GLASS WORKS	October 26, 1999
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. NOVO IMPOX	August 3, 1999
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A MD BILAL AND CO	February 22, 1999
COLLECTOR OF CENTRAL EXCISE PUNE Vs. DAI ICHI KARKARIA LIMITED	August 11, 1999
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES	October 26, 1999
COLLECTOR OF CISTOMS RAJKOT Vs. SARABHAI INTERNATIONAL LIMITED	October 7, 1999
COLLECTOR OF CUSTOMS Vs. MODI RUBBER LIMITED	December 1, 1999
COLLECTOR OF CUSTOMS Vs. RELIANCE INDUSTRIES LIMITED	December 7, 1999
COLLECTOR OF CUSTOMS AND CENTRAL EXCISR MADRAS Vs. PAPER PRODUCTS LIMITED	November 25, 1999
COLLECTOR OF CUSTOMS BOMBAY Vs. UNITED ELECTRICAL INDUSTRIES LIMITED	March 23, 1999
COLLECTOR OF CUSTOMS KANDLA Vs. EAST AFRICAN TRADERS	December 2, 1999
COLLECTOR OF CUSTOMS NEW DELHI Vs. SHAILA KAPOOR	August 10, 1999
COMISSIONER OF INCOME TAX MADRAS Vs. KASTURI AND SONS LIMITED	March 17, 1999
COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS Vs. P S SETHURATHINAM	February 2, 1999
COMMISSIONER OF CENTRAL EXCISE COCHIN Vs. MATHEW KURIAN PRO SOUTH INDIA PRODUCTS	February 23, 1999
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. AMAR DYE AND CHEMICAL LIMITED	November 4, 1999
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. NEYCER INDIA LIMITED	August 23, 1999
COMMISSIONER OF CUSTOMS AIR CORGO N D Vs. BIN SABT JEWELLERY DUBAI UAE	April 12, 1999
COMMISSIONER OF INCOME TAX Vs. CYNAMIDE INDIA LIMITED	April 13, 1999
COMMISSIONER OF INCOME TAX Vs. E MERCK SERVICE AND AGENCIES	March 17, 1999
COMMISSIONER OF INCOME TAX Vs. MYSODET P LTD	March 17, 1999
COMMISSIONER OF INCOME TAX Vs. GUJARAT POLUCRETE PRIVATE LIMITED	March 17, 1999
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS	March 18, 1999
COMMISSIONER OF INCOME TAX Vs. H M T BEARINGS LTD	March 23, 1999
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED	February 23, 1999
COMMISSIONER OF INCOME TAX Vs. B VENKATA RAO	February 24, 1999
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED	February 3, 1999
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PRIVATE LIMITED	February 4, 1999
COMMISSIONER OF INCOME TAX Vs. D SHANKARAIAH	February 4, 1999
COMMISSIONER OF INCOME TAX Vs. BHASKAR PICTURE PALACE	January 5, 1999
COMMISSIONER OF INCOME TAX Vs. SARDAR ARJUN SINGH AHLUWALIA DEAD	October 26, 1999
COMMISSIONER OF INCOME TAX Vs. JAISWAL CHEMICALS PRIVATE LIMITED	October 1, 1999
COMMISSIONER OF INCOME TAX Vs. CHIKA LTD	May 14, 1999
COMMISSIONER OF INCOME TAX Vs. GOGINENI TOBACCO LIMITED	June 15, 1999
COMMISSIONER OF INCOME TAX Vs. STOCK EXCHANGE AHMEDABAD	December 16, 1999
COMMISSIONER OF INCOME TAX A P 1 Vs. BHOORATNAM AND CO	May 11, 1999
COMMISSIONER OF INCOME TAX AGRA Vs. PURWAR GENERAL MILLS	February 11, 1999
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. SHILPI ADVERTISING LIMITED	March 24, 1999
COMMISSIONER OF INCOME TAX BANGALORE Vs. VENKATESWARA HATCHERIES PRIVATE LIMITED	March 24, 1999
COMMISSIONER OF INCOME TAX BARODA Vs. GUJARAT ALKALIES AND CHEMICALS LIMITED	February 17, 1999
COMMISSIONER OF INCOME TAX BHOPAL Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES	August 13, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. KRUPP INDUSTRIES INDIA LIMITED	August 9, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. E MEARCK SERVICE AND AGENCIES	December 17, 1999
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SUGAULI SUGAR WORKS PRIVATE LIMITED	February 4, 1999
COMMISSIONER OF INCOME TAX DELHI Vs. BHARAT CARBON AND RIBBON MFG COMPANY PRIVATE LIMITED	August 17, 1999
COMMISSIONER OF INCOME TAX GUJARAT III Vs. CADILA CHEMICALS	February 23, 1999
COMMISSIONER OF INCOME TAX HARYANA Vs. KARNAL COOPERATIVE SUGAR MILLS LIMITED	April 23, 1999
COMMISSIONER OF INCOME TAX HYDERABAD Vs. INDIAN LEAF SPRING MANUFACTURING PRIVATE LIMITED	March 18, 1999
COMMISSIONER OF INCOME TAX HYDERABAD Vs. M J SWAMY	September 8, 1999
COMMISSIONER OF INCOME TAX JABALPUR Vs. KESHRI METAL PRIVATE LIMITED RAIPUR	March 18, 1999
COMMISSIONER OF INCOME TAX JODHPUR Vs. HINDUSTAN ZINC LTD	February 3, 1999
COMMISSIONER OF INCOME TAX KAMATAKA Vs. STERLING POOD MANGALORE	April 15, 1999
COMMISSIONER OF INCOME TAX KERALA Vs. ASSOCIATED FIBRE AND RUBBER INDUSTRIES PRIVATE LIMITED	February 3, 1999
COMMISSIONER OF INCOME TAX LUDHIANA Vs. OM PRAKASH	July 27, 1999
COMMISSIONER OF INCOME TAX MADRAS Vs. SUNDARAM SPINNINGS MILLS	December 15, 1999
COMMISSIONER OF INCOME TAX NEW DELHI Vs. D L F UNITED	January 12, 1999
COMMISSIONER OF INCOME TAX SHILLONG Vs. TARAJAN TEA CO PRIVATE LIMITED	February 4, 1999
COMMISSIONER OF INCOME TAX SHILLONG Vs. GOSLINO MARIO	April 15, 1999
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. RELISH GOODS	March 11, 1999
COMMISSIONER OF SALES TAX Vs. INDUSTRIAL COAL ENTERPRISES	February 24, 1999
COMMISSIONER OF SALES TAX Vs. REWA COAL FIELDS LIMITED	April 22, 1999
COMMISSIONER OF SALES TAX Vs. P T ENTERPRISES	December 8, 1999
COMMISSIONER OF SALES TAX U P Vs. AGRA BELTING WORKS	December 9, 1999
COMMISSIONER OF WELTH TAX BOMBAY Vs. LONDON STAR DIAMOND CO I PRIVATE LIMITED	August 13, 1999
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	August 3, 1999
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	July 26, 1999
COMPUTWEL SYSTEMS PRIVATE LIMITED Vs. W HASAN	October 26, 1999
CONFEDERATION OF EX SERVICEMEN ASSNS Vs. UNION OF INDIA	May 10, 1999
CONSTITUTION OF INDIA Vs. NANDLAL BALWNI	February 26, 1999
CONTINENTAL CHEMICALS LIMITED Vs. SALES TAX OFFICER	February 2, 1999
COROMANDAL FERTILISERS LIMITED Vs. COLLECTOR OF CUSTOMS	December 14, 1999
CORPORATION OF MADRAS Vs. M K BUHARI	September 16, 1999
D G AND I G OF POLICE Vs. PREM SAGAR	April 13, 1999
D K JOSHI Vs. CHIEF SECRETARY STATE OF UTTAR PRADESH	November 19, 1999
D RAMACHANDRAN Vs. R V JANAKIRAMAN	March 11, 1999
D.G. AND L.G. OF POLICE AND OTHERS Vs. PREM SAGAR AND ANOTHER	March 13, 1999
DADARAO Vs. RAMRAO	November 2, 1999
DALCHAND DEAD Vs. KAMLABAI	November 25, 1999
DALICHAND Vs. C SANTHOSH AGARWAL	November 16, 1999
DALMIA CEMENT LIMITED RAJASTHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI	April 16, 1999
DAMODAR Vs. STATE OF KARNATAKA	October 1, 1999
DANDU LAKSHMI REDDY Vs. STATE OF ANDHRA PRADESH	August 17, 1999
DATTARAM S VICHARE Vs. THUKARAM S VICHARE	August 12, 1999
DATTATRAYA LAXMAN KAMBLE Vs. ABDUL RASUL MOULALI KOTKUNDE	April 28, 1999
DAVIS Vs. SEBASTIAN	August 19, 1999
DEEN DAYAL Vs. BALDEV PRASAD	February 25, 1999
DEEPAK PARSHAD Vs. AUTOMOBILE PRODUCTS OF INDIA	November 18, 1999
DEEPAK PURI Vs. STATE OF HARYANA	October 11, 1999
DELHI ADMINISTRATION Vs. GURDIP SINGH UBAN	August 20, 1999
DELHI ADMINISTRATION Vs. HIRA LAL	April 6, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	April 5, 1999
DELHI DEVELOPMENT AUTHORITY Vs. RAVINDRA MOHAN AGGARWAL	March 19, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	May 3, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	April 19, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	March 15, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	February 10, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	August 2, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	May 10, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	July 19, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	September 13, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	November 29, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	November 4, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION	November 3, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED	December 17, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION & ANR.	November 2, 1999
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. BASANTI DEVI	September 28, 1999
DELHI FINANCIAL CORPORATION Vs. B B BEHEL	March 19, 1999
DELTA INTERNATIONAL LIMITED Vs. SHYAM SUNDAR GANERIWALLA	April 9, 1999
DENTAL COUNCIL OF INDIA Vs. H R PREM SACHDEVA	October 14, 1999
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. P BASHA	March 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. V V TRANS INVESTMENTS PRIVATE LIMITED SURANA STEELS PRIVATE LIMITED BINJUSARIA METAL BOX CO PRIVATE LIMITED KEDIA LEATHER AND LIQUORS PRIVATE LIMITED	April 13, 1999
DEV DUTT Vs. SOHAN LAL	December 10, 1999
DEVI DAYAL KANSAL Vs. RAJ ROOP	October 1, 1999
DHARMARATHMAKARA RAIBAHADUR AROOT RAMASWAMY MUDALIAR EDUCATIONAL INSTITUTION Vs. EDUCATIONAL APPELLATE TRIBUNAL	August 20, 1999
DHIRAJ KULSHRESHTA Vs. RAJASTHAN HIGH COURT	May 6, 1999
DHRUBAJYOTI BORA Vs. GAUHATI MUNICIPAL CORPORATION	December 10, 1999
DHRUV K JAISWAL Vs. STATE OF BIHAR	February 19, 1999
DIGVIJAY CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN	December 17, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL	December 10, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL	January 29, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL	September 17, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL	July 23, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL	August 20, 1999
DINESH KUMAR KARTIKE Vs. STATE OF MADHYA PRADESH	February 15, 1999
DIPTI PRAKASH BANERJEE Vs. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA	February 10, 1999
DIRECTOR GENERAL WORKS C P W D Vs. ASHOK KUMAR	February 11, 1999
DISTRICT COLLECTOR Vs. B SURESH	April 1, 1999
DIVISIONAL LEVEL COMMITTEE Vs. HARSWARUP DRUG UDYOG	February 2, 1999
DNYANOBABHAURAO SHEMADE Vs. MAROTI BHAURAO MARNOR	February 5, 1999
DRUG ACTION FORUM Vs. UNION OF INDIA	July 30, 1999
DUNCANS INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH	December 3, 1999
DWARAKA DAS Vs. STATE OF MADHYA PRADESH	February 10, 1999
DWARIKA PRASAD SATPATHY Vs. BIDYUT PRAVA DIXIT	October 14, 1999
