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A JAYARAM Vs. STATE OF ANDHRA PRADESH
|
July 13, 1995 |
|
A K KAUL Vs. UNION OF INDIA
|
April 19, 1995 |
|
A N SEHGAL Vs. RAJE RAM SHEORAN
|
March 31, 1995 |
|
A P SANWARIA Vs. SUDARSHAN CHOPRA MS
|
January 9, 1995 |
|
A P SRIVASTAVA DEAD Vs. UNION OF INDIA
|
September 20, 1995 |
|
A T S CHINNASWAMI CHETTIAR Vs. KARI VARADARAJA PERUMAL TEMPLE
|
September 22, 1995 |
|
A WATIAO Vs. STATE OF MANIPUR
|
October 13, 1995 |
|
ABANI KANTA RAY Vs. STATE OF ORISSA
|
October 13, 1995 |
|
ABDUL AZIZ Vs. STATE OF WEST BENGAL
|
July 21, 1995 |
|
ABDUL MANNAN Vs. STATE OF WEST BENGAL
|
December 5, 1995 |
|
ABHIJIT TEA COMPANY PRIVATE LIMITED Vs. TERAI TEA CO PRIVATE LIMITED
|
November 8, 1995 |
|
ABHILASH VINODKUMAR JAIN SUNITA BHAGAT Vs. COX AND KINGS INDIA LIMITED:VOLTAS LIMITED
|
March 21, 1995 |
|
ABUBAKAR ABDUL INAMDAR Vs. HARUN ABDUL INAMDAR
|
August 30, 1995 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. A L N RAO CHARITABLE TRUST
|
October 13, 1995 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX A P Vs. DEGAON GANGA REDDY G RAMAKRISHNA AND CO
|
March 1, 1995 |
|
ADMINISTRATOR MUNICIPAL COMMITTEE CHARKHI DADRI Vs. RAMJI LAL BAGLA
|
July 26, 1995 |
|
ADVAITA NAND Vs. JUDGE SMALL CAUSE COURT MEERUT
|
April 4, 1995 |
|
AIR INDIA Vs. UNION OF INDIA
|
July 18, 1995 |
|
AIR INDIA Vs. B R AGE
|
October 10, 1995 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA
|
March 9, 1995 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
January 11, 1995 |
|
AJIT SINGH Vs. UNION OF INDIA
|
November 3, 1995 |
|
AJIT SINGH Vs. BANSI SINGH
|
July 12, 1995 |
|
AKHILESH HAJAM Vs. STATE OF BIHAR
|
April 28, 1995 |
|
AKSHAYA RESTAURANT Vs. P ANJANAPPA
|
March 27, 1995 |
|
ALETTA GRACE BELL MS Vs. S TIRKEY MS
|
November 8, 1995 |
|
ALIPARAMBA MOHAMMED Vs. TALUK LAND BOARD
|
January 4, 1995 |
|
ALL INDIA GENERAL MAZDOOR TRADE UNION REGD Vs. DELHI ADMINISTRATION
|
March 29, 1995 |
|
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
April 10, 1995 |
|
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
October 13, 1995 |
|
ALLAHABAD BANK Vs. PREM NARAIN PANDE
|
October 19, 1995 |
|
AMALESH CHANDRA CHAKRABORTY Vs. UNION OF INDIA
|
May 10, 1995 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
July 27, 1995 |
|
AMBUNHI Vs. GANESH BHANDARY
|
August 2, 1995 |
|
AMITA KAUSHISH Vs. SANJAY KAUSHISH
|
November 16, 1995 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
|
February 10, 1995 |
|
AMRUTANJAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 30, 1995 |
|
ANANT MADAAN BHARATB DUA NANDITA KALRA SHALINIJAIN Vs. STATE OF HARYANA
|
January 25, 1995 |
|
ANDHRA BANK LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX A P III HYDERABAD
|
September 22, 1995 |
|
ANGILE INSULATIONS Vs. DAVY ASHMORE INDIA LIMITED
|
April 18, 1995 |
|
ANIL BAIPADITHAYA Vs. STATE OF KARNATAKA
|
October 17, 1995 |
|
ANIL KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
July 28, 1995 |
|
ANIL SARAN Vs. STATE OF BIHAR
|
August 24, 1995 |
|
ANIRUDHSINHJI KARANSINHJI JADEJA Vs. STATE OF GUJARAT
|
August 11, 1995 |
|
ANJUMAN MOINIYA F.C.K. KHWAJA SAHIB Vs. DIWAN SYED ALE R.A.S.N.K.M.C. SAHEB & ORS.
|
May 4, 1995 |
|
ANNA BHAU MAGDUM Vs. BABASAHEB ANANDRAO DESAI
|
July 20, 1995 |
|
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT Vs. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT
|
January 6, 1995 |
|
ANOKHEY Vs. STATE OF UTTAR PRADESH
|
November 14, 1995 |
|
ANTONY ALIAS APPACHAN Vs. STATE OF KERALA
|
March 8, 1995 |
|
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 7, 1995 |
|
APPELLATE COLLECTOR OF CENTRAL EXCISE MADRAS Vs. BHANDARY METALS AND ALLOYS
|
September 6, 1995 |
|
ARIES ADVERTISING BUREAU Vs. C T DEVARAJ
|
February 22, 1995 |
|
ARJUNA Vs. STATE OF MAHARASHTRA
|
May 2, 1995 |
|
AROON PHOSPHO PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
September 8, 1995 |
|
ARUNABEN T BHOJAK Vs. SECY AHMEDABAD EDUCATION SOCIETY LALBHAWAN BADRA AHMEDABAD
|
January 27, 1995 |
|
ARVIND INDUSTRIES VIJAY OIL MILLS CO Vs. STATE OF GUJARAT:ASSISTANT COMMISSIONER OF SALES TAX
|
August 23, 1995 |
|
ASHARFI LAL Vs. KOILI DEADBYLRS
|
April 20, 1995 |
|
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
|
September 19, 1995 |
|
ASHOK KUMAR Vs. CHAIRMAN BANKING SERVICE RECRUITMENT BOARD
|
November 9, 1995 |
|
ASHOK KUMAR SINGH Vs. VITH ADDL SESSIONS JUDGE, VARANASI
|
September 6, 1995 |
|
ASHOKA KUMAR THAKUR Vs. STATE OF BIHAR
|
September 4, 1995 |
|
ASHOKATALKIES BADAGARA Vs. BADAGARA MUNICIPALITY BADAGARA
|
March 28, 1995 |
|
ASHWANI KUMAR Vs. STATE OF BIHAR
|
November 16, 1995 |
|
ASPINWALL AND COMPANY KULSHEKAR MANGALORE Vs. LALITHAPADUGADY
|
July 26, 1995 |
|
ASSAM STATE ELECTRICITY BOARD Vs. BRAHAMA PUTRA STEELS PRIVATE LIMITED
|
April 26, 1995 |
|
ASSAM VALLEY PLYWOOD PRIVATE LIMITED Vs. UNION OF INDIA
|
March 29, 1995 |
|
ASSISTANT COMMISSIONER GADAG SUB DIVISION GADAG Vs. MATHAPATHI BASAVANNEWWA
|
August 17, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A K MENON
|
July 18, 1995 |
|
ASSISTANT GENERAL MANAGER CENTRAL BANK OF INDIA Vs. COMMISSIONER MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
|
May 9, 1995 |
|
ASSOCIATED POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1995 |
|
ATUL KUMAR NIGAM SANJAY GUPTA Vs. STATE OF UTTAR PRADESH
|
September 27, 1995 |
|
AWADH BIHARI YADAV SITA RAM GOPE Vs. STATE OF BIHAR
|
August 31, 1995 |
|
AYUB KHAN Vs. DEEP KUMAR CHAWLA
|
January 10, 1995 |
|
AZAD SINGH Vs. STATE OF HARYANA
|
March 7, 1995 |
|
B BALAIAH Vs. CHIEF ENGINEER PANCHAYAT RAJ DEPARTMENT RUS SECUNDERABAD
|
July 20, 1995 |
|
B C CHATURVEDI UNION OF INDIA Vs. UNION OF INDIA
|
November 1, 1995 |
|
B D JADHAVAR Vs. K D BHAGWAN
|
September 1, 1995 |
|
B D VERMA Vs. UNION OF INDIA
|
December 7, 1995 |
|
B GANGADHAR Vs. B R RAJALINGAM
|
May 12, 1995 |
|
B H NARASIMHARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 7, 1995 |
|
B N AGARWALLA Vs. STATE OF ORISSA
|
October 16, 1995 |
|
B P L PHARMACEUTICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
|
May 4, 1995 |
|
B S PADMAVATHAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 20, 1995 |
|
BABY SAMUEL Vs. TUKARAM LAXMAN SABLE
|
August 9, 1995 |
|
BADRIPRASAD Vs. STATE OF MADHYA PRADESH
|
January 24, 1995 |
|
BAGAWATI TEA ESTATES LIMITED Vs. GOVERNMENT OF INDIA
|
February 3, 1995 |
|
BAIDYANATH AYURVED BHAVAN LIMITED BAIDYANATH AYURVED BHAVAN LIMITED DABUR DR S K BURMAN PVT LIMITED DABUR DRS K BURMAN PVT LIMITED BAIDYANATH AYURVED BHAVAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NAGPUR:COLLECTOR OF CENTRAL EXCISE PATNA:UNION OF INDIA:COLLECTOR OF CENTRAL EXCISE INDORE
|
March 30, 1995 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
February 23, 1995 |
|
BAKHTAWAR SINGH Vs. GURDEV SINGH ANOTHER
|
April 7, 1995 |
|
BAL KRISHNA AGARWAL Vs. STATE OF UTTAR PRADESH
|
January 10, 1995 |
|
BALAJI RAGHAVAN S P ANAND Vs. UNION OF INDIA
|
December 15, 1995 |
|
BALAUR SINGH Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 16, 1995 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
October 13, 1995 |
|
BALKRISHNAPANDEY Vs. STATE OF BIHAR
|
December 14, 1995 |
|
BALLARPUR INDUSTRIES LIMITED Vs. ASSTT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
January 17, 1995 |
|
BALLU RAM ALIAS BAL SARUP Vs. MANDIR TUHI RAM HARNAM DASS
|
February 16, 1995 |
|
BALRAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
April 24, 1995 |
|
BALU RAM Vs. STATE OF RAJASTHAN
|
March 28, 1995 |
|
BALWANTSINGH Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
November 9, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
September 9, 1995 |
|
BANK OF MAHARASHTRA Vs. RACE SHIPPING AND TRANSPORT CO PRIVATE LIMITED
|
February 16, 1995 |
|
BANK OFFICERS AND OFFICIALS HOUSE BUILDING COOPERATIVE SOCIETY LIMITED BANK OFFICERS OFFICIALS HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. SANJEEVAPPA
|
February 21, 1995 |
|
BANSA SINGH Vs. STATE OF PUNJAB
|
March 7, 1995 |
|
BAPU MAHADU MALI Vs. VITHALRAO BHAUSAHEB DESHMUKH
|
November 2, 1995 |
|
BASANT INDUSTRIES NUNHAL AGRA Vs. ADDITIONAL COLLECTOR OF CUSTOMS BOMBAY
|
January 18, 1995 |
|
BASANTI KUMARI SAHU Vs. STATE OF ORISSA
|
January 23, 1995 |
|
BASHIR AHMED Vs. MEHMOOD HUSSAIN SHAH
|
March 20, 1995 |
|
BAWA NIHAL SINGH Vs. STATE OF PUNJAB
|
November 1, 1995 |
|
BELI RAM Vs. SALIG RAM
|
November 24, 1995 |
|
BETAL SINGH Vs. STATE OF M.P.
|
March 19, 1995 |
|
BHAGAT SINGH (HAV ) Vs. STATE OF HARYANA
|
March 15, 1995 |
|
BHAGWAN DAS Vs. SARDAR ATMA SINGH
|
November 23, 1995 |
|
BHAGWANSINGH Vs. CHAIRMAN NOIDA
|
January 19, 1995 |
|
BHAGWANTRAI Vs. STATE OF PUNJAB
|
August 17, 1995 |
|
BHARAT COKING COAL LIMITED Vs. C K AHUJA
|
February 14, 1995 |
|
BHARAT PRASAD GUPTA Vs. STATE OF WEST BENGAL
|
September 26, 1995 |
|
BHARWAD JAKSHIBHAI NAGJIBHAI ARVINDBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT:BHARWAD JAKSHIBHAI NAGJIBHAI
|
August 24, 1995 |
|
BHATTAD LEASING AND FINANCE COMPANY LIMITED Vs. NUSLI NEVILLE WADIA
|
October 30, 1995 |
|
BHAVANA CHEMICALS LIMITED BARODA Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
April 4, 1995 |
|
BHOOP SINGH Vs. RAM SINGH MAJOR
|
September 2, 1995 |
|
BHOOP SINGH Vs. RAM SINGH MAJOR
|
September 11, 1995 |
|
BHUPENDRA SINGH Vs. STATE OF MAHARASHTRA
|
November 21, 1995 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
August 16, 1995 |
|
BHUPINDER SINGH BINDRA Vs. UNION OF INDIA
|
July 28, 1995 |
|
BHUREY KHAN Vs. YASEEN KHAN
|
March 20, 1995 |
|
BIHAR STATE BOARD OF HOMEOPATHIC MEDICINE PATNA Vs. STATE OF BIHAR
|
October 10, 1995 |
|
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPN Vs. NARENDRA KUMAR MISHRA
|
November 28, 1995 |
|
BIHAR STATE POLLUTION CONTROL BOARD Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
|
April 21, 1995 |
|
BIHARILAL JAISWAL Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1995 |
|
BIRLA CEMENT WORKS Vs. G M WESTERN RAILWAYS
|
January 2, 1995 |
|
BISHWANATH SINGH Vs. STATE OF BIHAR
|
January 18, 1995 |
|
BLOCK DEVELOPMENT OFFICERS ASSN Vs. STATE OF MADHYA PRADESH
|
February 14, 1995 |
|
BOARD OF REVENUE U P STATE OF UTTAR PRADESH Vs. ELECTRONIC INDUSTRIES OF INDIA:ISHWARI SINGH
|
September 4, 1995 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ENGINEERS DE SPACE AGE
|
December 7, 1995 |
|
BODHISATTWA GAUTAM Vs. SUBHRA CHAKRABORTY MS
|
December 15, 1995 |
|
BOMBAY CHEMICAL PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY I BOMBAY
|
April 18, 1995 |
|
BONDA DEVESU Vs. STATE OF ANDHRA PRADESH
|
April 28, 1995 |
|
BONKYA ALIAS BHARAT SHIVAJI MANE OTHERS Vs. STATE OF MAHARASHTRA
|
September 27, 1995 |
|
BRAMCHARI SIDHESWAR SHAI Vs. STATE OF WEST BENGAL
|
July 2, 1995 |
|
BRIG RETD D K JETLEY Vs. ARMY WELFARE HOUSING ORGANISATION
|
May 9, 1995 |
|
BRIG S RAMACHANDRAN Vs. HYDERABAD ALLWYN METAL WORKS LTD
|
February 7, 1995 |
|
BRIGHU NATH SAHAY SINGH Vs. MOHAMMAD KHALILUR RAHMAN
|
September 4, 1995 |
|
BRIJ GOPAL CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
January 18, 1995 |
|
BRISA MUNDA Vs. CHANDO KUMARI ALIAS MOST DUMARI
|
November 16, 1995 |
|
BUOY MUKHERJEE Vs. HOTEL CORPORATION OF INDIA LIMITED
|
February 23, 1995 |
|
BURN STANDARD COMPANY LIMITED Vs. DINABANDHU MAJUMDAR
|
April 21, 1995 |
|
BUTA SINGH Vs. UNION OF INDIA
|
April 17, 1995 |
|
BUTA SINGH Vs. UNION OF INDIA
|
February 21, 1995 |
|
BUTU PRASAD KUMBHAR Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 30, 1995 |
|
C A AVARACHAN Vs. C V SREENIVASAN
|
March 23, 1995 |
|
C K ALI Vs. TALUK LAND BOARD
|
January 2, 1995 |
|
C RAVICHANDRAN IYER Vs. JUSTICE A M BHATTACHARJEE
|
September 5, 1995 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY STATE OF WEST BENGAL Vs. DOMINION LAND AND INDUSTRIES LTD
|
May 9, 1995 |
|
CANARA BANK Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
February 14, 1995 |
|
CANARA BANK Vs. NUCLEAR POWER CORPORATION OF INDIA LIMITED
|
March 6, 1995 |
|
CANTONMENT BOARD JABALPUR Vs. S N AWASTHI
|
November 2, 1995 |
|
CANTONMENT BOARD SECUNDERABAD Vs. G VENKETRAM REDDY
|
March 22, 1995 |
|
CCE Vs. SINDHU GANESH BALI AND ORS.
|
April 5, 1995 |
|
CCE Vs. KANPUR BOTTLING COMPANY PVT. LTD.
|
September 1, 1995 |
|
CCE AND ORS. Vs. AMADALAVALASSA CO-OP. AGRICULTURAL & INDL. SOCIETY LTD. AND ORS.
