|
A B KRISHNA Vs. STATE OF KARNATAKA
|
January 14, 1998 |
|
A C GANGADHAR Vs. STATE OF KARNATAKA
|
April 29, 1998 |
|
A G VARADARAJULU Vs. STATE OF TAMIL NADU
|
March 23, 1998 |
|
A I DEMOCRATIC WOMEN ASSOCIATION Vs. UNION OF INDIA
|
March 16, 1998 |
|
A K MITRA DG C S I R Vs. D APPA RAO
|
February 27, 1998 |
|
A K NAZEER SAHEB Vs. A P PUBLIC SERVICE COMMISSION
|
February 19, 1998 |
|
A K PRADHAN Vs. STATE OF BIHAR
|
January 7, 1998 |
|
A P RICE BRAN SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA
|
February 19, 1998 |
|
A RAZZAQUE SAJANSAHEB BAGWAN Vs. IBRAHIM HAJI MOHAMMAD HUSAIN
|
October 14, 1998 |
|
A.I. CONFEDERATION OF THE BLIND & ANR. Vs. UNION OF INDIA & ANR.
|
October 7, 1998 |
|
ABBAI MALIGAI PARTNERSHIP FIRM Vs. K SANTHAKUMARAN
|
September 9, 1998 |
|
ABBOBAKER Vs. MAHALAKSHMI TRADING CO
|
February 10, 1998 |
|
ABRAHAM JACOB Vs. UNION OF INDIA
|
February 11, 1998 |
|
ACQUEOUS VICTUALS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
May 8, 1998 |
|
ACTION GROUP RES IN ENVRN AND EDUCATION DEVELOPMENT SOCIETY Vs. SAKKY BAI
|
April 29, 1998 |
|
ADDITIONAL COMMISSIONER LEGAL Vs. JYOTI TRADERS
|
November 20, 1998 |
|
ADDITIONAL SUPERINTENDENT OF POLICE Vs. T. NATARAJAN
|
August 6, 1998 |
|
ADDL. COMMISSIONER (LEGAL) & ANR. Vs. M/S. JYOTI TRADERS AND ANR.
|
September 20, 1998 |
|
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
February 5, 1998 |
|
ADYA SINGH Vs. STATE OF BIHAR
|
July 29, 1998 |
|
AGASTHYAR TRUST MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
|
February 5, 1998 |
|
AGGARWAL BROTHERS Vs. STATE OF HARYANA
|
September 1, 1998 |
|
AJAY SHARMA Vs. STATE OF RAJASTHAN
|
September 15, 1998 |
|
AJIT SINGH Vs. STATE (DELHI), THROUGH C.B.I.
|
April 30, 1998 |
|
AJMERA HOUSING CORPORATION Vs. AMRIT M PATEL DEAD
|
August 3, 1998 |
|
AKANISSERY GOVINDAN NAMBIAR Vs. KARIYATH RAGHAVAN
|
August 19, 1998 |
|
ALAVI Vs. TALUK LAND BOARD TIRUR
|
July 31, 1998 |
|
ALL AHMAD Vs. STATE OF UTTAR PRADESH
|
February 26, 1998 |
|
ALL INDIA DEFENCE ESTATE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
August 27, 1998 |
|
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
January 7, 1998 |
|
ALL INDIA RADIO Vs. SANTOSH KLJMAR
|
February 5, 1998 |
|
ALLEM LONGKUMAR Vs. MEDO KERHE TERHUJA
|
July 30, 1998 |
|
ALMITRA H PATEL Vs. UNION OF INDIA
|
January 16, 1998 |
|
AMAR JWALA PAPER MILLS INDIA Vs. STATE BANK OF INDIA
|
February 19, 1998 |
|
AMAR SINGH Vs. ISHWAR
|
April 6, 1998 |
|
AMBER WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS DELHI
|
February 26, 1998 |
|
AMIRCHANDA Vs. M D ASSAM STATE TRANSPORT CORPN
|
September 1, 1998 |
|
AMIT GEMS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 9, 1998 |
|
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED Vs. MODERN PLASTIC CONTAINERS PRIVATE LIMITED
|
September 4, 1998 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
March 17, 1998 |
|
AMRIT LAL Vs. STATE OF HARYANA
|
March 16, 1998 |
|
AMRITLAL SOOD Vs. KAUSHALYA DEVI THAPAR
|
March 17, 1998 |
|
ANAND K. JAIN AND ANR. Vs. K.L. PANDEY AND ANR.
|
August 18, 1998 |
|
ANAND PRAKASH MALIK Vs. BHAGWANDAS
|
April 28, 1998 |
|
ANAND TRANSPORT AND PRINTERS Vs. SENIOR LABOUR INSPECTOR
|
October 9, 1998 |
|
ANANDCHANDRADASH Vs. STATE OF ORISSA
|
January 13, 1998 |
|
ANANTA PRASAD JENA Vs. UNION OF INDIA
|
August 27, 1998 |
|
ANDHRA PRADESH S R T C Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 11, 1998 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K POCHAIAH
|
July 24, 1998 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DENNINA RAJESHWARI
|
December 4, 1998 |
|
ANIL KAPOOR Vs. UNION OF INDIA
|
January 7, 1998 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
January 27, 1998 |
|
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
February 3, 1998 |
|
ANURADHA BODI Vs. MUNICIPAL CORPORATION OF DELHI
|
May 8, 1998 |
|
ANURAG VIRMANI Vs. STATE OF M R
|
February 11, 1998 |
|
APPROPRIATE AUTHORITY Vs. SUDHA PATIL
|
November 10, 1998 |
|
ARJUN FLOUR MILLS Vs. STATE OF ORISSA
|
August 13, 1998 |
|
ARMY WELFARE HOUSING ORGANISATION Vs. GAUTAM CONSTRUCTION AND FISHERIES LIMITED
|
September 17, 1998 |
|
ARUL NADAR Vs. AUTHORISED OFFICER LAND REFORMS
|
September 22, 1998 |
|
ARVIND KUMAR ARYA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
August 17, 1998 |
|
ARVINDERVIRSINGH Vs. STATE OF PUNJAB
|
August 5, 1998 |
|
ASHGAR KHAN Vs. UNION OF INDIA
|
March 2, 1998 |
|
ASHIRWAD ISPAT UDYOG Vs. STATE LEVEL COMMITTEE
|
November 3, 1998 |
|
ASHOK CHATURVEDI Vs. SHITUL H CHANCHANI
|
August 13, 1998 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
September 9, 1998 |
|
ASHOK KUMAR MAHESHWARI Vs. STATE OF UTTAR PRADESH
|
January 14, 1998 |
|
ASHOK KUMAR PATTANATK Vs. STATE OF ORISSA
|
April 16, 1998 |
|
ASHOK KUMAR SRIVASTAV Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 27, 1998 |
|
ASHOK KUMAR UPPAL Vs. STATE OF JAMMU AND KASHMIR
|
January 14, 1998 |
|
ASHOK TRANSPORT AGENCY Vs. AWADHESH KUMAR
|
March 31, 1998 |
|
ASSISTANT COMMISSIONER Vs. VISHNU TRADING COMPANY
|
April 21, 1998 |
|
ASSISTANT COMMISSIONER JUDICIAL SALES TAX Vs. KHERIA BROTHERS
|
August 25, 1998 |
|
ASSISTANT SUPDT OF POST OFFICES Vs. G MOHAN NAIR
|
August 12, 1998 |
|
ASSOCIATED TRADERS Vs. COLLECTOR OF CUSTOMS BOMBAY
|
January 14, 1998 |
|
ATMENDRA Vs. STATE OF KARNATAKA
|
March 31, 1998 |
|
AUNDIAPPA NADAR Vs. GNANAMBAL AMMAL
|
September 14, 1998 |
|
AZHAR HASAN Vs. DISTT JUDGE SAHARANPUR
|
January 22, 1998 |
|
B K CHATTERJEE Vs. STATE OF UTTAR PRADESH
|
April 2, 1998 |
|
B KANDASAMY REDDIAR RASULAHMED G SASTHA Vs. O GOMATHIAMMAL
|
September 22, 1998 |
|
B N SINHA Vs. UNION OF INDIA
|
January 14, 1998 |
|
B P OIL MILLS LIMITED Vs. SALES TAX TRIBUNAL
|
September 3, 1998 |
|
B V SIVAIAH Vs. K ADDANKT BABU
|
July 17, 1998 |
|
BA BALASUBRAMANIAM AND BROS CO Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1998 |
|
BABA MUNGIPA MEDICAL COLLEGE Vs. GOVERNMENT OF TRIPURA
|
March 20, 1998 |
|
BABU RAM Vs. STATE OF PUNJAB
|
March 5, 1998 |
|
BABU RAM Vs. STATE DELHI ADMINISTRATION
|
January 8, 1998 |
|
BABU RAM ALIAS DURGAPRASAD Vs. INDRAPALSINGH DEAD
|
August 13, 1998 |
|
BABULAL YADAV Vs. HIGH COURT OF RAJASTHAN
|
July 13, 1998 |
|
BABY Vs. TRAVANCORE DEVASWOM BOARD
|
November 6, 1998 |
|
BADRUDDIN Vs. STATE OF UTTAR PRADESH
|
September 21, 1998 |
|
BAIDYANATH JENA Vs. UNION OF INDIA
|
September 18, 1998 |
|
BAIJ NATH Vs. STATE OF UTTAR PRADESH
|
March 16, 1998 |
|
BAIJ NATH SHARMA Vs. HONBLE RAJASTHAN HIGH COURT AT JODHPUR
|
September 3, 1998 |
|
BAIJ NATH SHARMA Vs. HONBLE RAJASTHAN HIGH COURT AT JODHPUR
|
September 2, 1998 |
|
BAJAJ AUTO LIMITED BAJAJ AUTO HOLDINGS LIMITED Vs. COMPANY LAW BOARD:COMPANY LAW BOARD
|
July 22, 1998 |
|
BAKELITE HYLAM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
July 14, 1998 |
|
BALAJI KRISHNA HARDWARE STORES Vs. SRINIVASAIAH
|
February 6, 1998 |
|
BALBIR SINGH Vs. SANTA SINGH
|
August 27, 1998 |
|
BALJIT SINGH MALIK Vs. DELHI GOLF CLUB
|
April 27, 1998 |
|
BALU LAXMAN KHATIK DEAD Vs. BIRU RAMCHANDRA KOTMIRE
|
November 23, 1998 |
|
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
|
September 15, 1998 |
|
BASUDEO TIWARY Vs. SIDOKANHU UNIVERSITY
|
September 17, 1998 |
|
BATRA FINANCE PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION
|
January 23, 1998 |
|
BENNY T D Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
May 4, 1998 |
|
BHADRACHALAM PAPERBOARDS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 4, 1998 |
|
BHAGAT SINGH RAJIV JAIN DR USHA SIROHI RANJIT SINGH CHAUHAN LALITA BHONSLEY Vs. STATE OF UTTAR PRADESH
|
December 8, 1998 |
|
BHAGIRATI K R NAIK Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
January 27, 1998 |
|
BHAGWATHI TEXTILES LIMITED Vs. LAKSHMI TEXTILE BROKERS
|
December 9, 1998 |
|
BHARAT COKING COAL LIMITED Vs. RAGHUNATHBALMIKI
|
September 8, 1998 |
|
BHARAT COKING COAL LIMITED Vs. SHYAM SUNDER PRASAD
|
April 23, 1998 |
|
BHARAT COKING COAL LIMITED BIHAR Vs. COLLECTOR OF CENTRAL EXCISE PATNA
|
September 18, 1998 |
|
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL II
|
March 5, 1998 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. ASSTT COMMISSIONER OF COMMERCIAL TAXES
|
March 19, 1998 |
|
BHARAT K. GUPTA Vs. ARUN KUMAR AND ANR.
|
October 30, 1998 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUMBAI SHRAMIK SANGHA
|
January 13, 1998 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
|
December 14, 1998 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. S. SIVAKUMAR AND ORS.
|
April 20, 1998 |
|
BHARAT SALES LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 5, 1998 |
|
BHARAT SINGH Vs. STATE OF UTTAR PRADESH
|
December 17, 1998 |
|
BHARTIYA HOMOEOPATHY COLLEGE BHARATPUR Vs. STUDENTS COUNCIL OF HOMOEOPATHY MEDICAL COLLEGE JAIPUR
|
February 3, 1998 |
|
BHAVANI RIVER SAKTHI SUGARS LIMITED Vs. T N POLLUTION CONTROL BOARD
|
January 29, 1998 |
|
BHAVANI RIVER SAKTHI SUGARS LTD Vs. STATE
|
July 30, 1998 |
|
BHAWARLAL BHANDARI Vs. UNIVERSAL HEAVY MECHANICAL LIFTING ENTERPRISES
|
December 4, 1998 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
November 26, 1998 |
|
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA
|
April 13, 1998 |
|
BHUP SINGH Vs. STATE OF HARYANA
|
August 13, 1998 |
|
BIHAR STATE HOUSING BOARD Vs. SATYA NARAYAN PRASAD DEAD
|
January 28, 1998 |
|
BIHAR STATE ROAD TRANSPORT CORPN Vs. KAMESHWAR PRASAD THAKUR
|
February 5, 1998 |
|
BIHARILAL SONI Vs. STATE OF MADHYA PRADESH
|
August 6, 1998 |
|
BILLIMORA NAGAR PALIKA Vs. WOOD POLYMER LIMITED
|
August 26, 1998 |
|
BIMAL KUMAR BANERJI Vs. UNION OF INDIA
|
September 16, 1998 |
|
BIRLA LIMITED Vs. STATE OF PUNJAB
|
April 24, 1998 |
|
BISHUNDEO NARAIN RAI Vs. ANMOL DEVI
|
August 20, 1998 |
|
BISMILLAH BEGUM DEAD Vs. RAHMATULLAH KHAN
|
January 21, 1998 |
|
BOARD OF TRUSTEES PORT OF MUMBAI Vs. INDIAN OIL CORPORATION
|
April 16, 1998 |
|
BOORGU JAGADESHWARAIAH AND SONS Vs. PUSHPA TRADING CO
|
April 16, 1998 |
|
BRIJ BHUSHAN Vs. KEWALKUMAR
|
August 5, 1998 |
|
BRIJLALA PRASAD SINHA Vs. STATE OF BIHAR
|
July 13, 1998 |
|
BRITISH PHYSICAL LAB INDIA LIMITED Vs. STATE OF KARNATAKA
|
September 24, 1998 |
|
BULLU DAS Vs. STATE OF BIHAR
|
November 3, 1998 |
|
C B S E Vs. P SUNIL KUMAR
|
May 12, 1998 |
|
C G GOVINDAN STATE OF GUJARAT Vs. STATE OF GUJARAT:S S MURTHY
|
August 11, 1998 |
|
C K ANTONY P T JOSEPH V S THOMAS Vs. B MURALEEDHARAN:C BALACHANDRAN NAIR:B MURALEEDHARAN
|
September 1, 1998 |
|
C KRISHNA GOWDA Vs. STATE OF KARNATAKA
|
February 2, 1998 |
|
C N RUDRAMURTHY Vs. K BARKATHULLA KHAN
|
October 8, 1998 |
|
C NAVANEESWARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 9, 1998 |
|
C RANGASWAMAIAH Vs. KARNATAKA LOKAYUKTA
|
July 21, 1998 |
|
C TULASI PRIYA Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
|
July 29, 1998 |
|
C V GOVINDAPPA Vs. STATE OF KARNATAKA
|
January 22, 1998 |
|
CALCUTTA CHROMOTYPE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
March 31, 1998 |
|
CANARA BANK Vs. P R N UPAADHYAYAA
|
May 15, 1998 |
|
CANARA BANK Vs. P R N UPADHYAYA
|
August 25, 1998 |
|
CANARA BANK Vs. NUCLEAR POWER CORPORATION OF INDIA LTD. & ORS.
