A K BHATNAGAR T KANNAN Vs. UNION OF INDIA
|
November 9, 1990 |
A K BHATTACHARYYA Vs. UNION OF INDIA
|
December 6, 1990 |
A K CHATTERJEE Vs. UNION OF INDIA
|
August 13, 1990 |
A L PANIAN SHANMUGAM Vs. STATE OF ANDHRA PRADESH
|
July 12, 1990 |
A M MATHUR Vs. PRAMOD KUMAR GUPTA
|
March 22, 1990 |
A N CHANDRA Vs. STATE OF UTTAR PRADESH
|
September 14, 1990 |
A P PUBLIC SERVICE COMMISSION HYDERABAD Vs. B SARAT CHANDRA
|
April 10, 1990 |
A P WAKF BOARD RADHAKRISHNA RICE MILL CO Vs. MIRZANIZAMUDDINBAIG:JUMMAMAZZID
|
November 6, 1990 |
A SAGAYANATHAN Vs. DIVISIONAL PERSONNEL OFFICER S B C DIVISION SOUTHERN RAILWAY BANGALORE
|
October 26, 1990 |
A V MOHAL Vs. SENIOR SUPERINTENDENT OF POST OFFICE
|
December 6, 1990 |
ABDU SALAM ALIAS THIYYAN S O THIYYAN MOHAMMAD DETENU NO 962 GENERAL PRISON TRIVANDRUM Vs. UNION OF INDIA
|
April 17, 1990 |
ABDUL HAMID Vs. STATE OF UTTAR PRADESH
|
October 30, 1990 |
ABDUL SATTAR ABDUL KADAR SHAIKH Vs. UNION OF INDIA
|
January 24, 1990 |
ABHAY SHRIDHAR AMBULKAR Vs. S V BHAVE COMMISSIONER OF POLICE
|
December 17, 1990 |
ABRAHAM MATHAI Vs. SUB COLLECTOR LAND ACQ OFFICER
|
July 27, 1990 |
ACTION COMMITTEE SOUTH EASTERN RAILWAY PENSIONERS Vs. UNION OF INDIA
|
September 5, 1990 |
ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA Vs. ALKA SUBHASH GADIA
|
December 20, 1990 |
ADMINISTRATOR MUNICIPALITY JAMMU Vs. NAR SINGH DASS
|
November 20, 1990 |
AJAI KUMAR SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION VARANASI
|
September 21, 1990 |
AJAY KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH
|
November 16, 1990 |
AKBAR BADRUDIN GIWANI Vs. COLLECTOR OF CUSTOMS BOMBAY
|
February 14, 1990 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA (UOI)
|
November 13, 1990 |
ALL INDIA RAILWAY INSTITUTE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
February 27, 1990 |
ALL INDIA STATE BANK OFFICERS FEDERATION Vs. UNION OF INDIA
|
April 16, 1990 |
ALL MANIPUR REGULAR POSTS VACANCIES SUBSTITUTE TEACHERS ASSOCIATION Vs. STATE OF MANIPUR
|
October 23, 1990 |
ALOCIOUS FERNANDEZ Vs. UNION OF INDIA
|
April 20, 1990 |
AMAR DEO PRAKASH AND Vs. UNION OF INDIA
|
February 19, 1990 |
AMULYA CHANDRA KALITA Vs. UNION OF INDIA
|
January 16, 1990 |
ANAND BIHARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
|
December 20, 1990 |
ANDHRA STEEL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
March 30, 1990 |
ANIL KUMAR Vs. NANAK CHANDRA VERMA
|
January 25, 1990 |
ANIL VATS Vs. UNION OF INDIA
|
December 11, 1990 |
APARNA SHRIKANT BHAYE Vs. STATE OF MAHARASHTRA
|
August 24, 1990 |
ARDHENDU BHUSHAN HALDAR JUGAL KISHORE PAUL BHARAT CHANDRA GHOSH Vs. GANGAMONI MONDAL:GUNADHAR PAUL:NIRMALA GHOSH:SRABANI RANI GHOSH:BABULALDUTTA :NIHAR NALINI HALDAR:GADADHAR PAL:KAMALA PRASADPATESERIA
|
September 18, 1990 |
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
September 11, 1990 |
ASHOK KUMAR ALIAS GOLU Vs. UNION OF INDIA
|
July 10, 1990 |
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED Vs. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA
|
August 7, 1990 |
ASSAM SILLIMANITE LIMITED Vs. UNION OF INDIA
|
March 16, 1990 |
ASSISTANT REGIONAL DIRECTOR NAGPUR Vs. MODEL MILLS NAGPUR LIMITED
|
November 1, 1990 |
AUTOMOBILE PRODUCTS OF INDIA EMPLOYEES UNION Vs. ASSOCIATION OF ENGINEERING WORKERS BOMBAY
|
March 27, 1990 |
AVADHESH KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1990 |
AWADH PRASAD SINGH Vs. STATE OF BIHAR
|
March 27, 1990 |
AWADH RAI Vs. MEWALAL RAI
|
July 23, 1990 |
AWADHESH MISHRA Vs. LAKHAN SAG
|
August 10, 1990 |
AYUB ALIAS PAPPUKHAN NAWABKHAN PATHAN Vs. S N SINHA
|
August 21, 1990 |
AZRAFATIMA Vs. UNION OF INDIA
|
July 12, 1990 |
B D GUPTA Vs. STATE OF UTTAR PRADESH
|
September 7, 1990 |
B KRISHNA BHAT Vs. UNION OF INDIA
|
March 19, 1990 |
B L SAMDARIA Vs. HARAKCHAND JAIN
|
August 13, 1990 |
B N SAXENA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
July 25, 1990 |
B N SINGH Vs. STATE OF GUJARAT
|
February 7, 1990 |
BABU RAM GOPAL Vs. MATHRA DASS
|
February 28, 1990 |
BABULAL NAROTTAMDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
December 14, 1990 |
BABUSAHEB SINGH Vs. PARSID NARAIN SINGH
|
July 17, 1990 |
BAGH AMBERPET WELFARE SOCIETY Vs. TULSI COOPERATIVE HOUSING SOCIETY
|
August 17, 1990 |
BAITAL SINGH Vs. STATE OF UTTAR PRADESH
|
July 19, 1990 |
BAJIBAN SALAMBHAI CHAUHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
|
April 9, 1990 |
BALARAM SWAIN Vs. STATE OF ORISSA
|
November 13, 1990 |
BALDEV RAJ Vs. STATE OF HARYANA
|
September 17, 1990 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 18, 1990 |
BALKAR SINGH Vs. STATE OF PUNJAB
|
November 15, 1990 |
BANGLORE DEVELOPMENT AUTHORITY Vs. V BALACHANDRA
|
November 16, 1990 |
BANK OF INDIA S U MOTORS PRIVATE LIMITED Vs. T S KELAWALA:WORKMEN
|
May 4, 1990 |
BARA SINGH Vs. KASHMIRA SINGH
|
September 12, 1990 |
BARAUNI REFINERY PRAGATISHEEL SHRAMIKPARISHAD GENERAL SECRETARY BARAUNI TELSHODHAK MAZDOOR UNION Vs. INDIAN OIL CORPORATION LTD:JOINT CHIEF LABOUR COMMISSIONER CENTRAL
|
July 12, 1990 |
BASTHIKASIMSAHEB Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
|
November 12, 1990 |
BEJOY SINGH ALIAS VIJAYNARAIN SINGH Vs. STATE OF WEST BENGAL
|
February 7, 1990 |
BHAGWAN DASS Vs. JILEY KAUR
|
August 27, 1990 |
BHANWAR LAL Vs. PREM LATA
|
January 12, 1990 |
BHARAT BHUSHAN BANSAL Vs. U P SMALL INDUSTRIES CORPORATION LTD
|
January 21, 1990 |
BHARAT COKING COAL LIMITED TATA IRON AND STEEL CO LIMITED CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR:INDUSTRIAL FUEL MARKETING COMPANY
|
August 17, 1990 |
BHARAT ELECTRONICS LIMITED Vs. INDUSTRIAL TRIBUNAL KARNATAKA BANGALORE
|
March 15, 1990 |
BHARAT ELECTRONICS LTD., BANGALORE Vs. INDUSTRIAL TRIBUNAL, KARNATAK, BANGALORE AND ANOTHER
|
May 13, 1990 |
BHARAT FORGE AND PRESS INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA GUJARAT
|
January 16, 1990 |
BHARAT PETROLEUM CORPORATION LIMITED EX EMPLOYEES ASSOCIATION Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
November 26, 1990 |
BHARAT PETROLEUM MANAGEMENT STAFF PENSIONERS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
March 13, 1990 |
BHARUCH COCONUT TRADING CO Vs. MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD
|
November 27, 1990 |
BHASKAR CHATTORAJ Vs. STATE OF WEST BENGAL
|
November 14, 1990 |
BHOOLCHAND Vs. KAY PEE CEE INVESTMENTS
|
October 10, 1990 |
BHOOP ALLEGED Vs. MATADIN BHARDWAJ
|
December 4, 1990 |
BIHAR CENSUS EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
August 16, 1990 |
BIHAR STATE FINANCIAL CORPORATION Vs. NAGINA SINGH
|
January 9, 1990 |
BIKANER GYPSUMS LIMITED Vs. COMMISSIONER OF INCOME TAX RAJASTHAN
|
October 23, 1990 |
BOARD OF TECHNICAL EDUCATION U P Vs. DHANWANTRI KUMAR
|
October 26, 1990 |
BRATHI ALIAS SUKHDEV SINGH Vs. STATE OF PUNJAB
|
October 31, 1990 |
BRIJ MOHAN Vs. SUGRA BEGUM
|
July 19, 1990 |
BRIJBASILAL Vs. STATE OF MADHYA PRADESH
|
November 14, 1990 |
BRITISH INDIA STEAM NAVIGATION COMPANY LIMITED Vs. HINDUSTAN CASHEW PRODUCTS LIMITED
|
March 13, 1990 |
BRITISH INDIA STEAM NAVIGATION COMPANY LIMITED Vs. SHANMUGHAVILAS CASHEW INDUSTRIES
|
March 13, 1990 |
BUDHA Vs. AMILAL
|
December 21, 1990 |
BUDHWA ALIAS RAMCHARAN Vs. STATE OF MADHYA PRADESH
|
October 5, 1990 |
BUOY KUMAR SINGH Vs. UNION OF INDIA
|
September 5, 1990 |
C D AILAWADI Vs. UNION OF INDIA
|
March 1, 1990 |
C D GEORGE Vs. ASSTT COMMISSIONER OF CENTRAL EXCISE TRICHUR
|
March 2, 1990 |
CALCUTTA PORT TRUST Vs. SHALIMAR TAR PRODUCTS LIMITED
|
November 7, 1990 |
CATERING CLEANERS OF SOUTHERN RAILWAYS Vs. CHIEF COMMERCIAL SUPDT SOUTHERN RAILWAY
|
August 27, 1990 |
CENTRAL BANK OF INDIA Vs. C BERNARD
|
October 9, 1990 |
CENTRAL BOARD OF DIRECT TAXES Vs. O N TRIPATHIDR
|
October 24, 1990 |
CENTRAL BUREAU OF INVESTIGATION Vs. HARINDERSINGH CHAUDHARY
|
November 29, 1990 |
CHAIRMAN SCHOOL OF BUDDHIST PHILOSOPHY LEH LADAKH J AND K Vs. MAKHANLALMATTOO
|
July 25, 1990 |
CHAIRMAN TAMIL NADU HOUSING BOARD MADRAS Vs. T N GANAPATHY
|
February 7, 1990 |
CHAITRAM Vs. STATE OF MAHARASHTRA
|
July 11, 1990 |
CHAKKHANLAL Vs. DISTRICT JUDGE AGRA
|
January 9, 1990 |
CHANAN LAL Vs. AZIZUNISHA
|
April 20, 1990 |
CHANDAN KUMAR BANIK Vs. STATE OF WEST BENGAL
|
April 25, 1990 |
CHANDERBHAN Vs. HOTILALGUPTA
|
October 9, 1990 |
