A GASPER Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
August 21, 1991 |
A L A FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS
|
February 21, 1991 |
A N SEHGAL Vs. RAJE RAM SHEORAN
|
April 5, 1991 |
A R C CEMENT LIMITED Vs. STATE OF UTTAR PRADESH
|
November 20, 1991 |
A S KRISHNA AND COMPANY PRIVATE LIMITED Vs. LAND ACQUISITION OFFICER DEPUTY COLLECTOR HYDERABAD
|
November 19, 1991 |
A VISWANATHA PILLAI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION NO IV
|
August 9, 1991 |
ABDUL REHMAN ANTULAY Vs. R S NAYAK
|
December 10, 1991 |
ABDUL SATHAR IBRAHIM MANIK IBRAHIM SHAREEF M MADHAFUSHI Vs. UNION OF INDIA
|
October 8, 1991 |
ABRAR ALI Vs. STATE OF UTTAR PRADESH
|
December 4, 1991 |
ADHYAKSHA ZILLA PARISHAD ALLAHABAD Vs. BABU RAM TRIPATHI
|
January 18, 1991 |
ADMINISTRATOR MUNICIPAL CORPORATION BILASPUR Vs. DATTATRAYA DAHANKAR ADVOCATE
|
December 5, 1991 |
AHMED DADABHAI ADVANI Vs. STATE OF MAHARASHTRA
|
March 18, 1991 |
AJAIB SINGH Vs. STATE OF HARYANA
|
November 22, 1991 |
AJEET SINGH SINGHVI JAGBIR SINGH Vs. STATE OF RAJASTHAN
|
February 20, 1991 |
AJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 1991 |
AJUDH RAJ Vs. MOTI S O MUSSADI
|
May 3, 1991 |
AKULA RAVINDER Vs. STATE OF ANDHRA PRADESH
|
January 11, 1991 |
ALL INDIA GLASS MANUFACTURERS FEDERATION NEW DELHI Vs. COLLECTOR OF CUSTOMS BOMBAY
|
August 13, 1991 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
November 13, 1991 |
ALL INDIA RESERVE BANK RETIRED OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
December 10, 1991 |
ALLANASONS PVT. LTD. Vs. C.C., BOMBAY
|
April 16, 1991 |
ALMA Vs. STATE OF MADHYA PRADESH
|
April 26, 1991 |
ALPHA CHEM Vs. STATE OF UTTAR PRADESH
|
January 8, 1991 |
AMARSINH BHIMSINH GHARIA Vs. STATE OF GUJARAT
|
September 27, 1991 |
AMBALIKA PADHI Vs. RADHAKRISHNA PADHI
|
December 6, 1991 |
AMBIKA PRASAD DUBEY Vs. DISTRICT MAGISTRATE ALLAHABAD
|
April 10, 1991 |
AMIR SHAD KHAN AZIZ AHMEDKHAN ALIAS AZIZ MOHAMMAD KHAN Vs. L HMINGLIANA:L HMINGLIANA
|
August 9, 1991 |
AMIRTHAMKUDUMBAH Vs. SARNAM KUDUMBAN
|
April 16, 1991 |
ANAYATULLAH Vs. COMMISSIONER OF MUSLIM WAKF OF JAMMU
|
February 7, 1991 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. M A HAIAZAMI
|
December 10, 1991 |
ANDHRA STEEL CORPORATION LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
May 2, 1991 |
ANIL KUMAR SONI Vs. MANAGING DIRECTOR PUNJAB FINANCIAL CORPORATION
|
July 25, 1991 |
ANIL SANJEEV HEGDE Vs. STATE OF MAHARASHTRA
|
September 25, 1991 |
ANIRUDHA RAMAKRISHNA KARLEKAR Vs. JANKIBAI R BEDEKAR
|
January 29, 1991 |
ANJALI HAZARI Vs. RAVINDRA KISHEN HAZARI
|
February 19, 1991 |
ANNA TRANSPORT CORPORATION LIMITED SALEM Vs. SAFE SERVICE LIMITED
|
August 22, 1991 |
ANOKH SINGH Vs. STATE OF PUNJAB
|
November 29, 1991 |
APAR PRIVATE LIMITED Vs. UNION OF INDIA
|
October 4, 1991 |
APPROPRIATE AUTHORITY Vs. TANVI TRADING AND CREDITS PRIVATE LIMITED
|
April 23, 1991 |
ARUN KUMAR AGRAWAL STATE OF BIHAR Vs. STATE OF BIHAR:DRCHANDRAMOHANJHA
|
April 26, 1991 |
ASHISH MATHUR Vs. OIL AND NATURAL GAS COMMISSION
|
May 7, 1991 |
ASHOK ALIAS SOMANNA GOWDA Vs. STATE OF KARNATAKA
|
October 11, 1991 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
November 22, 1991 |
ASHWINI KUMAR BAHL Vs. SARDAR HARBHAJAN SINGH CHOWLA
|
March 18, 1991 |
ASSAM SILLIMANITE LIMITED Vs. UNION OF INDIA
|
December 10, 1991 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. RAMDEV TOBACCO COMPANY
|
January 25, 1991 |
ASSISTANT COMMISSIONER ASSESSMENT SALES TAX SPECIAL CIRCLE TRICHUR Vs. JANATHA EXPELLER CO
|
October 31, 1991 |
ASSOCIATED CEMENT COMPANIES LIMITED KYMORE ASSOCIATED CEMENT COMPANIES LIMITED ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF SALES TAX INDORE:DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX SATNA M P:DEPUTY COMMISSIONER OF SALES TAX JABALPUR M P
|
April 9, 1991 |
ASSOCIATED ENGINEERING CO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 15, 1991 |
ASSOCIATION OF EXAMINERS MURADNAGAR ORDNANCE FACTORY Vs. UNION OF INDIA
|
July 31, 1991 |
ATTAR SINGH GURMUKH SINGH Vs. INCOME TAX OFFICER LUDHIANA
|
August 7, 1991 |
AYUB KAMAL Vs. NARAYAN BHAVANNAI
|
December 18, 1991 |
AYURVIDYAPRASARAKMANDAL Vs. GEETABHASKARPENDSE MRS
|
April 12, 1991 |
AYYASAMI Vs. STATE OF TAMIL NADU
|
November 29, 1991 |
B D SHARMA Vs. UNION OF INDIA
|
August 9, 1991 |
B P JAIN AND ASSOCIATES Vs. STATE OF HARYANA
|
December 12, 1991 |
B P SINGH Vs. DIRECTOR GENERAL ORDNANCE FACTORY
|
July 9, 1991 |
B SUNDARA RAMI REDDY Vs. ELECTION COMMISSION OF INDIA
|
February 18, 1991 |
B T GOVINDAPPA Vs. B NARASIMHAIAH
|
August 1, 1991 |
B VISWANATHIAH AND COMPANY Vs. STATE OF KARNATAKA
|
February 11, 1991 |
BABU LAL Vs. STATE OF HARYANA
|
January 16, 1991 |
BADAL RAM LAXMI NARAIN Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
July 12, 1991 |
BAL RAM Vs. STATE OF MADHYA PRADESH
|
October 29, 1991 |
BALAKRISHNA PILLAI CHIEF INSPECTOR OF DRUGS INTELLIGENCE SQUAD TRIVANDRUM Vs. MATHA MEDICALS
|
January 15, 1991 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 1, 1991 |
BALKISHANDAS Vs. P C NAYAR
|
March 26, 1991 |
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
|
August 13, 1991 |
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
|
February 21, 1991 |
BANGALORE MEDICAL TRUST Vs. B S MUDDAPPA
|
July 19, 1991 |
BANK OF INDIA Vs. JAGJITSINGHMEHTA
|
November 22, 1991 |
BANTA SINGH Vs. STATE OF PUNJAB
|
March 14, 1991 |
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
|
August 6, 1991 |
BARNAGORE JUTE FACTORY CO Vs. INSPECTOR OF CENTRAL EXCISE
|
December 3, 1991 |
BAYER INDIA LIMITED Vs. STATE OF MAHARASHTRA
|
February 6, 1991 |
BEENA PHILIPOSE AND MOTTY PHILIPOSE Vs. STATE OF KERALA
|
August 20, 1991 |
BHAGUBHAL VIRAJLAL AJANTA BIRI LEAVES CO Vs. STATE OF MADHYA PRADESH
|
September 17, 1991 |
BHAGWANSWARUP Vs. STATE OF RAJASTHAN
|
August 28, 1991 |
BHAGWATHULA SAMANNA Vs. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER VISAKHAPATNAM MUNICIPALITY VISAKHAPATNAM
|
September 18, 1991 |
BHAGWATI HOSIERY MILLS PVT LIMITED Vs. BHAGALPUR MUNICIPAL CORPORATION
|
December 19, 1991 |
BHARAT KHANDASARI UDYOG Vs. KHANDASARI INSPECTOR ROORKEE WEST CIRCLE
|
September 3, 1991 |
BHARAT LAXMI WOOL STORE PANIPAT Vs. PUNJAB NATIONAL BANK
|
November 28, 1991 |
BHATINDA IMPROVEMENT TRUST Vs. BALWANT SINGH
|
September 11, 1991 |
BHAVANI TEA AND PRODUCE CO LIMITED STATE OF KERALA Vs. STATE OF KERALA
|
February 20, 1991 |
BHIKHA RAM Vs. RAM SARUP
|
October 31, 1991 |
BHOR INDUSTRIES LTD., BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE, BOMBAY
|
January 24, 1991 |
BHUPENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
March 14, 1991 |
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 22, 1991 |
BISHAN DAYAL SUBHASH S O SHRIKANHAIYALAL AMAR SINGH SOLANKI SURAJ BHAN Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION DELHI :DELHI ADMINISTRATION
|
December 20, 1991 |
BOARD OF TRUSTEES FOR PORT OF CALCUTTA BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. GURU ISPAT LTD:MAHESHKUMAR GUPTA
|
March 19, 1991 |
BOLLAVARAM PEDDA NARSI REDDY Vs. STATE OF ANDHRA PRADESH
|
May 7, 1991 |
BURN STANDARD COMPANY LIMITED Vs. UNION OF INDIA
|
July 16, 1991 |
BURN STANDARD COMPANY LIMITED Vs. MCDERMOTT INTERNATIONAL INC
|
April 3, 1991 |
BUTA SINGH Vs. STATE OF PUNJAB
|