|
August 8, 1995 |
|
CENTRAL BANK OF INDIA Vs. SHIVAM UDYOG
|
January 13, 1995 |
|
CENTRAL BANK OF INDIA Vs. MADAN LAL
|
November 1, 1995 |
|
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
|
March 31, 1995 |
|
CFFP EMPLOYEES ASSOCIATION ATTUC Vs. CHAIRMAN AND MANAGING DIRECTOR
|
February 16, 1995 |
|
CHABUNGBAM IBOHAL SINGH Vs. UNION OF INDIA
|
February 24, 1995 |
|
CHAIRMAN AND MANAGING DIRECTOR SIPCOT MADRAS Vs. CONTROMIX PRIVATE LIMITED
|
May 12, 1995 |
|
CHAIRMAN STATE BANK OF INDIA Vs. GOLAK BIHARI DEHURY
|
February 16, 1995 |
|
CHAIRMAN THIRUVALLUVAR TRANSPORT CORPORATION Vs. CONSUMER PROTECTION COUNCIL
|
February 9, 1995 |
|
CHAMELI SINGH Vs. STATE OF UTTAR PRADESH
|
December 15, 1995 |
|
CHAND V RAHEJA Vs. UNION OF INDIA
|
February 17, 1995 |
|
CHANDAN BILASINI DEAD Vs. AFTABUDDIN KHAN:AMARESH SARKAR
|
November 16, 1995 |
|
CHANDIGARH ADMINISTRATION Vs. JAGJIT SINGH
|
January 10, 1995 |
|
CHANDIGARH HOUSING BOARD Vs. AVTAR SINGH
|
August 7, 1995 |
|
CHANDKHAN Vs. STATE OF UTTAR PRADESH
|
July 11, 1995 |
|
CHANDRABHAN Vs. STATE OF MAHARASHTRA
|
March 7, 1995 |
|
CHANDRAKANTA GOYAL Vs. SOHAN SINGH JODH SINGH KOHLI
|
December 11, 1995 |
|
CHANDRAPUR MAGNET WIRES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CENTRAL EXCISE COLLECTORATE NAGPUR
|
December 12, 1995 |
|
CHANDRASHEKHAR GAJANAN BHOGAONKAR Vs. YESHWANT DHONDI POTDAR
|
August 28, 1995 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
May 10, 1995 |
|
CHARIPALLI SHANKARARAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
|
January 13, 1995 |
|
CHEENOTHINGALVALLI Vs. CHEENOTHINGAL VELAYUDHAN
|
March 28, 1995 |
|
CHIEF CONSERVATOR OF FORESTS Vs. JAGANNATH MARUTI KONDHARE
|
December 6, 1995 |
|
CHIEF GENERAL MANAGER STATE BANK OF INDIA BHUBANESWAR Vs. SURESHCHANDRA BEHERA
|
April 10, 1995 |
|
CHIEF GENERAL MANAGER TELECOM N E TELECOM CIRCLE Vs. RAJENDRACH BHATTACHARJEE
|
January 18, 1995 |
|
CHIEF MEDICAL OFFICER Vs. KHADEER KHADRI
|
January 10, 1995 |
|
CHIEF OF NAVAL STAFF Vs. G GOPALAKRISHNA PILLAI
|
December 8, 1995 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU
|
January 11, 1995 |
|
CHINNAMMA Vs. GOPALAN
|
October 13, 1995 |
|
CHIYODA CORPORATION Vs. NATIONAL FERTILIZER LIMITED
|
April 28, 1995 |
|
CIT Vs. SRIDERAMMA
|
September 11, 1995 |
|
CITIZENS FOR DEMOCRACY Vs. STATE OF ASSAM
|
May 1, 1995 |
|
COCHIN DEVASWOM BOARD CAPTAIN E M GEORGE DEAD Vs. CAPTAIN E M GEORGE :COCHIN DEVASWOM BOARD TRICHUR
|
January 17, 1995 |
|
COLGATE PALMOLIVE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
|
August 9, 1995 |
|
COLLECTOR Vs. S VENKATA RAMANAIAH
|
September 18, 1995 |
|
COLLECTOR CENTRAL EXCISE BOMBAY Vs. S D FINE CHEMICALS PRIVATE LIMITED
|
March 30, 1995 |
|
COLLECTOR LAND ACQUISITION Vs. GANARAM DHOBA
|
December 4, 1995 |
|
COLLECTOR OF CENTRAL EXCISE Vs. H M M LIMITED
|
January 18, 1995 |
|
COLLECTOR OF CENTRAL EXCISE ALLAHABAD Vs. HINDUSTAN SAFETY GLASS WORKS LIMITED
|
February 28, 1995 |
|
COLLECTOR OF CENTRAL EXCISE BARODA Vs. OJAS CORPORATION
|
February 1, 1995 |
|
COLLECTOR OF CENTRAL EXCISE BARODA COLLECTOR OF CENTRAL EXCISE BANGALORE COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. SURAT COTTON SPINNING AND WEAVING MILLS PRIVATE LIMITED :DAVANGERE COTTON MILLS LIMITED :CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED
|
January 17, 1995 |
|
COLLECTOR OF CENTRAL EXCISE BOLPUR Vs. BENGAL PAPER MILL CO
|
March 24, 1995 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. PAREKH DYE CHEM INDIA PRIVATE LIMITED
|
March 27, 1995 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. KOHINOOR MILLS BOMBAY:COLLECTOR OF CENTRAL EXCISE BOMBAY
|
April 4, 1995 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY III Vs. CHOWGULE AND CO HIND PRIVATE LIMITED
|
March 28, 1995 |
|
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. SUNRISE PACKAGING CO CALCUTTA
|
April 6, 1995 |
|
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. STEEL STRIPS LTD
|
May 2, 1995 |
|
COLLECTOR OF CENTRAL EXCISE PATNA Vs. INDIAN TUBE COMPANY LIMITED
|
March 2, 1995 |
|
COLLECTOR OF CENTRAL EXCISE SHILLONG Vs. WOOD CRAFT PRODUCTS LIMITED
|
March 20, 1995 |
|
COLLECTOR OF CUSTOMS Vs. KUMUDAM PUBLICATIONS PRIVATE LIMITED
|
December 5, 1995 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. RAMAJAIN HOSIERY
|
October 12, 1995 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. NIPPON BEARINGS PRIVATE LIMITED
|
November 17, 1995 |
|
COLLECTOR OF CUSTOMS BOMBAY COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. BINA CORPORATION LTD
|
September 20, 1995 |
|
COLLECTOR OF CUSTOMS CALCUTTA Vs. SANJAY CHANDIRAM
|
May 5, 1995 |
|
COLLECTOR OF CUSTOMS MADRAS Vs. MADRAS RUBBER FACTORY MADRAS
|
April 6, 1995 |
|
COLLECTOR OF MADRAS Vs. K RAJAMANICKAM
|
January 13, 1995 |
|
COLLECTOR ONGOLE Vs. NARRA VENKATESWARLU
|
November 28, 1995 |
|
COMMERCE INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
March 29, 1995 |
|
COMMISSIONER OF GIFT TAX MADRAS Vs. C MUTH KUMARSWAMY MUDALIAR
|
January 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. IRON FOUNDRY ENGINEERING WORKS LIMITED
|
January 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MAJOR TIKKA KHUSHWANT SINGH
|
January 24, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INDUSTRIES LIMITED
|
January 24, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
January 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PATEL BROTHERS AND COMPANY LIMITED
|
May 9, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED TRADING AND CONSTRUCTION CO
|
September 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. A R ADAIKAPPA CHETTIAR
|
September 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHULAXMI MILLS LIMITED
|
September 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PELLETI SRIDERAMMA NELLORE
|
October 11, 1995 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. C U SHAH BOMBAY
|
February 1, 1995 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIJOY KUMAR ALMAL
|
April 4, 1995 |
|
COMMISSIONER OF INCOME TAX CLACUTTA Vs. INDIAN OXYGEN LIMITED
|
March 29, 1995 |
|
COMMISSIONER OF INCOME TAX HYDERABAD Vs. CHITTOR ELECTRIC SUPPLY CORPORATION
|
January 13, 1995 |
|
COMMISSIONER OF INCOME TAX JULLUNDUR Vs. AJANTAELECTRICALS PUNJAB
|
May 2, 1995 |
|
COMMISSIONER OF INCOME TAX KANPUR Vs. KAMLA TOWN TRUST
|
November 16, 1995 |
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COMMISSIONER OF INCOME TAX KERALA Vs. UMA TRADING CO QUILLON KERALA
|
January 25, 1995 |
|
COMMISSIONER OF INCOME TAX LUDHIANA Vs. OM PRAKASH
|
November 16, 1995 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. DALMIA CEMENT BHARAT LIMITED
|
August 16, 1995 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. THANTHI TRUST MADRAS
|
April 20, 1995 |
|
COMMISSIONER OF INCOME TAX MEERUT Vs. VIRMANI INDUSTRIES PRIVATE LIMITED
|
October 12, 1995 |
|
COMMISSIONER OF SALES TAX ASSISTANT KERALA Vs. P KESAVAN AND CO
|
November 14, 1995 |
|
COMMISSIONER OF SALES TAX ORISSA Vs. JAGANNATH COTTON COMPANY
|
July 28, 1995 |
|
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. U C MEHATAB
|
March 29, 1995 |
|
COMMISSIONER OF WEALTH TAX ORISSA BHUBANESWAR Vs. BINAPANI CHAKRAVARTY
|
March 28, 1995 |
|
COMMISSIONER RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE Vs. KASLIYAPPA GURUKULA SRI VIDYA SHALA
|
September 1, 1995 |
|
COMMISSIONER SALEM MUNICIPALITY Vs. T KURALMANI
|
October 30, 1995 |
|
COMMISSIONER SECRETARY TO GOVERNMENT HEALTH AND MEDICAL EDU DEPTT CIVIL SECTT JAMMU Vs. ASHOK KUMAR KOHLI
|
October 31, 1995 |
|
COMPLETE INSULATIONS PRIVATE LIMITED Vs. NEW INDIAASSURANCE COMPANY LIMITED
|
November 21, 1995 |
|
CONSTABLE DAVINDER SINGH Vs. STATE OF HARYANA
|
December 15, 1995 |
|
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. UNION OF INDIA
|
January 27, 1995 |
|
CONSUMER UNITY AND TRUST SOCIETY JAIPUR Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA CALCUTTA
|
January 31, 1995 |
|
CONTINENTAL AND EASTERN AGENCIES Vs. COLLECTOR OF CUSTOMS
|
March 22, 1995 |
|
CONTROLLER OF EXAMINATIONS UTKAL UNIVERSITY UTKAL UNIVERSITY Vs. PAURNAMASI DAS MS :NIHAR RANJAN NAYAK
|
September 19, 1995 |
|
COOPERATIVE STORES LIMITED Vs. K S KHURANA
|
March 22, 1995 |
|
CORPORATION OF THE CITY OF NAGPUR Vs. NEETAM MANIKRAO KATURE
|
April 26, 1995 |
|
D D A Vs. BHAVANA COOP G H SOCIETY LIMITED
|
August 24, 1995 |
|
D G EMPLOYEES STATE INSURANCE CORPORATION Vs. B RAGHAVA SHETTY
|
March 31, 1995 |
|
D K REDDY Vs. UNION OF INDIA
|
May 2, 1995 |
|
D KRISHNA VENI Vs. STATE OF ORISSA
|
January 19, 1995 |
|
D VENKAMMA Vs. SPECIAL TEHSILDAR LA UNIT IV JANAGAREDDIGUDEM W G DISTRICT ELUGU A P
|
November 16, 1995 |
|
DADAN BAI WD O BHAGCHAND SINDHI Vs. ARJUNDAS
|
March 31, 1995 |
|
DAHIBEN WIDOW OF RANCHHODJI JIVANJI Vs. VASANJI KEVALBHAI DEAD
|
April 7, 1995 |
|
DAKAYA ALIAS DAKAIAH Vs. ANJANI
|
October 12, 1995 |
|
DARSHANA DEVI Vs. STATE OF PUNJAB
|
October 11, 1995 |
|
DAS RAO DESHMUKH Vs. KAMAL KISHORE NANASAHEB KADAM
|
July 14, 1995 |
|
DASHARATH PANDEY Vs. STATE OF BIHAR
|
January 20, 1995 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
February 14, 1995 |
|
DEBARAJ PADHI Vs. STEEL AUTHORITY OF INDIA LIMITED
|
September 14, 1995 |
|
DEEPA Vs. STATE OF RAJASTHAN
|
December 15, 1995 |
|
DEEPAK ELECTRONIC BOMBAY PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
May 20, 1995 |
|
DEEPTI ALIAS ARATI RAI Vs. AKHIL RAI
|
September 14, 1995 |
|
DEEPTI GUPTA Vs. SECY MEDICAL EDUCATION GOVERNMENT OF U P
|
March 27, 1995 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
|
September 12, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
February 8, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. GRIHSTHAPANA COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
February 20, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
January 25, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
November 29, 1995 |
|
DEOKINANDAN Vs. SURAJPAL
|
October 30, 1995 |
|
DEPUTY COLLECTOR NORTHERN SUB DIVISION PANAJI Vs. COMUNIDADE OF BAMBOLIM
|
July 26, 1995 |
|
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ADMINISTRATION MADRAS Vs. S NAGOOR MEERA
|
February 24, 1995 |
|
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD Vs. SACHINDRANATHPANDEY
|
February 21, 1995 |
|
DEV KUMAR DIED Vs. SWARAN LATA
|
November 10, 1995 |
|
DEVA RAM Vs. ISHWAR CHAND
|
October 16, 1995 |
|
DEVINDERPAL SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
November 14, 1995 |
|
DEVKU BHIKHA Vs. STATE OF GUJARAT
|
January 31, 1995 |
|
DEVKU BHIKHA Vs. STATE OF GUJARAT
|
January 1, 1995 |
|
DHANANJAY SHARMA Vs. STATE OF HARYANA
|
May 2, 1995 |
|
DHARAM PAL Vs. STATE OF UTTAR PRADESH
|
March 30, 1995 |
|
DHARAMDEO Vs. BIJARAT
|
December 12, 1995 |
|
DHARMVIR Vs. STATE OF U.P. AND OTHERS
|
September 4, 1995 |
|
DHAYANAND MUBARAK MASIH B P SINGH Vs. UNION OF INDIA
|
September 12, 1995 |
|
DHIAN SINGH S O KARTAR SINGH GURCHARAN Vs. STATE OF PUNJAB
|
March 29, 1995 |
|
DHURA Vs. STATE OF RAJASTHAN
|
January 12, 1995 |
|
DIGAMBAR ADHAR PATIL Vs. DEVRAM GIRDHAR PATIL DIED
|
February 21, 1995 |
|
DILAWAR SINGH DEAD Vs. ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
September 13, 1995 |
|
DILBAG SINGH Vs. STATE OF UTTAR PRADESH
|
May 8, 1995 |
|
DIMPLE OVERSEAS Vs. COLLECTOR OF CUSTOMS KANDLA
|
September 8, 1995 |
|
DINA Vs. FINANCIAL COMMISSIONER PUNJAB CHANDIGARH
|
December 5, 1995 |
|
DINESH PRASAD YADAV Vs. STATE OF BIHAR
|
January 13, 1995 |
|
DIPALI KATIA CHADHA MANORANJAN TANIA CHADHA Vs. UNION OF INDIA
|
September 14, 1995 |
|
DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. NIYAMAVEDI
|
April 5, 1995 |
|
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. K NARAYANASWAMI
|
February 21, 1995 |
|
DIRECTOR GENERAL OF ORDNANCE SERVICES Vs. P N MALHOTRA
|
January 30, 1995 |
|
DIRECTOR OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH Vs. LAVETIGIRI ANOTHER
|
April 18, 1995 |
|
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATHI LAL AND OTHERS
|
April 17, 1995 |
|
DISTRICT PRIMARY EDUCATION OFFICER MEHSANA Vs. VIDOTEJAKMANDAL
|
August 4, 1995 |
|
DUNLOP INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
March 9, 1995 |
|
DURGA NARAYAN Vs. CHAIRMAN AND MANAGING DIRECTOR DENA BANK
|
January 20, 1995 |
|
DURGA SEED FARM Vs. RAJ KUMARI CHADHA
|
January 19, 1995 |
|
DURGESH CHANDRA SAHA Vs. BIMAL CHANDRA SAHA
|
November 23, 1995 |
|
E GOPALAKRISHNAN Vs. UNION OF INDIA
|
October 31, 1995 |
|
E K CHANDRASENAN Vs. STATE OF KERALA
|
January 17, 1995 |
|
EICHER GOODEARTH LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 6, 1995 |
|
ELECTION COMMISSION OF INDIA Vs. MOHAMMAD ABDUL GHANI
|
November 1, 1995 |
|
ELECTION COMMISSION OF INDIA ELECTION COMMISSION OF INDIA Vs. STATE BANK OF INDIA STAFF ASSOCIATION LOCAL HEAD OFFICE UNIT PATNAS:NORTHERN ZONE INSURANCE EMPLOYEES ASSOCIATION
|
February 7, 1995 |
|
ESPI INDUSTRIES AND CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
March 9, 1995 |
|
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD Vs. RAMESH KUMAR SINGH
|
November 22, 1995 |
|
FAKRUDDIN Vs. PRINCIPAL, CONSOLIDATION TRAINING INSTITUTE
|
May 10, 1995 |
|
FAQIR DEAD Vs. KISHORI ALIAS LALLOO
|
April 25, 1995 |
|
FENNER INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
|
March 28, 1995 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. COLLECTOR OF CUSTOMS AND C EX
|
August 21, 1995 |
|
FOOD CORPORATION OF INDIA Vs. V K SUKUMARAN
|
November 23, 1995 |
|
FOOD CORPORATION OF INDIA Vs. THANESWARKALITA
|
March 6, 1995 |
|
FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA
|
February 17, 1995 |
|
FORMICA INDIA DIVISION BOMBAY BURMA TRADING CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA
|
March 29, 1995 |
|
FT PARMANAND KATARA ADVOCATE Vs. UNION OF INDIA
|
January 19, 1995 |
|
G C KANUNGO D C ROUTRAY Vs. STATE OF ORISSA
|
May 12, 1995 |
|
G D ZALANI Vs. UNION OF INDIA
|
February 2, 1995 |
|
G KRISHNA MURTHY Vs. STATE OF ORISSA
|
January 19, 1995 |
|
G N KHAJURIA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 31, 1995 |
|
G NAGAMMA Vs. SIROMANAMMA
|
November 27, 1995 |
|
G RABINATHAN Vs. STATE OF KARNATAKA
|
April 3, 1995 |
|
G SRIDHARAMURTI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
September 13, 1995 |
|
G SUNDARASAN Vs. UNION OF INDIA
|
July 12, 1995 |
|
GAJALAXMI Vs. STATE OF TAMIL NADU
|
January 10, 1995 |
|
GAJANAN AMRUT GAYKWAD Vs. STATE OF MAHARASHTRA
|
September 1, 1995 |
|
GAJANAN KRISHNAJI BAPAT Vs. DATTAJI RAGHOBAJI MEGHE