|
April 21, 1998 |
|
CC AND CE Vs. J.M. INDUSTRIES
|
December 1, 1998 |
|
CENTRAL BOARD OF DIRECT TAXES NEW DELHI Vs. OBEROI HOTELS INDIA PRIVATE LIMITED
|
March 30, 1998 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. NIKHIL GULATI
|
February 13, 1998 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. V C SHUKLA
|
March 2, 1998 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRASWAMY
|
January 15, 1998 |
|
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
|
March 20, 1998 |
|
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
|
July 17, 1998 |
|
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. U O I
|
December 18, 1998 |
|
CHACKO ALIAS JACOB Vs. STATE OF KERALA
|
April 29, 1998 |
|
CHAIRMAN PUBLIC SERVICE COMMISSION JANDK Vs. SUDARSHAN SINGH JAMWAL
|
January 14, 1998 |
|
CHANDER BHAN Vs. UNION OF INDIA
|
November 3, 1998 |
|
CHANDIGARH ADMINISTRATION AND ORS. Vs. EX.S.I. GURDIT SINGH
|
March 27, 1998 |
|
CHANDRA PRAKASH CHAUHAN Vs. UNION OF INDIA
|
April 1, 1998 |
|
CHANDRABHAGABAI Vs. RAMAKRISHNA
|
July 29, 1998 |
|
CHANDRABHUSHAN Vs. BENI PRASAD
|
September 24, 1998 |
|
CHANDRAKANT PATIL SHYAM K GARIKAPATI SUBHASH SINGH THAKUR JAYENDRA THAKUR Vs. STATE
|
February 2, 1998 |
|
CHANDRAPRAKASH MADHAVRAO DADWA Vs. UNION OF INDIA
|
September 25, 1998 |
|
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 29, 1998 |
|
CHANDRESHWAR NARAIN DUBEY Vs. UNION OF INDIA
|
August 14, 1998 |
|
CHEEMA GOODS TRANSPORT COMPANY Vs. MARUDAMALAI SRI MURUGAN TEXTILES
|
December 9, 1998 |
|
CHETAK CONSTRUCTION LIMITED Vs. OM PRAKASH
|
April 20, 1998 |
|
CHHEDA SINGH Vs. TOWN AREA COMMITTEE AKBARPUR
|
September 23, 1998 |
|
CHHIDDA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 1998 |
|
CHHOTU SINGH Vs. STATE OF RAJASTHAN
|
August 11, 1998 |
|
CHIEF ADMINISTRATOR CUM JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. DIPAK CHANDRA DAS
|
September 16, 1998 |
|
CHIEF COMMISSIONER ADMN AND COMPANYMMISSIONER OF INCOME TAX DELHI 1 Vs. K C SHARMA
|
September 2, 1998 |
|
CHINMOY MOLJLIK Vs. DAMODAR VALLEY CORPORATION
|
February 10, 1998 |
|
CHINTAMAN Vs. SHANKAR
|
July 17, 1998 |
|
CIDC OF MAHARASHTRA LIMITED Vs. APPLE FINANCE LIMITED
|
April 22, 1998 |
|
COACH BEHAR CONTRACTORS ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
|
September 11, 1998 |
|
COCA COLA EXPORT CORPORATION Vs. INCOME TAX OFFICER
|
March 30, 1998 |
|
COIR BOARD ERNAKU^AM KERALA STATE Vs. INDIRA DEVI P S
|
November 10, 1998 |
|
COIR BOARD ERNAKULAM COCHIN Vs. INDIRA DEVI P S
|
March 4, 1998 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NEW TOBACCO CO
|
January 9, 1998 |
|
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. METEOR SATELLITE LIMITED
|
April 15, 1998 |
|
COLLECTOR OF CENTRAL EXCISE BANGALORE Vs. INGERSOLL RAND INDIA LIMITED
|
March 5, 1998 |
|
COLLECTOR OF CENTRAL EXCISE BANGALORE COLLECTOR OF CENTRAL EXCISE INDORE Vs. OIL AND NATURAL GAS COMMISSION:JAYANT VITAMINS LIMITED
|
September 1, 1998 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. CAPRIHANS INDIA LIMITED
|
March 31, 1998 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. K W H HELIPLASTICS LIMITED
|
January 12, 1998 |
|
COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. PARTAP STEEL ROLLING MILLS:KEC INTERNATIONAL LIMITED
|
July 29, 1998 |
|
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. ROHIT PULP PAPER MILLS
|
April 30, 1998 |
|
COLLECTOR OF CUSTOM BOMBAY Vs. S H KELKER AND CO
|
January 13, 1998 |
|
COLLECTOR OF CUSTOMS Vs. STATE OF WEST BENGAL
|
July 30, 1998 |
|
COLLECTOR OF CUSTOMS Vs. HINDUSTHAN MOTORS LIMITED
|
August 25, 1998 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. MAHAVIR ALUMINIUM LIMITED
|
January 14, 1998 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
|
January 15, 1998 |
|
COLLECTOR OF CUSTOMS COCHIN Vs. TRIVANDRUM RUBBER WORKS LTD
|
November 11, 1998 |
|
COLLECTOR OF ESTATE DUTY Vs. C B PRASAD
|
February 12, 1998 |
|
COLOUR CHEM LIMITED Vs. A L ALASPURKAR
|
February 5, 1998 |
|
COMMERCIAL TAX OFFICER Vs. M VELMURUGAN
|
September 15, 1998 |
|
COMMISSIONER ASSAM STATE HOUSING Vs. PURNA CHANDRA BORA
|
April 23, 1998 |
|
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE BANGALORE Vs. K N VASUDEVA MURTHY DEAD
|
July 28, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED
|
December 10, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN
|
May 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. H RAJAN AND H KANNAN
|
February 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED
|
January 15, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. K V KRISHNASWAMY NAIDU AND CO
|
January 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS LIMITED
|
January 21, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. N KISHORE SETTLEMENT
|
January 19, 1998 |
|
COMMISSIONER OF INCOME TAX BANGALORE Vs. BANGALORE DISTT COOP CENTRAL BANK LIMITED
|
July 24, 1998 |
|
COMMISSIONER OF INCOME TAX BHUBANESWAR Vs. PARMESHWARI DEVI SULTANIA
|
March 6, 1998 |
|
COMMISSIONER OF INCOME TAX BIHAR II PATNA Vs. BOKARO STEEL LTD
|
December 18, 1998 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. HINDUSTAN TIMES LTD
|
May 6, 1998 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. CONTINENTAL CONSTRUCTION LIMITED
|
February 3, 1998 |
|
COMMISSIONER OF INCOME TAX KARNATAKA Vs. BEDT AND COMPANY PRIVATE LIMITED
|
February 18, 1998 |
|
COMMISSIONER OF INCOME TAX KARNATAKA BANGALORE Vs. SHAAN FINANCE P LTD
|
March 20, 1998 |
|
COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P FOREST CORPORATION
|
March 2, 1998 |
|
COMMISSIONER OF INCOME TAX M P BHOPAL Vs. H H MAHARANI USHA DEVI
|
May 14, 1998 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. G NARASIMHAN DEAD
|
December 14, 1998 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. URMILA RAMESH
|
January 23, 1998 |
|
COMMISSIONER OF INCOME TAX T N II MADRAS Vs. MADRAS AUTO SERVICE PRIVATE LIMITED
|
August 12, 1998 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. S BALASUBRAMANIAN
|
March 24, 1998 |
|
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
February 12, 1998 |
|
COMMISSIONER OF INCOME TAX, KOLHAPUR Vs. BHOGAWATI S.S.K. LTD.
|
July 24, 1998 |
|
COMMISSIONER OF POLICE DELHI Vs. DHAVAL SINGH
|
May 1, 1998 |
|
COMMISSIONER OF RURAL DEVELOPMENT OTHERS Vs. A S JAGANNATHAN
|
August 6, 1998 |
|
COMMISSIONER OF SALES TAX Vs. HINDUSTAN ALUMINIUM CORPORATION
|
December 1, 1998 |
|
COMMISSIONER OF SALES TAX Vs. INDIAN EXPRESS NEWSPAPERS PRIVATE LIMITED
|
April 21, 1998 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH, INDORE Vs. GANESH TRADING CO.
|
September 1, 1998 |
|
COMMISSIONER OF SALES TAX U P Vs. INDIA ALUMINIUM CABLES LIMITED
|
September 16, 1998 |
|
COMMITTEE OF MANAGEMENT DAYANAND ARYA KANYA DEGREE COLLEGE MORADABAD Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
|
January 16, 1998 |
|
COMMR OF SALES TAX MADHYA PRADESH Vs. GENERAL FOODS PRIVATE LIMITED INDORE
|
September 1, 1998 |
|
COMPETENT AUTHORITY AHMEDABAD Vs. AMRITLAL CHANDMAL JAIN
|
April 29, 1998 |
|
CONTROLLER OF EXAMINATIONS Vs. WASIM ASHRAF
|
May 12, 1998 |
|
D L F UNIVERSAL LIMITED Vs. PROF A LAKSHMISAGAR
|
September 2, 1998 |
|
D M DESHPANDE Vs. JANARDHAN KASHINATH KADAM
|
November 12, 1998 |
|
DAILY PARTAP Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNJAB HARYANA HIMACHAL PRADESH AND UNION TERRITORY CHANDIGARH
|
October 29, 1998 |
|
DALJIT SINGH JASPAL SINGH Vs. STATE OF PUNJAB
|
November 12, 1998 |
|
DAR US SALAM EDUCATIONAL TRUST DECCAN COLLEGE OF MEDICAL SCIENCES Vs. GOVERNMENT OF ANDHRA PRADESH:AHMED SHARIF SHAIK
|
May 8, 1998 |
|
DATTATRAYA MARUTI BAWALEKAR Vs. PANDURANG DAGADU PARTE
|
April 29, 1998 |
|
DAULA RAM Vs. STATE OF RAJASTHAN
|
August 31, 1998 |
|
DAVINDERBATHIA Vs. UNION OF INDIA
|
May 12, 1998 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
April 21, 1998 |
|
DEPUTY COMMISSIONER ANDAMAN DISTRICT PORT BLAIR DEPUTY COMMISSIONER ANDAMAN DISTRICT PORT BLAIR Vs. CONSUMER COOPERATIVE STORES LTD
|
December 9, 1998 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMMISSIONER OF SALES TAX LAW Vs. MADRAS RUBBER FACTORY LIMITED:MADRAS RUBBER FACTORY LIMITED
|
January 19, 1998 |
|
DEVA Vs. STATE OF RAJASTHAN
|
November 17, 1998 |
|
DEVENDRA NATH SINGH DEAD Vs. CIVIL JUDGE BASTI
|
September 23, 1998 |
|
DHAN RAJ Vs. STATE OF JAMMU AND KASHMIR
|
March 23, 1998 |
|
DIGVIJAY CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN
|
November 26, 1998 |
|
DILIP KUMAR BASU Vs. STATE OF WEST BENGAL
|
May 1, 1998 |
|
DILIP SINGH Vs. STATE OF BIHAR
|
October 30, 1998 |
|
DIN DAYAL Vs. RAJ KUMAR AND RAJU
|
March 17, 1998 |
|
DIN DAYAL Vs. RAJ KUMAR ALIAS RAJU
|
March 3, 1998 |
|
DINKAR ANNA PATIL Vs. STATE OF MAHARASHTRA
|
November 9, 1998 |
|
DIRECTOR GENERAL ESI CORPORATION NEW DELHI Vs. M P JOHN
|
December 1, 1998 |
|
DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH Vs. ANIL KUMAR GHOSH
|
August 6, 1998 |
|
DIRECTOR GENERAL OF POLICE Vs. G DASAYAN
|
January 28, 1998 |
|
DIRECTOR GOVERNMENT OF INDIA Vs. GENERAL SECRETARY CENTRAL GOVERNMENT SMALL SCALE INDUSTRIES ORGANISATION EMPLOYEES UNION
|
April 16, 1998 |
|
DIRECTOR OF EDUCATION SECONDARY Vs. PUSHPENDRA KUMAR
|
May 13, 1998 |
|
DIRECTOR OF ENFORCEMENT Vs. FR J M STEVENS
|
February 12, 1998 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. A N KANDASWAMY
|
October 29, 1998 |
|
DIRECTORATE OF ENFORCEMENT ASHOK KUMAR JAIN Vs. ASHOK KUMAR JAIN:DIRECTORATE OF ENFORCEMENT
|
January 8, 1998 |
|
DIST. COLLECTOR/CHAIRMAN AND ORS. Vs. M.L. SINGH AND ORS.