March 26, 1991 |
BYRAM PESTONJI GARIWALA Vs. UNION BANK OF INDIA
|
September 20, 1991 |
C E S C LIMITED Vs. SUBHASH CHANDRABOSE
|
November 15, 1991 |
C N ANANTHRAM Vs. B J GANPATHY
|
March 6, 1991 |
CANTONMENT BOARD DINAPORE UNION OF INDIA Vs. TARAMANI DEVI:CHANDRAKANTI DEVI
|
September 17, 1991 |
CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. I T O NAGPUR
|
August 20, 1991 |
CHAIRMAN DIRECTOR COMBINED ENTRANCE EXAMINATION CEE 1990 Vs. OSIRIS DAS
|
July 26, 1991 |
CHAKKANLAL Vs. DISTRICT JUDGE AGRA
|
December 5, 1991 |
CHAMAN Vs. STATE OF UTTAR PRADESH
|
November 26, 1991 |
CHAND GUPTA Vs. GULZAR SINGH
|
October 22, 1991 |
CHANDALAL Vs. STATE OF RAJASTHAN
|
November 29, 1991 |
CHANDER MOHAN KHANNA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
|
September 17, 1991 |
CHANDIGARH ADMINISTRATION Vs. MANPREETSINGH
|
November 18, 1991 |
CHANDIGARH ADMINISTRATION Vs. AJITSINGH
|
December 11, 1991 |
CHANDIGARH ADMINISTRATION Vs. MEHAR SINGH
|
September 12, 1991 |
CHANDMAL Vs. FIRM RAM CHANDRA AND VISHWANATH
|
May 7, 1991 |
CHANDRAKANT CHIMANLAL DESAI Vs. STATE OF GUJARAT
|
December 12, 1991 |
CHANDRAKANT MANILAL SHAH Vs. COMMISSIONER OF INCOME TAX BOMBAY 11
|
October 24, 1991 |
CHEMICALS AND FIBRES OF INDIA LIMITED IMKEMEX INDIA LIMITED Vs. UNION OF INDIA
|
February 11, 1991 |
CHIEF ENGINEER CUM SECRETARY Vs. JAGDISH MITTAR
|
July 26, 1991 |
CHIEF ENGINEERS ROADS AND BUILDINGS HYDERABAD Vs. AV ARUNACHALAM
|
July 30, 1991 |
CHIEF SECURITY OFFICER Vs. SINGASAN RABI DAS
|
January 9, 1991 |
COFFEE BOARD EMPLOYEES ASSOCIATION Vs. AC SHIVA GOWDA
|
December 11, 1991 |
COLLECTOR CUTTACK AND ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. PARAMANANDA ROUT
|
February 20, 1991 |
COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE INDORE Vs. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN: SUNDERSON MINERALS LTD
|
September 17, 1991 |
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. M M RUBBER AND CO TAMILNADU
|
September 4, 1991 |
COMMISSIONER AND REGISTRAR OF CO Vs. MANAGING COMMITTEE OF P.M.W. CO
|
April 8, 1991 |
COMMISSIONER OF GIFT TAX ERNAKULAM Vs. ABDULKARIMMOHD
|
July 10, 1991 |
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
|
August 30, 1991 |
COMMISSIONER OF INCOME TAX Vs. SARABHAI MANAGEMENT CORPORATION LIMITED
|
August 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
January 29, 1991 |
COMMISSIONER OF INCOME TAX Vs. KALYAN DAS RASTOGI
|
February 1, 1991 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. IMPERIAL SURGICAL CO PRIVATE LIMITED
|
August 22, 1991 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
|
September 4, 1991 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. ARVIND MILLS LIMITED
|
December 10, 1991 |
COMMISSIONER OF INCOME TAX HARYANA ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS Vs. KRISHNA COPPER STEEL ROLLING MILLS JAGADHRI: TRICHY STEEL ROLLING MILLS LTD
|
November 12, 1991 |
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. WESMAN ENGINEERING CO PRIVATE LIMITED
|
January 24, 1991 |
COMMISSIONER OF SALES TAX BOMBAY Vs. S K MANEKIA
|
April 16, 1991 |
COMMISSIONER OF WEALTH TAX Vs. P N BANERJEE
|
September 12, 1991 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
August 5, 1991 |
COMMON CAUSE A REGISTERED SOCIETY CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
|
October 22, 1991 |
COMPETENT AUTHORITY TARANA DISTRICT UJJAIN M P Vs. VUAYGUPTA
|
March 6, 1991 |
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. MOHAN LAL MEHROTRA
|
October 11, 1991 |
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. K S JAGANNATHAN
|
July 9, 1991 |
CONTROLLER OF ESTATE DUTY MADRAS Vs. MOKAMMAL
|
July 24, 1991 |
CONTROLLER OF ESTATE DUTY MADRAS CONTROLLER OF ESTATE DUTY Vs. N SHANKARAN:N KRISHNAN
|
November 1, 1991 |
CUREWELL INDIA LIMITED CUREWELL INDIA LIMITED Vs. SAHIB SINGH:UNION OF INDIA
|
December 18, 1991 |
D C OSWAL Vs. V K SUBBIAH
|
November 12, 1991 |
D H BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 8, 1991 |
D S PRABHUSWAMY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
April 26, 1991 |
D T C WORKERS UNION Vs. DELHI TRANSPORT CORPORATION
|
April 2, 1991 |
DAHANU TALUKA ENVIRONMENT PROTECTION GROUP BOMBAY ENVIRONMENTAL ACTION GROUP Vs. BOMBAY SUBURBAN ELECTRICITY SUPPLY COMPANY LTD:STATE OF MAHARASHTRA
|
March 19, 1991 |
DALPAT KUMAR Vs. PRAHLAD SINGH
|
December 16, 1991 |
DAMAN MUNICIPAL COUNCIL Vs. PARAMOUNT TRADERS
|
October 4, 1991 |
DARYAO SINGH Vs. STATE OF MADHYA PRADESH
|
February 15, 1991 |
DATTATRAYA ALIAS PRAKASH Vs. KRISHNA RAO ALIAS LALA SAHEB BAXI
|
August 20, 1991 |
DAULAT RAM Vs. ZILA SAHKARI KENDRA BANK LIMITED
|
February 8, 1991 |
DAYA CHAND Vs. OM DUTTA SHARMA
|
May 1, 1991 |
DAYA SINGH Vs. UNION OF INDIA
|
April 24, 1991 |
DAYACHAND Vs. SAHIB SINGH
|
March 5, 1991 |
DEEPAK THEATRE DHURI Vs. STATE OF PUNJAB
|
December 6, 1991 |
DELHI COLD STORAGE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI I NEW DELHI
|
August 14, 1991 |
DELHI DEVELOPMENT AUTHORITY Vs. DELHI CLOTH MILLS LIMITED
|
May 1, 1991 |
DELHI DEVELOPMENT AUTHORITY UNION OF INDIA Vs. SUDAN SINGH:BALBIR SINGH
|
September 20, 1991 |
DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT Vs. STATE OF GUJARAT
|
September 11, 1991 |
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
|
April 2, 1991 |
DENANATH Vs. NATIONAL FERTILISERS LIMITED
|
November 22, 1991 |
DEOKA Vs. STATE OF MAHARASHTRA
|
July 11, 1991 |
DEPUTY TRANSPORT COMMISSIONER BELGAUM DEPUTY TRANSPORT COMMISSIONER REGIONAL TRANSPORT OFFICER BANGALORE DEPUTY TRANSPORT COMMISSIONER STATE OF KARNATAKA DEPUTY TRANSPORT COMMISSIONER BANGALORE DIVISION Vs. RAMDAS GOVIND KANTU:K THAMMAIAH:N SHANKARAPPA:RAMDAS GOVIND KATNU:K RAJAGOPALIAH SHETTY:S ASHWATHANARAYAN:VENKATACHALIAH
|
August 28, 1991 |
DES RAJ BHATNAGAR S K NANDA Vs. UNION OF INDIA
|
February 13, 1991 |
DHANBAD COLLIERY KARAMCHARISANGH Vs. UNION OF INDIA
|
February 20, 1991 |
DHANWANTI VASWANI Vs. STATE
|
September 12, 1991 |
DHARAM VIR SINGH TOMAR Vs. ADMINISTRATOR DELHI ADMINISTRATION
|
May 7, 1991 |
DHONDU UNDRU CHOUDHARY Vs. GANPAT LAL SHANKAR LAL AGARWAL
|
January 18, 1991 |
DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION Vs. M ARLJNKUMAR
|
July 24, 1991 |
DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA UNION OF INDIA Vs. GEOLOGICAL SURVEY OF INDIA EMPLOYEES ASSOCIATION:G R DEVADU
|
July 11, 1991 |
DIRECTOR LIFT IRRIGATION CORPORATION LIMITED Vs. PRAVATKIRAN MOHANTY
|
February 12, 1991 |
DISTRICT EXHIBITORS ASSOCIATION MUZAFFARNAGAR Vs. UNION OF INDIA
|
April 25, 1991 |
DONKUPAR RAY Vs. P R KYNDIAH
|
December 12, 1991 |
DOONGAJI AND CO II Vs. STATE OF MADHYA PRADESH
|
August 9, 1991 |
DR. ANIL MATTOO AND OTHERS Vs. AIIMS AND OTHERS
|
May 10, 1991 |
DUROFLEX COIR INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT OF SALES TAX
|
October 25, 1991 |
DYNAMATIC HYDRAULICS LIMITED Vs. COLLECTOR OF CUSTOMS NEW CUSTOMS HOUSE BOMBAY
|
August 20, 1991 |
E BALAKRISHNAMANAIDU STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH:E BALAKRISHNAMA NAIDU
|
November 19, 1991 |
EAST INDIA CORPORATION LIMITED Vs. MEENAKSHI MILLS LIMITED
|
April 16, 1991 |
EAST INDIA HOTELS LIMITED Vs. SYNDICATE BANK
|
September 12, 1991 |
EMC STEEL LIMITED CALCUTTA SMT SANTOSH SETHI Vs. UNION OF INDIA
|
February 13, 1991 |