|
July 18, 1995 |
|
GANESH NARAYAN HEGDE Vs. S BANGARAPPA
|
April 20, 1995 |
|
GANGALRAM Vs. STATE OF HARYANA
|
December 7, 1995 |
|
GANGESHWAR LIMITED Vs. STATE OF UTTAR PRADESH
|
September 19, 1995 |
|
GARASIA RATUBHA HANUBHA Vs. STATE OF GUJARAT
|
February 7, 1995 |
|
GARWARE NYLONS LIMITED Vs. PIMPRI CHINCHWAD MAHANAGAR PALIKA
|
March 28, 1995 |
|
GAUHATI UNIVERSITY Vs. NIHARLAL BHATTACHARJEE
|
November 3, 1995 |
|
GAUHATI UNIVERSITY Vs. NIHARLAL BHATTACHARJEE
|
November 2, 1995 |
|
GEM GRANITES Vs. STATE OF TAMIL NADU
|
January 19, 1995 |
|
GENERAL MANAGER TELECOMMUNICATION Vs. MADAN MOHAN PRADHAN
|
November 8, 1995 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VIKRAMCHAUDHARY
|
July 14, 1995 |
|
GIAN CHAND Vs. GOPALA
|
January 18, 1995 |
|
GIANI DEVENDER SINGH SANT SEBOY SIKH Vs. UNION OF INDIA
|
January 4, 1995 |
|
GIANI PRATAP SINGH Vs. STATE OF RAJASTHAN
|
September 4, 1995 |
|
GOSAR FAMILY TRUST JAMNAGAR Vs. COMMISSIONER OF INCOME TAX RAJKOT
|
April 28, 1995 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. P B VIJAYAKUMAR
|
May 12, 1995 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. M PANDURANG
|
November 20, 1995 |
|
GOVERNMENT OF INDIA Vs. MADRAS RUBBER FACTORY LIMITED
|
May 3, 1995 |
|
GOVERNMENT OF TAMIL NADU Vs. S BALASUBRAMANIAN
|
October 31, 1995 |
|
GOVERNMENT OF TAMIL NADU Vs. VASANTHA BAI
|
April 7, 1995 |
|
GOVERNMENT OF TAMIL NADU Vs. S.VEL RAJ
|
December 19, 1995 |
|
GUDALURE M J CHERIAN Vs. UNION OF INDIA
|
February 6, 1995 |
|
GUJARAT BOTTLING COMPANY LIMITED Vs. COCA COLA CO
|
August 4, 1995 |
|
GUJARAT ELECTRICITY BOARD THERMAL POWER STATION UKAI GUJARAT Vs. HIND MAZDOOR SABHA
|
May 9, 1995 |
|
GULAB CHAND Vs. STATE OF MADHYA PRADESH
|
March 28, 1995 |
|
GULABRAO KESHAVRAO PATIL Vs. STATE OF GUJARAT
|
December 1, 1995 |
|
GULZAR SINGH Vs. COLLECTOR LUDHIANA
|
March 7, 1995 |
|
GURBACHAN SINGH Vs. BHAG SINGH
|
November 24, 1995 |
|
GURDEV SINGH S O PRITAM SINGH Vs. STATE OF PUNJAB
|
March 8, 1995 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
August 21, 1995 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
March 9, 1995 |
|
GURMIT KAUR Vs. SURJIT SINGH ALIAS JEET SINGH
|
November 28, 1995 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
March 8, 1995 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
September 29, 1995 |
|
GURMUKH SINGH Vs. STATE OF HARYANA
|
November 21, 1995 |
|
GURNAM SHSIGH Vs. STATE OF PUNJAB
|
October 19, 1995 |
|
GYAN CHAND Vs. UNION OF INDIA
|
December 4, 1995 |
|
GYAN PARKASH Vs. SOM NATH
|
December 7, 1995 |
|
H KASHINATH Vs. STATE OF KARNATAKA
|
August 21, 1995 |
|
H M T HOUSE BUILDING COOPERATIVE SOCIETY Vs. SYED KHADER
|
February 21, 1995 |
|
H M T HOUSE BUILDING COOPERATIVE SOCIETY VYALIKAVAL HOUSE BUILDING COOPERATIVE SOCIETY LIMITED AMARJYOTHI HOUSE BUILDING COOPERATIVE SOCIETY LIMITED BANGALORE CITY CHICKPET HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. M VENKATASWAMAPPA
|
February 21, 1995 |
|
H P S E B Vs. MOHAN SINGH VERMA
|
September 1, 1995 |
|
HABIBULLA KHAN Vs. STATE OF ORISSA
|
February 2, 1995 |
|
HAJIMIYA SODUMIYA SAYYAD Vs. STATE OF GUJARAT
|
April 26, 1995 |
|
HAMAM SINGH Vs. STATE OF MADHYA PRADESH
|
December 12, 1995 |
|
HANMANTA DAULAPPA NIMBAL Vs. BABASAHEB DAJISAHEB LONDHE
|
August 29, 1995 |
|
HANS RAJI Vs. YOSODANAND
|
November 24, 1995 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
August 3, 1995 |
|
HARBILAS RAI BANSAL Vs. STATE OF PUNJAB
|
December 5, 1995 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
April 9, 1995 |
|
HARI KRISHNA PATEL Vs. STATE OF ANDHRA PRADESH
|
November 28, 1995 |
|
HARI NATH SHARMA RAS Vs. JAIPUR DEVELOPMENT AUTHORITY
|
April 25, 1995 |
|
HARI PADA KHAN Vs. UNION OF INDIA
|
December 4, 1995 |
|
HARI PARKASH Vs. LAKSHMI NARAIN
|
August 29, 1995 |
|
HARI SAKHARAM DHANAVATE Vs. A N PATIL TUKARANE
|
November 14, 1995 |
|
HARISH TANDON Vs. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P
|
January 5, 1995 |
|
HARKISHAN DASS Vs. STATE OF HARYANA
|
November 8, 1995 |
|
HARNAM SINGH Vs. STATE OF M P
|
December 12, 1995 |
|
HARNANI SINGH AND ORS. Vs. STATE OF M.P.
|
December 12, 1995 |
|
HARVINDER CHAUDHARY SRIVASTAVA MS Vs. UNION OF INDIA
|
November 27, 1995 |
|
HARYANA STATE ELECTRICITY BOARD Vs. SURASTI DEVI
|
December 4, 1995 |
|
HARYANA STATE ELECTRICITY BOARD Vs. RAM GOPAL
|
March 20, 1995 |
|
HASANALI KHANBHAI AND SONS Vs. STATE OF GUJARAT
|
July 26, 1995 |
|
HEM CHAND KHANNA Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
March 23, 1995 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD SHIMLA Vs. TIRATH RAJ
|
September 1, 1995 |
|
HIND WIRE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B V
|
January 20, 1995 |
|
HINDUSTAN CONSTRUCTION CO LIMITED Vs. GOVERNOR OF ORISSA
|
March 2, 1995 |
|
HINDUSTAN LEVER LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 26, 1995 |
|
HINDUSTAN LEVER LIMITED Vs. ASHOK VISHNU KATE
|
September 15, 1995 |
|
HINDUSTAN PAPER CORPN LIMITED Vs. SAKHRAMGOUR
|
July 25, 1995 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
|
September 6, 1995 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 27, 1995 |
|
HINDUSTAN PLATINUM PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 5, 1995 |
|
HINDUSTAN STEEL WORKERS CONSTRUCTION LIMITED Vs. G S ATWAL AND CO ENGINEERS PRIVATE LIMITED
|
September 13, 1995 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
|
February 10, 1995 |
|
HINDUSTAN VEGETABLE OILS CORPORATION LIMITED Vs. PROGRESSIVE INDUSTRIES
|
September 7, 1995 |
|
HIRA NAND Vs. STATE OF HIMACHAL PRADESH
|
February 14, 1995 |
|
HOLLYHOCK PHARMACEUTICALS PVT LIMITED Vs. MURBAD ALLOY CASTINGS PRIVATE LIMITED
|
March 10, 1995 |
|
HOTEL DARPAN MUSSOORIE Vs. SUB DIVISIONALMAGISTRATE MUSSOORIE
|
November 27, 1995 |
|
HOUSING BOARD HARYANA Vs. HARYANA HOUSING BOARD EMPLOYEES UNION
|
October 30, 1995 |
|
HOUSING BOARD HARYANA Vs. HOUSING BOARD COLONY WELFARE ASSOCIATION
|
September 1, 1995 |
|
HUKAM CHAND KHUNDIA Vs. CHANDIGARH ADMINISTRATION
|
October 9, 1995 |
|
HUSSAINARA KHATOON VII RAHIMMALLA Vs. HOME SECRETARY BIHAR:HOME SECRETARY GOVERNMENT OF JANDK
|
August 4, 1995 |
|
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA
|
July 21, 1995 |
|
I D L CHEMICALS LIMITED Vs. T GATTAIAH
|
February 22, 1995 |
|
IMPROVEMENT TRUST PATIALA Vs. LAND ACQUISITION TRIBUNAL
|
March 31, 1995 |
|
INCOME TAX OFFICER Vs. ATCHAIAH
|
December 11, 1995 |
|
INCOME TAX OFFICER CALCUTTA Vs. SELECTED DALURBAND COAL CO PRIVATE LIMITED
|
March 29, 1995 |
|
INCOME TAX OFFICER CENTRAL CIRCLE JODHPUR Vs. JAIPUR UDYOG LIMITED
|
March 28, 1995 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
February 23, 1995 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
May 10, 1995 |
|
INDER SINGH Vs. UNION OF INDIA
|
November 2, 1995 |
|
INDERJEET SINGH SIAL Vs. KARAM CHAND THAPAR
|
September 15, 1995 |
|
INDERJEET SINGH SIAL Vs. KARAM CHAND THAPAR
|
September 25, 1995 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
July 13, 1995 |
|
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
March 9, 1995 |
|
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. BAR COUNCIL OF INDIA
|
January 17, 1995 |
|
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. INDO SWISS SYNTHETICS GEM MFG COMPANY LIMITED
|
November 14, 1995 |
|
INDIAN MEDICAL ASSOCIATION Vs. V P SHANTHA
|
November 13, 1995 |
|
INDIAN OIL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION
|
April 7, 1995 |
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INDORE DEVELOPMENT AUTHORITY Vs. SADHANA AGARWAL
|
March 7, 1995 |
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INDORE DEVELOPMENT AUTHORITY Vs. TARAK SINGH
|
May 2, 1995 |
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INDORE DEVELOPMENT AUTHORITY Vs. TARAK SINGH
|
May 1, 1995 |
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INDRA SAWHNEY Vs. UNION OF INDIA
|
July 10, 1995 |
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INDUBEN ASHOKRAO NALVADE Vs. DHIRAJLAL SHIVLAL SURATI
|
August 14, 1995 |
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INDUMATI CHITALEY Vs. GOVERNMENT OF INDIA
|
November 1, 1995 |
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INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. T R RAMESHKUMAR
|
May 12, 1995 |
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INTEGRATED RURAL DEVELOPMENT AGENCY Vs. RAM PYARE PANDEY
|
February 24, 1995 |
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INTERNATIONAL AIRPORTS AUTHORITY OF INDIA INTERNATIONAL AIRPORTS AUTHORITY OF INDIA CENTRAL WAREHOUSING CORPORATION DELHI Vs. GRAND SLAM INTERNATIONAL :GULAB IMPEX ENTERPRISES LTD
|
February 21, 1995 |
|
INTERNATIONAL ELECTRON DEVICES PRIVATE LIMITED Vs. COLLECTOR OF C EX
|
August 21, 1995 |
|
ISHA MARBLES BIHAR STATE ELECTRICITY BOARD CHAIRMAN BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD Vs. BIHAR STATE ELECTRICITY BOARD:WAXPOL INDUSTRIES:SUMAN PACKAGING P LTD
|
February 3, 1995 |
|
ISHWAR CHAND Vs. STATE OF MADHYA PRADESH
|
May 10, 1995 |
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J D HINGORANI Vs. ASHOK KHARBANDA
|
February 8, 1995 |
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J G PRASADA RAO Vs. SECRETARY TO GOVERNMENT
|
September 7, 1995 |
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J K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
September 26, 1995 |
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J N BANAVALIKAR Vs. MUNICIPAL CORPORATION OF DELHI
|
September 21, 1995 |
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J VASUDEVAN Vs. T R DHANANJAYA
|
September 8, 1995 |
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JACKARAN SINGH Vs. STATE OF PUNJAB
|
April 20, 1995 |
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JAGANNATH Vs. STATE OF UTTAR PRADESH
|
January 12, 1995 |
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JAGANNIVASAN Vs. STATE OF KERALA
|
March 9, 1995 |
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JAGDISH Vs. STATE OF HARYANA
|
February 14, 1995 |
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JAGDISH PRASAD Vs. STATE OF BIHAR
|
November 13, 1995 |
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JAGDISH SINGH Vs. UNION OF INDIA
|
March 29, 1995 |
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JAGDISHSINGH Vs. STATE OF HARYANA
|
November 1, 1995 |
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JAGE RAM JODHA RAM Vs. UNION OF INDIA
|
November 9, 1995 |
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JAGRAJ SINGH Vs. STATE OF HARYANA
|
January 10, 1995 |
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JAI KISHAN Vs. COMMISSIONER OF POLICE
|
April 10, 1995 |
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JAI NARAIN Vs. UNION OF INDIA
|
November 29, 1995 |
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JAINARAINRAM Vs. STATE OF UTTAR PRADESH
|
November 16, 1995 |
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JAIPUR DEVELOPMENT AUTHORITY JAIPUR Vs. CHILDRENS ACADEMY JAIPUR
|
November 3, 1995 |
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JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION Vs. FARHAT RASOOL
|
November 2, 1995 |
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JANARDAN DUBEY Vs. STATE OF BIHAR
|
March 31, 1995 |
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JANATA DAL SAMAJWADI Vs. ELECTION COMMISSION OF INDIA
|
November 23, 1995 |
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JANGLI Vs. BHAGWATI
|
September 12, 1995 |
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JANKI DEVI BHAGAT TRUST AGRA Vs. RAM SWARUP JAIN
|
August 14, 1995 |
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JARNAIL SINGH Vs. STATE OF PUNJAB
|
November 23, 1995 |
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JASUBHA SAJUBHA ZALA Vs. STATE OF GUJARAT
|
August 11, 1995 |
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JASWINDER KAUR Vs. STATE OF PUNJAB
|
July 26, 1995 |
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JAWALA RAM Vs. STATE OF HIMACHAL PRADESH
|
August 28, 1995 |
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JAYALAKSHMI TRADERS Vs. GOVERNMENT OF TAMIL NADU
|
December 4, 1995 |
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JAYAMMA Vs. THIMMAMMA
|
November 1, 1995 |
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JAYASHREE Vs. M SRINIVASA MURTHY
|
August 14, 1995 |
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JETHI DEVI Vs. BHAKRABEAS MANAGEMENT BOARD
|
August 24, 1995 |
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JEYPORE SUGER COMPANY LIMITED Vs. SALES TAX OFFICER
|
November 6, 1995 |
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JHUMMANSINGH Vs. CENTRAL BOARD OF INVESTIGATION
|
March 30, 1995 |
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JINDA RAM Vs. RAM PRAKASH
|
November 10, 1995 |
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JITENDER KUMAR JAIN Vs. STATE OF DELHI
|
January 23, 1995 |
|
JJ TOBACCO PRODUCTS Vs. UNION OF INDIA
|
April 17, 1995 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 11, 1995 |
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JOINT ACTION COUNCIL OF SERVICE DOCTORS ORGANISATIONS Vs. UNION OF INDIA
|
December 14, 1995 |
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JOSE ANTONIO CRUZ DOS R RODRIGUESES Vs. LAND ACQUISITION COLLECTOR
|
November 13, 1995 |
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JUTHEL Vs. STATE OF MADHYA PRADESH
|
January 17, 1995 |
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K A MATHAI ALIAS BABU Vs. KORA BIBBIKUTTY
|
February 15, 1995 |
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K ADIVI NAIDU Vs. E DURUVASULU NAIDU
|
September 11, 1995 |
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K C PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA
|
August 8, 1995 |
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K HARIKUMAR S O KARUNAKARAN NAIR Vs. FOOD INSPECTOR PUNALOOR MUNICIPALITY
|
February 9, 1995 |
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K KANDASWAMY Vs. UNION OF INDIA
|
September 1, 1995 |
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K L SAHU Vs. HARI SHANKAR BHANDARI
|
March 21, 1995 |
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K P SINGHAL KESHRI SINGH Vs. STATE OF RAJASTHAN
|
April 20, 1995 |
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K POSAYYA Vs. SPECIAL TAHSILDAR
