|
A A HAJA MUNIUDDIN Vs. INDIAN RAILWAYS
|
November 17, 1992 |
|
A K GHOSH Vs. BHARAT COKING COAL LIMITED
|
November 13, 1992 |
|
A K SABHAPATHY Vs. STATE OF KERALA
|
April 22, 1992 |
|
A N KAPOOR Vs. PUSHPATALWAR
|
January 31, 1992 |
|
A R RANGAMANNAR NAIDU Vs. SUB COLLECTOR OF CHIDAMBARAM
|
August 14, 1992 |
|
A R SIRCAR Vs. STATE OF UTTAR PRADESH
|
July 30, 1992 |
|
A S VIDYASAGAR Vs. S KARUNANANDAM
|
February 6, 1992 |
|
ABDUL SATTAR Vs. STATE OF GOA
|
January 22, 1992 |
|
ABDUL SATTAR Vs. RAMESHWAR
|
May 15, 1992 |
|
ACHHAN RIZVI Vs. STATE OF UTTAR PRADESH
|
November 20, 1992 |
|
ACHHAN RIZVI II Vs. STATE OF UTTAR PRADESH
|
November 25, 1992 |
|
ACHHAN RIZVI III Vs. STATE OF UTTAR PRADESH
|
November 28, 1992 |
|
ACHHAN RIZVI IV Vs. STATE OF UTTAR PRADESH
|
November 30, 1992 |
|
ACHHAN RIZVI V Vs. STATE OF UTTAR PRADESH
|
December 1, 1992 |
|
ACHHAN RIZVI VI Vs. STATE OF UTTAR PRADESH
|
December 4, 1992 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX ADDITIONAL I T COMMR COMMISSIONER OF INCOME TAX COVENTRY SPRING AND ENGINEERING CO PRIVATE LIMITED COMMISSIONER OF INCOME TAX GUJARAT Vs. EAST COAST FLOOR MILLS PRIVATE LIMITED EAST COAST FLOOR MILLS PRIVATE LIMITED CELLULOSE PRODUCT OF INDIA LTD
|
September 25, 1992 |
|
ADMINISTRATOR OF DADRA AND NAGAR HAVELI Vs. H P VORA
|
September 15, 1992 |
|
ADONI COTTON MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 6, 1992 |
|
AFZALUNNISSA BEGUM TEJ BAHADUR DUBE Vs. UNION OF INDIA
|
March 12, 1992 |
|
AHER MAYA VISA Vs. STATE OF GUJARAT
|
September 15, 1992 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. DILBAGSINGH BALWANTSINGH
|
March 24, 1992 |
|
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. SHARADKUMAR JAYANTIKUMAR PASAWALLA
|
May 15, 1992 |
|
AJIT KUMAR VASANTLAL ZAVERI Vs. STATE OF GUJARAT
|
September 4, 1992 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
October 23, 1992 |
|
AKHARA BRAHM BUTA AMRITSAR Vs. STATE OF PUNJAB
|
August 24, 1992 |
|
AKILANDATHAMMAL DEAD Vs. HAZARATH SYED SHA MIAN SAKKAB SAHIB:HAZARATH SYED SHA MIAN SAKKAB SAHIB
|
September 3, 1992 |
|
ALL INDIA JUDGES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 14, 1992 |
|
AMARJIT SINGH BALKAR SINGH Vs. STATE OF PUNJAB
|
September 22, 1992 |
|
AMBICA MILLS LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
January 6, 1992 |
|
AMERICAN EXPRESS BANK LIMITED Vs. CALCUTTA STEEL CO
|
December 18, 1992 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. STATE OF PUNJAB
|
March 5, 1992 |
|
ANANDA DAGADU JADHAV Vs. RUKMINIBAI ANAND JADAV
|
February 12, 1992 |
|
ANANT B TIMBODIA Vs. UNION OF INDIA
|
February 26, 1992 |
|
ANANT BHUJANGRAO KULKARNI Vs. STATE OF MAHARASHTRA
|
May 15, 1992 |
|
ANANT KUMAR DHANENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
July 17, 1992 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P V RAMAMOHAN CHOWDHARY
|
February 18, 1992 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GOVERNMENT OF ANDHRA PRADESH Vs. M GURIVI REDDY:M GURIVI REDDY
|
August 19, 1992 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. G T VENKATASWAMYREDDY
|
August 24, 1992 |
|
ANITA LAXMI NARAYAN SINGH Vs. LAXMI NARAIN SINGH
|
March 24, 1992 |
|
ANNAPORNA DUTT Vs. STATE OF UTTAR PRADESH
|
September 24, 1992 |
|
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
May 28, 1992 |
|
ARBIND SINGH KRISHNA NANDAN SINGH Vs. STATE OF BIHAR
|
November 3, 1992 |
|
ARTI K CHHABRA Vs. UNION OF INDIA
|
December 11, 1992 |
|
ARUMUGHA CHETTIAR Vs. RAHMANBEE
|
January 7, 1992 |
|
ARVIND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
July 21, 1992 |
|
ASHA KAUL Vs. STATE OF JAMMU AND KASHMIR
|
April 15, 1992 |
|
ASHOK KUMAR SHARMA STATE OF JAMMU AND KASHMIR Vs. CHANDER SHEKHER:CHANDER SHEKHER
|
December 18, 1992 |
|
ASHOK SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY CALCUTTA
|
May 12, 1992 |
|
ASHWANIKUMARDHINGRA Vs. STATE OF PUNJAB
|
March 6, 1992 |
|
ASLAM BABALAL DESAI Vs. STATE OF MAHARASHTRA
|
September 15, 1992 |
|
ASSOCIATION OF CHEMICAL WORKERS BOMBAY Vs. A L ALASPURKAR
|
August 26, 1992 |
|
ASSOCIATION OF ENGINEERING WORKERS Vs. DOCKYARD LABOUR UNION
|
July 23, 1992 |
|
ATLAS CYCLE INDUSTRIES LIMITED MILTON CYCLE INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
December 17, 1992 |
|
ATMA RAM AGGARWAL HARI RAM KAMANI Vs. STATE OF UTTAR PRADESH
|
November 3, 1992 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
March 26, 1992 |
|
AWADH KISHORE TIWARI Vs. DAMODAR VALLEY CORPORATION CALCUTTA
|
February 10, 1992 |
|
AZRA ABDULLA Vs. ASIATIC OXYGEN AND ACETYLENE COMPANY LIMITED
|
December 4, 1992 |
|
B HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
|
March 26, 1992 |
|
B LAKSHMIPATHI NAIDU Vs. DISTT EDUCATIONAL OFFICER
|
August 11, 1992 |
|
B N SHANKARAPPA Vs. UTHANUR SRINIVAS
|
January 21, 1992 |
|
B R MULANI Vs. A B ASWATHANARAYANA
|
September 17, 1992 |
|
B. RARMLAMMA Vs. STATE OF ANDHRA PRADESH
|
November 2, 1992 |
|
BABU LAL BAJPAI Vs. STATE OF UTTAR PRADESH
|
November 24, 1992 |
|
BABU POOJARI Vs. STATE OF KARNATAKA
|
August 11, 1992 |
|
BABUDA Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
March 27, 1992 |
|
BACHI SINGH Vs. UNION OF INDIA
|
October 20, 1992 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
BAIKUNTHA NATH DAS Vs. CHIEF DISTRICT MEDICAL OFFICER BARIPADA
|
February 19, 1992 |
|
BAJAJ TEMPO LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 111 BOMBAY
|
April 24, 1992 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
January 30, 1992 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
October 23, 1992 |
|
BALWANT SINGH Vs. GURBACHAN SINGH
|
October 15, 1992 |
|
BANARAS HINDU UNIVERSITY VARANASI Vs. INDRA PRATAP SINGH
|
January 24, 1992 |
|
BANK OF MAHARASHTRA Vs. AUTOMOTIVE ENGINEERING CO
|
December 8, 1992 |
|
BANSAL COMMODITIES Vs. UNION OF INDIA
|
February 7, 1992 |
|
BANWARI Vs. INCOME TAX OFFICER
|
March 25, 1992 |
|
BANWARI LAL Vs. CHANDO DEVI
|
December 11, 1992 |
|
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
|
February 19, 1992 |
|
BAQARHUSSAIN D MALLAIAH C MOHAN REDDY C RAMULU K NARAYANA Vs. ZILLA PARISHAD MEDAK:STATE OF ANDHRAPRADESH:STATE OF ANDHRA PRADESH
|
April 28, 1992 |
|
BASANAGOUDA Vs. DRS B AMARKHED
|
March 31, 1992 |
|
BASHEER KADAR MASTRY Vs. MOHAMAD HANIF SAMAD SHEIKH
|
September 17, 1992 |
|
BATLIBOI EMPLOYEES UNION Vs. BATLIBOI AND CO
|
November 25, 1992 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
March 26, 1992 |
|
BEED DISTRICT CENTRAL CO OP BANK LIMITED Vs. JAGANNATHS SHAHANE
|
March 13, 1992 |
|
BELGAUM GARDENERS COOPERATIVE PRODUCTION SUPPLY AND SALE SOCIETY LIMITED Vs. STATE OF KARNATAKA
|
April 24, 1992 |
|
BHAG SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 8, 1992 |
|
BHAGAT SINGH Vs. SWARAN SINGH
|
January 22, 1992 |
|
BHAGIRATHDAN HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
August 14, 1992 |
|
BHAGWAN SHARMA Vs. BANI GHOSH
|
July 22, 1992 |
|
BHAGWAN SINGH UTTAM CHAND Vs. STATE OF PUNJAB
|
May 8, 1992 |
|
BHAGWAN SWAROOP Vs. STATE OF MADHYA PRADESH
|
January 31, 1992 |
|
BHANDARA DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
|
September 10, 1992 |
|
BHANWARLAL Vs. T K A ABDUL ICARIM
|
August 19, 1992 |
|
BHATINDA IMPROVEMENT TRUST Vs. BALWANT SINGH AND OTHERS
|
September 11, 1992 |
|
BHIDE GIRLS EDUCATION SOCIETY Vs. EDUCATION OFFICER ZILA PARISHAD NAGPUR
|
November 27, 1992 |
|
BHOIR INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
September 3, 1992 |
|
BHOOP SINGH Vs. UNION OF INDIA
|
April 29, 1992 |
|
BHOPAL GAS PEERIT MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA AND OTHERS
|
November 4, 1992 |
|
BHOPAL GAS PERRIT MHAILA UDYOG SANG Vs. UNION OF INDIA & ORS.