CHANDRABAI MANGUESH ARAMBOLKAR Vs. RUKMIN TORASKAR AND ORE
|
March 7, 1990 |
CHANDRAN SURENDRAN Vs. STATE OF KERALA
|
August 28, 1990 |
CHAUDHARY KESAVA RAO KAZI MOHAMMAD HAMEEDULLA M SHYAMALA DEVI V P JAYA CHANDRA REDDY MOHAMMAD YASEEN B JANKI RAM MOHD ABDUL WALI FAROOQI Vs. STATE OF ANDHRA PRADESH
|
August 24, 1990 |
CHETU Vs. UNION OF INDIA
|
October 26, 1990 |
CHHETRIYA PARDUSHAN MUKTI SANGHARSH SAMITI Vs. STATE OF UTTAR PRADESH
|
August 13, 1990 |
CHIEF ENGINEER RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. JUDGE ADDITIONAL LABOUR COURT RAJASTHANS
|
September 11, 1990 |
CHIEF OF ARMY STAFF Vs. MAJOR S P CHADHA
|
December 21, 1990 |
CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. R VEERABHADRAM
|
July 9, 1990 |
CHINNAMMAL Vs. P ARUMUGHAM
|
January 17, 1990 |
CHUHAR SINGH Vs. STATE OF PUNJAB
|
December 12, 1990 |
CLOTHING FACTORY NATIONAL WORKERS UNION AVADI MADRAS Vs. UNION OF INDIA
|
April 20, 1990 |
COAL MINES PROVIDENT FUND COMMISSIONER Vs. RAMESH CHANDERJHA
|
January 31, 1990 |
COLECTOR OF CUSTOMS AND CENTRAL EXCISE BHUBNESHWAR DISTRICT PURI Vs. PARADIP PORT TRUST
|
August 8, 1990 |
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. BERGER PAINTS INDIA LIMITED
|
March 19, 1990 |
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN
|
December 18, 1990 |
COLLECTOR OF CUSTOMS Vs. SWASTIKA WOOLLEN INDUSTRIES
|
March 19, 1990 |
COLLECTOR OF CUSTOMS MADRAS Vs. MYSORE LAMPS WORKS LIMITED
|
January 15, 1990 |
COLLECTOR OF ESTATE DUTY MADRAS Vs. RATNA KUMARI KUMBHAT MRS
|
October 31, 1990 |
COMMISSIONER OF INCOME TAX Vs. SURAJ PAL SINGH DEED
|
December 12, 1990 |
COMMISSIONER OF INCOME TAX Vs. V D SWAMI AND COMPANY PRIVATE LIMITED
|
December 10, 1990 |
COMMISSIONER OF INCOME TAX Vs. KOHINOOR FLOUR MILLS PRIVATE LIMITED
|
November 22, 1990 |
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
|
July 13, 1990 |
COMMISSIONER OF INCOME TAX Vs. LUXMI DEVI SUGAR MILLS PRIVATE LIMITED
|
September 14, 1990 |
COMMISSIONER OF INCOME TAX A P AND THE ADDITIONAL COMMISSIONER INCOME TAX A P Vs. M J DAVEDA AND D KRISHNAMURTHY
|
October 31, 1990 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. NAWAB MIR BARKAT ALI KHAN
|
November 8, 1990 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BRITISH PAINTS INDIA LIMITED
|
December 13, 1990 |
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
|
October 26, 1990 |
COMMISSIONER OF INCOME TAX MADRAS Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED
|
August 29, 1990 |
COMMISSIONER OF INCOME TAX MADRAS Vs. K R SADAYAPPAN
|
July 10, 1990 |
COMMISSIONER OF SALES TAX U P Vs. PRAG ICE AND OIL MILLS
|
November 22, 1990 |
COMMISSIONER OF SALES TAX U P LUCKNOW COMMISSIONER OF SALES TAX U P LUCKNOW COMMISSIONER OF SALES TAX U P LUCKNOW Vs. ATMA RAM MISRA:VEDBIR SINGH BHATTEWALE :BABU RAM RAJENDRA KUMAR
|
March 19, 1990 |
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. ANJAMLI KHAN
|
November 6, 1990 |
COMMISSIONER OF WEALTH TAX KANPUR Vs. B K SHARMA
|
October 9, 1990 |
COMMITTEE FOR PROTECTION OF RIGHTS OF ONGC EMPLOYEES Vs. OIL AND NATURAL GAS COMMISSION
|
March 23, 1990 |
COMMON CAUSE (A) REGD. SOCIETY Vs. UNION OF INDIA & ORS.
|
July 10, 1990 |
COMMON CAUSE, A REGD SOCIETY Vs. UNION OF INDIA & ORS.
|
August 21, 1990 |
D B RAJU Vs. H J KANTHARAJ
|
July 13, 1990 |
D HANMANTH RAO B L N REDDY P KOTESWAR RAO Vs. STATE OF ANDHRA PRADESH
|
April 25, 1990 |
D M BHARATI Vs. L M SUD
|
September 19, 1990 |
D N AGRAWAL Vs. STATE OF MADHYA PRADESH
|
March 23, 1990 |
D V KAPOOR Vs. UNION OF INDIA
|
August 7, 1990 |
DABUR INDIA LIMITED DABUR INDIA LIMITED SHARDABO IRON LABORATORIES LIMITED SHARDA BOIRON LABORATORIES LIMITED Vs. STATE OF UTTAR PRADESH
|
July 12, 1990 |
DAMODAR PANDA Vs. STATE OF ORISSA
|
July 16, 1990 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 21, 1990 |
DARSHAN SINGH POPLI & ORS. Vs. DELHI ADMINISTRATION & ORS.
|
September 12, 1990 |
DARSHAN SINGH SURJEET SINGH KEHAR SINGH NIRANJAN SINGH MEWA SINGH KESAR SINGH MOHINDER SINGH SADHU SINGH Vs. RAM PAL SINGH:JAGIR SINGH:TARA SINGH:PRITAMKAUR:WARYAM SINGH:MOHINDER SINGH:PRITAM KAUR:SHER SINGH AND ANOHER
|
November 20, 1990 |
DAVINDER Vs. RAM DUTTA
|
January 10, 1990 |
DELHI CLOTH AND GENERAL MILLS LIMITED BANK OF INDIA Vs. S PARAMJITSINGH:BHARAT BHUSHAN
|
October 9, 1990 |
DELHI STATIONERS AND PRINTERS Vs. RAJENDRA KUMAR
|
February 27, 1990 |
DELHI TRANSPORT CORPORATION Vs. D T C MAZDOOR CONGRESS ANB
|
September 4, 1990 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. COCO FIBRES
|
December 4, 1990 |
DEPUTY SALT COMMISSIONER MADRAS Vs. MUTHUKUMARASWAMY MUDALIAR
|
February 1, 1990 |
DESH RAJ GUPTA Vs. INDUSTRIAL TRIBUNAL IV U P LUCKNOW
|
September 12, 1990 |
DEVBRATSHARMA Vs. JAGJIT MEHTA
|
August 28, 1990 |
DEVDUTTA DEVDUTTA Vs. STATE OF MADHYA PRADESH:THE CHIEF SECRETARY TO THE GOVERNMENT OF M P
|
October 9, 1990 |
DEVI CINE PROJECTOR MANUFACTURING CO Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1990 |
DHAN SINGH SUKHBIR SINGH EX CAPTAIN R S DHULL Vs. STATE OF HARYANA
|
December 5, 1990 |
DHARAM SINGH Vs. ASO
|
July 11, 1990 |
DHARAMWATI Vs. JAIBIR
|
August 6, 1990 |
DHARMENDRA SUGANCHAND CHELAWAT Vs. UNION OF INDIA
|
February 9, 1990 |
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
|
February 23, 1990 |
DHIRAJ GHOSH Vs. UNION OF INDIA
|
July 10, 1990 |
DILAVAR HUSSAIN Vs. STATE OF GUJARAT
|
October 5, 1990 |
DILIP KUMAR CHAURASIYA Vs. RAMESH CHANDRA SAHU BHAIJI
|
September 19, 1990 |
DIN DAYAL Vs. STATE OF DELHI ADMINISTRATION UNION TERRITORY OF DELHI
|
August 10, 1990 |
DINANATH Vs. GOPALA KRISHNA
|
March 16, 1990 |
DINESHKUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
|
August 31, 1990 |
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
May 2, 1990 |
DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD Vs. K RATNAGIRI
|
March 30, 1990 |
DIRECTOR OF ENFORCEMENT Vs. NEW CENTRAL JUTE MILLS CO LTD
|
November 6, 1990 |
DIRECTOR OF TECHNICAL EDUCATION Vs. K SITADEVI
|
November 8, 1990 |
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM Vs. M TRIPURA SUNDARI DEVI
|
April 20, 1990 |
DONGARGARH BIDIMAJDOOR SANGH MAROTI Vs. STATE INDUSTRIAL COURT M P INDORE:AMRITLAL ALIAS AMBOOTHAI
|
July 13, 1990 |
DOORDARSHAN CAMERAMENS WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
|
April 12, 1990 |
DORAB CAWASJI WARDEN Vs. COOMI SORAB WARDEN
|
February 13, 1990 |
DULARIADEVI Vs. JANARDANSINGH
|
March 2, 1990 |
DULI CHAND Vs. UNION OF INDIA
|
July 16, 1990 |
DUTTA CYCLE STORES Vs. GITA DEVI SULTANIA
|
January 25, 1990 |
EAST INDIA HOTELS LIMITED Vs. STATE OF WEST BENGAL
|
July 12, 1990 |
ELIZABETH ANTONY Vs. MICHEL CHARLES JOHN CHOWN LENGERA
|
April 12, 1990 |
EMPLOYEES OF TANNERY AND FOOTWEAR CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
December 7, 1990 |
EMPLOYEES STATE INSURANCE CORPORATION CHANDIGARH Vs. GURDIALSINGH
|
September 6, 1990 |
ERA SEZHIYAN Vs. T R BALU
|
March 1, 1990 |
ESKAYEF LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 14, 1990 |
F S GANDHI Vs. COMMISSIONER OF WEALTH TAX ALLAHABAD
|
May 2, 1990 |
FAIYASAHMED Vs. STATE OF BIHAR
|
August 10, 1990 |
FARIDABAD COMPLEX ADMINISTRATION Vs. HINDUSTAN MILKFOOD MANUFACTURERS LIMITED
|
September 4, 1990 |
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
July 20, 1990 |
FREE LEGAL AID COMMITTEE, JAMSHEDPUR Vs. STATE OF BIHAR
|
January 9, 1990 |
G B MAHAJAN Vs. JALGAON MUNICIPAL COUNCIL
|
September 13, 1990 |
G BRAHMAYYA Vs. ALA VENKATERAO
|
March 6, 1990 |
G C AGARWAL Vs. COMMISSIONER OF INCOME TAX ASSAM NAGALAND
|
September 7, 1990 |
G J FERNANDEZ Vs. STATE OF KARNATAKA
|
February 1, 1990 |
GAJANAN NARAYAN PATIL Vs. DATTATRAYA WAMAN PATIL
|
February 20, 1990 |
GAURI SHANKER SHARMA STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH :RAFIUDDINKHAN
|
January 12, 1990 |
GAZI KHAN ALIAS CHOTIA Vs. STATE OF RAJASTHAN
|
May 2, 1990 |
GHANA PRADHAN Vs. STATE OF ORISSA
|
November 13, 1990 |
GHAZIABAD SHEROMANI SAHKARI AVAS SAMITILTD Vs. STATE OF UTTAR PRADESH
|
January 31, 1990 |
GITARANI PAUL Vs. DIBYENDRA KUNDU ALIAS DIBYENDRA KUMAR KUNDU
|
December 6, 1990 |
GOPINDER SINGH Vs. FOREST DEPARTMENT OF HIMACHAL PRADESH
|
August 17, 1990 |
GOVERNMENT OF A.P. & ANR. Vs. K. SEETHARAMA RAO ETC.