|
May 10, 1995 |
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K RAHEJA CONSTRUCTIONS LIMITED Vs. ALLIANCE MINISTRIES
|
May 1, 1995 |
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K RAVINDRANATH PAI Vs. STATE OF KARNATAKA
|
February 20, 1995 |
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K S SHIVADEVAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
December 8, 1995 |
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K SAHADEV Vs. SURESH BIR
|
February 6, 1995 |
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K VASUNDARADEVI Vs. REVENUE DIVISIONAL OFFICER LAO
|
July 27, 1995 |
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KABARI PVT LIMITED Vs. SHIVNATH SHROFF
|
December 1, 1995 |
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KABUL SINGH Vs. STATE OF PUNJAB
|
September 1, 1995 |
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KAILASH POTLIA Vs. STATE OF ANDHRA PRADESH
|
August 14, 1995 |
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KAIVELIKKAL AMBUNHI Vs. H GANESH BHANDARY
|
August 24, 1995 |
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KAJARIA EXPORTS LIMITED Vs. UNION OF INDIA
|
April 7, 1995 |
|
KAKA SINGH Vs. STATE OF HARYANA
|
February 9, 1995 |
|
KAKKO Vs. STATE OF HARYANA
|
January 20, 1995 |
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KALAMATAMOHANRAO Vs. NARAYANARAODHARMANA
|
November 9, 1995 |
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KALIDAS UMEDRAM Vs. STATE OF GUJARAT
|
December 13, 1995 |
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KALYANJI GANGADHAR BHAGAT Vs. VIRJI BHARMAL
|
January 18, 1995 |
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KAMALABAI JAGESHWAR JOSHI Vs. STATE OF MAHARASHTRA
|
November 30, 1995 |
|
KAMESHWAR PRASAD Vs. STATE OF BIHAR
|
September 11, 1995 |
|
KAMLA SHANKAR Vs. DIRECTOR OF BOARD OF TECHNICAL EDUCATION KANPUR
|
March 31, 1995 |
|
KAMLESHKUMAR ISHWARDAS PATEL UNION OF INDIA OTHERS UNION OF INDIA HANSABEN JAYANTILAL SHAH Vs. UNION OF INDIA
|
April 17, 1995 |
|
KANWAR LAL AMRIT LAL SURENDRA LAL CHIRANJIV LAL SOOD Vs. IIND ADDITIONAL DISTT JUDGE NAINITAL:IIND ADDITIONAL DISTT JUDGE NAINITAL:IIND ADDITIONAL DISTT JUDGE NAINITAL :IIND ADDITIONAL DISTT JUDGE NAINITAL
|
April 20, 1995 |
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KAPTAN SINGH Vs. RAJINDER SINGH
|
August 3, 1995 |
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KAPUR SINGH Vs. STATE OF PUNJAB
|
August 3, 1995 |
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KAPURTHALA IMPROVEMENT TRUST PUNJAB Vs. LAND ACQUISITION TRIBUNAL KAPURTHALA
|
October 31, 1995 |
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KARANPURA DEVELOPMENT COMPANY LIMITED Vs. UNION OF INDIA
|
December 14, 1995 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
April 20, 1995 |
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KARNAIL SINGH Vs. ANIL KUMAR
|
January 10, 1995 |
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KARNAL IMPROVEMENT TRUST KARNAL Vs. PARKASH WANTI DEAD
|
May 9, 1995 |
|
KARNATAKA STATE GOVERNMENT FIRST GRADE COLLEGES PART TIME LECTURERS ASSOCIATION REGD Vs. STATE OF KARNATAKA
|
September 11, 1995 |
|
KARNEL SINGH Vs. STATE OF MADHYA PRADESH
|
August 11, 1995 |
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KARTAR SINGH ALIAS NIRANJAN SINGH Vs. STATE OF PUNJAB
|
March 21, 1995 |
|
KARTIK MALHAR Vs. STATE OF BIHAR
|
November 15, 1995 |
|
KARUNA LAHIRI Vs. GAUTAM KUMAR CHAKRABORTY
|
December 7, 1995 |
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KASHI RAM NAMDEO ZAMBRO Vs. STATE OF MAHARASHTRA
|
October 31, 1995 |
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KASHIBAI Vs. PARWATIBAI
|
September 25, 1995 |
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KASHINATH NAGAYYA IBATTE Vs. STATE OF MAHARASHTRA
|
March 31, 1995 |
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KAVALI BHASKAR Vs. STATE OF ANDHRA PRADESH
|
February 8, 1995 |
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KAYAMUDDIN SHAMSUDDIN KHAN Vs. STATE BANK OF INDIA
|
January 19, 1995 |
|
KERALA STATE ELECTRICITY BOARD Vs. M R E LTD:UNITED FILM EXHIBITORS:HOTEL LUCIYA:KOKERS:E M JOSE
|
December 12, 1995 |
|
KEWAL PATI Vs. STATE OF UTTAR PRADESH
|
April 6, 1995 |
|
KHAGENDRA LALL DUTTA Vs. JACOB SOLE JACOB
|
August 17, 1995 |
|
KHAGESH KUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
|
September 27, 1995 |
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KHANNA IMPROVEMENT TRUST Vs. LAND ACQUISITION TRIBUNAL
|
January 18, 1995 |
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KHODAY DISTILLERIES LIMITED Vs. STATE OF KARNATAKA
|
December 15, 1995 |
|
KHODAY DISTILLERIES LIMITED Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
|
December 5, 1995 |
|
KIRLOSKAR OIL ENGINES LIMITED Vs. UNION OF INDIA
|
May 9, 1995 |
|
KISHAN DAS Vs. STATE OF UTTAR PRADESH
|
September 12, 1995 |
|
KISHANDAS KANHAIYALAL GANDHI Vs. STATE OF MAHARASHTRA
|
March 1, 1995 |
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KONDOPANT Vs. ARJUNA
|
September 12, 1995 |
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KOTI SAROJANAMMA Vs. JONNALAGADA MALLESWARA RAO
|
March 28, 1995 |
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KOYANA PRE STRESSED PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 1, 1995 |
|
KRIPA SHANKAR CHATTERJI Vs. GURUDAS CHATTERJEE
|
July 12, 1995 |
|
KRISHAN PRASAD GUPTA Vs. CONTROLLER PRINTING AND STATIONERY
|
October 18, 1995 |
|
KRISHI UTPADAN MANDI SAMITI Vs. MAHALAXMI SUGAR WORKS
|
February 2, 1995 |
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KRISHNA PAL Vs. STATE OF UTTAR PRADESH
|
November 30, 1995 |
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KRISHNA VEER SINGH BACHAN SINGH CHAUHAN Vs. WASUDEO MOTIRAM KALMEGH
|
August 30, 1995 |
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KRUSHNACHANDRASAHU Vs. STATE OF ORISSA
|
September 8, 1995 |
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KULDEEP SINGH Vs. GANPAT LAL
|
November 24, 1995 |
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KULDIPCHAND Vs. UNION OF INDIA
|
August 24, 1995 |
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KULWANT SINGH ALIAS KANTA S O PIARA SINGH Vs. STATE OF PUNJAB
|
March 8, 1995 |
|
KUMAR DISTRIBUTORS PRIVATE LIMITED BELTEK INDIA LIMITED Vs. STATE OF BIHAR
|
August 17, 1995 |
|
KUMMARIVEERAIAH Vs. STATE OF ANDHRA PRADESH
|
February 28, 1995 |
|
L M NATH Vs. DRS K KACKER
|
November 8, 1995 |
|
LABHU RAM Vs. STATE OF PUNJAB
|
September 26, 1995 |
|
LACHHMAN DASS Vs. SANTOKH SINGH
|
May 12, 1995 |
|
LAKHANPAL NATIONAL LIMITED BARODA Vs. COLLECTOR OF CENTRAL EXCISE BARODA
|
April 4, 1995 |
|
LAL BABU HUSSEIN HUSAIN DALWAI P U C L Vs. ELECTORAL REGISTRATION OFFICER :UNION OF INDIA :ELECTORAL REGISTRATION OFFICER
|
February 6, 1995 |
|
LAL MANDI Vs. STATE OF WEST BENGAL
|
April 4, 1995 |
|
LALITHAJ RAI Vs. AITHAPPARAI
|
April 27, 1995 |
|
LAND ACQUISITION OFFICER PUNJAB Vs. ANUDEEP KAUR
|
December 8, 1995 |
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LARSEN AND TOUBRO LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
September 13, 1995 |
|
LARSON AND TOUBRO INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
March 10, 1995 |
|
LAXMI ALIAS ANANDI C SETHARAMA NAGARKAR Vs. C SETHARAMA NAGARKAR:LAKSHMIDEVI ALIAS ANANDI
|
September 18, 1995 |
|
LAXMI CHAND Vs. GRAM PANCHAYAT KARARIA
|
November 6, 1995 |
|
LAXMI ENGINEERING WORKS Vs. RS G INDUSTRIAL INSTITUTE
|
April 4, 1995 |
|
LAXMIBAI S PATIL Vs. BADASHAH SULTAN MUTWALI
|
March 22, 1995 |
|
LAXMIKANT REVCHAND BHOJWANI Vs. PRATAPSING MOHANSINGH PARDESHI
|
September 18, 1995 |
|
LIC OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH CENTRE
|
May 10, 1995 |
|
LILAWATI H HIRANANDANI Vs. USHA TANDON
|
October 20, 1995 |
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LOK NATH AND COMPANY THE MALL SHIMLA Vs. COMMISSIONER OF WEALTH TAX PATIALA
|
October 31, 1995 |
|
LOKRAJ Vs. KISHAN LAL
|
January 11, 1995 |
|
LORD LINGARAJ BUE BHUBANESWAR Vs. NITYANANDA MISHRA
|
May 2, 1995 |
|
LUMBINI NAGAR COOP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
|
August 17, 1995 |
|
M G DATANIA Vs. RESERVE BANK OF INDIA
|
November 28, 1995 |
|
M J SIVANI Vs. STATE OF KARNATAKA
|
April 17, 1995 |
|
M K HARSHAN Vs. STATE OF KERALA
|
March 8, 1995 |
|
M K NARAYANI AMMA Vs. CHELERA KUNIYIL DEVAKI AMMA
|
January 30, 1995 |
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M KAMALAMMA Vs. HONBLE CHIEF JUSTICE OF THE HIGH COURT OF KERALA
|
February 24, 1995 |
|
M O SHAMSUDHIN Vs. STATE OF KERALA
|
March 21, 1995 |
|
M R GUPTA Vs. UNION OF INDIA
|
August 21, 1995 |
|
M T PUTTALINGAPPA MAJOR STATE OF KARNATAKA Vs. STATE OF KARNATAKA:D S ARJANAGI
|
April 19, 1995 |
|
M W MOHIUDDIN Vs. STATE OF MAHARASHTRA
|
March 21, 1995 |
|
MADAN GOPAL GARG Vs. STATE OF PUNJAB
|
July 11, 1995 |
|
MADANAGOPAL Vs. P K A RAMACHANDRA MUDALIAR
|
April 18, 1995 |
|
MADANLAL Vs. STATE OF JAMMU AND KASHMIR
|
February 6, 1995 |
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MADHUKAR BAKRU PINGAL Vs. RAJENDRA D GAIKWAD
|
September 13, 1995 |
|
MADHUSUDAN SINGH NARAIN MAHTO Vs. STATE OF BIHAR
|
January 12, 1995 |
|
MADHYA PRADESH CO OPERATIVE BANK LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 19, 1995 |
|
MADHYA PRADESH ELECTRICITY BOARD RAMPUR Vs. CENTRAL INDIA ELECTRIC SUPPLY COMPANY LIMITED
|
January 3, 1995 |
|
MAHADEO SAVLARAM SHELKE Vs. PUNE MUNICIPAL CORPORATION
|
January 24, 1995 |
|
MAHANT SHREO NATH CHELA BABA PURAN NATH Vs. STATE OF HARYANA
|
March 1, 1995 |
|
MAHARAJA KUMAR KHARAK SINGH DEAD Vs. STATE OF PUNJAB
|
May 9, 1995 |
|
MAHARASHTRA RAJYA MATHADI TRANSPORT AND CENTRAL KAMGAR UNION Vs. STATE OF MAHARASHTRA 2 SHRAMIK HUNDEKARI SANGH 3 BOMBAY VEGETABLE MARKETS UNPROTECTED LABOUR BOARD
|
May 1, 1995 |
|
MAHARASHTRA RAJYA SAHKARI SAKKAR KARKHANA SANGH LIMITED Vs. STATE OF MAHARASHTRA
|
April 18, 1995 |
|
MAHAVIR Vs. RURAL INSTITUTE AMRAVATI
|
July 28, 1995 |
|
MAHBOOB SAHAB Vs. SYED ISMAIL
|
March 23, 1995 |
|
MAHENDRA RAJ MARG KARAMCHARI UNION Vs. UNION OF INDIA
|
March 31, 1995 |
|
MAHENDRA SINGH GAYATRIBAI Vs. STATE OF MADHYA PRADESH
|
February 7, 1995 |
|
MAHESH CHAND Vs. U T CHANDIGARH
|
February 23, 1995 |
|
MAHESH CHAND SHARMA Vs. RAJ KUMARI SHARMA
|
December 1, 1995 |
|
MAHESH KUMARAGAL Vs. DIRECTOR GENERAL OF POLICE
|
December 15, 1995 |
|
MAJOR ASHOK KUMAR SINGH Vs. VITH ADDITIONAL SESSIONS JUDGE VARANASI
|
September 6, 1995 |
|
MAJOR D N SOOD Vs. SHANTI DEVI
|
December 15, 1995 |
|
MAJOR GENERAL I P S DEWAN Vs. UNION OF INDIA
|
March 7, 1995 |
|
MAJOR PAKHAR SINGH ATWAL Vs. STATE OF PUNJAB
|
January 24, 1995 |
|
MALIKARJUNAPPA SHIVMURTHAPPA Vs. STATE OF MAHARASHTRA
|
December 12, 1995 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 11, 1995 |
|
MANAGING DIRECTOR MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. R RAJAN
|
November 28, 1995 |
|
MANAGING DIRECTOR ORISSA TEXTILE ^ MILLS LIMITED Vs. MANDARDHAR NAIK
|
March 23, 1995 |
|
MANDEEPKUMAR Vs. STATE OF HARYANA
|
November 2, 1995 |
|
MANGAMMA AVVA ALIAS NESE YESODAMMA Vs. STATE OF ANDHRA PRADESH
|
March 21, 1995 |
|
MANGAT MAL DEAD Vs. PUNNI DEVI DEAD
|
September 7, 1995 |
|
MANGOO Vs. STATE OF MADHYA PRADESH
|
January 17, 1995 |
|
MANI RAM GUPTA Vs. STATE OF RAJASTHAN & ORS.
|
August 13, 1995 |
|
MANISH GUPTA Vs. GURUDAS ROY
|
February 9, 1995 |
|
MANOHAR Vs. STATE OF KARNATAKA
|
November 2, 1995 |
|
MANOHAR JOSHI Vs. NITIN BHAURAO PATIL
|
December 11, 1995 |
|
MANOJ KUMAR MITTAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
January 19, 1995 |
|
MANSUKHLAL DHANRAJ JAIN VASDEV PRAKASH Vs. EKNATH VITHAL OGALE:VIMLA PREMCHAND HINDUJA MRS
|
February 8, 1995 |
|
MARKET COMMITTEE HODAL Vs. KRISHAN MURARI
|
November 6, 1995 |
|
MARWARIPANCHAYAT AMRITSAR Vs. STATE OF PUNJAB
|
November 1, 1995 |
|
MARY JOHNY Vs. UNION OF INDIA
|
December 7, 1995 |
|
MARY JOYCE POONACHA Vs. K T PLANTATIONS PRIVATE LIMITED
|
January 19, 1995 |
|
MATHUNNI MATHAI Vs. HINDUSTAN ORGANIC CHEMICALS LTD
|
April 25, 1995 |
|
MEGHA SINGH Vs. STATE OF HARYANA
|
February 9, 1995 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
March 9, 1995 |
|
MEHNGASINGH EX SUB INSPECTOR Vs. INSPECTOR GENERAL OF POLICE PAP JALANDHAR CANTT
|
September 1, 1995 |
|
METAL BOX INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
January 10, 1995 |
|
METAL EXTRUDERS INDIA PVT LIMITED METAL EXTRUDERS INDIA PVT LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL :UNION OF INDIA
|
March 22, 1995 |
|
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS 1
|
November 16, 1995 |
|
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES VISAKHAPATNAM
|
January 10, 1995 |
|
MIR SINGH Vs. UNION OF INDIA
|
November 21, 1995 |
|
MIRFAZEELATHHUSSAIN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
|
March 23, 1995 |
|
MIRZAMAJLDHUSSAIN Vs. STATE OF MADHYA PRADESH
|
January 18, 1995 |
|
MODI INDUSTRIES LIMITED MODINAGAR Vs. COMMISSIONER OF INCOME TAX DELHI
|
September 15, 1995 |
|
MOHAMMAD NOORUL HODA Vs. BIBI RAIFUNNISA
|
December 1, 1995 |
|
MOHAMMAD QAISER Vs. L K SINHA
|
November 6, 1995 |
|
MOHAMMAD SHARIF Vs. STATE OF ORISSA
|
January 6, 1995 |
|
MOHAN Vs. BHAIRON SINGH SHEKHAWAT
|
December 14, 1995 |
|
MOHAN BENEFIT PVT LIMITED Vs. KACHRAJI RAYMALJI
|
January 10, 1995 |
|
MOHAN LAL Vs. MIRZA ABDUL GAFFAR
|
December 12, 1995 |
|
MOHANJI AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 4, 1995 |
|
MOHANLAL Vs. KARTAR SINGH
|
October 17, 1995 |
|
MOHANSINGH Vs. STATE OF HARYANA
|
March 8, 1995 |
|
MOHANSINGH Vs. STATE OF PUNJAB
|
April 10, 1995 |
|
MOHINDER KUMAR Vs. STATE PANAJI GOA
|
January 20, 1995 |
|
MOOL CHAND Vs. DEPUTY DIRECTOR CONSOLIDATION
|
August 16, 1995 |
|
MOOLCH Vs. FATIMA SULTANA BEGUM
|
November 14, 1995 |
|
MORARJI GOCULDAS BANDW COMPANY LIMITED Vs. UNION OF INDIA
|
January 17, 1995 |
|
MORESHWAR SAVE Vs. DWARKADAS YASHWANTRAO PATHRIKAR
|
December 11, 1995 |
|
MORINDA COOP SUGAR MILLS LIMITED Vs. RAM KISHAN
|
August 25, 1995 |
|
MOST REV P M A METROPOLITAN Vs. MORAN MAR MARTHOMA
|
June 20, 1995 |
|
MOTHER SUPERIOR INFANT JESUS FRANSICAN CLARIST CONVENT ENGANDIYUR Vs. AMBI KUNJUMON
|
November 30, 1995 |
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MOTI LAMINATES PVT LIMITED OTHERS Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
|
February 14, 1995 |
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MUKHTIAR SINGH Vs. KISHAN KAUR