|
February 6, 1998 |
|
DISTT COLLECTOR CHAIRMAN Vs. T DEVENDERPAL SINGH
|
February 6, 1998 |
|
DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX Vs. BHERHAGHAT MINERAL INDUSTRIES
|
August 11, 1998 |
|
DOLPHIN INTERNATIONAL LIMITED Vs. RONAK ENTERPRISES INC
|
March 31, 1998 |
|
DOWRY PROHIBITION ACT 1961 RE EAND1 OF Vs. UNION OF INDIA
|
April 6, 1998 |
|
DURG RAJNANDGAON GRAMEEN BANK Vs. SURESH KUMAR SHUKLA
|
May 6, 1998 |
|
DURGA OIL COMPANY Vs. STATE OF UTTAR PRADESH
|
July 29, 1998 |
|
DURYODHAN SAHU Vs. JITENDRA KUMAR MISHRA
|
August 25, 1998 |
|
DWARKADAS GEHANMAL Vs. STATE OF GUJARAT
|
November 20, 1998 |
|
DWIJEN CHANDRA SARKAR Vs. UNION OF INDIA
|
December 15, 1998 |
|
EAST INDIA COMMERCIAL CO PRIVATE LIMITED D P MANTOSH Vs. CORPORATION OF CALCUTTA:CORPORATION OF CALCUTTA
|
March 30, 1998 |
|
ELECTRICAL CABLE DEVELOPMENT ASSOCIATION Vs. ARUN COMMERCIAL PREMISES COOPERATIVE HOUSING SOCIETY LIMITED
|
May 6, 1998 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. M M SURI AND ASSOCIATES PRIVATE LIMITED
|
October 28, 1998 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. S K AGGARWAL
|
July 31, 1998 |
|
EMPLOYMENT OFFICER EMPLOYMENT EXCHANGE KERALA Vs. ABDULNAGAR
|
January 29, 1998 |
|
ENFORCEMENT DIRECTORATE BOMBAY Vs. ASHOK K JAIN
|
December 18, 1998 |
|
ENVIRONMENT AWARENESS FORUM Vs. STATE OF JAMMU AND KASHMIR
|
May 5, 1998 |
|
ENVIRONMENT AWARENESS FORUM Vs. STATE OF JAMMU AND KASHMIR
|
April 5, 1998 |
|
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P S E B BAREILLY Vs. HYDRO ELECTRIC EMPLOYEES UNION
|
January 22, 1998 |
|
EXECUTIVE ENGINEER ELECTRICITY STORE DIVISION U P Vs. COMMISSIONER SALES TAX U P
|
August 6, 1998 |
|
FAZALUR REHMAN Vs. STATE OF UTTAR PRADESH
|
October 14, 1998 |
|
FCI Vs. A M AHMED AND COMPANY
|
November 13, 1998 |
|
FENOPLAST Vs. STATE OF ANDHRA PRADESH
|
September 15, 1998 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. UNION OF INDIA
|
December 14, 1998 |
|
FOOD CORPORATION OF INDIA Vs. OMPRAKASH SHARMA
|
August 14, 1998 |
|
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX M P INDORE
|
January 13, 1998 |
|
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
April 6, 1998 |
|
FORMICA INDIA DIVISION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 1, 1998 |
|
FROZEN FOODS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
|
January 8, 1998 |
|
G D PHARMACEUTICALS LIMITED Vs. STATE OF WEST BENGAL
|
August 6, 1998 |
|
G L GUPTA ADVOCATE Vs. R K SHARMA
|
September 1, 1998 |
|
G R CHAVAN Vs. STATE OF MAHARASHTRA
|
January 6, 1998 |
|
G RAJ MALLAIAH Vs. STATE OF ANDHRA PRADESH
|
April 27, 1998 |
|
G S WALIA Vs. STATE OF PUNJAB
|
March 19, 1998 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
April 29, 1998 |
|
GANESH NAGORAO RAUT DUDHAGAONKAR Vs. RAJANI SHANKARRAO SATAV
|
December 9, 1998 |
|
GANESH SHET Vs. C S G K SETTY
|
May 15, 1998 |
|
GANGA RAM SITARAM Vs. STATE OF UTTAR PRADESH
|
August 12, 1998 |
|
GARG WOOLLEN MILLS PRIVATE LIMITED Vs. ADDITIONAL COLLECTOR OF CUSTOMS NEW DELHI
|
September 1, 1998 |
|
GARWARE NYLONS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE PUNE
|
March 4, 1998 |
|
GAURAVJAIN SUPREME COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
March 30, 1998 |
|
GENERAL MANAGER OPERATIONS STATE BANK OF INDIA Vs. STATE BANK OF INDIA STAFF UNION
|
March 20, 1998 |
|
GENERAL MANAGER WESTERN RAILWAY Vs. Y P SHARMA
|
December 18, 1998 |
|
GENERAL SECRETARY AMERICAN EXPRESS BANK UNION Vs. AMERICAN EXPRESS BANK LIMITED
|
September 17, 1998 |
|
GEORGE Vs. STATE OF KERALA
|
March 18, 1998 |
|
GHASI RAM Vs. CHAIT RAM SAINI
|
July 22, 1998 |
|
GIRIJANANDAN SINGH PARASHRAM Vs. NEW COTTON GINNING AND PRESSING COMPANY
|
February 18, 1998 |
|
GOA CENTRAL COOPERATIVE CONSUMERS Vs. BHAGWANT NARAYAN TENDULKAR
|
March 17, 1998 |
|
GOPABANDHU BISWAL Vs. KRISHNA CHANDRA MOHANTY
|
April 21, 1998 |
|
GOPAL KRUSHNA RATH Vs. M A A BAIG
|
September 16, 1998 |
|
GOPAL RAM Vs. STATE OF HARYANA
|
August 12, 1998 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. P POSETTY
|
July 29, 1998 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. V NAGARAJU
|
September 16, 1998 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. K RAMACHANDRA REDDY
|
April 7, 1998 |
|
GOVERNMENT OF ORISSA Vs. HANICHAL ROY
|
May 5, 1998 |
|
GOVERNMENT OF TAMIL NADU Vs. K N RATHINAVELU
|
January 20, 1998 |
|
GOVERNMENT SERVANT COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
|
August 5, 1998 |
|
GOVINDASWAMI Vs. STATE OF TAMIL NADU
|
April 22, 1998 |
|
GRID CORPORATION OF ORISSA LIMITED Vs. INDIAN CHARGE CHROME LIMITED
|
May 13, 1998 |
|
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 4, 1998 |
|
GUDUR KISHAN RAO V M MANOHAR PRASAD Vs. SUTIRTHA BHATTACHAARYA:SECY GOVERNMENT OF INDIA
|
February 23, 1998 |
|
GUJARAT AMBUJA CEMENT LIMITED Vs. UNION OF INDIA
|
August 12, 1998 |
|
GURCHAND SINGH Vs. STATE OF PUNJAB
|
December 2, 1998 |
|
GURDIAL KAUR Vs. KARTAR KAUR
|
March 26, 1998 |
|
GURMESH PRAKASH BISHNOI Vs. STATE OF HARYANA
|
May 5, 1998 |
|
GURMUKH RAM MADAN Vs. BHAGWAN DAS MADAN
|
August 31, 1998 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
July 28, 1998 |
|
H M M LIMITED Vs. DIRECTOR GENERAL MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
August 11, 1998 |
|
H P STATE ELECTRICITY BOARD Vs. K R GULATI
|
February 3, 1998 |
|
HAR PYARI Vs. IIND ADDITIONAL JUDGE MORADABAD
|
October 9, 1998 |
|
HARBANS LAL Vs. STATE OF HARYANA
|
November 11, 1998 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
December 10, 1998 |
|
HARI RAM GUPTA DEAD Vs. STATE OF UTTAR PRADESH
|
July 22, 1998 |
|
HARI SHANKAR Vs. STATE OF RAJASTHAN
|
April 20, 1998 |
|
HARICHAND Vs. DIRECTOR OF SCHOOL EDUCATION
|
January 14, 1998 |
|
HARIPADA DAS Vs. STATE OF WEST BENGAL
|
March 3, 1998 |
|
HARJINDER SINGH STATE OF PUNJAB Vs. KARNAIL SINGH:KAINAIL SINGH
|
March 6, 1998 |
|
HARJIT KAUR Vs. STATE OF PUNJAB
|
April 30, 1998 |
|
HARJIT SINGH Vs. STATE OF HARYANA
|
July 21, 1998 |
|
HARKANT HIRALAL VOHRA Vs. UNION OF INDIA
|
September 8, 1998 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
November 12, 1998 |
|
HARSHAD SHANTILAL MEHTA Vs. CUSTODIAN
|
May 13, 1998 |
|
HARYANA PUBLIC SERVICE COMMISSION Vs. HARINDER SINGH
|
May 5, 1998 |
|
HARYANA STATE AGRICULTURE MARKETING BOARDS Vs. GANESH RICE AND GENERAL MILLS
|
December 4, 1998 |
|
HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION Vs. MADAN LAL KOHLI
|
September 17, 1998 |
|
HASANALI WALIMCHAND Vs. STATE OF MAHARASHTRA
|
January 6, 1998 |
|
HASIMARA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B IX
|
May 13, 1998 |
|
HELEN C REBELLO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
September 18, 1998 |
|
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH
|
December 15, 1998 |
|
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. RAMESH CHAND PALIWAL
|
February 19, 1998 |
|
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF SALES TAX GUJARAT
|
August 26, 1998 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DARIUS SHAPUR CHENAI
|
August 19, 1998 |
|
HINDUSTAN TIMES LIMITED Vs. UNION OF INDIA
|
January 7, 1998 |
|
HOMBANANA NAGAPPA ALUR Vs. FOOD CORPORATION OF INDIA
|
August 3, 1998 |
|
HOPE PLANTATIONS Vs. LTD
|
November 3, 1998 |
|
HUNGERFORD INVESTMENT TRUST LIMITED Vs. INCOME TAX OFFICERS
|
February 17, 1998 |
|
HYDERABAD VANASPATHI LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
April 1, 1998 |
|
HYDRO ELECTRIC EMPLOYEES UNION U P Vs. SUDHIR KUMAR SHARMA
|
August 25, 1998 |
|
I C A R Vs. SATISH KUMAR
|
March 31, 1998 |
|
IN RE: AJAY KUMAR PANDEY, ADVOCATE Vs. STATE
|
September 25, 1998 |
|
IN RE: APPOINTMENT AND TRANSFER OF JUDGES Vs. STATE
|
October 28, 1998 |
|
IN RE: CHANDIGARH NEWSLINE (INDIAN EXPRESS GROUP) Vs. STATE
|
July 31, 1998 |
|
IN RE: UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA Vs. STATE
|
July 30, 1998 |
|
INCOME TAX APPELLATE TRIBUNAL Vs. V K AGARWAL
|
November 17, 1998 |
|
INCOME TAX OFFICER Vs. S RADHA KRISHNAN
|
December 10, 1998 |
|
INCOME TAX OFFICER Vs. K L SRIHARI HUF
|
March 25, 1998 |
|
INDIA STEAMSHIP COMPANY LIMITED Vs. UNION OF INDIA
|
April 21, 1998 |
|
INDIAN BANK Vs. MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LIMITED
|
May 5, 1998 |
|
INDIAN BANK Vs. OFFICIAL LIQUIDATOR CHEMMEENS EXPORTS PRIVATE LIMITED
|
May 8, 1998 |
|
INDIAN BANK Vs. K USHA
|
January 28, 1998 |
|
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
January 9, 1998 |
|
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
May 5, 1998 |
|
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
August 21, 1998 |
|
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA (UOI)
|
July 17, 1998 |
|
INDIAN EXPLOSIVES LIMITED Vs. KANPUR NAGAR MAHAPALIKA
|
January 8, 1998 |
|
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED Vs. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER
|
July 14, 1998 |
|
INDIAN POLTRY Vs. SALES TAX OFFICER RAJNANGAON
|
November 19, 1998 |
|
INDIAN RAILWAY SAS STAFF ASSOCIATION Vs. UNION OF INDIA
|
January 21, 1998 |
|
INDIAN RAYON AND INDUSTRIES LIMITED J K WHITE CEMENT WORKS Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR:COLLECTOR OF CENTRAL EXCISE JAIPUR
|
May 12, 1998 |
|
INDICARB LIMITED Vs. STATE OF TAMIL NADU
|
March 17, 1998 |
|
INDORE TEXTILES LIMITED Vs. UNION OF INDIA
|
March 2, 1998 |
|
INDU KAKAR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANR.
|
February 26, 1998 |
|
INDU KAKKAR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
December 2, 1998 |
|
INTER STATE TRANSPORT AGENCY Vs. BIBI HABIBA KHATOON DEAD
|
March 24, 1998 |
|
ION EXCHANGE INDIA LIMITED Vs. UNION OF INDIA
|
November 6, 1998 |
|
J JAYALALITHA Vs. GOVERNMENT OF TAMIL NADU
|
September 24, 1998 |
|
J SHASHIDHARA PRASAD Vs. GOVERNOR OF KARNATAKA
|
November 27, 1998 |
|
JAG NARAIN PRASAD Vs. STATE OF BIHAR
|
March 31, 1998 |
|
JAG NARAIN PRASAD Vs. STATE OF BIHAR
|
April 1, 1998 |
|
JAGAN NATH Vs. JAGDISH RAI
|
April 28, 1998 |
|
JAGANNATH MISHRA Vs. STATE OF BIHAR
|
December 18, 1998 |
|
JAGBIR Vs. AJOY KUMAR BANERJEE
|
September 3, 1998 |
|
JAGDAMBIKA PAL Vs. UNION OF INDIA
|
February 27, 1998 |
|
JAGDAMBIKA PAL Vs. UNION OF INDIA
|
February 24, 1998 |
|
JAGDISH BUDHROJI PUROHIT Vs. STATE OF MAHARASHTRA
|
September 1, 1998 |
|
JAGDISH CH PATNAIK NALINIKANTA MOHAPATRA Vs. STATE OF ORISSA
|
April 7, 1998 |
|
JAGDISH CHAND GUPTA Vs. SAN DEEP ARORA
|
September 4, 1998 |
|
JAGDISH CHANDRA NIJHAWAN Vs. S K SARAF
|
November 27, 1998 |
|
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
|
July 22, 1998 |
|
JAGDISH PRASAD Vs. SUKH RAM
|
July 31, 1998 |
|
JAGJIT COTTON TEXTILE MILLS Vs. CHIEF COMMERCIAL SUPERINTENDENT N R
|
April 21, 1998 |
|
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
|
February 6, 1998 |
|
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. U O I
|
September 18, 1998 |
|
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
|
March 20, 1998 |
|
JAGRITI UPBHOGTA KALYAN PARISHAD & ORS. Vs. UNION OF INDIA & ORS.
|
May 14, 1998 |
|
JAGTARSINGH Vs. STATE OF PUNJAB
|
November 6, 1998 |
|
JAI PAL JAI SHAM Vs. STATE OF U T CHANDIGARH:STATE OF U T CHANDIGARH
|
July 29, 1998 |
|
JAI PRAKASH Vs. STATE OF HARYANA
|
July 30, 1998 |
|
JAMNABAI RAMCHANDRA VADEKAR Vs. MODERN AUTO AND MACHINERY AGENCY
|
September 8, 1998 |
|
JANDK STATE ROAD TRANSPORT CORPORATION JAMMU Vs. OM PARKASH
|
August 6, 1998 |
|
JANGEER SINGH Vs. STATE OF RAJASTHAN
|
August 26, 1998 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
November 12, 1998 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
February 19, 1998 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
JASWANT RAI Vs. CENTRAL BOARD OF DIRECT TAXES AND REVENUE
|
May 4, 1998 |
|
JAVED ABIDI Vs. UNION OF INDIA
|
December 17, 1998 |
|
JAWAHARLAL DARDA Vs. MANOHARRAO GANPATRAO KAPSIKAR
|
March 26, 1998 |
|
JITENDRASINGH JAYSINGH RAWAL Vs. STATE OF MAHARASHTRA
|
September 24, 1998 |
|
JIYAJEERAO COTTON MILLS EMPLOYEES PROVIDENT FUND INSTITUTION Vs. DEV KUMAR HOLANI
|
July 22, 1998 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
March 6, 1998 |
|
JUPITAR CHIT FUND PVT LIMITED Vs. SHANTA MEHTA
|
March 25, 1998 |
|
JYOTSNA SURI Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 16, 1998 |
|
K A RAMESH Vs. SUSHEELA BAI
|
February 13, 1998 |
|
K ANJAIAH Vs. K CHANDRAIAH
|
March 3, 1998 |
|
K ASHOKAN Vs. STATE OF KERALA
|
February 19, 1998 |
|
K B SHARMA Vs. UNION OF INDIA
|
January 28, 1998 |
|
K CHANDRASEKHAR MARIAM RASHEEDA S K SHARMA S NAMBI NARAYANAN D SASI KUMARAN 1 THE DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF KERALA
|
April 29, 1998 |
|
K E THANKAMANI Vs. STATE OF KERALA
|
April 6, 1998 |
|
K I PAVUNNY Vs. ASSTT COLLECTOR COCHIN
|
February 24, 1998 |
|
K K JERATH Vs. UNION TERRITORY CHANDIGARH
|
March 27, 1998 |
|
K K MODI Vs. K N MODI
|
February 4, 1998 |
|
K LAKSHMANAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1998 |
|
K M S UBAIDA Vs. STATE OF KERALA
|
March 25, 1998 |
|
K MUTHUSWAMI GOUNDER Vs. N PALANIAPPA GOUNDER
|
August 31, 1998 |
|
K N KARTHIKEYAN DEAD Vs. M N SREENIVASAN
|
February 20, 1998 |
|
K TRIMURTHULU Vs. M V N MURTHY
|
February 11, 1998 |
|
K TRIMURTHULU Vs. M V N MURTHY
|
February 2, 1998 |
|
K URMILA Vs. RAM KUMAR VERMA