|
March 27, 1990 |
GOVERNMENT OF ANDHRA PRADESH Vs. M NARASIMHA MURTHY
|
July 17, 1990 |
GOVERNMENT OF ANDHRA PRADESH Vs. V SIVARAMAN
|
January 12, 1990 |
GOVERNMENT OF ANDHRA PRADESH Vs. M HAYAGREEV SARMA
|
April 6, 1990 |
GOVERNMENT OF ANDHRA PRADESH S RAMAMONOHARA RAO Vs. M A KAREEM:GOVERNMENT OF ANDHRA PRADESH
|
September 14, 1990 |
GOVINDRAMJIJADHAV Vs. STATE OF MAHARASHTRA
|
March 7, 1990 |
GRAM PANCHAYAT Vs. VALLABH GLASS WORKS LIMITED
|
March 15, 1990 |
GREEN VIEW RADIO SERVICE Vs. LAXMIBAIRAMJI
|
September 11, 1990 |
GULSHANBAI MARD KANDIBHAI Vs. BANDU PANDU GHADGE
|
April 18, 1990 |
GURBAX SINGH S OCHANDA SINGH Vs. FINANCIAL COMMISSIONER
|
September 21, 1990 |
GURJA BEDIA Vs. STATE OF BIHAR
|
August 1, 1990 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
October 25, 1990 |
GURUMUKHSING NARAYAN SING CHADDA Vs. GANPATI NARSINGA LAMDADE
|
September 5, 1990 |
GUVALA CHINA VENKATESU Vs. STATE OF ANDHRA PRADESH
|
December 5, 1990 |
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED Vs. CUSTODIAN OF VESTED FORESTS PALGHAT
|
April 6, 1990 |
H C PUTTASWAMY Vs. HONBLE CHIEF JUSTICE OF KARNATAKA HIGH COURT BANGALORE
|
November 5, 1990 |
H H RAMA VERMA Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
|
September 12, 1990 |
H L RANDEV Vs. HIGH COURT OF PUNJAB AND HARYANA
|
November 1, 1990 |
H M RAMAUL Vs. STATE OF HIMACHAL PRADESH
|
October 29, 1990 |
H N PATRO Vs. MINISTRY OF INFORMATION AND BROADCASTING
|
December 6, 1990 |
H R SIDDIQUE Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
October 23, 1990 |
H S S K NIYAMI Vs. UNION OF INDIA
|
August 21, 1990 |
HAKIM ALI Vs. BOARD OF REVENUE U P
|
December 19, 1990 |
HAMDA AMMAL Vs. AVADIAPPAPATHAR AND
|
November 7, 1990 |
HARBANS SINGH DHARA SINGH Vs. STATE OF UTTAR PRADESH
|
September 13, 1990 |
HARDYAL PREM Vs. STATE OF RAJASTHAN
|
November 9, 1990 |
HARI DEB BANERJI Vs. UNION OF INDIA & ANR.
|
July 26, 1990 |
HARI PRASAD SINGH Vs. STATE OF WEST BENGAL
|
July 17, 1990 |
HARI RAM Vs. BABU GOKUL PRASAD
|
December 18, 1990 |
HARIHAR PRASAD SINGH STATE OF UTTAR PRADESH Vs. PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD:DRATUL CHANDRA AGARWAL
|
August 21, 1990 |
HARISH CHANDRA Vs. MOHAMMAD ISMAIL
|
August 31, 1990 |
HARNEK SINGH Vs. HARBAX SINGH
|
July 25, 1990 |
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LIMITED Vs. STATE OF HARYANA
|
May 4, 1990 |
HARYANA STATE ADHYAPAK SANGH Vs. STATE OF HARYANA
|
February 21, 1990 |
HASANALI Vs. STATE OF UTTAR PRADESH
|
July 27, 1990 |
HEM RAJ Vs. STATE DELHI ADMINISTRATION
|
August 23, 1990 |
HIND BUILDERS UNION OF INDIA Vs. UNION OF INDIA
|
April 24, 1990 |
HINDI HITRAKSHAK SAMITI Vs. UNION OF INDIA
|
February 26, 1990 |
HINDI PRACHARAK PRAKASHAN Vs. G K BROTHERS
|
July 16, 1990 |
HINDUSTAN PETROLEUM CORPORATION LIMITED UNION OF INDIA Vs. YASHWANT GAJANAN JOSHI:YASHWANT GAJANAN JOSHI
|
December 5, 1990 |
HIRA LAL Vs. GAJJAN
|
January 30, 1990 |
HIRAJI TOLAJI BAGWAN Vs. SHAKUNTALA
|
January 16, 1990 |
HIRALAL CHAWLA Vs. STATE OF UTTAR PRADESH
|
February 13, 1990 |
HISSAR IMPROVEMENT TRUST Vs. RUKMANI DEVIAND ANOTHER
|
July 18, 1990 |
HONDRAJ KANYALAL SAJNANI S RAMCHANDANI Vs. UNION OF INDIA
|
March 16, 1990 |
HOSHIARPUR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL
|
April 19, 1990 |
HYDERABAD COMMERCIALS Vs. INDIAN BANK
|
September 4, 1990 |
IBRAHIM SHAHABUDDIN SHAIKH Vs. SANGLI DISTRICT CENTRAL COOPERATIVE BANK LIMITED
|
March 30, 1990 |
INCOME TAX OFFICER CALICUT Vs. N K SARADA THAMPATTY
|
September 14, 1990 |
INCOME TAX OFFICER CUTTACK Vs. BUU PATNAIK
|
December 7, 1990 |
INDERJIT SINGH Vs. STATE OF PUNJAB
|
December 7, 1990 |
INDIA CEMENT LIMITED Vs. UNION OF INDIA
|
August 21, 1990 |
INDIA MACHINERY STORES PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT PATNA
|
April 17, 1990 |
INDIAN BANK Vs. DATLA VENKATA CHINNA KRISHNAM RAJU
|
October 26, 1990 |
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
|
April 4, 1990 |
INDIAN METALS AND FERRO ALLOYS LIMITED CUTTACK Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESHWAR
|
November 22, 1990 |
INDIAN METALS FERRO ALLOYS LIMITED FERRO ALLOYS CORPORATION LIMITED ORISSA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 21, 1990 |
INDIAN OIL CORPORATION LIMITED Vs. AMRITSAR GAS SERVICE
|
November 19, 1990 |
INDIAN OXYGEN EMPLOYEES UNION Vs. STATE OF TAMIL NADU
|
November 26, 1990 |
INDIAN OXYGEN LIMITED Vs. STATE OF BIHAR
|
February 15, 1990 |
INDIAN PISTON LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
January 30, 1990 |
INDIAN TEXTILE PAPER TUBE COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
May 4, 1990 |
INDIRA BAI Vs. NAND KISHORE
|
September 5, 1990 |
INDORE DEVELOPMENT AUTHORITY Vs. MADAN LAL
|
March 1, 1990 |
INDRA SAWHNEY Vs. UNION OF INDIA
|
October 1, 1990 |
ISABELLAJOHNSON Vs. M A SUSAI
|
October 9, 1990 |
ISMAIL RASULBHAI VOHRA Vs. REGIONAL DIRECTOR S T VADODARA
|
July 16, 1990 |
ISSAC BABU Vs. UNION OF INDIA
|
April 11, 1990 |
ITC LIMITED Vs. UNION OF INDIA
|
August 22, 1990 |
J C YADAV Vs. STATE OF HARYANA
|
February 20, 1990 |
J K AGGARWAL Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED
|
September 5, 1990 |
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
July 27, 1990 |
J L VARANDANI Vs. ASHALATAMUKHERJEE
|
August 3, 1990 |
JACOB M PUTHUPARAMBIL JACOB M PUTHUPARAMBIL P MOHANAN SASIDHARAN C P C A JOSE MARY C L NAZAR K M P V SASIKUMAR PARASSALA SIVANANDAN M S SREEKUMAR Vs. KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:STATE OF KERALA:STATE OF KERALA:STATE OF KERALA:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KER
|
September 19, 1990 |
JAGDAMBIKAPRASADSINGH Vs. STATE OF UTTAR PRADESH
|
July 11, 1990 |
JAGDISH CHANDER BHATIA Vs. LACHHMAN DAS BHATIA
|
October 12, 1990 |
JAGMAL SINGH Vs. STATE OF UTTAR PRADESH
|
December 4, 1990 |
JAGPAL SINGH Vs. STATE OF PUNJAB
|
December 6, 1990 |
JAGPRIT SINGH Vs. UNION OF INDIA
|
March 28, 1990 |
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
|
January 23, 1990 |
JAINENDRAKUMAR VIJAYKLJMAR BADJATO Vs. STATE OF MAHARASHTRA
|
January 22, 1990 |
JAMEELA BEGUM Vs. CONTROLLER OF ESTATE DUTY MADRAS
|
October 30, 1990 |
JAMIL AHMED QURESHI Vs. MUNICIPAL COUNCIL KATANGI
|
November 7, 1990 |
JAMSHEDPUR CONTRACTORS WORKS UNION Vs. STATE OF BIHAR
|
August 22, 1990 |
JANSEVAK KARYALAYA LTD. AND OTHERS ETC. Vs. UNION OF INDIA AND ANOTHER ETC.
|
January 30, 1990 |
JANTA DAL Vs. M.S. CHAWDHARY & ORS.
|
December 20, 1990 |
JASBIR SINGH DHANDA Vs. DEAN MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES SEVAGRAM MAHARASHTRA
|
November 14, 1990 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
November 27, 1990 |
JASWANTLAL NATVARLAL THAKKAR Vs. SUSHILABEN MANILAL DANGARWALA
|
December 7, 1990 |
JAWAHAR Vs. STATE OF UTTAR PRADESH
|
November 6, 1990 |
JAYARAM SHIVA TAGORE Vs. STATE OF MAHARASHTRA
|
December 7, 1990 |
JHARU AVADH RAM Vs. STATE OF MADHYA PRADESH
|
September 13, 1990 |
JINDAL INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
December 4, 1990 |
JITENDER KUMAR Vs. UNION OF INDIA
|
September 6, 1990 |
JIWANI KUMARI PAREKH Vs. SATYABRATA CHAKRAVORTY MANAGING DIRECTOR AND CHIEF EXECUTIVE OF THE WEST BENGAL HANDICRAFT DEVELOPMENT CORPORATION LIMITED
|
October 10, 1990 |
JOGENDRA LAL SAHA Vs. STATE OF BIHAR
|
November 6, 1990 |
JOGINDER SINGH SAINI Vs. STATE OF HARYANA
|
February 16, 1990 |
JOINT COMMERCIAL TAX OFFICER MADRAS Vs. STATE OF TAMIL NADU
|
September 13, 1990 |
JUMMAN KHAN Vs. STATE OF UTTAR PRADESH
|
November 30, 1990 |
JUTE CORPN. OF INDIA OFFICERS ASSN. ETC. ETC. Vs. JUTE CORPN. OF INDIA LTD. & ORS. ETC. ETC.