|
August 19, 1992 |
|
BHUPENDRA NATH PRASAD Vs. STATE OF BIHAR
|
July 31, 1992 |
|
BHUSHAN UTTAM KHARE Vs. DEAN B J MEDICAL COLLEGE
|
January 28, 1992 |
|
BHUWANESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 17, 1992 |
|
BIHAR STATE CO OPERATIVE MARKETING UNION LIMITED Vs. UMASHANKARSHARAN
|
August 18, 1992 |
|
BIJAL SUNIL PATEL Vs. SUNIL HARISHBHAI PATEL
|
October 8, 1992 |
|
BILESHWAR KHAND UDYOG KHEDUTSAHAKARIMANDALI LIMITED Vs. STATE OF GUJARAT
|
January 28, 1992 |
|
BINOD BIHARI SINGH Vs. UNION OF INDIA
|
December 8, 1992 |
|
BIR SINGH Vs. STATE OF HARYANA
|
September 4, 1992 |
|
BIRENDRA KUMAR RAI ALIAS VIRENDRA KUMAR RAI Vs. UNION OF INDIA
|
September 3, 1992 |
|
BIRI SINGH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:RAJ KUMAR
|
March 6, 1992 |
|
BISHAN DASS BAGHA Vs. GOVERNMENT OF PUNJAB
|
February 4, 1992 |
|
BOARD OF MUSLIM WAKFS Vs. HADI BEGUM
|
March 24, 1992 |
|
BOMBAY CIVIL AND SESSIONS COURT BAR ASSN. Vs. JAMSHED N. GUZDAR AND ANOTHER
|
September 23, 1992 |
|
BRITISH MACHINERY SUPPLIES COMPANY Vs. UNION OF INDIA
|
December 17, 1992 |
|
BRUENDRA KUMAR CHAUDHARI DHARAMPAL SINGH PREMLATA SHARMA Vs. STATE OF UTTAR PRADESH:STATE TRANSPORT AUTHORITY U P LUCKNOW:STATE TRANSPORT AUTHORITY
|
October 14, 1992 |
|
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF KARNATAKA
|
November 17, 1992 |
|
C A SHANKAR PRASAD OTHERS Vs. KARNATAKA STATE ADULT EDUCATION COUNCIL
|
October 22, 1992 |
|
C B GAUTAM Vs. UNION OF INDIA
|
November 17, 1992 |
|
C B GAUTAM Vs. UNION OF INDIA
|
November 27, 1992 |
|
C DASS Vs. APPROPRIATE AUTHORITY IN TAX DEPTT
|
March 24, 1992 |
|
C E S C LIMITED Vs. BOWRECH COTTON MILLS COMPANY LIMITED
|
January 23, 1992 |
|
C VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
|
August 8, 1992 |
|
CANARA BANK BANGALORE Vs. M S JASRA
|
March 6, 1992 |
|
CENTRAL BUREAU OF INVESTIGATION SPECIAL INVESTIGATION CELL 1 NEW DELHI Vs. ANUPAM J KULKARNI
|
May 8, 1992 |
|
CENTRAL COAL FIELDS LIMITED HINDUSTAN STEEL LIMITED BOLANI ORES LIMITED ORISSA MINERALS DEVELOPMENT COMPANY LIMITED Vs. STATE OF ORISSA
|
April 29, 1992 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. ASHOK DUBEY
|
December 8, 1992 |
|
CHAMAN PRAKASH PURI Vs. ISHWAR DASS RAJPUT
|
November 12, 1992 |
|
CHAMARDAS Vs. STATE OF MADHYA PRADESH
|
September 25, 1992 |
|
CHAND Vs. INDER
|
May 15, 1992 |
|
CHAND RANI Vs. KAMAL RANI
|
December 18, 1992 |
|
CHANDDHAWAN Vs. JAWAHARLAL
|
April 28, 1992 |
|
CHANDRA MOHAN TIWARI Vs. STATE OF MADHYA PRADESH
|
January 22, 1992 |
|
CHANDRA SEN SHARMA DEAD Vs. SUPDT ENGINEER HYDEL GANGA CIRCLE ALIGARH
|
January 14, 1992 |
|
CHANDRIKA SINGH Vs. RAJA VISHWANATH PRATAP SINGH
|
April 22, 1992 |
|
CHANDU CHANDRAHAS Vs. STATE OF MADHYA PRADESH
|
September 15, 1992 |
|
CHANUMOLU NIRMALA Vs. INDIRA DEVIAND ANOTHER
|
February 3, 1992 |
|
CHETAR SEN JAIN Vs. ADDITIONAL DISTRICT JUDGE III DEHRADUN
|
August 7, 1992 |
|
CHHITTAR Vs. STATE OF RAJASTHAN
|
September 8, 1992 |
|
CHINNAM CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
|
March 16, 1992 |
|
CHIRANJI LAL Vs. MAJOR SINGH
|
October 1, 1992 |
|
COCHIN SHIPPING CO PAUL ABRAO AND SONS P K MOHAMMAD PRIVATE LIMITED COCHIN Vs. E S I CORPORATION:EMPLOYEES STATE INSURANCE CORPORATION:EMPLOYEES STATE INSURANCE CORPORATION
|
August 19, 1992 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAJASTHAN SPG AND WVG MILLS LIMITED
|
January 21, 1992 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. BHARAT HEAVY ELECTRICALS LTD
|
August 25, 1992 |
|
COLLECTOR OF CUSTOMS CALCUTTA Vs. M SHASHIKANT AND CO
|
January 8, 1992 |
|
COMMISSIONER AND SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT Vs. MURUGAN FINANCING CORPORATION COIMBATORE
|
April 23, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. P L KARUPPAN CHETTIAR
|
May 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAM LAXMAN SUGAR MILLS
|
January 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. AMRITLAL NIIIALCHAND
|
January 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SUN ENGINEERING WORKS PRIVATE LIMITED
|
September 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. OFFICER IN CHARGE SECUNDERABAD
|
October 8, 1992 |
|
COMMISSIONER OF INCOME TAX A P Vs. ASHOKA ENGINEERING CO
|
January 17, 1992 |
|
COMMISSIONER OF INCOME TAX ADDITIONAL GUJARAT Vs. I M PATEL AND CO
|
April 28, 1992 |
|
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF WEALTH TAX BANGALORE Vs. VASUDEO V DEMPO:SUDIN PANDURANG TIMBLO
|
March 10, 1992 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. GWALIOR RAYON SILK MANUFACTURING COMPANY LIMITED
|
April 29, 1992 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. GODAVARI CORPN LIMITED
|
September 10, 1992 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. FORBES FORBES CAMPBELL AND CO LTD
|
November 20, 1992 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. BHAGEERATHA ENGG LIMITED
|
April 20, 1992 |
|
COMMISSIONER OF INCOME TAX GUJARAT Vs. BABABHAI PITAMBERDAS HUF
|
August 27, 1992 |
|
COMMISSIONER OF INCOME TAX KARNATAKA Vs. KIRLOSKAR ELECTRIC COMPANY LIMITED
|
October 16, 1992 |
|
COMMISSIONER OF INCOME TAX LUCKNOW Vs. ONKAR SARAN AND SON
|
March 13, 1992 |
|
COMMISSIONER OF INCOME TAX ORISSA Vs. GOVINDA CHOUDHURY AND SONS GOSANINUAGAON ORISSA
|
April 22, 1992 |
|
COMMISSIONER OF INCOME TAX ORISSA Vs. DHADI SAHU
|
November 18, 1992 |
|
COMMISSIONER OF INCOME TAX SHILLONG Vs. ASSAM TRAVELS SHIPPING SERVICE DIBRUGARH
|
September 24, 1992 |
|
COMMISSIONER OF SALES TAX BOMBAY STATE OF MAHARASHTRA STATE OF MAHARASHTRA Vs. BHARAT PETROLEUM CORPORATION LIMITED : PULGAON COTTON MILLS LIMITED : PULGAON COTTON MILLS LIMITED : PULGAON COTTON MILLS LIMITED : PULGAON COTTON MILLS LIMITED
|
February 18, 1992 |
|
COMMISSIONER OF SALES TAX U P Vs. BAKHTAWAR LAL KAILASH CHAND ARHTI
|
August 5, 1992 |
|
COMMISSIONER QUILON MUNICIPALITY Vs. CANARA BANK QUILON
|
November 18, 1992 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL 1
|
January 15, 1992 |
|
CONTRACT WORKERS UNION, M/S. STEEL AUTHORITY OF INDIA LIMITED, BANGALORE Vs. M/S. STEEL AUTHORITY OF INDIA LIMITED, BANGALORE
|
April 28, 1992 |
|
CONTROLLER OF EXAMINATIONS Vs. G S SUNDER
|
July 17, 1992 |
|
CORPORATION OF THE CITY OF BANGALORE Vs. FUEL LORRY OWNER AND MERCHANTS ASSOCIATION
|
May 5, 1992 |
|
COSMOPOLITAN HOSPITAL AND ANOTHER Vs. VASANTHA P. NAIR
|
November 11, 1992 |
|
CRESCENT DYES AND CHEMICALS LIMITED Vs. RAM NARESH TRIPATHI
|
December 16, 1992 |
|
CRESCENT IRON AND STEEL CORPORATION LIMITED Vs. UNION OF INDIA
|
October 9, 1992 |
|
CYAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 9, 1992 |
|
D K SAHNI Vs. MANAGING DIRECTOR MANGANESE ORE INDIA LIMITED
|
August 12, 1992 |
|
D K SHARMA Vs. RAM SHARAN YADAV A ND
|
September 9, 1992 |
|
D SRINIVASAN Vs. DELHI SPECIAL POLICE ESTABLISHMENT
|
August 11, 1992 |
|
DADU RAU YELAVADE DEAD Vs. HIMMAT RASUL PATEL
|
March 10, 1992 |
|
DAGI RAM PINDI LALL Vs. TRILOK CHAND JAIN
|
February 4, 1992 |
|
DAMODAR VALLEY CORPORATION Vs. DAMODAR VALLEY CORPORATION DISPLACED EMPLOYEES UNION
|
April 9, 1992 |
|
DARBARA SINGH WAZIR SINGH Vs. STATE OF HARYANA
|
April 21, 1992 |
|
DARSHAN LAL MEHRA Vs. UNION OF INDIA
|
August 4, 1992 |
|
DARSHAN PRASHAD Vs. CIVIL JUDGE II GORAKHPUR
|
March 13, 1992 |
|
DASARI NAVANEETHAMU Vs. G. RAMAKOTI REDDY AND OTHERS
|
December 4, 1992 |
|
DATTATRAYAMAHADEV NADKARNI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 7, 1992 |
|
DAVID PATRICK WARD Vs. UNION OF INDIA
|
August 26, 1992 |
|
DAYAL Vs. STATE OF MADHYA PRADESH
|
April 24, 1992 |
|
DDA GRADUATE ENGINEERS ASSOCIATION Vs. LT GOVERNOR OF DELHI
|
September 9, 1992 |
|
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED Vs. DISTRICT BOARD BHOJPUR:DISTRICT BOARD SHAHABAD
|
March 12, 1992 |
|
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION Vs. DELHI ADMINISTRATION DELHI
|
February 4, 1992 |
|
DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMM Vs. AYSHA HOSIERY FACTORY P LTD
|
January 16, 1992 |
|
DEV RAJ Vs. STATE OF PUNJAB
|
March 11, 1992 |
|
DEVENDRA BHAI SHANKAR MEHTA Vs. RAMESHCHANDRA VITHALDAS SHETH
|
April 22, 1992 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
March 26, 1992 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
October 22, 1992 |
|
DHIRAJ LAL H VOHRA Vs. UNION OF INDIA
|
December 9, 1992 |
|
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
December 7, 1992 |
|
DIBRUGARH COMPANY LIMITED Vs. COLLECTOR OF DIBRUGARH
|
January 24, 1992 |
|
DIDAR SINGH SATNAM SINGH Vs. STATE OF HARYANA
|
April 30, 1992 |
|
DIRECTOR INSTITUTE OF MANAGEMENT DEVELOPMENT U P Vs. PUSHPA SRIVASTAVA
|
August 4, 1992 |
|
DIRECTOR OF INDIAN MEDICINE AND HOMOEOPATHY ORISSA Vs. DAYANIDHI DWIVADI
|
September 25, 1992 |
|
DISTRICT BOARD ROHTAS Vs. ARRAH SASARAM LIGHT RAILWAY COMPANY LIMITED
|
September 17, 1992 |
|
DIVISIONAL COMMERCIAL SUPERINTENDENT Vs. K NAGARAJAN
|
November 30, 1992 |
|
DULAR MAHTO Vs. STATE OF BIHAR
|
March 26, 1992 |
|
DULICHAND Vs. UNION OF INDIA
|
January 15, 1992 |
|
E. PRABAVATHY Vs. THE LIFE INSURANCE CORPORATION OF INDIA
|
October 23, 1992 |
|
EAPEN THOMAS Vs. SYED MOHAMMAD KUNJU MOHAMMAD KUNJU
|
March 13, 1992 |
|
ESCORTS LIMITED GODREJ SOAPS LIMITED Vs. UNION OF INDIA
|
October 22, 1992 |
|
EVEREST CO OWNERS A B C Vs. M P STATE WARE HOUSING CORPORATION
|
October 13, 1992 |
|
EXECUTIVE ENGINEER BHADRAK RANDB DIVISION ORISSA Vs. RANGADHAR MALLIK
|
September 3, 1992 |
|
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. LAGHUBHAI NANUBHAI
|
October 20, 1992 |
|
EXECUTIVE ENGINEER ORISSA Vs. GANGARAMCHHAPOLIA
|
November 19, 1992 |
|
FEDDERS LLOYD CORPN Vs. UNION OF INDIA
|
August 3, 1992 |
|
FOOD CORPORATION OF INDIA Vs. MAKHAN SINGH
|