|
February 15, 1995 |
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MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 30, 1995 |
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MUKHTIARSINGH SOHAN LAL Vs. STATE OF PUNJAB:SATNAM SINGH
|
January 4, 1995 |
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MUKRI GOPALAN Vs. CHEPPILAT PUTHANPURAYIL ABOOBACKER
|
July 12, 1995 |
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MUKUL RANI VARSHNEI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 19, 1995 |
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MUNI LAL Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
November 9, 1995 |
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MUNICIPAL COMMISSIONER CHINCHWAD NEW TOWNSHIP MUNICIPAL COUNCIL Vs. CENTURY ENKA LIMITED
|
September 12, 1995 |
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MUNICIPAL COMMISSIONER OF DUM DUM MUNICIPALITY Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
|
August 1, 1995 |
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MUNICIPAL COMMITTEE BHATINDA Vs. BALWANT SINGH
|
July 25, 1995 |
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MUNICIPAL COMMITTEE KARNAL Vs. NIRMALA DEVI
|
November 24, 1995 |
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MUNICIPAL CORPORATION FOR CITY OF PUNE Vs. BHARAT FORGE COMPANY LIMITED
|
March 10, 1995 |
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MUNICIPAL COUNCIL WARASEONI KRISHAN LAL Vs. SATISH CHANDRA JAIN:NAGARPALIKA PARISHAD WARASEONI
|
November 15, 1995 |
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MUNNI LAL BHAGWATI PRASAD Vs. TOWN RATIONING OFFICER GORAKHPUR:TOWN RATIONING OFFICER
|
April 18, 1995 |
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MURLIDHAR Vs. STATE OF UTTAR PRADESH
|
January 6, 1995 |
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MURLIDHAR DAYANDEO KESEKAR Vs. VISHWANATH PANDU BARDE
|
February 22, 1995 |
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MUSTAKMIYA JABBARMIYA SHAIKH Vs. M M MEHTA COMMISSIONER OF POLICE
|
March 23, 1995 |
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MUSTAQ ALI KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 30, 1995 |
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N A MOHAMMAD KASIM Vs. SULOCHANA
|
April 28, 1995 |
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N A MUNAVAR HUSSAIN SAHIB Vs. E R NARAYANAN DEAD
|
July 11, 1995 |
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N G SREEDHARAN Vs. STATE OF KERALA
|
December 13, 1995 |
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N KUNHICHEKKU HAJI Vs. STATE OF KERALA
|
March 22, 1995 |
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N P THIRUGNANAM Vs. R JAGAN MOHAN RAO
|
July 12, 1995 |
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N RATHINASABAPATHY Vs. K S PALANIAPPA KANDAR
|
March 22, 1995 |
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N SUKUMARAN NAIR Vs. FOOD INSPECTOR MAVELIKARA
|
January 31, 1995 |
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NAGAR PALIKA JIND Vs. JAGAT SINGH ADVOCATE
|
March 28, 1995 |
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NAHAR SINGH Vs. STATE OF UTTAR PRADESH
|
November 28, 1995 |
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NAIR SERVICE SOCIETY Vs. M K GOPALAKRISHNAN NAIR
|
January 20, 1995 |
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NAMDEO Vs. COLLECTOR EAST NEEMAR KHANDWA
|
August 22, 1995 |
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NAMWAR DUBEY Vs. STATE OF UTTAR PRADESH
|
August 21, 1995 |
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NAND KISHORE Vs. STATE OF PUNJAB
|
September 21, 1995 |
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NAND KISHORE MEHRA Vs. SUSHILA MEHRA
|
July 2, 1995 |
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NAND KISHORE SHARMA Vs. STATE OF BIHAR
|
February 23, 1995 |
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NANDKUMAR NARAYANRAO GHODMARE Vs. STATE OF MAHARASHTRA
|
October 30, 1995 |
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NANI GOPAL PAUL Vs. T PRASAD SINGH
|
March 6, 1995 |
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NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
February 8, 1995 |
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NARAYAN VISHNU HENDRE Vs. BABURAO SAVALARAM KOTHAWALE
|
October 13, 1995 |
|
NARAYAN YESHWANT GORE Vs. UNION OF INDIA
|
April 26, 1995 |
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NARENDERA KUMAR AGRAWAL Vs. SAROJ MALOO
|
September 20, 1995 |
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NARENDRA NATH SINHA Vs. STATE OF UTTAR PRADESH
|
December 5, 1995 |
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NARESH J SUKHAWANI Vs. UNION OF INDIA
|
November 6, 1995 |
|
NARESH KUMAR Vs. VITH ADDITIONAL DISTT JUDGE VARANASI
|
January 18, 1995 |
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NARESHKUMAR HARMANBHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
January 19, 1995 |
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NARMADABAI Vs. TRUST SHRI PANCHVATI BALAJI MANDIR
|
January 19, 1995 |
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NATHANI STEELS LIMITED Vs. ASSOCIATED CONSTRUCTIONS
|
March 27, 1995 |
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NATIONAL FEDERATION OF RAILWAY PORTERS VENDORS AND BEARERS Vs. UNION OF INDIA
|
May 9, 1995 |
|
NATIONAL FEDERATION OF S B I Vs. UNION OF INDIA
|
March 10, 1995 |
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NATIONAL FERTILIZERS LIMITED Vs. COLLECTOR OF C EX CHANDIGARH
|
March 28, 1995 |
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NATIONAL SALES CORPORATION Vs. COLLECTOR OF CUSTOMS MADRAS
|
May 9, 1995 |
|
NATIONAL TEXTILE CORPORATION SM LIMITED Vs. ASSOCIATED BUILDING COMPANY LIMITED
|
October 31, 1995 |
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NATIONAL THERMAL POWER CORPORATION LIMITED Vs. FLOWMORE PRIVATE LIMITED
|
May 8, 1995 |
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NATWAR TEXTILE PROCESSORS PVT LIMITED Vs. UNION OF INDIA
|
January 9, 1995 |
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NAVKIRANSINGH Vs. STATE OF PUNJAB
|
July 2, 1995 |
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NAWAL SINGH Vs. UNION OF INDIA
|
July 25, 1995 |
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NAZAR SINGH Vs. JAGJIT KAUR
|
November 13, 1995 |
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NEW DELHI MUNICIPAL COMMITTEE Vs. ALLIED MOTORS PRIVATE LIMITED
|
October 17, 1995 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANTI BAI
|
February 6, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANDAR MADHAV TAMBE
|
December 14, 1995 |
|
NEW INDIAASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
January 20, 1995 |
|
NEW REVIERA COOR HOUSING SOCIETY HARJANG SINGH GREWAL [RETD ] Vs. SPECIAL LAND ACQUISITION OFFICER:UNION OF INDIA
|
December 4, 1995 |
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NEWANNESS ALIAS MEWAJANNESSA Vs. SHAIKH MOHAMAD
|
February 21, 1995 |
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NIKKI Vs. UNION OF INDIA
|
January 17, 1995 |
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NILPUR TEA ESTATE Vs. STATE OF ASSAM
|
November 17, 1995 |
|
NOORULLA GHAZANFARULLA Vs. MUNICIPAL BOARD OF ALIGARH ALIGARH 2 STATE OF UTTAR PRADESH LUCKNOW 3 R N MATHUR OFFICER ON SPECIAL DUTY NAGAR PALIKA ALIGARH
|
February 7, 1995 |
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NORTAN MAL Vs. STATE OF RAJASTHAN
|
January 18, 1995 |
|
NORTH BENGAL SUGAR MILLS CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
November 8, 1995 |
|
NOTIFIED AREA COMMITTEE Vs. DES RAJ
|
August 8, 1995 |
|
NOVA STEEL INDIA LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 6, 1995 |
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NRUSHINGHA CHARAN PADHI Vs. BASUDEB PADHI
|
February 14, 1995 |
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NUCLEAR POWER CORPORATION Vs. GAJRAJ SINGH ANOTHER
|
January 17, 1995 |
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NUTAN J PATEL MS Vs. S V PRASAD
|
November 22, 1995 |
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O S SINGH Vs. UNION OF INDIA
|
October 12, 1995 |
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OKHA RAM Vs. STATE OF RAJASTHAN
|
March 29, 1995 |
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ORISSA STATE ELECTRICITY BOARD Vs. IPI STEEL LIMITED
|
April 21, 1995 |
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OXFORD ENGLISH SCHOOL OXFORD ENGLISH SCHOOL Vs. GOVERNMENT OF T N:A HASTINGS HOPE
|
August 2, 1995 |
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P BHASKARAN Vs. UNION OF INDIA
|
November 23, 1995 |
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P C WADHWA Vs. S C BHATIA
|
March 24, 1995 |
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P K GHOSH I A S Vs. J G RAJPUT
|
November 10, 1995 |
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P KASILINGAM Vs. P S G COLLEGE OF TECHNOLOGY
|
March 24, 1995 |
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P L KANTHA RAO Vs. STATE OF ANDHRA PRADESH
|
January 13, 1995 |
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P M HARI KUMAR Vs. UNION OF INDIA
|
September 4, 1995 |
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P P K GOPALAN NAMBIAR Vs. P P K BALAKRISHNAN NAMBIAR
|
March 7, 1995 |
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P PERIASAMI PA PERIASAMI MUTHIRIAR Vs. P PERIATHAMBI:P PERIASAMI MUTHIRIAR
|
October 11, 1995 |
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P R SINHA Vs. INDER KRISHAN RAINA
|
December 7, 1995 |
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P RAJAN RAO Vs. B G SOMAYAJI
|
March 27, 1995 |
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P RAM REDDY Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD
|
January 27, 1995 |
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P S GHALAUT Vs. STATE OF HARYANA
|
August 3, 1995 |
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P SHESHADRI Vs. UNION OF INDIA
|
March 9, 1995 |
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P UDAYANI DEVI Vs. V V RAJESHWARA PRASAD RAO
|
February 24, 1995 |
|
P UNNIKRISHNAN Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY PALGHAT KERALA STATE
|
February 15, 1995 |
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P V DEVASSIA Vs. STATE OF KERALA
|
March 1, 1995 |
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P VEERAPPA Vs. M A MOHAMMAD AMANULLA
|
December 4, 1995 |
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P VENKATARAJU Vs. SPECIAL TEHSILDAR LAND ACQUISITION
|
December 6, 1995 |
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PACKRAFT INDIA PVT LIMITED Vs. U P F C
|
November 13, 1995 |
|
PADMAVATMT AMMA Vs. AMMUNNI PANICKER
|
May 2, 1995 |
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PAHARPUR COOLING TOWERS PVT LIMITED CALCUTTA Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
March 22, 1995 |
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PAINDER SINGH Vs. UNION OF INDIA
|
August 8, 1995 |
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PALGHAT BPL AND PSP THOZHILALI UNION Vs. BPL INDIA LIMITED
|
September 7, 1995 |
|
PALIA Vs. STATE OF PUNJAB
|
March 9, 1995 |
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PAMWI TISSUES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 3, 1995 |
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PANCHANANSHARMA Vs. BASUDEO PRASAD JAGANANI
|
March 22, 1995 |
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PAPANNA Vs. STATE OF KARNATAKA
|
November 1, 1995 |
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PARAMJIT KAUR Vs. STATE OF PUNJAB
|
November 15, 1995 |
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PARIMAL CHANDRA RAHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 29, 1995 |
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PAROS ELECTRONICS PRIVATE LIMITED R K OPTICAL SERVICES Vs. UNION OF INDIA
|
January 17, 1995 |
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PARRIPATI CHANDRASEKHARRAO AND SONS Vs. ALAPATI JALAIAH
|
April 26, 1995 |
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PARSHOTAM SINGH Vs. STATE OF PUNJAB
|
May 12, 1995 |
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PASCHIMBANGA PRATHAMIK SIKSHAK SIKSHAN PRAPTS BAKAR O SIKSHAK SAMITI Vs. PRESIDENT WEST BENGAL PRIMARY SCHOOL COUNCIL
|
December 5, 1995 |
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PATEL CHANDULAL TRIKAMLAL Vs. RABRI PRABHAT HARJI 2 RABARI MALJI RAIMAL
|
November 8, 1995 |
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PATEL NATWARLAL RUPJI Vs. KONDH GROUP KHETI VISHAYAK
|
December 6, 1995 |
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PATHAN FATHIMA Vs. STATE OF ANDHRA PRADESH
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February 8, 1995 |
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PAWAN KUMAR DIDWANIA Vs. T.K. DUTTA & ANR
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August 28, 1995 |
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PEHLADSINGH Vs. UNION OF INDIA
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November 21, 1995 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
March 3, 1995 |
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PEOPLES UNION FOR CIVIL LIBERTIES PUCL Vs. UNION OF INDIA
|
March 30, 1995 |
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PLEASANT STAY HOTEL PLEASANT STAY HOTEL PLEASANT STAY HOTEL STATE OF TAMIL NADU Vs. PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL
|
September 13, 1995 |
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PONNUSWAMY Vs. STATE
|
January 18, 1995 |
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PORRITTS AND SPENCER ASIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
|
March 21, 1995 |
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POSTMASTER DARGAMITTA H P O NELLORE Vs. RAJA PRAMEEELAMMA MS
|
May 1, 1995 |
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PPK GOPALAN NAMBIAR Vs. PPK BALAKRISHNAN NAMBIAR
|
March 7, 1995 |
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PRABHASH CHAND JAIN Vs. STATE OF HARYANAS
|
February 23, 1995 |
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PRABHAVATI DEVI Vs. UNION OF INDIA
