REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C PAUL Vs. TAX RECOVERY OFFICER TIRUNELVELI	January 7, 1993
A JAJA KAMALUDDIN GANI AND SONS Vs. N RENGASAMI:UMADEVI PADMANABHAN MRS	March 18, 1993
A K DASS GUPTA Vs. STATE OF HARYANA	November 3, 1993
A M KUNHIKOYA ALIAS KOYA Vs. STATE OF KERALA	March 26, 1993
A P MANCHANDA Vs. STATE OF HARYANA	October 27, 1993
A S BALASUBRAMANIAM DEAD Vs. ASSTT COMMISSIONER OF PROHIBITION	July 28, 1993
A SUBBAIH Vs. UNION OF INDIA	September 10, 1993
A TRIPATHI U P JAL NIGAM Vs. J P GUPTA:J P GUPTA	January 7, 1993
ABDUL MAZID Vs. STATE OF ASSAM	March 30, 1993
ABDUL REHMAN Vs. STATE OF MAHARASHTRA	July 28, 1993
ABHIMANYUDU DAKE Vs. VIVEKANANDA KARUPATI	January 15, 1993
ACHYUT DAS Vs. STATE OF ASSAM	October 29, 1993
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M KARTHIKEYAN	February 24, 1993
AFZAL Vs. STATE OF HARYANA	December 8, 1993
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PRABHAT ZARDA FACTORY	March 31, 1993
AHADEV BAPUJI MAHAJAN DEAD Vs. ATE OF MAHARASHTRA	September 14, 1993
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. UNION OF INDIA	January 12, 1993
AIR VICE MARSHAL S L CHHABRA VSM RETD UNION OF INDIA Vs. UNION OF INDIA	May 11, 1993
AITU BHOTRA Vs. NARSINGA MADALA	July 20, 1993
AJAY AGGARWAL Vs. UNION OF INDIA	May 5, 1993
ALIGARH MUSLIM UNIVERSITY Vs. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED	September 27, 1993
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA	May 13, 1993
ALL INDIA JUDGES ASSOCIATION STATE OF HIMACHAL PRADESH SHAMSHER BAHADUR SINGH Vs. UNION OF INDIA	August 24, 1993
ALL INDIA TRADE UNION OF FOOD CORPORATION EMPLOYEES AND WORKERS Vs. J M LYNGDOH	January 25, 1993
ALOK SPICES Vs. STATE OF KERALA	September 13, 1993
AMAL KUMAR GHATAK Vs. UNITED BANK OF INDIA	September 20, 1993
AMAR SINGH Vs. STATE OF PUNJAB	October 12, 1993
AMARJIT SINGH ALIAS BABBU Vs. STATE OF PUNJAB	August 25, 1993
AMEENA AMMA DEAD Vs. SUNDARAM PILLAI	November 16, 1993
AMEENA BL Vs. KUPPUSWAMI NAIDU	February 9, 1993
AMIR AHMAD Vs. RAM NIWAS AGRAWAL	November 19, 1993
AMRIK SINGH Vs. STATE OF PUNJAB	February 4, 1993
AMRIK SINGH SATNAM SINGH Vs. STATE OF RAJASTHAN	December 17, 1993
ANADI PRAKASHAN Vs. INSPECTING ASSISTANT COMMR OF INCOME TAX	August 26, 1993
ANAND G JOSHI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION	September 27, 1993
ANAND S BIJI Vs. STATE OF KERALA	April 22, 1993
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. SARADA FERRO ALLOYS LIMITED	February 25, 1993
ANDHRA UNIVERSITY Vs. SIVARAM	August 13, 1993
ANICETO LOBO ASHOK DATTA NAIK CHANDRASHEKHAR SHANTARAM DESAI Vs. STATE GOA DAMAN AND DIU :STATE GOA DAMAN AND DIU :STATE GOA DAMAN AND DIU	May 12, 1993
ANIL KUMAR SAWHNEY Vs. GULSHAN RAI	October 11, 1993
ANIL PHUKAN Vs. STATE OF ASSAM	March 17, 1993
ANKERI Vs. STATE OF RAJASTHAN	September 8, 1993
ANUMULA PAPODU ALIAS THIMMAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD	August 27, 1993
ANWARI BASAVARAJ PATIL Vs. SIDDARAMAIAH	January 27, 1993
ANZAR AHMAD ABID ASGHAR Vs. STATE OF BIHAR	October 28, 1993
APEX FINANCE AND LEASING LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	December 3, 1993
ARUNDHATI MISHRA Vs. SRIRAM CHARITRA PANDEY	September 24, 1993
ARVINDER SINGH BAGGA Vs. STATE OF UTTAR PRADESH	November 16, 1993
ARVINDER SINGH BAGGA Vs. STATE OF UTTAR PRADESH	August 3, 1993
ASEA STAI AB Vs. INDIAN CHARGE CHROME LIMITED	October 15, 1993
ASHA KAUL Vs. STATE OF JAMMU AND KASHMIR	April 15, 1993
ASHOK SOAP FACTORY Vs. MUNICIPAL CORPORATION OF DELHI	January 12, 1993
ASSAM COOPERATIVE APEX MARKETING SOCIETY LIMITED ASSAM Vs. ADDITIONAL COMMISSIONER OF INCOME TAX ASSAM	February 25, 1993
ASSAMBROOK LIMITED Vs. KRISHEN KUMAR KAPOOR AND CITHERS	January 21, 1993
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR PATNA	March 23, 1993
ASSOCIATION OF FIRE SERVICE Vs. MUNICIPAL CORPORATION OF DELHI	March 26, 1993
ATIA MOHAMMADI BEGUM Vs. STATE OF UTTAR PRADESH	March 15, 1993
AUDITOR GENERAL OF INDIA Vs. G ANANTA RAJESWARA RAO	April 8, 1993
AWADH BIHARI SINGH Vs. STATE OF BIHAR	May 12, 1993
AYUB Vs. STATE OF UTTAR PRADESH	November 4, 1993
B K INDUSTRIES Vs. UNION OF INDIA	April 13, 1993
B K KHANNA Vs. STATE OF UTTAR PRADESH	April 30, 1993
B L MANDAWAT Vs. UNION OF INDIA	August 17, 1993
B N KAVATAKAR Vs. STATE OF KARNATAKA	May 12, 1993
B RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 1, 1993
BABA KASHINATH BHINGE Vs. SAMAST LINGAYAT GAVALI	September 30, 1993
BABOO Vs. STATE OF MADHYA PRADESH	July 23, 1993
BABU LAL Vs. STATE OF MADHYA PRADESH	January 20, 1993
BABU RAM Vs. PREM SINGH	November 24, 1993
BABUBHAI RANCHODBHAI PATEL Vs. STATE OF GUJARAT	November 26, 1993
BABY KANDAYANATHIL Vs. STATE OF KERALA	April 8, 1993
BADRI YADAV Vs. SAT NARAIN DAS	January 12, 1993
BAIJNATH MAHTON Vs. STATE OF BIHAR	July 13, 1993
BAKSHISH SINGH UNION OF INDIA Vs. DARSHAN ENGINEERING WORKS:DARSHAN ENGINEERING WORKS	October 11, 1993
BALAI CHANDRA BISWAS Vs. STATE OF WEST BENGAL	October 12, 1993
BALBIRSINGH Vs. GURBACHAN KAUR	October 13, 1993
BALLAM SINGH Vs. STATE OF HARYANA	August 26, 1993
BALRAM Vs. STATE OF U P	March 24, 1993
BALWINDER SINGH Vs. STATE OF PUNJAB	May 3, 1993
BANK OF INDIA Vs. APURBA KUMAR SAHA	December 14, 1993
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH	February 16, 1993
BAYER INDIA LIMITED Vs. STATE OF MAHARASHTRA	February 24, 1993
BEENA Vs. STATE OF KERALA	April 23, 1993
BENGAL IRON CORPORATION Vs. COMMERCIAL TAX OFFICER	April 27, 1993
BENILAL Vs. STATE OF MAHARASHTRA	September 29, 1993
BHAGWAN DAS JAIN Vs. STATE OF PUNJAB	January 8, 1993
BHAGWAN FINANCE CORPORATION PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH	September 15, 1993
BHAGWAN SINGH Vs. STATE OF UTTAR PRADESH	April 7, 1993
BHAGWANTI Vs. SUBORDINATE SERVICES SELECTION BOARD HARYANA	November 22, 1993
BHAGWANTI MAMTANI Vs. UNION OF INDIA	October 1, 1993
BHALINDER SINGH ALIAS RAJU Vs. STATE OF PUNJAB	December 16, 1993
BHANWAR LAL DEAD NOW HIS LRS Vs. STATE OF RAJASTHAN	September 14, 1993
BHARAT BEEDI WORKS PVT LIMITEDS Vs. COMMISSIONER OF INCOME TAX	May 7, 1993
BHARAT HEAVY ELECTRICAL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P	September 2, 1993
BHARAT OIL MILLS Vs. COMMISSIONER OF SALES TAX	October 27, 1993
BHARAT PETROLEUM CORPORATION LIMITED EX EMPLOYEES ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPN LTD	August 17, 1993
BHARATBHUSHAN SONAJI KSHIRSAGAR DR Vs. ABDUL KHALIK MOHAMMAD MUSA	December 15, 1993
BHARGABI COLD STORAGE Vs. ORISSA STATE ELECTRICITY BOARD	March 31, 1993
BHASKAR GAJANAN KAJREKAR BHASKAR GAJANAN KAJREKAR Vs. ADMINISTRATOR DADRA AND NAGAR HAVELI:ADMINISTRATOR DADRA AND NAGAR HAVELI	February 23, 1993
BHEY RAM SHARMA BALBIR SINGH SOHAN LAL VERMA Vs. HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD	September 8, 1993
BHIMAPPA JINNAPPA NAGANUR Vs. STATE OF KARNATAKA	February 25, 1993
BHOJA ALIAS BHOJA RAM GUPTA Vs. RAMESHWAR AGARWALA	March 16, 1993
BHOLA SINGH Vs. STATE OF PUNJAB	September 7, 1993
BHOPAL GAS PEEDIT MAHILA UDYOG SANGATHAN UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA	May 28, 1993
BHURA DULA MALI DEAD Vs. BASANTI BAI	July 14, 1993
BHUWNESHWAR SINGH Vs. UNION OF INDIA	September 1, 1993
BIHAR STATE MADARSA EDUCATION BOARD Vs. ANJUMAN AHLE HADEES	March 30, 1993
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. SUSHIL KUMAR VOHRA	January 21, 1993
BIHAR SUPPLY SYNDICATE UNITED SALT WORKS AND INDUSTRIESLTD Vs. ASIATIC NAVIGATION:NATIONAL INSURANCE COMPANY LIMITED	March 17, 1993
BIMBADHAR PARIDA Vs. STATE OF ORISSA	August 10, 1993
BIMLA NAND PRASAD Vs. STATE OF BIHAR	March 23, 1993
BINAY KANT MANI TRIPATHI Vs. UNION OF INDIA	May 7, 1993
BISHAMBER DASS KOHLI Vs. SATYA BHALLA	January 12, 1993
BISWANATH PRASAD SINGH Vs. STATE OF BIHAR	September 8, 1993
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ACHINTYA KUMAR MONDAL	April 27, 1993
BOLEM BHASKARA RAO Vs. STATE OF ANDHRA PRADESH	March 30, 1993
BOLINEEDI VENKATARAMAIAH Vs. STATE OF A P	March 17, 1993
BRACE TRANSPORT CORPORATION OF MONROVIA BERMUDA Vs. ORIENT MIDDLE EAST LINES LTD	October 12, 1993
BRIJ LAL Vs. BOARD OF REVENUE	March 19, 1993
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI	February 19, 1993
BRIJ MOHAN Vs. STATE OF RAJASTHAN	December 16, 1993
BRIJPAL SINGH OTHERS Vs. STATE OF UTTAR PRADESH	March 30, 1993
BUDHAN Vs. SAURANSINGHS	March 30, 1993
C P KALRA Vs. AIR INDIA	April 8, 1993
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. CALCUTTA ELECTRIC SUPPLY WORKERS UNION	August 26, 1993
CAMBAY MUNICIPALITY CAMBAY Vs. RATILAL AMBALAL RESHAMWALA	November 23, 1993
CENTRAL BOARD OF SECONDARY EDUCATION Vs. VINEETA MAHAJAN MS	October 15, 1993
CENTRAL COAL FIELDS LIMITED Vs. H M P	May 5, 1993
CENTRAL COOPERATIVE CONSUMERS STORE LIMITED Vs. LABOUR COURT H P AT SHIMLA	April 30, 1993
CENTRAL PROVIDENT FUND COMMISSIONER Vs. N RAVINDRAN	August 18, 1993
CENTRAL RAILWAY AUDIT STAFF ASSOCIATION V NAGESWARA RAO P PRABHAKAR NORTHERN RAILWAY AUDIT ASSOCIATION Vs. DIRECTOR OF AUDIT CENTRAL RAILWAY:CHAIRMAN RAILWAY BOARD:CHAIRMAN RAILWAY BOARD:UNION OF INDIA	April 20, 1993
CHAHAL ENGINEERING AND CONSTRUCTION CO Vs. IRRIGATION DEPARTMENT PUNJAB SIRSA	July 30, 1993
CHANABASAPPA Vs. HANMANTHA	October 13, 1993
CHANCELLOR DR PRAFULLA KUMAR MOHAPATRA Vs. BIJAYANANDA KAR:BIJAYANANDA KAR	November 4, 1993
CHAND DHAWAN Vs. JAWAHARLAL DHAWAN	June 11, 1993
CHANDERKALA TRIVEDI Vs. S P TRIVEDI	August 24, 1993
CHANDRAKALA MENON Vs. VIPIN MENON CAPT	January 14, 1993
CHARAN DASS Vs. SURINDER KUMAR	August 24, 1993
CHAUDHRY RAM Vs. STATE OF HARYANA	April 15, 1993
CHAYA Vs. BAPUSAHEB	January 27, 1993
CHETAN ANAND Vs. STATE OF PUNJAB	October 15, 1993