ERRAM SANTOSH REDDY Vs. STATE OF ANDHRA PRADESH
|
January 8, 1991 |
EX Vs. UNION OF INDIA
|
May 3, 1991 |
EX-HAVILDAR RATAN SINGH Vs. UNION OF INDIA
|
January 19, 1991 |
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA Vs. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA
|
May 10, 1991 |
FEDERATION OF MINING ASSOCIATIONS OF RAJASTHAN SUNHARI LAL BABOO MANGALAM CEMENT LTD Vs. STATE OF RAJASTHAN
|
August 30, 1991 |
FEDERATION OF REGISTERED SOCIETIES FOR PILGRIMS REGD Vs. UNION OF INDIA
|
November 13, 1991 |
FELDOHFAUTO AND GAS INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 23, 1991 |
FOOD CORPORATION OF INDIA Vs. GEORGE VARGHESE
|
April 3, 1991 |
FORESHORE COOPERATIVE HOUSING SOCIETY LTD Vs. NIVARAHAKKSURAKSHA SAMITI BOMBAY:STATE OF MAHARASHTRA
|
February 1, 1991 |
FORMINA SEBASTIO AZARDEO Vs. STATE OF GOA DAMAN AND DIV
|
October 3, 1991 |
G CLARIDGE AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
|
February 12, 1991 |
G M OMAR KHAN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX A P HYDERABAD
|
August 28, 1991 |
G NARAYANAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 22, 1991 |
G NARAYANASWAMY REDDY Vs. GOVERNMENT OF KARNATAKA
|
April 29, 1991 |
GAGAN BIHARI SAMAL Vs. STATE OF ORISSA
|
July 9, 1991 |
GANGADHAR Vs. SURPLUS LAND DETERMINATION TRIBUNAL
|
February 1, 1991 |
GARDEN SILK WEAVING FACTORY SURAT Vs. COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD
|
March 22, 1991 |
GAURAV JAIN Vs. STATE OF BIHAR
|
April 8, 1991 |
GENERAL ELECTRIC TECHNICAL SERVICES COMPANY INC Vs. PUNJ SONS PRIVATE LIMITED
|
August 7, 1991 |
GENERAL MANAGER E I D PARRY INDIA LIMITED Vs. PRESIDING OFFICER 2ND ADDITIONAL LABOUR COURT MADRAS
|
May 2, 1991 |
GENERAL SECRETARY ROURKELA SRAMIK SANGH Vs. ROURKELA MAZDOOR SABHA
|
April 16, 1991 |
GEORGE FERNANDES Vs. UNION OF INDIA
|
December 17, 1991 |
GHAN SHYAM DAS GUPTA Vs. ANANT KUMAR SINHA
|
September 17, 1991 |
GINGUPALLI SREEHARI RAO Vs. NALLAMOTHU VENKATARAYUDU
|
October 29, 1991 |
GOA DAMAN AND DIU HOUSING BOARD Vs. RAMAKANT V P DARVOTKAR
|
September 6, 1991 |
GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED Vs. DUNDAYYA GURUSHIDDAIAH HIREMATH:GRACE L ELIZA:MOHADINSABAPPASABDESAI:BALU JEEVAPPA UPPARATTI:BANDU APPA AUNDHKAR
|
February 14, 1991 |
GOKAL Vs. STATE OF HARYANA
|
September 10, 1991 |
GOODWILL PAINT CHEMICAL INDUSTRY Vs. UNION OF INDIA ANOTHER
|
September 27, 1991 |
GOVERNMENT OF ANDHRA PRADESH Vs. P RAVINDER
|
August 13, 1991 |
GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH Vs. A SURYANARAYANARAO:P KRISHNAIAH
|
September 12, 1991 |
GOVERNMENT OF INDIA Vs. PEANUT PRODUCTS PRIVATE LIMITED MADRAS
|
September 10, 1991 |
GOVERNMENT OF TAMIL NADU Vs. R THILLAIVILLALAN
|
March 6, 1991 |
GOVT. OF ANDHRA PRADESH Vs. E. VEDAVYAS & ANR.
|
November 12, 1991 |
GRACY Vs. STATE OF KERALA
|
February 15, 1991 |
GRAM PANCHAYAT BARI DISTT SONEPAT Vs. COLLECTOR SONEPAT
|
March 15, 1991 |
GREATER GAUHATI RICKSHAW TRADERS ASSOCIATION Vs. GAUHATI MUNICIPAL CORPORATION
|
April 16, 1991 |
GRIH KALYAN KENDRA WORKERS UNION Vs. UNION OF INDIA
|
January 9, 1991 |
GUDALURE M J CHERIAN Vs. UNION OF INDIA
|
December 9, 1991 |
GULABBAI Vs. NALIN NARSI VOHRA
|
July 15, 1991 |
GUNARU KARAN Vs. REVENUE DIVISIONAL COMMISSIONER
|
May 8, 1991 |
GURBAXSINGH AND ATUMAL ALIAS ATMA RAM Vs. STATE OF RAJASTHAN
|
July 29, 1991 |
GURCHARAN SINGH BALDEV SINGH Vs. YASHWANT SINGH
|
November 15, 1991 |
GURDIP SINGH Vs. AMARSINGH
|
February 14, 1991 |
GURMEJ SINGH Vs. STATE OF PUNJAB
|
July 16, 1991 |
GURMUICH SINGH Vs. AMAR SINGH
|
March 15, 1991 |
GYANWATI Vs. XII ADDITIONAL DISTRICT JUDGE
|
August 7, 1991 |
H C SUMAN Vs. REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD
|
August 29, 1991 |
HAJIISMAIL VALID MOHMAD Vs. SPORTS CLUB IN THE NAME OF UNION SPORTS CLUB
|
November 22, 1991 |
HANUMANTAPPA KRISHNAPPA MANTUR Vs. STATE OF KARNATAKA
|
October 11, 1991 |
HARBANS NONIA Vs. STATE OF BIHAR
|
September 27, 1991 |
HARBANS SINGH Vs. GURAN DITTA SINGH
|
February 20, 1991 |
HARENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
July 17, 1991 |
HARI CHAND GHANSHYAM DAS Vs. STATE OF UTTAR PRADESH
|
January 8, 1991 |
HARI KRISHAN VASHISHTHA Vs. GOVERNMENT OF U P
|
February 15, 1991 |
HARI RAM PHOOLA Vs. STATE OF RAJASTHAN
|
March 5, 1991 |
HARIJANA SUNKUNHA Vs. STATE OF ANDHRA PRADESH
|
March 19, 1991 |
HARNAM SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
March 21, 1991 |
HARNAMA SINGH DEAD LRS ON RECORD Vs. HARBHAJAN SINGH
|
August 22, 1991 |
HAVILDAR RATAN SINGH Vs. UNION OF INDIA
|
November 19, 1991 |
HENRY JOSHUA SILVERSTON DIPTI KUMAR BASU Vs. COMMISSIONER OF WEALTH TAX :COMMISSIONER OF WEALTH TAX
|
September 18, 1991 |
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. STATE OF BIHAR
|
April 19, 1991 |
HINDUSTAN ZINC LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD FOR DIRECTIONS
|
May 9, 1991 |
HINDUSTAN ZINC LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
May 2, 1991 |
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
October 29, 1991 |
INDIAN ALUMINIUM COMPANY LIMITED Vs. THANE MUNICIPAL CORPORATION
|
September 25, 1991 |
INDIAN INSTITUTE OF TECHNOLOGY BOMBAY Vs. UNION OF INDIA
|
February 5, 1991 |
INDIAN RED CROSS Vs. UNION OF INDIA
|
November 1, 1991 |
INDIAN SERVICES LEAGUE Vs. UNION OF INDIA
|
January 29, 1991 |
INDORE MUNICIPAL CORPORATION Vs. CALTEX INDIA LIMITED
|
January 10, 1991 |
INDORE MUNICIPAL CORPORATION Vs. GUJARAT CO OPERATIVE HOUSING SOCIETY LIMITED
|
November 28, 1991 |
INDRA SAWHNEY Vs. UNION OF INDIA
|
December 4, 1991 |
INDRA SAWHNEY Vs. UNION OF INDIA
|
August 8, 1991 |
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. V I P INDUSTRIES LIMITED
|
July 16, 1991 |
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. INDER CHAND JAIN
|
September 10, 1991 |
ISHAR SINGH Vs. NATIONAL FERTILIZERS
|
April 26, 1991 |
ISHWAR SINGH Vs. DELHI ADMINISTRATION
|
October 1, 1991 |
JACSONS THEVARA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
February 5, 1991 |
JAGDISH SINGH Vs. NATTHU SINGH
|
November 25, 1991 |
JAGHNATH Vs. UNION OF INDIA
|
November 1, 1991 |
JAHARLALDAS Vs. STATE OF ORISSA
|
April 12, 1991 |
JAI PRAKASH Vs. STATE DELHI ADMINISTRATION
|
February 5, 1991 |
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 9, 1991 |
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
|
May 1, 1991 |
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
|
November 29, 1991 |
JAIN EXPORTS PVT. LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
December 9, 1991 |
JANATA DAL / HARINDERSINGH CHOWDHARY / JANATA DAL COMMUNIST PARTY OF INDIA / MARXIST INDIAN CONGRESS SOCIALIST Vs. H.S.CHOWDHARY / THE HONBLE HIGH COURT OF DELHI:UNION OF INDIA
|
August 27, 1991 |
JASBIR KAUR Vs. GIRDHARI LAL MEHRA
|
August 9, 1991 |
JASWANT SINGH NERWAL V M BANSAL Vs. STATE OF PUNJAB:MOHAN LAL BANSAL
|
February 14, 1991 |
JASWANTSINGH MATHURASINGH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
October 1, 1991 |
JAYABHARATHI CORPORATION Vs. SV P N SN RAJESEKARA NADAR
|
December 4, 1991 |
JAYANT KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
April 18, 1991 |
JIWAN KUMAR LOHIA Vs. DURGADUTT LOHIA
|
October 30, 1991 |
JOGINDER SINGH Vs. CHANAN DEI
|
July 31, 1991 |
JOINT ACTION COUNCIL OF SERVICE DR. ORGANS Vs. UNION OF INDIA.