|
February 1, 1990 |
JUTE CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1990 |
JUTE CORPORATION OF INDIA OFFICERS ASSOCIATION OFFICERS AND SUPERVISORS OF INDIAN DRUGS AND PHARMACEUTICALS LIMITED THE OFFICERS OF CEMENT CORPORATION OF INDIA CHANDRON OFFICERS OF F C I THE EMPLOYEES OF ENGINEERS INDIA LIMITED F C I Vs. JUTE CORPORATION OF INDIA LTD:UNION OF INDIA:F C I:F C I:ENGINEERS INDIA LTD:F C I EMPLOYEES CONGRESS
|
May 3, 1990 |
K A BAROT Vs. STATE OF GUJARAT
|
April 11, 1990 |
K J JOHN ASSTT PUBLIC PROSECUTOR GRADE I PALAI UTTAR PRADESH ASSTT PUBLIC PROSECUTORS ASSOCIATION Vs. STATE OF KERALA
|
July 12, 1990 |
K JAGADEELSAN Vs. UNION OF INDIA
|
February 19, 1990 |
K K KHOSLA Vs. STATC OF HARYANA
|
February 20, 1990 |
K L MALHOTRA Vs. PRAKASH MEHRA
|
October 24, 1990 |
K M SHARMA Vs. DEVILAL
|
January 9, 1990 |
K P PERIANNAN Vs. GOVERNMENT OF TAMILNADU
|
April 20, 1990 |
K T MOHAMMED Vs. STATE OF KARNATAKA
|
December 11, 1990 |
K VASUDEVAN NAIR Vs. UNION OF INDIA
|
September 19, 1990 |
K.L. CHADDA Vs. STATE OF PUNJAB
|
February 7, 1990 |
K.V. SWAMYNATHAN AND ORS. Vs. E.V. PADMANABHAN AND ORS.
|
December 21, 1990 |
KAGITA VENKATESWARA RAO Vs. CHANTASALA SIVARAMA KRISHNA GUPTA
|
February 7, 1990 |
KAMAL KISHORE KHURANA DUJODWALA RESINS AND TERPENES PVT LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
January 10, 1990 |
KAMALA GAIND Vs. STATE OF PUNJAB
|
July 12, 1990 |
KAMARUNNISSA BADHRUNNISSA SITHY AYSHA KAMARUNNISSA BADHRUNNISSA SITHY AYSHA Vs. UNION OF INDIA
|
September 14, 1990 |
KANTA GUPTA Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT
|
October 30, 1990 |
KANTAGUPTA Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT
|
September 5, 1990 |
KANTI KUMARI ROY Vs. SURESH KUMAR ROY
|
April 4, 1990 |
KARNANI PROPERTIES LIMITED Vs. STATE OF WEST BENGAL
|
August 22, 1990 |
KARTAR SINGH Vs. HARJINDER SINGH
|
February 21, 1990 |
KASTURILAL SHARMA Vs. STATE OF UTTAR PRADESH
|
April 9, 1990 |
KEDAR NATH Vs. STATE OF MADHYA PRADESH
|
November 8, 1990 |
KEHAR SINGH Vs. YASH PAL
|
August 20, 1990 |
KERALA HOTEL AND RESTAURANT ASSOCIATION STATE OF TAMIL NADU HOTEL ARATHY VADAKKANCHERRY Vs. STATE OF KERALA:SANGU CHAKRA HOTELS PRIVATE LTD:STATE OF KERALA
|
February 21, 1990 |
KESHAV CHANDRA JOSHI Vs. UNION OF INDIA
|
November 6, 1990 |
KESHAVJI RAVJI AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1990 |
KHANJANPAL Vs. STATE OF UTTAR PRADESH
|
August 3, 1990 |
KIRTIDESHMANKAR Vs. UNION OF INDIA
|
September 6, 1990 |
KISANDAYANUMANO Vs. VITHAL VISHNU MOHANDALO
|
April 9, 1990 |
KISHAN LAL OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 23, 1990 |
KISHAN LAL SETHI Vs. JAGAN NATH
|
April 17, 1990 |
KISHANLAL LAXMINARAYAN KARAVA Vs. SHALINIBAI
|
November 7, 1990 |
KISHORECHAND Vs. STATE OF HIMACHAL PRADESH
|
August 29, 1990 |
KOMIREDDY RAMULOO Vs. CHENNEMANENI VIDYASAGAR RAO
|
April 6, 1990 |
KRISHAN ALIAS PANDIT Vs. STATE OF UTTAR PRADESH
|
September 10, 1990 |
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA Vs. UNION OF INDIA
|
July 13, 1990 |
KRISHNA DAS Vs. TOWN AREA COMMITTEE CHIRGAON
|
March 20, 1990 |
KRISHNA KISHORE FIRM Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 21, 1990 |
KRISHNA KUMAR KHEMKA Vs. GRINDLAYS BANK P L C
|
May 2, 1990 |
KRISHNA SAHAI Vs. STATE OF UTTAR PRADESH
|
March 23, 1990 |
KUBICDARUSZ Vs. UNION OF INDIA
|
January 18, 1990 |
KULWANTSINGHGILL Vs. STATE OF PUNJAB
|
September 13, 1990 |
KUMARI SHRILEKHA VIDYARTHI Vs. STATE OF UTTAR PRADESH
|
September 20, 1990 |
KUSUM LATA SINGHAL Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
|
July 16, 1990 |
LABH SINGH Vs. STATE OF PUNJAB
|
January 31, 1990 |
LAKKIBAI Vs. S K MODI
|
February 5, 1990 |
LAKSHMANSINGH HIMATSINGH VAGHELA Vs. NARESH KUMAR CHANDRASHANKER JAH
|
July 24, 1990 |
LAKSHMI BANGLE STORES Vs. UNION OF INDIA
|
December 6, 1990 |
LAL BAHADUR SHRIRAMDATTA CHAUDHARI Vs. STATE OF MAHARASHTRA
|
October 9, 1990 |
LALA RAM Vs. STATE OF UTTAR PRADESH
|
February 7, 1990 |
LALIT KISHORE CHATURVEDI Vs. JAGDISHPRASADTHADA
|
February 16, 1990 |
LAMBA INDUSTRIES Vs. UNION OF INDIA
|
October 31, 1990 |
LAMINATED PACKINGS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
|
August 6, 1990 |
LAXMI KANT PANDEY Vs. UNION OF INDIA
|
July 12, 1990 |
LAXMIKANT PANDEY Vs. UNION OF INDIA & ORS.
|
April 20, 1990 |
LAXMIKANT PANDEY Vs. UNION OF INDIA AND OTHERS
|
January 19, 1990 |
LAXMIKANT PANDEY Vs. UNION OF INDIA & ORS.
|
March 1, 1990 |
LEENA ROY Vs. SUBRATO ROY
|
October 26, 1990 |
LIFE INSURANCE CORPORATION OF INDIA Vs. G M CHANNABASAMMA
|
December 6, 1990 |
LIFE INSURANCE CORPORATION OF INDIA Vs. INDIA AUTOMOBILES AND CO
|
August 1, 1990 |
LIZA ARULANADAM Vs. A S SULOCHANA
|
September 11, 1990 |
LT GOVERNOR OF DELHI Vs. DHARAMPAL
|
May 4, 1990 |
LT MRS INDIRA KUMARI KARTIAYONI Vs. MAHA NIDESHAK RAKSHA MANTRALAYA SHASTRA SENA CHIKITSASEVA NEW DELHI 1
|
October 30, 1990 |
M AHAMEDKUTTY Vs. UNION OF INDIA
|
January 31, 1990 |
M B ABDULLA M B ABDULLA Vs. COMMISSIONER OF INCOME TAX KERALA:INCOME TAX OFFICER KERALA
|
March 19, 1990 |
M B MAJUMDAR Vs. UNION OF INDIA
|
August 22, 1990 |
M C MEHTA Vs. STATE OF TAMIL NADU
|
October 31, 1990 |
M C MEHTA Vs. UNION OF INDIA
|
November 14, 1990 |
M C MEHTA III Vs. UNION OF INDIA
|
September 11, 1990 |
M J ZAKHARIA SAIT Vs. T M MOHAMMED
|
April 25, 1990 |
M K HARIHARA IYER Vs. AUTHORISED OFFICER LAND REFORMS TIRUNEL VELI
|
February 14, 1990 |
M L SACHDEV Vs. UNION OF INDIA
|
November 5, 1990 |
M M R KHAN Vs. UNION OF INDIA
|
February 27, 1990 |
M MOHAMED SULTHAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA FNANCEDEPARTMENTANDOTHERS
|
September 21, 1990 |
M O H UDUMAN Vs. M O H ASLUM
|
November 13, 1990 |
M P JUNIOR ENGINEERS ASSOCIATION AND SANGARSH SAMITI Vs. STATE OF MADHYA PRADESH
|
February 16, 1990 |
M P PRADHAN Vs. UNION OF INDIA
|
February 16, 1990 |
M SUNDERAMOORTHY Vs. STATE OF TAMIL NADU
|
April 5, 1990 |
MADAN MOHAN MALVLYA ENGINEERING COLLEGE SOCIETY Vs. K N SRIVASTAVA
|
March 6, 1990 |
MADAN MOHAN PANDEY Vs. STATE OF UTTAR PRADESH
|
December 11, 1990 |
MADINA Vs. COLLECTOR CENTRAL EXCISE
|
August 15, 1990 |
MAHABIR AUTO STORES Vs. INDIAN OIL CORPORATION
|
March 6, 1990 |
MAHABIR COLD STORAGE Vs. COMMISSIONER OF INCOME TAX PATNA
|
December 7, 1990 |
MAHADAV KALEKAR Vs. STATE BANK OF HYDERABAD
|
August 10, 1990 |
MAHARAJA CHINTAMANI SARAN SAH DEO Vs. JOGESHWARSIKHAR
|
July 24, 1990 |
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
November 8, 1990 |
MAHESH KUMAR CHAUHAN ALIAS BANTI Vs. UNION OF INDIA
|
May 2, 1990 |
MAJOR G S SODHI LT COL S K DUGGAL Vs. UNION OF INDIA
|
November 30, 1990 |
MAJOR SURESH CHAND MEHRA Vs. DEFENCE SECRETARY UNION OF INDIA
|
November 13, 1990 |
MALATI RAMCHANDRA RAUT Vs. MAHADEVO VASUDEO JOSHI
|
December 20, 1990 |
MALAYAMMAL Vs. A MALAYALAM PILLAI
|
October 10, 1990 |
MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
April 10, 1990 |
MAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 6, 1990 |
MANAGEMENT COMMITTEE ATARRA POST GRADUATE COLLEGE Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
|
July 31, 1990 |
MANAGEMENT OF M S NALLY BHARAT ENGINEERING COMPANY LIMITED Vs. STATE OF BIHAR
|
February 9, 1990 |
MANAGING DIRECTOR J AND K HANDICRAFTS JAMMU Vs. GOOD LUCK CARPETS
|
January 19, 1990 |
MANGANESE ORE INDIA LIMITED Vs. CHANDI LAL SAHA
|
November 1, 1990 |
MANGILAL Vs. STATE OF MADHYA PRADESH
|
April 26, 1990 |
MANGILAL VYAS Vs. STATE OF RAJASTHAN
|
January 23, 1990 |
MANIBHAI Vs. HEMRAJ
|
March 21, 1990 |
MANJEET SINGH UDC K PRAKASAM Vs. EMPLOYEES STATE INSURANCE CORPORATION :T SUBRAHMANYAM
|
March 22, 1990 |
MANJU TIWARI Vs. RAJENDRA TIWARI
|
January 18, 1990 |
MARINE TIMES PUBLICATIONS PVT LIMITED Vs. SHRIRAM TRANSPORT AND FINANCE COMPANY LIMITED
|
October 26, 1990 |
MARRICHANDRASHEKHARRAO Vs. DEAN GETH G S MEDICAL COLLEGE
|
May 2, 1990 |
MASOOD AKHTAR KHAN Vs. STATE OF MADHYA PRADESH
|
July 16, 1990 |
MATHURA PRASAD Vs. AJEEM KHAN
|
April 17, 1990 |
MAYAWANTI Vs. KAUSHALYA DEVI
|
April 6, 1990 |
MEHRA BROTHERS Vs. JOINT COMMERCIAL OFFICER MADRAS
|
November 14, 1990 |
MEHTAB LAL SINGH MEHTAB LAL STNGH Vs. STATE OF BIHAR:U K SINHA COLLECTOR PATNA BIHAR
|
July 20, 1990 |