CHETTINAD CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 6, 1993
CHHAGAN DAME Vs. STATE OF GUJARAT	March 23, 1993
CHHATHU RAM Vs. COMMISSIONER OF INCOME TAX BIHAR PATNA	March 3, 1993
CHHAVI MEHROTRA Vs. DIRECTOR GENERAL HEALTH SERVICES	July 26, 1993
CHIEF ELECTION COMMISSIONER Vs. SAT PAL	May 5, 1993
CHIEF ELECTION COMMISSIONER Vs. SAT PAL AND OTHERS	May 11, 1993
CHIEF ENGINEER AND SECRETARY ENGINEERING DEPARTMENT U P CHANDIGARH Vs. KAMLESH BABOO	February 25, 1993
CHILDREN FILM SOCIETY OF INDIA Vs. SRIDHAR SHARMA	February 5, 1993
CHINTA PULLA REDDY Vs. STATE OF ANDHRA PRADESH	March 30, 1993
CHIRANJILAL SHRILAL GOENKA Vs. JASJIT SINGH	March 18, 1993
CHITTARANJAN CROCHET PRIVATE LIMITED Vs. LAKSHMONI DASS	May 5, 1993
CHUTTAN Vs. STATE OF MADHYA PRADESH	December 8, 1993
CIBA GEIGY LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES	May 15, 1993
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. MOTIRAM BUDHARMAL	December 7, 1993
COLLECTOR ALLAHABAD Vs. CHHOTE LAL	October 4, 1993
COLLECTOR OF CENTRAL EXCISE Vs. FUSEBASE ELTOTO LIMITED	July 20, 1993
COLLECTOR OF CENTRAL EXCISE Vs. NEOLI SUGAR FACTORY	March 30, 1993
COLLECTOR OF CENTRAL EXCISE BARODA Vs. SAFARI INDUSTRIES INDIA LIMITED	February 1, 1993
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. LAVANYA EXPORTS	August 27, 1993
COLLECTOR OF CUSTOMS BOMBAY Vs. KRISHNA SALES PRIVATE LIMITED	September 9, 1993
COLLECTOR OF ESTATE DUTY Vs. ROSHAN JAHANGIR GANDHI	October 14, 1993
COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE Vs. BHOPAL SINGH	November 3, 1993
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR AGGARWAL	November 2, 1993
COMMISSIONER OF INCOME TAX Vs. GARWARE SYNTHETIC BRISTLES	September 9, 1993
COMMISSIONER OF INCOME TAX Vs. SINGH TRANSPORT CO	January 7, 1993
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTO SERVICE PRIVATE LIMITED	January 7, 1993
COMMISSIONER OF INCOME TAX Vs. ATLAS COPCOINDIA LIMITED	March 17, 1993
COMMISSIONER OF INCOME TAX Vs. UNITED GENERAL TRUST LIMITED	February 19, 1993
COMMISSIONER OF INCOME TAX Vs. V VENKATACHALAM	April 13, 1993
COMMISSIONER OF INCOME TAX ADDITIONAL Vs. GANAPATHI RAJU JOGI	February 17, 1993
COMMISSIONER OF INCOME TAX ADDITIONAL LUCKNOW Vs. JEEVAN LAL SAH	September 16, 1993
COMMISSIONER OF INCOME TAX ADDL Vs. T NAGGI REDDY	March 17, 1993
COMMISSIONER OF INCOME TAX BOMBAY Vs. INDIAN ENGINEERING AND COMMERCIAL CORPORATION PRIVATE LIMITED	April 13, 1993
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BRAITHWAITE AND COMPANY LIMITED	March 3, 1993
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AMRITSAR TRANSPORT COMPANY PRIVATE LIMITED	March 31, 1993
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. HARBHAJAN LAL	September 14, 1993
COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD Vs. AHMEDABAD COTTON MFC COMPANY LIMITED	October 15, 1993
COMMISSIONER OF INCOME TAX KARNATAKA COMMISSIONER OF WEALTH TAX COCHIN Vs. CANARA BANK A K AZAD HAREKARS HOSPITAL AND MATERNITY HOME	August 13, 1993
COMMISSIONER OF INCOME TAX MADRAS Vs. DALMIA CEMENT BHARAT LIMITED	September 21, 1993
COMMISSIONER OF INCOME TAX MADRAS Vs. BRAKES INDIA LIMITED	April 6, 1993
COMMISSIONER OF INCOME TAX MADRAS Vs. KARTHIKEYAN G R COIMBATORE	April 22, 1993
COMMISSIONER OF INCOME TAX ORISSA Vs. BUDHARAJA AND COMPANY N C	September 7, 1993
COMMISSIONER OF SALES TAX Vs. QURESHI CRUCIBLE CENTRE	March 18, 1993
COMMISSIONER OF SALES TAX BOMBAY Vs. VIJAYKUMAR LAXMINARAYAN BHAKKAD	March 24, 1993
COMMISSIONER OF SALES TAX BOMBAY Vs. AMANDIPVT LIMITED	March 4, 1993
COMMISSIONER OF WEALTH TAX Vs. SHEO KUMAR GUPTA	February 24, 1993
COMMISSIONER OF WEALTH TAX Vs. KISHAN LAL BUBNA	September 21, 1993
COMMISSIONER OF WEALTH TAX BOMBAY Vs. AMATEUR RIDERS CLUB BOMBAY	December 17, 1993
COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX Vs. KARAN SINGH:P C OSWAL	February 4, 1993
COMMITTEE OF MANAGEMENT JAI SITA RAM KISAN INTERMEDIATE COLLEGE Vs. DHARAMVIR SINGH RANA	September 17, 1993
COMMITTEE OF MANAGEMENT OF PACHALYAPPAS TRUST Vs. OFFICIAL TRUSTEE OF MADRAS	November 17, 1993
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	January 7, 1993
COMMR OF SALES TAX LAW BOARD OF REVENUE TAXES KERALA Vs. K P MOIDEENKUTTY DEAD	March 31, 1993
COMMR OF SALES TAX LAW ERNAKULAM Vs. K M MOHAMMAD ALI	March 30, 1993
COOPERATIVE SUGARS CHITTUR LIMITED Vs. STATE OF TAMIL NADU	April 13, 1993
COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA Vs. DYUTI PRAKASH DAS	March 26, 1993
COUNCIL OF HOMEOPATHIC SYSTEM OF MEDICINE PUNJAB Vs. SUCHINTAN	April 21, 1993
D DASEGOWDA Vs. STATE OF KARNATAKA T R DHANANJAYA	February 19, 1993
D DEVAJI Vs. K SUDARASHANA RAO	October 7, 1993
D K YADAV Vs. J M A INDUSTRIES LIMITED	May 7, 1993
D S DALAL Vs. STATE BANK OF INDIA	March 18, 1993
D V BAKSHI Vs. UNION OF INDIA	July 14, 1993
DALIP SINGH Vs. STATE OF HARYANA	April 28, 1993
DAMODAR ENGINEERING AND COMPANYNSTRUCTION AND COMPANY Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA	November 16, 1993
DAMODAR MISHRA Vs. STATE OF ORISSA	September 20, 1993
DAMU GANU BENDALE Vs. ARVINDA DHONDU TALEKAR	November 16, 1993
DARSHAN SINGH Vs. STATE OF PUNJAB	September 9, 1993
DASHRATH BABURAO SANGALE Vs. KASHIMATH BHASKAR DATA	February 10, 1993
DEEN DAYAL OJHA Vs. U P PUBLIC SERVICE TRIBUNAL NO V LUCKNOW	March 31, 1993
DELHI ADMINISTRATION Vs. SAT SARUP SHARMA	November 25, 1993
DELHI DEVELOPMENT AUTHORITY Vs. KAKAR TIMBERS TRADERS	December 2, 1993
DELHI DEVELOPMENT AUTHORITY Vs. H C KHURANA	April 7, 1993
DELHI DEVELOPMENT AUTHORITY SURGICAL COOPERATIVE INDUSTRIAL ESTATE LIMITED Vs. SURGICAL COOPERATIVE INDUSTRIAL ESTATE LTD:DELHI DEVELOPMENT AUTHORITY	August 16, 1993
DEOKABAI Vs. UTTAM	July 27, 1993
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM Vs. KOTAK & CO.	April 3, 1993
DESH BANDHU GUPTA Vs. N L ANAND AND RAJINDER SINGH	September 17, 1993
DEV RAJ Vs. STATE OF HIMACHAL PRADESH	October 7, 1993
DEVI SINGH MUKANDI JAGOO Vs. BOARD OF REVENUE FOR RAJASTHAN:BOARD OF REVENUE FOR RAJASTHAN AJMER:BOARD OF REVENUE FOR RAJASTHAN AJMER	October 12, 1993
DEVIDAYAL ROLLING MILLS Vs. PRAKASH CHIMANLAL PARIKH	March 24, 1993
DHANANJAI Vs. STATE OF UTTAR PRADESH	October 27, 1993
DHARAM DEO SINGH Vs. STATE OF UTTAR PRADESH	September 14, 1993
DHARAM PAL Vs. STATE OF UTTAR PRADESH	September 30, 1993
DHARAM SINGH Vs. STATE OF PUNJAB	September 13, 1993
DHARAMPAL Vs. RAMSHRI	January 7, 1993
DHARMA PAL Vs. STATE OF PUNJAB	May 5, 1993
DHENKANAL MUNICIPAL COUNCIL Vs. A RAJA RAO	March 18, 1993
DHONDIRAM TATOBA KADAM Vs. RAMCHANDRA BALWANTRAO DUBAL	July 27, 1993
DIAL SINGH Vs. AMRISH KUMAR	September 30, 1993
DIGVIJAY MOTE Vs. UNION OF INDIA	August 16, 1993
DIPAK KUMAR CHATTERJEE Vs. COMMISSIONER OF PAYMENTS JUTE	January 7, 1993
DIRECTOR OF MKTG BIHAR STATE AGRICULTURAL PRODUCE MARKETING BOARD Vs. HINDUSTAN COPPER LIMITED	July 27, 1993
DISTRICT MAGISTRATE Vs. G JOTHISANKAR	August 4, 1993
DISTRICT MAGISTRATE Vs. R. RAMANATHAN	August 4, 1993
DISTRICT MAGISTRATE DISTRICT MAGISTRATE Vs. R KUMARAVEL:R KUMARAVEL	August 4, 1993
DUVURU JAYA MOHANA REDDY Vs. ALLURU NAGI REDDY	April 23, 1993
DWARKA PRASAD Vs. STATE OF UTTAR PRADESH	February 23, 1993
ELECTION COMMISSION OF INDIA Vs. UNION OF INDIA	August 10, 1993
ELECTION COMMISSION OF INDIA Vs. STATE OF WEST BENGAL	September 5, 1993
ELECTRONICS LIMITED Vs. SUPERINTENDENT	August 25, 1993
EMIL WEBBER Vs. COMMISSIONER OF INCOME TAX V AND M NAGPUR	February 19, 1993
EMPIRE STORES Vs. INCOME TAX OFFICER	April 2, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. OVERSEAS METAL INDUSTRIES	March 26, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL KALPAKA INTERNATIONAL	January 15, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. PREMIER CLAY PRODUCTS	August 25, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARRISON MALAYALAM PRIVATE LIMITED	August 30, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPN EMPLOYEES UNION CITU KANNUR DIST KANNUR KERALA	October 11, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. R K SWAMY	October 28, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. GUNVANTRI UMEDRAI BHAT	December 9, 1993
ENGLISH MEDIUM STUDENTS PARENTS ASSOCIATION STATE OF KARNATAKA Vs. STATE OF KARNATAKA:CHANNAGIORAOI TALUK URDU SCHOOLS BETTERMENT COMMITTEE	December 8, 1993
ENTERTAINMENT TAX OFFICER Vs. AMBAE PICTURE PALACE	October 28, 1993
EXCISE COMMISSIONER KARNATAKA Vs. V SREEKANTA	March 5, 1993
FEDERATION OF DIRECTLY APPOINTED OFFICERS OF INDIAN RAILWAY Vs. UNION OF INDIA	June 18, 1993
FERRO ALLOYS CORPORATION LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	April 15, 1993
FERTILIZER CORPORATION OF INDIA LTD Vs. JAGDISH PRASAD KESHARWANI	October 12, 1993
FIBRE BOND SALES Vs. CHAND RANI	May 7, 1993
FOOD CORPORATION OF INDIA Vs. E KUTTAPPAN	June 21, 1993
FOOD CORPORATION OF INDIA Vs. JAGANNATH DUTTA:L C BHAKAT	March 18, 1993
FOREST RANGE OFFICER KHUSHBOO ENTERPRISES Vs. P MOHAMMAD ALI:FOREST RANGE OFFICER	May 4, 1993
FRANCISCO ALMEIDA Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO	April 27, 1993
FRENCH DYES AND CHEMICALS 1 PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	February 18, 1993
G ANNAMALAI PILLAI Vs. DISTRICT REVENUE OFFICER	March 17, 1993
G GANGARASNIAH S RAMAMURTHY Vs. A NARAYANASWAMY:KARNATAKA ELECTRICITY BOARD	August 17, 1993
G L DIDWANIA Vs. INCOME TAX OFFICER	November 24, 1993
G L HOTELS LIMITED RITZ PRIVATE LIMITED EASTERN INTERNATIONAL HOTELS LIMITED Vs. T C SARIN:V SHIVRAMAN:EMPLOYEES STATE INSURANCE	August 25, 1993
G S VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	July 16, 1993