|
November 29, 1991 |
JOINT COUNCIL OF BUS SYNDICATE Vs. UNION OF INDIA NATIONAL INSURANCE COMPANY LIMITED
|
August 14, 1991 |
JULIA JOSE MAVELY Vs. UNION OF INDIA
|
October 22, 1991 |
K BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
|
March 14, 1991 |
K C SUNDARAM CINEMA PROPRIETOR Vs. UMADEVI
|
October 8, 1991 |
K CHELLIAH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
October 29, 1991 |
K D DESHMUKH Vs. AMRITLAL JAYASWAL
|
July 11, 1991 |
K M ABDULLA KUNHI AND B L ABDUL KHADER Vs. UNION OF INDIA STATE OF KARNATAKA
|
January 23, 1991 |
K M MATHEW Vs. STATE OF KERALA
|
November 19, 1991 |
K MURUGAN B S ADITYAN K MURUGAN TAMIL NADU OLYMPIC ASSOCIATION MADRAS V C SHUKLA Vs. FENCING ASSOCIATION OF INDIA JABALPUR:FENCING ASSOCIATION OF INDIA:FENCING ASSOCIATION OF INDIA:V C SHUKLA:TAMIL NADU OLYMPIC ASSOCIATION
|
February 22, 1991 |
K S PARIAPOORNAN Vs. STATE OF KERALA
|
December 17, 1991 |
K SATYANARAYAN SUBUDHI Vs. UNION OF INDIA
|
March 20, 1991 |
K VEERASWAMI Vs. UNION OF INDIA
|
July 25, 1991 |
K VENKATASESHIAH Vs. KANDURURAMASUBBAMMA
|
February 19, 1991 |
KALAWATIBAI Vs. SOIRYABAI
|
May 1, 1991 |
KALYANKUMAR RAY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL IV CALCUTTA
|
August 6, 1991 |
KAMALAVATHI Vs. K P RAMAKRISHNA RAO
|
September 20, 1991 |
KAMLAPATMOTILAL KANPUR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX KANPUR
|
November 1, 1991 |
KANAK LATA DEB SARKAR Vs. SANYASHI CHARAN PARAMANIK
|
January 24, 1991 |
KANTILAL Vs. SHANTILAL
|
November 14, 1991 |
KARAMCHAD DEOJEE SANGHAVI Vs. TULSHIRAM KALU KUMAWAT
|
July 25, 1991 |
KARFULE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
April 22, 1991 |
KARNATAKA ENGINEERS ASSOCIATION K N VENKATNERAYANA Vs. STATE OF KARNATAKA
|
October 29, 1991 |
KARTAR SINGH GERWAL Vs. STATE OF PUNJAB
|
March 26, 1991 |
KATHULA SOMULU ALIAS MALLANA Vs. STATE OF ANDHRA PRADESH
|
January 8, 1991 |
KERALA TRANSPORT COMPANY Vs. SHAH MANILAL MULCHAND
|
February 12, 1991 |
KHUJJIALIASSURENDRA TIWARI Vs. STATE OF MADHYA PRADESH
|
July 16, 1991 |
KIHOTA HOLLOHON Vs. ZACHILLHU
|
November 12, 1991 |
KIRPAL SINGH Vs. COLLECTOR
|
September 10, 1991 |
KISHAN SINGH Vs. STATE OF PUNJAB
|
November 1, 1991 |
KONDIBA RAMA PAPAL SHIRKE DEAD Vs. NARAYAN KONDIBA PAPAL
|
January 22, 1991 |
KOYAPPATHODI M AYISHA UMMA Vs. STATE OF KERALA
|
August 13, 1991 |
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
August 9, 1991 |
KRISHAN YADAV Vs. STATE OF HARYANA
|
August 19, 1991 |
KRISHI UPAJ MANDI SAMITI Vs. ASHOK SINGHAL
|
March 25, 1991 |
KU NILOFAR INSAF Vs. STATE OF MADHYA PRADESH
|
August 8, 1991 |
KUMARSUDHENDUNARAINDEB Vs. RENUKABISWAS MRS
|
November 13, 1991 |
KUTUMBAKA KRISHNA MOHAN RAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
|
January 9, 1991 |
KUVER NATH LAL Vs. POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED
|
July 30, 1991 |
L M L FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 26, 1991 |
LAKHAN SAO Vs. DHARAMU CHAUDHARY
|
February 20, 1991 |
LAKSHMANASAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX SELVAMANI
|
November 1, 1991 |
LAKSHMIKANT PANDINY Vs. UNION OF INDIA & ORS.
|
November 20, 1991 |
LALA RAGHURAJ SWARUP Vs. HARDWARI LAL
|
August 21, 1991 |
LASHMANASAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1991 |
LAXMAN JAIDEV SATPATHY Vs. UNION OF INDIA
|
December 12, 1991 |
LAXMI SHANKAR PANDEY Vs. UNION OF INDIA
|
March 19, 1991 |
LAXMIKANT PANDEY Vs. UNION OF INDIA
|
August 14, 1991 |
LAXMIRAI Vs. DAYANU NARAYAH MOHITE DEAD
|
October 9, 1991 |
LIFE INSURANCE CORPORATION OF INDIA Vs. LALITHA DEVI
|
April 26, 1991 |
LOUIS DE RAEDT B E GETTER S J GETTER Vs. UNION OF INDIA
|
July 24, 1991 |
LT GENL R K ANAND Vs. UNION OF INDIA
|
December 18, 1991 |
LUIS PROTO BARBOSA Vs. UNION OF INDIA
|
December 10, 1991 |
M A ABDULLA KUNHI Vs. STATE OF KERALA
|
January 15, 1991 |
M B HIREGOUDAR Vs. STATE OF KARNATAKA
|
October 29, 1991 |
M B SANGHI ADVOCATE Vs. HIGH COURT OF PUNJAB AND HARYANA
|
July 31, 1991 |
M C MEHTA Vs. UNION OF INDIA
|
October 8, 1991 |
M C MEHTA Vs. UNION OF INDIA
|
December 10, 1991 |
M C MEHTA Vs. UNION OF INDIA
|
November 20, 1991 |
M C MEHTA Vs. UNION OF INDIA
|
November 22, 1991 |
M C MEHTA Vs. UNION OF INDIA
|
March 14, 1991 |
M C MEHTA KANPUR TANNERIES Vs. UNION OF INDIA
|
September 3, 1991 |
M L JAIN Vs. UNION OF INDIA
|
January 22, 1991 |
M L JOSE Vs. UNION OF INDIA
|
November 20, 1991 |
M L SHARMA Vs. UNION OF INDIA
|
October 9, 1991 |
M L SUD Vs. UNION OF INDIA
|
August 13, 1991 |
M RAJA MOHAMMED Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY
|
November 22, 1991 |
M. MANIHAR SINGH & ORS. Vs. UNION OF INDIA AND ANR.
|
November 12, 1991 |
M. MANIHAR SINGH & ORS. Vs. DR. H. BOROBABU SINGH AND ANR.
|
December 13, 1991 |
M.B. SANGHI, ADVOCATE Vs. THE HIGH COURT OF PUNJAB AND HARYANA AND ORS.
|
August 2, 1991 |
M.C. METHA Vs. STATE OF TAMIL NADU & ORS.
|
August 14, 1991 |
M/S. SIREAR ENTERPRISES Vs. COMMRL. TAX OFFICER & ORS.
|
November 12, 1991 |
MADAN D B Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1991 |
MADAN LAL Vs. UNION OF INDIA
|
October 3, 1991 |
MADANLAL Vs. STATE OF PUNJAB
|
September 25, 1991 |
MADHU KISHWAR Vs. STATE OF BIHAR
|
October 11, 1991 |
MADHUKAR SINHA Vs. UNION OF INDIA
|
September 13, 1991 |
MADHUMOY MADHUSUDAM BOUL Vs. STATE OF WEST BENGAL
|
September 12, 1991 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANR. Vs. MATHURA PRASAD SHARMA AND ORS.
|
April 15, 1991 |
MAGUNI CHARAN PRADHAN Vs. STATE OF ORISSA
|
April 4, 1991 |
MAHABAL RAM Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
May 3, 1991 |
MAHADEO PRASAD BAIS DEAD Vs. INCOME TAX OFFICER A WARD GORAKHPUR
|
September 12, 1991 |
MAHANT NIRANJAN DASS Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE AMRITSAR
|
July 31, 1991 |
MAHARAJA TOURIST SERVICE Vs. STATE OF GUJARAT
|
April 26, 1991 |
MAHARANI KUSUMKUMARI Vs. KUSUMKUMARI JADEJA
|
February 1, 1991 |
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION Vs. K S GANDHI
|
March 12, 1991 |
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION Vs. KOMMENENI S. GANDHI & ORS.