|
November 16, 1995 |
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PRADEEP NARAYAN MADGAONKAR Vs. STATE OF MAHARASHTRA
|
May 12, 1995 |
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PRADIP D PRABHU Vs. STATE OF MAHARASHTRA
|
March 7, 1995 |
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PRADIP LAMPS WORKS Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1995 |
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PRAMILA Vs. RAMESHWAR
|
November 3, 1995 |
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PRAMILA RANI NAG Vs. MOHAMMAD MIR HUSSAIN
|
January 17, 1995 |
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PRASHANT RAMACHANDRA DESHPANDE Vs. MARUTI BALARAM HAIBATTI
|
April 7, 1995 |
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PRATAP NARAIN Vs. DISTRICT JUDGE AZAMGARH
|
March 20, 1995 |
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PREETI SINGH Vs. SANDEEP SINGH
|
April 25, 1995 |
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PREM KUMAR Vs. STATE OF BIHAR
|
March 2, 1995 |
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PREM LATA Vs. ISHAR DASS CHAMAN LAL
|
January 10, 1995 |
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PREM NATH KAPUR Vs. NATIONAL FERTILIZERS CORPN OF INDIA LIMITED
|
November 29, 1995 |
|
PREMKUMAR Vs. STATE OF BIHAR
|
March 1, 1995 |
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PRESIDENT OF INDIA Vs. VINAY CHANDRA MISHRA
|
March 10, 1995 |
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PRINCIPAL APPRAISER EXPORTS COLLECTORATE OF CUSTOMS AND CENTRAL EXCISE Vs. ESAJEE TAYABALLY KAPASI CALICUT
|
October 11, 1995 |
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PRINCIPAL CAMBRIDGE SCHOOL Vs. PAYALGUPTA MS
|
August 21, 1995 |
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PRIYA VART Vs. UNION OF INDIA
|
August 7, 1995 |
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PROF RAMCHANDRA G KAPSE PRAMOD MAHAJAN SADHVI REETHAMBARA Vs. HARIBANSH RAMAKBAL SINGH:HARIBANSH RAMAKBAL SINGH:HARIBANSH RAMAKBAL SINGH
|
December 11, 1995 |
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PROF SHRADHA KUMARI Vs. HONBLE HIGH COURT OF ALLAHABAD
|
January 24, 1995 |
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PROPRIETOR JABALPUR TRACTORS Vs. SEDMAL JAINARAIN
|
October 30, 1995 |
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PROPRIETOR, JABALPUR TRACTORS Vs. SEDMAL JAINARAIN
|
October 31, 1995 |
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PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. UNION OF INDIA
|
March 6, 1995 |
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PUNJAB STATE Vs. DARSHAN KUMAR
|
November 2, 1995 |
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PUNJAB WATER SUPPLY AND SEWAGE Vs. UDAIPUR CEMENT WORKS
|
November 13, 1995 |
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PURAN SINGH Vs. STATE OF PUNJAB
|
February 9, 1995 |
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PURI MUNICIPAL COUNCIL Vs. INDIAN TOBACCO COMPANY LIMITED
|
November 8, 1995 |
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PUSHPA VISHNU KUMAR GURTU Vs. STATE OF MAHARASHTRA
|
February 14, 1995 |
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PUSHPAM PHARMACEUTICALS COMPANY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
March 28, 1995 |
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PYARALAL Vs. STATE DELHI ADMN
|
January 18, 1995 |
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R BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
December 5, 1995 |
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R CHANDEVARAPPA Vs. STATE OF KARNATAKA
|
September 8, 1995 |
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R D HATTANGADI Vs. PEST CONTROL INDIA PRIVATE LIMITED
|
January 6, 1995 |
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R GOPINATH ANAND B MORAPPANAVAR Vs. STATE OF KARNATAKA
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July 2, 1995 |
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R K SABHARWAL Vs. STATE OF PUNJAB
|
February 10, 1995 |
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R MANICKA NAICKER M ELUMALAI MARIAMMAL Vs. E ELUMALAI NAICKER:E ELUMALAI NAICKER:E ELUMALAI NAICKER
|
April 7, 1995 |
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R N A BRITTO Vs. CHIEF EXECUTIVE OFFICER
|
May 1, 1995 |
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R P SINGH Vs. STATE OF PUNJAB
|
March 27, 1995 |
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R R S CHOUHAN Vs. UNION OF INDIA
|
March 28, 1995 |
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R RAJAGOPAL REDDY Vs. PADMINI CHANDRASEKHARAN
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January 31, 1995 |
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R RAMASWAMY Vs. GOVERNMENT OF T N
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August 2, 1995 |
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R S MITTAL Vs. UNION OF INDIA
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March 27, 1995 |
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R S PANDEY Vs. STATE OF UTTAR PRADESH
|
September 27, 1995 |
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R SUBRAMANIAM Vs. CHIEF PERSONNEL OFFICER CENTRAL RAILWAYS MINISTRY OF RAILWAYS
|
January 16, 1995 |
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R V BHUPALPRASAD Vs. STATE OF ANDHRA PRADESH
|
August 11, 1995 |
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RABINDRA NATH MUKHERJEE Vs. PANCHANAN BANERJEE
|
May 9, 1995 |
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RACHNA MITTAL MS Vs. LT KULDEEPAK MITTAL
|
March 24, 1995 |
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RADHA BAI Vs. UNION TERRITORY OF PONDICHERRY
|
April 20, 1995 |
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RADHA BALLABH Vs. STATE OF UTTAR PRADESH
|
May 4, 1995 |
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RADHAKISAN RATHI Vs. ADDITIONAL COLLECTOR DURG
|
April 19, 1995 |
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RAGHUBAR DAYAL DEAD Vs. STATE OF UTTAR PRADESH
|
May 2, 1995 |
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RAGHUNATH Vs. STATE OF MAHARASHTRA
|
August 24, 1995 |
|
RAIMATI SAHUANI Vs. PANKAJA SAHU
|
September 8, 1995 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 11, 1995 |
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RAJ KUMAR Vs. OFFICIAL RECEIVER OF THE ESTATE OF CHIRANJI LAL RAM CHAND LUDHIANA
|
December 14, 1995 |
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RAJ RAJESHWARI PRASAD SINGH Vs. SHASHI BHUSHAN PRASAD SINGH
|
August 3, 1995 |
|
RAJA RADIO CO BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
|
May 2, 1995 |
|
RAJANNA Vs. UNION OF INDIA
|
April 19, 1995 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA RAJASTHAN Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR RAJASTHAN
|
May 9, 1995 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA KANT
|
May 3, 1995 |
|
RAJEEV METAL WORKS Vs. MINERAL AND METAL TRADING CORPORATION OF INDIA LIMITED
|
December 1, 1995 |
|
RAJENDRA KUMAR MISHRA Vs. CHARANJIT SINGH SIAL
|
December 7, 1995 |
|
RAJESWARI AMMA Vs. JOSEPH
|
January 10, 1995 |
|
RAJINDER Vs. STATE OF HARYANA
|
July 12, 1995 |
|
RAJIV CHOUDHARY Vs. JAGDISH NARAIN KHANNA
|
November 29, 1995 |
|
RAJPAL Vs. STATE OF HARYANA
|
November 20, 1995 |
|
RAM BHAJAN SINGH Vs. MADHESHWAR SINGH
|
April 26, 1995 |
|
RAM CHANDRA SHARMA Vs. MODERN FOOD INDUSTRIES INDIA LIMITED
|
April 20, 1995 |
|
RAM DEO BHANDARI J WILLIAM JOHN ALIAS GANDEEVAN T N SESHAN GAUTAM SAGAR RANA STATE OF ORISSA ARJUN MANMOHAN NARISINGHDASJI MAHESHWARI SAMATA PARTY STATE OF WEST BENGAL Vs. ELECTION COMMISSION OF INDIA:CHIEF ELECTION COMMISSIONER:STATE OF WEST BENGAL:ELECTION COMMISSION OF INDIA:ELECTION COMMISSION OF INDIA:UNION OF INIDA:STATE OF MAHARASHTRA:ELECTION COMMISSION OF
|
January 17, 1995 |
|
RAM KALI BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 25, 1995 |
|
RAM KISHAN Vs. UNION OF INDIA
|
September 1, 1995 |
|
RAM KUMAR AND NAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 10, 1995 |
|
RAM RATI Vs. NIWAS
|
March 7, 1995 |
|
RAMA NARANG Vs. RAMESH NARANG
|
January 19, 1995 |
|
RAMA SHANKAR RANBIR SINGH Vs. STATE OF HARYANA
|
July 20, 1995 |
|
RAMAKANT MAYEKAR CHHAGAN BHUJBAL PRAMOD MAHAJAN BALASAHEB THACKERAY Vs. CELINE DSILVA:CELINE DSILVA:CELINE D SILVA:CELINE DSILVA
|
December 11, 1995 |
|
RAMBHAI LAKHABAI BHAKT Vs. STATE OF GUJARAT
|
April 10, 1995 |
|
RAMDAS LAXMIDAS Vs. COMMISSIONER OF SALES TAX
|
February 1, 1995 |
|
RAMESH KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
July 12, 1995 |
|
RAMESH VITHALRAO THAKRE Vs. STALE OF MAHARASHTRA
|
January 17, 1995 |
|
RAMESH YESHWANT PRABHOO BAL THACKERAY Vs. PRABHAKAR KASHINATH KUNTE:PRABHAKAR KASHINATH KUNTE
|
December 11, 1995 |
|
RAMESHWAR DASS JAGBIR SINGH RAGHBIR SINGH RAGHUBIR SINGH MEHAR SINGH Vs. STATE OF HARYANA
|
February 23, 1995 |
|
RAMNARAYAN SATYANARAYAN AGRAWAL DISTILLERIES PVT LIMITED Vs. ASSOCIATED ALCOHOLS AND BREWERIES LIMITED
|
May 10, 1995 |
|
RANBIR SINGH Vs. ASHARFI LAL
|
September 21, 1995 |
|
RANBIR YADAV Vs. STATE OF BIHAR
|
March 21, 1995 |
|
RANJIT KUMAR MAJUMDAR Vs. UNION OF INDIA
|
November 28, 1995 |
|
RANJIT SINGH SHIV KUMAR Vs. STATE OF PUNJAB
|
February 8, 1995 |
|
RAO MAHMOOD AHMAD KHAN Vs. RANBIR SINGH
|
February 22, 1995 |
|
RASHMI SRIVASTAVA B D SRIVASTAVA Vs. VIKRAM UNIVERSITY:VIKRAM UNIVERSITY
|
April 20, 1995 |
|
RASHTRIYA MILL MAZDOOR SANGH Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED
|
November 24, 1995 |
|
RATAN LAL GUPTA Vs. UNION OF INDIA
|
November 21, 1995 |
|
RAVI PAUL Vs. UNION OF INDIA
|
January 19, 1995 |
|
RAVJI ALIAS RAM CHANDRA Vs. STATE OF RAJASTHAN
|
December 5, 1995 |
|
REAL FOOD PRODUCTS LIMITED SUCHITRA TELE TUBES LIMITED TEXMACO LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD:A P STATE ELECTRICITY BOARD:A P STATE ELECTRICITY BOARD
|
March 1, 1995 |
|
REGIONAL EXECUTIVE KERALA FISHERMENS WELFARE FUND BOARD Vs. FANCY FOOD
|
April 25, 1995 |
|
REGIONAL TRANSPORT OFFICER CUM TAXING AUTHORITY ROURKELA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
November 9, 1995 |
|
REGISTRAR COOPERATIVE SOCIETIES W B Vs. KRISHNA KUMARSINGHANIA
|
August 17, 1995 |
|
RESHAM SINGH PYARA SINGH Vs. ABDUL SATTAR
|
November 20, 1995 |
|
REV FR M S POULOSE Vs. VARGHESE
|
April 3, 1995 |
|
RISHIKESH Vs. SALMA BEGUM
|
May 2, 1995 |
|
RISHYASHRINGA JEWELLERY LIMITED Vs. STOCK EXCHANGE BOMBAY
|
October 31, 1995 |
|
ROMESH CHANDER Vs. SAVITRI
|
January 13, 1995 |
|
RUPAN DEOL BAJAJ MRS B R BAJAJ Vs. KANWAR PAL SINGH GILL:STATE OF PUNJAB
|
October 12, 1995 |
|
S A JAIN COLLEGE TRUST AND MANAGING SOCIETY Vs. STATE OF HARYANA
|
February 24, 1995 |
|
S A RASHEED Vs. DIRECTOR OF MINES AND GEOLOGY
|
April 28, 1995 |
|
S B NARASIMHA PRAKASH Vs. STATE OF KARNATAKA
|
November 9, 1995 |
|
S B SHAHANE Vs. STATE OF MAHARASHTRA
|
April 21, 1995 |
|
S C BOSE S C BOSE Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA:COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
February 20, 1995 |
|
S I JEM PRAMODH SINGH Vs. STATE OF JAMMU AND KASHMIR
|
January 11, 1995 |
|
S K GIRI Vs. HOME SECRETARY MINISTRY OF HOME AFFAIRS
|
August 21, 1995 |
|
S K KAMDAR Vs. STATE OF MAHARASHTRA
|
September 6, 1995 |
|
S L SONI Vs. STATE OF MADHYA PRADESH
|
May 8, 1995 |
|
S P GANGULY Vs. UNION OF INDIA
|
March 1, 1995 |
|
S P GOEL Vs. COLLECTOR OF STAMPS DELHI
|
December 8, 1995 |
|
S P NANDA Vs. PRADYUMNA KUMAR PATTNAYAK
|
January 17, 1995 |
|
S PRABH SINGH DHILLON Vs. HOSHIARPUR IMPROVEMENT TRUST
|
November 6, 1995 |
|
S R BHAGWAT Vs. STATE OF MYSORE
|
September 12, 1995 |
|
S R F LIMITED Vs. GARWARE PLASTICS AND POLYESTERS LIMITED
|
March 7, 1995 |
|
S RAMESHA N SHIVARAJU 1 STATE OF KARNATAKA Vs. STATE OF KARNATAKA
|
July 2, 1995 |
|
S RANGARAJU NAIDU Vs. S THIRUVARAKKARASU
|
March 8, 1995 |
|
S S DARSHAN HONEYREX PRODUCTS PVT LIMITED Vs. STATE OF KARNATAKA:STATE OF KARNATAKA
|
November 14, 1995 |
|
S V R MUDALIAR OTHERS Vs. RAJABU F BUHARI MRS
|
April 17, 1995 |
|
S. JAYALAKSHMI Vs. T. PRAKASH RAO
|
April 18, 1995 |
|
S.S. NATHAN Vs. MUNUSWAMY
|
September 1, 1995 |
|
SABIR HUSSAIN VIRENDRA SINGH Vs. STATE OF U R:STATE OF U R
|
November 30, 1995 |
|
SAHNEY PARIS RHONE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
April 4, 1995 |
|
SAIYAD MOHAMMAD SAIYAD UMAR SAIYAD Vs. STATE OF GUJARAT
|
April 3, 1995 |
|
SAKTI Vs. R K RAGALA
|
November 6, 1995 |
|
SALAMAT ALI Vs. STATE OF BIHAR
|
April 4, 1995 |
|
SALAUDDIN ABDULSAMAD SHAIKH Vs. STATE OF MAHARASHTRA
|
December 11, 1995 |
|
SALES TAX COMMISSIONER Vs. B G PATEL
|
January 3, 1995 |
|
SAMA ALANA ABDULLA Vs. STATE OF GUJARAT
|
November 16, 1995 |
|
SANJAY DUTT Vs. STATE OF MAHARASHTRA
|
October 16, 1995 |
|
SANJAY GUPTA & ORS. Vs. STATE OF U.P. & ORS.
|
September 27, 1995 |
|
SANJAY KUMAR Vs. STATE OF UTTAR PRADESH
|
August 31, 1995 |
|
SANJIV DATTA DEPUTY SECRETARY MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI Vs. KAILASH VASDEV ADVOCATE KITTY KUMARAMANGALAM ADVOCATE
|
April 19, 1995 |
|
SANT RAM Vs. UNION OF INDIA
|
November 21, 1995 |
|
SANT SARAN GOSWAMI ALIAS DEOJI Vs. STATE OF BIHAR
|
January 17, 1995 |
|
SANTOSH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
December 12, 1995 |
|
SANTOSHJAYASWAL Vs. STATE OF MADHYA PRADESH
|
September 11, 1995 |
|
SARDAR DILSHAR SINGH Vs. LABOUR COMMISSIONER
|
September 12, 1995 |
|
SARDARKHAN RAJADARKHAN Vs. CHARITY COMMISSIONER
|
November 21, 1995 |
|
SARDARMAL JAIN Vs. NAGAR NIGAM
|
January 17, 1995 |
|
SARLA MUDGAL PRESIDENT KALYANI Vs. UNION OF INDIA
|
May 10, 1995 |
|
SARMON PTE LIMITED Vs. UMESH KUMAR KAJARIA
|
January 11, 1995 |
|
SARUP SINGH GIANI RAM Vs. STATE OF HARYANA
|
March 10, 1995 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
April 20, 1995 |
|
SARWAN SINGH LAMBA R P KAPOOR INDUSTRIAL AND LABOUR BAR ASSOCIATION BHOPAL UNION OF INDIA Vs. UNION OF INDIA :UNION OF INDIA:DAULAT SINGH
|
May 12, 1995 |
|
SAT PAL Vs. STATE OF PUNJAB
|
September 8, 1995 |
|
SAT PAL Vs. STATE OF PUNJAB
|
October 20, 1995 |
|
SATGURU SINGH Vs. STATE OF PUNJAB
|
April 20, 1995 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
March 6, 1995 |
|
SATPAL ANTIL JITENDRA KUMAR GUPTA Vs. UNION OF INDIA
|
May 5, 1995 |
|
SATPAL KAPOOR UNION OF INDIA Vs. STATE OF PUNJAB:SATPAL KAPOOR
|
February 9, 1995 |