|
February 17, 1998 |
|
K V ABDUL KADER PROPRIETOR KEVEE SUPARI TRADERS Vs. STATE OF KERALA
|
January 29, 1998 |
|
K VIJAYALAKSHMI Vs. UNION OF INDIA
|
March 3, 1998 |
|
KALA Vs. MADHO PARSHAD VAIDYA
|
August 27, 1998 |
|
KALICHARAN MAHAPATRA Vs. STATE OF ORISSA
|
August 4, 1998 |
|
KAMAL TANAN Vs. M L VASISHTA
|
October 8, 1998 |
|
KAMALA DEVI Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
May 8, 1998 |
|
KAMLESH KUMAR SHARMA Vs. YOGESH KUMAR GUPTA
|
February 9, 1998 |
|
KANHU Vs. PUSHPAWATI
|
February 4, 1998 |
|
KANNAN Vs. TAMIL TAHLIR KALVI KAZHAGAM
|
May 15, 1998 |
|
KANTHIMATHY PLANTATIONS LIMITED Vs. STATE OF TAMIL NADU
|
December 3, 1998 |
|
KANWAR SINGH Vs. UNION OF INDIA
|
October 30, 1998 |
|
KAPILMOHAN Vs. COMMISSIONER OF INCOME TAX DELHI
|
December 18, 1998 |
|
KAPUR CHAND JAIN DEAD Vs. STATE GOVERNMENT OF HIMACHAL PRADESH
|
August 10, 1998 |
|
KARANDEEP SINGH Vs. UNION OF INDIA
|
July 20, 1998 |
|
KARIMABEN K BAGAD Vs. STATE OF GUJARAT
|
July 22, 1998 |
|
KARNATAKA PAWNBROKERS ASSOCIATION Vs. STATE OF KARNATAKA
|
October 29, 1998 |
|
KASHIRAM Vs. STATE OF MADHYA PRADESH
|
October 16, 1998 |
|
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
February 3, 1998 |
|
KASTURI AND SONS Vs. COLLECTOR OF CUSTOMS MADRAS
|
January 8, 1998 |
|
KAVITA Vs. STATE OF TAMIL NADU
|
July 23, 1998 |
|
KEMPAIAH Vs. CHIKKABORAMMA
|
September 16, 1998 |
|
KERALA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1998 |
|
KESHAV RAM AGNIHOTRI Vs. DISTT INSPECTOR OF SCHOOLS U P
|
January 21, 1998 |
|
KESHAVDEO Vs. STATE OF UTTAR PRADESH
|
October 16, 1998 |
|
KHAZAN SINGH Vs. SHAMSHER SINGH
|
August 7, 1998 |
|
KHUDESWAR DUTTA Vs. STATE OF ASSAM
|
April 2, 1998 |
|
KISHAN ALIAS KRISHAN KUMAR Vs. MANOJ KUMAR
|
February 12, 1998 |
|
KISHAN LAL Vs. UNION OF INDIA
|
January 22, 1998 |
|
KISHANGANJ MUNICIPALITY Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
March 20, 1998 |
|
KISHORE PRABHAKAR SAWANT Vs. STATE OF MAHARASHTRA
|
November 26, 1998 |
|
KISHORI Vs. STATE OF DELHI
|
December 1, 1998 |
|
KOCHU MAITHEEN KANNU SALIM Vs. STATE OF KERALA
|
March 5, 1998 |
|
KOLUTHARA EXPORTS LIMITED Vs. STATE OF KERALA
|
March 24, 1998 |
|
KOMMLI VINJA RAO Vs. STATE OF ANDHRA PRADESH
|
March 31, 1998 |
|
KOVVURI SURYA BHASKARA REDDY STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH :GOLUGURI ADIREDDY
|
March 3, 1998 |
|
KRIPAL SINGH Vs. COLLECTOR OF CUSTOMS PREVENTIVE PATNA
|
September 1, 1998 |
|
KRISHANMALHARMIRASDAR DEAD Vs. SASWAD MALI SUGAR FACTORY LIMITED
|
January 13, 1998 |
|
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
|
May 8, 1998 |
|
KRISHNA KUMARI Vs. STATE OF HARYANA
|
November 27, 1998 |
|
KRISHTAPPA YELLAPPA PUJAR Vs. RAM SAMSTHAN BELADHADI
|
September 15, 1998 |
|
KULDEEP K MAHATO Vs. STATE OF BIHAR
|
August 6, 1998 |
|
KULDEEP SINGH Vs. COMMISSIONER OF POLICE
|
December 17, 1998 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
KUMAR BAR DAS Vs. UTKAL UNIVERSITY
|
December 3, 1998 |
|
KUMUTHAM Vs. KANNAPPAN
|
April 6, 1998 |
|
KURUKSHETRA UNIVERSITY MUKESH KUMAR Vs. JYOTI SHARMA:KURUKSHETRA UNIVERSITY
|
September 18, 1998 |
|
L P MISRA Vs. STATE OF UTTAR PRADESH
|
August 26, 1998 |
|
L R SHIVARAMAGOWDA Vs. T M CHANDRASHEKAR
|
December 1, 1998 |
|
LA SIVAPRAKASA PANDARA SANMATHI AVARGAL Vs. T PARVATI AMMAL
|
February 20, 1998 |
|
LABHA RAM AND SONS UGGAR SAIN HARI KISHAN Vs. STATE OF PUNJAB
|
April 30, 1998 |
|
LAJO Vs. SLIKHDEV SINGH
|
January 6, 1998 |
|
LAKHI RAM DEAD Vs. TRIKHA RAM
|
February 5, 1998 |
|
LAKHIYA DEVI GIRJA YADAV Vs. GIRJA YADAV:STATE OF BIHAR
|
July 14, 1998 |
|
LAKSHMI AMMAL Vs. CHAKRAVAHTHI
|
March 31, 1998 |
|
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
|
December 4, 1998 |
|
LAL SINGH Vs. STATE OF GUJARAT
|
April 1, 1998 |
|
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR Vs. L KAMALAMMA DEAD
|
January 19, 1998 |
|
LARSEN AND TOUBRO LIMITED Vs. STATE OF GUJARAT
|
March 18, 1998 |
|
LASHKARI RAM OTHERS Vs. MAST RAM TANTA
|
September 1, 1998 |
|
LAXMINARAYAN FULCHAND BHATTAD Vs. PANDHARPUR MUNICIPAL COUNCIL
|
September 8, 1998 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DHARAMVIRANAND
|
October 9, 1998 |
|
LIVING MEDIA INDIA LIMITED Vs. UNION OF INDIA
|
October 28, 1998 |
|
LOKU RAM Vs. STATE OF HARYANA
|
August 20, 1998 |
|
M ARTHUR PAUL RATNA RAJU Vs. GUDESE GARALINE AUGUSTA BHUSHANABAI
|
March 31, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
March 24, 1998 |
|
M C MEHTA Vs. UNION OF INDIA REGD PUSA SERVICE STATION
|
May 4, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
May 12, 1998 |
|
M C MEHTA Vs. UNION OF INDIA REGD LINK ROAD FILLING STATION
|
April 7, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
January 19, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
January 7, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
January 13, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
September 22, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
December 1, 1998 |
|
M C MEHTA Vs. KAMAL NATH
|
August 4, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
July 28, 1998 |
|
M C MEHTA Vs. UNION OF INDIA
|
December 18, 1998 |
|
M H DEVENDRAPPA Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION
|
February 17, 1998 |
|
M H PATIL Vs. STATE OF MAHARASHTRA
|
February 11, 1998 |
|
M NARESH KUMAR Vs. B NAGALAXMI
|
April 23, 1998 |
|
M P SHIKSHAK CONGRESS Vs. R RF COMMISSIONER JABALPUR
|
December 1, 1998 |
|
M R ELECTRICITY BOARD Vs. NATIONAL TEXTILE CORPN BHOPAL
|
April 23, 1998 |
|
M R F LIMITED Vs. INSPECTOR KERALA GOVT
|
November 11, 1998 |
|
M S BINDRA Vs. UNION OF INDIA
|
September 1, 1998 |
|
M S ZAHED Vs. K RAGHAVAN
|
December 1, 1998 |
|
M SATYANARAYANA MURTHY Vs. MANDAL REVENUE OFFTCER CUM LAND ACQUISITION OFFICER
|
August 25, 1998 |
|
M V RAVINDRANATH Vs. UNION OF INDIA
|
September 8, 1998 |
|
M.C. MEHTA Vs. UNION OF INDIA (UOI)
|
May 13, 1998 |
|
M.C. MEHTA Vs. U.O.I. & ORS
|
April 23, 1998 |
|
M.C. MEHTA Vs. UNION OF INDIA AND ORS.
|
April 21, 1998 |
|
M/S MODI CEMENTS LIMITED Vs. SHRI KUCHIL KUMAR NANDI
|
March 22, 1998 |
|
M/S. RAPTAKOS BRETT & CO. LTD. Vs. GANESH PROPERTY
|
September 8, 1998 |
|
MADHUKAR VISHWANATH MUNJE Vs. MADHAO
|
August 26, 1998 |
|
MADRAS AUTO RICKSHAW DRIVERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1998 |
|
MAHABIR PRASAD SINGH Vs. JACKS AVIATION PRIVATE LIMITED
|
November 13, 1998 |
|
MAHALUXMI RICE MILLS Vs. STATE OF UTTAR PRADESH
|
August 19, 1998 |
|
MAHANTAPPA Vs. STATE OF KARNATAKA
|
November 12, 1998 |
|
MAHARANI SHANTADEVI P. GAEKWAD Vs. SAVJIBHAI HARIBHAI PATEL
|
July 27, 1998 |
|
MAHARASHTRA HYBRID SEEDS CO LIMITED Vs. ALAVALAPATI CHANDRA REDDY
|
August 18, 1998 |
|
MAHARASHTRA RAJYA SAHAKARI SAKHAR KARKHANA SANGH LIMITED Vs. STATE OF MAHARASHTRA
|
April 27, 1998 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SATISH
|
August 6, 1998 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA VEEJ MANDAL KAMGAR SANGH
|
December 10, 1998 |
|
MAHARSHI DAYANAND UNIVERSITY Vs. ANTO JOSEPH
|
July 29, 1998 |
|
MAHAVIR SINGH Vs. U P STATE ELECTRICITY BOARD
|
April 27, 1998 |
|
MAHENDRA NISSAN ALLWYNS LIMITED Vs. M P SIDDAPPA
|
November 13, 1998 |
|
MAHESH CHAND Vs. STATE O U. P.
|
August 25, 1998 |
|
MAHIPAL ALIAS MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1998 |
|
MAJOR M R PENGHAL Vs. UNION OF INDIA
|
April 30, 1998 |
|
MAKHARIA BROTHERS Vs. STATE OF NAGALAND
|
May 5, 1998 |
|
MAKINE CONTAINER SERVICES SOUTH PVT LIMITED Vs. GO GO GARMENTS
|
January 23, 1998 |
|
MALLAWWA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 27, 1998 |
|
MALLIGA Vs. THIRUVALLUVAR TRASPORT CORPORATION
|
August 27, 1998 |
|
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KSRTC STAFF AND WORKERS FEDERATION
|
February 18, 1998 |
|
MANAGEMENT OF PORT LAND ESTATE Vs. P SURESH BABU
|
October 6, 1998 |
|
MANAGER PINJRAPOLE DEUDAR Vs. CHAKRAM MORAJI NAT
|
August 31, 1998 |
|
MANAGING DIRECTOR A P STATE ROAD TRANSPORT CORPORATION Vs. S P SATYANARAYANA
|
August 7, 1998 |
|
MANDSAUR TRANSPORT ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
October 15, 1998 |
|
MANGE RAM Vs. STALE DELHI ADMINISTRATION
|
February 26, 1998 |
|
MANGILAL Vs. CHUTURBHUJA MANDIR
|
April 1, 1998 |
|
MANMOHAN GARG Vs. RADHA KRISHNA NARAYAN DAS
|
February 19, 1998 |
|
MANOJ RAI Vs. STATE OF MADHYA PRADESH
|
August 3, 1998 |
|
MANORANJAN SINGH Vs. STATE OF DELHI
|
February 19, 1998 |
|
MARIYAPPA Vs. STATE OF KARNATAKA
|
February 19, 1998 |
|
MAROTI Vs. DEVRAO
|
November 17, 1998 |
|
MARUA DEI ALIAS MAKU DEI Vs. MURALIDHAR NANDA
|
November 30, 1998 |
|
MARUTI UDYOG LIMITED Vs. NARENDER
|
July 24, 1998 |
|
MATADIN Vs. STATE OF MAHARASHTRA
|
August 4, 1998 |
|
MATHEVAN PILLAI PADMANABHA PILLAI Vs. ARULAPPAN NADAR YOVAN NADAR
|
September 4, 1998 |
|
MAULANA MD KAMALUDDIN Vs. STATE OF WEST BENGAL
|
November 3, 1998 |
|
MAYA ENTERPRISES Vs. COLLECTOR OF CUSTOMS KANDLA
|
September 2, 1998 |
|
MAYANK RASTOGI Vs. V K BANSAL
|
January 5, 1998 |
|
MAYAWATI Vs. MARKANDEYA CHAND
|
October 9, 1998 |
|
MEDICAL COUNCIL OF INDIA Vs. STATE OF KARNATAKA
|
July 16, 1998 |
|
MEDICAL ENTRANCE PROBLEMS REDRESSAL FORUM REGD Vs. DIRECTOR GENERAL HEALTH SERVICES
|
May 1, 1998 |
|
MEERA MASSEY MRS ABHA MALHOTRA S C BHADWAL Vs. S R MEHROTRA
|
February 3, 1998 |
|
MEGHRAJ URKUDAJI TEMPE Vs. STATE OF MAHARASHTRA
|
May 13, 1998 |
|
MEGHRAJ URKUDAJI TEMPLE Vs. STATE OF MAHARASHTRA
|
August 10, 1998 |
|
MEHTA M.C. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 21, 1998 |
|
MEKA RAMASWAMY Vs. DASARI MOHAN
|
January 8, 1998 |
|
MEWA SINGH Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
December 10, 1998 |
|
MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 4, 1998 |
|
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. SALES TAX OFFICER
|
September 25, 1998 |
|
MINISTRY OF FINANCE Vs. S B RAMESH
|
February 2, 1998 |
|
MINOO MEHTA Vs. SHAVAK D MEHTA
|
January 15, 1998 |
|
MIRAH EXPORTS PVT LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 4, 1998 |
|
MODI CEMENTS LIMITED Vs. KUCHIL KUMAR NANDI
|
March 2, 1998 |
|
MODI SPINNING AND WEAVING MILLS Vs. VIRENDRA
|
March 31, 1998 |
|
MOHAMMAD ALIAS BILIYA Vs. STATE OF RAJASTHAN
|
May 15, 1998 |
|
MOHAMMAD FAROOQ Vs. STATE OF RAJASTAN
|
March 25, 1998 |
|
MOHAMMAD FAROOQ Vs. STATE OF RAJASTHAN AND ORS.
|
March 26, 1998 |
|
MOHAMMAD GHANI Vs. NATIONAL GEOPHYSICAL RESEARCH INSTITUTE
|
March 5, 1998 |
|
MOHAMMAD HADI RAJA Vs. STATE OF BIHAR
|
April 28, 1998 |
|
MOHAMMAD IQBAL M SHAIKH Vs. STATE OF MAHARASHTRA
|
April 15, 1998 |
|
MOHAMMAD MAHIRUDDIN Vs. STATE OF BIHAR
|
July 23, 1998 |
|
MOHAMMAD RAFI Vs. STATE OF UTTAR PRADESH
|
March 27, 1998 |
|
MOHAMMAD SAFDAR ALI Vs. UNION OF INDIA
|
April 2, 1998 |
|
MOHAMMAD SAFDAR ALI Vs. UNION OF INDIA
|
February 11, 1998 |
|
MOHAMMAD SULTAN GANAI Vs. STATE OF JAMMU AND KASHMIR
|
May 5, 1998 |
|
MOHAMMAD ZAHID Vs. GOVERNMENT OF NCT OF DELHI
|
May 8, 1998 |
|
MOHAMMEDKASAM HAJI GULAMBHAI Vs. BAKERALI FATEHALI
|
September 8, 1998 |
|
MOHAN Vs. STATE OF TAMIL NADU
|
May 12, 1998 |
|
MOHAN KARAN Vs. STATE OF UTTAR PRADESH
|
March 18, 1998 |
|
MOHAN LAL GUPTA Vs. U O I
|
August 17, 1998 |
|
MOHANSTNGH Vs. LATEAMAR SINGH
|
September 1, 1998 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
April 4, 1998 |
|
MOHAR SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 16, 1998 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
MOTI TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1998 |
|
MUKHTIAR CHAND Vs. STATE OF PUNJAB
|
October 8, 1998 |
|
MUNESHWAR Vs. RAJA MOHAMMAD KHAN
|
August 20, 1998 |
|
MUNICIPAL BOARD SAHARANPUR Vs. SHAHDARA DELHI SAHARANPUR LIGHT RAIL COMPANY LIMITED
|
November 24, 1998 |
|
MUNICIPAL BOARD SAHARANPUR Vs. IMPERIAL TOBACCO OF INDIA LIMITED
|
November 24, 1998 |
|
MUNICIPAL COMMITTEE TAURU Vs. HARPAL SINGH
|
April 24, 1998 |
|
MUNICIPAL CORPORATION FOR THE CITY OF THANE Vs. ASMACO PLASTIC INDUSTRIES
|
July 17, 1998 |
|
MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. STATE BANK OF INDIA
|
December 2, 1998 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NIRMAL SACHDEVA
|
December 10, 1998 |
|
MUNICIPAL CORPORATION OF DELHI Vs. EXPRESS NEWSPAPERS LIMITED
|
July 16, 1998 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM PRAKASH SHARMA
|
July 29, 1998 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PRAVEEN KUMAR JAIN
|
January 21, 1998 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BOMBAY TYRES INTERNATIONAL LIMITED
|
March 27, 1998 |
|
MUNICIPAL COUNCIL HATTA Vs. BHAGAT SINGH
|
February 6, 1998 |
|
MUNICIPAL COUNCIL KHURAI Vs. KRISHI UPAJ MANDI SAMITI KHURAI
|
August 6, 1998 |
|
MUTHAIAH SEKHAR Vs. NESAMONY TPT CORPORATION LIMITED
|
September 1, 1998 |
|
MYSORE CEMENT LIMITED Vs. UNION OF INDIA
|
April 23, 1998 |
|
MYURDHWAJ COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL
|
July 14, 1998 |
|
N AMMAD Vs. MANAGER EMJAY HIGH SCHOOL
|
September 7, 1998 |
|
N BALAKRISHNAN Vs. M KRISHNAMURTHY
|
September 3, 1998 |
|
N M VEERAPPA Vs. CANARABANK
|
January 27, 1998 |
|
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
|
January 23, 1998 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
March 3, 1998 |
|
NAGAR NIGAM, KANPUR Vs. RADHA KRISHNA KHANNA AND ANR.