April 21, 1992 |
|
FOOD CORPORATION OF INDIA Vs. H N BHARTI:SHRI DHARAM SINGH:SHRIP N VERMA:FOOD CORPORATION OF INDIA
|
March 25, 1992 |
|
FOOD CORPORATION OF INDIA Vs. KAMDHENU CATTLE FEED INDUSTRIES
|
November 3, 1992 |
|
FOOD CORPORATION OF INDIA Vs. SURAJ BHAN
|
November 11, 1992 |
|
FOOD CORPORATION OF INDIA Vs. JAGDISH CHANDRA SAHA
|
October 13, 1992 |
|
FOOD INSPECTOR HEALTH DEPT LI T CHANDIGARH THE STATE UNION TERRITORY CHANDIGARH Vs. KRISHNA DHABA:RAJESH KUMAR
|
January 24, 1992 |
|
G ARUNACHALAM DEAD Vs. THONDARPERIENAMBI
|
January 21, 1992 |
|
G MUTHUVELU PILLAI Vs. HAZARATH SYED SHA MIAN SAKKAF SAHIB KHADIRI THAIKAL
|
September 3, 1992 |
|
G. ARUNACHALAM Vs. THONDARPERIENAMBI
|
January 2, 1992 |
|
GAMIT SANDHI SARIF CHAKU Vs. STATE OF GUJARAT
|
August 14, 1992 |
|
GANESHLAL Vs. STATE OF MAHARASHTRA
|
April 10, 1992 |
|
GANGA BAI CHARITIES Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1992 |
|
GANGA DAS Vs. STATE OF ORISSA AND OTHERS
|
November 5, 1992 |
|
GANGA DAYAL SINGH Vs. STATE OF BIHAR
|
January 31, 1992 |
|
GANGOTRI SINGH Vs. STATE OF UTTAR PRADESH
|
March 11, 1992 |
|
GANNON DUNKERLEY AND CO LARSEN AND TOUBRO LIMITED Vs. STATE OF RAJASTHAN
|
November 17, 1992 |
|
GANPAT MAHADEO MANE Vs. STATE OF MAHARASHTRA
|
October 15, 1992 |
|
GANPATRAO GULABRAO PAWAR Vs. STATE OF MAHARASHTRA
|
April 6, 1992 |
|
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
November 13, 1992 |
|
GODREJAND BOYCE MFG CO PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
July 30, 1992 |
|
GOPAL KRISHNA SHARMA YAMUNA SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
|
GOPAL SINGH Vs. STATE OF BIHAR
|
August 6, 1992 |
|
GOPALAN VIJAYAN Vs. KUNCHANADHAN RAVEENDRAN
|
December 8, 1992 |
|
GOVERNING COUNCIL OF KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY BANGALORE Vs. PANDURANG GODWALKAR
|
October 23, 1992 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. K MASTAN RAO
|
January 14, 1992 |
|
GOVERNMENT OF INDIA Vs. P N UPADHAYAY
|
January 22, 1992 |
|
GOVINDA PILL^I RAMADAS Vs. LAKSHMIKUTTY AMMA AMMUKUTTY AMMA
|
September 17, 1992 |
|
GRAM PANCHAYAT PATIALA Vs. STATE OF PUNJAB
|
April 20, 1992 |
|
GUJARAT STATE ROAD TRANSPORT CORPN Vs. MULU AMRA
|
March 10, 1992 |
|
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED Vs. PRAVIN KUMAR N MAKWANA
|
October 15, 1992 |
|
GUJCHEM DISTILLERS INDIA LIMITED Vs. STATE OF GUJARAT
|
February 17, 1992 |
|
GULAB SINGH Vs. STATE OF UTTAR PRADESH
|
September 16, 1992 |
|
GULJAR HUSSAIN Vs. STATE OF UTTAR PRADESH
|
April 30, 1992 |
|
GULZAR SINGH & ORS Vs. STATE OF PUNJAB
|
February 3, 1992 |
|
GURBACHAN SINGH DEAD Vs. SALIABI ALIAS BIBUAN
|
November 6, 1992 |
|
GURDEEP SINGH JASWANT SINGH STATE OF PUNJAB Vs. JASWANT SINGH:STATE OF PUNJAB:JOGA SINGH
|
March 4, 1992 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 14, 1992 |
|
GURMEJ KAUR Vs. STATE OF HARYANA
|
August 19, 1992 |
|
GURO Vs. ATMA SINGH
|
March 5, 1992 |
|
GURU SINGH SABHA REGD Vs. DEFENCE COLONY WELFARE ASSOCIATION
|
January 24, 1992 |
|
GURUPUTRAPPA MALLAPPA HARKUNI STATE OF KARNATAKA Vs. TAHSILDAR:SRI NARAYANAPPA
|
August 11, 1992 |
|
H N DUBE Vs. B N SINGH
|
January 7, 1992 |
|
HAIKE Vs. STATE OF MADHYA PRADESH
|
July 24, 1992 |
|
HANS RAJ Vs. UNION TERRITORY OF CHANDIGARH
|
September 8, 1992 |
|
HARBANS LAL Vs. STATE OF HARYANA
|
October 15, 1992 |
|
HARDAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 7, 1992 |
|
HARDEO KAUR Vs. RAJASTHAN STATE TRANSPORT CORPORATION
|
March 13, 1992 |
|
HARDEV BHANJI JOSHI Vs. STATE OF GUJARAT
|
August 11, 1992 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
August 6, 1992 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
August 11, 1992 |
|
HARISH KUMAR Vs. STATE DELHI ADMN
|
January 29, 1992 |
|
HARPREET KAUR HARVINDER SINGH BEDI Vs. STATE OF MAHARASHTRA
|
January 21, 1992 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
December 18, 1992 |
|
HAWABI SAVED ARIF SAYED HANIF HAWABI SAYED ARIF SAYED HANIF Vs. L HMINGLIANA:L HMINGLIANA
|
October 14, 1992 |
|
HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. BALWANTSINGH
|
September 17, 1992 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD D R MEHTA Vs. SOMDUTT UPPAL:SOMDUTT UPPAL
|
December 17, 1992 |
|
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
August 28, 1992 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. RAM CHANDRA AND SONS:HEGDE
|
January 15, 1992 |
|
HIRIA DEVI Vs. RAMESHWAR SAO S O PARSADI SAO
|
May 5, 1992 |
|
HOTEL BALAJI Vs. STATE OF ANDHARA PRADESH
|
October 22, 1992 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
September 10, 1992 |
|
I.D. AGARWAL Vs. UNION OF INDIA
|
November 18, 1992 |
|
IMPROVEMENT TRUST ROPAR Vs. S TEJINDER SINGH GUJRAL
|
May 4, 1992 |
|
INDERPAL SINGH Vs. KULJIT SINGH
|
May 11, 1992 |
|
INDIA METERS LIMITED MADRAS Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 2, 1992 |
|
INDIAN ADMINISTRATIVE SERVICE S C S ASSOCIATION U P NIROTHILAL GUPTA Vs. UNION OF INDIA
|
November 11, 1992 |
|
INDIAN AIRLINES CORPORATION Vs. CAPT K C SHUKLA
|
September 23, 1992 |
|
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD
|
May 13, 1992 |
|
INDIAN BANK Vs. K NATARAJA PILLAI
|
October 22, 1992 |
|
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
|
April 6, 1992 |
|
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
|
July 15, 1992 |
|
INDIAN OIL CORPORATION Vs. MUNICIPAL CORPORATION JULLUNDHAR
|
October 20, 1992 |
|
INDIAN TUBE COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 14, 1992 |
|
INDO NATIONAL LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
January 30, 1992 |
|
INDRA KUMAR CHOPRA ASHWANI KUMAR JHA Vs. PRADESHIK COOPERATIVE DAIRY FEDERATION LIMITED:PRADESHIK COOPERATIVE DAIRY FEDERATION LIMITED
|
August 6, 1992 |
|
INDRA SAWHNEY Vs. UNION OF INDIA
|
November 16, 1992 |
|
INDU KANT DHIRENDRA KUMAR SAXENA RENU RAHEJA NEELIMA MITTAL DAYA NAND PRASAD RAJEEV KISHORE SAXENA R K SAXENA STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH PRINCIPAL S N MEDICAL COLLEGE AGRA A Vs. STATE OF UTTAR PRADESH
|
August 11, 1992 |
|
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA WORKERS UNION Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
|
September 23, 1992 |
|
ISHER DASS Vs. STATE OF HARYANA
|
April 8, 1992 |
|
J CHANDRASEKHARA RAO Vs. V JAGAPATHI RAO
|
December 18, 1992 |
|
JADU YADAV Vs. STATE OF BIHAR
|
August 25, 1992 |
|
JAGAT NARAYAN JHA Vs. STATE OF BIHAR
|
April 29, 1992 |
|
JAGDISH LAL DUA Vs. ESTATE OFFICER, CHANDIGARH AND OTHERS
|
October 22, 1992 |
|
JAGDISH PRASAD Vs. M C D
|
December 17, 1992 |
|
JAGDISH PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 25, 1992 |
|
JAGDISH PRASAD OTHERS BAWAN KUMAR Vs. STATE OF MADHYA PRADESH
|
March 3, 1992 |
|
JAGJEEV KUMAR Vs. STATE OF PUNJAB
|
February 12, 1992 |
|
JAGPATI RAM KRISHNA Vs. STATE OF MADHYA PRADESH
|
February 11, 1992 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
February 11, 1992 |
|
JAI PARKASH Vs. DISTRICT MAGISTRATE BULANDSHAHAR U P
|
March 30, 1992 |
|
JAI SINGH DALAL Vs. STATE OF HARYANA
|
December 18, 1992 |
|
JAIRAM Vs. STATE OF MADHYA PRADESH
|
September 9, 1992 |
|
JAISING WAMAN PATIL Vs. STATE OF MAHARASHTRA
|
August 7, 1992 |
|
JAMMI RAJA RAO Vs. ANJANEYA SWAMI TEMPLE VALU
|
March 6, 1992 |
|
JAMMU AND KASHMIR BANK Vs. B R GUPTA
|
August 18, 1992 |
|
JANAB ALI SHAIKH Vs. STATE OF WEST BENGAL
|
January 23, 1992 |
|
JANAB ALI SHAIKH Vs. STATE OF WEST BENGAL
|
January 2, 1992 |
|
JANATA DAL Vs. H.S.CHOWDHARY
|
August 28, 1992 |
|
JANGIR SINGH Vs. STATE OF HARYANA
|
September 25, 1992 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
September 17, 1992 |
|
JARNAIL SINGH Vs. SECRETARY MINISTRY OF HOME AFFAIRS
|
December 3, 1992 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
September 17, 1992 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
October 17, 1992 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
March 27, 1992 |
|
JASKARAN SINGH Vs. STATE OF PUNJAB
|
September 23, 1992 |
|
JASWANT SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 8, 1992 |
|
JAYANT VITAMINS LIMITED Vs. CHAITANYAKUMAR
|
August 6, 1992 |
|
JAYDEV SHRICHAND DANANI Vs. STATE OF GUJARAT
|
April 8, 1992 |
|
JEET SINGH Vs. STATE OF UTTAR PRADESH
|
November 25, 1992 |
|
JHANSI DEVELOPMENT AUTHORITY JHANSI Vs. MUNNA LAL AGGARWAL
|
December 7, 1992 |
|
JIVENDRANATHKAUL Vs. COLLECTOR DISTRICT MAGISTRATE
|
July 24, 1992 |
|
JOGI JHA Vs. STATE OF BIHAR
|
December 4, 1992 |
|
JOGINDER SINGH Vs. SURINDER SINGH
|
November 9, 1992 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
February 21, 1992 |
|
JOSEPH Vs. STATE OF KERALA
|
February 5, 1992 |
|
JOTI PARSHAD Vs. STATE OF HARYANA
|
October 20, 1992 |
|
JOTI PRASAD Vs. STATE OF HARYANA
|
October 22, 1992 |
|
JOTY PRASHAD Vs. STATE OF HARYANA
|
November 2, 1992 |
|
JUGAL KISHORE PRABHATILAL SHARMA Vs. VIJAYENDRA PRABHATILAL SHARMA
|
October 22, 1992 |
|
JUNIOR TELECOM OFFICERS FORUM Vs. UNION OF INDIA
|
September 18, 1992 |
|
K A ANTHAPPAI Vs. C AHAMMED
|
May 5, 1992 |
|
K A PAUL Vs. TALUK LAND BOARD ALATHUR
|
December 15, 1992 |
|
K GOPINATHAN Vs. UNION OF INDIA
|
October 22, 1992 |
|
K JAYACHANDRA REDDY G N RAY JJ Vs. RAMSAI
|
July 31, 1992 |
|
K M SINGH Vs. SECRETARY ASSOCIATION OF INDIAN UNIVERSITIES
|
April 21, 1992 |
|
K P ABDULLATHEEF Vs. STATE OF KERALA
|
January 20, 1992 |
|
K P M BASHEER K P M BASHEER Vs. STATE OF KARNATAKA:UNION OF INDIA
|
February 28, 1992 |
|
K PATEL CHEMO PHARMA PRIVATE LIMITED Vs. LAXMIBAI RAMCHANDRA IYER
|
October 7, 1992 |
|
K T M S MOHD AMANULLAH QUARESHI Vs. UNION OF INDIA
|
April 28, 1992 |
|
K V NARAYANA RAO Vs. P PURUSHOTHAM RAO
|
December 11, 1992 |
|
K.P. SUNIL Vs. STATE OF TAMIL NADU & ORS.