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA	September 17, 1999
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA	July 30, 1999
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA	April 19, 1999
E CHERIAN Vs. STATE OF KERALA	January 27, 1999
E I D PARRY I LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	December 17, 1999
E SUKUMARAN Vs. E K VIMALA KUMARI	December 16, 1999
EASO YOHANNAN Vs. BAHELAMMA KOSHY	January 21, 1999
EAST CITY DEFENCE PERSONNEL WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH	July 27, 1999
EASTERN CHEMICAL AND MINERALS Vs. COMMISSIONER OF INCOME TAX	March 9, 1999
EICHER MOTORS LIMITED Vs. UNION OF INDIA	January 28, 1999
ELECTION COMMISSION OF INDIA Vs. MANMOHAN SINGH	December 1, 1999
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH	May 5, 1999
EMUR BHAGAVATHY DEVASWOM Vs. STATE OF KERALA	February 23, 1999
ENFORCEMENT OFFICER TED BOMBAY Vs. BHER CHAND TIKAJI BORA	April 9, 1999
ENVIORNMENT SOCIETY OF INDIA Vs. UNION OF INDIA	April 16, 1999
ENVIORNMENT SOCIETY OF INDIA Vs. UNION OF INDIA	February 5, 1999
EXECUTIVE ENGINEER Vs. N C BUDHI RAJ	April 6, 1999
EXECUTIVE ENGINEER Vs. N C BUDHI RAJ	March 17, 1999
EXECUTIVE ENGINEER DHANKANAL MINOR IRRIGATION DIVISION ORISSA Vs. N C BUDHIRAJ	October 29, 1999
EXECUTIVE ENGINEER GUJARAT Vs. DEVUBHAI R MASANI	December 16, 1999
EXECUTIVE ENGINEER PSEB Vs. TEJA SINGH	August 19, 1999
EXECUTIVE ENGINEER R E O Vs. SURESH CHANDRA PANDA DEAD	January 12, 1999
EXECUTIVE OFFICER ARTHANARESWARAR TEMPLE Vs. R SATHYAMOORTHY	February 9, 1999
F C I BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION	August 3, 1999
FAZALUR REHMAN Vs. STATE OF UTTAR PRADESH	September 16, 1999
FEDERATION OF EAST OF KAILASH Vs. DELHI DEVELOPMENT AUTHORITY	October 15, 1999
FERRO ALLOYS CORPN LIMITED Vs. UNION OF INDIA	March 22, 1999
FOOD CORPORATION OF INDIA Vs. EVDOMEN CORPORATION	February 17, 1999
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE JALALABAD	July 27, 1999
FOOD CORPORATION OF INDIA Vs. SUB COLLECTOR NARSAPUR	July 27, 1999
FOOD CORPORATION OF INDIA Vs. SREEKANTH TRANSPORT	May 14, 1999
FOOTPATH DUKANDAR NEW LAJPATRAI MARKET PATRI UNION Vs. MCD	August 28, 1999
FORAGE AND COMPANY OF LUSHALA Vs. MUNICIPAL CORPN OF GREATER BOMBAY	October 27, 1999
FRANCE B MARTINS Vs. MAFALDA MARIA TERESA RODRIGUES	August 24, 1999
G GOVINDAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED	April 8, 1999
G L BHATIA Vs. UNION OF INDIA	April 23, 1999
G RAJENDRAN Vs. SPECIAL TAHSILDAR TAMIL NADU	December 7, 1999
G SATHI REDDY Vs. DEPOT MANAGER A P SRTC	September 9, 1999
G VENKATESHWARA RAO Vs. UNION OF INDIA	October 28, 1999
GAJANAN L PERNEKAR Vs. STATE OF GOA	August 16, 1999
GAJRA BEVEL GEARS Vs. COLLECTOR OF CUSTOMS BOMBAY	December 2, 1999
GAJRAJ Vs. SUDHA	January 22, 1999
GANESH POLYTEX LIMITED Vs. TRANSPORT CORPORATION OF INDIA LIMITED	October 13, 1999
GANGA HIRE PURCHASE PRIVATE LIMITED Vs. STATE OF PUNJAB	April 7, 1999
GANGANAGAR ZILA DUGDH UTPADAK AND SAHKARI SANGH LIMITED Vs. PRIYANKA JOSHI	July 19, 1999
GANGES WATERPROOF WORKS PRIVATE LIMITED Vs. UNION OF INDIA	January 29, 1999
GARDEN SILK MILLS LIMITED Vs. UNION OF INDIA	September 29, 1999
GAUTAM SARKAR Vs. ESTATE MANAGER W M PALACE MURSHIDABAD	December 10, 1999
GAUTAM SINHA Vs. STATE OF BIHAR	December 15, 1999
GEEP INDUSTRIES SYNDICATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD	November 3, 1999
GEETHA Vs. STATE OF KARNATAKA	December 2, 1999
GENERAL INSURANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX BOMBAY	September 21, 1999
GENERAL MKTG. & MFG. CO. LTD. Vs. CC	August 25, 1999
GHANTESHWAR GHOSH Vs. MADAN MOHAN GHOSH	December 2, 1999
GIAN SINGH Vs. STATE OF RAJASTHAN	May 14, 1999
GIANENDRA KUMAR AGGARWAL Vs. UNION OF INDIA	July 19, 1999
GIRJA KUMAR Vs. STATE OF HIMACHAL PRADESH	March 8, 1999
GITHA HARIHARAN DRVANDANA SHIVA Vs. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA	February 17, 1999
GOBIND SUGAR MILLS LIMITED Vs. STATE OF BIHAR	August 17, 1999
GOI AND ORS. Vs. POLISETTY SOMASUNDARAM PVT. LTD.	August 11, 1999
GOKUL MAHTO Vs. STATE BANK OF BIHAR	February 24, 1999
GOPALRAO RAVALAJI GULVE Vs. SHANTARAM PUNJAJI AHER	October 6, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. B VASANTHA RAO	May 10, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. V VEERA RAGHVAN	February 16, 1999
GOVERNMENT OF INDIA Vs. COURT LIQUIDATORS EMPLOYEES ASSN	August 27, 1999
GOVERNMENT OF KARNATAKA Vs. C DINAKAR	May 14, 1999
GOVERNMENT OF TAMIL NADU Vs. G MOHAMED AMMENUDEEN	September 28, 1999
GOVERNMENT OF TAMIL NADU Vs. G MOHAMED AMEENUDEEN	March 11, 1999
GOVINDN Vs. SUBRAMANIAM	February 1, 1999
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA	November 25, 1999
GRAPHITE INDIA LIMITED Vs. DURGAPUR PROJECTS LIMITED	August 27, 1999
GRASIM INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH	November 16, 1999
GRAUER AND WEIL INDIA LTD. Vs. CCE	July 29, 1999
GRID CORPORATION OF ORISSA LIMITED Vs. BALASORE TECHNICAL SCHOOL	March 30, 1999
GUJADHAR RAMSINGH RATHOD Vs. SUBHASH PANDHARINATH THAKRE	February 25, 1999
GUJARAT AGRO INDUSTRIES COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD	April 26, 1999
GUJARAT AGRO INDUSTRIES CORPORATION LIMITED Vs. A GUPTA ASST COLLECTOR OF CUSTOMS	March 17, 1999
GUJARAT COMPOSITE LIMITED Vs. RANIP NAGARPALIKA	November 2, 1999
GUJARAT COOP OILSEEDS GROWERS FED LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BARODA	September 24, 1999
GUJARAT STEEL TUBE COMPANY LIMITED Vs. VIRCHANDBHAI B SHAH	October 12, 1999
GULAB Vs. KASHINATH D	December 7, 1999
GULZAR SINGH Vs. SUB DIVISIONAL MAGISTRATE	January 22, 1999
GURDEEP SINGH DEEP Vs. STATE DELHI ADMN	September 17, 1999
GURMAIL SINGH Vs. PRINCIPAL GOVERNMENT COLLEGE OF EDUCATION	December 10, 1999
GURMEJ SINGH Vs. STATE OF PUNJAB	March 12, 1999
GURMIT KAUR Vs. STATE OF HARYANA	May 7, 1999
GURSHINDER SINGH Vs. JOGA SINGH	February 17, 1999
GWALIOR OIL MILLS Vs. SUPREME INDUSTRIES	January 21, 1999
H A KRISHNA Vs. STATE OF KARNATAKA	February 19, 1999
H D REVANNA Vs. G PUTTASWAMY GOWDA	January 21, 1999
H L BATRA AND COMPANY Vs. STATE OF HARYANA	January 27, 1999
H S CHANDRA SHEKARA CHARI Vs. DIVISIONAL CONTROLLER KSRTC	March 30, 1999
H S E B Vs. AZAD KAUR	August 18, 1999
H V JAYARAM Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIALTD	December 15, 1999
HABIBUNNISA BEGUM Vs. G DORAIKANNU CHETTIAR D	November 17, 1999
HADI HUSSAIN Vs. ABDUL HAMID CHOUDHARY	October 8, 1999
HAMDARD WAKF LABORATORIES Vs. COLLECTOR OF CENTRAL EXCISE MEERUT	August 4, 1999
HANDLOOM HOUSE ERNAKULAM Vs. REGIONAL DIRECTOR ESI	April 29, 1999
HARBHAJAN SINGH Vs. STATE OF UTTAR PRADESH	December 15, 1999
HARDWARI LAL Vs. STATE OF UTTAR PRADESH	October 27, 1999
HARENDRA H MEHTA Vs. MUKESH H MEHTA	May 13, 1999
HARERAM PANDEY Vs. AJIT CHAUDHARY	September 16, 1999
HARI SINGH Vs. KANHAIYA LAL	September 7, 1999
HARI SINGH Vs. STATE OF BIHAR	October 15, 1999
HARIDAS PARSEDIA Vs. URMILA SHAKYA	November 19, 1999
HARJIT KAUR Vs. STATE OF PUNJAB	July 22, 1999
HARSH PRATAP SISODIA Vs. UNION OF INDIA	February 5, 1999
HARYANA TELECOM LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED	July 13, 1999
HEIKRUJAM CHAOBA SINGH Vs. STATE OF MANIPUR	October 12, 1999
HEMLATA PANDA Vs. SUKURI DIBYA	October 12, 1999
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH	December 15, 1999
HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHASHIKANT S PATIL	October 28, 1999
HIGH COURT OF PUNJAB AND HARYANA Vs. ISHWAR CHAND JAIN	April 26, 1999
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. R J SHAH AND COMPANY	April 15, 1999
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA	September 6, 1999
HINDU PUBLIC Vs. RAJDHANI PUJA SAMITHEE	February 16, 1999
HINDUSTAN AERONAUTICS LIMITED Vs. REGISTERING AUTHORITY	September 10, 1999
HINDUSTAN AGRO CHEMICALS LIMITED Vs. ALKA KALA	October 1, 1999
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR	October 8, 1999
HINDUSTAN MOTORS LIMITED Vs. N SIVA KUMAR	August 20, 1999
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. MAYZUR ISLAM MALLICK	May 31, 1999
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. DOLLY DAS	April 13, 1999
HINDUSTAN SANIRARYWARE AND INDUSTRIES LIMITED AND LAKSHMI CEMENT Vs. COLLECTOR OF CUSTOMS CALCUTTA	November 2, 1999
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. STATE OF RAJASTHAN	March 24, 1999
HITEN P DALAL Vs. STANDARD CHARTERED BANK	March 26, 1999
HOFFMAN ANDREAS Vs. INSPECTOR OF CUSTOMS AMRITSAR	September 16, 1999
HOTEL SEAKING Vs. KERALA FINANCIAL CORPORATION	January 20, 1999
HUSSAIN Vs. STATE OF KERALA	October 27, 1999
HYDERABAD ASBESTOS CEMENT PRODUCT Vs. UNION OF INDIA	December 7, 1999
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA	May 11, 1999
HYDERABAD KARNATAKA EDUCATION SOCIETY Vs. REGISTRAR OF SOCIETIES	December 7, 1999
I R COELHO Vs. STATE OF TAMIL NADU	September 14, 1999
ICICI LIMITED Vs. STATE OF MAHARASHTRA	September 5, 1999
ICICI LIMITED Vs. STATE OF MAHARASHTRA	April 9, 1999
INCOME TAX OFFICER WARD 2 3 SURAT Vs. SARADBHAO M LAKHANI	February 12, 1999
INDIA PHOTOGRAPHIC COMPANY LIMITED Vs. H D SHOURIE	August 3, 1999
INDIAN ACRYLICS Vs. UNION OF INDIA	August 12, 1999
INDIAN AIRLINES LIMITED Vs. SAMARESH BHOWMICK	May 14, 1999
INDIAN AIRPORTS EMPLOYEES UNION Vs. RANJAN CHATTERJEE	February 2, 1999
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	March 8, 1999
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	July 27, 1999
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	December 3, 1999
INDIAN COUNCIL SOCIAL WELFARE Vs. STATE OF ANDHRA PRADESH	July 14, 1999
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. PUNJAB DRUGS MANUFACTURES ASSOCIATION	March 26, 1999