G T N TEXTILES LIMITED SHREE MANUFACTURING CO KAKATIA TEXTILES LIMITED SATYAM SPNG AND WVG MILLS LIMITED YEMMIGANUR SPNG MILLS DHANALAKSHMI ROTO SPINNERS PRIVATE LIMITED SATHYANARAYANA SPINNING MILLS LIMITED Vs. ASSISTANT DIRECTORS R O T COMMISSIONER:ASSTT DIR REG OFFICE OF TEX COMMISSIONER:ASSTT DIRECTOR AND ENFORCEMENT OFFICER:A D AND E O REG OFFICE TEXTILES COMMISSIONER:TEXTILE COMMISSIONER AND	March 17, 1993
GADAKH YASHWANTRAO KANKARRAO Vs. E V ALIAS BALASAHEB VIKHE PATIL	November 19, 1993
GAINDA RAM Vs. M C D TOWN HALL	May 12, 1993
GAJADHAR PRASAD CHOUDHARY Vs. STATE OF BIHAR	January 7, 1993
GANDHI GRAH NIRMAN SAHKARI SAMITI LIMITED Vs. STATE OF RAJASTHAN	March 30, 1993
GANGA DASS ALIAS GODHA Vs. STATE OF HARYANA	November 2, 1993
GAUNTER EDWIN KIRCHER Vs. STATE OF GOA SECRETARIAT PANAJI GOA	March 16, 1993
GAURI SHANKAR GAUR Vs. STATE OF UTTAR PRADESH	August 12, 1993
GAUTAM MAROTI UMALE Vs. STATE OF MAHARASHTRA	November 17, 1993
GEMA COUTINHO RODRIGUES Vs. BRICIO FRANCISCO PEREIRA	April 2, 1993
GENERAL LABOUR UNION RED FLAG BOMBAY Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED	September 8, 1993
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM Vs. SUSAMMA THOMAS MRS	January 6, 1993
GHANSHYAMDAS Vs. OM PARKASH	March 22, 1993
GIRJA SHANKAR MISRA NATHU SINGH Vs. STATE OF UTTAR PRADESH	September 3, 1993
GLASS MINIATURE BULB INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX KANPUR U P	September 14, 1993
GOBIND PERSHAD JAGDISH PERSHAD Vs. NEW DELHI MUNICIPAL COMMITTEE	July 14, 1993
GOKARAJU VENKATANARASA RAJU Vs. STATE OF ANDHRA PRADESH	August 24, 1993
GOPAL Vs. STATE OF UTTAR PRADESH	November 2, 1993
GORE LAL SHAKYA Vs. MAHARAJ SINGH YADAV	August 18, 1993
GOUTAM KUNDU Vs. STATE OF WEST BENGAL	May 14, 1993
GOVERDHAN RAOJI GHYARE Vs. STATE OF MAHARASHTRA	August 19, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. KARRI CHINNA VENKATA REDDY	November 3, 1993
GOVERNMENT OF ANDHRA PRADESH K V RAGHAVENDRA RAO K SRINIVASULU K RAMANUJAM GOVERNMENT OF ANDHRA PRADESH V HANUMANTHA RAO Vs. P DILIP KUMAR:STATE OF ANDHRA PRADESH:Y V SATYANARAYANA RAO:Y V SATYANARAYANA RAO:GOVERNMENT OF ANDHRA PRADESH	February 3, 1993
GOVIND BAPU SALVI Vs. VISHWANATH JANARDHAN JOSHI	September 22, 1993
GOVIND NARAIN MOHAN LAL STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:RAM NARAIN:RAM NARAIN	March 31, 1993
GOVIND OTHERS Vs. STATE OF MADHYA PRADESH	November 25, 1993
GOVIND PRASAD Vs. R G PARSAD	November 2, 1993
GOVINDAMMA Vs. VELUSWAMI	March 4, 1993
GOVINDAPPA Vs. STATE OF KARNATAKA	November 25, 1993
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. UNION OF INDIA	September 15, 1993
GREATER DELHI PLANNERS LIMITED Vs. STATE OF HARYANA	March 17, 1993
GTJRUCHARAN KOERI Vs. BIBI SHAMSUNISSA	July 27, 1993
GUJARAT HOUSING BOARD ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT	November 5, 1993
GULRAJ SINGH GREWAL Vs. HARBANS SINGH	January 12, 1993
GULZAR SINGH Vs. STATE OF PUNJAB	May 11, 1993
GUNNASEELAM Vs. STATE OF TAMIL NADU	October 11, 1993
GURBACHAN SINGH Vs. STATE OF RAJASTHAN	August 25, 1993
GURCHARAN SINGH OTHERS Vs. STATE OF PUNJAB	November 25, 1993
GURDEEP SINGH Vs. STATE OF JAMMU AND KASHMIR	March 5, 1993
GURDIAL SINGH Vs. STATE OF PUNJAB	January 13, 1993
GURU AMARJIT SINGH Vs. RATTAN CHAND	August 12, 1993
GURU NANAK DEV UNIVERSITY Vs. PARMINDER KR BANSAL	April 29, 1993
H M T LIMITED Vs. LABOUR COURT ERNAKULAM	September 23, 1993
H MUKHERJEE UNION OF INDIA Vs. UNION OF INDIA	September 28, 1993
HANS RAJ Vs. STATE OF HARYANA	January 8, 1993
HANSRAJ H JAIN Vs. STATE OF MAHARASHTRA	July 14, 1993
HANUMAN Vs. STATE OF HARYANA	February 10, 1993
HANUMAN Vs. STATE OF RAJASTHAN	November 25, 1993
HARAMANT LAXMAPPA KUKKADI Vs. STATE OF KARNATAKA	September 21, 1993
HARBANS LAL Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS CHANDIGARH	July 14, 1993
HARDIP SINGH Vs. STATE OF PUNJAB	September 21, 1993
HARENDRA NATH MANDAL Vs. STATE OF BIHAR	March 2, 1993
HARI OM BANKEY BIHARI RAJIV KUMAR MEHROTRA Vs. STATE OF UTTAR PRADESH	January 8, 1993
HARI SINGH ATBIR SINGH Vs. STATE OF HARYANA	April 13, 1993
HARISHCHANDRA KRISHNA GADKAR Vs. STATE OF MAHARASHTRA	October 5, 1993
HARJIT SINGH Vs. UNION OF INDIA	December 17, 1993
HARPAL SINGH CHAUHAN SARVESH SHARMA Vs. STATE OF UTTAR PRADESH	June 15, 1993
HEERA PRASAD Vs. STATE BANK OF INDIA	March 2, 1993
HETANA DILIP MOTGHARE Vs. BHIDE GIRLS EDUCATION SOCIETY NAGPUR	January 22, 1993
HIMALAYA TRADING COMPANY Vs. COMMISSIONER OF WEALTH TAX	September 2, 1993
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA	December 16, 1993
HINDUSTAN LEVER BATLIBOI AND CO Vs. HINDUSTAN LEVER MAZDOOR SABHA:HINDUSTAN LEVER MAZDOOR SABHA	September 28, 1993
HINDUSTAN PAPER CORPN LIMITED Vs. STATE OF KERALA	March 26, 1993
HINDUSTAN PETROLEUM CORPN LIMITED Vs. OKHA GRAM PANCHAYAT	September 23, 1993
HIRALAL MOOLCHAND DOSHI Vs. BAROT RAMAN LAL RANCHHODDAS	February 18, 1993
HIS HIGHNESS MAHARAJA PRATAP SINGH MAHARANI SAROJINI DEVI Vs. HER HIGHNESS MAHARANI SAROJINI DEVI:UMA DEVI	August 17, 1993
HOME SECRETARY U T OF CHANDIGARH Vs. DARSHJIT SINGH GREWAL	July 21, 1993
HONBLE CHIEF JUSTICE HIGH COURT M P JABALPUR Vs. MOHAN KUMAR	August 23, 1993
HOPE TEXTILES LIMITED Vs. UNION OF INDIA	October 27, 1993
HOSHIAR SINGH Vs. STATE OF HARYANA	August 25, 1993
HUCHAPPA YELLAPPA RADDER Vs. NINGAPPA BHEEMAPPA TALAWAR	May 14, 1993
I MANILAL SINGH ALIAS M MANIHAR SINGH Vs. UNION OF INDIA	March 23, 1993
IBP COMPANY LIMITED Vs. BAL KISHAN MITTAL	March 4, 1993
IBRAHIM ABDULRAHIM SHAIKH Vs. KRISHNAMORARI SRIPATLAL AGARWAL	August 5, 1993
INACIO MARTINS Vs. NARAYAN HARI NAIK	April 7, 1993
INDER SAIN JAIN Vs. STATE OF PUNJAB	September 7, 1993
INDER SINGH Vs. UNION OF INDIA	April 27, 1993
INDERAJ Vs. FINANCIAL COMMISSIONER	February 19, 1993
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	February 23, 1993
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. SHASHI GUPTA	February 15, 1993
INDIAN INSTITUTE OF TECHNOLOGY Vs. NAVIN KUMAR SINGH	January 11, 1993
INDIAN IRON AND STEEL CO LIMITED CHHAGANLAL MARWARI Vs. CHHAGANLAL MARWARI:STATE OF WEST BENGAL	September 22, 1993
INDIAN OIL CORPORATION Vs. CONSUMER PROTECTION COUNCIL KERALA	December 7, 1993
INDIAN RAILWAY SERVICE OF MECHANICAL ENGINEERS ASSOCIATION UNION OF INDIA Vs. INDIAN RAILWAY TRAFFIC SERVICE ASSOCIATION:INDIAN RAILWAY TRAFFIC SERVICE ASSOCIATION	April 30, 1993
INDRAMANI BAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX A P	February 18, 1993
INDUSTRIAL CREDIT AND INVESTMENT CORPN OF INDIA LIMITED HOOGHLI MILLS LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA:INDUSTRIAL CREDIT AND INVESTMENT CORPN OF INDIA LIMITED	September 10, 1993
INDUSTRIAL FINANCE CORPORATION Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA	February 16, 1993
ISHWAR SINGH AJAY KUMAR Vs. KULDIP SINGH RAGHBIR SINGH	September 27, 1993
ISHWARBHAI B VHANDRA Vs. UNION OF INDIA	November 30, 1993
J AND K PUBLIC SERVICE COMMISSION Vs. NARINDER MOHAN	December 7, 1993
J CHANDRASHEKHAR REDDY K MAHENDRA Vs. D ARORA CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH:D ARORA CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	October 7, 1993
J S JADHAV Vs. MUSTAFA HAJI MOHAMED YUSUF	April 7, 1993
JAENENDRAKUMAR PHOOLCHAND DAFTARI Vs. RAJENDRA RAMSUKH MISHRA G G VAIDYA NAIB TAHSILDAR SELOO ADDITIONAL COLLECTOR WARDHA 4 COMMISSIONER NAGPUR DIVISION NAGPUR	December 7, 1993
JAGDISH CHANDER BHATIA Vs. LACHHMAN DAS BHATIA	January 11, 1993
JAGJIT SINGH Vs. DHARAM PAL SINGH	August 5, 1993
JAGJIT SINGH Vs. STATE OF HIMACHAL PRADESH	October 8, 1993
JAGTAR SINGH Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION	April 13, 1993
JAGTAR SINGH Vs. STATE OF PUNJAB	January 7, 1993
JAHURUL ISLAM Vs. ABUL KALAM	November 23, 1993
JAI PRAKASH Vs. SATNARAIN SINGH	January 12, 1993
JAI SHANKAR PRASAD ADVOCATE Vs. STATE OF BIHAR	March 19, 1993
JAIN EXPORTS PVT LIMITED JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA	July 14, 1993
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. RAM GOPAL SHARMA	August 18, 1993
JAJODIA OVERSEAS PVT LIMITED INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD	January 15, 1993
JAMNA Vs. STATE OF UTTAR PRADESH	September 21, 1993
JANGIR KAUR Vs. STATE OF PUNJAB	September 28, 1993
JARNAIL SINGH MOHNI Vs. STATE OF HARYANA	January 20, 1993
JATTU RAM Vs. HAKAM SINGH	September 15, 1993
JAWAHAR LAL WALI Vs. STATE OF JAMMU AND KASHMIR	March 5, 1993
JAWAHAR SINGH Vs. STATE OF HARYANA	January 19, 1993
JAWAHARLAL NEHRU UNIVERSITY Vs. MAJ GENERAL Y M BAMMI ANOTHER	February 9, 1993
JAYANTA KUMAR DASH Vs. STATE OF ORISSA	April 15, 1993
JETHABHAI VALOBHAI SANGHADA Vs. STATE OF GUJARAT	October 6, 1993
JIWAN DASS Vs. LIFE INSURANCE CORPORATION OF INDIA	September 28, 1993
JIWANI Vs. RAJMATA BASANTIKA DEVI	July 20, 1993
JODHA RAM OM PARKASH LAKH RAM Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH:FINANCIAL COMMISSIONER HARYANA CHANDIGARH:FINANCIAL COMMISSIONER HARYANA CHANDIGARH	October 11, 1993
JOGINDER SINGH WASU Vs. STATE OF PUNJAB	October 29, 1993
JOHNDSOUZA Vs. EDWARD ANI	December 17, 1993
JONNALLA NARASHIMHARAO AND CO Vs. COMMISSIONER OF INCOME TAX	February 17, 1993
JOSEPH ALIAS JOSE Vs. STATE OF KERALA	August 13, 1993
JOSHI BHURARAM DATTARAM Vs. JIVIBAI D MULCHAND MRS	March 18, 1993
JYOTENDRASINHJI Vs. S I TRIPATHI	April 2, 1993
K B HANDICRAFTS EMPORIUM Vs. STATE OF HARYANA	April 28, 1993
K CHELLIAH SERVAI Vs. P MUTHUSAMI SERVAI	September 8, 1993
K K M NAIR Vs. UNION OF INDIA	March 31, 1993
K KRISHNA IYER Vs. STATE OF KERALA	March 30, 1993
K NARAYANAN R MAHADEV Vs. STATE OF KARNATAKA	September 2, 1993
K P TIWARI Vs. STATE OF MADHYA PRADESH	October 29, 1993
K PARAMESWARAN PILLAI DEAD Vs. K SUMATHI ALIAS JESIS JESSIE JACQUILINE	September 7, 1993
K R RAVEENDRANATHAN Vs. STATE OE KERALA	August 13, 1993