MILAK BROTHERS Vs. UNION OF INDIA
|
October 9, 1990 |
MOHAN KR SINGHANIA Vs. UNION OF INDIA
|
December 7, 1990 |
MOHANLAL DAULAT RAM Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
November 29, 1990 |
MOHINDER SAIN GARG DAVINDER PRITPAL SINGH BALWINDER SINGH CHIRANJI LAL SHARMA CHARANJIT SINGH RAJESH KUMAR SAILI Vs. STATE OF PUNJAB
|
November 15, 1990 |
MOHINDERO Vs. KARTAR SINGH
|
October 30, 1990 |
MUNICIPAL CORPORATION JABALPUR Vs. KRISHI UPAJ MANDI SAMM
|
January 25, 1990 |
MUNICIPAL CORPORATION OF DELHI Vs. AJANTA IRON AND STEEL COMPANY PRIVATE LIMITED
|
February 28, 1990 |
MUNICIPAL CORPORATION OF DELHI Vs. PRAMOD KUMAR GUPTA
|
December 17, 1990 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NEW STANDARD ENGINEERING COMPANY LIMITED
|
December 7, 1990 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. INDIAN OIL CORPORATION LIMITED
|
November 27, 1990 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PREMNAGAR ZOPADPATTI COMMITTEE SOCIETY
|
September 7, 1990 |
MUNISAMI NAIDU Vs. C RANGANATHAN
|
October 30, 1990 |
MURARILAL JHUNJHUNWALA Vs. STATE OF BIHAR
|
November 16, 1990 |
MURLI MANOHAR AND CO Vs. STATE OF HARYANA
|
October 25, 1990 |
N NAGARAJA STATE OF KARNATAKA Vs. VASANT K GUDODAGI:VASANTK GUDODAGI
|
April 24, 1990 |
N T DEVIN KATTI Vs. KARNATAKA PUBLIC SERVICE COMMISSION
|
March 30, 1990 |
NAGAR MAHAPALIKA KANPUR NAGAR MAHAPALIKA KANPUR Vs. RAM MAHADEO PRASAD:BRITISH INDIA CORPORATION
|
October 11, 1990 |
NAGAR PALIKA MIRZAPUR Vs. MIRZAPUR ELECT SUPPLY COMPANY LIMITED
|
August 28, 1990 |
NAGRI PRACHARINI SABHA Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI
|
August 22, 1990 |
NAIDU A. S. Vs. STATE OF TAMIL NADU
|
August 21, 1990 |
NAND DEO PANDEY Vs. COMMITTEE OF MANAGEMENT
|
November 12, 1990 |
NANI GOPAL SARKAR AND Vs. HEAVY ENGINEERING CORPN LIMITED
|
March 21, 1990 |
NANOO RAM Vs. MAHESH CHANDRA
|
July 19, 1990 |
NATIONAL UNION OF ALL INDIA RADIO SANAULLAH KHAN Vs. UNION OF INDIA
|
April 5, 1990 |
NDMC Vs. THE STATESMAN LTD.
|
November 28, 1990 |
NEELAGANGABAI Vs. STATE OF KARNATAKA
|
May 3, 1990 |
NEELIMA MISRA Vs. HARINDER KAUR PAINTAL
|
March 21, 1990 |
NEELU SARIN Vs. UNION OF INDIA
|
November 7, 1990 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM DAYAL
|
April 20, 1990 |
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA Vs. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA
|
August 7, 1990 |
NIRMAL CHANDRA BHATTACHARJEE Vs. UNION OF INDIA
|
September 19, 1990 |
NITYANANDAKAR Vs. STATE OF ORISSA
|
November 9, 1990 |
NORTHERN CORPORATION Vs. UNION OF INDIA
|
August 6, 1990 |
NVARUDDIN Vs. SHAKOOR
|
March 30, 1990 |
OIL AND NATURAL GAS COMMISSION Vs. ASSOCIATION OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT
|
May 4, 1990 |
OM PARKASH Vs. SANTOSH
|
February 2, 1990 |
OM PRAKASH Vs. RAM KUMAR
|
November 30, 1990 |
OM PRAKASH KHURANIA Vs. RESERVE BANK OF INDIA
|
November 9, 1990 |
OM PRAKASHSHARMA Vs. STATE OF UTTAR PRADESH
|
October 24, 1990 |
ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED Vs. STATE OF ORISSA
|
October 30, 1990 |
ORISSA JUDICIAL SERVICES ASSOCIATION CUTTACK Vs. STATE OF ORISSA
|
November 26, 1990 |
OTHAYATH LEKSHMY AMMA Vs. NELLACHINK UNIYIL GOVINDAN NAIR
|
April 19, 1990 |
P D JAIN MANAGING DIRECTOR INDO EUROPE FOOD LIMITED Vs. OSWAL AGROMILLS LIMITED
|
March 16, 1990 |
P K UNNI Vs. NIRMALA INDUSTRIES
|
February 20, 1990 |
P N VEETIL NARAYANI Vs. PATHUMMA BEEVI
|
September 13, 1990 |
P S SUBRAMANIAM Vs. RESERVE BANK OF INDIA
|
January 16, 1990 |
P U ABDUL RAHIMAN Vs. UNION OF INDIA
|
November 1, 1990 |
P V G RAJU GARU Vs. STATE OF ANDHRA PRADESH
|
January 24, 1990 |
PANDARA NADAR STATE OF TAMIL NADU Vs. M K MOORTHI
|
November 20, 1990 |
PANKAJ BHARGAVA Vs. MOHINDERNATH
|
December 11, 1990 |
PARADEEP PORT TRUST Vs. PARADEEP PORT AND DOCK MAZDOOR UNION
|
March 15, 1990 |
PARKASH CHANDRA AGNIHOTRI Vs. STATE OF MADHYA PRADESH
|
July 24, 1990 |
PARMANAND KATARA Vs. UNION OF INDIA
|
April 16, 1990 |
PATASIBAI Vs. RATANLAL
|
January 30, 1990 |
PATELKANTIBHAIAMBALAL Vs. SHAMBHUBHAI CHHOTABHAI PATEL
|
April 24, 1990 |
PAUL BROTHERS TAILORING DIVISION PHANI BHUSAN GHOSH Vs. ASHIM KUMAR MONDAL:ASHIM KUMARMONDAL
|
April 2, 1990 |
PEDDIREDDY SUBBAREDDI Vs. STATE OF ANDHRA PRADESH
|
February 14, 1990 |
PERIYAR AND PAREEKANNI RUBBERS LIMITED Vs. STATE OF KERALA
|
September 6, 1990 |
PHAGWARA IMPROVEMENT TRUST Vs. STATE OF PUNJAB
|
October 10, 1990 |
PHOOLWATI Vs. UNION OF INDIA
|
December 5, 1990 |
PIARALAL Vs. STATE OF PUNJAB
|
July 10, 1990 |
PJ SUNDERRAJAN Vs. UNIT TRUST OF INDIA
|
October 30, 1990 |
PLASMAC MACHINE MANUFACTURING CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
November 27, 1990 |
POLLISETTI PULLAMMA Vs. KALLURI KAMESWARAMMA
|
October 26, 1990 |
POONJABHAIVANMALIDAS Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
October 8, 1990 |
PORR AND SONS PRIVATE LIMITED Vs. ASSOCIATED PUBLISHERS MADRAS LIMITED
|
November 9, 1990 |
POST GRADUATE INSTITUTE Vs. DRJ S DILAWARI
|
September 7, 1990 |
PRABARTAK COMMERCIAL CORPORATION LIMITED Vs. CHIEF ADMINISTRATOR DANDAKARANYA PROJECT
|
December 14, 1990 |
PRABHAVATIBEN BHIKHUBHAI MEHTA Vs. MAHESH KUMAR K SHETH
|
December 6, 1990 |
PRAGATI SAHAKARI BANK BARODA Vs. RAMNIKBHAI DAHYA BAI BARODA
|
March 8, 1990 |
PRAHLAD RAI Vs. SALES TAX OFFICER MEERUT
|
December 4, 1990 |
PRATAP SINGH Vs. STATE OF HARYANA
|
December 7, 1990 |
PRECIDENT OF INDIA Vs. UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA
|
August 3, 1990 |
PREM LATA Vs. STATE OF PUNJAB
|
August 10, 1990 |
PREMIER AUTOMOBILES LIMITED BOMBAY Vs. KABIRUNISSA
|
September 20, 1990 |
PRESIDENCY KID LEAR P LTD Vs. COMMERCIAL TAX OFFICER BALLYGANGE CHARGE CALCUTTA
|
November 20, 1990 |
PRINCIPAL MOTI LAL NEHRU MEDICAL COLLEGE DR JUHI JAIN DR PADMA PANJWANI Vs. VANDANA SINGH:PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD:PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD
|
August 21, 1990 |
PRITHIPAL SINGH Vs. UNION OF INDIA
|
September 19, 1990 |
PRIYANKA OVERSEAS PVT LIMITED UNION OF INDIA Vs. UNION OF INDIA
|
November 15, 1990 |
PUKHRAJ JAIN Vs. PADMA KASHYAP
|
March 20, 1990 |
PUNDALIK S O VISHRAM PATIL Vs. BANDU S O CHINTAMAN SONAR
|
October 9, 1990 |
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW Vs. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA
|
May 4, 1990 |
PUNJAB TRADERS Vs. STATE OF PUNJAB
|
September 18, 1990 |
PUSHPA DEVI Vs. MILKHI RAM DEAD
|
February 8, 1990 |
PUSPA SEN GUPTA Vs. SUSMA GHOSE
|
April 20, 1990 |
R APPAVOO Vs. DHARNA VINAYAKAN DHARMARAJA DEVASTHANAM
|
August 31, 1990 |
R M NARAYANA CHETTIAR Vs. N LAKSHMANAN CHETTIAR
|
October 11, 1990 |
R P MALHOTRA Vs. CHIEF COMMISSIONER OF INCOME TAX PATIALA
|
July 23, 1990 |
RAGHAVAN Vs. THE SECRETARY TO GOVERNMENT
|
January 24, 1990 |
RAGHUBAR DAYAL Vs. DISTT JUDGE ETAH
|
April 11, 1990 |
RAI CHAND JAIN Vs. CHANDRA KANTA KHOSLA
|
November 15, 1990 |
RAJ DUGGAL Vs. RAMESH KUMAR BANSAL
|
August 6, 1990 |
RAJ KUMAR KARWAL KIRPAL MOHAN VIRMANI Vs. UNION OF INDIA
|
March 21, 1990 |
RAJ KUMAR RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 20, 1990 |
RAJ SONI Vs. AIR OFFICER INCHARGE ADMINISTRATION
|
April 10, 1990 |
RAJANGAM SECRETARY DISTT BEEDI WORKERS UNION Vs. STATE OF TAMIL NADU
|
October 30, 1990 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. LAXMAN LAL
|
October 11, 1990 |
RAJASTHAN STATE ELECTRICITY BOARD RAJASTHAN STATE ELECTRICITY BOARD Vs. CESS APPELLATE COMMITTEE:ASSESSING AUTHORITY MEMBER SECRETARY RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION
|
October 8, 1990 |
RAJBIR SINGH Vs. UNION OF INDIA
|
November 12, 1990 |
RAJENDER KUMAR Vs. JAMNA DAS KOTEWALA
|
July 20, 1990 |
RAJENDRA SINGH YADAV Vs. STATE OF UTTAR PRADESH
|
March 23, 1990 |
RAJINDER KUMAR JOSHI Vs. VEENARANI
|
September 11, 1990 |
RAM AVTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 13, 1990 |
RAM BHAGAT SINGH Vs. STATE OF HARYANA
|
April 4, 1990 |
RAM BHAWAN SINGH Vs. JAGDISH
|
August 22, 1990 |
RAM CHANDRA SINGH DEAD Vs. STATE OF UTTAR PRADESH
|
August 30, 1990 |
RAM EKBAL SHARMA Vs. STATE OF BIHAR
|
April 24, 1990 |
RAM GOPAL SARAF Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
|