|
May 7, 1992 |
|
KAGEN BERA Vs. STATE OF WEST BENGAL
|
September 2, 1992 |
|
KAILASH Vs. STATE OF UTTAR PRADESH
|
February 21, 1992 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
September 4, 1992 |
|
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
August 12, 1992 |
|
KAMLA Vs. STATE OF PUNJAB
|
November 18, 1992 |
|
KAMU ALIAS KAMALA AMMAL Vs. M MUTHAYYA
|
September 25, 1992 |
|
KANBI MANJI ABJI Vs. KANBI VAGHJI MAVJI
|
October 15, 1992 |
|
KANCHANIYA Vs. SHIV RAM
|
April 22, 1992 |
|
KANORIA CHEMICALS AND INDUSTRIES LIMITED U P STATE ELECTRICITY BOARD Vs. STATE OF UTTAR PRADESH:KANORIA CHEMICALS AND INDUSTRIES LIMITED
|
January 16, 1992 |
|
KANWAR PAL SINGH Vs. STATE OF HARYANA
|
September 24, 1992 |
|
KANWARJEET SINGH Vs. STATE OF PUNJAB
|
May 13, 1992 |
|
KAPOOR CHAND Vs. GANRSH DLTT
|
December 8, 1992 |
|
KARAM SINGH Vs. COLLECTOR KURUKSHETRA DISTRICT KURUKSHETRA
|
January 7, 1992 |
|
KARAM SINGH KARMLJ Vs. STATE
|
March 26, 1992 |
|
KARAMCHAND PREMCHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
December 1, 1992 |
|
KARAMJEET SINGH Vs. UNION OF INDIA
|
October 8, 1992 |
|
KARNATAKA PUBLIC SERVICE COMMISSION Y C SHIVAKUMAR Vs. B M VIJAYA SHANKAR:B M VUAYA SHANKAR
|
February 14, 1992 |
|
KARNATAKA STATE COUNCIL FOR CHILD WELFARE Vs. SOCIETY OF SISTERS OF CHARITY ST GEROSA CONVENT
|
February 10, 1992 |
|
KARNATAKA STATE PRIVATE COLLEGE STOP GAP LECTURERS ASSOCIATION B R PARINEETH Vs. STATE OF KARNATAKA
|
January 29, 1992 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
October 23, 1992 |
|
KASHINATH SAJAN PATIL Vs. DESHMUKH HEMANT BHASKAR
|
August 14, 1992 |
|
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
October 21, 1992 |
|
KASHYAP ZIP IND Vs. UNION OF INDIA
|
November 11, 1992 |
|
KASTURCHAND Vs. RAMAN RAJAN ANOTHER
|
July 24, 1992 |
|
KATHI ODHABHAI BHIMABHAI Vs. STATE OF GUJARAT
|
August 5, 1992 |
|
KEDAR PRASAD Vs. STATE OF MADHYA PRADESH
|
April 8, 1992 |
|
KEHAR SINGH Vs. MALKIAT SINGH
|
September 4, 1992 |
|
KESHA Vs. STATE OF RAJASTHAN
|
August 27, 1992 |
|
KEWAL KRISHAN Vs. DINA NATH
|
January 13, 1992 |
|
KHATUN Vs. BALAKRISHNA KESHAV DESHPANDE
|
March 13, 1992 |
|
KHAZAN SINGH Vs. STATE OF UTTAR PRADESH
|
January 15, 1992 |
|
KHUSHI RAM Vs. HONBLE HIGH COURT PUNJAB AND HARYANA
|
August 28, 1992 |
|
KHUSHI RAM Vs. HON'BLE HIGH COURT, PUNJAB AND HARYANA
|
February 28, 1992 |
|
KIHOTO HOLLOHAN Vs. ZACHILLHU
|
February 18, 1992 |
|
KIRLOSKAR BROTHERS LIMITED DEWAS M P Vs. UNION OF INDIA
|
March 10, 1992 |
|
KIRTAN BHUTAN SUKRU SWAIN Vs. STATE OF ORISSA
|
March 31, 1992 |
|
KIRTIKUMAR MAHESHANKAR JOSHI Vs. PRADIPKUMAR KARUNASHANKER JOSHI
|
May 4, 1992 |
|
KISHAN CHAND Vs. STATE OF PUNJAB
|
February 19, 1992 |
|
KISHANSINGH Vs. STATE OF UTTAR PRADESH
|
November 2, 1992 |
|
KOSANAPU RAMREDDY Vs. STATE OF ANDHRA PRADESH
|
July 28, 1992 |
|
KOTA SHIVRAM KARANTH Vs. STATE OF KARNATAKA
|
March 26, 1992 |
|
KRISHAN LAL ALIAS KISHAN Vs. VIDYA WATI
|
September 10, 1992 |
|
KRISHNA BHIMRAO DESHPANDE Vs. LAND TRIBUNAL DHARWAD
|
November 3, 1992 |
|
KRISHNA KUMAR SINGHANIA Vs. LALA SHYAMLAL JAIN SHIP BREAKING COMPANY LIMITED
|
May 14, 1992 |
|
KRISHNA MURARI PRASAD Vs. MITAR SINGH
|
January 15, 1992 |
|
KRISHNA RAM Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
|
KRISHNA SWAMI RAJ KANWAR ADVOCATE Vs. UNION OF INDIA
|
August 27, 1992 |
|
KRISHNASWAMI Vs. UNION OF INDIA
|
February 27, 1992 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
KULKARNI PATTERNS PVT LIMITED Vs. VASANT BABURAO ASHTEKAR
|
January 17, 1992 |
|
KULWANT RAI SHARMA Vs. UNION OF INDIA
|
September 24, 1992 |
|
KUMAR PADMA PRASAD Vs. UNION OF INDIA
|
March 10, 1992 |
|
KUMARI Vs. STATE OF TAMIL NADU
|
January 14, 1992 |
|
KUSUM CHANDRAKANT KHAUSHE Vs. L HMLINGLIANA
|
August 25, 1992 |
|
L P AGARWAL Vs. UNION OF INDIA
|
July 21, 1992 |
|
LABOUR CONTRACT CO OPERATIVE SOCIETY PALIKUR KURNOOL DISTT REP Vs. DIRECTOR OF MINES AND GEOLOGY HYDERABAD
|
September 22, 1992 |
|
LADHA SHAMJI DHANANI Vs. STATE OF GUJARAT
|
March 11, 1992 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 15, 1992 |
|
LAKKAPPA NINGAPPA ITTAPPANNAVAR Vs. STATE OF KARNATAKA
|
September 22, 1992 |
|
LALA JEETMAL KAPOOR TRUST Vs. STATE OF UTTAR PRADESH
|
December 8, 1992 |
|
LALA RAM Vs. STATE OF MADHYA PRADESH
|
July 23, 1992 |
|
LALIT KUMAR Vs. UNION OF INDIA
|
October 8, 1992 |
|
LALLAN PRASAD CHUNNILAL YADAV Vs. B RAMAMURTHI
|
July 2, 1992 |
|
LATEL Vs. STATE OF MADHYA PRADESH
|
August 18, 1992 |
|
LAXMAN BHAGAT Vs. STATE OF BIHAR AND OTHERS
|
October 8, 1992 |
|
LAXMI KUNWAR Vs. STATE OF RAJASTHAN
|
December 11, 1992 |
|
LEKH RAM AND BRIJ LAL Vs. STATE OF PUNJAB
|
April 6, 1992 |
|
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA Vs. PROF MANUBHAI D SHAH:CINEMART FOUNDATION
|
July 22, 1992 |
|
LILASONS BREWERIES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
April 21, 1992 |
|
M ALAGIRISAMY PILLAI S SETHU Vs. SPECIAL DEPUTY COLLECTOR REVENUE COURT TIRUCHIRAPALLI:SPECIAL DEPUTY COLLECTOR TIRUCHIRAPALLI
|
January 30, 1992 |
|
M B JOSHI Vs. SATISH KUMAR PANDEY
|
November 19, 1992 |
|
M B JOSHI Vs. SATISH KUMAR PANDEY
|
October 15, 1992 |
|
M BUDDA PRASAD Vs. SIMHADRI SATYANARAYANA RAO
|
October 9, 1992 |
|
M C MEHTA Vs. UNION OF INDIA
|
January 20, 1992 |
|
M C MEHTA Vs. UNION OF INDIA
|
May 15, 1992 |
|
M G METAL INDUSTRIES KRISHNA INDUSTRIES M G METAL INDUSTRIES MARUDHAR INDUSTRIES PAXAL CORPORATION MYSORE PRESS BUTTON INDUSTRIES HOSPET PEN AND PLASTIC INDUSTRIES ASHOK PAPER PRODUCTS BHARAT INDUSTRIES MYSORE ME Vs. GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNM
|
August 11, 1992 |
|
M G PANDKE Vs. MUNICIPAL COUNCIL HINGANGHAT DISTRICT WARDHA
|
September 9, 1992 |
|
M J EXPORTS LIMITED Vs. CEGAT BOMBAY
|
May 14, 1992 |
|
M KRISHNA REDDY Vs. STATE DEPUTY SUPERINTENDENT OF POLICE HYDERABAD
|
July 17, 1992 |
|
M L JAIN Vs. UNION OF INDIA
|
November 6, 1992 |
|
M L KAMRA Vs. CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LIMITED
|
January 17, 1992 |
|
M R PRATAP Vs. V M MUTHUKRISHNAN INCOME TAX OFFICER CENTRAL CIRCLE 111 MADRAS
|
April 29, 1992 |
|
M RAJAMONI AMMA Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT TRIVANDRUM
|
February 20, 1992 |
|
M RAMASWAMY PILLAI Vs. HAZARATH SYED SHAH MIAN SAKKAF KHADIRI THAIKAL
|
September 3, 1992 |
|
M SANKARANARAYANAN IAS Vs. STATE OF KARNATAKA
|
November 11, 1992 |
|
M V ELISABETH M V ELISABETH Vs. HARWAN INVESTMENT AND TRADING PRIVATE LIMITED HANOEKAR HOUSE SWATONTAPETH VASCO DE GAMA GOA: HARWAN INVESTMENT AND TRADING CO
|
February 26, 1992 |
|
M. MANIHAR SINGH & ORS. Vs. UNION OF INDIA & ANR.
|
May 13, 1992 |
|
M. MANIHAR SINGH & ORS. MANILAL SINGH Vs. UNION OF INDIA & ANR. STATE OF MANIPUR & ANR.
|
September 25, 1992 |
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M. MANIHAR SINGH & ORS. MANILAL SINGH Vs. UNION OF INDIA & ANR. STATE OF MANIPUR & ANR.
|
April 29, 1992 |
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M. MANIHAR SINGH & ORS. MANILAL SINGH Vs. UNION OF INDIA & ANR. STATE OF MANIPUR & ANR.
|
May 5, 1992 |
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M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
March 31, 1992 |
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M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
February 11, 1992 |
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M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
February 20, 1992 |
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M. MANIHAR SINGH AND OTHERS Vs. DR. H. BOROBABU SINGH AND ANOTHER
|
February 27, 1992 |
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M. MANIHAR SINGH AND OTHERS I. MANILAL SINGH Vs. UNION OF INDIA AND ANOTHER STATE OF MANIPUR AND ANOTHERABD AND ANR.
|
October 23, 1992 |
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M.B. JOSHI AND ORS. Vs. SATISH KUMAR PANDEY AND ORS.
|
October 19, 1992 |
|
M/S. ANDHRA CEMENT CO. LTD ETC. & ORS. Vs. ANDHRA PRADESH STATE ELECT. BOARD & ORS.
|
September 10, 1992 |
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M/S. ASSAM SILLI NITE LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
April 21, 1992 |
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M/S. DADAJEE DHADIJI & CO. PVT. LTD. Vs. K.M.S.K. RABINDRANATH (DEAD) BY LRS.
|
March 27, 1992 |
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MACDOWELL & COMPANY LIMITED ETC. ETC. Vs. R. PARTHASARATHY AND ANOTHER ETC. ETC.
|
November 12, 1992 |
|
MADAN GOPAL KAKKAD Vs. NAVAL DUBEY
|
April 29, 1992 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
July 31, 1992 |
|
MADANLAL PHULCHAND JAIN Vs. STATE OF MAHARASHTRA
|
April 9, 1992 |
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MADHUSUDAN SATPATHY Vs. STATE OF ORISSA
|
January 31, 1992 |
|
MADHYA PRADESH HOUSING BOARD Vs. MOHAMMAD SHAFI
|
February 13, 1992 |
|
MADHYAMIK SIKSHA PARISHAD U P Vs. ANIL KUMAR MISHRA
|
August 19, 1992 |
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MAFABHAI NAGARBHAI RAVAL Vs. STATE OF GUJARAT
|
August 14, 1992 |
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MAHARAJ JAGAT SINGH Vs. LT COL SAWAI BHAWANI SINGH
|
October 20, 1992 |
|
MAHARAJ JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH AND OTHERS
|
December 3, 1992 |
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MAHARAJA SAWAI MAN SINGH II JAIPUR Vs. STATE OF RAJASTHAN
|
November 2, 1992 |
|
MAHESH CHANDRA Vs. REGIONAL MANAGER U P FINANCIAL CORPORATION
|
February 12, 1992 |
|
MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LIMITED Vs. UNION OF INDIA
|
January 21, 1992 |
|
MAHISAGAR BHATHA CO OPERATIVE AGRICULTURE CO OPERATIVE SOCIETY LIMITED BORSAD Vs. THAKORE SHREE JAGDEVSINHJI RAMSINHJI
|
October 2, 1992 |
|
MAHISAGAR BHATHA COOPERATIVE AGRICULTURE COOPERATIVE SOCIETY LIMITED BORSAD Vs. THAKORE SHREE JAGDEVSINHI RAMSINHJI
|
September 2, 1992 |
|
MAKWANA TAKHAT SINGH RATAN SINGH Vs. STATE OF GUJARAT
|
August 11, 1992 |
|
MALHOTRA STEEL SYNDICATE Vs. PUNJAB CHEMI PLANTS LIMITED
|
July 14, 1992 |
|
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
January 30, 1992 |
|
MANAGING COMMITTEE SAVED S HIGH SCHOOL Vs. STATE OF ORISSA
|
January 13, 1992 |
|
MANAGING DIRECTOR, ORISSA CONSTRUCTION CORPN. AND ORS. Vs. SHYAM SUNDAR JENA AND ORS.
|
October 13, 1992 |
|
MANGALBHAI Vs. RADHYSHYAM S O PARISCHANDRA AGARWAL
|
July 17, 1992 |
|
MANI RAM Vs. HARISINGH
|
July 21, 1992 |
|
MANICKLAL MUKHERJEE KALI DURGA ESTATE CALCUTTA Vs. COMMISSIONER OF SANCHAITA INVESTMENTS CALCUTTA
|
October 14, 1992 |
|
MANIHAR SINGH & ORS. Vs. UNION OF INDIA & ANR./STATE OF MANIPUR & ANR.
