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A B C LAMINART PRIVATE LIMITED Vs. A P AGENCIES SALEM
|
March 13, 1989 |
|
A MOHNAM A MURUKAN Vs. STATE OF KERALA
|
February 13, 1989 |
|
A N PARASURAMAN Vs. STATE OF TAMIL NADU
|
October 5, 1989 |
|
A R KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX MADRAS
|
February 10, 1989 |
|
A S MITTAL Vs. STATE OF UTTAR PRADESH
|
May 12, 1989 |
|
A.V. BHOGESHWARUDU Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION & ANR.
|
September 21, 1989 |
|
ABDUL KHADER ROWTHER Vs. P K SARA BAI
|
August 28, 1989 |
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ABDUL RAZAK ABDUL WAHAB SHEIKH Vs. S N SINHA COMMISSIONER OF POLICE AHMEDABAD
|
March 3, 1989 |
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ABDUL RAZAK NANNEKHAN PATHAN Vs. POLICE COMMISSIONER AHMEDABAD
|
July 27, 1989 |
|
ABDULAPOCHAMMA Vs. STATE OF ANDHRA PRADESH
|
March 28, 1989 |
|
ABDULLA KABIR Vs. MOHAMMAD NASIRUDDIN
|
February 1, 1989 |
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ABDULSHAKOOR Vs. SHAKURA BEGUM NOW DEAD
|
February 9, 1989 |
|
ACHAL REDDY Vs. RAMAKRISHNAREDDIAR
|
November 17, 1989 |
|
ADHUNIK GRAH NIRMAN SAHAKLARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
|
February 28, 1989 |
|
AHMEDHUSSAIN SHAIKHHUSSAIN AHMED KALIO Vs. COMMISSIONER OF POLICE AHMEDABAD
|
September 19, 1989 |
|
AJAB Vs. STATE OF MAHARASHTRA
|
February 24, 1989 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 28, 1989 |
|
AJIT SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA
|
September 26, 1989 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
November 17, 1989 |
|
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
March 31, 1989 |
|
ALL INDIA BANK OFFICERS CONFEDERATION Vs. UNION OF INDIA
|
August 14, 1989 |
|
ALL INDIA DEMOCRATIC WOMENS ASSOCIA TION AND JANWADI SAMITI Vs. UNION OF INDIA
|
March 17, 1989 |
|
ALLAUDDIN MIAN SHARIF MIAN Vs. STATE OF BIHAR
|
April 13, 1989 |
|
AMBATI NARASAYYA Vs. M SUBBA RAO
|
October 6, 1989 |
|
AMBIKA PRASAD Vs. STATE OF BIHAR
|
May 9, 1989 |
|
AMRIT LALGUPTA Vs. BUDHWANTI
|
December 1, 1989 |
|
ANAMICA MISHRA Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
November 9, 1989 |
|
ANAND PRAKASH Vs. STATE OF UTTAR PRADESH
|
December 14, 1989 |
|
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST Vs. V R RUDANI
|
April 21, 1989 |
|
ANGUSWAMY Vs. STATE OF TAMIL NADU
|
April 20, 1989 |
|
ANNAPOORANI AMMAL Vs. G THANGAPALAM
|
May 1, 1989 |
|
APHALI PHARMACEUTICALS LIMITED Vs. STATE OF MAHARASHTRA
|
September 19, 1989 |
|
ARJUN KHIAMAL MAKHIJANI Vs. JAMNADAS TULIANI
|
May 9, 1989 |
|
ARJUN KHIAMAL MAKHIJANI PRITHDAYAL CHETANDAS Vs. JAMNADAS C TULIANI:JAMNADAS C TULIANI
|
October 5, 1989 |
|
ARUN KUMAR Vs. STATE OF UTTAR PRADESH
|
April 13, 1989 |
|
ARUNDHATI BALKRISHNA SHRI AMBICA MILLS PREMISES AHMEDABAD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
March 1, 1989 |
|
ASHABAI KATE Vs. VITHAL BHIKA NADE
|
October 17, 1989 |
|
ASHOK CHAND SINGHVI Vs. UNIVERSITY OF JODHPUR
|
January 18, 1989 |
|
ASHOK KUMAR CHATTERJEE Vs. STATE OF MADHYA PRADESH
|
May 2, 1989 |
|
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI Vs. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR
|
May 3, 1989 |
|
ASLAM AHMED ZAHIRE AHMED SHAIK Vs. UNION OF INDIA
|
April 4, 1989 |
|
ASOM RASTRABHASA PRACHAR SAMITI Vs. STATE OF ASSAM
|
September 19, 1989 |
|
ASSAM RIFLES MULTI PURPOSE CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