|
July 23, 1998 |
|
NAGESHWAR PRASAD SINGH ALIAS SINHA Vs. NARAYAN SINGH
|
April 2, 1998 |
|
NAGULAPATI LAKSHMAMMA Vs. MUPPARAJU SUBBAIAH
|
April 15, 1998 |
|
NAIN SINGH BHAKUNI Vs. UNION OF INDIA
|
January 8, 1998 |
|
NAND KESHWAR PRASAD Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED
|
April 1, 1998 |
|
NANG KHAMKON MANLAI Vs. STATE OF ARUNACHAL PRADESH
|
December 18, 1998 |
|
NAR BAHADUR BHANDARI Vs. STATE OF SIKKIM
|
May 13, 1998 |
|
NARENDRAKUMAR NAKHAT Vs. NANDI HASBI TEXTILE MILLS
|
February 27, 1998 |
|
NARESH KUMAR Vs. REGISTRAR HIGH COURT OF PUNJAB AND HARYANA
|
November 6, 1998 |
|
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
|
March 31, 1998 |
|
NARSI Vs. STATE OF HARYANA
|
November 12, 1998 |
|
NATIONAL Vs. ASHOK KUMAR SINGH
|
August 19, 1998 |
|
NATIONAL AIRPORT AUTHORITY Vs. NILU SHARMA
|
October 16, 1998 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs. S RAGHUNATHAN:S P SINGH
|
August 28, 1998 |
|
NATIONAL INSURANCE CO LIMITED Vs. JETHU RAM
|
July 22, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. TEJINDER SINGH GUJRAL
|
August 25, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SATIMA COLD STORAGE PRIVATE LIMITED
|
September 14, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NATHILAL
|
December 15, 1998 |
|
NATIONAL TEXTILE CORPORATION LIMITED NATIONAL TEXTILE CORPORATION LIMITED Vs. YASMIN RUSTUM LENTIN :ALBA MARIA COUTINHO
|
January 9, 1998 |
|
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED Vs. COMMISSIONER OF PAYMENTS MINISTRY OF COMMERCE
|
October 15, 1998 |
|
NATIONAL TEXTILES CORPORATION SOUTH MAHARASHTRA LIMITED Vs. TAMIL NADU COOPERATIVE MARKETING FEDERATION LIMITED
|
July 27, 1998 |
|
NAVUNGAL PATHUMMA Vs. UNION OF INDIA
|
August 21, 1998 |
|
NEETA KAPLISH Vs. PRESIDING OFFICER LABOUR COURTAND ANOTHER
|
December 4, 1998 |
|
NESTLE INDIA LIMITED Vs. JAGDEEP KISHORE
|
August 4, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C M JAYA
|
July 23, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHEELA RANI
|
September 15, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHAN PAL SINGH
|
September 10, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAGWATI DEVI
|
February 10, 1998 |
|
NIHAL SINGH Vs. K K GARNKHAR DEAD
|
July 29, 1998 |
|
NILAMBUR RUBBER COMPANY LIMITED Vs. STATE OF KERALA
|
January 13, 1998 |
|
NIRANJAN LAL Vs. DISTRICT JUDGE BULANDSHAHR
|
February 6, 1998 |
|
NIRMAL KANTI ROY GANESH LAL MOONDRA Vs. STATE OF WEST BENGAL :S DASGUPTA
|
April 23, 1998 |
|
NISHANT PURI Vs. STATE OF HIMACHAL PRADESH
|
December 2, 1998 |
|
NON MEDICAL SCIENTISTS GROUP B AND C FORUM Vs. UNION OF INDIA
|
February 20, 1998 |
|
NORTHERN COALFIELDS LIMITED Vs. MATA PRASAD
|
January 16, 1998 |
|
NORTHERN PLASTIC LIMITED NORTHERN PLASTICS LIMITED NEW DELHI Vs. COLLECTOR OF CUSTOMS $ CENTRAL EXCISE:COLLECTOR OF CUSTOMS RAJKOT
|
July 14, 1998 |
|
NTC (IDA) EMP. ASSOCIATION Vs. U.O.I. & ORS.
|
January 28, 1998 |
|
O N G C LIMITED Vs. G S CHUGANI
|
July 31, 1998 |
|
O R G SYSTEMS BARODA Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
|
July 21, 1998 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
July 15, 1998 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
January 21, 1998 |
|
ORIENT PAPERS AND INDUSTRIES LIMITED Vs. TAHSILDAR CUM IRRIGATION OFFICER
|
September 7, 1998 |
|
ORISSA SMALL INDUSTRIES CORPN LIMITED Vs. NARASINGHA CHARAN MOHANTY
|
December 9, 1998 |
|
ORMA IMPEX PVT LIMITED Vs. NISSAI ASB PTE LIMITED
|
August 19, 1998 |
|
OSWAL PRESSURE DIE CASTING INDUSTRY FARIDABAD Vs. PRESIDING OFFICER
|
February 20, 1998 |
|
P A NARAYANAN Vs. UNION OF INDIA
|
February 13, 1998 |
|
P ASHOKAN Vs. UNION OF INDIA
|
February 6, 1998 |
|
P K SINGH Vs. BOOL CHAND CHABLANI
|
April 1, 1998 |
|
P KUNHALI Vs. STATE OF KERALA
|
April 15, 1998 |
|
P MARIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 21, 1998 |
|
P P RASTOGI Vs. PRAVESH SOTI
|
August 18, 1998 |
|
P R DESHPANDE Vs. MARUTI BALARAM HAIBATTI
|
August 11, 1998 |
|
P RAJARATHINAM Vs. STATE OF MAHARASHTRA
|
January 28, 1998 |
|
P V NARASIMHA RAO Vs. STATE CBI SPE
|
April 17, 1998 |
|
P VENKATARAMA REDDY Vs. CONTROLLER OF ESTATE DUTY
|
July 20, 1998 |
|
P. KUNHALI Vs. STATE OF KERALA
|
April 16, 1998 |
|
P. MADHUSUDHAN REDDY (DEAD) BY LRS. Vs. CONTROLLER OF ESTATE DUTY
|
July 20, 1998 |
|
PALANI AMMAL Vs. VISWANATHA CHETTIAR DEAD
|
March 6, 1998 |
|
PAMMI ALIAS BRIJENDRA SINGH Vs. GOVERNMENT OF M P
|
February 12, 1998 |
|
PANCHHI NATIONAL COMMISSION FOR WOMEN Vs. STATE OF UTTAR PRADESH
|
August 19, 1998 |
|
PAPPU SWEETS AND BISCUITS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
October 6, 1998 |
|
PARADIP PORT TRUST Vs. SALES TAX OFFICER
|
March 6, 1998 |
|
PARAMJEET SINGH Vs. STATE OF UTTAR PRADESH
|
March 6, 1998 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
September 10, 1998 |
|
PARAMJIT SINGH RANU Vs. STATE OF PUNJAB
|
May 1, 1998 |
|
PATEL VALMIK HIMATLAL Vs. PATEL MOHANLAL MULJIBHAI DEAD
|
August 26, 1998 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
February 9, 1998 |
|
PAWAN KUMAR SHARMA Vs. GURDIAL SINGH
|
September 23, 1998 |
|
PENATHIL MAROLI RADHA Vs. VASHAYIL UKKANDAN RADHA
|
August 26, 1998 |
|
PERIA KARAMALAI TEA AND PRODUCT CO LIMITED COIMBATURE Vs. COMMISSIONER OF INCOME TAX COCHIN
|
February 10, 1998 |
|
POLYCHEM LIMITED Vs. STATE OF MAHARASHTRA
|
August 4, 1998 |
|
POOVOLLAPARAMBIL CHATHU Vs. V P SUDHEER
|
November 6, 1998 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH S S KALSI STATE OF PUNJAB UNION OF INDIA STATE OF PUNJAB STATE OF PUNJAB Vs. FACULTY ASSOCIATION:M L SEHGAL:M L SEHGAL:K SIVAN:HARCHARAN SINGH:SHANGARA SINGH
|
April 17, 1998 |
|
PRAJESH KANTI KOTHAWALA Vs. COMPETENT AUTHORITY
|
February 17, 1998 |
|
PRAJESH KANTI KOTHAWALA Vs. COMPETENT AUTHORITY AND ORS.
|
January 29, 1998 |
|
PRAKASH CHAND Vs. RATAN SARAVGI
|
August 27, 1998 |
|
PRAKASH SINGH Vs. UNION OF INDIA (UOI)
|
July 22, 1998 |
|
PRAKASHSESHMALJAIN Vs. SUKHMAL AND SONS
|
April 13, 1998 |
|
PREM KUMAR VERMA Vs. UNION OF INDIA
|
April 15, 1998 |
|
PREM LATA SHARMA Vs. DISTRICT MAGISTRATE MATHURA
|
March 31, 1998 |
|
PREM PRAKASH MUNDRA Vs. STATE OF RAJASTHAN
|
February 3, 1998 |
|
PREM SINGH SHANTI Vs. STATE OF HARYANA
|
August 6, 1998 |
|
PREMIER TEXTILE PROCESSORS Vs. UNION OF INDIA
|
March 20, 1998 |
|
PRERNA SAHYGO Vs. AUTHORITY UNDER MINIMUM WAGES ACT
|
December 7, 1998 |
|
PRESIDENT OF INDIA Vs. AJAY KUMAR PANDEY ADVOCATE IN RE:
|
September 25, 1998 |
|
PRESIDENT OF INDIA Vs. SPECIAL REFERENCE NO 1 OF 1998 RE:
|
October 28, 1998 |
|
PRESIDENT OF INDIA Vs. CHANDIGARH NEWSLINE INDIAN EXPRESS GROUP RE :
|
July 31, 1998 |
|
PRESIDENT OF INDIA Vs. BHAVANI RIVER SAKTHI SUGARS LTD
|
July 30, 1998 |
|
PRESIDENT OF INDIA Vs. V L DAS
|
February 23, 1998 |
|
PRIME CHANNEL Vs. UNION OF INDIA
|
April 23, 1998 |
|
PRITHIPAL SINGH DEAD Vs. COMMISSIONER OF WEALTH TAX
|
May 5, 1998 |
|
PRITPAL SINGHAL Vs. STATE OF DELHI
|
September 25, 1998 |
|
PUNJAB NATIONAL BANK CHIEF PERSONNEL DISCIPLINARY AUTHORITY PUNJAB NATIONAL BANK Vs. KUNJ BEHARI MISRA:SHANTI PRASAD GOEL
|
August 19, 1998 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. BALDEV SINGH
|
April 6, 1998 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHIV SARASWATI IRON AND STEEL RE ROLLING MILLS
|
March 24, 1998 |
|
PUTUR BESARA Vs. STATE OF BIHAR
|
August 6, 1998 |
|
R B SHREERAM RELIGIOUS AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX VIDARBHA NAGPUR
|
July 16, 1998 |
|
R C SAHI C M BAHUGANA Vs. UNION OF INDIA
|
November 10, 1998 |
|
R C SOOD Vs. HIGH COURT OF JUDICATURE AT RAJASTHAN
|
May 13, 1998 |
|
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
|
March 17, 1998 |
|
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
|
December 10, 1998 |
|
R RUDRAIAH Vs. STATE OF KARNATAKA
|
February 4, 1998 |
|
R S DHULL Vs. STATE OF HARYANA
|
April 21, 1998 |
|
R SUSEELA DEVI Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 12, 1998 |
|
R. SETHU RAO AND ORS. Vs. G.R. GOVINDARAJULU & SONS
|
July 28, 1998 |
|
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
|
October 16, 1998 |
|
RADHEY SHYAM GUPTA Vs. U P STATE AGRO INDUSTRIES CORPORATION LIMITED
|
December 15, 1998 |
|
RAFAT ALI Vs. SUGNI BAI
|
November 18, 1998 |
|
RAGHUBARSINGH Vs. GULAB SINGH
|
July 14, 1998 |
|
RAGHUNATHE JEW AT BHAPUR Vs. STATE OF ORISSA
|
December 9, 1998 |
|
RAHABHAR PRODUCTIONS PVT LIMITED Vs. RAJENDRA K TANDON
|
March 26, 1998 |
|
RAILWAY PARCEL AND GOODS HANDLING MAZDOOR UNION Vs. UNION OF INDIA
|
October 16, 1998 |
|
RAJ BAHADUR SHARMA DEAD THOUGH LRS Vs. UNION OF INDIA
|
January 20, 1998 |
|
RAJ DEO SHARMA Vs. STATE OF BIHAR
|
October 8, 1998 |
|
RAJ SHEEL Vs. COMMERCIAL TAX OFFICER HYDERABAD
|
March 26, 1998 |
|
RAJAMMAL Vs. STATE OF TAMIL NADU
|
December 14, 1998 |
|
RAJARAM MAIZE PRODUCTS Vs. BRIJ LAL
|
July 23, 1998 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. CHANAN RAM
|
February 26, 1998 |
|
RAJAYYAN Vs. STATE OF KERALA
|
March 3, 1998 |
|
RAJENDRA KUMAR Vs. STATE OF TAMIL NADU
|
December 11, 1998 |
|
RAJENDRA PRATAP SINGH Vs. RAMESHWAR PRASAD
|
October 28, 1998 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
October 8, 1998 |
|
RAJESH TAUFIQAHMEDAMINUDDIN SANTOSHSHASHIKANTAMBEKAR Vs. STATE OF MAHARASHTRA
|
August 13, 1998 |
|
RAJINDER KRISHAN KHANNA Vs. UNION OF INDIA
|
October 12, 1998 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
April 1, 1998 |
|
RAJKUMAR KNITTING MILLS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
January 14, 1998 |
|
RAKESH RANJAN GUPTA Vs. STATE OF UTTAR PRADESH
|
July 24, 1998 |
|
RALLIS INDIA LIMITED Vs. STATE OF TAMIL NADU
|
November 10, 1998 |
|
RAM AUTAR SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL
|
March 30, 1998 |
|
RAM BADAN RAI Vs. UNION OF INDIA
|
November 9, 1998 |
|
RAM BIHARI YADAV Vs. STATE OF BIHAR
|
April 21, 1998 |
|
RAM DAS Vs. SALIM AHMED
|
February 26, 1998 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
July 28, 1998 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
February 19, 1998 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
January 8, 1998 |
|
RAM KUMAR MADHUSUDAN PATHAK Vs. STATE OF GUJARAT
|
August 19, 1998 |
|
RAM LUBHAYA BAGGA Vs. STATE OF PUNJAB
|
September 15, 1998 |
|
RAM NARAIN ARORA Vs. ASHA RANI
|
August 31, 1998 |
|
RAM PRAKASH SINGH Vs. STATE OF BIHAR
|
February 3, 1998 |
|
RAM PRASAD RAJAK Vs. NAND KLJMAR AND BROS
|
August 18, 1998 |
|
RAM SINGH Vs. STATE OF HARYANA
|
April 2, 1998 |
|
RAM SUNDER YADAV Vs. STATE OF BIHAR
|
August 24, 1998 |
|
RAM SUNDER YADAV Vs. STATE OF BIHAR
|
July 30, 1998 |
|
RAM SWARUP Vs. S N MAIRA
|
December 17, 1998 |
|
RAM UJAREY Vs. UNION OF INDIA
|
November 13, 1998 |
|
RAMA Vs. STATE OF MAHARASHTRA
|
October 15, 1998 |
|
RAMANI Vs. SARASWATHI
|
August 25, 1998 |
|
RAMASREY Vs. DEPUTY DIRECTOR CONSOLIDATION DISTT FATZABAD
|
March 23, 1998 |
|
RAMCHANDRAHASHADALVI Vs. D PATWARDHAN
|
October 14, 1998 |
|
RAMENDRA KISHORE BISWAS Vs. STATE OF TRIPURA
|
December 4, 1998 |
|
RAMESH CHANDER BANSILAL LEEL RAM NANAK CHAND DULARI DEVI NARENDER KUMAR DESH RAJ SHYAM NARAYAN SUSHEEL KUMAR PREM SHANKAR RAM AKSHABAR PRASIDH NARAYAN GYAN CHAND HARIMANDAL MATA PRASAD YADAV R Vs. IMTIAZ KHAN:N D M C
|
March 24, 1998 |
|
RAMESHWAR SWARUP Vs. SAROJ TYAGI
|
October 12, 1998 |
|
RAMSWAROOP MASAWAN Vs. MUNICIPAL COUNCIL
|
April 22, 1998 |
|
RANGANATHAN Vs. UNION OF INDIA
|
August 12, 1998 |
|
RANGNATH VISHNU MULLUCK Vs. VITHOBA RAMA RAHANE