K RAJAN Vs. C K RAJAN	March 26, 1993
K RAJAN Vs. STATE OF TAMIL NADU	March 3, 1993
K RAMACHANDRA RAO Vs. UNION OF INDIA	October 6, 1993
K RAMADAS SHENOY Vs. STATE OF KARNATAKA	October 5, 1993
K SAROJA NAKSHTRI Vs. SADASUKH KABRA AND CO	November 26, 1993
KABIR CHAWLA Vs. STATE OF UTTAR PRADESH	May 12, 1993
KAILASH CHANDRA RAJAWAT Vs. UNION OF INDIA	February 1, 1993
KAKA JOGINDER SINGH ALIAS DHARTI PAKAD Vs. K R NARAYANAN VICE PRESIDENT OF INDIA	July 16, 1993
KALYAN SINGH Vs. STATE OF U P	October 1, 1993
KALYAN SINGH Vs. STATE OF UTTAR PRADESH	October 10, 1993
KAMESHWAR PRASAD SHARMA SLAVE PRESIDENT BANDHUA MUKTI MORCHA BIHAR Vs. STATE OF BIHAR	March 19, 1993
KAMLABAI Vs. COMMISSIONER OF POLICE NAGPUR	April 30, 1993
KANTA DEVI ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. STATE OF HARYANA	April 15, 1993
KAPILDEO SINGH Vs. STATE OF BIHAR	April 7, 1993
KARAM SINGH Vs. STATE OF PUNJAB	January 20, 1993
KARAMCHAND PREMCHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT	February 25, 1993
KARAYADATHIL KUNHIMOOSA MANJERINTHA Vs. VALIAPARAMBATH M T KALLIANI	July 27, 1993
KARMI DEVI Vs. UNION OF INDIA	March 29, 1993
KARNAIL SINGH Vs. STATE OF HARYANA	December 8, 1993
KARNTA PRASAD Vs. STATE OF UTTAR PRADESH	September 8, 1993
KARUPPASWAMY Vs. C RAMAMURTHY	July 14, 1993
KASHI RAI OTHERS Vs. STATE OF BIHAR	September 8, 1993
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO Vs. SPEAKER	March 31, 1993
KATHAVAN SERVAI Vs. STATE OF T N	April 15, 1993
KATHI RAMKU ALIGBHAI Vs. STATE OF GUJARAT	March 24, 1993
KAULASHWARI DEVI Vs. NAWAL KISHORE	April 2, 1993
KAUSHALYA RANI Vs. MUNICIPAL CORPORATION OF DELHI	July 13, 1993
KEDIA LEATHER AND LIQUOR ASSOCIATED ALCOHOLS AND BREWERIES KEDIA DISTILLERIES Vs. UNION OF INDIA	April 2, 1993
KERALA SOLVENT EXTRACTIONS LIMITED Vs. A UNNIKRISHNAN	November 30, 1993
KESHABHAI MALABHAI VANKAR Vs. STATE OF GUJARAT	August 6, 1993
KESHARSINGH Vs. BALAKA SINGH	August 30, 1993
KEWAL SAROP GANDOTRA Vs. STATE OF J AND K	December 7, 1993
KHALID AUTOMOBILES Vs. UNION OF INDIA	August 26, 1993
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH	September 14, 1993
KHUDDU Vs. STATE OF UTTAR PRADESH	April 27, 1993
KIKAR SINGH Vs. STATE OF RAJASTHAN	May 12, 1993
KIRTI MAHTO Vs. STATE OF BIHAR	April 13, 1993
KISHAN Vs. STATE OF HARYANA	February 12, 1993
KISHAN LAL LAKHMI CHAND Vs. STATE OF HARYANA	July 29, 1993
KISHUN SINGH Vs. STATE OF BIHAR	January 11, 1993
KOTWAL Vs. STATE OF MADHYA PRADESH	November 24, 1993
KRISHI UTPADAN MANDI SAMITI Vs. SHANKAR INDUSTRIES	February 11, 1993
KRISHNABAI Vs. RAGHUNATH NEMICHAND NAGAR	October 12, 1993
KRISTACHAR GURACHAR GALGALI Vs. SHIVANAGOWDA KENCHANAGOWDA POLICE PATIL DEAD	March 17, 1993
KRUSHNALAL BUXI Vs. SUDARSHAN PANI	August 5, 1993
KULDIP SINGH S Vs. STATE OF PUNJAB	August 26, 1993
KULWANT SINGH JASBIR SINGH Vs. STATE OF PUNJAB	January 21, 1993
KUMARI SARITA THAKUR Vs. UNION OF INDIA	October 15, 1993
KUNDAN LAL Vs. ANGAN LAL	February 2, 1993
KUNDULA BALA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH	March 26, 1993
L CHANDRAKUMAR Vs. UNION OF INDIA	September 7, 1993
LAKHBIR SINGH Vs. STATE OF PUNJAB	November 26, 1993
LAKHJIT SINGH Vs. STATE OF PUNJAB	March 31, 1993
LALJI KHIMJI Vs. STATE OF GUJARAT	January 29, 1993
LANCE DAFADAR JOGINDER SINGH Vs. UNION OF INDIA	August 16, 1993
LAVJI MONA Vs. STATE OF GUJARAT	January 5, 1993
LAXMAN MAROTRAO NAVAKHARE Vs. KESHAVRAO	March 2, 1993
LAXMI BAI SADASHIV Vs. ANNAPPA SIDAPPA NARGUDE	October 12, 1993
LAXMI DEVI SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX U P	February 18, 1993
LAXMI VIDEO THEATRES MANGALA TALKIES MAHA LAXMI VIDEO SANGAM VIDEO TALKIES SAMRAT VIDEO PARLOUR LOHARU Vs. STATE OF HARYANA	July 14, 1993
LAXMISHANKAR HARISHANKAR BHATT Vs. YASHRAM VASTA	February 26, 1993
LICA P LIMITED NO 1 Vs. OFFICIAL LIQUIDATOR	January 4, 1993
LILY BEGUM Vs. JOY CHANDRA NAGBANSHI	September 20, 1993
LILY THOMAS MS ADVOCATE Vs. SPEAKER LOK SABHA	August 24, 1993
LOHIA PROPERTIES PRIVATE LIMITED TINSUKIA DIBRUGARH ASSAM Vs. ATMARAM KUMAR	August 17, 1993
LT COL SURINDER KUMAR DUTT Vs. SHAKTI COOPERATIVE HOUSE BUILDING LIMITED	February 3, 1993
LUCKNOW DEVELOPMENT AUTHORITY Vs. M K GUPTA	November 5, 1993
M A HAQUE Vs. UNION OF INDIA	February 18, 1993
M C MEHTA Vs. UNION OF INDIA	December 3, 1993
M DAYANAND REDDY Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	March 24, 1993
M JANARDHAN Vs. STATE OF ANDHRA PRADESH	November 26, 1993
M L DUJARI Vs. UNION OF INDIA	April 12, 1993
M LOGANATHAN OTHERS Vs. T N ELECTRICITY BOARD	July 28, 1993
M S MUDHOL Vs. S D HALEGKAR	July 13, 1993
M S P NADAR SONS VIRUDHUNAGAR Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS	April 28, 1993
M V NAIR Vs. UNION OF INDIA	January 22, 1993
M V VENKATARAMANA BHAT Vs. RETURNING OFFICER AND TAHSILDAR	July 30, 1993
M. VENKATA KRISHNA RAO Vs. B. TRINATHA REDDY	March 17, 1993
MADAN LAL Vs. STATE OF PUNJAB	August 25, 1993
MADAN MOHAN Vs. KRISHAN KUMAR SOOD	January 12, 1993
MADANI Vs. STATE OF RAJASTHAN	April 23, 1993
MADUSUDHANA REDDY Vs. STATE OF ANDHRA PRADESH	December 8, 1993
MAFATLAL INDUSTRIES LIMITED Vs. UNION OF INDIA	July 30, 1993
MAHADEV BAPUJI MAHAJAN (DEAD) S Vs. STATE OF MAHARASHTRA	September 14, 1993
MAHANAGAR RAILWAY VENDORS UNION Vs. UNION OF INDIA	April 12, 1993
MAHARASHTRA TUBES LIMITED Vs. STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LIMITED	January 29, 1993
MAHARSHI AVADHESH Vs. UNION OF INDIA	April 6, 1993
MAHENDRA PRASAD SHAW Vs. RAJ KUMAR SAH	November 1, 1993
MAHENDRA SINGH Vs. JAGBIR SINGH	January 12, 1993
MAJOR GENL B M BHATTACHARJEE RETD Vs. RUSSEL ESTATE CORPORATION	February 4, 1993
MAKER DHWAAJ PAL Vs. NEERA YADAV	January 4, 1993
MAKHAN SINGH Vs. STATE OF PUNJAB	July 27, 1993
MALA SINGH Vs. FINANCIAL COMMISSIONER	October 15, 1993
MALAPRABHA COOP SUGAR FACTORY LIMITED Vs. UNION OF INDIA	September 22, 1993
MALKIAT SINGH ALIAS MITA Vs. STATE OF PUNJAB	July 27, 1993
MALWA BUS SERVICE PVT LIMITED Vs. MOHINDER KAUR	April 8, 1993
MANAGEMENT OF RESERVE BANK OF INDIA NEW DELHI Vs. BHOPAL SINGH PANCHAL	November 3, 1993
MANAGING COMMITTEE KHALSA MIDDLE SCHOOL Vs. MOHINDER KAUR	August 13, 1993
MANAGING DIRECTOR ECIL HYDERABAD Vs. B KARUNAKAR	October 1, 1993
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. NARENDRA KUMAR JAIN	March 17, 1993
MANI RAM Vs. STATE OF RAJASTHAN	March 31, 1993
MANILAL SINGH Vs. H BOROBABU SINGH	February 5, 1993
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE OF KARNATAKA	November 30, 1993
MANIRAM Vs. STATE OF MADHYA PRADESH	September 23, 1993
MANIYERI MADHAVAN Vs. SUB INSPECTOR OF POLICE	September 22, 1993
MANJUR FAIJU INAMDAR Vs. STATE OF MAHARASHTRA	July 14, 1993
MANORMA VERMA Vs. STATE OF BIHAR	January 12, 1993
MAR ATHANASIUS COLLEGE Vs. STATE OF KERALA	October 12, 1993
MARCO TEXTILES Vs. UNION OF INDIA	February 16, 1993
MEDICAL COUNCIL OF INDIA INDIAN MEDICAL ASSOCIATION JABALPUR Vs. SILAS NELSON:SILAS NELSON	May 14, 1993
MERCINE SOUZA Vs. GANAPATHY BHATTA	February 25, 1993
MINERAL AND METAL TRADING CORPORATION Vs. R C MISHRA	April 7, 1993
MINOCHA BROS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 8, 1993
MIRAH DECOR Vs. COLLECTOR OF CUSTOMS	February 15, 1993
MIRAN BUX Vs. LALOO ALIAS SHAGIR AHMAD	July 23, 1993
MISRILAL RAMRATAN MANSUKHLAL Vs. A S SHAIK FATHIMAL	August 4, 1993
MODELLA WOOLLENS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 25, 1993
MODI INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH	October 14, 1993
MOHAMMAD ANIS Vs. UNION OF INDIA	July 16, 1993
MOHAMMAD ASLAM ALIAS BHURE Vs. UNION OF INDIA	September 24, 1993
MOHAMMAD ASLAM ALIAS KUYIAN Vs. STATE OF UTTAR PRADESH	March 18, 1993
MOHAMMAD SAYEED Vs. STATE OF UTTAR PRADESH	October 12, 1993
MOHAMMAD YUSUF ALIAS GORI IBRAHIMBHAI KAGDI Vs. STATE OF GUJARAT	September 7, 1993
MOHAMMAD ZAHIR KHAN MOHAMMAD ZAHIR KHAN Vs. UNION OF INDIA	January 5, 1993
MOHAMMAD ZAHOOR DEAD Vs. COMMISSIONER OF SALES TAX M P	February 17, 1993
MOHAN LAL Vs. RAGHUNATH SINGH	February 10, 1993
MOHD. ASLAM @ BHURE Vs. STATE OF U.P. (APP. FOR DIRECTIONS)	January 19, 1993
MOHD. ASLAM ALIAS BHURE Vs. STATE OF U.P. (FOR INITIATING CONTEMPT PROCEEDINGS AND DIRECTIONS) AND ANOTHER	May 7, 1993
MORVI MUNICIPALITY JUNAGADH NAGARPALIKA Vs. STATE OF GUJARAT	March 31, 1993
MOTI LAL Vs. RENT CONTROL AND EVICTION OFFICER	February 18, 1993
MOTI LAL Vs. STATE OF MADHYA PRADESH	September 23, 1993
MOTI RAM Vs. PARAM DEV	March 5, 1993
MRS. VEER BALA Vs. DELHI ADMINISTRATION AND OTHERS	March 19, 1993
MUDAKAPPA Vs. RUDRAPPA	September 28, 1993
MUKUND ENGINEERING WORKS Vs. BANSI PURSHOTTAM	October 11, 1993
MUKUND LAL BHANDARI Vs. UNION OF INDIA	May 14, 1993
MULLAPUDI VENKATA KRISHNA RAO Vs. VEDULA SURYANARAYANA	March 16, 1993
MUNICIPAL COMMITTEE ABOHAR Vs. KANSHI RAM	October 14, 1993
MUNICIPAL COMMITTEE BHATINDA Vs. LAND ACQUISITION COLLECTOR	April 15, 1993
MUNICIPAL CORPORATION, GWALIOR AND ORS. Vs. CITIZENS AND INHABITANTS OF MUNICIPAL WARD NO. 17 OF MUNICIPAL CORPORATION GWALIOR AND ORS.	October 26, 1993
MURLI ALIAS DENNY Vs. STATE OF RAJASTHAN	February 5, 1993
MURRAY AND COMPANY PVT LIMITED Vs. MADANLAL PODDAR	October 1, 1993
MUTHUKARUPPA PILLAI Vs. GANESAN	December 8, 1993
MUTHULAKSHMI ACHI Vs. MEENAKSHI ACHI	August 10, 1993
N P V RAMASWAMY UDAYAR SUDARSHAN TRADING CO LIMITED Vs. ALL INDIA SUBSCRIBER ASSOCIATION:THE OFFICIAL LIQUIDATOR	May 14, 1993
NAGAMMAI COTTON MILLS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	November 3, 1993
NAGARMAL BAIJNATH Vs. COMMISSIONER OF INCOME TAX	March 26, 1993
NAGINDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH	July 27, 1993
NAIZ AHMED Vs. STATE OF UTTAR PRADESH	November 17, 1993