|
August 25, 1992 |
|
MANIK DEVRAO SHINDE Vs. STATE OF MAHARASHTRA
|
September 15, 1992 |
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MANIYERI MADHAVAN Vs. INSPECTOR OF POLICE CANNANORE
|
September 24, 1992 |
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MANOHAR JOSHI Vs. BHAURAO RAGOJI PATIL
|
January 14, 1992 |
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MANOJ KUMAR RAI Vs. UNION OF INDIA
|
November 6, 1992 |
|
MARTIN BURN LIMITED Vs. COMMISSIONER OF INCOME TAX W B
|
October 8, 1992 |
|
MARUTI GOPALA PAWAR Vs. ASSISTANT COLLECTOR SATARA DIVISION
|
April 8, 1992 |
|
MEMON BACHUBHAI DAWOODBHAI AND CO Vs. STATE OF GUJARAT
|
January 28, 1992 |
|
MERIA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
February 11, 1992 |
|
MIR FAZEELATH HUSSAIN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
|
May 15, 1992 |
|
MITHILESH KUMAR SINHA KAKA JOGINDER SINGH ALIAS DHARTI PAKAD Vs. RETURNING OFFICER FOR PRESIDENTIAL ELECTION:DR SHANKER DAYAL SHARMA
|
September 17, 1992 |
|
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. SACHIDANAND DASS
|
September 21, 1992 |
|
MOHAMMAD FIDA KARIM Vs. STATE OF BIHAR
|
March 31, 1992 |
|
MOHAMMAD MUSA MIA ALIAS MOHAMMAD MUSA Vs. STATE OF WEST BENGAL
|
February 13, 1992 |
|
MOHAN PANDEY Vs. USHA RANI RAJGARIA
|
August 19, 1992 |
|
MOHAN RAWALE Vs. DAMODAR TATYABA ALIAS DADASAHEB
|
August 6, 1992 |
|
MOHANLAL TRIPATHI Vs. DISTRICT MAGISTRATE RAI BAREILLY
|
May 15, 1992 |
|
MOHINDERSINGH Vs. STATE OF PUNJAB
|
October 21, 1992 |
|
MOHINI JAIN Vs. STATE OF KARNATAKA
|
July 30, 1992 |
|
MOOL CHAND STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH Vs. JAGDISH SINGH BEDI:KASHMIRI LAL:JAGDISH SINGH BEDI:BABU RAM
|
March 31, 1992 |
|
MOOSA HUSEIN SANGHAR Vs. STATE OF GUJARAT
|
December 18, 1992 |
|
MUGUTRAO DIGAMBAR GHORGE Vs. STATE OF MAHARASHTRA
|
May 5, 1992 |
|
MULAKHRAJ Vs. SATISH KUMAR
|
April 10, 1992 |
|
MULLAGIRI VAJRAM Vs. STATE OF ANDHRA PRADESH
|
October 15, 1992 |
|
MUNFAIT Vs. STATE OF UTTAR PRADESH
|
January 29, 1992 |
|
MUNICIPAL CORPORATION OF DELHI SAFDARJUNG ENCLAVE EDUCATION SOCIETY Vs. CHILDREN BOOK TRUST:MUNICIPAL CORPORATION OF DELHI
|
April 21, 1992 |
|
MUNICIPAL COUNCIL ONGOLE MUNICIPALITY Vs. ONGOLE TAX PAYERS UNION
|
February 20, 1992 |
|
MUNNA AND AYYIA Vs. STATE OF UTTAR PRADESH
|
August 14, 1992 |
|
MUNNI SINGH Vs. STATE OF BIHAR
|
April 21, 1992 |
|
MURARKA CABLES AND COMPANYNDUCTORS LIMITED Vs. ZOMET TRADING COMPANY LIMITED
|
May 6, 1992 |
|
N F SALI Vs. STATE OF KARNATAKA
|
October 8, 1992 |
|
N K BAPNA Vs. UNION OF INDIA
|
May 14, 1992 |
|
N K MODAK SHEO SHANKAR PANDEY Vs. SHEO SHANKAR PANDEY:UNION OF INDIA
|
February 13, 1992 |
|
N M PARTHASARATHY Vs. STATE
|
January 21, 1992 |
|
N T C SOUTH MAHARASHTRA LIMITED NATIONAL TEXTILE CORPORATION LIMITED NATIONAL TEXTILE CORPORATION LIMITED N T C SOUTH MAHARASHTRA LIMITED N T C SOUTH MAHARASHTRA LIMITED N T C SOUTH MAHARASHTRA LIMITED Vs. RASHTRIYA MILL MAZDOOR SANGH:RASHTRIYA MILL MAZDOOR SANGH:VIJAY KUMAR AGARWAL:VITHAL S MOHITE:PREMJI MANGA MAHYAWANSHI:RUPCHAND SABHU MOHITE:SHANKAR BHAU OMALE:NAMDEO LINGAYYA ANKAM:PAD
|
November 24, 1992 |
|
NADODI JAYARAMAN Vs. STATE OF TAMIL NADU
|
April 28, 1992 |
|
NAGENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
March 6, 1992 |
|
NALINI KANT SINHA Vs. STATE OF BIHAR
|
October 22, 1992 |
|
NALLAMSETTY YANADAIAH Vs. STATE OF ANDHRA PRADESH
|
September 16, 1992 |
|
NAND KUMAR SINGH Vs. STATE OF BIHAR
|
February 4, 1992 |
|
NANDU MAL GIRDHARI LAL AMAR NATH ASHOK KUMAR ATMA RAM KISHAN LAL HARI RAM PRAHALAD RAI Vs. STATE OF UTTAR PRADESH
|
April 3, 1992 |
|
NARAYAN RAGHUNATH PHADKE Vs. STATE OF MAHARASHTRA
|
October 21, 1992 |
|
NARAYANARAO DEAD Vs. SUDARSHAN
|
September 23, 1992 |
|
NATIONAL CENTRAL CO OPERATIVE BANK LIMITED Vs. AJAY KUMAR
|
July 22, 1992 |
|
NATIONAL FEDERATION OF STATE NFC PHYSICAL EDUCATION TEACHERS ASSOCIATIONS Vs. UNION OF INDIA
|
November 16, 1992 |
|
NATIONAL INSURANCE CO LIMITED Vs. SWARANLATA DAS
|
August 17, 1992 |
|
NATIONAL POWER TRANSMISSION CORPORATION LIMITED Vs. CORPORATE EXECUTIVE ASSOCIATION OF NTPCCEAN NEW DELHI
|
March 13, 1992 |
|
NATIONAL THERMAL POWER CORPORATION Vs. SINGER COMPANY
|
May 7, 1992 |
|
NATVARLAL NATHALAL PATEL Vs. STATE OF GUJARAT
|
August 5, 1992 |
|
NAVJYOTI COOP GROUP HOUSING SOCIETY Vs. UNION OF INDIA
|
September 17, 1992 |
|
NELSON MOTIS Vs. UNION OF INDIA
|
September 2, 1992 |
|
NIRMAL KUMAR Vs. STATE OF UTTAR PRADESH
|
February 18, 1992 |
|
NIRMALA R BAFNA KERSHI SHIVAX CAMBATTA KERSHI SHIVAX CAMBATTA Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD
|
February 25, 1992 |
|
NIWAS Vs. RAM BHAROSEY
|
October 14, 1992 |
|
NIZAMUDDIN Vs. STATE OF MADHYA PRADESH
|
February 7, 1992 |
|
NOORALI ABDULLA MODI Vs. SURESH MOTILAL TALERJA
|
December 7, 1992 |
|
OM PARKASH SHEELA WANTI Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
OM PRAKASH Vs. JAIPRAKASH
|
January 9, 1992 |
|
OMBIR SINGH Vs. STATE OF UTTAR PRADESH
|
July 30, 1992 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. T MOHAMMAD RAISULI HASSAN
|
December 18, 1992 |
|
P A C SYSTEMS PVT LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 3, 1992 |
|
P A OOMMEN Vs. MORAN MAR BASELIUS MARTHOMA
|
July 17, 1992 |
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P C BUMOTRA Vs. CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LIMITED
|
January 17, 1992 |
|
P D PUSHPARA TAN MURALI Vs. STATE OF KERALA
|
December 2, 1992 |
|
P J THOMAS Vs. TALUK LAND BOARD
|
March 12, 1992 |
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P K GOEL Vs. U P MEDICAL COUNCIL
|
May 15, 1992 |
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P K INDEEVIRAKSHAN Vs. TALUK LAND BOARD
|
September 17, 1992 |
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P K JAISWAL Vs. DEBIMUKHERJEE
|
January 7, 1992 |
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P K MOHAMMAD PVT LIMITED COCHIN Vs. ESI CORPN
|
August 19, 1992 |
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P M C KUNHIRAMAN NAIR Vs. C R NAGANATHA IYER
|
May 15, 1992 |
|
P RAMEGOWDA Vs. R KRISHNAMURTHY
|
July 24, 1992 |
|
P SATHRUGHAN PILLAI Vs. COMMISSIONER OF WEALTH TAX
|
March 10, 1992 |
|
P SATYANARAYAN MURTY Vs. STATE OF ANDHRA PRADESH
|
July 22, 1992 |
|
P V MOHAMMAD BARMAY SONS Vs. DIRECTOR OF ENFORCEMENT
|
August 20, 1992 |
|
P V SRINIVASA SASTRY Vs. COMPTROLLER AND AUDITOR GENERAL
|
December 11, 1992 |
|
PADMARAJE R KADAMBANDE Vs. COMMISSIONER OF INCOME TAX PUNE
|
April 22, 1992 |
|
PAL SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 8, 1992 |
|
PANDURONGA TIMBLO INDUSTRIES V M SALGAOKAR AND BROS PVT LIMITED DILIP R SALGAOCAR Vs. UNION OF INDIA
|
March 13, 1992 |
|
PANIBEN Vs. STATE OF GUJARAT
|
March 13, 1992 |
|
PARAMESWARAN GOVINDAN Vs. KRISHNANBHASKARAN
|
February 6, 1992 |
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PARAS ENTERPRISES Vs. KARNATAKA ELECTRICITY BOARD
|
April 24, 1992 |
|
PARAS RAM Vs. STATE OF HARYANA
|
October 20, 1992 |
|
PARMOD KUMAR SHAHI Vs. STATE OF BIHAR
|
February 14, 1992 |
|
PARSHOTTAMLALJIWAGHELA Vs. STATE OF GUJARAT
|
May 15, 1992 |
|
PASHORA SINGH Vs. STATE OF PUNJAB
|
October 9, 1992 |
|
PATEL CHELA VIRAM Vs. STATE OF GUJARAT
|
July 24, 1992 |
|
PATEL NARANBHAI MARGHABHAI Vs. DECEASED DHULABHAIGALBABHAJ
|
May 15, 1992 |
|
PATEL RASIKLAL BECHARBHAI Vs. STATE OF GUJARAT
|
February 19, 1992 |
|
PAYAL ASHOK KUMAR JINDAL Vs. CAPTAIN ASHOK KUMAR JINDAL
|
May 6, 1992 |
|
PAYAL JINDAL Vs. A K JINDAL
|
November 20, 1992 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA Vs. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED
|
January 30, 1992 |
|
PEFCO FOUNDRY CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
|
February 19, 1992 |
|
PINE CHEMICAL SUPPLIERS Vs. COLLECTOR OF CUSTOMS BOMBAY
|
September 16, 1992 |
|
PINE CHEMICALS LIMITED K C VANASPATI KASHMIR VANASPATI LIMITED Vs. ASSESSING AUTHORITY:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR
|
January 16, 1992 |
|
PIONEER RUBBER PLANTATION NILAMBUR KERALA STATE MALLIASSERI MANAKKAL PARAMESWARAN HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
August 24, 1992 |
|
POLAKI MOTORS Vs. STATE OF ORISSA
|
October 14, 1992 |
|
PONNAPPA GOUNDER Vs. V KANDASWAMY
|
October 22, 1992 |
|
POOLPANDI Vs. SUPERINTENDENT CENTRAL EXCISE
|
May 14, 1992 |
|
POSTS AND TELEGRAPHS BOARD Vs. C S N MURTHY
|
March 26, 1992 |
|
PRABHAT KUMAR BOSE SHIBDAS DUTTA Vs. TARUN KANTI BAGCHI ANOTHER:TARUN KANTI BAGCHI
|
February 28, 1992 |
|
PRADEEP KUMAR KRISHAN KANT JAGDISH Vs. STATE OF UTTAR PRADESH
|
February 14, 1992 |
|
PRADEEP NILKANTH PATURKAR Vs. S RAMAMURTHI
|
March 24, 1992 |
|
PRADUMANSINH KALUBHA Vs. STATE OF GUJARAT
|
January 21, 1992 |
|
PRAFULLA CHANDRA MOHAPATRA Vs. STATE OF ORISSA
|
September 17, 1992 |
|
PRAKASH Vs. STATE OF MADHYA PRADESH
|
August 20, 1992 |
|
PRANTIYA VIDHYUT MANDAL MAZDOOR FEDERATION Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
April 23, 1992 |
|
PREMIER TYRES LIMITED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
September 4, 1992 |
|
PRESIDENT OF INDIA Vs. ROSHAN LAL AHUJA IN RE :
|
November 26, 1992 |
|
PRIT SINGH Vs. S K MANGAL
|
September 2, 1992 |
|
PRITAM PAL Vs. HIGH COURT OF MADHYA PRADESH JABALPUR
|
February 19, 1992 |
|
PROF. SHER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 19, 1992 |
|
PUNDLIK KRISHNAJI Vs. TRIMBAK BHIKAJI PATIL
|
April 23, 1992 |
|
PUNJAB NATIONAL BANK Vs. SURENDRA PRASAD SINHA
|
April 20, 1992 |
|
PUNJAB NATIONAL BANK Vs. SURENDRA PRASAD SINHA
|
April 2, 1992 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. LUDHIANA STEELS PRIVATE LIMITED
|
December 1, 1992 |
|
PUREWAL AND ASSOCIATES Vs. PUNJAB NATIONAL BANK
|
March 9, 1992 |
|
PURI URBAN COOPERATIVE BANK Vs. MADHUSUDAN SAHU
|
April 29, 1992 |
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PUSHPA DEVI SARAF Vs. JAI NARAIN PARASRAMPURIA
|
March 3, 1992 |
|
PUSHPA KISIN SITLANI Vs. UNION OF INDIA AND OTHERS
|
October 16, 1992 |
|
PUTTAN ALIAS KAMAL PRASAD Vs. STATE OF UTTAR PRADESH
|
February 19, 1992 |
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R BANERJEE Vs. H D DUBEY
|
March 13, 1992 |
|
R K DEO Vs. COMMISSIONER OF WEALTH TAX ORISSA
|
May 12, 1992 |
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R L BANSAL Vs. UNION OF INDIA
|
May 8, 1992 |
|
R L PINTO Vs. P A W BARNARD
|
April 9, 1992 |
|
R M GURJAR Vs. HIGH COURT OF GUJARAT
|
August 11, 1992 |
|
R N GOSAIN Vs. YASHPAL DHIR
|
October 23, 1992 |
|
R S DHALL Vs. STATE OF HARYANA
|
November 2, 1992 |
|
R S SODHI ADVOCATE STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:R S SODHI
|
May 15, 1992 |
|
R TAMILMANI Vs. UNION OF INDIA
|
February 26, 1992 |
|
R THATHADESIKA THATHACHARIAR Vs. K V ALAGAI MANAVALA
|
February 4, 1992 |
|
R.C. SEJEKAN Vs. HIGH COURT OF KARNATAKA AND OTHERS
|
July 24, 1992 |
|
RAGHAVAN ACHARI ALIAS NJOONJAPPAN Vs. STATE OF KERALA
|
October 12, 1992 |
|
RAGHBIR SINGH Vs. GURCHARAN SINGH
|
January 9, 1992 |
|
RAJ KANWAR, ADVOCATE Vs. UNION OF INDIA & ORS.