|
November 10, 1998 |
|
RANI LAXMIBAI KSHETRIYA GRAMIN BANK RANI LAXMIBAI KSHETRIYA GRAMIN BANK Vs. CHAND BEHARI KAPOOR:KANTYANAGWANT
|
September 9, 1998 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
September 22, 1998 |
|
RAPTAKOS BRETT AND COMPANY LIMITED Vs. GANESH PROPERTY
|
September 9, 1998 |
|
RASHTRIYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 18, 1998 |
|
RASIK AUTO STORES Vs. NAVIN V HANTODKAR
|
November 10, 1998 |
|
RASMIRANJAN DAS Vs. SAROJKANTA BEHERA
|
July 24, 1998 |
|
RAUNAQ INTERNATIONAL LIMITED Vs. I V R CONSTRUCTION LIMITED
|
December 9, 1998 |
|
RAVINDRA ALIAS RAVI BANSI GOHAR KISHORE AMARSINGH MAHESHKAR Vs. STATE OF MAHARASHTRA
|
August 4, 1998 |
|
RAVINDRA KUMAR RAI Vs. STATE OF MAHARASHTRA
|
February 27, 1998 |
|
REAL VALUE APPLIANCES LIMITED REAL VALUE APPLIANCES LIMITED ENGINEERING KAMGAR SANGH Vs. CANARA BANK:VARDHMAN SPINNING AND GEN MILLS LIMITED :VARDHMAN SPINNING AND GEN MILLS LIMITED
|
May 5, 1998 |
|
REGISTRAR COOPERATIVE SOCIETIES Vs. MAHARSHI DAYANAND COOPERATIVE HOUSING SOCIETY
|
April 23, 1998 |
|
REGNL MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. M SAMPOORNAMMA
|
December 4, 1998 |
|
RENA DREGO Vs. LALCHAND SONI
|
March 5, 1998 |
|
RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA
|
February 6, 1998 |
|
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND ECOLOGY Vs. MINISTRY OF AGRICULTURE
|
November 16, 1998 |
|
REVENUE DIVISIONAL OFFICER Vs. A ARUNA
|
August 5, 1998 |
|
REWA RAM Vs. TEJA
|
March 3, 1998 |
|
RICKMERS VERWALTUNG GMBH Vs. INDIAN OIL CORPORATION LIMITED
|
November 19, 1998 |
|
RISHI PAL AND COMPANY Vs. STATE OF HIMACHAL PRADESH
|
April 29, 1998 |
|
ROAD TRANSPORT COMPANY Vs. BHAN SINGH
|
July 22, 1998 |
|
ROLLATAINERS LIMITED Vs. STANDIPACK PRIVATE LIMITED
|
June 8, 1998 |
|
RONNY ALIAS RONALD JAMES ALWARIS Vs. STATE OF MAHARASHTRA
|
March 5, 1998 |
|
ROOP RAM Vs. STATE OF RAJASTHAN
|
October 9, 1998 |
|
ROSHNI DEVI SHRAVAN KUMAR HARYANA STATE SUBORDINATE SERVICE EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA
|
September 18, 1998 |
|
RPG TRANSMISSION LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 24, 1998 |
|
RUCHI FABRICS LTD Vs. STATE OF M P
|
November 11, 1998 |
|
RUPA ASHOK HURRA Vs. ASHOK HURRA
|
August 5, 1998 |
|
S G P COMMITTEE Vs. M P DASS CHELA
|
April 30, 1998 |
|
S H RANGAPPA Vs. STATE OF KARNATAKA
|
April 20, 1998 |
|
S K BHARGAVA Vs. COLLECTOR CHANDIGARH
|
April 23, 1998 |
|
S K MATHLJR Vs. UNION OF INDIA
|
January 13, 1998 |
|
S K PARAMASIVAM Vs. GOVERNMENT OF T N
|
January 20, 1998 |
|
S P SHIVPRASAD PIPAL Vs. UNION OF INDIA
|
April 15, 1998 |
|
S RAJENDRAN Vs. UNION OF INDIA
|
February 11, 1998 |
|
S RM M CT M TIRUPPANI TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1998 |
|
S VELAYUDHAN Vs. KRISHNAN
|
April 1, 1998 |
|
SABIA KHAN Vs. STATE OF UTTAR PRADESH
|
July 30, 1998 |
|
SACHIDA NAND SINGH Vs. STATE OF BIHAR
|
February 3, 1998 |
|
SADANANDAN BHADRAN Vs. MADHAVAN SUNILKUMAR
|
August 28, 1998 |
|
SADHAN CHANDRA DEY Vs. UNION OF INDIA
|
August 27, 1998 |
|
SAITHALAVI Vs. KERALA STATE ELECTRICITY BOARD
|
February 9, 1998 |
|
SAIYAD MOHAMMAD BAKAR EL EDROOS Vs. ABDULHABIB HASAN ARAB
|
April 2, 1998 |
|
SAJAN KUMAR BHAWSINKA Vs. COMMISSIONER OF INCOME TAX ORISSA
|
January 22, 1998 |
|
SAJJAN SINGH DULE SINGH Vs. STALE OF MADHYA PRADESH:STATE OF MADHYA PRADESH
|
September 2, 1998 |
|
SALEEM Vs. DISTRICT JUDGE MUZAFFARNAGAR
|
September 15, 1998 |
|
SALIM AND COMPANY Vs. STATE OF ORISSA
|
September 16, 1998 |
|
SAMBASIVAN Vs. STATE OF KERALA
|
May 8, 1998 |
|
SAMEE KHAN Vs. BINDU KHAN
|
September 1, 1998 |
|
SAMIR CHANDA Vs. MANAGING DIRECTOR ASSAM STATE TRANSPORT CORPORATION
|
September 1, 1998 |
|
SANCHALAKSHRI Vs. VIJAYAKUMAR RAGHUVIRPRASAD MEHTA
|
November 18, 1998 |
|
SANDHYA M KHANDELWAL Vs. MANOJ M KHANDELWAL
|
February 6, 1998 |
|
SANGAPPA KALYANAPPA BANGI DEAD Vs. LAND TRIBUNAL JAMKHANDI
|
September 15, 1998 |
|
SANGFROID REMEDIES LIMITED Vs. UNION OF INDIA
|
September 11, 1998 |
|
SANJAY MUSALE Vs. STATE OF MADHYA PRADESH
|
September 17, 1998 |
|
SANJAY SINGH Vs. GARIMA SINGH
|
March 3, 1998 |
|
SANKARA NAGAMALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 26, 1998 |
|
SANKARANARAYANAN POTTI Vs. K SREEDEVI
|
March 26, 1998 |
|
SANS PAL SINGH Vs. STATE OF DELHI
|
January 8, 1998 |
|
SANTENU MITRA Vs. STATE OF WEST BENGAL
|
February 20, 1998 |
|
SANTOSH Vs. NARESH PAL
|
March 2, 1998 |
|
SANTOSH RANI JAIN Vs. STATE OF WEST BENGAL
|
July 23, 1998 |
|
SARLA AHUJA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 27, 1998 |
|
SATISH CHAND MAKHAN AND OTHERS Vs. GOVARDHAN DAS BYAS AND OTHERS
|
October 27, 1998 |
|
SATPAL Vs. STATE OF HARYANA
|
February 19, 1998 |
|
SATYA GUPTA ALIAS MADHU GUPTA Vs. BRUESH KUMAR
|
August 14, 1998 |
|
SAVED ASHRAFHUSSAIN Vs. STATE OF UTTAR PRADESH
|
January 15, 1998 |
|
SAVITA CHEMICALS PRIVATE LIMITED Vs. DYES AND CHEMICAL WORKERS UNION
|
December 11, 1998 |
|
SAVITRABAI BHAUSAHEB KEVATE Vs. RAICHAND DHANRAJ LUNJA
|
December 15, 1998 |
|
SAVITRI Vs. HARI CHAND
|
January 12, 1998 |
|
SAYAR PURI Vs. STATE OF RAJASTHAN
|
September 2, 1998 |
|
SAYYED ALI Vs. A P WAKF BOARD HYDERABAD
|
January 28, 1998 |
|
SAYYED ALI Vs. ANDHRA PRADESH WAKF BOARD HYDERABAD
|
January 29, 1998 |
|
SCIENTIFIC ADVISOR TO RAKSHA MANTRI Vs. V M JOSEPH
|
January 14, 1998 |
|
SECRETARY CUM CHIEF ENGINEER CHANDIGARH Vs. HARI OM SHARMA
|
April 29, 1998 |
|
SECRETARY DEVASTHAN MANAGEMENT COMMITTEE WESTERN MAHARASHTRA KOLHAPUR Vs. BHIMANNA MALLAPPA MALI
|
October 28, 1998 |
|
SECRETARY PRESIDING ANANDILAL GANESH PODAR SOCIETY Vs. ASHOK BHIMANI
|
August 17, 1998 |
|
SECRETARY, DEOSTHAN MANAGEMENT COMMITTEE, WESTERN MAHARASHTRA, KOLHAPUR Vs. BHIMANNA MALLAPPA MALI AND ORS.
|
October 26, 1998 |
|
SECTOR 14 RESIDENTS WELFARE ASSOCIATION Vs. STATE OF DELHI
|
November 16, 1998 |
|
SEETHALAKSHMI AMMAL Vs. MUTHUVENKATARAMA IYENGAR
|
April 3, 1998 |
|
SELMORE ADVERTISER Vs. ADMINISTRATOR INDORE MUNICIPAL CORPORATION
|
February 18, 1998 |
|
SELVARAJ Vs. LT GOVERNOR OF ISLAND PORT BLAIR
|
March 16, 1998 |
|
SELVI J JAYALALITHA Vs. R SAI BHARATHI
|
August 21, 1998 |
|
SHAIKH UMAR AHMED SHAIKH Vs. STATE OF MAHARASHTRA
|
April 28, 1998 |
|
SHAIKHAYUB Vs. STATE OF MAHARASHTRA
|
February 26, 1998 |
|
SHAKIR HUSSAIN Vs. ADMINISTRATOR NAGAR PALIKA MANDSAUR
|
March 17, 1998 |
|
SHAMBHU DALYAL Vs. SUBHASH CHANDRA
|
February 19, 1998 |
|
SHANKAR LAL Vs. STATE OF HARYANA
|
July 22, 1998 |
|
SHANKARAYYA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 16, 1998 |
|
SHANMUGA TRADERS Vs. STATE OF TAMIL NADU
|
April 22, 1998 |
|
SHANTABAI VITHAL PATIL Vs. AMBAJI LAXMAN THAKUR
|
October 14, 1998 |
|
SHANTI BAI Vs. CHARAN SINGH
|
April 7, 1998 |
|
SHASHIKALABAI Vs. STATE OF MAHARASHTRA
|
April 7, 1998 |
|
SHEELA DEVI Vs. JASPAL SINGH
|
July 13, 1998 |
|
SHEELCHAND Vs. PRAKASH CHAND
|
September 1, 1998 |
|
SHEHNAZ MUDBHATKAL Vs. ARVIND RAMAKRISHNA
|
May 15, 1998 |
|
SHEIKH ABDUL HAMID Vs. STATE OF MADHYA PRADESH
|
February 4, 1998 |
|
SHER SINGH Vs. SURINDER KUMAR
|
January 21, 1998 |
|
SHETTYS CONSTRUCTIONS CO PVT LIMITED Vs. KONKAN RAILWAY CONSTRUCTION
|
April 2, 1998 |
|
SHEVANTABAI MARUTI KALHATKAR Vs. RAMU RAKHAMAJI KALHATKAR
|
October 15, 1998 |
|
SHIV SAGAR TIWARI Vs. UNION OF INDIA
|
April 20, 1998 |
|
SHIV SAGAR TIWARI Vs. UNION OF INDIA
|
May 12, 1998 |
|
SHOBHIT CHAMAR Vs. STATE OF BIHAR
|
March 4, 1998 |
|
SHREENATH Vs. RAJESH
|
April 13, 1998 |
|
SHRIRAM MANDIR SANSTHAN ALIAS RAM SANSTHAN PUSDA Vs. VATSALABAI
|
December 17, 1998 |
|
SHYAMA CHARAN AGARWALA AND SONS Vs. UNION OF INDIA
|
September 7, 1998 |
|
SIDDAWWA KOM UDOCHAPPA VADDAR Vs. NINGAYYA ERAYYA HIREMATH
|
September 15, 1998 |
|
SIEL LIMITED Vs. UNION OF INDIA
|
September 11, 1998 |
|
SILVERLINE FORUM PVT LIMITED Vs. RAJIV TRUST
|
March 31, 1998 |
|
SITA RAM Vs. VIJAY KAPOOR
|
August 17, 1998 |
|
SODAN SINGH Vs. N D M C
|
February 4, 1998 |
|
SONELAL TIWARI Vs. STATE OF MADHYA PRADESH
|
January 15, 1998 |
|
SONIC ELECTROCHEM Vs. SALES TAX OFFICER
|
August 11, 1998 |
|
SOUTH CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY EMPLOYEES UNION SECUNDERABAD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
January 13, 1998 |
|
SPECIAL COMMISSIONER GOVERNMENT OF GOA Vs. PREETSINGH
|
December 1, 1998 |
|
SPRING MEADOWS HOSPITAL Vs. HARJOL AHLUWALIA
|
March 25, 1998 |
|
SREERAMAMURTHY Vs. STATE OF ANDHRA PRADESH
|
July 29, 1998 |
|
SRIDHAR M A Vs. METALLOY N STEEL CORPORATION
|
January 27, 1998 |
|
SRINIVASA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 5, 1998 |
|
SRINIVASAN RAO Vs. LAND TRIBUNAL SEDAM
|
October 15, 1998 |
|
SRINIVASIAH Vs. BALAJI KRISHNA HARDWARE STORES
|
November 20, 1998 |
|
STANDARD CONCRETE AND STONE AGENCY Vs. STATE OF HARYANA
|
August 13, 1998 |
|
STATE Vs. RAJ KUMAR JAIN
|
August 4, 1998 |
|
STATE BANK OF INDIA Vs. VENDANATHANGAL DAIRY FARM
|
August 27, 1998 |
|
STATE BANK OF INDIA Vs. D HANUMANTHA RAO
|
March 27, 1998 |
|
STATE BANK OF INDIA Vs. STATE BANK OF INDIA CANTEEN EMPLOYEES UNION
|
May 5, 1998 |
|
STATE CBI SPE Vs. P V NARSIMHA RAO
|
December 16, 1998 |
|
STATE OF ANDHRA PRADESH Vs. T K SESHADRI
|
March 26, 1998 |
|
STATE OF ANDHRA PRADESH Vs. N RADHAKISHAN
|
April 7, 1998 |
|
STATE OF ANDHRA PRADESH Vs. VEDDULA VEERA REDDY
|
February 19, 1998 |
|
STATE OF ANDHRA PRADESH Vs. V C SUBBARAYUDU
|
January 22, 1998 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPN
|
January 13, 1998 |
|
STATE OF ANDHRA PRADESH Vs. K RAMACHANDRAN
|
January 7, 1998 |
|
STATE OF ANDHRA PRADESH Vs. THAKKIDIRAM REDDY:STATE OF ANDHRA PRADESH
|
August 11, 1998 |
|
STATE OF ANDHRA PRADESH Vs. K MOHAN LAL
|
May 14, 1998 |
|
STATE OF ANDHRA PRADESH Vs. KUNA SATYANARAYANA
|
September 14, 1998 |
|
STATE OF ANDHRA PRADESH Vs. I CHANDRASEKHARA REDDY
|
September 22, 1998 |
|
STATE OF ASSAM Vs. PRAFULLA GOSWAMI
|
April 1, 1998 |
|
STATE OF BIHAR Vs. KAMLA PRASAD SINGH
|
May 6, 1998 |
|
STATE OF BIHAR Vs. ANIRUDH THAKUR
|
February 6, 1998 |
|
STATE OF BIHAR Vs. STEEL CITY BEVERAGES LIMITED
|
November 18, 1998 |
|
STATE OF BIHAR Vs. SUPRABHAT STEEL LIMITED:ADITYAPUR ROLLING MILLS:CASTRON TECHNOLOGIES LIMITED
|
November 17, 1998 |
|
STATE OF BIHAR Vs. RAM PADARATH SINGH
|
July 21, 1998 |
|
STATE OF BIHAR Vs. BIHAR RAJYA SAHKARITA PRABANDHAK SEVA SANGH PATNA
|
August 20, 1998 |
|
STATE OF BIHAR Vs. TECHERS ASSOCIATION OF GOVERNMENT ENGINEERING COLLEGE
|
August 27, 1998 |
|
STATE OF GUJARAT Vs. SURYAKANT CHUNILAL SHAH
|
December 3, 1998 |
|
STATE OF GUJARAT Vs. HONBLE HIGH COURT OF GUJARAT
|
September 24, 1998 |
|
STATE OF GUJARAT Vs. DILIPBHAI NATHJIBHAI PATELAND ANOTHER
|
March 3, 1998 |
|
STATE OF GUJARAT Vs. MOHAMMAD ATIK
|
April 3, 1998 |
|
STATE OF HARYANA Vs. BRIJ LAL MITTAL
|
April 30, 1998 |
|
STATE OF HARYANA Vs. PRADEEP KUMAR
|
December 10, 1998 |
|
STATE OF HARYANA Vs. PHOOL SINGH
|
July 29, 1998 |
|
STATE OF HARYANA Vs. JAI SINGH
|
August 6, 1998 |
|
STATE OF HIMACHAL PRADESH Vs. MANOHAR SINGH THAKUR
|
July 28, 1998 |
|
STATE OF HIMACHAL PRADESH Vs. KEDAR NATH SOOD
|
January 8, 1998 |
|
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD MATEEN WANI
|
July 23, 1998 |
|
STATE OF KARNATAKA Vs. KEMPAIAH
|
July 27, 1998 |
|
STATE OF KARNATAKA Vs. NARAYAN BABU SANADI
|
July 23, 1998 |
|
STATE OF KARNATAKA Vs. BANGALORE SOFT DRINKS PRIVATE LIMITED
|
September 23, 1998 |
|
STATE OF KARNATAKA Vs. ARUN KUMAR AGRAWAL
|
April 3, 1998 |
|
STATE OF KARNATAKA Vs. STATE OF A.P. & ORS.