NANDGI BROTHERS Vs. STATE OF KARNATAKA	September 14, 1993
NANDJEE SINGH Vs. P O MEDICAL STUDENTS ASSOCIATION	May 14, 1993
NANDYAL COOP SPINNING MILLS LIMITED Vs. K V MOHAN RAO	March 5, 1993
NARAIN LAL NIRALA Vs. STATE OF RAJASTHAN	April 22, 1993
NARAYAN SINGH MAN SINGH Vs. STATE OF MADHYA PRADESH	March 31, 1993
NARENDRAKUMAR RAJENDRA SINGH ATMA RAM RAMESH DUTT CHANDRAJIT KAUR N D M C WORKSHOP EMPLOYEES ASSOCIATION KSHATRAPAL SHARMA Vs. DHARAMDUTT:LT GOVERNOR DELHI ADMINISTRATION:ADMINISTRATOR N D M C:LT GOVERNOR DELHI ADMINISTRATION:LT GOVERNOR DELHI ADMINISTRATION:LT GOVERNOR DELHI ADMINISTRATION:LT GOVERNOR A	March 17, 1993
NARESH DUTT TYAGI Vs. STATE OF UTTAR PRADESH	August 10, 1993
NARPATCHAND A BHANDARI Vs. SHANTILAL MOOLSHANKAR JANI	March 18, 1993
NASEEM BANG Vs. STATE OF UTTAR PRADESH	August 13, 1993
NASHIK Vs. STATE OF MAHARASHTRA	March 23, 1993
NASRU Vs. STATE OF UTTAR PRADESH	October 8, 1993
NATHU RAM Vs. STATE OF HARYANA	October 27, 1993
NATIONAL FEDERATION OF BLIND Vs. UNION PUBLIC SERVICE COMMISSION	March 23, 1993
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE BANK OF INDIA	March 26, 1993
NAVALSHANKAR ISHWARLAL DAVE Vs. STATE OF GUJARAT	May 12, 1993
NAVGANBHAI SOMABHAI Vs. STATE OF GUJARAT	September 22, 1993
NAVIN CHEMICALS MFG AND TRADING COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS	September 15, 1993
NAWAB ALI JHINNU Vs. STATE OF UTTAR PRADESH	December 1, 1993
NAWAL SINGH Vs. STATE OF UTTAR PRADESH	September 7, 1993
NEELATHUPARA KUMMI SEETHI COYAPHANGAL Vs. MONTHARAPALLA PADIPPUA ATTAKOYA	August 4, 1993
NEW REDBANK TEA CO PVT LIMITED Vs. KUMKUM MITTAL	November 16, 1993
NILABATI BEHERA ALIAS LAUTA BEHERA Vs. STATE OF ORISSA	March 24, 1993
NIRMALA DEVI Vs. STATE OF JAMMU AND KASHMIR	November 17, 1993
NOIDA ENTREPRENEURS ASSOCIATION Vs. U P FINANCIAL CORPORATION	April 8, 1993
NONAPPA POOJARI Vs. STATE OF KARNATAKA	December 2, 1993
NOOR SALMAN MAKANI Vs. UNION OF INDIA	October 27, 1993
O P BHANDARI Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED	August 17, 1993
O T M O M MEYYAPPA CHETTIAR Vs. O T M S M KASI VISWANATHAN CHETTIAR	August 24, 1993
OFFICIAL TRUSTEE OF TAMIL NADU Vs. UDAVUMKARANKAL	January 29, 1993
OLINEEDI VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH	March 17, 1993
OM NARAIN AGARWAL BASHIRAN Vs. NAGAR PALIKA SHAHJAHANPUR:STATE OF UTTAR PRADESH	February 19, 1993
OM PRAKASH Vs. SUNHARI DEVI	March 2, 1993
OMBIR SINGH Vs. UNION OF INDIA	May 5, 1993
ORISSA STATE ELECTRICITY BOARD Vs. ORISSA TILES LIMITED	March 3, 1993
ORISSA STATE ELECTRICITY BOARD Vs. ORISSA TILES LTD.	March 31, 1993
OSWAL AGRO MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 27, 1993
OSWAL AGRO MILLS LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE DIVISION LUDHIANA	November 26, 1993
P ANBALAGAN Vs. DISTT EDUCATIONAL OFFICER	July 19, 1993
P BABU Vs. STATE OF ANDHRA PRADESH	October 1, 1993
P K RAMAIAH AND COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL THERMAL POWER CORPN	October 1, 1993
P M BAYAS STATE OF MAHARASHTRA Vs. UNION OF INDIA	March 23, 1993
P MUNIAN Vs. STATE OF TAMIL NADU	December 17, 1993
P MURUGESAN Vs. STATE OF TAMIL NADU	February 3, 1993
P N VARMAN Vs. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA	July 30, 1993
P S RAO SATYANARAYANA ATTAL Vs. STATE OF ANDHRA PRADESH	November 17, 1993
P V T PHILLIP Vs. P NARASIMHA REDDY	July 13, 1993
PADIA SALES CORPORATION Vs. COLLECTOR OF CUSTOMS BOMBAY	March 18, 1993
PADMANABHAN VIJAYKUMAR ALIAS VIJAYAN Vs. STATE OF KERALA	February 24, 1993
PAGOTI SREERAMULU Vs. STATE OF ANDHRA PRADESH	November 25, 1993
PALGHAT JILLA THANDAN SAMUDHAYA SAMRAKSHNA SAMITHI Vs. STATE OF KERALA	December 3, 1993
PANCHAIAH Vs. STATE OF KARNATAKA	November 4, 1993
PANCHU GOPAL BOSE Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA	April 23, 1993
PANDURANG DNYANDEO HATKAR Vs. STATE OF MAHARASHTRA	February 4, 1993
PANNA Vs. A S SAMRA	January 27, 1993
PANNI LAL Vs. RAJINDER SINGH	May 5, 1993
PARESH KALYANDAS BHAVSAR SABASKHAN NURKHAN PATHAN Vs. SADIQ YAKUBBHAI JAMADAR:STATE OF GUJARAT	March 24, 1993
PARKASH KAUR Vs. SANDHOORAN	March 31, 1993
PARMESHWARI DEVI OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD ANOTHER	April 13, 1993
PARSINNI Vs. SUKHI	September 15, 1993
PARVEEN JINDAL Vs. STATE OF HARYANA	March 16, 1993
PARVEJ AKTAR Vs. UNION OF INDIA	February 5, 1993
PATHAN MURTAZAKHAN DADAMKHAN Vs. PATHAN PIRKHAN AMDUMIYAN	March 23, 1993
PAVITRI DEVI Vs. DARBARI SINGH	September 7, 1993
PEPSU ROAD TRANSPORT CORPORATION Vs. SATINDERKUMAR	November 1, 1993
PHOOL CHAND Vs. STATE OF RAJASTHAN	October 5, 1993
PHOOL CHAND BAJRANG LAL Vs. INCOME TAX OFFICER	July 13, 1993
PIRTHI Vs. STATE OF HARYANA	October 8, 1993
POLLACHI COOPERATIVE MARKETING SOCIETY Vs. K N VALUSWAMI	October 7, 1993
PRABHU Vs. STATE OF RAJASTHAN	November 17, 1993
PRABHU DAYAL Vs. UNION OF INDIA	April 20, 1993
PRABHU PRASAD SINHA Vs. STATE OF BIHAR	October 14, 1993
PRABHUDAYAL Vs. STATE OF MAHARASHTRA	May 14, 1993
PRAFULLA KUMAR SWAIN BIJAY KISHORE MOHANTY SECRETARY FOREST FISHERIES AND ANIMAL HUSBANDRY DEPARTMENT GOVERNMENT OF ORISSA Vs. PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA	January 18, 1993
PRAKASH CHAND SACHDEVA Vs. STATE	December 14, 1993
PRAKASH COTTON MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	April 6, 1993
PRANLAL MANILAL PARIKH Vs. STATE OF GUJARAT	December 7, 1993
PRASAD MAHATO Vs. STATE OF BIHAR	February 18, 1993
PREM ALIAS SANTOSH Vs. STATE OF MAHARASHTRA	October 12, 1993
PREM CHAND Vs. STATE OF UTTAR PRADESH	August 26, 1993
PREM CHAND Vs. STATE OF U P	February 26, 1993
PREM KUMARI Vs. U T ADMN CHANDIGARH	September 20, 1993
PREMIUM GRANITES Vs. STATE OF TAMIL NADU	February 4, 1993
PRERNA Vs. M P STATE ROAD TRANSPORT CORPORATION	January 28, 1993
PRESIDENT OF INDIA Vs. SPECIAL REFERENCE NO 1 OF 1993 RAM JANMA BHUMI BABRI MASJID MATTER	January 27, 1993
PRESTOLITE INDIA LIMITED Vs. REGIONAL DIRECTOR	October 7, 1993
PRINCIPAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH PONDICHERRY Vs. S ANDEL	September 16, 1993
PRINTERS HOUSE PRIVATE LIMITED Vs. COLD STORAGE AND FOOD PRODUCTS	October 14, 1993
PRITAM SINGH Vs. STATE OF PUNJAB	February 25, 1993
PRITAM SINGH OTHERS Vs. STATE OF PUNJAB	January 6, 1993
PRITHVICHAND RAMCHAND SABLOK Vs. S Y SHINDE	May 13, 1993
PROF SUMERCHAND Vs. UNION OF INDIA	September 7, 1993
PULARU Vs. STATE OF MADHYA PRADESH	January 21, 1993
PULIN BEHARI LAL Vs. MAHADEB DUTTA	February 3, 1993
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION CHANDIGARH Vs. STATE OF PUNJAB	December 7, 1993
PURNA CHANDRA SEN GUPTA Vs. SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS W B	October 8, 1993
PUSHPA RANI Vs. BHAGWANTI DEVI	September 7, 1993
PUSIBAI RATHI Vs. RAGHAVENDRA RICE DEPOT	February 16, 1993
R C POUDYAL SOMNATH POUDYAL NANDU THAPA ROOP RAJ RAI Vs. UNION OF INDIA	February 10, 1993
R J MEHTA Vs. STATE OF MAHARASHTRA	September 9, 1993
R K JAIN R K JAIN Vs. UNION OF INDIA	May 14, 1993
R K MAHAJAN Vs. CHIEF JUSTICE OF H P HIGH COURT	July 22, 1993
R S D V FINANCE CO PVT LIMITED Vs. VALLABH GLASS WORKS LIMITED	February 3, 1993
R S TRIPATHI SUPDT CENTRAL JAIL NAINI ALLAHABAD Vs. STATE OF UTTAR PRADESH	August 24, 1993
R VIJAYAKUMAR Vs. COMMISSIONER OF EXCISE	November 5, 1993
RACHHPAL SINGH Vs. SOHAN SINGH	September 24, 1993
RADHABAI DOLATRAI DAVE Vs. PADMA KILAWALA MRS	February 9, 1993
RADHEY SHYAM KHEMKA NAND KISHORE TULSIAN Vs. STATE OF BIHAR	March 26, 1993
RAGHU SEEDS AND FARMS ALL INDIA SEED GROWERS MERCHANTS AND NURSERY MEN ASSOCIATION RAJASTHAN AGRICULTURE INPUT DEALERS ASSOCIATION INDIAN FARMERS ASSOCIATION REGD Vs. UNION OF INDIA	October 28, 1993
RAGHUBIR SINGH AND CHATTER SINGH Vs. UNION TERRITORY OF CHANDIGARH	January 14, 1993
RAGHUNATHRAO GANPATRAO SRIKANTA DATTA NARASIMHARAJA WADIYAR MYSORE Vs. UNION OF INDIA	February 4, 1993
RAI SAHEB Vs. STATE OF HARYANA	March 16, 1993
RAJ BHUSHAN GANDHI Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD	February 9, 1993
RAJA BHAIYA ALIAS RAGHUBIR SINGH Vs. STATE OF MADHYA PRADESH	September 9, 1993
RAJA VIDEO PARLOUR CLASSIK VIDEO HALL VIDEO PARLOUR Vs. STATE OF PUNJAB	July 14, 1993
RAJAGOPALSWAMY KONAR Vs. STATE OF TAMIL NADU	March 31, 1993
RAJANGAM Vs. STATE TAMILNADU	July 13, 1993
RAJARAM KIRAT SINGH PARMA Vs. STATE OF MADHYA PRADESH	February 23, 1993
RAJASTHAN HOUSING BOARD Vs. KISHAN	January 27, 1993
RAJASTHAN ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF RAJASTHAN	September 1, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHAGYO MAL	May 7, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION RAJASTHAN STATE ROAD TRANSPORT CORPORATION RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA KANT:MOHD JAKI:RAMESH CHANDRA TAILOR	September 23, 1993
RAJENDRA RAJMUTYAM MALI Vs. STATE OF MAHARASHTRA	December 9, 1993
RAJENDRA SALES CORPORATION Vs. INDERMULL HIMTAJI	April 8, 1993
RAJINDRA Vs. COMMISSIONER OF POLICE NAGPUR DIVISION	October 27, 1993
RAJJU ALIAS PRAKASH Vs. STATE OF MADHYA PRADESH	April 27, 1993
RAJNAGAR TEXTILE MILLS Vs. DAHYABHAI MOHAIIBHAI DIWAN	October 4, 1993
RAJU KRISHNA Vs. STATE OF KARNATAKA	October 12, 1993
RAM AVATAR PANDEY Vs. UNION OF INDIA	February 5, 1993
RAM BHUKAN Vs. STATE OF UTTAR PRADESH	November 25, 1993
RAM BILAS Vs. JAGAT NARAIN SHRIVASTAVA	February 25, 1993
RAM CHAND VED PRAKASH Vs. UNION OF INDIA	September 30, 1993
RAM CHANDER SINGH Vs. STATE OF U P	April 20, 1993
RAM JANAM PANDEY Vs. STATE OF BIHAR	July 27, 1993
RAM JAWAHIR Vs. AYODHYA PRASAD TEWARI	September 27, 1993
RAM KISHAN Vs. U P STATE ROADWAYS TRANSPORT CORPORATION	April 23, 1993
RAM KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH	September 24, 1993