|
SATWANT KAUR Vs. MANAGING COMMITTEE WAR MEMORIAL MULTIPURPOSE HIGHER SECONDARY SCHOOL
|
January 10, 1995 |
|
SATYA NARAYAN ATHYA Vs. HIGH COURT OF M R
|
November 24, 1995 |
|
SATYENDRA NATH BAJPAI Vs. INSPECTOR GENERAL OF REGISTRATION U P
|
September 27, 1995 |
|
SAVITA DEY Vs. NAGESWARMAJUMDAR
|
September 26, 1995 |
|
SAWAN RAM MALRA Vs. UNION OF INDIA
|
September 13, 1995 |
|
SCARIA ALIAS THANKAN Vs. STATE OF KERALA
|
March 9, 1995 |
|
SCHEDULED CASTE UPLIFT UNION Vs. UNION OF INDIA
|
April 20, 1995 |
|
SECRETARY AGRICULTURAL PRODUCE MARKETING COMMITTEE D K DISTRICT Vs. VARADARAYA SHENOY
|
March 7, 1995 |
|
SECRETARY KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COMMISSIONER GADAG
|
March 7, 1995 |
|
SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA CRICKET ASSOCIATION OF BENGAL Vs. CRICKET ASSOCIATION OF BENGAL:UNION OF INDIA
|
February 9, 1995 |
|
SECRETARY TO GOVERNMENT OF MADRAS CENTRAL BANK OF INDIA Vs. P R SRIRAMULU:SECRETARY TO GOVERNMENT OF T N
|
November 22, 1995 |
|
SECRETARY, HAILAKANDI BAR ASSOCIATION, HAILAKANDI Vs. STATE OF ASSAM
|
November 20, 1995 |
|
SECTOR 6 BAHADURGARH PLOT HOLDERS ASSOCIATION REGD Vs. STATE OF HARYANA
|
December 6, 1995 |
|
SHABI CONSTRUCTION COMPANY Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION
|
April 19, 1995 |
|
SHAHBUDDIN ABDUL KAHLIK SHAIKH Vs. STATE OF GUJARAT
|
April 5, 1995 |
|
SHAKUNTALA BAI PANDEY Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
February 3, 1995 |
|
SHAKUNTALA DEVI Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
January 25, 1995 |
|
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA
|
November 23, 1995 |
|
SHAMBHU SINGH MEENA Vs. STATE OF RAJASTHAN
|
April 19, 1995 |
|
SHAMBOO NATH TIKOO Vs. S GIAN SINGH
|
June 30, 1995 |
|
SHAMSHUL KANWAR Vs. STATE OF UTTAR PRADESH
|
May 4, 1995 |
|
SHANKAR BALWANT LOKHANDE DEAD Vs. CHANDRAKANT SHANKAR LOKHANDE
|
March 20, 1995 |
|
SHANTISTAR BUILDERS Vs. NARAYAN KHIMALAL TOTAME
|
November 17, 1995 |
|
SHARADCHANDRAGANESHMULEY Vs. STATE OF MAHARASHTRA
|
August 14, 1995 |
|
SHASHI GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 24, 1995 |
|
SHEELA BARSE Vs. UNION OF INDIA
|
September 5, 1995 |
|
SHEELA FOAM PRIVATE LIMITED Vs. UNION OF INDIA
|
February 6, 1995 |
|
SHEIKH ISHAQUE Vs. STATE OF BIHAR
|
March 10, 1995 |
|
SHEO NANDAN SINGH Vs. UNION OF INDIA
|
November 22, 1995 |
|
SHERSINGH Vs. UNION OF INDIA
|
October 16, 1995 |
|
SHIV DASS Vs. DEVKI
|
March 7, 1995 |
|
SHIV DHARI Vs. STATE OF UTTAR PRADESH
|
January 2, 1995 |
|
SHIV SAGAR TIWARI Vs. UNION OF INDIA AND OTHERS
|
November 20, 1995 |
|
SHRAMIK UTTARSH SABHA Vs. RAYMOND WOOLLEN MILLS LTD
|
February 7, 1995 |
|
SHREEDHARAN KALLAT Vs. UNION OF INDIA
|
April 26, 1995 |
|
SHRENIK JHAVERI Vs. A K MENON
|
November 16, 1995 |
|
SHRI RAHIM MALLA AND OTHERS Vs. HOME SECRETARY GOVT OF J. & K. AND OTHERS
|
August 4, 1995 |
|
SHRIPAL JAIN Vs. TORRENT PHARMACEUTICALS LIMITED
|
March 2, 1995 |
|
SHYAM Vs. STATE OF MAHARASHTRA
|
January 31, 1995 |
|
SHYAM LAL Vs. KESHO LAL DEAD
|
April 26, 1995 |
|
SIRI PAL Vs. HARYANA STATE ELECTRICITY BOARD
|
January 9, 1995 |
|
SISIR KUMAR MOHANTY BHIKARI CHARAN PARIDA Vs. STATE OF ORISSA
|
November 28, 1995 |
|
SITA DEVI WD O MUKAND LAL Vs. STATE OF HARYANA
|
December 7, 1995 |
|
SITA RAM YADAVA Vs. UNION OF INDIA
|
November 13, 1995 |
|
SNEH PRABHA Vs. STATE OF UTTAR PRADESH
|
November 15, 1995 |
|
SNEH PRABHA Vs. RAVINDER KUMAR
|
January 10, 1995 |
|
SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED Vs. MORMUGAO DOCK LABOUR BOARD
|
January 18, 1995 |
|
SOMABHAI KANJIBHAI BARIA Vs. PATEL PARSHOTTAMDAS JAMNADAS D
|
March 7, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PUTTAIAH
|
August 16, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SHARANABASAPPA SHIVAYOGAPPA TYAPAL
|
August 16, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. N S TAKKALAKI
|
August 16, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MALLANAGOUDA RAYANAGOUDA PATIL
|
August 3, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. DYAVAPPA
|
August 29, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER KALINADAI HYDRO ELECTRIC PROJECT DANDALI UTTRA KANNADA DISTRICT Vs. VASANT GUNDU BALE
|
October 31, 1995 |
|
SPECIAL LAND ACQUISITION OFFICER MALAPRABHA DAM PROJECT SAUNDATTI Vs. MADIVALAPPA BASALINGAPPA MELAVANKI
|
August 16, 1995 |
|
SPECIAL TAHSILDAR LA P W D SCHEMES VIJAYAWADA Vs. M A JABBAR
|
January 11, 1995 |
|
STATE Vs. MOHAMMAD ASHRAFT BHAT
|
December 7, 1995 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. PRABHU DAYAL GROVER
|
September 19, 1995 |
|
STATE BANK OF HYDERABAD Vs. JOINT FAMILY OF MUKUNDAS RAJA BHAGWAN DAS
|
March 22, 1995 |
|
STATE LEVEL COMMITTEE Vs. MORGARDSHAMMAR INDIA LIMITED
|
November 10, 1995 |
|
STATE OF ANDHRA PRADESH Vs. KORUKONDA SURYANARAYANA CHOWDARY
|
September 15, 1995 |
|
STATE OF ANDHRA PRADESH Vs. BODEM SUNDARA RAO
|
September 22, 1995 |
|
STATE OF ANDHRA PRADESH Vs. VALLURI VANRAJU
|
August 3, 1995 |
|
STATE OF ANDHRA PRADESH Vs. KORRAPATI SUBRAHMANYAM
|
January 13, 1995 |
|
STATE OF ANDHRA PRADESH Vs. S VISHWANATHA RAJU
|
January 20, 1995 |
|
STATE OF ASSAM Vs. P C MISHRA I A S:C K DAS I A S
|
October 20, 1995 |
|
STATE OF BIHAR Vs. B S MATHUR
|
August 24, 1995 |
|
STATE OF BIHAR Vs. SACHCHIDANAND KISHORE PRASAD SINHA
|
January 16, 1995 |
|
STATE OF BIHAR Vs. TATA IRON AND STEEL COMPANY LIMITED
|
February 17, 1995 |
|
STATE OF BIHAR Vs. DHIRENDRAKUMAR
|
April 27, 1995 |
|
STATE OF BIHAR Vs. MOHAMMAD IDRIS ANSARI
|
April 25, 1995 |
|
STATE OF BIHAR Vs. DHIRENDRA KUMAR
|
April 17, 1995 |
|
STATE OF GUJARAT Vs. SAVITRI DEVI
|
November 27, 1995 |
|
STATE OF GUJARAT Vs. KUMUDCHANDRA PRANJIVAN SHAH
|
March 22, 1995 |
|
STATE OF GUJARAT Vs. VORA SAIYEDBHAI KADARBHAI:SOMSINH TAKHATSINH RANA
|
March 2, 1995 |
|
STATE OF GUJARAT Vs. DAYA SHAMJI BHAI
|
August 25, 1995 |
|
STATE OF GUJARAT Vs. NARGES K PANTHAKY
|
November 2, 1995 |
|
STATE OF HARYANA Vs. DEWAN SINGH
|
November 6, 1995 |
|
STATE OF HARYANA Vs. D L UPPAL
|
August 24, 1995 |
|
STATE OF HARYANA Vs. SHANTI PARSHAD JAIN
|
May 10, 1995 |
|
STATE OF HARYANA Vs. AMARJIT SINGH
|
April 20, 1995 |
|
STATE OF HARYANA Vs. K N DUTT
|
February 24, 1995 |
|
STATE OF HARYANA Vs. HAWA SINGH:PARBHU RAM
|
February 23, 1995 |
|
STATE OF HARYANA Vs. JAGDISH CHANDER
|
January 13, 1995 |
|
STATE OF HARYANA Vs. GURCHARAN SINGH
|
January 18, 1995 |
|
STATE OF HARYANA Vs. DHAN SINGH
|
December 4, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. PIRTHI CHAND
|
November 30, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. H P STATE RECOGNISED AND AIDED SCHOOLS MANAGING COMMITTEES
|
May 10, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. DHARAM DAS
|
August 25, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. NIKKU RAM
|
August 30, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. GANESH WOOD PRODUCTS
|
September 11, 1995 |
|
STATE OF JAMMU AND KASHMIR Vs. SUDERSHAN CHAKKAR
|
May 10, 1995 |
|
STATE OF KARNATAKA Vs. THANGARAJ
|
July 12, 1995 |
|
STATE OF KARNATAKA Vs. NARASIMHAMURTHY
|
August 11, 1995 |
|
STATE OF KARNATAKA Vs. T R DHANANJAYA
|
September 14, 1995 |
|
STATE OF KARNATAKA Vs. MALLINATH
|
October 30, 1995 |
|
STATE OF KARNATAKA Vs. SIDDEGOWDA
|
March 9, 1995 |
|
STATE OF KARNATAKA Vs. KUMARI GOWRI NARAYANA AMBIGA
|
March 27, 1995 |
|
STATE OF KERALA Vs. BETTY W OL J MANI
|
January 17, 1995 |
|
STATE OF KERALA Vs. VIDYADHIRAJA CHARITABLE SOCIETY
|
February 24, 1995 |
|
STATE OF KERALA Vs. T K UDAYA SANKARAN
|
August 16, 1995 |
|
STATE OF KERALA Vs. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD
|
December 4, 1995 |
|
STATE OF KERALA Vs. SURFACE COATS NEELIMANGALAM
|
December 6, 1995 |
|
STATE OF KERALA Vs. ABRAHAM MATHEW
|
December 15, 1995 |
|
STATE OF KERALA Vs. M M ABDUL KHADER
|
December 15, 1995 |
|
STATE OF KERALA Vs. VARKEY MATHEW
|
December 12, 1995 |
|
STATE OF M.P. Vs. DR. YASHWANT TRIMBAK
|
December 11, 1995 |
|
STATE OF MADHYA PRADESH Vs. YASHWANT TRIMBAK
|
December 4, 1995 |
|
STATE OF MADHYA PRADESH Vs. SHYAMSUNDER TRIVEDI
|
May 9, 1995 |
|
STATE OF MADHYA PRADESH Vs. MOHAN SINGH
|
September 20, 1995 |
|
STATE OF MADHYA PRADESH Vs. SHYAMA PARDHI
|
November 16, 1995 |
|
STATE OF MADHYA PRADESH Vs. JOGINDER NATH MONGA
|
November 20, 1995 |
|
STATE OF MADHYA PRADESH Vs. HUKUM CHAND MILLS KARAMCHARI
|
January 27, 1995 |
|
STATE OF MADHYA PRADESH Vs. RAM KISHNA BA LOTHIA
|
February 6, 1995 |
|
STATE OF MADHYA PRADESH Vs. MAHALAXMI FABRIC MILLS LIMITED
|
February 1, 1995 |
|
STATE OF MADHYA PRADESH Vs. RUSTAM
|
February 1, 1995 |
|
STATE OF MADHYA PRADESH Vs. RAKESHMENON
|
February 1, 1995 |
|
STATE OF MADHYA PRADESH Vs. SHANTABHAI
|
January 18, 1995 |
|
STATE OF MADHYA PRADESH Vs. SURENDRA KUMAR
|
January 18, 1995 |
|
STATE OF MADHYA PRADESH Vs. S S KOURAV
|
January 19, 1995 |
|
STATE OF MADHYA PRADESH ELECTRICAL ADVISER TO GOVERNMENT OF M P REGIONAL ACCOUNTS OFFICERS M P ELECTRICITY BOARD BIRLA JUTE MANUFACTURING CO LIMITED M M GADODIA Vs. BIRLA JUTE MANUFACTURING CO LTD
|
May 10, 1995 |
|
STATE OF MAHARASHTRA Vs. DIGAMBAR
|
May 12, 1995 |
|
STATE OF MAHARASHTRA Vs. MANUBHAI PRAGAJI VASHI
|
August 16, 1995 |
|
STATE OF MAHARASHTRA Vs. KANCHANMALA VIJAYSING SHIRKE
|
August 22, 1995 |
|
STATE OF MAHARASHTRA Vs. MANAKCHAND PYARMAL
|
November 22, 1995 |
|
STATE OF MAHARASHTRA Vs. UMASHANKAR RAJABHAU
|
November 9, 1995 |
|
STATE OF MAHARASHTRA Vs. BABU GOVIND GAVATE
|
November 1, 1995 |
|
STATE OF MAHARASHTRA Vs. POOJA BREW CHEM INDUSTRIES PRIVATE LIMITED
|
September 15, 1995 |
|
STATE OF MAHARASHTRA Vs. GULAB RAO
|
January 30, 1995 |
|
STATE OF MAHARASHTRA Vs. PANDURANG K PANGARE
|
February 13, 1995 |
|
STATE OF MAHARASHTRA Vs. SANT JOGINDER SINGH KISHAN SINGH
|
February 22, 1995 |
|
STATE OF MAHARASHTRA Vs. MAHARAU SRAWAN HATKAR
|
February 21, 1995 |
|
STATE OF MAHARASHTRA Vs. ISHWAR PIRAJI KALPATRI:ISHWAR PIRAJI KALPATRI
|
November 30, 1995 |
|
STATE OF MAHARASHTRA Vs. DEORAO
|
December 7, 1995 |
|
STATE OF MAHARASHTRA A W DHOPE Vs. SANJAY THAKRE
|
March 7, 1995 |
|
STATE OF MANIPUR Vs. A ONGBI MEMCHA DEVI
|
April 17, 1995 |
|
STATE OF MANIPUR Vs. NAMBAM DWUEN SINGH
|
November 2, 1995 |
|
STATE OF ORISSA Vs. GOPAL CHANDRA RATH
|
September 20, 1995 |
|
STATE OF ORISSA Vs. KALICHARAN MOHAPATRA
|
September 20, 1995 |
|
STATE OF ORISSA Vs. DHOBEI SETHI
|
August 29, 1995 |
|
STATE OF ORISSA Vs. ION EXCHANGE INDIA LIMITED
|
July 21, 1995 |
|
STATE OF ORISSA Vs. BRU LAL MISRA
|
July 26, 1995 |
|
STATE OF ORISSA Vs. MAHANADI COALFIELDS LIMITED
|
April 21, 1995 |
|
STATE OF ORISSA Vs. ADWAIT CHARAN MOHANTY
|
January 27, 1995 |
|
STATE OF ORISSA Vs. SANGRAM DAS
|
January 2, 1995 |
|
STATE OF ORISSA Vs. PYARI MOHAN MISRA
|
January 6, 1995 |
|
STATE OF ORISSA Vs. DAMODAR DAS
|
December 15, 1995 |
|
STATE OF ORISSA Vs. BANSIDHAR SINGH
|
December 5, 1995 |
|
STATE OF PUNJAB Vs. GURDIP SINGH
|
December 5, 1995 |
|
STATE OF PUNJAB Vs. JASBIRSINGH
|
November 28, 1995 |
|
STATE OF PUNJAB Vs. SHARAN PAL SINGH
|
December 14, 1995 |
|
STATE OF PUNJAB Vs. AJAIB SINGH
|
January 20, 1995 |
|
STATE OF PUNJAB Vs. CHAMAN LAL GOYAL
|
January 31, 1995 |
|
STATE OF PUNJAB Vs. SATINDER BIR SINGH
|
February 22, 1995 |
|
STATE OF PUNJAB Vs. BUTA SINGH
|
February 16, 1995 |
|
STATE OF PUNJAB Vs. BABU SINGH
|
February 28, 1995 |
|
STATE OF PUNJAB Vs. RAGHBIR SINGH
|
February 28, 1995 |
|
STATE OF PUNJAB Vs. SIMLA RANIW OBHAGWANDASS
|
March 27, 1995 |
|
STATE OF PUNJAB Vs. KAMAIL SINGH
|
March 28, 1995 |
|
STATE OF PUNJAB Vs. OM PRAKASH
|
March 22, 1995 |
|
STATE OF PUNJAB Vs. GURDIAL SINGH
|
July 26, 1995 |
|
STATE OF PUNJAB Vs. DEV DUTT KAUSHAL
|
August 28, 1995 |
|
STATE OF PUNJAB Vs. PRITAM SINGH
|
August 30, 1995 |
|
STATE OF PUNJAB Vs. RAMANRAI
|
August 14, 1995 |
|
STATE OF PUNJAB Vs. SURJA RAM
|
August 9, 1995 |
|
STATE OF PUNJAB Vs. JAGIR SINGH
|
October 30, 1995 |
|
STATE OF PUNJAB Vs. ASHAMEHTA
|
November 9, 1995 |
|
STATE OF PUNJAB Vs. MAHAJAN SABHA GURDASPUR
|
November 21, 1995 |
|
STATE OF PUNJAB Vs. SHAMBHU NATH SINGLA
|
November 22, 1995 |
|
STATE OF PUNJAB Vs. MOHABIR SINGH
|
November 21, 1995 |
|
STATE OF PUNJAB TEJINDER SINGH Vs. TEJINDER SINGH:STATE OF PUNJAB
|
August 21, 1995 |
|
STATE OF RAJASTHAN Vs. PRITHVI RAJ
|
July 12, 1995 |
|
STATE OF RAJASTHAN Vs. TARSEM SINGH
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March 23, 1995 |
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STATE OF RAJASTHAN Vs. MAHENDRA SINGH
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April 20, 1995 |
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STATE OF RAJASTHAN Vs. NOOR BANO
|
April 17, 1995 |
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STATE OF RAJASTHAN Vs. PADMAVATI DEVI
|
April 6, 1995 |
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STATE OF RAJASTHAN Vs. GOPAL OIL MILLS
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February 23, 1995 |
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STATE OF RAJASTHAN Vs. SEVANIVATRA KARAMCHARI HITKARI SAMITI
|
January 3, 1995 |
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STATE OF RAJASTHAN Vs. GOPALDAS
|
January 13, 1995 |
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STATE OF RAJASTHAN Vs. RAMESHWAR LAL GAHLOT
|
December 14, 1995 |
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STATE OF RAJASTHAN Vs. FATEH CHAND SONI
|
December 12, 1995 |
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STATE OF TAMIL NADU Vs. M P P KAVERY CHETTY
|
January 19, 1995 |
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STATE OF TAMIL NADU Vs. THIRU K S MURUGESAN
|
February 28, 1995 |
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STATE OF TAMIL NADU Vs. THIRUKKURAL PERUMAL
|
January 31, 1995 |
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STATE OF TAMIL NADU Vs. K GURUSWAMY
|
March 23, 1995 |
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STATE OF TAMIL NADU Vs. ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE
|
March 24, 1995 |
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STATE OF TAMIL NADU Vs. MAHALAKSHMI AMMAL
|
November 16, 1995 |
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STATE OF TAMIL NADU Vs. L KRISHNAN
|
November 1, 1995 |
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STATE OF U.P. Vs. MANOJ KUMAR MUKHERJEE AND ORS.
|
January 10, 1995 |
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STATE OF U.P. AND ANR. Vs. MANOJ KUMAR MUKHERJI AND ORS.