|
July 21, 1998 |
|
STATE OF KERALA Vs. NAMPUTHIRIS PICKLE INDUSTRIES
|
March 19, 1998 |
|
STATE OF KERALA Vs. M P SHANTI VERMA JAIN
|
May 8, 1998 |
|
STATE OF KERALA Vs. W I SERVICES AND ESTATES LIMITED
|
April 24, 1998 |
|
STATE OF KERALA Vs. M T ANANDAN
|
January 6, 1998 |
|
STATE OF KERALA Vs. ANTONY FERNANDEZ
|
February 12, 1998 |
|
STATE OF KERALA Vs. TROPICAL PLANTATION LIMITED
|
November 26, 1998 |
|
STATE OF KERALA Vs. TRAVANCORE CHEMICALS AND MANUFACTURING CO
|
November 11, 1998 |
|
STATE OF MADHYA PRADESH Vs. VIRENDRA KUMAR CHAURASIA
|
December 9, 1998 |
|
STATE OF MADHYA PRADESH Vs. DHARAM BIR
|
June 8, 1998 |
|
STATE OF MADHYA PRADESH Vs. INDORE IRON AND STEEL MILLS PRIVATE LIMITED
|
August 12, 1998 |
|
STATE OF MADHYA PRADESH Vs. J S BANSAL
|
February 9, 1998 |
|
STATE OF MAHARASHTRA Vs. LABOUR LAW PRACTITIONERS ASSOCIATION
|
February 11, 1998 |
|
STATE OF MAHARASHTRA Vs. PRATAPSINGH DAYAL SINGH RAJPUT
|
January 13, 1998 |
|
STATE OF MAHARASHTRA Vs. ABDUL HAFIZ FAROKI
|
April 28, 1998 |
|
STATE OF MAHARASHTRA Vs. ALKAB HINGDE
|
April 17, 1998 |
|
STATE OF MAHARASHTRA Vs. MADHUKAR GOVIND PAKHARE
|
April 16, 1998 |
|
STATE OF MAHARASHTRA Vs. SARVODYA PRINTING PREES FINE ART PRINTER
|
August 11, 1998 |
|
STATE OF MAHARASHTRA Vs. VIJAY VASANTRAO DESHPANDE
|
August 27, 1998 |
|
STATE OF MAHARASHTRA Vs. RAVINDRA KUMAR RAI
|
July 24, 1998 |
|
STATE OF MAHARASHTRA Vs. VITHALRAO GANPATRAO WARHADE
|
October 15, 1998 |
|
STATE OF MEGHALAYA Vs. PREMNATH PRASAD
|
December 4, 1998 |
|
STATE OF ORISSA Vs. SARAT KUMAR SAHOO
|
October 14, 1998 |
|
STATE OF ORISSA Vs. JAGANNATH INDUSTRIES
|
September 24, 1998 |
|
STATE OF ORISSA Vs. VIJAYLAXMI OIL INDUSTRIES:SRI KRISHNA OIL INDUSTRIES:SRI KRISHNA OIL INDUSTRIES:SHREE JAGANNATH OIL INDUSTRIES PRIVATE LIMITED
|
September 18, 1998 |
|
STATE OF ORISSA Vs. COMMISSIONER OF LAND RECORDS AND SETTLEMENT CUTTACK
|
August 27, 1998 |
|
STATE OF ORISSA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 10, 1998 |
|
STATE OF ORISSA Vs. RAVI TALKIES
|
March 24, 1998 |
|
STATE OF ORISSA Vs. ASWINI KUMAR DASH
|
March 17, 1998 |
|
STATE OF ORISSA Vs. MRUTUNJAYA PANDA
|
January 13, 1998 |
|
STATE OF ORISSA Vs. JANMEJOY DINDA
|
February 20, 1998 |
|
STATE OF PUNJAB Vs. RAM LUBHAYA BAGGA
|
February 26, 1998 |
|
STATE OF PUNJAB Vs. RAJ SINGH
|
January 16, 1998 |
|
STATE OF PUNJAB Vs. GIAN KAUR
|
March 5, 1998 |
|
STATE OF PUNJAB Vs. RAKESJH KUMAR ALIAS PAINTA
|
April 2, 1998 |
|
STATE OF PUNJAB Vs. GURDAS SINGH
|
March 31, 1998 |
|
STATE OF PUNJAB Vs. BHOLA SINGH
|
March 31, 1998 |
|
STATE OF PUNJAB Vs. GURCHARAN SINGH
|
September 2, 1998 |
|
STATE OF PUNJAB Vs. JAGGA SINGH
|
August 6, 1998 |
|
STATE OF PUNJAB Vs. BAKSHISH SINGH
|
September 8, 1998 |
|
STATE OF PUNJAB Vs. HEAD CONSTABLE ROSHANLAL
|
September 23, 1998 |
|
STATE OF PUNJAB Vs. MOHAN LAL JINDAL
|
October 26, 1998 |
|
STATE OF PUNJAB Vs. VINODKUMAR
|
December 15, 1998 |
|
STATE OF PUNJAB Vs. ASHOK KUMAR
|
December 16, 1998 |
|
STATE OF PUNJAB Vs. R N BHATNAGAR
|
December 18, 1998 |
|
STATE OF PUNJAB Vs. SUKHWINDER SINGH
|
September 11, 1998 |
|
STATE OF RAJASTHAN Vs. MAHAVIR ALIAS MAHAVIR PRASAD
|
July 29, 1998 |
|
STATE OF RAJASTHAN Vs. RAJENDRA SINGH
|
July 22, 1998 |
|
STATE OF RAJASTHAN Vs. MAHAVEER
|
March 18, 1998 |
|
STATE OF RAJASTHAN Vs. SANJAY KUMAR
|
May 1, 1998 |
|
STATE OF RAJASTHAN Vs. SATYANARAYAN
|
January 21, 1998 |
|
STATE OF RAJASTHAN Vs. KHALSA TRAVELS
|
February 27, 1998 |
|
STATE OF RAJASTHAN Vs. MAHENDER KUMAR THANVI
|
March 2, 1998 |
|
STATE OF RAJASTHAN Vs. SATYANARAYAN
|
February 21, 1998 |
|
STATE OF RAJASTHAN Vs. M C SAXENA
|
February 24, 1998 |
|
STATE OF RAJASTHAN GOKULA Vs. RAM BHAROSI:STATE OF RAJASTHAN
|
August 12, 1998 |
|
STATE OF TAMIL NADU Vs. ARASAN ICE CREAM SWEETS
|
September 23, 1998 |
|
STATE OF TRIPURA Vs. TRIPURA BAR ASSOCIATION
|
April 16, 1998 |
|
STATE OF U.P. AND ORS. Vs. SATYA NARAIN KAPOOR AND ORS.
|
February 23, 1998 |
|
STATE OF UTTAR PRADESH Vs. HARBAN SAHAI
|
April 20, 1998 |
|
STATE OF UTTAR PRADESH Vs. AJIT SINGH
|
April 3, 1998 |
|
STATE OF UTTAR PRADESH Vs. SIKANDAR ALI
|
April 3, 1998 |
|
STATE OF UTTAR PRADESH Vs. NAHAR SINGH DEAD
|
February 18, 1998 |
|
STATE OF UTTAR PRADESH Vs. LAKHMI
|
February 12, 1998 |
|
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SAXENA
|
February 4, 1998 |
|
STATE OF UTTAR PRADESH Vs. PARASNATH
|
January 15, 1998 |
|
STATE OF UTTAR PRADESH Vs. MAYUR RUBBER PRIVATE LIMITED
|
October 14, 1998 |
|
STATE OF UTTAR PRADESH Vs. RAM SAKAL SINGH
|
November 12, 1998 |
|
STATE OF UTTAR PRADESH Vs. SACHIDANAND SRIVASTAVA
|
August 13, 1998 |
|
STATE OF UTTAR PRADESH Vs. KISHAN SWAROOP SHARMA
|
August 20, 1998 |
|
STATE OF UTTAR PRADESH Vs. GIRIJA SHANKAR SONAKIYA
|
August 19, 1998 |
|
STATE OF UTTAR PRADESH Vs. SHATRUGHAN LAL
|
July 30, 1998 |
|
STATE OF UTTAR PRADESH HARISH CHANDRA AND CO Vs. HARISH CHANDRA AND CO :STATE OF UTTAR PRADESH
|
November 11, 1998 |
|
STATE OF WEST BENGAL Vs. MONOTOSH ROY
|
December 9, 1998 |
|
STATE OF WEST BENGAL Vs. AVIJIT CHOWDHURY
|
September 4, 1998 |
|
STATE OF WEST BENGAL Vs. NURUDDIN MALLICK
|
September 18, 1998 |
|
STATE OF WEST BENGAL Vs. TEXMACO LIMITED
|
July 30, 1998 |
|
STATE OF WEST BENGAL Vs. AJOY KUMAR BANERJEE
|
August 27, 1998 |
|
STATE OF WEST BENGAL Vs. SHIVANANDA PATHAK
|
February 11, 1998 |
|
STATE OF WEST BENGAL Vs. RANBINDRA NATH SENGUPTA
|
March 31, 1998 |
|
STATE OF WEST BENGAL Vs. PRANAB RANJAN ROY
|
March 6, 1998 |
|
STATE OF WEST BENGAL Vs. MANIKCHANDRA BISWAS
|
December 17, 1998 |
|
SUBHASH Vs. STATE OF HARYANA
|
July 21, 1998 |
|
SUGARCANE G AND S SUGARS SHAREHOLDERS ASSOCN Vs. T N POLLUTION CONTROL BOARD
|
January 15, 1998 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
August 5, 1998 |
|
SUKHWANT RAI Vs. JUSTICE D V SEHGAL
|
August 3, 1998 |
|
SULTAN ABDUL KADER Vs. JT SECY TO GOVERNMENT OF INDIA
|
May 28, 1998 |
|
SUMEDHA TRIPATHI Vs. STATE OF BIHAR
|
September 4, 1998 |
|
SUMEDHA TRIPATHI Vs. STATE OF BIHAR
|
January 19, 1998 |
|
SUMEDICO CORPORATION Vs. REGIONAL PROVIDENT FUND COMMR
|
February 19, 1998 |
|
SUN OIL COMPANY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
September 22, 1998 |
|
SUNDER Vs. UNION OF INDIA
|
December 7, 1998 |
|
SUNDER LAL Vs. UNION OF INDIA
|
September 3, 1998 |
|
SUNIL ENTERPRISES Vs. SBI COMMERCIAL AND INTERNATIONAL BANK LIMITED
|
April 30, 1998 |
|
SUNIL K SINHA Vs. STATE OF BIHAR
|
March 27, 1998 |
|
SUPERINTENDENT GOVERNMENT T B SANATORIUM Vs. J SRINIVASAN
|
April 8, 1998 |
|
SUPREME COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
April 17, 1998 |
|
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
December 18, 1998 |
|
SUPREME COURT LEGAL SERVICES COMMITTEE Vs. U C J
|
February 10, 1998 |
|
SUPREME COURT LEGAL SERVICES COMMITTEE Vs. UNION OF INDIA (UOI)
|
July 20, 1998 |
|
SUPREME COURT LEGAL SERVICES COMMITTEE Vs. UNION OF INDIA (UOI)
|
August 18, 1998 |
|
SURENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
April 24, 1998 |
|
SURESH BUDHARMAL KALANI ALIAS PAPPU KALANI Vs. STATE OF MAHARASHTRA
|
September 15, 1998 |
|
SURESH CHAND JAIN Vs. IIIRD ADDL DISTRICT JUDGE MATHURA
|
November 20, 1998 |
|
SURESH CHANDRA SHARMA Vs. CHAIRMAN UPSEB
|
January 13, 1998 |
|
SURESH N BHUSARE Vs. STATE OF MAHARASHTRA
|
August 11, 1998 |
|
SURINDER KAUR Vs. GOVERNMENT OF PUNJAB
|
March 16, 1998 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
November 18, 1998 |
|
SURJANSINGH Vs. STATE OF HARYANA
|
August 13, 1998 |
|
SURJIT SINGH GANDHI Vs. INDIAN RED CROSS SOCIETY
|
February 27, 1998 |
|
SUSHMA SURI REETA DUTTA JIT RAM KASANA GURU ADHIN DEEPAK KUMAR AGRAWAL MAHESH CHANDER VERMA RANBIR SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
October 8, 1998 |
|
SWARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
July 28, 1998 |
|
SWARAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 5, 1998 |
|
SWATANTRA KUMAR Vs. QAMARALI
|
March 2, 1998 |
|
SYED MAQDOOM MOHIUDDIN Vs. SAUDAGAR ANWAR
|
March 2, 1998 |
|
SYED ZAHEER HUSSAIN Vs. UNION OF INDIA
|
December 4, 1998 |
|
T D VENKATA RAO Vs. UNION OF INDIA
|
December 8, 1998 |
|
T LAKSHMIKUMARA THATHACHARIAR Vs. COMMISSIONER H R C E
|
September 2, 1998 |
|
T N GODAVARAMAN THIRUMULKAPAD Vs. UNION OF INDIA
|
December 10, 1998 |
|
T N GODAVARMAN THIRUMULKAPAD Vs. UNION OF INDIA
|
September 10, 1998 |
|
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
|
January 13, 1998 |
|
T N GODAVARMAN THIRUMULKPAD ENVIRONMENT AWARENESS FORUM Vs. UNION OF INDIA
|
January 7, 1998 |
|
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
January 29, 1998 |
|
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
January 23, 1998 |
|
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
February 23, 1998 |
|
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
September 17, 1998 |
|
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
July 29, 1998 |
|
T N GODAVARMAN THIRUMULPAD ENVIRONMENT AWARENESS FORUM Vs. UNION OF INDIA
|
January 15, 1998 |
|
T N GODAVARMANTHIRUMULPAD Vs. UNION OF INDIA
|
April 15, 1998 |
|
T N TEACHERS ASSOCIATION J VARUVEL ANTONY STATE OF TAMIL NADU Vs. ASSOCIATION OF THE HEADS OF THE GOVERNMENT B WING HIGH AND HIGHER SECONDARY SCHOOLS:A RAMAKRISHNAN:A RAMAKRISHNAN
|
April 28, 1998 |
|
T N WATER SUPPLY AND DRAINAGE BOARD Vs. T N WATER SUPPLY AND DRAINAGE BOARD ENGINEERS ASSOCIATION
|
March 24, 1998 |
|
T SRINIVASAN Vs. T VARALAKSHMI MRS
|
January 22, 1998 |
|
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
January 14, 1998 |
|
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI)
|
July 21, 1998 |
|
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI)
|
August 17, 1998 |
|
TANAUWWAR NABI KHAN Vs. RASHIKAHMED
|
May 8, 1998 |
|
TARANNUM Vs. UNION OF INDIA
|
February 5, 1998 |
|
TARIFF ADVISORY COMMITTEE Vs. HAJJAN NANHI
|
July 31, 1998 |
|
TARSEM SINGH Vs. SUKHMINDER SINGH
|
February 2, 1998 |
|
TASADDUG HUSSAIN KHAN Vs. SHIV NATH SAHU
|
March 26, 1998 |
|
TASNIMTAJ Vs. MANAGING DIRECTOR KSRTC
|
January 16, 1998 |
|
TAX RECOVERY OFFICER II SADAR NAGPUR Vs. GANGADHAR VTSHWANATH RANADE DEAD
|
September 10, 1998 |
|
TEJPAL SHARMA Vs. ANIL KUMAR SINHA
|
May 6, 1998 |
|
TEXMACO LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 18, 1998 |
|
THATCHARA BROTHERS Vs. M K MARYMOL
|