RAM PAL Vs. STATE OF HARYANA	September 28, 1993
RAM PHAL Vs. STATE OF HARYANA	February 2, 1993
RAM SWARUP HARI RAM Vs. STATE OF HARYANA	July 14, 1993
RAM VILAS Vs. STATE OF MADHYA PRADESH	March 30, 1993
RAMA KANT PANDEY Vs. UNION OF INDIA	February 5, 1993
RAMA MAHADEV NAGPURKAR HEAD MASTER Vs. MADHUKAR NATHUJI KATHAWATE	September 1, 1993
RAMACHANDRA KULKARNI Vs. DINKAR	February 11, 1993
RAMADHAR PANDEY Vs. STATE OF UTTAR PRADESH	March 30, 1993
RAMADHAR SINGH Vs. PRESCRIBED AUTHORITY	October 7, 1993
RAMASREY Vs. STATE OF UTTAR PRADESH	May 5, 1993
RAMASWAMY Vs. STATE OF TAMIL NADU	January 13, 1993
RAMBHAU Vs. STATE OF MAHARASHTRA	December 1, 1993
RAMCHANDRA GANPAT SHINDE Vs. STATE OF MAHARASHTRA	August 17, 1993
RAMESH KUMAR Vs. STATE OF BIHAR	August 4, 1993
RAMESHWAR DAYAL Vs. BANDA DEAD	January 13, 1993
RAMESHWAR MANJHI Vs. MANAGEMENT OF SANGRAMGARH COLLIERY	November 16, 1993
RAMKARAN Vs. STATE OF RAJASTHAN	November 17, 1993
RAMNIKLAL DEVCHAND Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	April 30, 1993
RAMPUKAR RAI Vs. STATE OF BIHAR	February 10, 1993
RANJITSINH CHANDRASINH ATODARIA Vs. STATE OF GUJARAT	April 15, 1993
RAO NARAIN SINGH Vs. UNION OF INDIA	April 6, 1993
RATAN CHANDRA SAMMANTA SANAT PAKHIRA Vs. UNION OF INDIA	May 13, 1993
RATANLAL MALVIYA Vs. STATE OF MADHYA PRADESH	January 14, 1993
RATTAN LAL SHARMA Vs. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL	May 14, 1993
RATTNI SATTANJEET Vs. STATE OF HIMACHAL PRADESH	February 4, 1993
RAVI RAMAN PRASAD Vs. STATE OF BIHAR	February 2, 1993
RAVI S. NAIK/SANJAY BANDEKAR AND ANOTHER Vs. DR. WILFRED MOSQUITO AND OTHERS/U.O.I. AND OTHERS	May 18, 1993
RAYMOND WOOLLEN MILLS LIMITED Vs. M R T P COMMISSION	February 26, 1993
REGAL VIDEO Vs. STATE OF HARYANA	July 14, 1993
REGIONAL DIRECTOR E S I CORPORATION Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED	August 19, 1993
REGIONAL PROVIDENT FUND COMMISSIONER Vs. K MOHAMMED	September 29, 1993
REGISTRAR HIGH COURT OF M P JABALPUR Vs. KUMARI RAJABAI GORKAR	December 7, 1993
REKHA CHATURVEDI Vs. UNIVERSITY OF RAJASTHAN	January 13, 1993
RENU MULLICK Vs. UNION OF INDIA	November 19, 1993
RENUSAGAR POWER CO LIMITED GENERAL ELECTRIC CO Vs. GENERAL ELECTRIC CO :RENUSAGAR POWER COMPANY LIMITED	October 7, 1993
RIVADENEYTA RICARDO AGUSTIN Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI	April 8, 1993
ROSHAN LAL Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD	September 13, 1993
ROSILINE GEORGE GEORGE KUTTY KUNCHERIA GEORGE KUTTY KUNCHERIA Vs. UNION OF INDIA	October 11, 1993
ROYAL HATCHERIES PVT LIMITED Vs. STATE OF ANDHRA PRADESH	October 15, 1993
RUBY SALES AND SERVICES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	October 28, 1993
S ASHOK KUMAR Vs. STATE OF TAMIL NADU	September 17, 1993
S B MATHUR THE RESIDENT COMMISSIONER Vs. MATTI ULLAH	November 1, 1993
S B NORONAH Vs. UNION OF INDIA	May 10, 1993
S D RAGHUNANDAN SINGH M RATHNAKAR PRABHU V NARAYANAPPA Vs. STATE OF KARNATAKA:J N SHIVAJI RAO:STATE OF KARNATAKA	October 5, 1993
S GANAPATHY Vs. AIR INDIA	June 16, 1993
S J PANDE Vs. P K BALAKRISHNAN	April 29, 1993
S K KHANNA DR R S AZAD STATE OF HARYANA Vs. STATE OF HARYANAS:M M SINGHS:BANT RAI GUPTA	November 5, 1993
S K SAHA STATE OF MADHYA PRADESH Vs. PREM PRAKASH AGARWAL:PREM PRAKASH	November 23, 1993
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH Vs. STATE OF KARNATAKA	August 26, 1993
S P CHENGALVARAYA NAIDU Vs. JAGANNATH	October 27, 1993
S P S BALASUBRAMANYAM Vs. SURUTTAYAN ALIAS ANDALI PADAYACHI	October 13, 1993
S S GREWAL Vs. STATE OF PUNJAB	May 7, 1993
S S JATLEY Vs. COLLEGE OF VOCATIONAL STUDIES SHEIKH SARAI NEW DELHI	September 17, 1993
S S MARWAH Vs. UNION OF INDIA	October 14, 1993
S SARKAR Vs. R D KRISTON CHAIRMAN RLY BOARD RAIL BHAWAN NEW DELHI	May 14, 1993
S THIRUVALLUVAN DEFENCE EMPLOYEES UNION Vs. UNION OF INDIA	July 13, 1993
S V CHANDRA PANDIAN Vs. S V SIVALINGA NADAR	January 11, 1993
S VASUDEVA D P SHARMA Vs. STATE OF KARNATAKA	March 30, 1993
SABARKANTHA ZILLA KHARID VECHAN SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1993
SADASIVAN MOHANACHANDRAN Vs. STATE OF KERALA	November 24, 1993
SAFAI MAZDOOR SANGH Vs. MUNICIPAL CORPORATION MEERUT	September 1, 1993
SAHNI SILK MILLS PRIVATE LIMITED REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION:SHOBA ENGINEERS	February 2, 1993
SAKHARAM SHANKAR BANSODE Vs. STATE OF MAHARASHTRA	April 2, 1993
SALEM COOPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	April 6, 1993
SALES TAX OFFICER Vs. PALCO LINING CO	January 12, 1993
SALIL DUTTA Vs. T M AND M C PRIVATE LIMITED	February 5, 1993
SALIL KUMAR ROY Vs. BADU DEVI BHANSAU	October 4, 1993
SANGANABASAPPA BHEEMAPPA KALIGONNAVAR Vs. STATE OF KARNATAKA	December 3, 1993
SANGAPPA GURULINGAPPA SAJJAN Vs. STATE OF KARNATAKA	December 3, 1993
SANJAY KEDIA Vs. STATE OF BIHAR	April 30, 1993
SANJAY KUMAR Vs. STATE OF MADHYA PRADESH	February 15, 1993
SANT RAM Vs. STATE OF HARYANA	November 30, 1993
SANTOSH DE Vs. ARCHNA GUHA	August 26, 1993
SANTOSH KALYAN PANGERKAR Vs. STATE OF MAHARASHTRA	September 16, 1993
SARASWATI Vs. LACHANNA DEAD	December 8, 1993
SARBIR SINGH Vs. STATE OF PUNJAB	February 11, 1993
SARDAR NARENDER SINGH Vs. IVTH ADDI DISTT JUDGE	February 11, 1993
SARDAR SINGH Vs. STATE DELHI ADMINISTRATION DELHI	February 23, 1993
SARDUL SINGH Vs. STATE OF PUNJAB	July 27, 1993
SARIFABIBI MOHMED IBRAHIM Vs. COMMISSIONER OF INCOME TAX GUJARAT	September 14, 1993
SARU SMELTING PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX	May 13, 1993
SARVA SHRAMIK SANGH BOMBAY Vs. INDIAN HUME PIPE COMPANY LIMITED	February 12, 1993
SATENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH	September 16, 1993
SATISH KUMAR Vs. STATE OF PUNJAB	October 12, 1993
SATPAL RAMLAL Vs. STATE OF HARYANA	September 14, 1993
SATYANARAIN BAJORIA Vs. RAMNARAIN TIBREWAL	September 8, 1993
SATYANARAYAN M SAKARIA Vs. VITHALDAS SHYAMLAL JHAVERI	April 8, 1993
SATYARANI CHADDHA Vs. STATE DELHI ADMN	September 30, 1993
SAU SUMAN NARAYAN NIPHADE Vs. NARAYAN SITARAM NIPHADE	March 24, 1993
SAURABH MATHUR Vs. DIRECTOR GENERAL HEALTH SERVICES	May 19, 1993
SAURABH MATHUR Vs. DIRECTOR GENERAL OF HEALTH SERVICES	June 10, 1993
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA	November 23, 1993
SAVITA KUMARI MS Vs. UNION OF INDIA	February 4, 1993
SECRETARY AND COMMISSIONER HOME DEPARTMENT Vs. R KIRUBAKARAN	September 21, 1993
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPTT FOR ST GEORGE MADRAS Vs. A BAPPU	October 4, 1993
SECRETARY TO THE GOVERNMENT OF ORISSA Vs. LAXMIKANTA NANDA	November 16, 1993
SERVICEMEN TRANSPORT ASSOCIATION REGD Vs. UNION OF INDIA	March 30, 1993
SHAHAL H MUSALIAR Vs. STATE OF KERALA	August 18, 1993
SHAM CHAND Vs. STATE OF HARYANA	April 8, 1993
SHAMSHER SINGH Vs. STATE OF UTTAR PRADESH	January 15, 1993
SHANKAR VIDEO SHABBIR SHAMSUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	July 14, 1993
SHANKER MOTIRAM NALE Vs. SHIOLALSING GANNUSING RAJPUT	March 30, 1993
SHANTI CHANDER BAIRATHI Vs. SHAH PATNI AND CO	September 21, 1993
SHARWAN KUMAR MAMTA RANI SHILPI GULATI PUNEET SARDANA SAURABH MATHUR NEERAJ LALWANI SUNITA B S YOGENDRA SINGH SUDHIR KUMAR ANUJ GUPTA PREETI KAUSHIK VIRENDRA PRATAP SINGH SANDEEP KANSAL RAHUL DUA ASHOO SURENDER GARG Vs. DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH	April 30, 1993
SHASHI KUMAR SINHA Vs. STATE OF BIHAR	March 31, 1993
SHEELA BARSE Vs. UNION OF INDIA	August 17, 1993
SHEIK MOHAMMED AND CO Vs. STATE OF TAMIL NADU	March 4, 1993
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR Vs. MIHAN SINGH DEAD REP	July 14, 1993
SHIV KUMAR CHADHA / D.M.SAWHNEY / D.R.CHAWLA Vs. MUNICIPAL CORPORATION OF DELHI	May 4, 1993
SHIV SHANKAR Vs. BOARD OF DIRECTORS U P S R T C	November 15, 1993
SHIVAKANTAPPA H S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	September 14, 1993
SHRIDEVENDRA MANAGEMENT TRAINEE Vs. PUNJAB NATIONAL BANK	November 26, 1993
SHRIKANT HANMANTRAO RATHI Vs. STATE OF MAHARASHTRA	October 13, 1993
SHRINAVAS KASHERLAL PALOD Vs. VITHAL SHIVAGIR GOSAVI	November 18, 1993
SHRIRAM CHITS AND INVESTMENT PRIVATE LIMITED Vs. UNION OF INDIA	July 13, 1993
SHRIYANS PRASAD JAIN Vs. INCOME TAX OFFICER	September 14, 1993
SHYAM NANDAN PRASAD Vs. STATE OF BIHAR	August 13, 1993
SHYAM VINYALS LIMITED Vs. T PRASAD	May 13, 1993
SIDDHO MAL PAPER CONVERSION CO Vs. STATE OF UTTAR PRADESH	August 25, 1993
SIKHAR BEHERA Vs. STATE OF ORISSA	September 28, 1993
SIR RAMA VARMA H H Vs. COMMISSIONER OF INCOME TAX KERALA	November 2, 1993
SIRAJ AHMAD SIDDIQUI Vs. PREM NATH KAPOOR	September 13, 1993
SIROMAN SINGH Vs. STATE OF ORISSA	March 17, 1993
SOUTHERN PAINTERS Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED	September 10, 1993
SPECIAL REFERENCE NO. 1/93 UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA (WITH OFFICE REPORT) (FOR DIFRECTIONS) Vs. ABC	January 12, 1993
SRI LAL SAH AND ORS. Vs. GULABCHAND SAH (DEAD) BY LRS. AND ORS.	January 6, 1993
SRIKANTA DATTA NARASIMHARAJA WODIYAR Vs. ENFORCEMENT OFFICER MYSORE	May 4, 1993
ST JOHNS TEACHERS TRAINING INSTITUTE FOR WOMEN MADURAI Vs. STATE OF TAMIL NADU	June 15, 1993
STANDARD TRIUMPH MOTOR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	February 25, 1993
STANDING CONFERENCE OF PUBLIC ENTERPRISES ARJUN SAH Vs. NEW DELHI MAZDOOR UNION:UNION OF INDIA	September 29, 1993
STATE BANK OF INDIA Vs. G K DESHAK	January 21, 1993
STATE BANK OF INDIA Vs. YUMNAM GOURAMANI SINGH	July 20, 1993
STATE OF ANDHRA PRADESH Vs. S K MOHINUDDIN	July 13, 1993
STATE OF ANDHRA PRADESH Vs. M LAKSHMI DEVI	January 13, 1993
STATE OF ANDHRA PRADESH Vs. PUNATI RAMULU	February 19, 1993
STATE OF ARUNACHAL PRADESH Vs. KHUDIRAM CHAKMA:STATE OF ARUNACHAL PRADESH	April 27, 1993
STATE OF BIHAR Vs. RAMESHWAR PRASAD	May 7, 1993