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED AHMEDABAD Vs. UNION OF INDIA	December 14, 1999
INDIAN LABOUR CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA	July 20, 1999
INDIAN OIL CORPORATION Vs. LAKSHMI SHANKARANARAYAN	July 21, 1999
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIK SENA	August 4, 1999
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIK SENA	April 8, 1999
INDIRA SAWHNEY Vs. UNION OF INDIA	December 13, 1999
INDRA SAWHNEY Vs. UNION OF INDIA	August 19, 1999
INDRAJIT ROY Vs. REPUBLIC OF INDIA	December 6, 1999
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE NOW CALLED I C D S LIMITED Vs. SMITHABEN H PATEL	February 10, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. GRAPCO INDUSTRIES LIMITED	May 14, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. KARNATAKA BALL BEARINGS CORPN LIMITED	August 31, 1999
INFOEYE TECHNOLOGIES LTD. Vs. AJAY SANGHI AND ORS.	October 29, 1999
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. DIGAMBAR MADYE	December 6, 1999
ION EXCHANGE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA	August 2, 1999
ISHAR SINGH Vs. DISTRICT AND SESSIONS JUDGE	February 11, 1999
ISHWAR DASS JAIN DEAD THR LRS Vs. SOHAN LAL	November 29, 1999
ISMAILKHAN AIYUBKHAN PATHAN Vs. STATE OF GUJARAT	September 14, 1999
ISWAR BHAI C PATEL BACHU BHAI PATEL Vs. HARIHAR BEHERA	March 16, 1999
J B A PRINTING INKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	December 1, 1999
J JAYALALITHA Vs. U O I	May 14, 1999
J JAYALALITHA Vs. STATE	May 12, 1999
J JERMONS Vs. ALIAMMAL	August 16, 1999
JAGADISH DUTT Vs. DHARAM PAL	April 12, 1999
JAGAT BANDHU CHAKRABORTI Vs. G C ROY	August 19, 1999
JAGAT PAL SINGH Vs. STATE OF HARYANA	March 26, 1999
JAGDISH PRASAD PANDEY Vs. DARSHAN SINGH	September 24, 1999
JAGDISH RAI Vs. UNION OF INDIA	March 19, 1999
JAGDISH YADAV Vs. STATE OF BIHAR	January 27, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA	January 29, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA	February 5, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA	March 22, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA	May 3, 1999
JAGTAR SINGH Vs. STATE OF PUNJAB	December 9, 1999
JAI BHAGWAN Vs. STATE OF HARYANA	February 9, 1999
JAI KARAN Vs. STATE OF NCT OF DELHI	September 27, 1999
JAI KUMAR Vs. STATE OF MADHYA PRADESH	May 11, 1999
JAIN BROTHERS Vs. UNION OF INDIA	July 21, 1999
JAIN SWETAMBAR TERAPANTHI VID S Vs. PHUNDAN SINGH	February 9, 1999
JAL SINGH Vs. STATE OF HARYANA	December 2, 1999
JALALSAB SHAIKH Vs. STATE OF GOA	August 11, 1999
JALANDHAR IMPROVEMENT TRUST Vs. SAMPURAN SINGH	April 1, 1999
JALDHAR SINGH Vs. STATE OF UTTAR PRADESH	July 14, 1999
JANAKLALI S GOPTA Vs. NAMDEO MAHADEO	November 17, 1999
JANGIR SINGH Vs. STATE OF PUNJAB	October 27, 1999
JASBIR KAUR Vs. U T CHANDIGARH	January 25, 1999
JASBIR SINGH Vs. LT GOVERNOR DELHI	April 16, 1999
JATINDER PAL SINGH Vs. STATE OF PUNJAB	September 16, 1999
JEET MOHINDER SINGH Vs. HARMINDER SINGH JASSI	October 26, 1999
JEEVANLAL AND COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY	October 12, 1999
JIWAN DASS MITTAR PAL YADAV Vs. STATE OF HARYANA	February 26, 1999
JNANEDAYA YOGAM Vs. K K PANKAJAKSHY	October 28, 1999
JOGENDRA NAHAK Vs. STATE OF ORISSA	August 4, 1999
JOSEPH Vs. BATHO MARY	March 9, 1999
JOSEPH FERNANDEZ Vs. STATE OF GOA	October 5, 1999
JUSTICE DEOKI ANNDAN AGARWAL Vs. UNION OF INDIA	May 4, 1999
JYOTSANA ARVINDKUMAR SHAH Vs. BOMBAY HOSPITAL TRUST	January 22, 1999
K BHAGIRATHI G SHENOY Vs. KP BALLAKURAYA	April 6, 1999
K BHASKARAN Vs. SANKARAN VAIDHYAN BALAN	September 29, 1999
K C SINGH DEO Vs. NILADRI SAHU	May 12, 1999
K DAMODARASAMY NAIDU Vs. STATE OF TAMIL NADU	October 12, 1999
K G DERASARI Vs. UNION OF INDIA	December 10, 1999
K J EYAMUTHU Vs. CORPN OF MADRAS	December 16, 1999
K K MEHROTRA AND S K SINHA Vs. K K MEHROTRA AND S K SINHA	May 12, 1999
K KARUPPANNAN Vs. SECRETARRY TO GOVERNMENT OF TAMIL NADU	May 4, 1999
K KUTTAN PILLAI Vs. S VIJAYANKUTTY NAIR	December 10, 1999
K L ARORA Vs. S S PRASAD	September 23, 1999
K LEELAVATHY BAI Vs. P V GANGADHARAN	March 17, 1999
K MOHANAN Vs. STATE OF KERALA	October 27, 1999
K N N ACHAR Vs. KARNATAKA POWER CORPN LIMITED	September 6, 1999
K NARENDRA Vs. RIVIERA APARTMENTS PRIVATE LIMITED	May 24, 1999
K PARTHASARATHY Vs. ADDI DIRECTOR OF AGRICULTURE	March 18, 1999
K R PATEL DEAD Vs. COMMISSIONER OF INCOME TAX	August 27, 1999
K RAMAKRISHNAN UNNITHAN Vs. STATE OF KERALA	March 18, 1999
K S SATYANARAYANA Vs. V R NARAYANA RAO	July 27, 1999
K S SHANKRAPPA Vs. STATE OF KARNATAKA	February 11, 1999
K S SUBBIAH PILLAI Vs. COMMISSIONER OF INCOME TAX	March 10, 1999
K S VILLASA Vs. LADIES CORNER	February 3, 1999
K SANJEEVA RAO Vs. THANGAM VERGEESE MS	May 10, 1999
K SUKHENDAR REDDY Vs. STATE OF ANDHRA PRADESH	April 5, 1999
K SUKUMARAN Vs. STATE OF KERALA	October 27, 1999
K T SURESH KUMAR Vs. P KUNHAPPA NAIR	January 21, 1999
K V SACHDEVA Vs. Y M SEHGAL	December 6, 1999
K VENKATACHALAM Vs. A SWAMICKAN	April 26, 1999
K. C. THOMAS Vs. STATE OF KERALA	September 7, 1999
KADER KUNJU Vs. MAHESWARAN PADA NAIR	April 12, 1999
KAKA SINGH Vs. STATE OF PUNJAB	May 5, 1999
KALAVAKURTI VENKATA SUBBAIAH Vs. BALA GURAPPAGARI GURUVI REDDY	August 5, 1999
KALAYATH NASSAR Vs. STATE OF KERALA	August 10, 1999
KALEMA TUMBA Vs. STATE OF MAHARASHTRA	September 16, 1999
KALINDER BHARIK Vs. STATE OF HIMACHAL PRADESH	August 31, 1999
KALPAVRUKSHA CHARITABLE TRUST Vs. TOSHNIWAL BROTHERS BOMBAY PRIVATE LIMITED	October 12, 1999
KALU RAM Vs. STATE OF RAJASTHAN	July 28, 1999
KAMAKSHA RAI Vs. STATE OF UTTAR PRADESH	October 1, 1999
KAMLA DEVI Vs. BHAU RAM	August 11, 1999
KAMLAKAR Vs. UNION OF INDIA	May 14, 1999
KAMLESH KOHLI Vs. ESCOTRAC FINANCE AND INVESTMENT LIMITED	October 5, 1999
KAMMARI BRAHMAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH	February 3, 1999
KANAI LAL GARARI Vs. MURARI GANGULY	February 11, 1999
KANHAIYA LAL Vs. BABU RAM	July 28, 1999
KANUJI S ZALA Vs. STATE OF GUJARAT	May 4, 1999
KANYAKA PARAMESWARI ANNA SATRAM COMMITTEE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPTT	September 16, 1999
KAPILDEO PRASAD SAH Vs. STATE OF BIHAR	August 25, 1999
KARNATAKA BOARD OF WAKF Vs. ANJUMAN E ISMAIL MADRIS UN NISWAN	August 10, 1999
KARNATAKA CHEMICAL INDUSTRIES Vs. UNION OF INDIA	July 21, 1999
KARNATAKA LOKOPAYOGI ILAKA TANTRIKA Vs. STATE OF KARNATAKA	February 3, 1999
KARNATAKA POWER CORPO LIMITED Vs. WEST ASIA TRADING CORPORATION	December 14, 1999
KARNATAKA STATE COOP APEX BANK LIMITED Vs. Y S SHETTY	July 22, 1999
KAVERI MUKHERJI Vs. UNION OF INDIA	January 29, 1999
KERALA AYURVEDA VYDYASALA LIMITED Vs. PANDARA VALAPPIL KALLIANAI	January 21, 1999
KERALA STATE ELECTRICITY BOARD Vs. VALSALA K	September 16, 1999
KESHAB NARAYAN BANERJEE Vs. STATE OF BIHAR	December 16, 1999
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. PAWAN SHARMA	December 10, 1999
KHIMJI VIDHU Vs. PREMIER HIGH SCHOOL	February 5, 1999
KIKIBEN Vs. BALVANTLAL SHIVLAL	September 15, 1999
KIRAN Vs. SHARAD DUTT	December 10, 1999
KIRAN SPINNING MILLS Vs. COLLECTOR OF CUSTOMS	August 5, 1999
KIRPAL SINGH Vs. STATE OF HARYANA	May 10, 1999
KISHAN CHAND RATHORE Vs. UOI	July 16, 1999
KISHAN LAL Vs. STATE OF RAJASTHAN	August 17, 1999
KISHAN SINGH Vs. STATE OF MIZORAM	December 9, 1999
KISHORI Vs. STATE NCT OF DELHI	December 17, 1999
KOCHKUNJU NAIR Vs. KOSHY ALEXANDER	March 24, 1999
KOLI CHUNILAL SAVJI Vs. STATE OF GUJARAT	September 29, 1999
KOLI LAKHMANBHAI CHANABHAI Vs. STATE OF GUJARAT	November 1, 1999
KOLI LAKHMANBHAI CHANABHAI Vs. STATE OF GUJARAT	November 16, 1999
KONDETI SURYANARAYANA Vs. PINNINTHI SESHAGIRI	November 4, 1999
KONDIBA DAGADU KADAM Vs. SAVITRIBAI SOPAN GUJAR	April 16, 1999
KRISHAN MOHAR SINGH DUGAL Vs. STATE OF GOA	October 7, 1999
KRISHI UTOADAN MANDI SAMITI THOUGH SECRETARY ANAND NAGAR Vs. ARVIND CHAUBEY	September 9, 1999
KRISHNA COCONUT CO Vs. COMMERCIAL TAX OFFICER	December 9, 1999
KRISHNA GOPAL SINGH Vs. STATE OF UTTAR PRADESH	February 9, 1999
KRISHNA MOHAN BARMAN Vs. STATE OF ASSAM	November 24, 1999
KRISHNA MOHINI Vs. MOHINDER NATH SOFAT	October 26, 1999
KRISHNA NANDAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD	November 30, 1999
KRISHNA NARAIN LAL Vs. STATE OF BIHAR	March 26, 1999
KRISHNAPPA Vs. STATE OF KARNATAKA	December 16, 1999
KRISHNEGOWDA Vs. STATE OF KARNATAKA	November 25, 1999
KUMUDI LAL Vs. STATE OF UTTAR PRADESH	March 31, 1999
KUNDALE AND ASSOCIATES Vs. KONKAN HOTELS PRIVATE LIMITED	April 5, 1999
KUNHA YIPPU Vs. STATE OF KERALA	October 28, 1999
KUSUM DEVI VERMA Vs. STATE OF MADHYA PRADESH	January 8, 1999
L C GOYAL Vs. SURESH JOSHI	March 12, 1999
L CHANDRAKISHORE SINGH Vs. STATE OF MANIPUR	October 1, 1999
L L KALE Vs. STATE OF MAHARASHTRA	November 30, 1999
LABANYA NEOGI Vs. W B ENGINEERING COMPANY	September 7, 1999
LACHHMAN DAS ARORA Vs. GANESHI LAL	September 1, 1999
LACHHMAN SINGH Vs. RAJA RAM SINGH	March 30, 1999
LADU RAM Vs. GANESH LAL	August 12, 1999
LAGHU UDYOG BHARATI Vs. UNION OF INDIA	July 27, 1999
LAJWANTI Vs. UNION OF INDIA	August 30, 1999
LAKHAN LAL TRIPATHI Vs. COMMANDANT GENERAL	March 10, 1999
LAL CHAND Vs. DISTRICT JUDGE	September 16, 1999
LAL CHAND Vs. STATE OF HARYANA	August 11, 1999
LAL WOOLEN AND SILK MILLS PRIVATE LIMITED AMRITSAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH	April 13, 1999
LALITHA MATHUR Vs. L MAHESWARA RAO	September 15, 1999
LALU PRASAD Vs. STATE OF BIHAR	July 16, 1999
LATA CONSTRUCTION Vs. RAMESHCHANDRA RAMNIKLAL SHAH	August 12, 1999
LAXMAN MISHRA Vs. SECRETARY TECHNICAL DIVISION AND DIRECTOR	September 16, 1999
LAXMI KANT PANDEY Vs. UNION OF INDIA	August 30, 1999
LEELA RAM Vs. STATE OF HARYANA	October 6, 1999