|
August 27, 1992 |
|
RAJ KAPOOR SAINI NEELIMA SHANGLA Vs. STATE OF HARYANA
|
February 13, 1992 |
|
RAJ SINGH Vs. STATE OF UTTAR PRADESH
|
September 17, 1992 |
|
RAJALAKSHMI NARAYANAN Vs. MARGARET KATHLEEN GANDHI MRS
|
August 14, 1992 |
|
RAJARAM Vs. STATE OF MADHYA PRADESH
|
July 31, 1992 |
|
RAJENDRAROY Vs. UNION OF INDIA
|
November 17, 1992 |
|
RAJESH R KHUSHLANI RAMESH KHUSHLANI Vs. MAHENDRAPRASAD JT SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA :MAHENDRAPRASAD JT SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA
|
September 22, 1992 |
|
RAJINDER SINGH ALIAS KADA Vs. STATE OF PUNJAB
|
April 21, 1992 |
|
RAKESH RANJAN VERMA NIRMAL KUMAR SHARMA Vs. STATE OF BIHAR:BIHAR STATE ELECTRICITY BOARD
|
April 10, 1992 |
|
RAM Vs. STATE OF PUNJAB
|
August 18, 1992 |
|
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
January 10, 1992 |
|
RAM JATTAN Vs. STATE OF UTTAR PRADESH
|
February 12, 1992 |
|
RAM KISHAN BAIRWA Vs. BUMDI CHITTORGARH KSHETRIYA GRAMIN BANK
|
January 23, 1992 |
|
RAM KRISHNA VERMA Vs. STATE OF UTTAR PRADESH
|
March 31, 1992 |
|
RAM MILAN Vs. STATE OF UTTAR PRADESH
|
April 7, 1992 |
|
RAM NARAIN YADAV Vs. STATE OF HARYANA
|
August 3, 1992 |
|
RAM PRAKASH MAKKAR Vs. STATE OF HARYANA
|
September 24, 1992 |
|
RAM SUKRYA MHATRE Vs. R D TYAGI
|
January 23, 1992 |
|
RAMA MERU Vs. STATE OF GUJARAT
|
March 12, 1992 |
|
RAMANAND CHAUDHARY Vs. STATE OF BIHAR
|
August 7, 1992 |
|
RAMANLAL BALDEVDAS SHAH NATARWAL NATHALAL PATEL KANUBHAI MOHANLAL BHOGHILAL NARANDASS ALI MOHMAD PYARJI MOMIN Vs. STATE OF GUJARAT
|
August 5, 1992 |
|
RAMAOTAR Vs. STATE OF MADHYA PRADESH
|
November 3, 1992 |
|
RAMBAI MANJANATH NAYAK Vs. UNION OF INDIA
|
November 17, 1992 |
|
RAMDAS Vs. STATE OF MADHYA PRADESH
|
September 25, 1992 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
August 6, 1992 |
|
RAMESH ALIAS KALIA Vs. STATE OF UTTAR PRADESH
|
February 7, 1992 |
|
RAMESH CHANDER Vs. STATE DELHI ADMINISTRATION
|
August 6, 1992 |
|
RAMESH CHANDRA Vs. III ADDITIONAL DISTRICT JUDGE
|
January 22, 1992 |
|
RAMESH HIRACHAND KUNDANMAL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 4, 1992 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
September 23, 1992 |
|
RAMESH MURTI PATIL Vs. STATE OF MAHARASHTRA
|
May 1, 1992 |
|
RAMESHWAR DAYAL Vs. STATE OF UTTAR PRADESH
|
April 30, 1992 |
|
RAMJAS FOUNDATION Vs. UNION OF INDIA
|
November 13, 1992 |
|
RAMLAL Vs. MADAN GOPAL
|
April 9, 1992 |
|
RAMU ALIAS RAM KUMAR Vs. JAGANNATH
|
February 4, 1992 |
|
RAMVIR SINGH Vs. UNION OF INDIA
|
November 13, 1992 |
|
RANJIT KUMAR GHOSH Vs. SIRISH CHANDRA BOSE
|
January 17, 1992 |
|
RANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 8, 1992 |
|
RANJIT SINGH Vs. STATE OF MAHARASHTRA
|
October 15, 1992 |
|
RANMAL SAMAT Vs. STATE OF GUJARAT
|
January 28, 1992 |
|
RAVINDER Vs. STATE OF HARYANA
|
November 4, 1992 |
|
RAVINDER NATH STATE OF HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH:HARDEV RAM
|
September 25, 1992 |
|
RAYMOND SYNTHETICS LIMITED Vs. UNION OF INDIA
|
February 4, 1992 |
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RAZAKBHAI ISSAKBHAI MANSURI Vs. STATE OF GUJARAT
|
December 4, 1992 |
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REENA PADHI Vs. OWNERS AND PARTIES
|
August 26, 1992 |
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REGIONAL DIRECTOR E S I CORPORATION Vs. FRANCIS DE COSTA
|
May 5, 1992 |
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RESERVE BANK OF INDIA Vs. S S INVESTMENTS
|
August 14, 1992 |
|
RESERVE BANK OF INDIA Vs. S JAYARAJAN
|
November 11, 1992 |
|
RIZWAN Vs. WAQAR AHMAD
|
October 8, 1992 |
|
ROLSTON JOHN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
January 28, 1992 |
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ROMESH KUMAR Vs. STATE OF PUNJAB
|
December 15, 1992 |
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ROSHAN LAL NIRULA Vs. SANTOSH MAHENDROO
|
December 10, 1992 |
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RUKMINI AMMA SARADAMMA Vs. KALLYANI SULOCHANA
|
December 16, 1992 |
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RUMANA BEGUM Vs. STATE OF ANDHRA PRADESH
|
August 5, 1992 |
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S A KHAN Vs. STATE OF HARYANA
|
December 18, 1992 |
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S A KHAN S A KHAN Vs. BHAJAN LAL:BHAJAN LAL
|
December 18, 1992 |
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S B DOGRA Vs. STATE OF HIMACHAL PRADESH
|
September 3, 1992 |
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S B NORONHA Vs. UNION OF INDIA
|
September 18, 1992 |
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S GANAPATHRAJ SURANA Vs. STATE OF TAMIL NADU
|
August 4, 1992 |
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S M ILYAS Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
November 13, 1992 |
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S P SINHA Vs. STATE OF MAHARASHTRA
|
April 8, 1992 |
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S RAJAN Vs. STATE OF KERALA
|
July 29, 1992 |
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S. AMARJIT SINGH KALRA Vs. SHRI PRAMOD GUPTA AND OTHERS
|
March 4, 1992 |
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S.K. SUNTHER & ANR. Vs. HONBLE SPEAKER, T.N. LEGISLATIVE ASSEMBLY & ORS.
|
May 5, 1992 |
|
SAGIR AHMAD Vs. UNION OF INDIA
|
September 24, 1992 |
|
SAHARANPUR ELECTRIC SUPPLY COMPANY LIMITED PATNA ELECTRIC SUPPLY COMPANY LIMITED TINNEVELLY TUTICORIN ELECTRIC SUPPLY COMPANY LIMITED PATNA ELECTRIC SUPPLY COMPANY LIMITED MUZAFFARPUR ELECTRIC SUPPLY COMPANY LIMITED AHMEDABAD ELECTRICITY CO LIMITED Vs. COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX BOMBAY:COMMISSIONER OF INCOME TAX WEST
|
January 15, 1992 |
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SAHDEO JHA P K NABERIA Vs. UNION OF INDIA
|
February 4, 1992 |
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SAKHARAM Vs. STATE OF MADHYA PRADESH
|
January 12, 1992 |
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SAKHARAM Vs. STATE OF MADHYA PRADESH
|
February 12, 1992 |
|
SAMPAT SINGH Vs. STATE OF HARYANA
|
December 18, 1992 |
|
SANDEEP BARAR Vs. STATE OF PUNJAB
|
November 17, 1992 |
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SANEHALATEPAUL Vs. NIRMALA SUNDARI DEY
|
September 18, 1992 |
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SANJAY PLACE GROUP HOUSING ASSOCIATION Vs. AGRA DEVELOPMENT AUTHORITY
|
March 24, 1992 |
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SANTANA SAHU Vs. STATE OF ORISSA
|
September 23, 1992 |
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SARASWATI DEVI Vs. U P GOVERNMENT
|
May 15, 1992 |
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SARMAN Vs. STATE OF MADHYA PRADESH
|
August 7, 1992 |
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SARMUKH SINGH GREWAL Vs. STATE OF UTTAR PRADESH
|
September 10, 1992 |
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SAROJINI RAMASWAMI Vs. UNION OF INDIA
|
August 27, 1992 |
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SAROJINI STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH :VINOD BHALLA
|
October 16, 1992 |
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SAROJINI TEA CO PRIVATE LIMITED Vs. COLLECTOR OF DIBRUGARH ASSAM
|
January 24, 1992 |
|
SAT PAL ALIAS SADHU Vs. STATE OF HARYANA
|
August 19, 1992 |
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SATRUCHARLACHANDRASEKHARRAJU Vs. VYRICHERLA PRADEEP KUMAR DEV
|
September 4, 1992 |
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SATRUGHANA ALIAS SATRUGHANA PARIDA Vs. STATE OF ORISSA
|
December 10, 1992 |
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SATYANARAIN DUDHANI Vs. UDAY KUMAR SINGH
|
November 17, 1992 |
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SAUDAN SINGH MURARI LAL SITA RAM LAJWANTI DEVI DEVENDER KUMAR DELHI PRADESH PATRI DUKANDAR FEDN SUDARSHAN SINGH SAT PRAKASH BALRAJ SANTOSH BEN KUWAR SINGH LEKHRAJ P N MISHRA BHAGWAT SWARUP BISWANAT Vs. NEW DELHI MMUNICIPAL CORPORATION
|
March 13, 1992 |
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SECRETARY FINANCE DEPARTMENT Vs. WEST BENGAL REGISTRATION SERVICE ASSOCIATION
|
February 20, 1992 |
|
SECRETARY TO THE GOVERNMENT HARIJAN AND TRIBAL WELFARE DEPARTMENT BHUBANESWAR ORISSA Vs. NITYANANDA PATI
|
September 22, 1992 |
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SENGUNTHAR TRUST Vs. BANGALORE DEVELOPMENT AUTHORITY
|
November 25, 1992 |
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SETHANI Vs. BHANA
|
February 12, 1992 |
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SEWARAM Vs. SOBARAN SINGH
|
September 15, 1992 |
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SHADI SINGH Vs. RAKHA
|
April 23, 1992 |
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SHAIKH NABAB SHAIKH BABU MUSALMAN Vs. STATE OF MAHARASHTRA
|
August 12, 1992 |
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SHAKAMBARI AND COMPANY Vs. UNION OF INDIA
|
April 22, 1992 |
|
SHAKUNTALA Vs. STATE OF PUNJAB
|
September 15, 1992 |
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SHAKUNTALA GANPATSA SHIRBHATE Vs. INDUSTRIAL WEAVING CO OPERATIVE SOCIETY
|
February 17, 1992 |
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SHAM KANT Vs. STATE OF MAHARASHTRA
|
May 15, 1992 |
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SHAMBHU SINGH Vs. STATE OF UTTAR PRADESH
|
February 6, 1992 |
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SHAMKANT NARAYAN DESHPANDE Vs. MAHARASH IRA INDUSTRIAL DEVELOPMENT CORPORATION
|
October 21, 1992 |
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SHANGARA Vs. STATE OF PUNJAB
|
September 4, 1992 |
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SHANMUGAM PILLAI Vs. LA AMBALAVANA
|
September 23, 1992 |
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SHANTILAL KASHIBHAI PATEL Vs. STATE OF GUJARAT
|
November 2, 1992 |
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SHANTILAL M BHAYANI Vs. SHANTI BAI
|
February 7, 1992 |
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SHARADCHANDRA GOVIND RAO PAWAR Vs. E.V. ALIAS BALASAHED VIKHE PATIL AND ORS.