STATE OF BIHAR Vs. NARASIMHA SUNDRAM	January 28, 1993
STATE OF BIHAR Vs. BIHAR STATE WORKSHOP SUPERINTENDENTS FEDERATION:OM PRAKASH:JAGRUP SINGH	February 9, 1993
STATE OF BIHAR Vs. K J D SINGH	February 17, 1993
STATE OF BIHAR Vs. RAJNI RANJAN	October 12, 1993
STATE OF BIHAR Vs. SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION	October 8, 1993
STATE OF BIHAR Vs. HINDUSTAN AGENCIES	September 15, 1993
STATE OF BIHAR Vs. MADAN MOHAN SINGH	October 13, 1993
STATE OF GUJARAT Vs. NARAYAN ENGINEERING WORKS	December 2, 1993
STATE OF GUJARAT Vs. A C SHAH	March 16, 1993
STATE OF HARYANA Vs. KARNAL CO OP FARMERS SOCIETY LTD:DILLARAI:BHARTU	March 4, 1993
STATE OF HARYANA Vs. O P SHARMA:JIWAN DASS:OM PRAKASH ARORA:STATE OF HARYANA:STATE OF HARYANA:STATE OF HARYANA	February 17, 1993
STATE OF HARYANA Vs. SUKHDEV	July 28, 1993
STATE OF HARYANA Vs. S M SHARMA	April 20, 1993
STATE OF HARYANA Vs. INDERAJ	March 30, 1993
STATE OF HARYANA Vs. MANOJ KUMAR:MANOJ KUMAR	November 2, 1993
STATE OF HARYANA Vs. RANDHIR SINGH	September 29, 1993
STATE OF HARYANA Vs. RADHEY SHYAM	September 10, 1993
STATE OF HARYANA Vs. SANT LAL	September 9, 1993
STATE OF HARYANA Vs. GURNAM SINGH & ORS.	February 24, 1993
STATE OF HIMACHAL PRADESH Vs. LAXMAN DASS MANDOTRA	October 8, 1993
STATE OF HIMACHAL PRADESH Vs. MAHENDRA PAL	November 30, 1993
STATE OF HIMACHAL PRADESH Vs. B C THAKUR	April 12, 1993
STATE OF HIMACHAL PRADESH Vs. RAGHUBIR SINGH	February 18, 1993
STATE OF KARNATAKA Vs. SUNAGAR BROTHERS	April 13, 1993
STATE OF KARNATAKA Vs. SHRISAIL SATEEPPA KARKALAMETHI	April 15, 1993
STATE OF KARNATAKA Vs. RAMA REDDY	July 27, 1993
STATE OF KARNATAKA Vs. MANGMANT FAKIRAPPA SARAJAD	August 4, 1993
STATE OF KARNATAKA Vs. B N S REDDY	July 23, 1993
STATE OF KARNATAKA Vs. BHEEMAPPA	May 13, 1993
STATE OF KARNATAKA Vs. MALLU KALLAPPA PATIL	November 24, 1993
STATE OF KARNATAKA Vs. KRISHNAJI SRINIVAS KULKARNI	December 16, 1993
STATE OF KARNATAKA Vs. SURESHBABU PUK RAJ PORRAL	October 8, 1993
STATE OF KARNATAKA Vs. JINAPPA PAYAPPA KUDACHI	September 21, 1993
STATE OF KARNATAKA Vs. B V THIMMAPPA:BASVARAJ B KERISHETTAR:R DASEGOWDA:HONNAPPA PHAKEERAPPA NAIKAR	August 23, 1993
STATE OF KERALA Vs. THRESSIA	April 27, 1993
STATE OF KERALA Vs. T S GOVINDARAJULU NAIDU	March 31, 1993
STATE OF KERALA JOYACHAN ANTONY Vs. JOSEPH ANTONY:STATE OF KERALA	November 2, 1993
STATE OF MADHYA PRADESH Vs. MAKERS DEVELOPMENT SERVICE PRIVATE LIMITED THE ASSOCIATED CEMENT COMPANIES	August 18, 1993
STATE OF MADHYA PRADESH Vs. MAGANLAL NATHULAL:GANESH GINNING AND PRESSING FACTORY ANJAD	October 5, 1993
STATE OF MADHYA PRADESH Vs. RAMESH KUMAR SHARMA	January 7, 1993
STATE OF MAHARASHTRA Vs. BUDHIKOTA SUBBARAO	March 16, 1993
STATE OF MAHARASHTRA Vs. HUSEN S O JAFAR SHEIKH	May 12, 1993
STATE OF MAHARASHTRA Vs. ADDITIONAL COMMISSIONER	October 12, 1993
STATE OF MAHARASHTRA Vs. SUBHAIYA KANAK MANIAH	September 21, 1993
STATE OF MAHARASHTRA Vs. UTTAMRAO RAYALA NIKAM	September 10, 1993
STATE OF MAHARASHTRA Vs. MANIK	September 7, 1993
STATE OF MAHARASHTRA Vs. PRABHU	November 3, 1993
STATE OF MAHARASHTRA Vs. ABDUL HAMID HAJI MOHAMMED	October 13, 1993
STATE OF ORISSA Vs. MOHAMMAD FAKIRUDDIN AND DR MRS GIRISHBALA MOHANTY	October 14, 1993
STATE OF ORISSA Vs. SRIRAGHUNATH JEW BIJE BAISINGA TRUST BAISINGA	October 26, 1993
STATE OF ORISSA Vs. JYOTI RANJAN KAR	August 30, 1993
STATE OF ORISSA Vs. MOHAMMAD YUNUS	September 17, 1993
STATE OF ORISSA Vs. LAL CHAND KAPANI	January 12, 1993
STATE OF ORISSA R C ROUT BINAYAK PANDA H C PRUSTY Vs. SUKANTI MOHAPATRA:SUKANTI MOHAPATRA:RABINARAYAN MALL:STATE OF ORISSA	March 19, 1993
STATE OF PUNJAB Vs. CONSTABLE SUBHASH CHANDER	January 13, 1993
STATE OF PUNJAB Vs. VISHKARMA AND CO	February 5, 1993
STATE OF PUNJAB Vs. JOGINDER SINGH DHATT	July 12, 1993
STATE OF PUNJAB Vs. BRIGADIER SUKHJIT SINGH	June 11, 1993
STATE OF PUNJAB Vs. GURDARSHAN SINGH GREWAL	April 8, 1993
STATE OF PUNJAB Vs. CHARANJIT SINGH	April 20, 1993
STATE OF PUNJAB Vs. RENUKA SINGLA	November 26, 1993
STATE OF PUNJAB BUTA RAM Vs. MOHRI RAM:STATE OF PUNJAB	April 7, 1993
STATE OF RAJASTHAN Vs. SUGHAD SINGH	April 15, 1993
STATE OF RAJASTHAN Vs. CHANDRA NARAIN VERMA	March 26, 1993
STATE OF RAJASTHAN Vs. GOPAL SINGH	September 17, 1993
STATE OF RAJASTHAN Vs. BHOLA SINGH	August 25, 1993
STATE OF RAJASTHAN JAIPUR Vs. S K DUTT SHARMA	March 4, 1993
STATE OF RAJASTHAN JEETA RAM DEWA RAM JAGDISH PARSAD BAGRIA BAXSA RAM BHANWAR LAL Vs. SHYAM LAL JOSHI:STATE OF RAJASTHAN:STATE OF RAJASTHAN:STATE OF RAJASTHAN:STATE OF RAJASTHAN:STATE OF RAJASTHAN ANT	November 16, 1993
STATE OF RAJASTHAN S C JOHRI AMRIT KAUR BAJWA Vs. RAJENDRA KUMAR GODIKA:RAJENDRA KUMAR GODIKA:KUSUM TANDON MS	February 18, 1993
STATE OF TAMIL NADU Vs. VELA ALIAS VELANGANI	March 19, 1993
STATE OF TAMIL NADU Vs. P BOSE	March 31, 1993
STATE OF UTTAR PRADESH Vs. SHAILESH AGARWAL	August 3, 1993
STATE OF UTTAR PRADESH Vs. SYNTHETICS AND CHEMICALS LIMITED	March 15, 1993
STATE OF UTTAR PRADESH Vs. ADITYA KUMAR GULAB SHANKAR	February 25, 1993
STATE OF UTTAR PRADESH Vs. LABH CHAND	February 9, 1993
STATE OF UTTAR PRADESH Vs. VED PRAKASH SHARMA DR	November 1, 1993
STATE OF UTTAR PRADESH Vs. ADYA PRASAD PANDEY	August 16, 1993
STATE OF UTTAR PRADESH Vs. RAM PAL AND	September 3, 1993
STATE OF UTTAR PRADESH Vs. SHEOPAT RAI	September 7, 1993
STATE OF UTTAR PRADESH Vs. SHEO NANDAN	September 30, 1993
STATE OF WEST BENGAL Vs. PRASENJIT DUTTA	October 8, 1993
STATE OF WEST BENGAL Vs. ORILALJAISWAL	September 23, 1993
STATE OF WEST BENGAL Vs. RATAN BEHARI DEY	August 6, 1993
STATE OF WEST BENGAL Vs. NATIONAL BUILDERS	October 13, 1993
STATE OF WEST BENGAL Vs. MADAN MOHAN SEN	February 3, 1993
STATE OF WEST BENGAL Vs. GOURANGALAL CHATTERJEE	May 11, 1993
STATE OF WEST BENGAL Vs. SINGELL TEA AND AGRICULTURAL INDUSTRIES LIMITED	March 31, 1993
STATE OF WEST BENGAL Vs. AGHORE NATH DEY:BISWANATH GHOSH:MAJHARUL ISLAM KHAN:AGHORE NATH DEY:BISWANATH GHOSH	April 2, 1993
STATE OF WEST BENGAL Vs. SAILENDRA NATH SEN	April 22, 1993
STATE OF WEST BENGAL Vs. SUBURBAN AGRICULTURE DAIRY AND FISHERIES PRIVATE LIMITED	May 3, 1993
STATE OF WEST BENGAL Vs. FALGUNI DUTTA	May 5, 1993
STATE OF WEST BENGAL Vs. ORILAL JAISWAL	September 25, 1993
STEEL AUTHORITY OF INDIA LIMITED Vs. SALEM STAINLESS STEEL SUPPLIERS	November 3, 1993
STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED Vs. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED	January 12, 1993
STRIDEWELL LEATHERS PRIVATE LIMITED Vs. BHANKERPUR SIMBHAOLI BEVERAGES P LTD	October 5, 1993
SUBHASH PHOTOGRAPHICS Vs. UNION OF INDIA	May 11, 1993
SUBODH KUMAR GUPTA Vs. SHRIKANT GUPTA	August 19, 1993
SUBRAMANIAM SWAMY Vs. GOVERNOR OF TAMIL NADU ANOTHER	March 22, 1993
SUBRAN Vs. STATE OF KERALA	August 5, 1993
SUBRAN ALIAS SUBRAMANIAN Vs. STATE OF KERALA	February 24, 1993
SUDAM HARI PATIL Vs. STATE OF MAHARASHTRA	October 8, 1993
SUKHDEV RAJ Vs. STATE OF PUNJAB	September 28, 1993
SUKHWINDER SINGH ALIAS JAGGI Vs. STATE OF PUNJAB	March 23, 1993
SUKUMAR MUKHERJEE SYED ABDUL MEMON SAIBAL GUPTA RAM KISHAN DUTTA ROY HEALTH SERVICES ASSOCIATION Vs. STATE OF WEST BENGAL	July 27, 1993
SULEMAN Vs. STATE OF UTTAR PRADESH	October 14, 1993
SULOCHANA DAMODAR Vs. RATNAPRABHA V TOPLE	March 4, 1993
SULOCHANAAMMA Vs. NARAYANAN NAIR	September 24, 1993
SUNIL AJIT Vs. STATE OF HARYANA	April 27, 1993
SUNITA SHARMA Vs. STATE OF HIMACHAL PRADESH	March 29, 1993
SUPREME COURT ADV. ON RECORD ASSO. AND ANOTHER, S.P. GUPTA Vs. UNION OF INDIA (WITH APPLNS. FOR INTERVENTION AND IMPLEADMENT, EX	March 5, 1993
SUPREME COURT ADVOCATE Vs. THE UNION OF INDIA (WITH APPLICATION FOR INTERVENTION)	February 9, 1993
SUPREME COURT ADVOCATE Vs. UNION OF INDIA	March 19, 1993
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA Vs. UNION OF INDIA	October 6, 1993
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION SUPREME COURT IV CLASS EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA	March 16, 1993
SURAJ PAL Vs. STATE OF UTTAR PRADESH	November 17, 1993
SURENDER KUMAR GARG Vs. STATE OF UTTAR PRADESH	May 14, 1993
SURENDRA PAL SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN	May 13, 1993
SURENDRA PRASAD KHUGSAL SURENDRA PRASAD KHUGSAL SURENDRA PRASAD KHUGSAL Vs. CHAIRMAN M M T CORPN OF INDIA:DELHI ADMINISTRATION:UNION OF INDIA	August 30, 1993
SURESH SAKHARAM CHAUGULE Vs. PAREL COTTON PRESS FACTORY PRIVATE LIMITED	January 6, 1993
SURESH T KILACHAND Vs. SAMPAT SHRIPAT LAMBATE ANOTHER	September 24, 1993
SURESHCHANDRA C MEHTA Vs. STATE OF KARNATAKA	October 8, 1993
SURINDER GROVER Vs. STATE DELHI ADMN	April 7, 1993
SURINDER KUMAR TREHAN Vs. UNION OF INDIA	September 16, 1993
SURINDER PAL JAIN Vs. DELHI ADMINISTRATION	March 5, 1993
SURJIT KAUR Vs. GARJA SINGH	October 27, 1993
SURJIT SINGH Vs. STATE OF PUNJAB	March 23, 1993
SURYA NATH SINGH Vs. KHEDU SINGH	April 13, 1993
SVENSKA HANDELSBANKEN Vs. INDIAN CHARGE CHROME	October 15, 1993
SWADESHI COTTON MILLS Vs. INDUSTRIAL TRIBUNAL III KANPUR	September 7, 1993
SWADESHI COTTON MILLS GHAYAS AHMED KHAN Vs. LABOUR COURT I KANPUR:SWADESHI COTTON MILLS	September 8, 1993
SWAMI RATANBABU Vs. WAMANRAO SHANKARRAO DESHMUKH	September 29, 1993
SWARAJ ASHRAM KARAMCHARI SANGH Vs. SWARAJYA ASHRAM SARVODAYA NAGAR KANPUR	October 14, 1993
SWASTIK PAPER INDUSTRIES Vs. UNION OF INDIA	September 15, 1993
SYSTOPIC LABORATORIES PRIVATE LIMITED IND SWIFT LIMITED UNIMARCH PHARMA PRIVATE LIMITED Vs. PREM GUPTA:DRUGS CONTROLLER INDIA :DRUGS CONTROLLER INDIA :DRUGS CONTROLLER INDIA :DRUGS CONTROLLER 1 :DRUGS CONTROLLER 1 :S S GOTHASKAR:GHANSHYAM SHARMA AND OTHE	September 22, 1993
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	November 19, 1993
T M A PAI FOUNDATION 1 Vs. STATE OF KARNATAKA	October 7, 1993