LETTER NO 17 AND 26 OF SHRI V C CHATURVEDI IN CIVIL APPEAL NO 560 1998 Vs. CONSTITUTION OF INDIA	September 10, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMAR RAJGARHIA	February 23, 1999
LOKMAT NEWSPAPERS PVT LIMITED Vs. SHANKARPRASAD	July 19, 1999
M A MOHAMED ISMAIL Vs. STATE GOVERNMENT OF TAMIL	December 14, 1999
M BHEEMAIAH Vs. DEPUTY COMMISSIONER OF EXCISE HYDERABAD	February 2, 1999
M C MEHTA Vs. ARCHAEOLOGICAL SURVEY OF INDIA	January 11, 1999
M C MEHTA Vs. UNION OF INDIA	January 18, 1999
M C MEHTA Vs. UNION OF INDIA	April 16, 1999
M C MEHTA Vs. UNION OF INDIA	April 29, 1999
M C MEHTA Vs. UNION OF INDIA	April 5, 1999
M C MEHTA Vs. UNION OF INDIA	April 6, 1999
M C MEHTA Vs. UNION OF INDIA	July 27, 1999
M C MEHTA Vs. UNION OF INDIA	July 22, 1999
M C MEHTA Vs. UNION OF INDIA	May 10, 1999
M C MEHTA Vs. UNION OF INDIA	May 13, 1999
M C MEHTA Vs. ARCHEOLOGICAL SURVEY OF INDIA	August 20, 1999
M C MEHTA Vs. UNION OF INDIA	September 14, 1999
M C MEHTA Vs. UNION OF INDIA	August 31, 1999
M C MEHTA Vs. UNION OF INDIA	September 9, 1999
M C MEHTA Vs. UNION OF INDIA	September 8, 1999
M C MEHTA Vs. UNION OF INDIA	September 23, 1999
M C MEHTA Vs. UNION OF INDIA	September 22, 1999
M C MEHTA Vs. UNION OF INDIA	September 21, 1999
M C MEHTA Vs. UNION OF INDIA	December 14, 1999
M C MEHTA Vs. UNION OF INDIA	December 1, 1999
M C MEHTA Vs. UNION OF INDIA MOHAN CO OPERATIVE INDUSTRIAL ESTATE C E T P SOCIETY RE	November 24, 1999
M C MISRA Vs. UNION OF INDIA	March 9, 1999
M G HEGDE Vs. VASUDEV D HEGDE	November 18, 1999
M I BUILDERS PVT LIMITED Vs. RADHEY SHYAM SAHU	July 29, 1999
M I BUILDERS PVT LIMITED Vs. RADHEY SHYAM SAHU	July 26, 1999
M K SHAH ENGINEERS AND COMPANYNTRACTORS CHABALDAS AND SONS Vs. STATE OF MADHYA PRADESH	February 5, 1999
M MAZHARUDDIN ALI Vs. GOVERNMENT OF ANDHRA PRADESH	July 27, 1999
M NADAR KESAVAN NADAR Vs. NARAYANAND NADAR KUNJAN NADAR	November 2, 1999
M OMKAR Vs. REVURI PRAKASH REDDY	May 4, 1999
M P ELECTRICITY BOARD Vs. MANJU SINGH CHAUHAN	September 23, 1999
M PAUL ANTHONY Vs. BHARAT GOLD MINES LIMITED	March 30, 1999
M R F LIMITED Vs. JAGDISH LAL	May 5, 1999
M RAMACHANDRAN Vs. GOVIND BALLABH	September 21, 1999
M S AHLAWAT Vs. STATE OF HARYANA	October 27, 1999
M S L PATIL Vs. STATE OF MAHARASHTRA	February 16, 1999
MADAN LAL Vs. UNION OF INDIA	September 21, 1999
MADAN LAL Vs. STATE OF PUNJAB	December 15, 1999
MADAN MOHAN CHOUDHARY Vs. STATE OF BIHAR	February 12, 1999
MADAN MOHAN KOTAL Vs. GOBINDA KOTAL	December 9, 1999
MADAN SINGH SHEKHAWAT Vs. UNION OF INDIA	August 17, 1999
MADHAVAN NAIR Vs. RAMANKUTTY	October 29, 1999
MADHUKAR VISHWANATH Vs. MADHAO	August 10, 1999
MADRAS PETRO CHEM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	March 23, 1999
MADRAS TELEPHONE S C AND S T SOCIAL WELFARE ASSN Vs. ANIL KUMAR	November 16, 1999
MAHABIR PRASAD JAIN Vs. GANGA SINGH	October 5, 1999
MAHAKALI ENGINEERING CORPORATION Vs. R C SUBRAMANYAM	October 11, 1999
MAHANT RAM PRAKASH DASS Vs. RAMESH CHANDRA	October 27, 1999
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO Vs. STATE OF BIHAR	October 7, 1999
MAHARASHTRA GIRNI KAMGAR UNION Vs. S BHATTACHARJI	August 31, 1999
MAHARASHTRA STATE ELECTRICITY BOARD Vs. VAMAN	January 18, 1999
MAHAVIR ALUMINIUM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR	March 31, 1999
MAHENDRA NATH DAS ALIAS GOBINDA DAS Vs. STATE OF ASSAM	May 14, 1999
MAHENDRA PAL Vs. RAM DASS MALANGER	October 27, 1999
MAHESH BALMIKI ALIAS MUNNA Vs. STATE OF MADHYA PRADESH	August 27, 1999
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. UNION OF INDIA	March 18, 1999
MAKHAN LAL GOKUL CHAND Vs. ADMINISTRATOR UNION TERRITORY OF DELHI	November 2, 1999
MAKTOOL SINGH Vs. STATE OF PUNJAB	March 17, 1999
MALIK BROTHERS Vs. NARENDRA DADHICH	August 25, 1999
MAMO Vs. COMMITTEE OF MANAGEMENT SHRI GURDWARA SAHIB	December 1, 1999
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION STATE OF KARNATAKA Vs. KSRTC STAFF AND WORKERSS FEDERATION :THE MANAGEMENT OF KSRTC	February 18, 1999
MANAGEMENT OF MCD Vs. PREM CHAND GUPTA	December 16, 1999
MANAGER STATE BANK OF HYDERABAD Vs. PURAN	October 11, 1999
MANJU RAMESH NAHAR Vs. UNION OF INDIA	March 31, 1999
MANOHAR Vs. SANJAY EDUCATION SOCIETY	January 18, 1999
MANOHAR LAL ALIAS MUNNA Vs. STATE N C T OF DELHI	December 17, 1999
MANOHAR M GALANI Vs. ASHOK N ADVANI	November 17, 1999
MANOJ Vs. STATE OF MADHYA PRADESH	April 5, 1999
MANOJ ALIAS BHAU Vs. STATE OF MAHARASHTRA	April 8, 1999
MANUBHAI J PATEL Vs. BANK OF BARODA	October 8, 1999
MANZOOR AHMED MARGRAY Vs. GULAM HASSAN ARAM	October 5, 1999
MARSHALL SONS AND COMPANY I LIMITED Vs. SAHI ORETRANS PRIVATE LIMITED	January 29, 1999
MARY ANGEL Vs. STATE OF TAMIL NADU	May 13, 1999
MATHAMMAL SHEELA ENGG COLLEGE Vs. STATE OF TAMIL NADU	July 23, 1999
MATHEW M THOMAS Vs. COMMISSIONER OF INCOME TAX	February 16, 1999
MATHURAM AGRAWAL Vs. STATE OF MADHYA PRADESH	October 28, 1999
MEENA JAYENDRA THAKUR Vs. UNION OF INDIA	September 22, 1999
MEHAR SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE	December 14, 1999
MEVUL MANILAL NAGADA Vs. RUDRAPPA KAIBASAPPA YARADONI	May 12, 1999
MISHRI LAL Vs. DHIRENDRA NATH	April 6, 1999
MITHULAL BALAPRASAD TIWARI Vs. SHANKAR BHIMAJI SHINDE	February 12, 1999
MITRANGSHU ROY CHOUDHARY Vs. UNION OF INDIA	April 15, 1999
MITULAL BALAPRASAD TIWARI Vs. SHANKAR BHIMAJI SHINDE	February 11, 1999
MODERN STEEL INDUSTRIES Vs. STATE OF UTTAR PRADESH	October 27, 1999
MOHAMMAD ALI Vs. AZAD MOHD	September 1, 1999
MOHAMMAD AMIRULLAH KHAN Vs. MOHAMMAD HAKUMULLAH	March 23, 1999
MOHAMMAD AYUBDHAR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	November 2, 1999
MOHAMMAD HUSSAIN FARAH Vs. UNION OF INDIA	August 24, 1999
MOHAMMAD KHURSHEED ALI Vs. SPL COURT	December 10, 1999
MOHAMMAD KUNJU Vs. STATE OF KARNATAKA	October 29, 1999
MOHAMMAD SHAKOOR MIAN Vs. RAJ MANGAL MISHRA	August 17, 1999
MOHAMMAD ZAHID Vs. STATE OF TAMIL NADU	July 20, 1999
MOHAN BALAKU PATIL Vs. KRISHONJI BHAURAO HUNDRE	January 28, 1999
MOHAN LAL Vs. STATE OF RAJASTHAN	April 15, 1999
MOHAN MEAKIN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOCHI	December 14, 1999
MOHAN SINGH Vs. STATE OF MADHYA PRADESH	January 28, 1999
MOHD ANWAR Vs. STATE OF DELHI	December 17, 1999
MOHINDER KUMAR JAIN Vs. BEAS CONSTRUCTION BOARD	April 15, 1999
MOHINDER SINGH Vs. STATE OF NCT OF DELHI	September 7, 1999
MOLAI Vs. STATE OF MADHYA PRADESH	October 26, 1999
MORENA MANDAL S S K LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED	May 6, 1999
MOTIRAM TOLARAM Vs. UNION OF INDIA	August 5, 1999
MUDIGONDA CHANDRA MOULI SASTRY Vs. BHIMANEPALLI BIKSHALU	August 4, 1999
MUJEEB Vs. STATE OF KERALA	November 29, 1999
MUKESH KUMAR Vs. COLLECTOR HARBANS WARAIAH	October 27, 1999
MULAVANI KANNAN Vs. STATE OF KERALA	March 23, 1999
MUNI SINGH Vs. STATE OF BIHAR	December 14, 1999
MUNICIPAL BOARD KISHANGARH Vs. CHAND MAL AND COMPANY	February 11, 1999
MUNICIPAL CORPORATION OF DELHI Vs. R P KHAITAN	April 22, 1999
MUNICIPAL CORPORATION OF DELHI Vs. SUSHILA DEVI	May 7, 1999
MUNICIPAL COUNCIL AHMEDNAGAR Vs. SHAH HYDER BEIG	December 8, 1999
MUNICIPAL COUNCIL AMBALA Vs. BALWINDER SINGH	December 6, 1999
MUNIR ALAM Vs. UNION OF INDIA	May 7, 1999
MUNNALAL AGARWAL Vs. JAGDISH NARAIN	November 16, 1999
MUTHUMANICKAM Vs. SEKARAN	January 29, 1999
MYSORE MINERALS LIMITED M G ROAD BANGALORE Vs. COMMISSIONERS OF INCOME TAX KARNAKATA BANGALORE	September 1, 1999
N ANNAPPA Vs. STATE OF KARNATAKA	May 10, 1999
N D JAYAL Vs. UNION OF INDIA	February 2, 1999
N J ALBERT COCHIN Vs. COMMISSIONER OF INCOME TAX COCHIN	March 24, 1999
N K OGLE Vs. SANWALDAS alias SANWALMAL AHUJA	March 18, 1999
N NIRMALA Vs. NELSON JEYAKUMAR	January 21, 1999
N S GIRI Vs. CORPORATION OF CITY OF MANGALORE	May 14, 1999
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA	August 24, 1999
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA	January 27, 1999
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA	May 7, 1999
N T C IDA PATTERN EMPLOYEES ASSN Vs. UNION OF INDIA	December 2, 1999
NAGPUR IMPROVEMENT TRUST Vs. YADAORAO JAGANNATH KUMBHARE AND 10 ORS	August 13, 1999
NAILNAKSHI N RAI Vs. INDIRA SHETTY	April 12, 1999
NANDA DULAL CHAKRABORTY Vs. STATE OF WEST BENGAL	March 8, 1999
NANHAK SINGH Vs. STATE OF BIHAR	December 14, 1999
NARAYAN SHARMA Vs. PANKAJ KR LEHKAR	November 3, 1999
NARENDER KUMAR JAIN Vs. STATE OF GUJARAT	August 24, 1999
NARENDER SINGH Vs. MALA RAM	September 15, 1999
NARENDER YADAV Vs. UNION OF INDIA	November 18, 1999
NARENDRA NATH AGGARWAL Vs. U O I	July 14, 1999
NARESH KUMARI Vs. SHAKSHI LAL	February 5, 1999
NARESH PAL SINGH Vs. RAJ KARAN	January 18, 1999
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA	July 22, 1999
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA	October 15, 1999
NARMADA NURSERY K G AND JUNIOR SCHOOL M P Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 15, 1999
NASHIK DIOCESAN COUNCIL TRUST Vs. SUNITA YOGESH PANDIT	October 8, 1999
NATHU Vs. STATE OF MAHARASHTRA	August 4, 1999
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN	December 1, 1999
NATIONAL RADIO AND ELECTRONICS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD	November 3, 1999
NAVIN M RAHEJA Vs. UNION OF INDIA	July 14, 1999
NAWAB SINGH Vs. INDERJIT KAUR	May 6, 1999
NAZIM ALL Vs. ANJUMAN ISLAMIA CHHATAARPUR	February 10, 1999
NEELU NARAYANI D Vs. LAKSHMANAN D	February 11, 1999
NEOLI SUGAR PRODUCTS FACTORY LIMITED Vs. CCE KANPUR	February 19, 1999
NEPC MICON LIMITED Vs. MAGMA LEASING LIMITED	April 29, 1999
NEPC MICON LIMITED OTHERS Vs. MAGMA LEASING LIMITED	April 24, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENKATA PADMAVATI RANDB RICE MILL	July 21, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SITA BAI	September 10, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATPAL SINGH	December 2, 1999