August 30, 1990 |
RAM PIARI Vs. BHAGWANT
|
March 6, 1990 |
RAMAKANT SHRIPAD SINAI ADVALPALKAR Vs. UNION OF INDIA
|
October 31, 1990 |
RAMAN AND COMPANY STATE OF TAMIL NADU Vs. GOVINDAN AND COMPANY
|
October 30, 1990 |
RAMCHANDRA PANDURANG SONAR Vs. MURLIDHAR RAMCHANDRA SONAR
|
July 19, 1990 |
RAMDEO RAI YADAV Vs. STATE OF BIHAR
|
March 1, 1990 |
RAMESH Vs. A BALREDDY
|
May 14, 1990 |
RAMESH CHAND Vs. PUNJAB NATIONAL BANK
|
January 22, 1990 |
RAMESH CHANDRA Vs. SHIV CHARAN DASS
|
September 21, 1990 |
RAMESH CHANDRA RANDHIR SINGH Vs. RANDHIR SINGH:RAMESH CHANDRA
|
May 3, 1990 |
RAMESH ENTERPRISES Vs. COFFEE BOARD
|
December 7, 1990 |
RAMESHWAR DASS Vs. CHIEF SETTLEMENT COMMISSIONER
|
March 2, 1990 |
RAMESHWAR LAL Vs. RAGHUNATH DAS
|
September 19, 1990 |
RAMJI Vs. RAMADEVI
|
July 11, 1990 |
RAMPALSINGH Vs. RIAS AHMAD ANSARI
|
July 30, 1990 |
RAMPRAKASHAGNIHOTRI Vs. DISTRICT JUDGE U P
|
August 8, 1990 |
RAMPUR DISTILLERY CHEMICALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
November 21, 1990 |
RANJI THOMAS Vs. UNION OF INDIA
|
February 9, 1990 |
RATHI ALLOYS AND STEEL LIMITED ALWAR MEHTA ALLOYS AND STEEL WORKS LUDHIANA RATHI ALLOYS AND STEEL LIMITED Vs. COLLECTOR CENTRAL EXCISE JAIPUR:COLLECTOR CENTRAL EXCISE CHANDIGARH:ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE DIVN JAIPUR
|
March 6, 1990 |
RATILAL B SONI Vs. STATE OF GUJARAT
|
February 16, 1990 |
RATTAN LAL Vs. LT GOVERNORS
|
March 6, 1990 |
RAUNAK RAM Vs. PISHORI SINGH
|
February 7, 1990 |
RAVIKANT BHAGOJI DHUMAL Vs. STATE OF MAHARASHTRA
|
November 15, 1990 |
RENU SAAGAR POWER COMPANY Vs. GENERAL ELECTRIC COMPANY
|
November 6, 1990 |
REVENUE OFFICER Vs. PRAFULLAKUMARPATI
|
January 17, 1990 |
ROHIT PULP AND PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
|
April 26, 1990 |
ROSNAN SAM BOYCE Vs. B R COTTON MILLS LIMITED
|
April 6, 1990 |
RUKMANI DEVI Vs. OM PRAKASH
|
January 17, 1990 |
RUKMANI DEVI Vs. OM PRAKASH
|
November 27, 1990 |
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
|
May 4, 1990 |
S B KISHORE Vs. UNION OF INDIA
|
November 1, 1990 |
S B SARKAR Vs. UNION OF INDIA
|
May 30, 1990 |
S D SONI Vs. STATE OF GUJARAT
|
December 21, 1990 |
S HARCHARAN SINGH Vs. UNION OF INDIA
|
August 28, 1990 |
S K ARORA Vs. M P SINGH
|
February 27, 1990 |
S N MUKHERJEE Vs. UNION OF INDIA
|
August 28, 1990 |
S P DUBEY Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
October 23, 1990 |
S PRAKASHA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 23, 1990 |
S S SODHI Vs. STATE OF PUNJAB
|
March 1, 1990 |
S V KAMESWAR RAO Vs. STATE A C B POLICE KARNOOL DISTRICT ANDHRA PRADESH
|
November 30, 1990 |
S V SIVASWAMI SERVAI Vs. HAFEZ MOTOR TRANSPORT FIRM
|
August 17, 1990 |
S.K. SIDDIQUE Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANR.
|
October 23, 1990 |
SABYASACHI SENGUPTA Vs. NANI GOPAL DATTA
|
April 11, 1990 |
SADHU SINGH GHUMAN Vs. FOOD CORPORATION OF INDIA
|
February 14, 1990 |
SAHAB SINGH Vs. STATE OF HARYANA
|
February 20, 1990 |
SAIT RIKHAJI FURTARNAL Vs. STATE OF ANDHRA PRADESH
|
August 31, 1990 |
SAMANTULA SUBBA REDDY Vs. SRI JWALAMUKHI AMMA VARU
|
December 6, 1990 |
SAMRAT INTERNATIONAL PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
September 21, 1990 |
SANAT KUMAR AGARWAL Vs. NANDINI AGARWAL
|
January 24, 1990 |
SANATAN GAUDA Vs. BERHAMPUR UNIVERSITY
|
April 2, 1990 |
SANDEEP BARAR KANWAR AJIT SINGH SIDHU NIRPJIT SINGH DOSANJH KOMALSEKHON HARKAMAL KAUR Vs. STATE OF PUNJAB
|
January 30, 1990 |
SANJAYKUMARAGGARWAL Vs. UNION OF INDIA
|
April 4, 1990 |
SANTI DEB BERMA Vs. KANCHAN PRAVADEVI
|
October 10, 1990 |
SANWARMAL KEJRIWAL Vs. VISHWA COOPERATIVE HOUSING SOCIETY LIMITED
|
March 8, 1990 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1990 |
SARDA PLYWOOD LIMITED Vs. UNION OF INDIA
|
April 9, 1990 |
SARDARA SINGH Vs. SARDARA SINGH DEAD
|
August 23, 1990 |
SAT PALCHOPRA Vs. DIRECTOR CUM JOINT SECRETARY TO THE GOVERNMENT OF PUNJAB LOCAL GOVERNMENT DEPARTMENT CHANDIGARH
|
December 5, 1990 |
SATISH Vs. STATE OF UTTAR PRADESH
|
October 9, 1990 |
SATYA KUMARI KAMTHAN Vs. NOOR AHMAD
|
April 11, 1990 |
SATYANARAIN DUDHANI Vs. UDAYKUMAR SINGH
|
January 23, 1990 |
SATYANARAYAN SHARMA Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
|
August 6, 1990 |
SAVRANSINGH Vs. DIVISIONAL FOREST OFFICER SAGAR
|
December 4, 1990 |
SCHEDULED CASTE CO OPERATIVE LAND OWNING SOCIETY LIMITED BHATINDA Vs. UNION OF INDIA
|
September 18, 1990 |
SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE MANNULAL SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE DIRECTOR D R D L HYDERABAD UNION OF INDIA SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE DIR Vs. S DANIEL:UNION OF INDIA:S SURESH KUMARAND:O RAMACHANDRA REDDI:SHEIK KEDAR MASTAN:K GOPAL RAO:I SAMBASIVA RAO:D JAGANNADHAM:P NARASIMHA REDDY:CH BHIKUSHAM:SURYAPRAKASH:MOHD YOUSUF ALI:N RAM
|
April 10, 1990 |
SECOND INCOME TAX OFFICER Vs. STUMPP SCHUELE AND SOMAPPA PRIVATE LIMITED
|
September 14, 1990 |
SEETHAMSETTI VENKATESWARA RAO Vs. PASALA VENKATA KRISHNA RAO
|
December 21, 1990 |
SEPOY HARADHAN CHAKRABARTY Vs. UNION OF INDIA
|
February 1, 1990 |
SESHASAYEE PAPER AND BOARDS LIMITED ERODE Vs. COLLECTOR OF CENTRAL EXCISE COIMBATORE
|
February 13, 1990 |
SETH KASHI RAM CHEMICAL INDIA Vs. STATE OF HARYANA
|
October 29, 1990 |
SHAINDA HASAN Vs. STATE OF UTTAR PRADESH
|
April 25, 1990 |
SHAKUNTALA MEHRISHI NEW DELHI Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 1, 1990 |
SHAM SUNDER Vs. PURAN
|
September 21, 1990 |
SHAMBHOO MISSIR SARABJITCHAMAR Vs. STATE OF BIHAR
|
July 24, 1990 |
SHAMBHU DAYAL AGARWALA Vs. STATE OF WEST BENGAL
|
May 3, 1990 |
SHAMSUNDER SALES CORPORATION Vs. COMMISSIONER OF INCOME TAX KARNATAKA III
|
November 5, 1990 |
SHANTI Vs. STATE OF HARYANA
|
November 13, 1990 |
SHANTI DEVI L SINGH KAPOOR SONS AND COMPANY Vs. TAX RECOVERY OFFICER:TAX RECOVERY OFFICER
|
April 23, 1990 |
SHANTI PRASAD AGARWALLA Vs. UNION OF INDIA
|
September 5, 1990 |
SHANTISTAR BUILDERS Vs. NARAYAN KHIMALAL TOTAME
|
January 31, 1990 |
SHARP BUSINESS MACHINES PVT LIMITED BANGALORE Vs. COLLECTOR OF CUSTOMS BANGALORE
|
August 24, 1990 |
SHASHIKANT LAXMAN KALE Vs. UNION OF INDIA
|
July 20, 1990 |
SHEELA CHADHA Vs. ACHHARAJ RAM SEGHAL
|
April 17, 1990 |
SHESHRAO JANGLUJI BAGDE SHESHRAO JANGLUJI BAGDE Vs. BHAJYYA S O GOVINDRAO KARALE:STATE OF MAHARASHTRA
|
September 18, 1990 |
SHILPI BOSE Vs. STATE OF BIHAR
|
November 19, 1990 |
SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA Vs. STATE OF BIHAR:RAM SEWAK SHARMA
|
November 13, 1990 |
SHRINIWAS RAMAKRISHNA KARANDIKAR Vs. STATE OF MAHARASHTRA
|
July 25, 1990 |
SHYAM SUNDER Vs. STATE OF UTTAR PRADESH
|
December 21, 1990 |
SHYAMLAL AGARWAL Vs. RATANLAL MALVIYA
|
August 24, 1990 |
SIMHADRI SATYA NARAYANA RAO Vs. M BUDDA PRASAD
|
December 21, 1990 |
SIMRIKHIA Vs. DOLLEY MUKHERJEE AND CHHABI MUKHERJEE
|
March 2, 1990 |
SITA RAM SAHU Vs. LALPARI DEVI
|
September 21, 1990 |
SITARAM Vs. CHHOTABHONDEY
|
October 9, 1990 |
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED Vs. UNION OF INDIA
|
March 13, 1990 |
SMT. SANTOSH CHOWDHARY, CHAIRMAN, PUNJAB PUBLIC SERVICE COMMISSION Vs. KRISHNA SAINI A MEMBER OF THE COMMISSION
|
August 3, 1990 |
SOHAN LAL Vs. STATE OF RAJASTHAN
|
August 21, 1990 |
SOHAN LAL Vs. UNION OF INDIA
|
December 13, 1990 |
SOM RAJ Vs. STATE OF HARYANA
|
February 23, 1990 |
SPECIAL MILITARY ESTATES OFFICER Vs. MUNIVENKATARAMIAH
|
January 10, 1990 |
SREERAMPPA Vs. KARNATAKA PUBLIC SERVICE COMMISSION
|
July 30, 1990 |
SRI RAM KRISHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 21, 1990 |
SRISHKUMARCHOUDHURY Vs. STATE OF TRIPURA
|
February 23, 1990 |
STATE Vs. S J CHOUDHARY
|
March 22, 1990 |
STATE BANK OF INDIA Vs. RAMKRISHNA PANDURANG BARVE
|
July 23, 1990 |
STATE BANK OF INDIA Vs. WORKMEN OF STATE BANK OF INDIA
|
August 24, 1990 |
STATE BANK OF INDIA STATE BANK OF INDIA A K SOUNDRARAJAN Vs. S VUAYA KUMAR:T DAYAKAR RAO:CENRTRAL BOARD OF DIRECTORS STATE BANK OF INDIA
|
July 18, 1990 |
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
|
August 29, 1990 |
STATE CADRE AUTHORITY Vs. K S BAJPAI
|
July 23, 1990 |
STATE DELHI ADMINISTRATION Vs. N S GIANI
|
April 4, 1990 |
STATE OF ANDHRA PRADESH Vs. P V PAVITHRAN