|
January 30, 1991 |
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. JAYCEE DRUGS AND PHARMACEUTICALS PRIVATE LIMITED
|
February 19, 1991 |
MAHENDER SINGH Vs. UNION OF INDIA
|
August 2, 1991 |
MAHESH CHANDER MOHINDER SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
April 3, 1991 |
MAJOR DHIAN SINGH Vs. UNION OF INDIA
|
October 25, 1991 |
MAJOR G S SODHI Vs. UNION OF INDIA
|
March 19, 1991 |
MAJOR V P SINGH Vs. STATE OF UTTAR PRADESH
|
March 20, 1991 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
April 10, 1991 |
MANAGING DIRECTOR ELECTRONIC CORPORATION OF INDIA Vs. B KARUNAKAR
|
August 5, 1991 |
MANGAL PRASAD Vs. KRISHNA KUMARMAHESHWARI
|
November 14, 1991 |
MANGAL SINHJI DOLATSINHJI Vs. STATE OF GUJARAT
|
October 11, 1991 |
MANGALORE CHEMICALS FERTILISERS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
August 2, 1991 |
MANGAT RAM TANWAR Vs. UNION OF INDIA
|
March 15, 1991 |
MANI NARIMAN DARUWALA ALIAS BHARUCHA Vs. PHIROZ N BHATENA:PHIROZ N BHATENA
|
April 30, 1991 |
MANINDER KAUR Vs. RAJINDER SINGH
|
September 6, 1991 |
MANOHAR HARRIES WALTERS Vs. BASEL MISSION HIGHER EDUCATION CENTRE DHARWAD
|
August 16, 1991 |
MANOHAR JOSHI CHHAGAN BHUJBAL Vs. DAMODAR TATYABA ALIAS DADASAHEB RUPWATE:DAMODAR TATYABA ALIAS DADASAHEB RUPWATE
|
March 11, 1991 |
MANSOOR ALI KHAN Vs. STATE OF UTTAR PRADESH
|
November 1, 1991 |
MANSUKHLAL JADAVJI DARJI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
December 4, 1991 |
MASJID KACHA TANK NAHAN Vs. TUFFAIL MOHAMMED
|
January 9, 1991 |
MATHEW ALIAS MATHACHAN Vs. STATE OF KERALA
|
March 19, 1991 |
MATHURA PRASHAD Vs. STATE OF MADHYA PRADESH
|
October 4, 1991 |
MATHURA REFINERY MAZDOOR SANGH Vs. INDIAN OIL CORPORATION LTD
|
February 15, 1991 |
MAYANK RASTOGI Vs. V K BANSAL AND OSRS
|
February 15, 1991 |
MEERA GUPTA Vs. STATE OF WEST BENGAL
|
October 22, 1991 |
MEHTABSINGH GULATI Vs. STA TE OF GUJARAT
|
January 16, 1991 |
MITHILESHGARG Vs. UNION OF INDIA
|
November 22, 1991 |
MITHLESH KUMARI Vs. FATEHBAHADURSINGH
|
February 22, 1991 |
MOHAMMAD MAHIBULLA Vs. SETH CHAMAN LAL
|
September 18, 1991 |
MOHAMMAD ZAHIR KHAN Vs. VIJAI SINGH
|
November 26, 1991 |
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY Vs. UNION OF INDIA
|
September 13, 1991 |
MOHANLALSHAMJISONI Vs. UNION OF INDIA
|
February 22, 1991 |
MOHINDER SINGH Vs. STATE DELHI ADMN
|
January 8, 1991 |
MOHINDER SINGH Vs. STATE OF HARYANA
|
September 3, 1991 |
MOHINDER SINGH MOHINDER SINGH Vs. GULWANT SINGH:MOHINDER PAL
|
December 17, 1991 |
MOHIT LAL DAS Vs. REBA RANI SAHA
|
March 22, 1991 |
MOOL CHAND Vs. STATE
|
July 4, 1991 |
MOTI LAL CHHADAMI LAL JAIN MOTI LAL CHHADAMI LAL JAIN Vs. COMMISSIONER OF INCOME TAX DELHI:COMMISSIONER OF INCOME TAX AGRA
|
April 8, 1991 |
MUKERIAN PAPERS LIMITED Vs. STATE OF PUNJAB
|
February 13, 1991 |
MUKTESHWAR RAI BHOLA RAI KURMI Vs. STATE OF BIHAR
|
September 25, 1991 |
MUKUND MARTAND CHITNIS Vs. MADHURI MUKUND CHITNIS
|
April 23, 1991 |
MULTIMETALS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE KOTA
|
December 10, 1991 |
MUNICIPAL CORPORATION OF CITY AMARAVATI Vs. CIVIC RIGHTS PROTECTION COUNCIL ANRAVATI & OTHERS.
|
July 29, 1991 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SUSHIL V PATKAR
|
May 7, 1991 |
MUNICIPAL CORPORATION RAIPUR Vs. ASHOK KUMAR MISRA
|
April 16, 1991 |
MUNINDRA KUMAR VI VEK KUMAR RAVINDER SINGH DHAKA Vs. RAJIVGOVIL:VIVEKAGGGARWAL:RAJEEVGOVIL
|
May 10, 1991 |
MUNINDRA NATH UPADHYAYA Vs. STATE OF UTTAR PRADESH
|
November 11, 1991 |
MUNIYALLAPPA Vs. B M KRISHNAMURTHY
|
July 25, 1991 |
MUNSHIRAM RAM NIWAS Vs. COLLECTOR FOOD AND SUPPLIES DEPARTMENT
|
September 17, 1991 |
MURUGAYYA UDAYAR Vs. KOTHAMPATTI MUNIYANDAVAR TEMPLE
|
January 10, 1991 |
MUTHUKUTTY CHANDRAN Vs. STATE OF KERALA
|
April 26, 1991 |
N K JAIN Vs. C K SHAH
|
March 26, 1991 |
N PARTHASARATHY PROF S R NAYAK HARESH JAGTIANI LARESN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED Vs. CONTROLLER OF CAPITAL ISSUES:UNION OF INDIA:A K LAKSHMI:INDIAN EXPRESS NEWSPAPERS BOMBAY LTD:HARESHJAGTIANI:HARESHJAGTIANI:HARESHJAGTIANI
|
April 16, 1991 |
N S K NAYAR Vs. UNION OF INDIA
|
December 12, 1991 |
N SURESH NATHAN Vs. UNION OF INDIA
|
November 22, 1991 |
NABIA BAI Vs. STATE OF MADHYA PRADESH
|
November 29, 1991 |
NAGAMALLESWARA RAO K Vs. STATE OF ANDHRA PRADESH
|
March 14, 1991 |
NAGAR PALIKA GHATAMPUR Vs. SHIV DULARE BAJPAI
|
July 11, 1991 |
NAGAR PALIKA PARISHAD Vs. NATIONAL NEWSPRINT AND PAPER MILLS LIMITED
|
January 31, 1991 |
NAGARAJ SHIVARAO KARJAGI Vs. SYNDICATE BANK HEAD OFFICE MANIPAL
|
April 30, 1991 |
NAIK SARDAR SINGH Vs. UNION OF INDIA
|
May 3, 1991 |
NAIN SINGH Vs. STATE OF UTTAR PRADESH
|
February 22, 1991 |
NAND KISHORE NAYAK Vs. STATE OF ORISSA
|
May 2, 1991 |
NANDGANJ SIHORI SUGAR CO LIMITED RAE BARELI Vs. BADRINATHDIXIT
|
April 24, 1991 |
NARAINDAS JAIN Vs. AGRA NAGAR MAHAPALIKA AGRA
|
February 14, 1991 |
NARAYAN BHIMJIVADANGALE Vs. HUKUMCHAND CHUNILAL THOLE
|
December 6, 1991 |
NARAYANA PILLAI RAGHAVAN PILLAI Vs. NARAYANI AMMA PONNAMMA
|
September 18, 1991 |
NARCOTICS CONTROL BUREAU Vs. KISHAN LAL
|
January 29, 1991 |
NARENDRA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
April 3, 1991 |
NATIONAL HIGH SCHOOL MADRAS Vs. EDUCATION TRIBUNAL
|
September 26, 1991 |
NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES Vs. DRK KALYANA RAMAN
|
November 28, 1991 |
NAVEED YAR KHAN MOHD ASLAM ALIAS BHURE Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
|
November 15, 1991 |
NAVNIT LAL SAKARLAL Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1991 |
NAWAL KISHORE PATEL Vs. INDRAPATI DEVI
|
April 24, 1991 |
NEERAMATHUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 31, 1991 |
NEMICHAND Vs. ONKAR LAL
|
July 19, 1991 |
NETHALA POTHURAJU Vs. STATE OF ANDHRA PRADESH
|
September 11, 1991 |
NEW BANK OF INDIA Vs. N P SEHGAL
|
February 15, 1991 |
NIADAR Vs. STATE OF HARYANA
|
January 25, 1991 |
NIADAR AND ORS. Vs. STATE OF HARYANA AND ANR.
|
January 5, 1991 |
NUTAKKI SESHARATANAM Vs. SUB COLLECTOR LAND ACQUISITION VIJAYAWADA
|
October 31, 1991 |
O P GARG Vs. STATE OF UTTAR PRADESH
|
April 23, 1991 |
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CENTRAL EXCISE
|
September 11, 1991 |
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CENTRAL EXCISE
|
October 11, 1991 |
OM PRAKASH Vs. STATE DELHI ADMINISTRATION
|
October 24, 1991 |
OM PRAKASH GOEL Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD
|
May 6, 1991 |
OM PRAKASH PURI Vs. STATE OF WEST BENGAL
|
February 15, 1991 |
ORISSA CEMENT LIMITED TATA IRON AND STEEL CO LIMITED TATA IRON AND STEEL CO LIMITED STATE OF ORISSA ORIENT PAPER AND INDUSTRIES LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STATE OF MADHYA PRADESH Vs. STATE OF ORISSA:STATE OF BIHAR:ORIENT PAPER AND INDUSTRIES LTD:STATE OF ORISSA:HIRALAL RAMESHWAR PRASAD
|
April 4, 1991 |
OSMANIA UNIVERSITY OTHERS Vs. A V RAMANA
|
August 2, 1991 |
P LEELAVATHAMMA Vs. CONTROLLER OF ESTATE DUTY ANDHRA PRADESH HYDERABAD
|
February 15, 1991 |
P N SUBRAMANYAM REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 19, 1991 |
P P C RAWANI HARBANS SINGH Vs. UNION OF INDIA
|
October 29, 1991 |
P P VARKEY AND COMPANY Vs. DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM
|
October 9, 1991 |
P U IQBAL Vs. UNION OF INDIA
|
December 20, 1991 |
P VIJAYA RAJAN Vs. STATE OF TAMIL NADU
|
October 25, 1991 |
P.S. KRISHNA AND CO. PVT. LTD. Vs. THE LAND ACQUISITION OFFICER, (DEPUTY COLLECTOR) HYDERABAD
|
November 19, 1991 |
PADMABEN SHAMALBHAI PATEL Vs. STATE OF GUJARAT
|
January 18, 1991 |
PANCHAM DASS CHELA MAHANT SANT RAM Vs. S G P C AMRITSAR
|
January 17, 1991 |
PANDEY ORAON Vs. RAM CHANDER SAHU
|
July 18, 1991 |
PARUSURAMAN ALIAS VELLADURAI Vs. STATE OF TAMIL NADU
|
September 11, 1991 |
PARVATIBAI SUBHANRAO NALAWADE Vs. ANWARALIHASANALIMAKANI
|
December 20, 1991 |
PATEL ROADWAYS LIMITE0D BOMBAY PATEL ROADWAYS LIMITED BOMBAY Vs. PRASAD TRADING COMPANY:TROPICAL AGRO SYSTEMS PRIVATE LIMITED
|
August 6, 1991 |
PEOPLES UNION OF CIVIL LIBERTIES DELHI STATE Vs. UNION OF INDIA
|
November 12, 1991 |
PIARASINGH Vs. NATHA SINGH
|
March 22, 1991 |
PODDAR STEEL CORPORATION Vs. GANESH ENGINEERING WORKS
|
May 6, 1991 |
POONAMMANSHANI Vs. UNION OF INDIA
|
November 22, 1991 |
POPULAR PLANTATION Vs. STATE OF KERALA
|
January 11, 1991 |
PRABHAKARAN NAIR Vs. GOPALAN
|
September 18, 1991 |
PRABHU Vs. STATE OF MADHYA PRADESH
|
February 20, 1991 |
PRAKASH WAREHOUSING CO Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 13, 1991 |
PRAMOD KUMAR JOSHI Vs. MEDICAL COUNCIL OF INDIA
|
February 19, 1991 |
PRATIBHA COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
May 9, 1991 |
PREM JEET KUMAR Vs. SURENDER GANDOTRA
|
August 27, 1991 |
PREMCHAND RANKA Vs. A VASANTHRAJ KHATOD
|
March 27, 1991 |
PREMCHANDSOMCHAND SHAH DALPATLAL AND CO Vs. UNION OF INDIA
|
February 5, 1991 |
PREMRAJ Vs. UNION OF INDIA
|
March 15, 1991 |
PRESIDENT OF INDIA Vs. CAUVERY WATER DISPUTES TRIBUNAL
|
November 22, 1991 |
PRIYA BALA GHOSH Vs. BAJRANGLAL SINGHANIA
|
October 3, 1991 |
PUNDALIK Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES CHANDRAPUR
|
February 22, 1991 |
PURAN SINGH SAHNI Vs. SUNDARI BHAGWANDAS KRIPALANI
|
February 20, 1991 |
PYARE SINGH BHANWAR SINGH Vs. STATE OF MADHYA PRADESH
|
September 25, 1991 |
R AGHORAMURTHY REGISTRAR OF COMPANIES BOMBAY Vs. BOMBAY DYEING AND MFG COMPANY LIMITED
|
March 7, 1991 |
R K SINGH Vs. STATE OF UTTAR PRADESH
|
April 23, 1991 |
R K SINHA Vs. UNION OF INDIA
|
December 20, 1991 |
R K VASHISHT Vs. UNION OF INDIA
|
December 4, 1991 |
R MCDILL AND COMPANY PVT LIMITED Vs. GOURISHANKARSARDA
|
March 13, 1991 |
R S NAYAK Vs. A R ANTULAY
|
December 10, 1991 |
R S RAGHUNATH Vs. STATE OF KARNATAKA
|
October 4, 1991 |
R S SODHI ADVOCATE PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF UTTAR PRADESH