NEWS ITEM "POWER CRISIS PARALYSES AIIMS" Vs. DELHI GOVERNMENT	February 8, 1999
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	August 27, 1999
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD	December 17, 1999
NEWS ITEM POWER CRISIS PARALYESE AIMS Vs. CHIEF SECRETARY GOVERNMENT OF NCT DELHI	May 10, 1999
NIRMAL SINGH Vs. STATE OF HARYANA	March 18, 1999
NIRULAS CORNER HOUSE PVT LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	April 28, 1999
NIRVAIR SINGH Vs. RAJBIR KAUR	December 6, 1999
NOIDA ENTREPRENEURS ASSOCN Vs. NOIDA	February 5, 1999
NOIDA ENTREPRENEURS ASSOCN Vs. NOIDA	July 23, 1999
NOISE POLLUTION Vs. UNION OF INDIA	October 7, 1999
NORTHERN PLASTICS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	September 17, 1999
NOTIFIED AREA COMMITTEE NANGAL TOWNSHIP Vs. BHAKRA MANAGEMENT BOARD CHANDIGARH	August 4, 1999
O P DHOLAKIA Vs. STATE OF HARYANA	November 15, 1999
OBEROI HOTEL PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 10, 1999
OIL AND NATURAL GAS COMMISSION Vs. MC CLELLAND ENGINEERS S A	April 23, 1999
OLYMPUS SUPERSTRUCTURES PVT LIMITED Vs. MEENA VIJAY KHETAN	May 11, 1999
OM PRAKASH Vs. BASANTHILAL	July 20, 1999
OM PRAKASH Vs. STATE OF HARYANA	February 22, 1999
OM PRAKASH AGARWAL Vs. BATARA BEHERA	March 10, 1999
OM PRAKASH SHIVPRAKASH Vs. K I KURIAKOSE	November 1, 1999
ORIENTAL INSURANCE CO LIMITED Vs. SAMAYANALLUR PRIMARY AGRICULTURAL COOP BANK	November 2, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANTORA OIL PRODUCTS PRIVATE LIMITED	July 21, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SONY CHERIYAN	August 19, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOKULPRASAD MANIKLAL AGARWAL	August 20, 1999
ORISSA EXTRAUSIONS Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESWAR	November 3, 1999
ORISSA STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX	April 1, 1999
OTTAVIO QUATTROCCHI Vs. C B I N D	March 26, 1999
P A AHAMMED IBRAHIM Vs. FOOD CORPORATION OF INDIA	August 17, 1999
P K BABURAJ Vs. STATE OF KERALA	December 13, 1999
P K SHASTRI Vs. STATE OF MADHYA PRADESH	August 19, 1999
P K VASUDEVA Vs. ZENOBIA BHANOT	August 11, 1999
P MURUGESAN Vs. STATE	April 15, 1999
P NALLAMMAL Vs. STATE REP	August 9, 1999
P NAVIN KUMAR INDIAN HERITAGE SOCIETY Vs. BOMBAY MUNICIPAL CORPORATION:MUNICIPAL CORPORATION OF GREATER BOMBAY	April 26, 1999
P R TOORA Vs. JAVED CHOUDHURY	December 6, 1999
P VEERASAMY Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS	January 12, 1999
PADAM SINGH Vs. STATE OF UTTAR PRADESH	November 30, 1999
PADMAHASINI ALIAS PADMAPRIYA Vs. C R SRINIVAS	November 16, 1999
PADMASINGHJI BAJIRAO PATIL Vs. STATE OF MAHARASHTRA	September 16, 1999
PAL SINGH Vs. STATE OF PUNJAB	July 22, 1999
PAL SINGH Vs. STATE OF PUNJAB	June 22, 1999
PANCH NAGAR PARAKH MANDSAUR Vs. PURUSHOTTAM DAS	August 18, 1999
PANNA DEVI Vs. RAM PRASAD PANDEY	November 2, 1999
PAPARAMBAKA ROSAMMA Vs. STATE OF ANDHRA PRADESH	September 13, 1999
PAPER PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 24, 1999
PAPPU Vs. STATE OF PUNJAB	August 11, 1999
PARAMBIKULAM A P O A ASSOCIATION Vs. STATE OF TAMIL NADU	August 12, 1999
PARAMJIT SINGH Vs. STATEN C T OF DELHI	January 13, 1999
PARAS YADAV Vs. STATE OF BIHAR	January 12, 1999
PARENTS FORUM FOR MEANINGFUL EDU Vs. C B S E	March 26, 1999
PARMESHWAR PRASAD DARUKA Vs. PARMESHWARI DEVI	November 3, 1999
PASUPATI OVERSEAS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	October 7, 1999
PATTAKKAL KUNHIKOYA D Vs. THOOPIKAL KOYA	December 15, 1999
PAWAN KUMAR GUPTA Vs. ROCHIRAM NAGDEO	April 20, 1999
PEOPLE UNITED FOR BETTER LIVING CALCUTTA Vs. DIMPLE VINCOM PRIVATE LIMITED	April 16, 1999
PEOPLES UNION FOR CIVIL LIB DELHI Vs. ELECTROL REGISTRATION OFFICER	July 14, 1999
PODDAR UDYOG LIMITED Vs. STATE OF WEST BENGAL	December 16, 1999
POLAR INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT	October 25, 1999
PON ADITHAN Vs. DEPUTY DIRECTOR NARCOTICS CONTROL BUREAU MADRAS	July 16, 1999
POOJA BAHADUR Vs. UDAY BAHADUR	May 11, 1999
POWANAMMAL Vs. STATE OF TAMIL NADU	January 15, 1999
PRADEEP KUMAR JAIN Vs. CITIBANK	August 12, 1999
PRAGATI COMPUTERS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	November 3, 1999
PRAKASH CHAND GUPTA Vs. K S GUPTA	May 7, 1999
PRASAD RAMAKANT KHADE Vs. STATE OF MAHARASHTRA	October 12, 1999
PRATAP SINGH ALIAS BABU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAINPURI	September 22, 1999
PRATAPRAI N KOTHARI Vs. JOHN BRAGANZA	May 4, 1999
PREETI MITTAL Vs. GAGANJOT KAUR SAIRA	April 5, 1999
PREETI SRIVASTAVA Vs. STATE OF MADHYA PRADESH	August 10, 1999
PREM DASS Vs. INCOME TAX OFFICER	February 9, 1999
PREM K KHOSLA Vs. ABHILASH KUMAR	July 26, 1999
PREM NARAYAN BARCHHIHA Vs. HAKIMUDDIN SAIFI	August 3, 1999
PREMIER CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN	March 23, 1999
PRESIDENT OF INDIA Vs. RE: JAJMAU TANNERS ASSOCIATION	November 18, 1999
PROF S A SIDDIQUI Vs. PROF M WAJID KHAN	January 11, 1999
PUNJAB COMMUNICATIONS LIMITED Vs. UNION OF INDIA	May 4, 1999
PUNJAB NATIONAL BANK Vs. D M AMARNATH	October 25, 1999
PUNJAB NATIONAL BANK RAJPUR TOWNSHIP Vs. AMRIT INDUSTRIES	March 15, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. JASBIR SINGH	February 12, 1999
PUNJAB UNIVERSITY Vs. NARINDER KUMAR	August 12, 1999
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT alias GRAM SABHA	December 1, 1999
PUNNU RAM Vs. CHIRANJI LAL GUPTA	March 9, 1999
PURSHOTTAM EKNATH NEMADE Vs. D N MAHAJAN	January 28, 1999
PURSHOTTAM VALJIBHAI Vs. JAY AMBE CARD CANE WORKS	December 17, 1999
PURUSHOTTAM Vs. CHAIRMAN M S E B	May 11, 1999
PUSHPA AGGARWAL Vs. U P S C	April 20, 1999
QUALITY INN SOUTHERN STAR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	July 29, 1999
R B DESAI Vs. S K KHANOLKER	August 19, 1999
R BALASUBRAMANIAN Vs. VIJAYALAKSHMI BALASUMBRAMANIAN	August 11, 1999
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH	April 16, 1999
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH	December 16, 1999
R DALMIA Vs. COMMISSIONER OF INCOME TAX	February 5, 1999
R E M S ABDUL HAMEED Vs. GOVINDARAJU	May 4, 1999
R GANDHI Vs. U O I	August 23, 1999
R JANARDHANA RAO Vs. G LINGAPPA	January 12, 1999
R K SINGH Vs. UNION OF INDIA	April 23, 1999
R P KAPUR Vs. UNION OF INDIA	August 9, 1999
R P MOIDUTTY Vs. P T KUNJU MOHAMMAD	September 28, 1999
R PAULSAMY Vs. UNION OF INDIA	May 14, 1999
R R NAIDU Vs. STATE OF MADHYA PRADESH	November 18, 1999
R RAJAGOPAL Vs. U O I	September 8, 1999
R RAJAGOPAL Vs. U O I	September 9, 1999
R RAJAGOPAL Vs. U O I	September 14, 1999
R RATHINAVEL CHETTIAR Vs. V SIVARAMAN	March 31, 1999
R S SAINI Vs. STATE OF PUNJAB	September 9, 1999
R SATYANARAYANA Vs. SHANTHA	April 15, 1999
R V LYNGDOH Vs. STATE DELHI SPL ESTABLISHMENT	February 4, 1999
R VEERABHADRAM Vs. GOVERNMENT OF ANDHRA PRADESH	August 11, 1999
RABINDRA KUMAR NAYAK Vs. COLLECTOR MAYURBHANJ ORISSA	February 19, 1999
RAEES AHMAD Vs. STATE OF UTTAR PRADESH	December 10, 1999
RAFIQ AHMED Vs. STATE OF RAJASTHAN	February 5, 1999
RAGHUNATH G PANHALE Vs. CHAGANLAL SUNDARJI	October 13, 1999
RAHUL SUBODH WINDOORS LIMITED Vs. A K MENON	April 6, 1999
RAIS AHMAD Vs. STATE OF UTTAR PRADESH	August 13, 1999
RAJ CHOPRA Vs. LT GOVERNOR OF DELHI	November 2, 1999
RAJ DEO SHARMA Vs. STATE OF BIHAR	September 22, 1999
RAJ KUMAR Vs. RAMESHCHAND	October 1, 1999
RAJA SOMASEKHAR CHIKKA Vs. M PADURAVATAMMA	April 22, 1999
RAJAIB SINGH Vs. STATE OF PUNJAB	March 12, 1999
RAJAN Vs. STATE OF MADHYA PRADESH	April 12, 1999
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. RAM KRISHNA VYAS	May 4, 1999
RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER Vs. MITHA LAL KOTHARI	August 24, 1999
RAJASTHAN POLYMERS AND RESINS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	May 7, 1999
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. EASTERN ENGINEERING ENTERPRISES	September 20, 1999
RAJAT BARAN ROY Vs. STATE OF WEST BENGAL	April 13, 1999
RAJATHI Vs. C GANESAN	July 22, 1999
RAJBIR Vs. STATE OF HARYANA	February 11, 1999
RAJENDRA KUMAR SITARAM PANDE Vs. UTTAM	February 11, 1999
RAJENDRA MAHENDRA KUMAR CHANDRA RAFIQAHMED Vs. STATE OF RAJASTHAN	February 5, 1999
RAJENDRA PRASAD Vs. NARCOTIC CELL	July 12, 1999
RAJENDRA RAI Vs. STATE OF BIHAR	February 2, 1999
RAJESH GOVIND JAGESHA Vs. STATE OF MAHARASHTRA	November 2, 1999
RAJINDER SINGH Vs. JATINDER DEV NANDA	July 21, 1999
RAJIV BHATIA Vs. GOVERNMENT OF NCT OF DELHI	September 9, 1999
RAJIV GUPTA Vs. STATE OF HIMACHAL PRADESH	January 15, 1999
RAJNI BALA AGRAWAL Vs. LALIT NARAIN MITHILA UNIVERSITY DARBHANGA BIHAR	May 24, 1999
RAJU ALIAS SALAM Vs. STATE OF KERALA	May 5, 1999
RAKESH KUMAR Vs. SUNIL KUMAR	February 9, 1999
RAM BAI Vs. COMMISSIONER OF INCOME TAX	February 18, 1999
RAM JANKIJEE DEITIES Vs. STATE OF BIHAR	May 11, 1999
RAM KHILARI Vs. STATE OF RAJASTHAN	February 3, 1999
RAM KISHAN PRAJAPATI Vs. STATE OF UTTAR PRADESH	March 10, 1999
RAM KISHORE GUPTA Vs. STATE OF UTTAR PRADESH	March 24, 1999
RAM KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 28, 1999
RAM KUMAR AGARWAL Vs. THAWAR DAS DEAD	August 20, 1999
RAM LAKHAN Vs. PRESIDING OFFICER	November 9, 1999
RAM LAKHAN Vs. PRESIDING OFFICER	November 17, 1999
RAM LAL Vs. STATE OF JAMMU AND KASHMIR	January 25, 1999
RAM MAURYA Vs. KAILASH NATH	February 16, 1999
RAM PRASAD Vs. D K VIJAY	September 16, 1999
RAM SARAN MAHTO Vs. STATE OF BIHAR	September 8, 1999
RAM SEVAK SINGH Vs. U R SINGH	January 21, 1999
RAM SHANKAR DIXIT Vs. VIJAY BAHADUR SINGH	January 15, 1999
RAM SINGH Vs. STATE OF UTTAR PRADESH	April 22, 1999
RAMA NAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 17, 1999
RAMACHANDRA OHDAR Vs. STATE OF BIHAR	February 4, 1999
RAMANBHAI NARANBHAI PATEL Vs. STATE OF GUJARAT	November 30, 1999
RAMASHISH YADAV Vs. STATE OF BIHAR	September 9, 1999