|
November 27, 1992 |
|
SHARWAN KUMAR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
August 14, 1992 |
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SHELL COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
January 23, 1992 |
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SHER SINGH Vs. STATE OF HARYANA
|
September 15, 1992 |
|
SHIRISH GOVIND PRABHUDESAI GAURI GULATI MISS MEDICAL COUNCIL OF INDIA Vs. STATE OF MAHARASHTRA:MUNICIPAL CORPORATION OF GREATER BOMBAY:RAJENDRA S SANKPAL
|
October 21, 1992 |
|
SHITLA PRASAD ALIAS BABA Vs. STATE OF UTTAR PRADESH
|
September 23, 1992 |
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SHREECHAMUNDIMOPEDSLTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION CSICINOD SECRETARIAT MADRAS
|
April 29, 1992 |
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SHRIRAM REFRIGERATION INDUSTRIES LIMITED ANDANOTHER Vs. COMMERCIAL TAX OFFICER
|
January 30, 1992 |
|
SHYAM SINGH Vs. COLLECTOR DISTRICT HAMIRPUR U P
|
September 25, 1992 |
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SHYAMALENDU NAG Vs. STATE OF MANIPUR
|
February 4, 1992 |
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SHYAMKISHORE Vs. MUNICIPAL CORPORATION O F DELHI
|
September 3, 1992 |
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SIKANDAR SINGH GRAWAL Vs. UNION TERRITORY OF CHANDIGARH
|
September 8, 1992 |
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SIMRANJIT SINGH MANN Vs. UNION OF INDIA
|
September 16, 1992 |
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SITA RAM Vs. STATE OF UTTAR PRADESH
|
September 25, 1992 |
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SITA RAM PANDIT Vs. MOHAN LAL
|
February 3, 1992 |
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SMT. YASHODA DEVI Vs. DISTRICT MAGISTRATE, GORAKHPUR
|
October 19, 1992 |
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SNEHELATA PATNAIK Vs. STATE OF ORISSA
|
January 22, 1992 |
|
SOHRABKHAN Vs. STATE OF MADHYA PRADESH
|
January 14, 1992 |
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SOMASUNDARAM CHETTIAR AND CO MADURAI Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 15, 1992 |
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SRINIVASA THEATRE Vs. GOVERNMENT OF TAMILNADU
|
March 12, 1992 |
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ST JOSEPH TEXTILES Vs. UNION OF INDIA
|
December 17, 1992 |
|
STATE BANK OF INDIA Vs. D C AGGARWAL
|
October 13, 1992 |
|
STATE BANK OF INDIA Vs. INDEXPORT REGISTERED
|
April 30, 1992 |
|
STATE BANK OF INDIA STATE BANK OF INDIA Vs. V PARTHASARATHY:K SAMPATH
|
November 9, 1992 |
|
STATE BANK OF TRAVANCORE TRIVANDRUM KERALA Vs. E J JOSEPH
|
December 2, 1992 |
|
STATE OF ANDHRA PRADESH Vs. S ESHAR SINGH
|
November 11, 1992 |
|
STATE OF ANDHRA PRADESH Vs. Y BASAVADEVUDU
|
March 26, 1992 |
|
STATE OF ANDHRA PRADESH Vs. K S MURALIDHAR:STATE OF ANDHRA PRADESH
|
January 22, 1992 |
|
STATE OF ANDHRA PRADESH Vs. KALVA SURYANARAYANA
|
February 5, 1992 |
|
STATE OF ANDHRA PRADESH Vs. D. RAMAKRISHNA, CHAIRMAN, ZILLA PRAJA PARISHAD, MEDAK, ANDIIRA PRADESH
|
May 19, 1992 |
|
STATE OF ASSAM Vs. ABDULHALIM
|
April 21, 1992 |
|
STATE OF BIHAR Vs. KAMLESH JAIN
|
November 5, 1992 |
|
STATE OF GUJARAT Vs. MOHAN SARADHA
|
September 10, 1992 |
|
STATE OF GUJARAT Vs. P J KAMPAVAT
|
April 28, 1992 |
|
STATE OF GUJARAT Vs. ANAND MUNICIPALITY
|
July 31, 1992 |
|
STATE OF GUJARAT Vs. PATEL MOHAN MULJI ANOTHER
|
March 11, 1992 |
|
STATE OF GUJARAT Vs. KHUMANSINGH KARSAN SINGH
|
March 10, 1992 |
|
STATE OF HARYANA Vs. VED PRAKASH
|
February 21, 1992 |
|
STATE OF HARYANA Vs. RANBIR KUMAR ARORA
|
January 20, 1992 |
|
STATE OF HARYANA Vs. BALWANT SINGH
|
January 15, 1992 |
|
STATE OF HARYANA Vs. PIARA SINGH
|
August 12, 1992 |
|
STATE OF HARYANA Vs. RAJBIR SINGH ETC. ETC.
|
September 3, 1992 |
|
STATE OF HARYANA AND ANOTHER Vs. MOHINDERI DEVI (DEAD) BY LRS. AND OTHERS (WITH I.A. NOS. 1
|
July 22, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. KAILASH CHAND MAHAJAN
|
February 20, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. MAHARANI KAM SUNDRI
|
October 15, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. PRAN NATH ANAND
|
October 23, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. POST GRADUATE TEACHERS ASSOCIATION HIMACHAL PRADESH
|
December 1, 1992 |
|
STATE OF J&K AND ORS. Vs. JAVID IQBAL AND ORS.
|
August 27, 1992 |
|
STATE OF JAMMU AND KASHMIR Vs. VIJAY SINGH:PROVINCIAL POWER EMPLOYEES UNION:VIJAY SINGH
|
September 2, 1992 |
|
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD YAQOOB KHAN
|
August 26, 1992 |
|
STATE OF KARNATAKA Vs. DEJA K SHETTY
|
May 15, 1992 |
|
STATE OF KARNATAKA Vs. LAKSHMANAIAH
|
July 21, 1992 |
|
STATE OF KARNATAKA Vs. MAHABALESHWAR GOURYA NAIK
|
May 15, 1992 |
|
STATE OF KARNATAKA Vs. K B URUSHABENDRA KUMAR
|
March 10, 1992 |
|
STATE OF KARNATAKA Vs. G SEENAPPA:D NAVINLAPPA:BHIMANA GOWDA SAHEB GOWDA BIRADAR:REVASINGH:SRI B SONNE GOWDA:AB NANJAWANGOWDA:M NARAYANAPPA:MUNEPPA:BAJANTRI MUNIVEHKATAPPA:SHAKUNTALA BAI AND ANOT
|
February 27, 1992 |
|
STATE OF KARNATAKA Vs. BABU
|
March 13, 1992 |
|
STATE OF KARNATAKA Vs. VENKATESH
|
January 13, 1992 |
|
STATE OF KARNATAKA Vs. SUBHASH RUKMAYYA GUTTEDAR
|
February 6, 1992 |
|
STATE OF KARNATAKA Vs. APPA BALU INGALE
|
December 1, 1992 |
|
STATE OF KARNATAKA Vs. MAHABALESHWAR GOURYA NAIK
|
May 17, 1992 |
|
STATE OF KARNATAKA AND ANOTHER Vs. K. GANGADHARA
|
November 5, 1992 |
|
STATE OF KERALA Vs. MAMBARAKIBIL GREGORY
|
November 26, 1992 |
|
STATE OF KERALA Vs. ARVIRAH POULOSE DEAD
|
September 25, 1992 |
|
STATE OF MADHYA PRADESH Vs. VISHNU DUTTA
|
October 7, 1992 |
|
STATE OF MADHYA PRADESH Vs. SYED NASEEM ZAHIR
|
October 13, 1992 |
|
STATE OF MADHYA PRADESH Vs. PRAMOD BHARTIYA
|
October 8, 1992 |
|
STATE OF MADHYA PRADESH Vs. SUMEDHA GAJENDRAGADKAR MRS
|
October 16, 1992 |
|
STATE OF MADHYA PRADESH Vs. AJAY SINGH: A AND A ENTERPRISES
|
November 2, 1992 |
|
STATE OF MADHYA PRADESH Vs. HARI DUTT SHARMA
|
November 4, 1992 |
|
STATE OF MADHYA PRADESH Vs. ARJUN SINGH
|
November 17, 1992 |
|
STATE OF MADHYA PRADESH Vs. CHANDRA SHAKHAR
|
November 13, 1992 |
|
STATE OF MADHYA PRADESH Vs. AMAR SINGH
|
January 14, 1992 |
|
STATE OF MADHYA PRADESH Vs. SUNDER LAL
|
March 13, 1992 |
|
STATE OF MADHYA PRADESH Vs. RATAN LAL
|
March 10, 1992 |
|
STATE OF MADHYA PRADESH Vs. GOPI
|
April 23, 1992 |
|
STATE OF MADHYA PRADESH Vs. CHHAYARAM
|
April 22, 1992 |
|
STATE OF MADHYA PRADESH Vs. SRIKANT CHAPHEKAR
|
September 2, 1992 |
|
STATE OF MADHYA PRADESH RAM KHILAWANCHOURASIYA Vs. A K RAJORIYA:STATE OF MADHYA PRADESH
|
April 28, 1992 |
|
STATE OF MAHARASHTRA Vs. SUKHDEVSINGH:SUKHDEV SINGH ALIAS SUKHA
|
July 15, 1992 |
|
STATE OF MAHARASHTRA Vs. VIKAS SAHEBRAO ROUNDALE
|
August 11, 1992 |
|
STATE OF MAHARASHTRA Vs. PRAKASH
|
March 24, 1992 |
|
STATE OF MAHARASHTRA Vs. SHLVDATT AND SONS
|
January 16, 1992 |
|
STATE OF MAHARASHTRA Vs. BABURAOKINDUPATIL
|
January 21, 1992 |
|
STATE OF MAHARASHTRA Vs. KRISHNA TRADING CO
|
February 7, 1992 |
|
STATE OF MAHARASHTRA Vs. SADRUDDIN JAN MOHOMMAD BARDIA
|
January 23, 1992 |
|
STATE OF MAHARASHTRA Vs. RAJENDRA GARBAD PATIL
|
January 23, 1992 |
|
STATE OF MAHARASHTRA Vs. RATTANLAL
|
December 11, 1992 |
|
STATE OF ORISSA Vs. BALAKRUSHNA SATPATHY
|
December 14, 1992 |
|
STATE OF ORISSA Vs. B N AGARWALA
|
November 24, 1992 |
|
STATE OF ORISSA Vs. DHULIRAM PATNAIK
|
September 18, 1992 |
|
STATE OF ORISSA Vs. DAMBURU NAIKO AND ANOPTHER
|
March 31, 1992 |
|
STATE OF PUNJAB Vs. RAM SINGH EX CONSTABLE
|
July 24, 1992 |
|
STATE OF PUNJAB Vs. JIT SINGH
|
January 29, 1992 |
|
STATE OF PUNJAB Vs. JAGJIT SINGH
|
January 21, 1992 |
|
STATE OF PUNJAB Vs. SOHANSINGH
|
March 13, 1992 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
March 11, 1992 |
|
STATE OF RAJASTHAN Vs. BHAWANI SINGH
|
March 6, 1992 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR RAO
|
May 8, 1992 |
|
STATE OF RAJASTHAN Vs. GOPI KISHAN SEN
|
April 7, 1992 |
|
STATE OF RAJASTHAN Vs. NARAYAN
|
July 30, 1992 |
|
STATE OF RAJASTHAN Vs. PRAFUL RANWAH
|
August 5, 1992 |
|
STATE OF RAJASTHAN Vs. KISHAN SINGH
|
August 6, 1992 |
|
STATE OF RAJASTHAN Vs. NANDLAL
|
September 22, 1992 |
|
STATE OF RAJASTHAN Vs. ROOP CHAND SHAH
|
October 7, 1992 |
|
STATE OF TAMIL NADU Vs. SANJEETHA TRADING CO
|
September 24, 1992 |
|
STATE OF TAMIL NADU Vs. VEDAPATASALA TRUST
|
November 5, 1992 |
|
STATE OF TAMIL NADU Vs. C SUBRAMANI:A VADIVEL ALIAS SUNDARAVADIVEL:M SELVAM
|
September 8, 1992 |
|
STATE OF TAMIL NADU Vs. P K SHAMSUDEEN
|
July 21, 1992 |
|
STATE OF TAMIL NADU Vs. KARUPPUSAMY
|
March 31, 1992 |
|
STATE OF TAMIL NADU Vs. AMMASI ALIAS WILLIAM
|
January 22, 1992 |
|
STATE OF U P Vs. JAMAL AHMAD
|
March 11, 1992 |
|
STATE OF U.P. AND ANOTHER Vs. JAGDISH NARAIN RAI
|
November 24, 1992 |
|
STATE OF UTTAR PRADESH Vs. SHISHUPALSINGH
|
January 22, 1992 |
|
STATE OF UTTAR PRADESH Vs. RAMA SHANKAR PANDEY
|
January 22, 1992 |
|
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SRIVASTAVA
|
January 14, 1992 |
|
STATE OF UTTAR PRADESH Vs. HANIF
|
March 31, 1992 |
|
STATE OF UTTAR PRADESH Vs. VINOD KUMAR DEAD AND UDAI BHAN SINGH
|
March 12, 1992 |
|
STATE OF UTTAR PRADESH Vs. HARDEO
|
March 6, 1992 |
|
STATE OF UTTAR PRADESH Vs. ANUPAM GUPTA
|
February 13, 1992 |
|
STATE OF UTTAR PRADESH Vs. RAVINDRA PRAKASH MITTAL
|
April 28, 1992 |
|
STATE OF UTTAR PRADESH Vs. VED NARAIN
|
July 23, 1992 |
|
STATE OF UTTAR PRADESH Vs. ONKAR NATH TANDON
|
August 17, 1992 |
|
STATE OF UTTAR PRADESH Vs. VINODPRAKASHTAYAL
|
November 16, 1992 |
|
STATE OF UTTAR PRADESH Vs. RAJESH KUMAR MISRA
|
November 17, 1992 |
|
STATE OF UTTAR PRADESH Vs. U P RAJYA VIDHIT ADHIKARI KARYALAYA KARAMCHARI
|
November 4, 1992 |
|
STATE OF UTTAR PRADESH Vs. VII ADDITIONAL DISTRICT JUDGE
|
September 16, 1992 |
|
STATE OF UTTAR PRADESH Vs. ATAL BEHARI SHASTRI
|
September 16, 1992 |
|
STATE OF UTTAR PRADESH Vs. G P SWAMI
|
October 16, 1992 |
|
STATE OF WEST BENGAL Vs. RASH BEHARI SARKAR
|
December 4, 1992 |
|
STATE OF WEST BENGAL Vs. VINDU LACHMANDAS SAKHRANI ALIAS DERU
|
January 7, 1992 |
|
STEEL ROLLING MILLS OF BENGAL LIMITED STEEL ROLLING MILLS OF BENGAL LIMITED Vs. UNION OF INDIA
|
October 14, 1992 |
|
SUBRAMANIA GURUKKAL DEAD Vs. PATTESWARASWAMI DEVASTHANAM PERUR
|
December 8, 1992 |
|
SUNDER Vs. STATE OF HARYANA
|
April 28, 1992 |
|
SUNDRA NAICKA VADIYAR Vs. RAMASWAMI AYYAR DEAD
|
January 7, 1992 |
|
SUNIL D CHEDDA Vs. SURESHBANSILALSETHI
|
January 21, 1992 |
|
SUPERINTENDENT OF CUSTOMS Vs. BHANABHAI KHALPABHAI PATEL
|
March 6, 1992 |
|
SURENDRA KUMAR GYANI SUNIL KESWANI STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN
|
September 3, 1992 |
|
SURINDER KUMAR Vs. STATE OF HARYANA
|
April 28, 1992 |
|
SURJIT SINGH ALIAS GURMIT SINGH Vs. STATE OF PUNJAB
|
April 28, 1992 |
|
SURYA NARAIN UPADHYAYA Vs. RAM ROOP PANDEY
|
January 28, 1992 |
|
SWARAJ MAZDA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
August 27, 1992 |
|
SYED AND COMPANY Vs. STATE OF JAMMU AND KASHMIR
|
November 20, 1992 |
|
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS Vs. UNION OF INDIA
|
November 20, 1992 |
|
SYED MUZAFFAR ALI Vs. MUNICIPAL CORPORATION OF DELHI
|
November 30, 1992 |
|
SYNDICATE BANK Vs. VIJAY KUMAR
|
March 5, 1992 |
|
T CHAKKALACKAL Vs. STATE OF BIHAR
|
January 9, 1992 |
|
T M JOSEPH Vs. STATE OF KERALA
|
April 7, 1992 |
|
T N DOCUMENT WRITERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
September 24, 1992 |
|
T N MATHUR Vs. STATE OF UTTAR PRADESH
|
April 6, 1992 |
|
T P GEORGE Vs. STATE OF KERALA
|
March 24, 1992 |
|
TAHIL RAM ISSARDAS SADARANGANI Vs. RAMCHAND ISSARDAS SADARANGANI
|
October 16, 1992 |
|
TAHIR MOHAMMAD KAMAD GIRENDRA SINGH BADRI SINGH Vs. STATE OF MADHYA PRADESH
|
February 12, 1992 |
|
TAMBOLI RAMANLAL MOTILAL Vs. GHANCHI CHIMANLAL KESHAVLAL
|
March 5, 1992 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
February 6, 1992 |
|
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
|
January 23, 1992 |
|
TEJ SINGH RAO Vs. STATE OF MAHARASHTRA
|
August 19, 1992 |
|
TEJMOHAMMED HUSSAINKHAN PATHAN Vs. V J RAGHUVANSHI
|
July 31, 1992 |
|
THAKAMMA MATHEW Vs. M AZAMATHULLA KHAN
|
December 15, 1992 |
|
THAKARDE MALAJI Vs. STATE OF GUJARAT
|
October 21, 1992 |
|
THAKORE DOLJI VANVIRJI Vs. STATE OF GUJARAT
|
September 15, 1992 |
|
THE JAY ENGG. WORKS LTD. & ANR. Vs. COMMERCIAL TAX OFFICER HYDERABAD AND ANR.