|
August 21, 1991 |
R. VELAYUDHAN Vs. STATE OF KERALA & ORS.
|
September 4, 1991 |
R.S. CHIB Vs. ELECTION COMMISSION OF INDIA & ORS.
|
August 9, 1991 |
RABINARAYAN MOHAPATRA Vs. STATE OF ORISSA
|
April 2, 1991 |
RABINDRA CHAMRIA BENU GOPAL BANGUR SHRI KUMAR BANGUR LAXMI NEW AS BANGUR MAHABIR PRASAD PODDAR Vs. REGISTRAR OF COMPANIES WEST BENGAL:REGISTRAR OF COMPANIES:REGISTRAR OF COMPANIES:REGISTRAR OF COMPANIES:REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
November 19, 1991 |
RADHA RANI Vs. PARMOD KUMAR OBEROI S OCHARANJIT OBEROI
|
April 15, 1991 |
RADHASOAMI SATSANG SAOMIBAGH AGRA Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1991 |
RAGHUNATHI Vs. RAJU RAMAPPA SHETTY
|
January 9, 1991 |
RAJ BALA MITHILESH KUMARI GAUR SURJEET KAUR Vs. DEPUTY DIRECTOR OF EDUCATION YASHODRA
|
September 17, 1991 |
RAJALAKSHMI Vs. UNION TERRITORY OF PONDICHERRY
|
August 21, 1991 |
RAJAN SINHA Vs. STATE OF BIHAR
|
March 12, 1991 |
RAJANGAM SECRETARY DISTRICT BEEDI WORKERS UNION K CHANDRASEGARAM Vs. STATE OF TAMIL NADU
|
November 19, 1991 |
RAJENDERPRASHAD Vs. DEVI DAYAL RAVINDER KUMAR
|
October 10, 1991 |
RAJENDRA Vs. STATE OF MADHYA PRADESH
|
July 18, 1991 |
RAJENDRA MOHAN BHATNAGAR Vs. STATE OF MADHYA PRADESH
|
November 27, 1991 |
RAJRATHA NARANBHAI MILLS COMPANY LIMITED Vs. SALES TAX OFFICER PETLAD
|
February 19, 1991 |
RAJSHILA Vs. STATE OF UTTAR PRADESH
|
December 13, 1991 |
RAJU Vs. DELHI DEVELOPMENT AUTHORITY
|
January 7, 1991 |
RAJU KAKARA SHETTY Vs. RAMESHPRATAPRAOSHIROLE
|
January 15, 1991 |
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
|
April 9, 1991 |
RAM KUMAR Vs. UNION OF INDIA
|
February 21, 1991 |
RAM KUMAR Vs. UNION OF INDIA
|
February 21, 1991 |
RAM LAL SINGH Vs. STATE OF HARYANA
|
September 26, 1991 |
RAM NIWAS Vs. MALIK MAHBOOBALI
|
March 13, 1991 |
RAM PYARI Vs. JAGDISH LAL
|
December 5, 1991 |
RAM SARAN STATE OF PUNJAB Vs. STATE OF PUNJAB:AMARCHANDKAPLISH
|
February 22, 1991 |
RAM SEWAK PRASAD Vs. STATE OF MADHYA PRADESH
|
July 11, 1991 |
RAMA MACHINERY CORPORATION PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
|
November 12, 1991 |
RAMAMOHAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1991 |
RAMASWAMY KALINGARYAR Vs. MATHAYAN PADAYACHI
|
August 30, 1991 |
RAMESH Vs. STATE OF UTTAR PRADESH
|
November 29, 1991 |
RAMESH KUMAR Vs. KESHO RAM
|
September 30, 1991 |
RAMGOPAL HADAJARIMAL PARIKH Vs. RIKHABCHAND SUMERMAL SURANA
|
January 17, 1991 |
RAMKUMAR Vs. STATE OF UTTAR PRADESH
|
December 12, 1991 |
RANI DEVI Vs. BHOLE NATH
|
October 22, 1991 |
RANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
August 23, 1991 |
RATAN KUMAR CHATTERJEE Vs. STATE OF BIHAR
|
March 27, 1991 |
RATNAKAR GAJANAN GODAMBE Vs. RATNAPRABHA CO OPERATIVE SOCIETY LIMITED
|
March 7, 1991 |
RATTAN CHAND HIRA CHAND Vs. ASKAR NAWAZ JUNG
|
February 12, 1991 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HIGH LAND COFFEE WORKS OF P F X SALDANHA AND SONS
|
July 26, 1991 |
REGISTRAR T N V A S UNIVERSITY Vs. SYED ABDUL QUAYAM
|
July 25, 1991 |
REKHA AGGARWAL Vs. SUNI L AGGARWAL
|
November 19, 1991 |
RESERVE BANK OF INDIA Vs. RESERVE BANK OF INDIA STAFF OFFICERS ASSOCIATION
|
August 9, 1991 |
REVATHINNALBALAGOPALA VARMA INDIRABAYI Vs. HIS HIGHNESS SHRI PADMANABHA DASA BALA RAMA VARMA
|
November 28, 1991 |
ROSHAN LAL AHUJA Vs. S C JAIN
|
March 7, 1991 |
ROSHAN LAL AHUJA Vs. DR. S.C. JAIN AND ORS.
|
April 29, 1991 |
RUPSINGH Vs. STATE OF PUNJAB
|
April 4, 1991 |
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN IN THE MATTER OF THE MONITORING COMMITTEE Vs. STATE OF UTTAR PRADESHS:VIJAY SHREE MINES
|
April 30, 1991 |
S C GANESHLAL Vs. STATE OF MAHARASHTRA
|
April 10, 1991 |
S G NAIN Vs. UNION OF INDIA
|
August 2, 1991 |
S L CHOPRA Vs. STATE OF HARYANA
|
April 5, 1991 |
S P BISWAS R M ANAND Vs. STATE BANK OF INDIA:STATE BANK OF INDIA
|
August 27, 1991 |
S P GUPTA Vs. U P STATE ELECTRICITY BOARD
|
January 18, 1991 |
S P S BALASUBRAMANYAM Vs. SURUTTAYAN ALIAS ANDALI PADAYACHI
|
November 29, 1991 |
S P SAWHNEY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 29, 1991 |
S P VISWANATHAN I Vs. UNION OF INDIA
|
March 6, 1991 |
S RAJAGOPAL CHETTIAR Vs. HAMASAVENI AMMAL
|
August 23, 1991 |
S S DHANOA Vs. UNION OF INDIA
|
July 24, 1991 |
S SAI REDDY Vs. S NARAYANA REDDY
|
January 18, 1991 |
S VENKITACHALAMIYER Vs. S RAMA IYER
|
September 12, 1991 |
SAGAR MAHILA VIDYALAYA SAGAR Vs. PANDIT SADASHIV RAO HARSHE
|
July 12, 1991 |
SALEHBHAI MULLA MOHMADALI Vs. STATE OF GUJARAT
|
October 25, 1991 |
SANDEEP KUMAR RAM NARESHSAH RAJEEV KUMAR TRIPATHI OM PRAKASH SINGH Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
|
September 17, 1991 |
SANGANER DAL AND FLOUR MILL Vs. F C I
|
October 22, 1991 |
SANGITARANI PETITIONER ALIAS MEHNAZ JAHAN Vs. STATE OF UTTAR PRADESH
|
August 9, 1991 |
SANTOKH SINGH ARORA Vs. UNION OF INDIA
|
December 20, 1991 |
SARAN KUMAR GAUR Vs. STATE OF UTTAR PRADESH
|
August 13, 1991 |
SARASWATI SUGAR MILLS Vs. HARYANA STATE BOARD
|
October 22, 1991 |
SARDARA SINGH Vs. STATE OF PUNJAB
|
September 17, 1991 |
SARDUL SINGH Vs. DELHI ADMINISTRATION
|
May 6, 1991 |
SATINDER SINGH ARORA SATINDER SINGH ARORA Vs. STATE BANK OF PATIALAS:STATE BANK OF PATIALA
|
October 1, 1991 |
SATISH CHANDER SHUKLA Vs. STATE OF UTTAR PRADESH
|
August 9, 1991 |
SATRUDHARL CHANDRASEKHAR RAJU Vs. YRICHERLA PRADEEP KUMAR DEV & ANR.