RAMBABU Vs. SECY TO GOVERNMENT FIN AND PLANNING DEPTT	January 11, 1999
RAMCHAMREDDI CHENNA REDDY Vs. STATE OF ANDHRA PRADESH	February 9, 1999
RAMDOSS Vs. K THANGAVELU	November 24, 1999
RAMESH CHAND Vs. COMMISSIONER OF POLICE DELHI	July 13, 1999
RAMESH CHAND BANSAL Vs. DISTRICT MAGISTRATE COLLECTOR GHAZIABAD	May 11, 1999
RAMESH CHAND SHARMA Vs. UDHAM SINGH KAMAL	October 12, 1999
RAMESH KUMAR Vs. M C D	July 30, 1999
RAMESH PRASAD Vs. STATE OF BIHAR	September 17, 1999
RAMESH S O LAXMAN GAVLI Vs. STATE OF MADHYA PRADESH	September 16, 1999
RAMESHWAR LAL Vs. STATE OF RAJASTHAN	October 14, 1999
RAMESHWAR PRASAD Vs. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED	September 16, 1999
RAMGOPALBAHETI Vs. GIRIDHARILALSONI	January 25, 1999
RAMJI RAI Vs. STATE OF BIHAR	October 13, 1999
RAMKUBAI Vs. HAJARIMAL DHOKALCHAND CHANDAK	August 13, 1999
RAMMI Vs. STATE OF MADHYA PRADESH	September 21, 1999
RAMPRASAD Vs. STATE OF MAHARASHTRA	May 12, 1999
RANADIP SHIPPING AND TRANSPORT CO PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS	August 18, 1999
RANGANATHAN Vs. UNION OF INDIA	April 15, 1999
RANJEET SINGH Vs. HARMOHINDER SINGH PRADHAN	May 6, 1999
RANJIT THOMAS Vs. UNION OF INDIA	November 17, 1999
RASHI GANGWANI Vs. SHAILESH GANGWANI	December 10, 1999
RATNESHWAR MISHRA Vs. STATE OF BIHAR	December 13, 1999
RAVINDER KUMAR SHARMA Vs. STATE OF ASSAM	September 14, 1999
RAVNEET SINGH BAGGA Vs. KLM ROYAL DUTCH AIRLINES	November 2, 1999
RAWALMAL NARAINDAS AND SONS PARTNERSHIP FIRM Vs. B AMARNATH	April 8, 1999
REGIONAL MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	January 28, 1999
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHIV KUMAR JOSHI	December 14, 1999
REGISTRAR ADMINISTRATION HIGH COURT OF ORISSA CUTTACK Vs. SISIR KANTA SATAPATHY	September 16, 1999
REJESH BAJAJ Vs. STATE NCT OF DELHI	March 12, 1999
RENU BISOI Vs. GOUR CHANDRA PRADHAN	July 16, 1999
RESEARCH FOUNDN FOR SCIENCE Vs. UNION OF INDIA	September 24, 1999
RESEARCH FOUNDN FOR SCIENCE Vs. U O I	March 19, 1999
RESEARCH FOUNDN FOR SCIENCE Vs. U O I	December 10, 1999
RESHAM SINGH Vs. RAGHBIR SINGH	August 23, 1999
RETIBAI Vs. NATHOORAM	March 12, 1999
REVANASIDDAPPA Vs. VIJAYA BANK	December 13, 1999
RIKABDAS A OSWAL Vs. DEEPAK JEWELLERS	March 12, 1999
RINKU GOEL Vs. RAJESH K GOEL	December 15, 1999
RISHI NANDAN PANDIT Vs. STATE OF BIHAR	October 15, 1999
ROHTAS BHANJHAR Vs. UNION OF INDIA	December 2, 1999
ROHTAS BHANKHAR Vs. UNION OF INDIA	October 8, 1999
ROOP LAL Vs. FINANCIAL COMMISSIONER HARYANA	November 3, 1999
S E B I Vs. GOLDEN FOREST INDIA LIMITED	July 23, 1999
S HANUMANTHA RAO Vs. S RAMANI	March 31, 1999
S I ROOPLAL Vs. LT GOVERNOR	December 14, 1999
S JAMALUDEEN Vs. HIGH COURT OF MADRAS	August 10, 1999
S K PATTANAIK DEAD Vs. STATE OF ORISSA	December 14, 1999
S L S ANAND Vs. GOVERNMENT OF ANDHRA PRADESH	May 7, 1999
S M BAWANKAR Vs. CHIEF OFFICER MUNICIPAL COUNCIL TUMSAR	April 29, 1999
S M JAHUBAR SATHIK Vs. STATE OF TAMIL NADU	April 13, 1999
S M MANSOOR Vs. STATE OF BIHAR	August 16, 1999
S P S RATHORE Vs. MADHU	December 14, 1999
S PRAKASH Vs. K M KURIAN	May 13, 1999
S R MURTHY Vs. STATE OF KARNATAKA	August 19, 1999
S RADHAKRISHNAN Vs. UNION OF INDIA	August 17, 1999
S S M BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS	January 12, 1999
S THANAGAPPAN Vs. P PADMAVATHY	August 24, 1999
SAHARA INDIA HOUSING LIMITED Vs. BOMBAY ENVIORNMENTAL ACTION GROUP	September 20, 1999
SAHI RAM Vs. AVTAR SINGH	May 14, 1999
SAIJ GRAM PANCHAYAT Vs. STATE OF GUJARAT	January 27, 1999
SAJJAD ALI KHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 23, 1999
SAKETH INDIA LIMITED Vs. INDIA SECURITIES LTD	March 10, 1999
SAKHI MANDALANI Vs. STATE OF BIHAR	April 29, 1999
SAKSHI Vs. UNION OF INDIA	August 9, 1999
SALIM KHAN Vs. SANJAI SINGH	December 15, 1999
SALIMBHAI MUKHTAR JAFERBHAI CHIRNTHANAWALA Vs. AMIRUDDIN S 0 HAUN NOORANI ANDANR	February 10, 1999
SALT COMMISSIONER OF JAIPUR Vs. SAVTRI SALT SUPPLIERS	March 31, 1999
SAMISHTA DUBE Vs. CITY BOARD ETAWAH	February 26, 1999
SAMPURAN SINGH Vs. NIRANJAN KAUR	February 23, 1999
SAMRAT SHIPPING CO PVT LIMITED Vs. DOLLY GEORGE	December 10, 1999
SANDHYA DR JAIN Vs. SUBHASH GARG	October 15, 1999
SANGAMESH PRINTING PRESS Vs. CHIEF EXECUTIVE OFFICER TALUK DEVELOPMENT BOARD	January 6, 1999
SANJAY KRISHNANATH PHATTE Vs. STATE OF GOA	March 9, 1999
SANJIV KUMAR KAMLESH TYAGI LEKH RAJ GUPTA Vs. STATE OF HIMACHAL PRADESH	January 22, 1999
SANKARAN PILLAI Vs. V P VENGUDUSWAMI	July 29, 1999
SARABJIT KAUR Vs. UNION OF INDIA	July 19, 1999
SARAIAH Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ DEPARTMENT	January 22, 1999
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX HARYANA ROHTAK	March 10, 1999
SARDA EDUCATION TRUST Vs. NANDULAL VISHWANATH TATE	September 10, 1999
SARDA EDUCATION TRUST Vs. NANDULAL VISHWANATH TATE	November 10, 1999
SARDAR CONSTRUCTION CO Vs. STATE OF GUJARAT	January 25, 1999
SARDAR CUR CHARAN SINGH Vs. PURUSHOTTAM DAS	November 4, 1999
SARDUL SINGH Vs. PRITAM SINGH	March 18, 1999
SARJUDAS Vs. STATE OF GUJARAT	September 15, 1999
SARNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 21, 1999
SAROJ RANI DHANNA SINGH RAVI LAMBA PUNJAB MINISTERIAL QUALIFIED ASSISTANT ASSN TARLOK SINGH SUKHDEV SINGH SARPAL Vs. STATE OF PUNJAB	August 24, 1999
SAROJINI NAGAR MARKET SHOP KEEPERS ASSN Vs. N D M C	August 13, 1999
SAT PAL MOHINDRA Vs. SURINDRA TIMBER STORES	April 12, 1999
SATNAM SINGH Vs. STATE OF RAJASTHAN	December 14, 1999
SATNAM SINGH Vs. STATE OF RAJASTHAN	December 17, 1999
SATVINDER KAUR Vs. STATE GOVT OF NCT OF DELHI	December 5, 1999
SATVINDER KAUR Vs. STATE GOVERNMENT OF NCT OF DELHI	October 5, 1999
SATWANT SINGH SODHI Vs. STATE OF PUNJAB	March 26, 1999
SAVITRI DEVI Vs. DISTRICT JUDGE GORAKHPUR	February 18, 1999
SECRETARY DEPTT OF POST Vs. CHANDER PAL SINGH	April 6, 1999
SECRETARY FINANCE AND PLANNING DEPARTMENT Vs. SALADA S RAO:SOV SUDHAKAR RAO :BAMMIDI LOKANADHAM :RAMISETTY HARI PRASAD :BHAMIDIPATI NAGESHWARA RAO:SAHUKARU SARVESH KUMAR	March 16, 1999
SECRETARY H S E B Vs. SURESH	March 30, 1999
SECRETARY IRRIGATION AND POWER GOVERNMENT OF PUNJAB Vs. SURJIT SINGH	January 22, 1999
SECTOR 14 RESIDENTS WELFARE ASSOCIATION Vs. STATE OF DELHI	August 27, 1999
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION Vs. HYDERABAD MUNICIPAL CORPORATION HYDERABAD	January 20, 1999
SECURITIES AND EXCHANGE BOARD OF INDIN Vs. BOMBAY STOCK EXCHANGE BROKERS FORUM	December 10, 1999
SEKHAR CHANDRA SET Vs. VICE CHANCELLOR OF THE CALCUTTA UNIVERSITY	September 29, 1999
SENAPATHY WHITELEY LIMITED Vs. KARADI GOWDA	March 10, 1999
SEVAK AYAT NIRYAT CO Vs. ORIENTAL INSURANCE COMPANY LIMITED	October 12, 1999
SHAH BABULAL Vs. MELA RAM	September 24, 1999
SHAHADA KHATOON Vs. AMJAD ALI	April 7, 1999
SHAIKH SUJAT Vs. S K MAHABOOB	May 5, 1999
SHAKUNTALA Vs. NARAYAN GUNDOJI CHAVAN	September 2, 1999
SHAMBHU PRASHAD AGARWAL Vs. BHOLA RAM AGARWAL	August 25, 1999
SHAMNSAHEB M MULTTANI Vs. STATE OF KARNATAKA	September 14, 1999
SHANTI DEVI Vs. STATE OF HARYANA	April 7, 1999
SHARIF MIAN Vs. STATE OF BIHAR	February 11, 1999
SHEELAM RAMESH Vs. STATE OF ANDHRA PRADESH	October 12, 1999
SHETTYS CONSTRUCTION COMPANY PVT LIMITED Vs. KONKAN RAILWAY CORPN LTD	October 7, 1999
SHISHAN Vs. STATE OF RAJASTHAN	September 29, 1999
SHIV KUMAR Vs. HUKAM CHAND	August 30, 1999
SHIV SARUP GUPTA Vs. MAHESH CHAND GUPTA	July 30, 1999
SHIV SHANKAR Vs. STATE OF UTTAR PRADESH	November 29, 1999
SHIVAJI UNIVERSITY Vs. BHARTI VIDYAPEETH THOUGH JOINT SECRETARY	March 16, 1999
SHIVAJIRAO B PATIL KAWEKAR Vs. VILASRAO D DESHMUKH	December 3, 1999
SHIVGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA	February 9, 1999
SHIVGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA	March 9, 1999
SHIVSHARANAPPA Vs. SPECIAL LAND ACQUISITION OFFICER	December 10, 1999
SHRIPATRAO Vs. STATE OF MAHARASHTRA	August 4, 1999
SHYAMLAL Vs. CHARANSINGH HARYANA AGRI UNIVERSITY	March 19, 1999
SICHAI MAZDOOR SANGH U P Vs. B S RAI	April 9, 1999
SIDDIQUE Vs. STATE OF UTTAR PRADESH	April 15, 1999
SIDHARTHA Vs. STATE OF BIHAR	December 10, 1999
SIDHARTHA MARKETING TIRUPATI A P Vs. COMMERCIAL TAX OFFICER TIRUPATHI	December 10, 1999
SIDHARTHA TUBES LIMITED Vs. COLLECTOR OC CENTRAL EXCISE	November 3, 1999
SIEMENS LIMITED Vs. COLLECTOR OF CUSTOMS	August 12, 1999
SIKANDER ALIAS MOHAMMAD SHAFIQ Vs. STATE DELHI ADMN	April 6, 1999
SIL IMPORT USA Vs. EXIM AIDES SILK EXPORTERS BANGALORE	May 3, 1999
SINGARENI COLLIERIES COMPANY LIMITED Vs. ANDELINGAIAH	September 23, 1999
SISI ALIAS CHALIL SASI Vs. STATE OF KERALA	February 24, 1999
SITA RAM SINGH Vs. RAM KISHORI DEVI	January 18, 1999
SITA RAM SINGHANIA Vs. BANK OF TOKYO MITSUBISHI LIMITED	May 11, 1999
SNEHA DUTTA Vs. HIMACHAL ROAD TRANSPORT CORPN	April 5, 1999
SOMNATH RATH Vs. BIKRAM K ARUKH	September 14, 1999
SOPHIA GULAM MOHAMMAD BHAM Vs. STATE OF MAHARASHTRA	August 13, 1999
SOPHY KELLY MS Vs. CHANDRAKANT GANPAT	February 4, 1999
SOVINTORG INDIA LIMITED Vs. STATE BANK OF INDIA NEW DELHI	August 11, 1999
SREEKUMAR MUKHERJEE Vs. ZAINEL ABEDIN	February 19, 1999
SRIKANTA D N WADIYAR Vs. STATE OF KARNATAKA	February 15, 1999
STATE Vs. CHARULATA JOSHI	April 13, 1999
STATE Vs. NALINI	May 11, 1999
STATE Vs. GIAN SINGH	September 14, 1999
STATE BANK OF BIKANER Vs. MIKES PRIVATE LIMITED	August 5, 1999
STATE BANK OF BIKANER AND JAIPUR Vs. BALLABH DAS AND CO	September 15, 1999
STATE BANK OF INDIA Vs. RATTAN SINGH	August 24, 1999
STATE BANK OF INDIA Vs. T J PAUL	May 4, 1999
STATE BANK OF INDIA Vs. PRALAYSARAN CHAKRABARTY	March 26, 1999
STATE BANK OF INDIA Vs. YASANGI VENKATESWARA RAO	January 21, 1999
STATE BANK OF INDIA Vs. LUTHER KONDHPAN	January 21, 1999
STATE OF ANDHRA PPADESH Vs. YELAMATI VENKAATARAJU	November 29, 1999