|
March 1, 1990 |
STATE OF ANDHRA PRADESH Vs. R V RAYANIM
|
January 15, 1990 |
STATE OF ANDHRA PRADESH Vs. K RANGANATHAN:STATE OF ANDHRA PRADESH
|
August 21, 1990 |
STATE OF ANDHRA PRADESH Vs. N RAMACHANDRA RAO:M PANDURANGA RAJU
|
May 3, 1990 |
STATE OF ANDHRA PRADESH Vs. I. DEVENDER REDDY
|
March 2, 1990 |
STATE OF BIHAR Vs. RAMJEE PRASAD
|
April 11, 1990 |
STATE OF GUJARAT Vs. RASULMIYAN AHMEDMIYAN MALEK
|
April 12, 1990 |
STATE OF GUJARAT Vs. MOHAN BHAI RAGHBHAI PATEL
|
April 25, 1990 |
STATE OF GUJARAT Vs. ALLAUDDIN BABUMIYA SHAIKH
|
July 26, 1990 |
STATE OF GUJARAT Vs. KASTURCHAND CHHOTALAL SHAH
|
November 7, 1990 |
STATE OF GUJARAT Vs. MORVI COTTON MERCHANTS INDUSTRIAL CORPORATION LTD
|
October 25, 1990 |
STATE OF HARYANA Vs. BHAJAN LAL
|
November 21, 1990 |
STATE OF HARYANA Vs. KHALSA MOTORS LIMITED
|
August 30, 1990 |
STATE OF HARYANA Vs. LAKHBIR SINGH
|
September 11, 1990 |
STATE OF HARYANA Vs. OM PRAKASH CONSTABLE
|
April 11, 1990 |
STATE OF HARYANA Vs. RAM DIYA:RAMSARAN
|
April 10, 1990 |
STATE OF KARNATAKA Vs. SIDDAPPA BASANAGOUDA PATIL
|
March 15, 1990 |
STATE OF KARNATAKA Vs. K V KHADER
|
February 28, 1990 |
STATE OF KARNATAKA Vs. SOUTHERN INDIA PLYWOOD CO PERAMANOOR
|
September 6, 1990 |
STATE OF M P Vs. SHYAMA CHARAN SHUKLA
|
September 6, 1990 |
STATE OF MADHYA PRADESH Vs. JHADDU
|
September 12, 1990 |
STATE OF MADHYA PRADESH Vs. G S DALL AND FLOUR MILLS:MOHD ISMAIL:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH
|
September 19, 1990 |
STATE OF MADHYA PRADESH Vs. HOME DECORATORES AND FINANCE PRIVATE LIMITED
|
May 3, 1990 |
STATE OF MADHYA PRADESH Vs. RAMESHWAR RATHOD
|
July 10, 1990 |
STATE OF MADHYA PRADESH Vs. BANI SINGH
|
April 5, 1990 |
STATE OF MAHARASHTRA Vs. MAHADEO DEOMAN RAI ALIAS KALAL
|
April 19, 1990 |
STATE OF MAHARASHTRA Vs. ANAND CHINTAMAN DIGHE
|
January 16, 1990 |
STATE OF MAHARASHTRA Vs. KESHAV WAMANRAO JOSHI
|
July 11, 1990 |
STATE OF MAHARASHTRA Vs. NAV BHARAT BUILDERS
|
September 7, 1990 |
STATE OF MAHARASHTRA Vs. MOHAMMAD SALIM KHAN
|
November 22, 1990 |
STATE OF MAHARASHTRA Vs. WASUDEO
|
October 25, 1990 |
STATE OF MAHARASHTRA Vs. MADHUKAR NARAYAN MARDIKAR
|
October 23, 1990 |
STATE OF MAHARASHTRA STREE ATYACHAR VIRODHI PARISHAD MAHARASHTRA STATE Vs. CHANDRA PRAKASH KEWAL CHAND JAIN:CHANDRA PRAKASH KEWAL CHAND JAIN POLICE SUB INSPECTOR POLICE STATION SITABULDI NAGPUR TEHSIL AND DISTRICT NAGPUR
|
January 18, 1990 |
STATE OF ORISSA Vs. C P GHOSH
|
October 24, 1990 |
STATE OF ORISSA Vs. UCHHABAPRADHAN
|
November 27, 1990 |
STATE OF PUNJAB Vs. ASSESSING AUTHORITY CHANDIGARH
|
November 9, 1990 |
STATE OF PUNJAB Vs. NACHHATTAR SINGH
|
April 30, 1990 |
STATE OF PUNJAB Vs. JOGINDERSINGH:GURMAIL SINGH:AJIT SINGH:DHIR SINGH
|
March 23, 1990 |
STATE OF PUNJAB Vs. UNION OF INDIA
|
August 30, 1990 |
STATE OF PUNJAB Vs. KRISHAN DAYAL SHARMA
|
August 27, 1990 |
STATE OF RAJASTHAN Vs. KAMLA
|
October 11, 1990 |
STATE OF RAJASTHAN STATE OF RAJASTHAN UNION OF INDIA Vs. GURCHARAN SINGH GREWAL:S S GUPTA:S S GUPTA:G S GREWAL
|
July 13, 1990 |
STATE OF SIKKIM Vs. SONAM LAMA
|
September 6, 1990 |
STATE OF TAMIL NADU Vs. SEENI AMBALAM ALIAS VEERANAN AMBALAM DEAD
|
August 2, 1990 |
STATE OF TAMIL NADU Vs. NELLAI COTTON MILLS LIMITED
|
March 20, 1990 |
STATE OF TAMIL NADU Vs. SRINIVASA TIMBER DEPOT
|
October 23, 1990 |
STATE OF U.P. AND ANRS. Vs. ARUN KUMAR AND ORS.
|
August 31, 1990 |
STATE OF UTTAR PRADESH Vs. DELHI CLOTH MILLS
|
October 9, 1990 |
STATE OF UTTAR PRADESH Vs. NAND KISHORE MISRA
|
November 14, 1990 |
STATE OF UTTAR PRADESH Vs. PARSHOTTAM
|
November 21, 1990 |
STATE OF UTTAR PRADESH Vs. SANT LAL
|
December 4, 1990 |
STATE OF UTTAR PRADESH Vs. SURPSH CHAND SHUKLA
|
December 11, 1990 |
STATE OF UTTAR PRADESH Vs. LALLA SINGH
|
March 13, 1990 |
STATE OF UTTAR PRADESH Vs. MOTI RAM
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May 2, 1990 |
STATE OF UTTAR PRADESH Vs. RAM ASREY
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February 7, 1990 |
STATE OF UTTAR PRADESH Vs. JANTA IN UDYOG
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September 4, 1990 |
STATE OF WEST BENGAL Vs. ATUL KRISHNA SHAW
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August 28, 1990 |
STATE OF WEST BENGAL Vs. MANORANJAN ROUTH
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July 26, 1990 |
STATE OF WEST BENGAL AND OTHERS Vs. AMRITA LAL SINGHA ROY
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December 11, 1990 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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November 9, 1990 |
SUBARATA MAJUMDAR Vs. STATE OF WEST BENGAL
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July 18, 1990 |
SUBHASH MEHTA Vs. S P CHOUDHARY
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February 20, 1990 |
SUBHASH SHARMA SUPREME COURT ADVOCATES ON RECORD ASSOCIATION FIRDAUZ TALEYARKHAN Vs. UNION OF INDIA
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October 26, 1990 |
SUBODHYYA CHIT FUND PRIVATE LIMITED Vs. DIRECTOR OF CHITS MADRAS
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December 11, 1990 |
SUDARSHAN TRADING COMPANY LIMITED Vs. PP SAFFIYA
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November 8, 1990 |
SUDHOO Vs. HAJI LAL MOHAMMAD BIRI WORKS
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August 6, 1990 |
SUJAN SINGH Vs. LT COL H H YADVINDRA SINGH
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May 18, 1990 |
SULEKH CHAND Vs. SURESH CHAND
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November 6, 1990 |
SULUBAI Vs. KERBA BIVAJI SHINDE
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July 18, 1990 |
SUMANHA GAJENDRAGADKAR Vs. STATE OF MADHYA PRADESH
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November 7, 1990 |
SUNDARAMURTHY Vs. STATE OF TAMIL NADU
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August 23, 1990 |
SUNIL GUPTA Vs. STATE OF MADHYA PRADESH
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May 2, 1990 |
SUNNI CENTRAI BOARD OF WAQF LUCKNOW Vs. POORAN CHAND
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March 23, 1990 |
SURESH CHAND Vs. GULAM CHISTI
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January 31, 1990 |
SURESH CHANDRA VERMA Vs. CHANCELLOR NAGPUR UNIVERSITY
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August 21, 1990 |
SURESH MOHAN CHOPRA Vs. LAKHI PRABHU DAYAL
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July 30, 1990 |
SURYAKUMAR GOVINDJEE Vs. KRISHNAMMAL
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April 26, 1990 |
SUTLEJ COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA
|
November 7, 1990 |
SUTLEJ COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA
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October 23, 1990 |
SYED FAROOQ MOHAMMAD Vs. UNION OF INDIA
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May 14, 1990 |
SYED HASAN RASUL NUMA Vs. UNION OF INDIA
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November 15, 1990 |
SYNDICATE BANK SCHEDULED CASTES SCHEDULED TRIBES EMPLOYEES ASSOCIATION REGD Vs. UNION OF INDIA
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August 10, 1990 |
T DEVAKI Vs. GOVERNMENT OF TAMILNADU
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March 7, 1990 |
T N RUGMANI Vs. C ACHUTHAMENON
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December 20, 1990 |
T N SAXENA Vs. STATE OF UTTAR PRADESH
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August 22, 1990 |
T RAMAKRISHNIAH Vs. STATE OF KARNATAKA
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May 4, 1990 |
T STANES AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 4, 1990 |
TAMIL NADU CAUVERY NEER PPASANA VILAIPORULOALVIVASAYIGAL NALAURIMAIPADHUGAPPUSANGAM Vs. UNION OF INDIA
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May 4, 1990 |
TAPANKUMARMUKHERJEE Vs. HEROMONIMONDAL
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November 14, 1990 |
TARA CHAND Vs. RAMPRASAD
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May 3, 1990 |
TARA DEVI Vs. STATE OF UTTAR PRADESH
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August 6, 1990 |