|
October 22, 1991 |
SCHEDULED CASTE AND WEAKER SECTION WELFARE ASSOCIATION REGD Vs. STATE OF KARNATAKA
|
April 2, 1991 |
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA Vs. G C ROY:RAGHUNATH MOHAPATRA
|
December 12, 1991 |
SECRETARY MAHARSHI DAYANAND ARYA SHIKSHA MAHAVIDYALAYA Vs. STATE OF BIHAR
|
July 30, 1991 |
SEVAKA PERUMAL Vs. STATE OF TAMIL NADU
|
May 7, 1991 |
SHAH DEVCHAND AND COMPANY STERLITE CABLES LIMITED P L PAGRI STERLITE CABLES LIMITED S K METAL CO HITESH METALS Vs. UNION OF INDIA
|
July 25, 1991 |
SHAKUNTALA MODI MS Vs. OM PRAKASH BHARUKA
|
April 9, 1991 |
SHANKAR PANDURANG JADHAV THOPPIL RAMAKRISHNAN Vs. VICE ADMIRAL FLAG OFFICER COMMANDING IN CHIEF:UNION OF INDIA
|
February 5, 1991 |
SHANKARSAN DASH Vs. UNION OF INDIA
|
April 30, 1991 |
SHASHI NAYAR Vs. UNION OF INDIA
|
October 29, 1991 |
SHEOPUJAN CHAMAR Vs. STATE OF BIHAR
|
February 19, 1991 |
SHER SINGH Vs. STATE OF HARYANA
|
January 8, 1991 |
SHEREY Vs. STATE OF UTTAR PRADESH
|
September 27, 1991 |
SHINGARA SINGH Vs. STATE OF PUNJAB
|
October 30, 1991 |
SHIV LAL Vs. SAT PARKASH
|
December 18, 1991 |
SHIVA GLASS WORKS COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 11, 1991 |
SHIVAJI DAYANU PATIL Vs. VATSCHALA UTTAM MORE
|
July 17, 1991 |
SHIVAJI JAISING BABAR Vs. STATE OF MAHARASHTRA
|
September 11, 1991 |
SHIVANANJUNDAPPA Vs. STATE OF KARNATAKA
|
September 11, 1991 |
SHRI KRISHNA Vs. SHAIL KUMARI
|
November 28, 1991 |
SHRI RAJENDRA AND ORS. Vs. STATE OF MADHYA PRADESH
|
July 20, 1991 |
SHRISHT DHAWAN Vs. SHAW BROTHERS
|
December 13, 1991 |
SHYAM KUMAR SHUKLA Vs. UNION OF INDIA
|
April 23, 1991 |
SITARAMYADAVA Vs. UNION OF INDIA
|
August 19, 1991 |
SMT. JYOTI KUMAR SHARMA AND OTHERS Vs. ARUN DUTT SHARMA.
|
October 4, 1991 |
SMT. PUSHPA DEVI SARAF Vs. VIJAY KRISHNA SAXENA AND OTHERS
|
August 14, 1991 |
SOHAN LAL AND CO NAVBHARATDALL MILLS Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI
|
April 10, 1991 |
SOM PARKASH Vs. STATE OF PUNJAB
|
November 29, 1991 |
SONI DEVRAJBHAI BABUBHAI Vs. STATE OF GUJARAT
|
August 28, 1991 |
SOUTH EASTERN COALFIELDS LIMITED STATE OF MADHYA PRADESH SOUTH EASTERN COALFIELDS LIMITED A STATE OF MADHYAPRADESH STATE OF MADHYAPRADESH STATE OF MADHYAPRADESH STATE OF MADHYAPRADESH STATE OF MADHYA PRADESH STATE OF MADHYA PRADESH ST Vs. CENTURY TEXTILES AND INDUSTRY LTD:CENTURY TEXTILES INDUSTRIES:SAURASHTRA CEMENT AND CHEMICAL INDS LTD:ANIL STARCH PRODUCTS LTD:SAYAJI INDUSTRIES LTD:ASHOK MILLS LTD:NUTAN MILLS LTD:BUR
|
April 4, 1991 |
SPECIAL TEHSILDAR LAND ACQUISITION VISHAKAPATNAM Vs. A MANGALA GOWRI
|
August 9, 1991 |
SPENCES HOTEL PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 15, 1991 |
SREEMATHI DEVI Vs. UNION OF INDIA
|
September 16, 1991 |
SRIKANT PRASAD SINGH Vs. BAIKUNTH SINGH
|
July 18, 1991 |
ST STEPHENS COLLEGE Vs. UNIVERSITY OF DELHI
|
December 6, 1991 |
STATE BANK OF INDIA Vs. STATE BANK STAFF UNION
|
July 16, 1991 |
STATE BANK OF INDIA STAFF ASSOCIATION Vs. MOHINDRA BHATTACHARYA
|
October 9, 1991 |
STATE OF ANDHRA PRADESH Vs. M V RAMANA REDDY
|
August 14, 1991 |
STATE OF BIHAR Vs. P P SHARMA IAS
|
April 2, 1991 |
STATE OF BIHAR Vs. RAJ NARAIN SINGH
|
February 13, 1991 |
STATE OF BIHAR BALDEO PRASAD Vs. AKHOURI SACHINDRA NATH:AKHOURI SACHINDRA NATH
|
April 19, 1991 |
STATE OF GUJARAT Vs. SONBAI
|
March 14, 1991 |
STATE OF JAMMU AND KASHMIR Vs. A R ZAKKI
|
December 6, 1991 |
STATE OF KARNATAKA Vs. V S NARAYANASWAMY
|
August 21, 1991 |
STATE OF KERALA Vs. MOMARCH INVESTMENTS
|
July 16, 1991 |
STATE OF KERALA Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED
|
February 7, 1991 |
STATE OF MADHYA PRADESH Vs. KRISHNARAOSHINDE
|
January 29, 1991 |
STATE OF MAHARASHTRA Vs. RAVIKANT S PATIL
|
March 19, 1991 |
STATE OF MAHARASHTRA Vs. ANAND CHINTAMAN DIGHE
|
May 2, 1991 |
STATE OF MAHARASHTRA Vs. RAMESH NARAYAN PATIL
|
April 26, 1991 |
STATE OF MAHARASHTRA Vs. SUKHDEV SINGH
|
October 29, 1991 |
STATE OF MAHARASHTRA Vs. MANUBHAI PRAGAJI VASHI
|
October 3, 1991 |
STATE OF ORISSA Vs. BHAGABAN SARANGI
|
October 1, 1991 |
STATE OF ORISSA Vs. K RAJESHWARRAO
|
November 14, 1991 |
STATE OF ORISSA Vs. NIRANJAN SHARMA
|
March 20, 1991 |
STATE OF ORISSA Vs. RADHESHYAM NANDA
|
April 30, 1991 |
STATE OF PUNJAB Vs. IQBAL SINGH
|
May 10, 1991 |
STATE OF PUNJAB Vs. BABU SINGH
|
April 16, 1991 |
STATE OF PUNJAB Vs. GURDEV SINGH:ASHOK KUMAR
|
August 21, 1991 |
STATE OF PUNJAB Vs. MOHINDER SINGH RANDHAWA
|
August 2, 1991 |
STATE OF PUNJAB Vs. DALBIR SINGH
|
October 11, 1991 |
STATE OF PUNJAB Vs. BIR SINGH BALDEV SINGH SATPAL SINGH
|
October 24, 1991 |
STATE OF PUNJAB Vs. RAJ KUMAR
|
October 7, 1991 |
STATE OF PUNJAB Vs. SURINDERKUMAR
|
December 20, 1991 |
STATE OF PUNJAB AND ANOTHER Vs. KEWAL KRISHAN AND OTHERS
|
March 4, 1991 |
STATE OF PUNJAB CHAND SINGH Vs. BALWANTSINGH:BALWANTSINGH
|
October 9, 1991 |
STATE OF RAJASTHAN Vs. SHANKAR LAL KUNDA RAM BANWARILAL
|
October 9, 1991 |
STATE OF RAJASTHAN Vs. MUNICIPAL BOARD ALLAHABAD
|
September 17, 1991 |
STATE OF RAJASTHAN Vs. SHIV LAHARI SHARMA
|
December 6, 1991 |
STATE OF RAJASTHAN Vs. RAJASTHAN PENSIONER SAMAJ
|
April 23, 1991 |
STATE OF RAJASTHAN Vs. JAIMAL
|
May 9, 1991 |
STATE OF RAJASTHAN Vs. MADHO
|
March 12, 1991 |
STATE OF SIKKIM Vs. DORJEE TSHERING BHUTIA
|
August 20, 1991 |
STATE OF TAMIL NADU Vs. E PARIPOORNAM
|
August 19, 1991 |
STATE OF TAMIL NADU Vs. A MUHAMMEDYOUSEF
|
August 6, 1991 |
STATE OF TAMIL NADU Vs. ST JOSEPH TEACHERS TRAINING INSTITUTE:DR ARUPAPPA TEACHERS TRAINING INSTITUTE
|
April 8, 1991 |
STATE OF TAMIL NADU Vs. DAMODARAN
|
November 29, 1991 |
STATE OF TAMIL NADU UNION TERRITORY OF PONDICHERRY Vs. STATE OF KARNATAKA
|
April 26, 1991 |
STATE OF UTTAR PRADESH Vs. SYNTHETICS AND CHEMICALS LIMITED
|
July 18, 1991 |
STATE OF UTTAR PRADESH Vs. CAWNPORE SUGAR WORKS LIMITED
|
July 18, 1991 |
STATE OF UTTAR PRADESH Vs. KAPIL DEO:KAPILDEO
|
August 21, 1991 |
STATE OF UTTAR PRADESH Vs. KAMAL KISHORE
|
December 5, 1991 |
STATE OF UTTAR PRADESH Vs. RAJ KISHORE BHARGAVA
|
October 31, 1991 |
STATE OF UTTAR PRADESH Vs. KAUSHAL KISHORE SHUKLA
|
January 11, 1991 |
STATE OF WEST BENGAL Vs. DEBDASKUMAR:KAMALKUMARBHADRA
|
February 19, 1991 |
SUB COMMITTEE OF JUDICIAL ACCOUNTABILITY Vs. UNION OF INDIA
|
August 30, 1991 |
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs. UNION OF INDIA
|
May 8, 1991 |
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY RAJ BIRBAL Vs. UNION OF INDIA
|
October 29, 1991 |
SUBASH KUMAR Vs. PRINCIPAL OFFICER MERCANTILE MARINE DEPARTMENT MADRAS
|
February 22, 1991 |
SUBHASH KUMAR Vs. STATE OF BIHAR
|
January 9, 1991 |
SUBODH NAUTIYAL Vs. STATE OF UTTAR PRADESH
|
January 10, 1991 |
SUJAN SINGH Vs. STATE OF HARYANA
|
October 1, 1991 |
SUJIR KESHAV NAYAK Vs. SUJIR GANESH NAYAK
|
December 12, 1991 |
SUKHDEVSINGH Vs. STATE OF PUNJAB
|
November 14, 1991 |
SUNDARAM FINANCE LIMITED Vs. REGIONAL TRANSPORT OFFICER
|
August 16, 1991 |
SUPREME COURT LEGAL AID COMMITTEE Vs. STATE OF BIHAR
|
March 4, 1991 |
SURAJ MAL Vs. STATE OF PUNJAB
|
October 25, 1991 |
SURAYYA BEGUM MST RENU SHARMA Vs. MOHAMMAD USMAN:RAGHBIRKAURBHATIA MRS
|
April 26, 1991 |
SUREND RAKUMAR SINGH Vs. STATE OF BIHAR
|
January 7, 1991 |
SURENDRA KUMAR LANKA & ORS. Vs. UNION OF INDIA & ORS.