T M BALAKRISHNA MUDALIAR Vs. M SATYANARAYANA RAO	March 31, 1993
T N DOCUMENTS WRITERS ASSOCIATION Vs. TATE OF T N	March 22, 1993
T N GOVERNMENT STATISTICS MINISTERIAL STAFF ASSOCIATION Vs. COMMISSIONER OF STATISTICS	April 7, 1993
T NARASIMHACHARYULU Vs. STATE OF ANDHRA PRADESH	January 15, 1993
T S THIRUVENGADAM Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF EXPENDITURE NEW DELHI	February 17, 1993
T V BALAKRISHNAN Vs. STATE OF TAMIL NADU	September 15, 1993
T V EACHARA WARRIER Vs. T O KUNCHIRAMAN NAMBIAR	July 27, 1993
T V NATARAJ D P SHARMA Vs. STATE OF KARNATAKA	December 14, 1993
T VELAYUDHAN ACHARI Vs. UNION OF INDIA	February 5, 1993
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. MEENAKSHI AMMAL TRUST	March 31, 1993
TARJINDER SINGH Vs. STATE OF HARYANA	April 7, 1993
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA	April 8, 1993
TATE OF J AND K Vs. J AND K HIGH COURT BAR ASSOCIATION SRINAGAR	November 2, 1993
TEEGALA SATYANARAYANA Vs. G S BHAGWAN	September 29, 1993
TEJ NARAIN TIWARY Vs. STATE OF BIHAR	February 18, 1993
TEKCHAND Vs. COMPETENT AUTHORITY	March 31, 1993
THAKUR SEN NEGI Vs. DEV RAJ NEGI	May 5, 1993
THATHANNA Vs. STATE OF ANDHRA PRADESH	October 6, 1993
THE STATE OF ANDHRA PRADESH Vs. SRI P.V. NARASIMHARAO AND ORS.	February 2, 1993
TIRUMALA TIRUPATI DEVASTHANAM Vs. GOVERNMENT OF ANDHRA PRADESH	August 19, 1993
TIRUMALA TIRUPATI DEVASTHANAM Vs. COMMISSIONER OF LABOUR	August 19, 1993
TIRUMALA TIRUPATI DEVASTHANAM Vs. L A RAMASWAMY	May 7, 1993
TMA PAI FOUNDATION Vs. STATE OF KARNATAKA	December 17, 1993
TMA PAI FOUNDATION CATHOLIC BISHOPS CONFERENCE NADRASE E MADEENATHUL ULOOM TRUST ISLAMIC ACADEMY OF EDUCATION S VENKATESHA EDUCATION SOCIETY VIJAYNAGAR EDUCATION TRUST SIDHAR Vs. STATE OF KARNATAKA	November 4, 1993
TRADERS AND TRADERS Vs. RAMNARAYAN BHATTAD	November 25, 1993
TRIBHOVANDAS BHIMJI ZAVERI Vs. UNION OF INDIA	September 8, 1993
TRIMBAK VIKRAM MARATHA Vs. PRAHLAD NAMDEO HADE	September 21, 1993
TRIVENI RUBBER AND PLASTICS TIRUVALLA KERALA Vs. COLLECTOR OF CENTRAL EXCISE COCHIN	March 30, 1993
TUKARAM GUNDU NAIK Vs. STATE OF MAHARASHTRA	October 5, 1993
TYRON NAZARETH Vs. STATE OF GOA	October 26, 1993
U P FINANCIAL CORPORATION Vs. GEM CAP INDIA PRIVATE LIMITED	March 2, 1993
U P RAJYA KRISHI UTPADAN MANDI PARISHAD DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. SANJIV RAJAN:NARENDRA KUMAR MALIK	March 29, 1993
U P STATE AGRO INDUSTRIAL CORPN LIMITED Vs. PADAM CHAND JAIN	October 29, 1993
U P STATE AGRO INDUSTRIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	April 8, 1993
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. TAZ MULK ANSARI	October 11, 1993
U P STATE ELECTRICITY BOARD Vs. SHAYAM BEHARILAL	November 22, 1993
UCO BANK Vs. IYENGAR CONSULTANCY SERVICES PRIVATE LIMITED	September 17, 1993
UMESH CHAND GANDHI Vs. IST ADDITIONAL DIST AND SESSIONS JUDGE	September 23, 1993
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA	December 10, 1993
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA	July 24, 1993
UNION OF INDIA Vs. ITC LIMITED	July 16, 1993
UNION OF INDIA Vs. R REDDAPPA	August 5, 1993
UNION OF INDIA Vs. PURNENDU MUKHOPADHYAY	August 5, 1993
UNION OF INDIA Vs. B JAYARAMAN	May 13, 1993
UNION OF INDIA Vs. BRIJ FERTILIZERS PRIVATE LIMITED	May 14, 1993
UNION OF INDIA Vs. RASHTRIYA SWAYAMSEWAK SANGH	July 5, 1993
UNION OF INDIA Vs. ASHWANI KUMAR	July 5, 1993
UNION OF INDIA Vs. KEWAL KUMAR	April 12, 1993
UNION OF INDIA Vs. JAMSHEDPUR ENGINEERING AND MACHINES MANUFACTURING GO LIMITED	April 30, 1993
UNION OF INDIA Vs. S L ABBAS	April 27, 1993
UNION OF INDIA Vs. RAJ KISHORE PARIJA	March 29, 1993
UNION OF INDIA Vs. GIRIRAJ SHARMA	March 17, 1993
UNION OF INDIA Vs. RAJENDRA KUMAR SHARMA	February 23, 1993
UNION OF INDIA Vs. C L VERMA	February 12, 1993
UNION OF INDIA Vs. HARNAM SINGH	February 9, 1993
UNION OF INDIA Vs. DULAL DUTT	February 5, 1993
UNION OF INDIA Vs. V RAMADASS	February 2, 1993
UNION OF INDIA Vs. K K DHAWAN	January 27, 1993
UNION OF INDIA Vs. SHER SINGH	January 28, 1993
UNION OF INDIA Vs. PARLE PRODUCTS PRIVATE LIMITED	January 7, 1993
UNION OF INDIA Vs. SHANTARAM GAJANAN KANEKAR	November 16, 1993
UNION OF INDIA Vs. KOLLUNI RAMAIAH	November 16, 1993
UNION OF INDIA Vs. S DHARMALINGAM	October 28, 1993
UNION OF INDIA Vs. SATYA PRAKASH VASISHT	October 27, 1993
UNION OF INDIA Vs. AMRIK SINGH	October 14, 1993
UNION OF INDIA Vs. M ISMAIL FARUQUI	September 24, 1993
UNION OF INDIA Vs. ASHOK KACKER	September 27, 1993
UNION OF INDIA Vs. BADRI NATH VISHWAKARAMA	September 17, 1993
UNION OF INDIA Vs. CYAN PRAKASH SINGH	September 30, 1993
UNION OF INDIA Vs. VIJAY KUMARI	September 9, 1993
UNION OF INDIA Vs. JALYAN UDYOG	September 14, 1993
UNION OF INDIA Vs. BATA INDIA LIMITED	September 14, 1993
UNION OF INDIA Vs. P C MISRA:M N MATHUR	September 2, 1993
UNION OF INDIA Vs. ALANG SHIP BREAKERS PRIVATE LIMITED BHAVNAGAR	August 27, 1993
UNION OF INDIA Vs. VIDARBHAVENAER INDUSTRIES	August 13, 1993
UNION OF INDIA BHILLAI ENGINEERING CORPN ANUPMALLEABLES" BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS Vs. HINDUSTAN DEVELOPMENT CORPN:UNION OF INDIA	January 14, 1993
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS Vs. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA	April 15, 1993
UNION OF INDIA RAJA SUBRAMANIAN Vs. G K SANGAMESHWAR:CHEF SECRETARY	July 13, 1993
UNION TERRITORY OF PONDICHERRY Vs. P V SURESH	September 23, 1993
UNITED BANK OF INDIA Vs. OFFICIAL LIQUIDATOR	October 6, 1993
UNIVERSAL RADIATORS COIMBATORE Vs. COMMISSIONER OF INCOME TAX TAMIL NADU	March 30, 1993
UNIVERSITY GRANTS COMMISSION KEDARNATH RAM BANARAS HINDU UNIVERSITY Vs. KEDARNATH RAM:UNIVERSITY GRANTS COMMISSION:PREM SHANKAR TIWARI	July 27, 1993
UNNI KRISHNAN J P Vs. STATE OF ANDHRA PRADESH	February 4, 1993
UNNIKRISHNAN P J OTHERS Vs. STATE OF ANDHRA PRADESH	May 14, 1993
UPENDRA PRADHAN Vs. STATE OF ORISSA	April 30, 1993
URMILA RANI Vs. RAJKISHANGUPTA	August 4, 1993
USHAK PILLAI USHA K PILLAI Vs. RAJ K SRINIVAS:UNION OF INDIA	April 30, 1993
UTTAM SADDA Vs. STATE OF PUNJAB	January 5, 1993
V BHAGAT Vs. D BHAGAT MRS	November 19, 1993
V BHASKERRAO Vs. STATE OF ANDHRA PRADESH	March 23, 1993
V K SOOD Vs. SECRETARY CIVIL AVIATION	May 14, 1993
V KAMESHWARI Vs. UNION OF INDIA	January 12, 1993
V MAHADEVAN Vs. D C AGGARWAL	August 17, 1993
VAIDESWARAIYER Vs. KAMAKSHI AMMAL	October 6, 1993
VALSALA Vs. STATE OF KERALA	April 21, 1993
VAM ORGANIC CHEMICALS LTD. AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	February 26, 1993
VANKA RADHAMANOHARI Vs. VANKA VENKATA REDDY	April 20, 1993
VARKEY CHACKO Vs. COMMISSIONER OF INCOME TAX	August 24, 1993
VARKEY JOSEPH Vs. STATE OF KERALA	April 27, 1993
VASANT RAO ROMAN Vs. UNION OF INDIA	March 4, 1993
VEB DEUTFRACHT SEEREEDEREI ROSTOCK D S R LINES A DEPT OF THE GERMAN DEMOCRATIC REPUBLIC Vs. NEW CENTRAL JUTE MILLS COMPANY LIMITED	November 5, 1993
VEENA CHAWALA MS Vs. RAM PYARI MATTA	September 22, 1993
VENKATESHWARA THEATRE Vs. STATE OF ANDHRA PRADESH	May 10, 1993
VIDHYADHAR GANESH LANJEKAR Vs. STATE OF MAHARASHTRA	January 13, 1993
VIDYA MANDIR EDUCATION SOCIETY REGD Vs. MALLESWARAM SANGEETHA SABHA	July 30, 1993
VIDYA SARAN SHARMA Vs. SUDARSHAN LAL ALIAS SUDARSHAN KUMAR	January 6, 1993
VIJAY KUMAR BUDHIA ANUSUIYA DEVI BUDHIA Vs. COMMISSIONER OF INCOME TAX PATNA:COMMISSIONER OF INCOME TAX PATNA	September 14, 1993
VIJAY KUMAR SONKAR Vs. IN CHARGE DISTRICT JUDGE	October 13, 1993
VIJAY NARAIN SINGH Vs. SUPDT OF POLICE BIJNORE U P	September 17, 1993
VIJAYKUMAR Vs. STATE OF MAHARASHTRA	November 16, 1993
VINAY KUMAR Vs. STATE OF MADHYA PRADESH	December 2, 1993
VINDHYACHAL PRASAD JAISWAL Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI	April 29, 1993
VINODANAND YADAV Vs. STATE OF BIHAR	October 14, 1993
VIPIN KUMAR Vs. ROSHAN LAL ANAND	March 24, 1993
VIRENDER KUMAR Vs. UNION OF INDIA	August 16, 1993
VIRENDRA KUMAR ADVOCATE Vs. SHIV RAJ PATIL SPEAKER LOK SABHA	July 29, 1993
VISHNU TRADERS Vs. STATE OF HARYANA	November 2, 1993
VISHWA DEV SHARMA Vs. STATE OF RAJASTHAN	July 21, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU II	November 5, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU ILL	November 22, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU IV	November 30, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU V	December 6, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU VI	December 14, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU 1	August 24, 1993
WARLU Vs. GANGOTRIBAI	February 23, 1993
WASTE PRODUCTS RECLAIMOR PRIVATE LIMITED JANKI MAHTO Vs. BHARAT COKING COAL LTD:STATE OF BIHAR	February 25, 1993
WELLMAN INDIA PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 3, 1993
WORKMEN Vs. I I T I CYCLES OF INDIA LIMITED	November 2, 1993
WORKMEN Vs. ROHTAS INDUSTRIES LIMITED	September 8, 1993
WORKMEN Vs. SOMAIYA ORGANICS INDIA LIMITED	September 7, 1993
YADLAPATI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 1, 1993
YALLAPPA Vs. STATE OF KARNATAKA	December 14, 1993
YASHRAJ GOVINDBHAI PATEL Vs. PATEL ENGINEERING COMPANY LIMITED	July 25, 1993
YESHWANT SINGH KOTHARI ANANTH PANSE RAMCHANDRA VERMA Vs. STATE BANK OF INDORE:STATE BANK OF INDORE:STATE BANK OF INDORE	January 14, 1993
YOVAN INDIA CEMENTS EMPLOYEES UNION Vs. MANAGEMENT OF INDIA CEMENTS LIMITED	October 15, 1993
ZAFFAR ALIAS MOHAMMAD ZAFFAR Vs. STATE OF DELHI ADMINISTRATION	December 2, 1993
ZALA CHANDUBHA HEMATSINH Vs. STATE OF GUJARAT	March 24, 1993
ZEINAB BAI HUSSEINBHAI Vs. NAVYUG CHITRAPAT COMPANY LIMITED	July 27, 1993
ZENITH LIMITED Vs. COMMISSIONER OF INCOME TAX	January 6, 1993

Year 1993 of SUPREME COURT OF INDIA

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