TARA SINGH Vs. STATE OF PUNJAB
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October 25, 1990 |
TARAK PRASAD RAJARAM Vs. VESTA UKARA
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September 18, 1990 |
TEHRI BANDH VIRODHI SANGARSH SAMITI Vs. STATE OF UTTAR PRADESH
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November 7, 1990 |
TEJ RAM Vs. COLLECTOR JAMMUTAWI
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September 12, 1990 |
TEK CHAND Vs. UNION OF INDIA
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August 31, 1990 |
TEXTILE ASSOCIATION INDIA BOMBAY UNIT Vs. BALMOHAN GOPAL KURUP
|
July 24, 1990 |
THAPER INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA DEEMED UNIVERSITY Vs. ABHINAV TANEJA
|
April 6, 1990 |
THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION (GENERAL) HYDERABAD Vs. MIR TAHWAR ALI KHAN
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December 13, 1990 |
TIRATH RAM AHUJA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
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August 31, 1990 |
TODDY WORKERS W.F. INSPECTOR Vs. MADHAVAN NAIR
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March 13, 1990 |
TOSHIBA ANAND BATTERIES LIMITED ANAND HOUSE COCHIN Vs. COLLECTOR OF CUSTOMS COCHIN
|
December 20, 1990 |
TRILOKI NATH SINGH Vs. BHAGWAN DIN MISRA
|
August 10, 1990 |
TRIVENI SHEET GLASS WORKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 6, 1990 |
U P BIJLI KARAMCHARI SANGH Vs. U P STATE ELECTRICITY BOARD
|
July 11, 1990 |
U P JUNIOR DOCTORS ACTION COMMITTEE Vs. DRB SHEETAL NANDWANI
|
August 31, 1990 |
U P SCS AND STS WELFARE ASSOCIATION Vs. STATE OF UTTAR PRADESH
|
August 28, 1990 |
U P STATE ROAD TRANSPORT CORPORATION Vs. MUNIRUDDIN
|
August 17, 1990 |
U PONNAPPA MOOTHAN SONS PALGHAT Vs. CATHOLIC SYRIAN BANK LIMITED
|
September 18, 1990 |
U.P. HIGHER EDUCATION SERVICES COMMISSION Vs. DR. LEENA KHARE AND OTHERS
|
October 24, 1990 |
UCO BANK Vs. HEM CHANDRA SARKAR
|
April 25, 1990 |
UNION CARBIDE CORPORATION UNION CARBIDE CORPORATION BHOPAL GAS PEEDIT MAHILA UDYOG SAJIDA NISHITH VOHRA ZAHREELI GAS KAND SANGHARSH MORCHA RAJKUMAR KESHWANI Vs. UNION OF INDIA
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March 13, 1990 |
UNION OF INDIA Vs. D C M LIMITED:D C M LIMITED
|
March 13, 1990 |
UNION OF INDIA Vs. L VENKATARAMAN
|
March 21, 1990 |
UNION OF INDIA Vs. WOOD PAPERS LIMITED
|
April 24, 1990 |
UNION OF INDIA Vs. K BALAKRISHNAN KANI
|
April 11, 1990 |
UNION OF INDIA Vs. PUNJAB SUGAR MILLS
|
April 11, 1990 |
UNION OF INDIA Vs. BAKSHI RAM
|
March 1, 1990 |
UNION OF INDIA Vs. VASANBHARTHI
|
March 1, 1990 |
UNION OF INDIA Vs. J C JETLI
|
February 27, 1990 |
UNION OF INDIA Vs. K T SHASTRI
|
January 12, 1990 |
UNION OF INDIA Vs. VELLAYANIM A ROBINSON
|
September 11, 1990 |
UNION OF INDIA Vs. PARAS LAMINATES PRIVATE LIMITED
|
August 17, 1990 |
UNION OF INDIA Vs. SUKUMAR SENGUPTA
|
May 3, 1990 |
UNION OF INDIA Vs. AMRITLAL
|
July 13, 1990 |
UNION OF INDIA Vs. BABUBHAI NYLCHAND MEHTA
|
December 18, 1990 |
UNION OF INDIA Vs. MOHAMMAD RAMZAN KHAN
|
November 20, 1990 |
UNION OF INDIA Vs. S L DUTTAS
|
November 16, 1990 |
UNION OF INDIA Vs. UP STATE WAREHOUSING CORPORATION
|
October 31, 1990 |
UNION OF INDIA Vs. DEV RAJ GUPTA
|
October 23, 1990 |
UNION OF INDIA Vs. VELLAYANI M.A. ROBINSON & ORS. ETC. ETC.
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September 21, 1990 |
UNION OF INDIA OTHERS Vs. KANUNGA INDUSTRIES
|
September 7, 1990 |
UNION OF INIDA Vs. SHIV CHARAN
|
April 23, 1990 |
UNION TERRITORY OF GOA DAMAN AND DIU SMT LAKSHMIBAI NARAYAN PATIL Vs. LAKSHMIBAI NARAYAN PATIL:UNION OF INDIA
|
July 23, 1990 |
UNIVERSITY GRANTS COMMISSION Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO.1 DELHI AND OTHERS
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February 21, 1990 |
UTTAM KUMAR PRAMOD KUMAR Vs. COMMISSIONER OF INCOME TAX KANPUR
|
August 30, 1990 |
UTTAR PRADESH RESIDENTS EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
May 3, 1990 |
UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION Vs. SANTOSH CHOWDHARY
|
April 11, 1990 |
V D TRIVEDI Vs. UNION OF INDIA
|
October 25, 1990 |
V L CHANDRA S M HAMILTON Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES:ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
March 22, 1990 |
V PRIYADARSHINI Vs. STATE OF BIHAR
|
April 11, 1990 |
V R KATARKI Vs. STATE OF KARNATAKA
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March 22, 1990 |
V SUBRAMANIAN Vs. UNION OF INDIA
|
April 9, 1990 |
VANNARAKKAL KALLALATHIL SREEDHARAN Vs. CHANDRAMAATH BALAKRISHNAN
|
March 6, 1990 |
VASANTKUMAR RADHAKISAN VORA DEAD Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
August 21, 1990 |
VASHISHT NARAIN KARWARIA Vs. STATE OF UTTAR PRADESH
|
March 28, 1990 |
VASUDEVA PANICKER Vs. A V VISWANATHIYER
|
January 19, 1990 |
VED PAL ANAND Vs. UNION OF INDIA
|
August 10, 1990 |
VED PRAKASH Vs. STATE DELHI ADMINISTRATION
|
November 7, 1990 |
VEERATTALINGAM Vs. RAMESH
|
September 18, 1990 |
VENCIL PUSHPRAJ Vs. STATE OF RAJASTHAN
|
November 1, 1990 |
VICTORIA TECHNICAL INSTITUTE Vs. COMMISSIONER OF INCOME TAX ADDITIONAL MADRAS
|
November 16, 1990 |
VIDHYA DHARI BHAGAT Vs. M/S ALLAHABAD LAW JOURNAL CO. LTD.
|
February 20, 1990 |
VIDHYADHARIBHAGAT Vs. ALLAHABAD LAW JOURNAL COMPANY LIMITED
|
February 13, 1990 |
VIJAY COTTON AND OIL MILLS LIMITED Vs. STATE OF GUJARAT
|
December 6, 1990 |
VIJAY KUMAR DHARNA ALIAS KOKA Vs. UNION OF INDIA
|
February 9, 1990 |
VIJAY KUMAR SHARMA G ABAL ALI AND K MOIDEEN K C NAIK HASANABHA K S HEGDE Vs. STATE OF KARNATAKA
|
February 27, 1990 |
VIJAY PAL SHARMA Vs. DELHI ADMINISTRATION
|
March 12, 1990 |
VIJAYA BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX BANGALORE
|
September 19, 1990 |
VIJAYEESINGH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH
|
April 20, 1990 |
VIKRAM SINGH Vs. UNION OF INDIA
|
April 10, 1990 |
VIKRAMSINGH Vs. SUBORDINATE SERVICES SELECTION BOARD HARYANA
|
November 15, 1990 |
VIMLA SHARMA Vs. STATE OF UTTAR PRADESH
|
April 9, 1990 |
VINAY KUMAR VERMA Vs. STATE OF BIHAR
|
April 6, 1990 |
VINAY SHANKAR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
November 26, 1990 |
VINAYA KUMAR SHUKAL Vs. LAKHPAT RAM
|
August 22, 1990 |
VINOD KRISHNA KAUL Vs. UNION OF INDIA
|
September 12, 1990 |
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
|
September 7, 1990 |
VIRENDER KUMAR GENERAL MANAGER NORTHERN RAILWAYS NEW DELHI Vs. AVINASH CHANDRA CHADHA
|
April 25, 1990 |
VIRENDRA NATH GUPTA Vs. DELHI ADMINISTRATION
|
March 2, 1990 |
VISHALJEET Vs. UNION OF INDIA
|
February 5, 1990 |
VISHNU PARTAP SINGH Vs. STATE OF MADHYA PRADESH
|
January 12, 1990 |
VISHWAS NAGAR EVACUEES PLOT PURCHASERS ASSOCIATION Vs. UNDER SECRETARY DELHI ADMINISTRATION
|
February 27, 1990 |
VOICE OF PEOPLE Vs. UNION OF INDIA
|
July 23, 1990 |
VU RESINS PRIVATE LIMITED KAMAL KISHORE KHURANA DUJODWALA RESINS AND TERPENES PRIVATE LIMITED PRABHAT TURPENES AND SYNTHETICS PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
April 26, 1990 |
WANDER LIMITED Vs. ANTOX INDIA PRIVATE LIMITED
|
April 26, 1990 |
WAZIR CHAND Vs. SWARANKAR SABHA
|
February 15, 1990 |
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES Vs. UNION OF INDIA
|
April 12, 1990 |
WORKMEN BHARAT FRITZ WERNER PRIVATE LIMITED Vs. BHARAT FRITZ WERNERP LIMITED:WORKMEN OF BHARAT FRITZ WERNER PRIVATE LIMITED
|
February 16, 1990 |
WORKMEN OF ENGLISH ELECTRIC COMPANY OF INDIA LIMITED MADRAS Vs. PRESIDING OFFICER
|
January 11, 1990 |
WS STAR ENTERPRISES Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
April 30, 1990 |
Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. RAJ KUMAR THAKUR
|
August 17, 1990 |
YADAV LOHAR Vs. STATE OF BIHAR
|
August 30, 1990 |
YADLAPATI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
September 11, 1990 |
YAMUNA MALOO Vs. ANAND SWARUP
|
February 28, 1990 |
YEDIDA CHAKRADHARARAO DEAD Vs. STATE OF ANDHRA PRADESH
|
March 29, 1990 |
YOGESH BHARDWAJ Vs. STATE OF UTTAR PRADESH
|
April 24, 1990 |
YOGESH KUMAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
August 10, 1990 |
ZAHOOR Vs. STATE OF UTTAR PRADESH
|
October 25, 1990 |
ZILLA SINGH Vs. CHANDGI
|
October 30, 1990 |