|
January 20, 1995 |
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STATE OF UTTAR PRADESH Vs. U P MADHYAMIK SHIKSHA PARISHAD SHRAMIK SANGH
|
November 6, 1995 |
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STATE OF UTTAR PRADESH Vs. RAM NATH INTERNATIONAL CONSTRUCTION PRIVATE LIMITED
|
November 10, 1995 |
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STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SINGH
|
November 10, 1995 |
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STATE OF UTTAR PRADESH Vs. RAMESH CHANDRA SHARMA
|
October 16, 1995 |
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STATE OF UTTAR PRADESH Vs. BUDH SINGH
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September 25, 1995 |
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STATE OF UTTAR PRADESH Vs. ROOP SINGH
|
September 12, 1995 |
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STATE OF UTTAR PRADESH Vs. KESHAV PRASAD SINGH
|
July 25, 1995 |
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STATE OF UTTAR PRADESH Vs. GULSHAN SUGAR AND CHEMICALS LIMITED
|
May 5, 1995 |
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STATE OF UTTAR PRADESH Vs. RAM KHELAWAN
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August 17, 1995 |
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STATE OF UTTAR PRADESH Vs. RAVINDER NATH CHATURVEDI
|
August 28, 1995 |
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STATE OF UTTAR PRADESH Vs. RATAN LAL
|
August 28, 1995 |
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STATE OF UTTAR PRADESH Vs. MODI DISTILLERY:AJUDHIA DISTILLERY
|
August 29, 1995 |
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STATE OF UTTAR PRADESH Vs. PRADHAN SANGH KSHETTRA SAMITI
|
March 24, 1995 |
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STATE OF UTTAR PRADESH Vs. R K TANDON
|
March 23, 1995 |
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STATE OF UTTAR PRADESH Vs. ARUN KUMAR SINGH
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March 6, 1995 |
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STATE OF UTTAR PRADESH Vs. COMMITTEE OF MANAGEMENT OF S K M INTER COLLEGE
|
April 6, 1995 |
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STATE OF UTTAR PRADESH Vs. VISHESHWAR
|
February 24, 1995 |
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STATE OF UTTAR PRADESH Vs. SHYAM KUMAR ANAND
|
February 16, 1995 |
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STATE OF UTTAR PRADESH Vs. MADHOKUMARSWARUP
|
December 14, 1995 |
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STATE OF UTTAR PRADESH Vs. SHAKEEL AHMED
|
November 28, 1995 |
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STATE OF WEST BENGAL Vs. BANDAN BAYEN
|
December 7, 1995 |
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STATE OF WEST BENGAL Vs. ANAL KUMAR GHOSH
|
February 28, 1995 |
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STATE OF WEST BENGAL Vs. AJOY KUMAR DAS
|
February 7, 1995 |
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STATE OF WEST BENGAL Vs. DEB KUMAR MUKHERJEE
|
March 27, 1995 |
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STATE OF WEST BENGAL Vs. GOPAL CHANDRA PAUL
|
July 14, 1995 |
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STATE OF WEST BENGAL Vs. SUBAL CHANDRA DAS
|
November 17, 1995 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 21, 1995 |
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SUBASH CHANDRA BOHIDAR Vs. SECRETARY BUROBHADI S C S
|
November 16, 1995 |
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SUBORDINATE SERVICES SELECTION BOARD Vs. BIRSINGH RAM NIWAS
|
March 27, 1995 |
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SUCHITRADEVI Vs. PRESIDING OFFICER LABOUR COURT
|
April 26, 1995 |
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SUDHA SHRIVASTAVA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
November 8, 1995 |
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SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
|
November 16, 1995 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
|
April 4, 1995 |
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SUKHWANT SINGH Vs. STATE OF PUNJAB
|
March 28, 1995 |
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SULTAN SINGH Vs. STATE OF HARYANA
|
December 12, 1995 |
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SUMANAGARWAL Vs. VICE CHANCELLOR
|
November 29, 1995 |
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SUMANLAL CHHOTALAL KAMDAR Vs. ASHATRILOKBHAI SHAH
|
May 9, 1995 |
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SUMATI DAYAL Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
March 28, 1995 |
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SUNIL KUMAR JAIN Vs. KISHAN
|
April 27, 1995 |
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SUPERINTENDENT OF POLICE Vs. DEEPAK CHOWDHARY
|
August 17, 1995 |
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SUPREME COURT LEGAL AID COMMITTEE REPRESENTING UNDERTRIAL PRISONERS Vs. C UNION OF INDIA
|
April 17, 1995 |
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SURBUDDIN Vs. STATE OF KERALA
|
January 23, 1995 |
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SURENDRA KUMAR JAIN ALIAS SUNNI Vs. SHANTI SWAROOP JAIN
|
July 24, 1995 |
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SURESH Vs. IMRAN KHAN
|
March 23, 1995 |
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SURESH CHANDRA Vs. STATE OF UTTAR PRADESH
|
November 9, 1995 |
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SURESH H RAJPUT Vs. BHARTIBEN PRAVINBHAI SONI
|
November 28, 1995 |
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SURESH KUMAR Vs. STATE OF PUNJAB
|
January 10, 1995 |
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SURJIT GHOSH Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK
|
February 6, 1995 |
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SURJIT SINGH Vs. HARBANS SINGH
|
September 6, 1995 |
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SURYAKANT VENKATRAO MAHADIK Vs. SAROJ SANDESH NAIK BHOSALE
|
December 11, 1995 |
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SUSHILA SAW MILL Vs. STATE OF ORISSA
|
July 31, 1995 |
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SWAMY PRAHALADDAS Vs. STATE OF MADHYA PRADESH
|
April 18, 1995 |
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SWAPAN KUMAR CHOUDHARY Vs. TAPAS CHAKRAVORTY
|
May 12, 1995 |
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SWATI GUPTA MS Vs. STATE OF UTTAR PRADESH
|
February 2, 1995 |
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SYED AZAM HUSSAINI Vs. ANDHRA BANK LIMITED
|
January 31, 1995 |
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SYEED AHMAD Vs. SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE
|
December 7, 1995 |
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T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
|
August 11, 1995 |
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T M A PAI FOUNDATION OTHERS Vs. STATE OF KARNATAKA
|
May 10, 1995 |
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T N ELECTRICITY BOARD Vs. R APPADURAI
|
February 23, 1995 |
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T N ELECTRICITY EMPLOYEES AND COMPANYNTRACT LABOUR UNION Vs. T N ELECTRICITY BOARD
|
May 5, 1995 |
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T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA
|
July 14, 1995 |
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T P RAZAK ALIAS NAGAPPAN RAZAK Vs. STATE OF KERALA
|
February 28, 1995 |
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T R DHANANJAYA Vs. J VASUDEVAN
|
August 25, 1995 |
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T SHANTHARAM Vs. STATE OF KARNATAKA
|
January 16, 1995 |
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TAIBAI Vs. ANNASAHEB GOUDAPPA PATIL
|
November 16, 1995 |
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TALUK LAND BOARD KOZHIKODE Vs. BABUCOMMEN THOMAS
|
August 17, 1995 |
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TATA PRESS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
August 3, 1995 |
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TEJ KAUR Vs. KIRPAL SINGH
|
May 10, 1995 |
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TEJ PARKASH Vs. STATE OF HARYANA
|
October 13, 1995 |
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TEJA SINGH Vs. MUKHTIAR SINGH
|
August 11, 1995 |
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TEJA SINGH Vs. STATE OF PUNJAB
|
March 1, 1995 |
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TEXPLAS INDIA PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 11, 1995 |
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THAKAR SINGH Vs. STATE OF PUNJAB
|
January 10, 1995 |
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THIRATH RAM SAINI Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 1995 |
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TIP TOP PLASTIC INDUSTRIES Vs. INCOME TAX OFFICER
|
February 20, 1995 |
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TOPANDAS KUNDANMAL SINCE DECEASED THEREAFTER Vs. STATE
|
July 25, 1995 |
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TRILOCHAN LENKA STATE OF ORISSA Vs. MADAN MOHAN SETHI DR BISWA KALYANA PATTNAIK
|
April 26, 1995 |
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TRUSTEES OF PORT OF MADRAS Vs. NAGAVEDU LUNGI AND CO
|
April 21, 1995 |
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TRUSTEES OF THE PORT OF MADRAS Vs. K RV SHEIKH MOHAMMAD ROWTHER AND CO PRIVATE LIMITED
|
March 29, 1995 |
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TRUSTEES OF THE PORT OF MADRAS Vs. ENGINEERING CONSTRUCTIONS CORPORATION LIMITED
|
August 14, 1995 |
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U P AVAS EVAM VIKAS PARISHAD Vs. RAVI KUMAR ANAND
|
May 2, 1995 |
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U P AVAS EVAM VIKAS PARISHAD Vs. FRIENDS COOP HOUSING SOCIETY LIMITED
|
April 24, 1995 |
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U P AVAS EVAM VIKAS PARISHAD LUCKNOW U P Vs. PUSHPA LATA AWASTHI
|
March 6, 1995 |
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U P JAL NIGAM Vs. DURGA PRASAD SINGH
|
January 9, 1995 |
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U P JAL NIGAM Vs. SYEDKHADIMWARIS
|
November 13, 1995 |
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U P RASHTRIYA CHINI MILLADHIKARI PARISHAD LUCKNOW Vs. STATE OF UTTAR PRADESH
|
July 2, 1995 |
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U P SALES TAX SERVICE ASSOCIATION Vs. TAXATION BAR ASSOCIATION AGRA
|
September 1, 1995 |
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U P STATE SUGAR CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
|
August 29, 1995 |
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U P STATE SUGAR CORPORATION LIMITED Vs. U P STATE SUGAR CORPN KARAMCHARI ASSN
|
May 2, 1995 |
|
U P STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. I B MISRA
|
January 18, 1995 |
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UDAYANATH BEHERA Vs. STATE OF ORISSA
|
July 17, 1995 |
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UMA SHANKAR SITANI Vs. COMMISSIONER OF POLICE DELHI
|
March 7, 1995 |
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UMED INDUSTRIES AND LAND DEVELOPMENT CO Vs. STATE OF RAJASTHAN
|
January 17, 1995 |
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UNION CARBIDE INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 20, 1995 |
|
UNION OF INDIA Vs. JAGDISH
|
March 21, 1995 |
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UNION OF INDIA Vs. RAJ KUMAR GUPTA
|
March 23, 1995 |
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UNION OF INDIA Vs. T R MOHANTY
|
March 27, 1995 |
|
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LTD
|
March 8, 1995 |
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UNION OF INDIA Vs. PRADEEPKUMARI
|
March 10, 1995 |
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UNION OF INDIA Vs. KALPANA INDUSTRIES LIMITED
|
March 7, 1995 |
|
UNION OF INDIA Vs. GANESH CHANDRA DOLAI
|
April 24, 1995 |
|
UNION OF INDIA Vs. S S RANADE
|
April 25, 1995 |
|
UNION OF INDIA Vs. DEVENDRA VIR SAHI
|
April 18, 1995 |
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UNION OF INDIA Vs. J M A INDUSTRIES
|
March 28, 1995 |
|
UNION OF INDIA Vs. B V SAROJA
|
January 13, 1995 |
|
UNION OF INDIA Vs. MOMIN CONSTRUCTION COMPANY
|
January 10, 1995 |
|
UNION OF INDIA Vs. SHIVKUMAR BHARGAVA
|
January 17, 1995 |
|
UNION OF INDIA Vs. DINESH KUMAR SAXENA
|
February 24, 1995 |
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UNION OF INDIA Vs. EXECUTIVE OFFICERS ASSOCIATION GROUP C
|
February 23, 1995 |
|
UNION OF INDIA Vs. ASHOK KUMAR MITRA
|
February 24, 1995 |
|
UNION OF INDIA Vs. DELHI JUDICIAL SERVICE ASSN
|
February 23, 1995 |
|
UNION OF INDIA Vs. B RAMAMURTHY
|
January 27, 1995 |
|
UNION OF INDIA Vs. PRATAP KAUR DEAD
|
January 27, 1995 |
|
UNION OF INDIA Vs. D MOHAN
|
February 1, 1995 |
|
UNION OF INDIA Vs. DRJ K GOEL
|
May 8, 1995 |
|
UNION OF INDIA Vs. SUNIL CHANDRA SAHA
|
July 25, 1995 |
|
UNION OF INDIA Vs. HARISH CHAND ANAND
|
July 26, 1995 |
|
UNION OF INDIA Vs. BUDH SINGH
|
July 27, 1995 |
|
UNION OF INDIA Vs. INDO NATIONAL LIMITED
|
July 19, 1995 |
|
UNION OF INDIA Vs. DEBASHIS KAR
|
July 20, 1995 |
|
UNION OF INDIA Vs. BHAGWAN SINGH
|
August 30, 1995 |
|
UNION OF INDIA Vs. N V PHANEENDRAN
|
August 29, 1995 |
|
UNION OF INDIA Vs. RANGILA RAM
|
August 28, 1995 |
|
UNION OF INDIA Vs. S B MISHRA
|
August 14, 1995 |
|
UNION OF INDIA Vs. R K L D AZAD
|
August 9, 1995 |
|
UNION OF INDIA Vs. GANGADHAR NARSINGDAS AGGARWAL
|
August 9, 1995 |
|
UNION OF INDIA Vs. SURESH C BASKEY
|
November 13, 1995 |
|
UNION OF INDIA Vs. MUNSHA
|
November 9, 1995 |
|
UNION OF INDIA Vs. G K VAIDYANATHAN
|
November 2, 1995 |
|
UNION OF INDIA Vs. SPECIAL TEHSILDAR ZA
|
November 17, 1995 |
|
UNION OF INDIA Vs. BINOD BIHARI BEHERA
|
November 14, 1995 |
|
UNION OF INDIA Vs. PRATIBHA BONNERJEA
|
November 21, 1995 |
|
UNION OF INDIA Vs. M C DESAI
|
October 10, 1995 |
|
UNION OF INDIA Vs. VIRPAL SINGH CHAUHAN
|
October 10, 1995 |
|
UNION OF INDIA Vs. TARA CHAND SHARMA
|
October 19, 1995 |
|
UNION OF INDIA Vs. M BHASKARAN:G RADHAKRISHNAN:C DEVAN
|
October 30, 1995 |
|
UNION OF INDIA Vs. AJOY KUMAR PATNAIK
|
September 8, 1995 |
|
UNION OF INDIA Vs. AJAIB SINGH
|
September 20, 1995 |
|
UNION OF INDIA Vs. MURUGAN TALKIES
|
December 12, 1995 |
|
UNION OF INDIA Vs. GHANSHYAM DASS KEDIA
|
December 12, 1995 |
|
UNION OF INDIA Vs. SAROJ BALA MRS
|
December 13, 1995 |
|
UNION OF INDIA Vs. DULAL CHANDRA GHOSH
|
December 15, 1995 |
|
UNION OF INDIA Vs. JAYAKUMAR PARIDA
|
November 27, 1995 |
|
UNION OF INDIA Vs. C N PONNAPPAN
|
December 5, 1995 |
|
UNION OF INDIA Vs. BABU SINGH
|
December 4, 1995 |
|
UNION OF INDIA [RAILWAY BOARD] Vs. J V SUBHAIAH
|
December 15, 1995 |
|
UNION OF INDIA COLLECTOR OF CENTRAL EXCISE PATNA COLLECTOR OF CENTRAL EXCISE COLLECTOR OF CENTRAL EXCISE INDORE Vs. INDIAN ALUMINIUM COMPANY LIMITED:BIHAR EXTRUSION COMPANY LIMITED :HINDUSTAN ALUMINIUM CORPN LIMITED :UNIVERSAL CABLE LIMITED
|
April 19, 1995 |
|
UNION OF INDIA I S CHEEMA Vs. IQBAL SINGH CHEEMA:UNION OF INDIA
|
October 16, 1995 |
|
UNION OF INDIA INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. THAMISHARASI:ARIF U PATEL
|
May 1, 1995 |
|
UNION OF INDIA OTHERS Vs. KANTILAL HEMATRAM PANDYA
|
February 14, 1995 |
|
UNION OF INDIA SHANKAR SINGH Vs. MOHAMMAD HAROON RASHID:UNION OF INDIA
|
January 19, 1995 |
|
UNITED GLASS BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE
|
January 5, 1995 |
|
UPPARI VENKATASWAMY Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
|
December 8, 1995 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. UTTAR PRADESH PARIVAHAN NIGAM SHISHUKHS BEROZGA SANGH
|
January 12, 1995 |
|
V CHARULATHA Vs. S GUNALAN CHAIRMAN RAILWAY RECRUITMENT BOARD MADRAS
|
April 4, 1995 |
|
V GOPAL REDDIAR DEAD Vs. STATE OF TAMIL NADU:AUTHORISED OFFICER LAND REFORMS CUDDALORE:AUTHORISED OFFICER LAND REFORMS TIRUCHIRAPALLI NOW REDESIGNATED AS ASSISTANT COMMISSIONER
|
February 24, 1995 |
|
V K CHAKRAVARTHI Vs. INSPECTOR OF POLICE MADRAS
|
January 10, 1995 |
|
V KRISHNA MUDALIAR Vs. LAKSHMI AMMAL
|
September 18, 1995 |
|
V M MATHEW Vs. V S SHARMA
|
August 29, 1995 |
|
V M SALGOACAR AND BROTHER LIMITED Vs. UNION OF INDIA
|
January 11, 1995 |
|
V M SHAH Vs. STATE OF MAHARASHTRA
|
August 25, 1995 |
|
V N SUNANDA REDDY Vs. STATE OF ANDHRA PRADESH
|
January 25, 1995 |
|
V P MALIK Vs. UNION OF INDIA
|
December 8, 1995 |
|
V R RAMARAJU Vs. UNION OF INDIA
|
April 17, 1995 |
|
VANAMALA Vs. H M RANGANATHA BHATTA
|
July 27, 1995 |
|
VARADARAJA PERUMAL TEMPLE Vs. K RAMACHANDRA
|
October 11, 1995 |
|
VASANJI KEVAL DBAD Vs. MORARBHAI RANCHHODBHAI
|
April 7, 1995 |
|
VASANTHAM FOUNDRY Vs. UNION OF INDIA
|
August 9, 1995 |
|
VESMA MOTI KHADKI DESAI SAMAST TRUST Vs. DHIRUBHAI MANIBHAI DESAI
|
January 31, 1995 |
|
VIDESH SANCHAR NIGAM LIMITED Vs. M V KAPITAN KUD
|
November 10, 1995 |
|
VIDYA DEVI ALIAS VIDYA VATI Vs. PREM PRAKASH
|
May 10, 1995 |
|
VIDYAWATI Vs. MAN MOHAN
|
May 1, 1995 |
|
VIJAY PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 2, 1995 |
|
VIJAY TRADERS Vs. BAJAJ AUTO LIMITED
|
November 1, 1995 |
|
VIJAYALAXMI CASHEW COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
December 15, 1995 |
|
VIJAYKUMAR DURGAPRASAD GAJBI Vs. KAMLABAI
|
August 24, 1995 |
|
VIMAL Vs. BHAGUJI
|
May 12, 1995 |
|
VINEET KUMAR MATHUR Vs. UNION OF INDIA
|
November 8, 1995 |
|
VINOD KRISHNA KAUL INDIAN POLICE SERVICE RETIRED Vs. UNION OF INDIA
|
November 23, 1995 |
|
VINOD KUMAR SANGAL Vs. UNION OF INDIA
|
April 25, 1995 |
|
VIRENDRANATH Vs. STATE OF MAHARASHTRA
|
March 29, 1995 |
|
VIROJ KUNWAR Vs. IIND ADDITIONAL DISTRICT JUDGE
|
December 5, 1995 |
|
VIRUPAKSHAYYA SHANKARAYYA Vs. NEELAKANTA SHIVACHARYA PATTADADEVARU
|
March 21, 1995 |
|
VISHWANATHA DEAD Vs. CHANDRA BHAN
|
December 13, 1995 |
|
VITHAL Vs. STATE OF MAHARASHTRA
|
August 3, 1995 |
|
VOLTAS LIMITED BOMBAY Vs. UNION OF INDIA
|
July 17, 1995 |
|
VOLTAS LIMITED BOMBAY Vs. UNION OF INDIA
|
February 7, 1995 |
|
VRINDAVANIBAI SAMBHAJI MANE Vs. RAMCHANDRA VITHAL GANESHKAR
|
July 10, 1995 |
|
W B STATE COOPERATIVE BANK LIMITED Vs. PARITOSH BAGCHI
|
October 19, 1995 |
|
WARDEN AND COMPANY INDIA PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE THANE
|
February 1, 1995 |
|
WARDINGTONLYNGDOH Vs. COLLECTOR MAWKYRWAT
|
April 17, 1995 |
|
WARIYAMSINGH Vs. STATE OF UTTAR PRADESH
|
September 19, 1995 |
|
WASSAN SINGH Vs. STATE OF PUNJAB
|
November 28, 1995 |
|
WAZIR SINGH JBT TEACHER Vs. STATE OF HARYANA
|
September 29, 1995 |
|
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES P V SUNDARARAJAN Vs. UNION OF INDIA
|
December 15, 1995 |
|
WILTECH INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 9, 1995 |
|
WORKMEN OF ROHTAS INDUSTRIES ROHTAS KARAMCHARI SANGH WORKERS OF DEHRI ROHTAS LIGHT RLY CO Vs. ROHTAS INDUSTRIES:UNION OF INDIA:SECRETARY OF THE GOVERNMENT OF INDIA
|
October 18, 1995 |
|
YADU NANDAN GARG Vs. STATE OF RAJASTHAN
|
November 1, 1995 |
|
YARASANI OBULESU STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH :MADHAVA RAJU VENKATASWAMY
|
September 6, 1995 |
|
YASHOMATI HARSUKHLAL LATHIA Vs. SAURASHTRA KUTCH STOCK EXCHANGE
|
October 30, 1995 |
|
YASHRAJ GOVINDBHAI PATEL AND ORS. Vs. PATEL ENGINEERING CO. LTD. AND ORS.
|
July 25, 1995 |
|
YOGENDRA NARAYAN CHOWDHURY GOPAL CHAKRABORTY Vs. UNION OF INDIA
|
November 30, 1995 |
|
ZENOBIA BHANOT Vs. P K VASUDEVA
|
November 1, 1995 |