STATE OF ANDHRA PRADESH Vs. HANUMANTHU SANTHA RAO	November 22, 1999
STATE OF ANDHRA PRADESH Vs. M POSHETTY	December 16, 1999
STATE OF ANDHRA PRADESH Vs. VATSAVYI KUMARA VENKATA KRISHNA VERMA	January 6, 1999
STATE OF ANDHRA PRADESH Vs. SIDDARAMAIAH	May 3, 1999
STATE OF ANDHRA PRADESH Vs. SIDDARAMAIAH	April 23, 1999
STATE OF ANDHRA PRADESH Vs. K V L NARASIMHA RAO	April 19, 1999
STATE OF ANDHRA PRADESH Vs. OBULU REDDY	September 1, 1999
STATE OF ANDHRA PRADESH Vs. M SATYANARAYANA	September 17, 1999
STATE OF ANDHRA PRADESH Vs. OBULU REDDY	September 21, 1999
STATE OF ANDHRA PRADESH Vs. TULJARAM BALAJI	August 20, 1999
STATE OF ASSAM Vs. CHINMOYEE DEKA DUTTA	December 6, 1999
STATE OF BIHAR Vs. BRAJ KUMAR MISHRA	November 2, 1999
STATE OF BIHAR Vs. NILMANI SAHU	May 13, 1999
STATE OF GUJARAT Vs. MAHESHBHAI L PATEL	August 20, 1999
STATE OF GUJARAT Vs. BIHARILAL	March 9, 1999
STATE OF HARYANA Vs. RAM PAL	February 9, 1999
STATE OF HARYANA Vs. S K SINGHAL	April 16, 1999
STATE OF HARYANA Vs. TEK SINGH	May 3, 1999
STATE OF HARYANA Vs. BHAGIRATH	May 12, 1999
STATE OF HARYANA Vs. KAMAL SINGH SAHARWAT	September 21, 1999
STATE OF HARYANA Vs. UNIQUE FARMAID PRIVATE LIMITED	October 7, 1999
STATE OF HARYANA Vs. BALWAN	September 2, 1999
STATE OF HIMACHAL PRADESH Vs. JAI LAL	September 13, 1999
STATE OF HIMACHAL PRADESH Vs. NURPUR PRIVATE BUS OPERATORS UNION	October 6, 1999
STATE OF HIMACHAL PRADESH Vs. RAJA MAHENDRA PAL	March 31, 1999
STATE OF HIMACHAL PRADESH Vs. K P TEWARI	April 7, 1999
STATE OF HIMACHAL PRADESH Vs. JEET SINGH	March 15, 1999
STATE OF HIMACHAL PRADESH Vs. P O ATTRI	February 11, 1999
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ	November 2, 1999
STATE OF HIMACHAL PRADESH Vs. TARA DUTT	November 19, 1999
STATE OF JAMMU AND KASHMIR Vs. SWAMI SACHCHIDANAND S C S PURNANAND	February 22, 1999
STATE OF JAMMU AND KASHMIR Vs. SHIV RAM SHARMA	March 30, 1999
STATE OF JAMMU AND KASHMIR Vs. CHARAN DASS PURI	April 29, 1999
STATE OF JAMMU AND KASHMIR Vs. DEV DUTT PANDIT	August 27, 1999
STATE OF KARNATAKA Vs. K YARAPPA REDDY	October 5, 1999
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH	July 20, 1999
STATE OF KARNATAKA Vs. JANAKUSA JEEVANSA BAKALE	April 22, 1999
STATE OF KARNATAKA Vs. MUDDAPPA	April 20, 1999
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH	December 2, 1999
STATE OF KARNATAKA Vs. ARUN KUMAR AGARWAL	December 13, 1999
STATE OF KERALA Vs. V NARAYANA PILLAI	December 1, 1999
STATE OF KERALA Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED	April 13, 1999
STATE OF KERALA Vs. BABU	May 4, 1999
STATE OF KERALA Vs. V R KALLIYANIKUTTY	April 1, 1999
STATE OF KERALA Vs. INDIAN ALUMINIUM COMPANY LIMITED	April 6, 1999
STATE OF KERALA Vs. O C KUTTAN :STATE OF KERALA	February 17, 1999
STATE OF KERALA Vs. S G SARVOTHAMA PRABHU	February 26, 1999
STATE OF KERALA Vs. V PADMNABHAN NAIR	July 14, 1999
STATE OF KERALA Vs. ARAVIND RAMAKANT MODAWDAKAR	August 10, 1999
STATE OF KERALA Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED	July 27, 1999
STATE OF KERALA Vs. KOLIYAT ESTATE	September 13, 1999
STATE OF KERALA MANAGING DIRECTOR WESTERN INDIA PLYWOODS Vs. PUTTUMANA ILLATH JATHAVEDAN NAMBOODIRI:PUTHUMANA ILLATH JATHAVEDAN NAMBOODIRI	February 11, 1999
STATE OF MADHYA PRADESH Vs. ABHA SETHI	April 28, 1999
STATE OF MADHYA PRADESH Vs. RAMKINKAR GUPTA	September 17, 1999
STATE OF MAHARASHTRA Vs. TAPAS D NEOGY	September 16, 1999
STATE OF MAHARASHTRA Vs. SUNDARAM FINANCE	August 5, 1999
STATE OF MAHARASHTRA Vs. CHHAYA	April 9, 1999
STATE OF MAHARASHTRA Vs. KUMARI TANUJA	February 2, 1999
STATE OF MAHARASHTRA Vs. SURESH	December 10, 1999
STATE OF MAHARASHTRA Vs. MOHAMMAD SHAHID N QURESHI	December 16, 1999
STATE OF MAHARASHTRA Vs. KESHAV RAMCHANDRA PANGARE	November 1, 1999
STATE OF MANIPUR Vs. CHANDAM MANIHAR SINGH	September 23, 1999
STATE OF MANIPUR Vs. SANASAM ONGBI	October 13, 1999
STATE OF ORISSA Vs. ARJUN DAS AGRAWAL	August 13, 1999
STATE OF ORISSA Vs. DIPTI PAUL	August 11, 1999
STATE OF ORISSA Vs. ASIS RANJAN MOHANTY	January 5, 1999
STATE OF ORISSA Vs. B K ROUTRAY	January 12, 1999
STATE OF ORISSA Vs. ORIENT PAPER AND INDUSTRIES LIMITED	April 9, 1999
STATE OF ORISSA Vs. S K AGARWALLA	April 8, 1999
STATE OF ORISSA Vs. KISHORE CHANDRA SAMAL	March 24, 1999
STATE OF ORISSA Vs. S MOHANTY	November 19, 1999
STATE OF PUNJAB Vs. RAJEEV SARWAL	April 8, 1999
STATE OF PUNJAB Vs. SUMAN LATA	March 31, 1999
STATE OF PUNJAB Vs. SURJIT SINGH	February 16, 1999
STATE OF PUNJAB Vs. DEVINDER KAUR	August 3, 1999
STATE OF PUNJAB Vs. BALDEV SINGH	July 21, 1999
STATE OF PUNJAB Vs. SURINDER RANI	September 14, 1999
STATE OF PUNJAB Vs. GURDEEP SINGH	September 8, 1999
STATE OF RAJASTHAN Vs. RAJASTHAN JUDICIAL SERVICE OFFICERS ASSOCIATION	May 24, 1999
STATE OF RAJASTHAN Vs. MAJOR SINGH	February 17, 1999
STATE OF RAJASTHAN Vs. KHEMKA CEMENT PRIVATE LIMITED	January 12, 1999
STATE OF RAJASTHAN Vs. BHATNAGAR CEMENT CO PRIVATE LIMITED	January 7, 1999
STATE OF RAJASTHAN Vs. MAHAVEER OIL INDUSTRIES	April 2, 1999
STATE OF RAJASTHAN Vs. TEJA RAM	March 19, 1999
STATE OF RAJASTHAN Vs. MAHAVEER OIL INDUSTRIES	April 22, 1999
STATE OF RAJASTHAN Vs. RAJMAL MEHTA	November 2, 1999
STATE OF SIKKIM Vs. PADAM LALL PRADHAN	November 17, 1999
STATE OF TAMIL NADU Vs. BOARD OF TRUSTEE OF THE PORT OF MADRAS	March 26, 1999
STATE OF TAMIL NADU Vs. N SASIKALA	January 11, 1999
STATE OF TAMIL NADU Vs. SENTHIL KUMAR	February 3, 1999
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED	February 3, 1999
STATE OF TAMIL NADU Vs. S SUNDERARAJ	February 10, 1999
STATE OF TAMIL NADU Vs. RAJENDRAN	September 22, 1999
STATE OF U R Vs. PATEL ENGG CO LTD	September 7, 1999
STATE OF U.P. & ANR. Vs. RAM KISHORE & ANR.	August 31, 1999
STATE OF UTTAR PRADESH Vs. RAM KRISHNA	August 31, 1999
STATE OF UTTAR PRADESH Vs. DHARMENDRA SINGH	September 21, 1999
STATE OF UTTAR PRADESH Vs. HEM RAJ	May 14, 1999
STATE OF UTTAR PRADESH Vs. SUNANDA PRASAD	July 13, 1999
STATE OF UTTAR PRADESH Vs. MOHAN LAL HARGOVIND DAS	August 4, 1999
STATE OF UTTAR PRADESH Vs. MAHESH CHANDRA PANDEY	August 20, 1999
STATE OF UTTAR PRADESH Vs. KAPILDEO SINGH	February 11, 1999
STATE OF UTTAR PRADESH Vs. RANJIT SINGH	February 19, 1999
STATE OF UTTAR PRADESH Vs. SHYAM SUNDER	February 24, 1999
STATE OF UTTAR PRADESH Vs. LAEEQ	April 22, 1999
STATE OF UTTAR PRADESH Vs. SUNDER SINGH	November 18, 1999
STATE OF UTTAR PRADESH Vs. UDAI NARAYAN	November 1, 1999
STATE OF UTTAR PRADESH Vs. CHANDRIKA	October 29, 1999
STATE OF UTTAR PRADESH Vs. KAMLA PALACE	December 17, 1999
STATE OF UTTAR PRADESH Vs. KANHAIYA LAL	December 17, 1999
STATE OF UTTAR PRADESH Vs. KHOBI RAM	December 17, 1999
STATE OF UTTAR PRADESH Vs. UDAI PRATAP SINGH	December 9, 1999
STATE OF UTTAR PRADESH Vs. CHHABRA BRICKS AND TILES MFG CO	December 8, 1999
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH BUTOLA	December 8, 1999
STATE OF WEST BENGAL Vs. ATIS CHANDRA SINHA	October 28, 1999
STATE OF WEST BENGAL Vs. RASHMOY DAS	December 1, 1999
STATE OF WEST BENGAL Vs. KESORAM INDUSTRIES LIMITED	October 12, 1999
STATE UTTAR PRADESH Vs. MOHAN MEAKINS LIMITED	December 6, 1999
STEEL AUTHORITY OF INDIA Vs. COLLECTOR OF CUSTOMS BOMBAY	October 28, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. J C BUDHARAJA GOVERNMENT AND MINING CONTRACTOR	September 1, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF MADHYA PRADESH	April 15, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF MADHYA PRADESH	April 5, 1999
STEREOCRAFT Vs. MONOTYPE INDIA LTD	July 21, 1999
STONECRAFT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	March 18, 1999
STYLE DRESS LAND Vs. UNION TERRITORY CHANDIGARH	August 18, 1999
SUBE SINGH BAHMANI Vs. STATE OF HARYANA	September 16, 1999
SUBHASH CHAND DHRUPTA Vs. STATE OF HIMACHAL PRADESH	September 17, 1999
SUBHASH CHANDER SHARMA Vs. STATE OF PUNJAB	May 14, 1999
SUBHENDU MISHRA Vs. SUBRAT KUMAR MISHRA	February 22, 1999
SUBRAMANIA REDDI DEAD Vs. VENKATASUBBA REDDI DEAD	February 9, 1999
SUDERSHAN DEVI Vs. SUSHILA DEVI	September 29, 1999
SUDHA AGRAWAL Vs. XTH ADDITIONAL DISTRICT JUDGE	August 4, 1999
SUHAS YESHWANT CHOPDE Vs. SACHHIDANAND D PUREKAR	April 9, 1999
SUKHAR Vs. STATE OF UTTAR PRADESH	October 1, 1999
SUKHCHAIN SINGH Vs. STATE OF RAJASTHAN	August 3, 1999
SUKHDEI Vs. BAIRO DEAD	April 9, 1999
SUKHDEV SINGH Vs. STATE OF PUNJAB	September 28, 1999
SULEMAN Vs. STATE OF DELHI THR SECRETARY	February 10, 1999
SUMANGALA NAGANATH Vs. UNION OF INDIA	April 7, 1999
SUMITRA BANIK Vs. STATE OF WEST BENGAL	July 29, 1999
SUNDARAM FINANCE LIMITED Vs. NEPC INDIA LIMITED	January 13, 1999
SUNIL BABAN PINGALE Vs. STATE OF MAHARASHTRA	April 13, 1999
SUNIL KUMAR Vs. ESCORTS YAMAHA MOTORS LIMITED	October 27, 1999
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY	April 26, 1999
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEV ATY	September 17, 1999
SURANA STEELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 13, 1999
SURENDRA NATH MOHANTY Vs. STATE OF ORISSA	May 4, 1999
SURESH SINGH Vs. STATE OF HARYANA	March 31, 1999
SURESH SINGH Vs. STATE OF KERALA	January 31, 1999
SURJIT SINGH Vs. STATE OF PUNJAB	May 5, 1999
SUTHENTHIRARAJA ALIAS SANTHAN Vs. STATE	October 8, 1999
SUVIDYA YADAV Vs. STATE OF HARYANA	December 6, 1999
SWAPAN PATRA Vs. STATE OF WEST BENGAL	January 5, 1999
SYED DASTAGIR Vs. T R GOPALAKRISHNASETTY	August 11, 1999
SYNDICATE BANK Vs. G VENKATARAMANI	March 22, 1999
SYNDICATE BANK MUMBAI Vs. KHUSHAN SINGH	December 3, 1999
T A V TRUST ALLEPPEY Vs. COMMISSIONER OF INCOME TAX KERALA	February 25, 1999
T C MATHAI Vs. DISTRICT AND SESSIONS JUDGE THIRUVANANTHAPURAM KERALA	March 31, 1999
T H MUSTHAFFA Vs. M P VARGHESE	September 11, 1999
T HAMZA Vs. STATE OF KERALA	August 11, 1999
T K GOPAL Vs. STATE OF KARNATAKA	September 10, 1999