|
August 12, 1991 |
SURESH JINDAL Vs. RIZSOLI CORRIERE DELLA SERA PRODZIONI T V S P A
|
July 18, 1991 |
SURESHTA DEVI Vs. OM PRAKASH
|
February 7, 1991 |
SURESHTA DEVI Vs. OM PRAKASH
|
February 2, 1991 |
SURINDER SINGH SIBIA Vs. VIJAY KUMAR SOOD
|
October 10, 1991 |
SURJA Vs. UNION OF INDIA
|
September 13, 1991 |
SURJIT SINGH KALRA MAHENDRA RAJ Vs. UNION OF INDIA AND COLONEL ASHOKAPURI
|
February 13, 1991 |
SUSHILABAI LAXMINARAYAN MUDLIYAR Vs. NIHALCHAND WAGHAJIBHAI SHAHA
|
July 30, 1991 |
SUSILA DEVI AMMAL Vs. STATE OF MADRAS
|
September 10, 1991 |
SWADESHRANJANSINHA Vs. HARADEB BANERJEE
|
October 3, 1991 |
SWINDER SINGH Vs. STATE OF PUNJAB
|
October 10, 1991 |
T N GODA VARMAN THIRUMULPAD Vs. STATE OF KERALA
|
April 4, 1991 |
T P SRIVASTAVA Vs. NATIONAL TOBACCO CO OF INDIA LIMITED
|
October 11, 1991 |
TALAYAR TEA COMPANY LIMITED Vs. UNION OF INDIA
|
November 26, 1991 |
TALLURI APPAYYA (DEAD) BY LRS. Vs. D. VENKATESWARA RAO & ORS.
|
August 2, 1991 |
TARLOCHAN SINGH Vs. PUNJAB STATE WAREHOUSING CORPN
|
January 23, 1991 |
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
|
November 26, 1991 |
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
|
October 11, 1991 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF THANE
|
November 22, 1991 |
TEXMACO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
July 31, 1991 |
THAILAMMAL Vs. JANARDHAN RAJU
|
December 20, 1991 |
THE A.P. PAPER MILLS LTD. Vs. B.V. JAWAHAR &. ANR.
|
January 29, 1991 |
THOTA SESHARATHAMMA Vs. THOTA MANIKYAMMA
|
August 23, 1991 |
TOOLSIDASS JEWRAJ Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
March 13, 1991 |
TRIBHOV AND AS HARIBHAI TAMBOLI Vs. GUJARAT REVENUE TRIBUNAL
|
May 10, 1991 |
TRIVENI SHANKAR SAXENA Vs. STATE OF UTTAR PRADESH
|
December 20, 1991 |
U P JUNIOR DOCTORS ACTION COMMITTEE PRINCIPAL S N MEDICAL COLLEGE AGRA Vs. B SHEETALNANDWANI:ABDULLATIF
|
November 22, 1991 |
U P STATE ELECTRICITY BOARD Vs. PATESHWARI ELECTRICALS AND ASSOCIATED INDUSTRIES PRIVATE LIMITED
|
February 12, 1991 |
U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL
|
April 11, 1991 |
UBEROI MOHINDER SINGH AND ASSOCIATES DOON CONSTRUCTION COMPANY Vs. STATE OF HARYANA
|
February 21, 1991 |
UJJAINVIKASPRADHIKARAN UJJAIN VIKAS PRADHIKARAN UJJAIN VIKAS PRADHIKARAN Vs. RAJ KUMARJOHRI:BANSIDHAR:KANNAIYALAL
|
November 14, 1991 |
UMA KANT UNIVERSITY OF RAJASTHAN JAIPUR Vs. BHIKALAL JAIN
|
October 4, 1991 |
UMASHANKER PANDEY Vs. B K UPPAL
|
March 6, 1991 |
UNION CARBIDE CORPORATION Vs. UNION OF INDIA
|
October 3, 1991 |
UNION OF INDIA Vs. BAL RAM SINGH
|
October 9, 1991 |
UNION OF INDIA Vs. OMPRAKASH AGARWAL
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October 3, 1991 |
UNION OF INDIA Vs. PURNA MUNICIPAL COUNCIL
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September 19, 1991 |
UNION OF INDIA Vs. RAMLAKSHI FINANCE CORPORATION LIMITED
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September 24, 1991 |
UNION OF INDIA Vs. K KRISHNAN
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November 20, 1991 |
UNION OF INDIA Vs. ZORA SINGH
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November 22, 1991 |
UNION OF INDIA Vs. MOHAMMAD AHMED IBRAHIM
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December 4, 1991 |
UNION OF INDIA Vs. JAIN SHUDH VANASPATI
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November 28, 1991 |
UNION OF INDIA Vs. E G NAMBUDIRI
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April 23, 1991 |
UNION OF INDIA Vs. K V JANKIRAMAN
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August 27, 1991 |
UNION OF INDIA Vs. M G DIGHE
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August 27, 1991 |
UNION OF INDIA Vs. DEOKI NANDAN AGGARWAL
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September 4, 1991 |
UNION OF INDIA Vs. A RADHAKRISHNAN
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September 4, 1991 |
UNION OF INDIA Vs. MAJOR GENERAL DAYANAND KHURANA
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August 6, 1991 |
UNION OF INDIA Vs. R S SAINI
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March 5, 1991 |
UNION OF INDIA Vs. CHHIDASINGHRAWAT
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January 22, 1991 |
UNION OF INDIA Vs. SHYAMA PADA SIDHANTA
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January 21, 1991 |
UNION OF INDIA Vs. COTTAGE ARTS EMPORIUM
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January 21, 1991 |
UNION OF INDIA Vs. EX CONSTABLE AMRIK SINGH
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January 29, 1991 |
UNION OF INDIA TEJRAM PARASHRAMJI BOMBHATE Vs. TEJRAM PARASHRAMJI BOMBHATE:ORDNANCE FACTORY AMBAZARI NAGPUR
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May 3, 1991 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMLA
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April 22, 1991 |
UTTARAKHAND MAHILA KALYAN PARISHAD Vs. STATE OF UTTAR PRADESH
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August 6, 1991 |
V B RANGARAJ Vs. V B GOPALAKRISHNAN
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November 28, 1991 |
V B RAO STEEL AUTHORITY OF INDIA LIMITED Vs. STEEL AUTHORITY OF INDIA LTD
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April 24, 1991 |
V P CHATURVEDI Vs. UNION OF INDIA
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August 14, 1991 |
V SASI Vs. STATE OF KERALA
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August 12, 1991 |
V SREEDHARAN Vs. STATE OF KERALA
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November 18, 1991 |
VANIA SILK MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
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August 14, 1991 |
VATTICHERUKURU VILLAGE PANCHAYAT NORI MADHUSUDAN Vs. NORI VENKATARAMA DEEKSHITHULU:VATTICHERUKURU VILLAGE PANCHAYAT
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April 26, 1991 |
VIJAY KUMAR JAIN Vs. STATE OF MADHYA PRADESH
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October 31, 1991 |
VIJAYDIGAMBAR LANJEKAR Vs. STATE OF MAHARASHTRA
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February 19, 1991 |
VIKAS JAISWAL Vs. BANARAS HINDU UNIVERSITY
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November 22, 1991 |
VIKRAMJITSINGH Vs. STATE OF MADHYA PRADESH
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September 10, 1991 |
VIMALA K Vs. VEERASWAMYK
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March 20, 1991 |
VINDO SAMUEL Vs. DELHI ADMINISTRATION
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August 7, 1991 |
VINOD GURUDAS RAIKAR Vs. NATIONAL INSURANCE COMPANY LIMITED
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September 6, 1991 |
VINODCHANDRACHIMANLAL SHAH Vs. UNION OF INDIA
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December 19, 1991 |
VIOLET ISSAAC Vs. UNION OF INDIA
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February 8, 1991 |
VIVEK BAID Vs. CHIEF MINISTER, GOVT. OF SIKKIM & ORS.
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November 16, 1991 |
VUAIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX KANPUR
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October 4, 1991 |
VUAYA LAXMI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR
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August 6, 1991 |
WENEY DSOUZE Vs. G A CONCEICAO
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April 12, 1991 |
WORKMEN Vs. REPTAKOSBRETT AND COMPANY LIMITED
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October 31, 1991 |
Y NARASIMHA RAO Vs. Y VENKATALAKSHMI
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July 9, 1991 |
YOGENDRA PRASAD Vs. ADDITIONAL REGISTRAR CO OPERATIVE SOCIETIES BIHAR
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September 17, 1991 |
YUSUFBHAI NOORMOHMED NENDOLIYA Vs. STATE OF GUJARAT
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September 17, 1991 |
ZAMINDARA ENGINEERING COMPANY Vs. SUNIL TRACTOR COMPANY
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December 9, 1991 |