|
January 29, 1992 |
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THERMAX PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY NEW CUSTOMS HOUSE
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August 19, 1992 |
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THIRUMATHI JAYAM Vs. THIRU A M MOHAMMAD SABAIR
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November 17, 1992 |
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TIKO Vs. LACHMAN
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October 12, 1992 |
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TOGURU SUDHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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December 9, 1992 |
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TRILOK SINGH Vs. STATE DELHI ADMINISTRATION
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January 31, 1992 |
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TRIPTA Vs. STATE OF HARYANA
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April 8, 1992 |
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TVL RAMCO CEMENT DISTRIBUTION CO PRIVATE LIMITED MADRAS CEMENTS LIMITED DALMIA CEMENT BHARAT LIMITED PRINCIPALS OF CEMENT DISTRIBUTORS LIMITED DALMIAPURAM STATE OF TAMIL NADU STATE OF TAMIL NADU Vs. STATE OF TAMIL NADU
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October 20, 1992 |
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U P BASIC SHIKSHA PARISHAD DIRECTOR OF BASIC EDUCATION U P Vs. HARI DEO MANI TRIPATHI:RAGHUNANDAN
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December 7, 1992 |
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U P DEVELOPMENT OF ELECTRO HOMOEOPATHIC SYSTEM OF MEDICINE U P Vs. STATE OF UTTAR PRADESH
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November 12, 1992 |
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U P ELECTRONICSCORPN Vs. UNION OF INDIA
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August 26, 1992 |
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U P RESIDENTS EMPLOYEES COOP HOUSE BUILDING SOCIETY Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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January 15, 1992 |
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UMESH CHANDRA MISRA Vs. UNION OF INDIA
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October 14, 1992 |
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UNION CARBIDE INDIA LIMITED Vs. UNION OF INDIA
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October 16, 1992 |
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UNION OF INDIA Vs. A K CHATTERJEE
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October 19, 1992 |
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UNION OF INDIA Vs. RAJENDRA SINGH:CHANDRA PAL PANDEY
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October 12, 1992 |
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UNION OF INDIA Vs. J S BRAR
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October 9, 1992 |
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UNION OF INDIA Vs. HARI KRISHAN KHOSLA
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September 16, 1992 |
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UNION OF INDIA Vs. JAIN SPINNERS LIMITED
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September 10, 1992 |
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UNION OF INDIA Vs. N P THOMAS
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September 22, 1992 |
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UNION OF INDIA Vs. MOHAMMAD SADIQ RATHER
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November 17, 1992 |
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UNION OF INDIA Vs. BIGYAN MOHAPATRA
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October 21, 1992 |
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UNION OF INDIA Vs. W N CHADHA
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December 17, 1992 |
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UNION OF INDIA Vs. SANJAY PANT
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December 11, 1992 |
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UNION OF INDIA Vs. KHAIRUL JABBAR
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December 1, 1992 |
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UNION OF INDIA Vs. J K SYNTHETICS LIMITED
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January 15, 1992 |
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UNION OF INDIA Vs. SAMPAT RAJ DUGAR
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January 21, 1992 |
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UNION OF INDIA Vs. SECRETARY MADRAS CIVIL AUDIT AND ACCOUNTS ASSOCIATION
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February 4, 1992 |
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UNION OF INDIA Vs. PRABHAT KUMAR AND BROS
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March 6, 1992 |
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UNION OF INDIA Vs. MAHESHWARI WOOLLEN MILLS
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February 18, 1992 |
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UNION OF INDIA Vs. BASANT LAL
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February 18, 1992 |
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UNION OF INDIA Vs. SYED MOHAMMAD RAZA KAZMI
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March 13, 1992 |
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UNION OF INDIA Vs. KHAZAN SINGH
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April 6, 1992 |
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UNION OF INDIA Vs. S K SHARMA PROFESSOR OF CIVIL ENGINEERING PUNJAB ENGINEERING COLLEGE CHANDIGARH
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April 3, 1992 |
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UNION OF INDIA Vs. A SANYASI RAO
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March 31, 1992 |
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UNION OF INDIA Vs. A N SAXENA
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March 27, 1992 |
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UNION OF INDIA Vs. R K DESAI
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March 25, 1992 |
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UNION OF INDIA Vs. DEEP CHANDPANDEY
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August 27, 1992 |
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UNION OF INDIA Vs. MUNIM SINGH
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September 3, 1992 |
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UNION OF INDIA Vs. OM PRAKASH
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July 27, 1992 |
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UNION OF INDIA Vs. SURYA PHOSPHATE LIMITED
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August 12, 1992 |
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UNION OF INDIA Vs. CHOWGULE AND CO PRIVATE LIMITED
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April 29, 1992 |
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UNION OF INDIA Vs. SHYAMSUNDER
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July 23, 1992 |
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UNION OF INDIA Vs. PRATAPNARAIN
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April 29, 1992 |
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UNION OF INDIA Vs. CENTURY MANUFACTURING COMPANY LIMITED
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May 14, 1992 |
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UNION OF INDIA Vs. LT COL KOMAL CHARAN
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May 14, 1992 |
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UNION OF INDIA Vs. W.N. CHADHA
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September 4, 1992 |
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UNION OF INDIA DR M KHALILULLAH Vs. P RAJARAM:UNION OF INDIA
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October 20, 1992 |
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UNION TERRITORY OF CHANDIGARH Vs. DILBAGHSINGH
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November 3, 1992 |
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UNION TERRITORY OF GOA Vs. BEAVENTURA DSOUZA
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August 18, 1992 |
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UNIT TRUST OF INDIA AND ORS. Vs. T. BIJAYA KUMAR AND ANR.
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August 14, 1992 |
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UNNI KRISHNAN J.P., ETC. Vs. STATE OF ANDHRA PRADESH, ETC.
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September 8, 1992 |
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USMAN GANI J KHATRI OF BOMBAY GIRDHAR DWARKADAS SHARMA DEVENDRA SADASHIV KALE JERBAI CAWASJI DHUNJI SHAH MANGILAL J OSWAL GOOL NARIMAN DAMRI Vs. CANTONMENT BOARD:PUNE CANTONMENT BOARD:CANTONMENT BOARD PUNE:CANTONMENT BOARD PUNE:CANTONMENT BOARD PUNE:CANTONMENT BOARD PUNE
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May 1, 1992 |
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V B ARUN KUMAR Vs. JAYASINGH
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November 11, 1992 |
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V G NIGAM Vs. KEDAR NATH GUPTA
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September 24, 1992 |
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V S MURTHY Vs. UNION OF INDIA
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May 7, 1992 |
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V V JOSEPH Vs. UNION OF INDIA
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July 31, 1992 |
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VARIAVAN SARASWATHI Vs. EACHAMPI THEVI
|
November 13, 1992 |
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VASUDHA SRIVASTAVA Vs. KAMLA CHAUHAN
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January 24, 1992 |
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VENKATESH Vs. STATE OF TAMIL NADU
|
September 9, 1992 |
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VENU Vs. STATE OF TAMIL NADU
|
September 4, 1992 |
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VICTORIA FERNANDES 9 VICTORIA FERNANDES Vs. LALMAL SAWMA:LALMAL SAWMA
|
January 20, 1992 |
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VIDEOCON NARMADA ELECTRONICS LTD. Vs. M. & R. TRADE PRACTICES COMM. AND ORS.
|
December 4, 1992 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
|
September 10, 1992 |
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VIJAY MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
|
December 4, 1992 |
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VINAY KRISHNA Vs. KESHAV CHANDRA
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March 6, 1992 |
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VIRENDER SINGH S O KHACHHERO Vs. STATE DELHI ADMINISTRATION
|
May 13, 1992 |
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VIRSA SINGH SARTI Vs. STATE OF PUNJAB
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January 8, 1992 |
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VISHNU KONDAJI JADHAV Vs. STATE OF MAHARASHTRA
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November 24, 1992 |
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VISHNU NARAYANGADSKARI Vs. PARALAL BALADEV UZA
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February 5, 1992 |
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VISHNU S O GULABRAO SAKHAREA Vs. KOKILABAI WIDOW OF JAGANNATH PATIL DEAD
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February 11, 1992 |
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VISHRAM Vs. STATE OF MADHYA PRADESH
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November 3, 1992 |
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VITHABAI KRISHNAJI PATIL Vs. BANUBAI
|
January 20, 1992 |
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VUAY ENTERPRISES Vs. SALES TAX OFFICER
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February 11, 1992 |
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WORKMEN OF MEENAKSHI MILLS LIMITED RAJASTHAN TRADE UNION KENDRA RAJASTHAN TRADE UNION KENDRA WORKMEN OF BUCKINGHAM AND CARNATIC MILLS HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED WORKMEN OF HINDUSTAN STEEL WORKS CONST LIMITED WORKMEN OF HINDUSTAN STEEL Vs. MEENAKSHI MILLS LTD
|
May 15, 1992 |
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WS HARBANS SINGH TULI AND SONS BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
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February 11, 1992 |
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Y P CHAWLA Vs. M P TIWARI
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March 31, 1992 |
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Y SRINIVASA RAO Vs. J VEERAIAH
|
April 27, 1992 |
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YASHOD VARDHAN Vs. SUPERINTENDENT CENTRAL EXCISE AND OTHERS.
|
May 14, 1992 |
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YASHPAL SINGH Vs. VIII ADDITIONAL DISTRICT JUDGE
|
March 12, 1992 |
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YASHVIR SINGH Vs. MODERN FOOD INDUSTRY INDIA LIMITED
|
January 13, 1992 |
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YEAST ALCO ENZYMES LIMITED Vs. UNION OF INDIA
|
January 30, 1992 |
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YESHWANT RAO Vs. STATE OF MADHYA PRADESH
|
May 4, 1992 |
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YOGESH KALIDAS SHAH Vs. UNION OF INDIA
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November 17, 1992 |
LOGIN