T K LATHIKA Vs. SETH KARSANDAS JAMNADAS	August 31, 1999
T M JACOB Vs. C POULOSE	April 15, 1999
T N ABRAHAM Vs. STATE OF KERALA	February 16, 1999
T N ELECTRICITY BOARD Vs. R VEERASAMY	March 26, 1999
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA	April 16, 1999
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA	January 20, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	September 6, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	August 27, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	August 16, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	August 2, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	May 7, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	December 17, 1999
T S GOSWAMI Vs. R K NANDA	January 20, 1999
T SIVASUBRAMANIAM Vs. KASINATH PUJARI	August 31, 1999
TABACCO BOARD Vs. COMMISSIONER OF INCOME TAX VIJAYAWADA	May 3, 1999
TAHERAKHATOON D Vs. SALAMBIN MOHAMMAD	February 26, 1999
TAKHT SINGH Vs. STATE OF MADHYA PRADESH	December 15, 1999
TALLAM GANGADHARAN Vs. U. ISMAULSAHEB	November 4, 1999
TARAK SINGH Vs. JYOTI BASU	May 10, 1999
TATA TEA LIMITED Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 25, 1999
THAMPANOOR RAVI Vs. CHARUPARA RAVI	September 15, 1999
THANDI RAM Vs. STATE OF HARYANA	April 7, 1999
THANJAVUR TEXTILES LIMITED Vs. B PURUSHOTHAM	March 16, 1999
THANJAVUR TEXTILES LIMITED Vs. B PURUSHOTHAM	May 16, 1999
THIRU SUDALI ALIAS MADASAMY Vs. STATE OF TAMIL NADU	February 4, 1999
THOMAS ANTONY Vs. VARKEY VARKEY	November 15, 1999
THOMAS GEORGE ALIAS THOMAS Vs. STATE OF KERALA	March 11, 1999
THYSSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA LIMITED	October 7, 1999
TITAN WATCHES LIMITED Vs. COLLECTOR OF CUSTOMS BANGALORE	November 4, 1999
TOEFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. CIMMCO INTERNATIONAL	December 6, 1999
TOYO ENGINEERING INDIA LIMITED BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY	October 27, 1999
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. COMMISSIONER OF INCOME TAX A P	August 17, 1999
TRANSPORT CORPORATION OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPN	November 5, 1999
TRISUNS CHEMICAL INDUSTRY Vs. RAJESH AGARWAL	September 17, 1999
TTK PRESTIGE LIMITED Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT HINDU DHARMA SANSKRIT BHAVAN NAGPUR	September 30, 1999
TULIP PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SAI OVERSEAS IMPORT AND EXPORT	September 14, 1999
TULSI CO OPERATIVE HOUSING SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH	September 14, 1999
TVL SUNDARAM GRANITES Vs. IMPERIAL GRANITES LIMITED	October 13, 1999
U H JADHAV Vs. UNION OF INDIA	March 12, 1999
U NILAN Vs. KANNAYYAN DEAD	October 5, 1999
U P STATE ROAD TPT CORPN Vs. MUSAI RAM	January 12, 1999
U P STATE ROAD TRANSPORT CORPORATION Vs. BHAGWATI PRASAD PATHAK	December 9, 1999
UBAIBA Vs. DAMODARAN	April 15, 1999
UCO BANK CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	May 13, 1999
UDAI KANT JHA Vs. U O I	December 3, 1999
UDAYAKAR SAHU Vs. STATE OF ORISSA	September 23, 1999
UMA AGRAWAL Vs. STATE OF UTTAR PRADESH	March 22, 1999
UMA BALLAV RATH Vs. MAHESHWAR MOHANTY	February 25, 1999
UMAPATI CHOUDHARY Vs. STATE OF BIHAR	May 14, 1999
UMAR ABDUL SAKOOR SORATHIA Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU	August 6, 1999
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA	April 5, 1999
UNION OF INDIA Vs. J R DHIMAN	April 7, 1999
UNION OF INDIA Vs. CHARLES DAVID	March 22, 1999
UNION OF INDIA Vs. MAHAVIR VANASPATI COMPANY	March 16, 1999
UNION OF INDIA Vs. NO 664950 IM HAVILLAR CLERK SC BAGARI	April 15, 1999
UNION OF INDIA Vs. LORD KRISHNA SUGAR MILLS	April 21, 1999
UNION OF INDIA Vs. JAISWAL COAL COMPANY LIMITED	April 19, 1999
UNION OF INDIA Vs. K P SINGH	April 13, 1999
UNION OF INDIA Vs. S C KACKTWANA	April 13, 1999
UNION OF INDIA Vs. MERAJUDDIN	April 12, 1999
UNION OF INDIA Vs. JAGAJIT INDUSTRIES	May 6, 1999
UNION OF INDIA Vs. HARISH CHANDRA GOSWAMI	April 28, 1999
UNION OF INDIA Vs. DILJEET SINGKAND ANR	February 23, 1999
UNION OF INDIA Vs. ABDUL MOHAMED	March 11, 1999
UNION OF INDIA Vs. AJUDHYA NATH	February 11, 1999
UNION OF INDIA Vs. LUITHUKLA	January 6, 1999
UNION OF INDIA Vs. VISHWA HINDU PARISHAD VHP	January 20, 1999
UNION OF INDIA Vs. TRIVENI ENGGINEARS WORKS LIMITED	February 2, 1999
UNION OF INDIA Vs. RUSI CAWASJI TROMBAYWALLA	August 6, 1999
UNION OF INDIA Vs. CHETAN S NAIK	July 30, 1999
UNION OF INDIA Vs. RAJINDER SINGH RAWAT	May 10, 1999
UNION OF INDIA Vs. HIMMAT SINGH CHAHAR	May 12, 1999
UNION OF INDIA Vs. APAR PRIVATE LTD	July 22, 1999
UNION OF INDIA Vs. M V VALLIAPPAN	July 27, 1999
UNION OF INDIA Vs. ANIL KUMAR	July 13, 1999
UNION OF INDIA Vs. MOTION PICTURE ASSOCIATION	July 15, 1999
UNION OF INDIA Vs. SEPPO RALLY OY	September 23, 1999
UNION OF INDIA Vs. S MUTHYAM REDDY	October 1, 1999
UNION OF INDIA Vs. R A YADAV	September 28, 1999
UNION OF INDIA Vs. SADHA SINGH	October 25, 1999
UNION OF INDIA Vs. RAM SAMUJH	August 30, 1999
UNION OF INDIA Vs. INDIAN CHARGE CHROME	August 25, 1999
UNION OF INDIA Vs. VIVEK CHAND SHARMA	December 6, 1999
UNION OF INDIA Vs. I T C LIMITED MADRAS	December 8, 1999
UNION OF INDIA Vs. RAJ INDUSTRIES	November 19, 1999
UNION OF INDIA Vs. GAMBRO MEXIM INDIA MEDICAL LIMITED	November 25, 1999
UNION OF INDIA Vs. ARAVALI MIN AND CHEMICALS INDIA P LTD	November 25, 1999
UNION OF INDIA Vs. RAJINDRA DYEING and PRINTING MILLS LTD	October 27, 1999
UNION OF PUBLIC SERVICE COMMISSION Vs. GAURAV DWIVEDI	May 13, 1999
UNITED BANK OF INDIA Vs. DEBTS RECOVERY TRIBUNAL	April 8, 1999
UNITED COMMERCIAL BANK CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III	September 29, 1999
UNITED INDIA INSURANCE Vs. AJMER SINGH COTTON AND GENERAL MILLS	August 12, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANWAL NAIR SACHDEVA	May 10, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ROSHAN LAL OIL MILLS LTD	July 27, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANBARI	December 10, 1999
UNIVERSAL PLAST LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	March 23, 1999
UPSRTC Vs. JEEWAN PRASAD MISRA	September 9, 1999
USHA AHUJA Vs. STATE OF HARYANA	August 24, 1999
UTKAL COMMERCIAL CORPORATION Vs. CENTRAL COAL FIELDS LIMITED	January 20, 1999
UTKAL UNIVERSITY Vs. NRUSINGHA CHARAN SARANGI	January 7, 1999
V B DHARMYAT Vs. JAGADGURU TONTADRYA	April 13, 1999
V C PERUMAL Vs. UNION OF INDIA	January 20, 1999
V G GEORGE Vs. INDIAN RARE EARTHS LIMITED	April 8, 1999
V K JAIN Vs. UNION OF INDIA	November 1, 1999
V M CHANDRA Vs. UNION OF INDIA	April 6, 1999
V M SINGH Vs. STATE OF UTTAR PRADESH	January 18, 1999
V S ACHUTHANANDAN Vs. P J FRANCIS	March 22, 1999
V S PALANICHAMY CHETTIAR FIRM Vs. C ALAGAPPAN	February 3, 1999
V SUDEER Vs. BAR COUCIL OF INDIA	March 12, 1999
V SUDEER Vs. BAR COUNCIL OF INDIA	March 15, 1999
V V S SUGARS Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 1999
V VIJAY KUMAR Vs. STATE OF KERALA	December 10, 1999
VALDILAL DAIRY INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS, BOMBAY	November 3, 1999
VALLAPALLY PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA	May 6, 1999
VEENA HASMUKH JAIN Vs. STATE OF MAHARASHTRA	January 28, 1999
VELAMURI VENKATA SIVAPRASAD D Vs. KOTHURI VENKATESWARLU D	November 24, 1999
VIDHYADHAR Vs. MANKIKRAO	March 17, 1999
VIJAYAN ALIAS RAJAN K V SADANANDAN Vs. STATE OF KERALA	February 16, 1999
VIJAYAN ALIAS VIJAYAKUMAR Vs. STATE REP	March 22, 1999
VIKAS MOTORS LIMITED Vs. P K JAIN	August 24, 1999
VIKRAM DETERGENTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	November 1, 1999
VIKRANT TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	December 1, 1999
VINAY BUBNA Vs. STOCK EXCHANGE MUMBAI	July 28, 1999
VINAY KAPANY Vs. BANK OF BARODA	August 13, 1999
VINAY PANDEY Vs. ROSHAN KUMAR TIWARI	December 10, 1999
VINEET KUMAR MATHUR Vs. UNION OF INDIA	March 8, 1999
VINEET NARAIN Vs. UNION OF INDIA	February 1, 1999
VINOD BHANTI Vs. STATE OF BIHAR	December 2, 1999
VIRENDER S HOODA Vs. STATE OF HARYANA	April 13, 1999
VIRENDRA S HOODA Vs. STATE OF HARYANA	March 13, 1999
VIRENDRA SINGH NEGI Vs. STATE OF UTTAR PRADESH	September 17, 1999
VISHWA BHARATI HOUSE BUILDING COOP. SOCIETY LTD. Vs. S. ANANTAMURTHY	October 28, 1999
VISHWASRAO DADASAHEB Vs. SHANKARRAO D KALYANKAR	November 24, 1999
VIVEKANANDA NIDHI Vs. ASHEEMA GOSWAMI	July 21, 1999
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU	May 7, 1999
W C MONGA Vs. STATE OF PUNJAB	October 6, 1999
WAKF BOARD ANDHRA PRADESH Vs. BIRADAVOLU RAMANA REDDY	August 19, 1999
WALI MOHAMMED Vs. RAHMAT BEE	February 23, 1999
WARNER HINDUSTAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	August 3, 1999
WASIM AHMED SAEED Vs. UNION OF INDIA	February 15, 1999
WASIM AHMED SAEED Vs. UNION OF INDIA	January 11, 1999
WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA	July 29, 1999
WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA	December 1, 1999
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION Vs. SWADESH AGRO FARMING AND STORAGE PRIVATE LIMITED	September 14, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. SAMIR K SARKAR	September 17, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. SACHIN BANERJEE	July 19, 1999
WESTERN COALFIELDS LIMITED Vs. MUNICIPAL COUNCIL BIRSINGHPUR PALI	January 12, 1999
WORKMEN OF BIRLA TEXTILES Vs. K K BIRLA	March 24, 1999
WORKMEN OF HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER LIMITED	January 7, 1999
YOGINATH D BAGDE Vs. STATE OF MAHARASHTRA	September 16, 1999
YUNUS ALI SHA Vs. MOHAMED ABDUL KALAM	April 9, 1999
YUSUF KHAN Vs. MANOHAR JOSHI	August 20, 1999
ZUNJARRAO BHIKAJI NAGARKAR Vs. UNION OF INDIA	August 6, 1999

Year 1999 of SUPREME COURT OF INDIA

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