July 31, 1998 |
|
THE COMMISSIONER OF INCOME TAX Vs. URMILA RAMESH
|
January 22, 1998 |
|
THE RES. FOUND. FOR SCI., TECH. & ECO. Vs. MINISTRY OF AGRICULTURE
|
July 13, 1998 |
|
THERMAX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 15, 1998 |
|
TIN PLATE CO OF INDIA LIMITED Vs. STATE OF BIHAR
|
November 5, 1998 |
|
TIRUMALA TIRUPATI DEVASTHANAM Vs. K M KRISHNAIAH
|
March 2, 1998 |
|
TODI INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 9, 1998 |
|
TOKUGHA YEPTHOMI DR Vs. APOLLO HOSPITAL ENTERPRISES LIMITED
|
September 21, 1998 |
|
TOWN AND COMPANYUNTRY DEVELOPMENT AUTHORITY Vs. SITARAMCHOUDHARY
|
March 31, 1998 |
|
TRANSOCEAN SHIPPING AGENCY PRIVATE LIMITED Vs. BLACK SEA SHIPPING
|
January 14, 1998 |
|
TRANSPORT MANAGER PUNE MUNICIPAL CORPORATION TRANSPORT UNDERTAKING Vs. VASANT GOPAL BHAGWAT
|
August 27, 1998 |
|
TRINATH HARICHANDAN Vs. CHAIRMAN PARADEEP PORT TRUST
|
February 5, 1998 |
|
TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES
|
December 18, 1998 |
|
TRUSTEES OF H.E.H. NIZAMS PILGRIMAGE MONEY TRUST, HYDERABAD Vs. COLLECTOR OF ESTATE DUTY, HYDERABAD
|
July 21, 1998 |
|
TRUSTEES OF PRINCE SHAHMAT ALI KHAN TRUST Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
|
April 23, 1998 |
|
TRUSTEES OF SAHEBZADI OALIA KULSUM TRUST Vs. CONTROLLER OF ESTATE DUTY A P
|
August 3, 1998 |
|
TUKARAM RAMCHANDRA MANE DEAD Vs. RAJARAM BAPU LAKULE
|
April 16, 1998 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. JAINUL ISLAM
|
January 21, 1998 |
|
U P FINANCIAL CORPN EMPLOYEES ASSON Vs. U P FINANCIAL CORPN
|
February 20, 1998 |
|
U P JAL NIGAM Vs. S C ATRI
|
April 29, 1998 |
|
U P MADHYA GANNA BEEJ EVAM VIKAS NIGAM LIMITED Vs. PREM CHANDRA GUPTA
|
July 11, 1998 |
|
U P PUBLIC SERVICE COMMISSION Vs. SAAD USMANI
|
March 2, 1998 |
|
U P S E B Vs. ATMA STEELS
|
January 20, 1998 |
|
U P S R T C Vs. PUKHRAJ SINGH
|
July 17, 1998 |
|
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. CHANDRA BHAN DUBEY
|
December 18, 1998 |
|
U P STATE ROAD TRANSPORT CORPN U P STATE ROAD TRANSPORT CORPN Vs. REGIONAL TRANSPORT AUTHORITY:AWADESH NARAIN SRIVASTAVA
|
September 1, 1998 |
|
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. SAPJEEV KUMAR
|
September 1, 1998 |
|
UCO BANK Vs. MADHAV ANANT KOPARKER
|
September 3, 1998 |
|
UDAY KUMAR Vs. STATE OF KARNATAKA
|
September 21, 1998 |
|
UMESH SHIVAPPA AMBI Vs. ANGADI SHEKARA BASAPPA
|
March 6, 1998 |
|
UMESH VERMA Vs. JAIDEVIBHANDARI
|
May 14, 1998 |
|
UNION BANK OF INDIA Vs. VISHWA MOHAN
|
April 7, 1998 |
|
UNION OF INDIA Vs. KAILASH
|
March 30, 1998 |
|
UNION OF INDIA Vs. UDAI NARAIN
|
March 30, 1998 |
|
UNION OF INDIA Vs. PARASMAL RAMPURIA
|
March 16, 1998 |
|
UNION OF INDIA Vs. ORIENT ENTERPRISES:ELEPHANTA OIL AND VANASPATI INDUSTRIES
|
March 4, 1998 |
|
UNION OF INDIA Vs. BUOY LAL GHOSH
|
March 4, 1998 |
|
UNION OF INDIA Vs. K SAVITRI
|
March 4, 1998 |
|
UNION OF INDIA Vs. V M SALGAONCAR AND BROS PRIVATE LIMITED
|
March 18, 1998 |
|
UNION OF INDIA Vs. SUBIR MUKHARJI
|
April 29, 1998 |
|
UNION OF INDIA Vs. SOUTHERN RAILWAY EMPLOYEES COOPERATIVE STORES WORKMEN UNION
|
April 29, 1998 |
|
UNION OF INDIA Vs. ASIT K SARKAR
|
May 4, 1998 |
|
UNION OF INDIA Vs. BALBIR SINGH
|
May 5, 1998 |
|
UNION OF INDIA Vs. SURAJDEO PODAR
|
May 8, 1998 |
|
UNION OF INDIA Vs. G R K SHARMA
|
April 16, 1998 |
|
UNION OF INDIA Vs. SUSHILKUMAR PAUL
|
April 24, 1998 |
|
UNION OF INDIA Vs. K G RADHAKRISHANA PANICKAR
|
April 28, 1998 |
|
UNION OF INDIA Vs. HINDUSTAN DEVELOPMENT CORPN LIMITED
|
January 19, 1998 |
|
UNION OF INDIA Vs. K BALAKRISHNA NAMBIAR
|
January 27, 1998 |
|
UNION OF INDIA Vs. N CHANDRASEKHARAN
|
January 29, 1998 |
|
UNION OF INDIA Vs. RATI PAL SAROJ
|
February 4, 1998 |
|
UNION OF INDIA Vs. ONKAR CHAND
|
February 2, 1998 |
|
UNION OF INDIA Vs. RAM GOPAL AGARWAL
|
January 15, 1998 |
|
UNION OF INDIA Vs. SUDHA SALHAN
|
January 7, 1998 |
|
UNION OF INDIA Vs. BHOLA DUTT PANDEY
|
March 3, 1998 |
|
UNION OF INDIA Vs. A P BAJPAI
|
February 20, 1998 |
|
UNION OF INDIA Vs. RAVISHANKAR
|
February 24, 1998 |
|
UNION OF INDIA Vs. ASHOKE KUMAR BANERJEE
|
May 13, 1998 |
|
UNION OF INDIA Vs. SANJEEV WOOLLEN MILLS
|
May 13, 1998 |
|
UNION OF INDIA Vs. MUSTAFA AND NAJIBAI TRADING CO
|
July 16, 1998 |
|
UNION OF INDIA Vs. BHADRA SAHAKARI SAKKARE KARKHANA NIYAMIT
|
July 31, 1998 |
|
UNION OF INDIA Vs. N Y APTE
|
August 4, 1998 |
|
UNION OF INDIA Vs. DINANATH SHANTARAM KAREKAR
|
July 30, 1998 |
|
UNION OF INDIA Vs. M S HEBLE
|
July 29, 1998 |
|
UNION OF INDIA Vs. NATIONAL FEDERATION OF TELECOM E
|
September 1, 1998 |
|
UNION OF INDIA Vs. SHIVBACHAN RAI
|
August 27, 1998 |
|
UNION OF INDIA Vs. STATE OF HARYANA
|
August 25, 1998 |
|
UNION OF INDIA Vs. B DEV
|
August 14, 1998 |
|
UNION OF INDIA Vs. S N DUBEY
|
August 13, 1998 |
|
UNION OF INDIA Vs. KULAMONI MOHANTY
|
August 12, 1998 |
|
UNION OF INDIA Vs. M SURYANARAYANA RAO
|
August 7, 1998 |
|
UNION OF INDIA Vs. S P ANAND
|
August 7, 1998 |
|
UNION OF INDIA Vs. SUBEDAR RAM NARAIN
|
September 15, 1998 |
|
UNION OF INDIA Vs. BANWARILAL AGARWAL
|
October 16, 1998 |
|
UNION OF INDIA Vs. DELHI HIGH COURT BAR ASSOCIATION
|
November 3, 1998 |
|
UNION OF INDIA Vs. P THAYAGARAJAN
|
November 24, 1998 |
|
UNION OF INDIA Vs. CHOTELAL
|
December 9, 1998 |
|
UNION OF INDIA Vs. KISHORILAL BABLANI
|
December 3, 1998 |
|
UNION OF INDIA Vs. SUKH NANDAN PRASAD PANDE
|
December 3, 1998 |
|
UNION OF INDIA Vs. GENERAL SECRETARY KARNATAKA CENTRAL EXCISE AND CUSTOMS EXECUTIVE OFFICERS ASSOCIATION BANGALORE
|
December 2, 1998 |
|
UNION OF INDIA Vs. LT GEN RS KADYAN
|
December 18, 1998 |
|
UNION OF INDIA (UOI) AND ORS. Vs. SUPREME STEELS AND GENERAL MILLS AND ORS.
|
April 21, 1998 |
|
UNION OF INDIA KUNJ BTHARI SHARMA Vs. TARA CHAND SHARMA:UNION OF INDIA
|
August 13, 1998 |
|
UNION OF INDIAAND ANOTHER DR P RC RAVANI Vs. AKHILESH CHANDRAAGRAWAL:AKHILESH CHANDRA AGRAWAL
|
February 27, 1998 |
|
UNITED BANK OF INDIA Vs. MEENAKSHI SUNDARAM
|
January 21, 1998 |
|
UNITED INDIA INSURANCE COMPANY Vs. JAGDISH SINGH
|
July 22, 1998 |
|
UNIVERSITY OF DELHI Vs. ANAND VARDHAN CHANDAL
|
July 9, 1998 |
|
UPADHYAY AND COMPANY Vs. STATE OF UTTAR PRADESH
|
December 1, 1998 |
|
UPEN CHANDRA GOGOI Vs. STATE OF ASSAM
|
March 20, 1998 |
|
UPTRON INDIA LIMITED Vs. SHAMMI BHAN
|
February 6, 1998 |
|
URUMEES Vs. STATE OF KERALA
|
March 20, 1998 |
|
USMANSAB HATEL SAHAB Vs. R L MEHARWADE
|
January 23, 1998 |
|
V A RAMAN Vs. K V JOHN
|
February 12, 1998 |
|
V KARNAL DURAI Vs. DISTRICT COLLECTOR TUTICORIN
|
December 1, 1998 |
|
V KASTURI Vs. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY
|
October 9, 1998 |
|
V N MEENAKSHI Vs. UNION OF INDIA
|
August 19, 1998 |
|
V RADHAKRISHNAN Vs. S N LOGANATHAMUDAUAR
|
August 5, 1998 |
|
V S CHARATI Vs. HUSSEIN NHANU JAMADAR
|
November 18, 1998 |
|
V S GOVINDASAMY DEAD REP Vs. DIRECTOR OF LAND REFORMS MADRAS
|
February 12, 1998 |
|
V UTHIRAPATHI Vs. ASHRAB ALI
|
February 18, 1998 |
|
V.L. DAS Vs. STATE
|
February 23, 1998 |
|
VAIJANATH Vs. GURAMMA
|
November 18, 1998 |
|
VAJRALA PARIPURNACHARY Vs. STATE OF ANDHRA PRADESH
|
July 28, 1998 |
|
VALSA KUMARI ASSAC Vs. STATE OF KERALA
|
August 18, 1998 |
|
VALVUE ARMATUREN V U BERATUNG GMBH AND COMPANY KG Vs. NATIONAL FERTILIZERS LIMITED
|
July 27, 1998 |
|
VARGHESE Vs. STATE OF KERALA
|
March 3, 1998 |
|
VASANT D BHAVSAR Vs. BAR COUNCIL OF INDIA
|
November 12, 1998 |
|
VASANT RAO PAWAR Vs. PUNE UNIVERSITY
|
August 11, 1998 |
|
VEER PAL SINGH Vs. STATE OF UTTAR PRADESH
|
May 6, 1998 |
|
VELAN KUTTY Vs. STATE OF KERALA
|
February 26, 1998 |
|
VENMATHI SELVAM Vs. STATE OF TAMIL NADU
|
June 10, 1998 |
|
VENUGOPAL Vs. STATE OF KARNATAKA
|
July 29, 1998 |
|
VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. KEWALA NAND
|
September 10, 1998 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
VIJAY KUMAR Vs. UNION OF INDIA
|
April 29, 1998 |
|
VIJAY KUMAR MALLIK Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 12, 1998 |
|
VIJAY PAL Vs. STATE OF HARYANA
|
November 3, 1998 |
|
VIJAYA KUMAR SHROTRIYA Vs. STATE OF UTTAR PRADESH
|
February 13, 1998 |
|
VIJAYABAI Vs. SHRIRAM TUKARAM
|
November 20, 1998 |
|
VIMAL KUMARI Vs. STATE OF HARYANA
|
February 4, 1998 |
|
VIMAL SINGH Vs. KHUMAN SINGH
|
October 8, 1998 |
|
VINAY BALACHANDRA JOSHI Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
|
September 2, 1998 |
|
VINAYAK SHIVAJIRAO POL Vs. STATE OF MAHARASHTRA
|
January 22, 1998 |
|
VINEER NARAIN Vs. UNION OF INDIA
|
December 18, 1998 |
|
VINOD SHARMA Vs. DIRECTOR OF EDUCATION BASIC U P
|
March 20, 1998 |
|
VIRENDRA KASHINATH RAVAT Vs. VINAYAK N JOSHI
|
November 11, 1998 |
|
VISHWANATH Vs. PRABHU
|
October 15, 1998 |
|
VISHWANATH Vs. HIDAYATT ULLAH
|
August 19, 1998 |
|
VISUAL JEET Vs. UNION OF INDIA
|
May 13, 1998 |
|
VST INDUSTRIES LIMITED Vs. G RUSHIKESHWARA RAO
|
November 13, 1998 |
|
VST INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
January 8, 1998 |
|
W T SUREN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
February 24, 1998 |
|
W T SUREN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
February 23, 1998 |
|
WAMANRAO KESHAVRAO DESHMUKH Vs. DINKARRAO BHAUSAHEB DESHMUKH
|
October 28, 1998 |
|
WAQF MOHAMMAD HUSSAIN Vs. ADDITIONAL DISTRICT JUDGE
|
September 24, 1998 |
|
WASIM BEG Vs. STATE OF UTTAR PRADESH
|
March 5, 1998 |
|
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES Vs. ARVIND VERMA
|
May 1, 1998 |
|
WESTINN HOSPITALITY SERVICES LIMITED Vs. CAESAR PARK HOTELS AND RESORTS INC
|
July 28, 1998 |
|
WHIRLPOOL CORPORATION Vs. REGISTRAR OF TRADE MARKS MUMBAI
|
October 26, 1998 |
|
WILLIAM GEORGE HAGGINS Vs. STATE OF KERALA
|
May 6, 1998 |
|
WORLD TANKER CARRIER CORPORATION Vs. SNP SHIPPING SERVICES PRIVATE LIMITED
|
April 20, 1998 |
|
X Vs. HOSPITAL Z
|
September 21, 1998 |
|
YADAVINDRA PUBLIC SCHOOL ASSOCIATION Vs. STATE OF PUNJAB
|
July 17, 1998 |
|
YASH PAL BANSAL Vs. STATE OF PUNJAB
|
February 27, 1998 |
|
YOGENDRA MISHRA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
April 1, 1998 |
|
YOGENDRA PRASAD MANDAL Vs. STATE OF BIHAR
|
January 14, 1998 |
|
YOGENDRA SINGH RAWAT Vs. HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
|
February 5, 1998 |
|
YOGESH CHANDRA JOSHI Vs. STATE OF UTTAR PRADESH
|
September 2, 1998 |
|
ZIPPERS KARAMCHARI UNION Vs. UNION OF INDIA
|
September 3, 1998 |