|
May 1, 1989 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MADRAS RUBBER FACTORY LIMITED
|
May 1, 1989 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. RAMAKRISHNAN KULWANT RAI
|
April 12, 1989 |
|
ATUL MATHUR Vs. ATUL KALRA
|
August 8, 1989 |
|
AUTO TRACTORS LIMITED PRATAPGARH Vs. COLLECTOR OF CUSTOMS BOMBAY
|
January 19, 1989 |
|
AYURVEDA PHARMACY Vs. STATE OF TAMIL NADU
|
March 15, 1989 |
|
B DANDAPANIPATRA Vs. RETURNING OFFICER CUM SUB DIVISIONAL OFFICER BERHAMPUR
|
November 8, 1989 |
|
B K C MURUGA KONAR Vs. V SETHAKONE
|
September 1, 1989 |
|
B R KAPOOR Vs. UNION OF INDIA
|
May 9, 1989 |
|
B R SINGH Vs. UNION OF INDIA
|
September 26, 1989 |
|
B RAJAGOPALA RAO Vs. APPAYYA DORA HANUMANTHU
|
September 29, 1989 |
|
B RANGANATHAN Vs. UNION OF INDIA
|
March 15, 1989 |
|
B Y DSOUZA Vs. ANTONIO FAUSTO FERNANDES
|
August 1, 1989 |
|
BADRU KHAN Vs. GYARSILAL
|
November 9, 1989 |
|
BAIDYANATH MAHAFATRA Vs. STATE OF ORISSA
|
August 10, 1989 |
|
BAJAJ AUTO LIMITED Vs. BEHARI LAL KOHLI
|
August 8, 1989 |
|
BAL KISHAN Vs. DELHI ADMINISTRATION
|
October 6, 1989 |
|
BALDEV RAJ SHARMA Vs. BAR COUNCIL OF INDIA
|
May 1, 1989 |
|
BALKAR SINGH Vs. STATEOFPUNJAB
|
March 30, 1989 |
|
BALRAM Vs. STATE OF MADHYA PRADESH
|
September 26, 1989 |
|
BANARAS HINDU UNIVERSITY Vs. DR. RADHEY SHYAM RAI AND OTHERS
|
April 17, 1989 |
|
BANK OF BARODA Vs. REDNAM NAGACHAYA DEVI
|
August 31, 1989 |
|
BANSHIDHAR SEWBHAGOVAN AND COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 27, 1989 |
|
BANSIDHAR Vs. STATE OF RAJASTHAN
|
March 29, 1989 |
|
BAREILLY DEVELOPMENT AUTHORITY Vs. AJAI PAL SINGH
|
February 17, 1989 |
|
BARODA MUNICIPAL CORPORATION KHANDERRAO MARKET BARODA Vs. SHARMJIVI BATHLARY ASSOCIATION
|
May 3, 1989 |
|
BHAGWAN DASS GUPTA Vs. BALWANT SINGH
|
April 12, 1989 |
|
BHAGWAN SAHAI CARPENTER Vs. UNION OF INDIA
|
March 15, 1989 |
|
BHAGWANTI SHARADA SWAMY Vs. UNION OF INDIA
|
August 29, 1989 |
|
BHAGWATDUTTRISHI Vs. RAMKUMAR
|
November 8, 1989 |
|
BHAGWATI PLASTICS INDUSTRIES Vs. UNION OF INDIA
|
May 5, 1989 |
|
BHAGWATI PRASAD BHAGWATI DEVI Vs. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION
|
December 15, 1989 |
|
BHAILALHUKAMCHAND SHAH Vs. NARANDAS SHAMJI
|
September 12, 1989 |
|
BHARAT SURFACTANTS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 17, 1989 |
|
BHAT KALIDAS SHAMJI Vs. P J PATHAK
|
September 8, 1989 |
|
BHAVNAGAR MUNICIPALITY Vs. UNION OF INDIA
|
November 17, 1989 |
|
BHOLANATH TRIPATHI Vs. STATE OF UTTAR PRADESH
|
November 6, 1989 |
|
BHOOP RAM Vs. STATE OF UTTAR PRADESH
|
April 4, 1989 |
|
BHOPAL GAS PEEDIT MAHILA UDYOG SANGATHAN DR NISHIT VOHRA Vs. UNION OF INDIA
|
March 3, 1989 |
|
BHOR INDUSTRIES LIMITED BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
January 31, 1989 |
|
BIHAR STATE ELECTRICITY BOARD Vs. DHANAWAT RICE AND OIL MILLS
|
January 17, 1989 |
|
BIHAR STATE ELECTRICITY BOARD PATNA Vs. GREEN RUBBER INDUSTRIES
|
November 24, 1989 |
|
BIHAR STATE MADARASA EDUCATION BOARD PATNA Vs. MADARASA HANFIA ARABIC COLLEGE JAMALIA
|
December 5, 1989 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
March 28, 1989 |
|
BIKRAMJITSINGH Vs. UNION OF INDIA
|
January 11, 1989 |
|
BIMLA DEVI VIDYA DEVI Vs. UNION OF INDIA
|
September 12, 1989 |
|
BIMLA RANI Vs. UNION OF INDIA
|
September 25, 1989 |
|
BINDESHWARI RAM Vs. STATE OF BIHAR
|
September 19, 1989 |
|
BIRDHICHAND MISHRILAL GOTHI Vs. STATE OF MAHARASHTRA
|
February 13, 1989 |
|
BISMILLAH Vs. JANESHWAR PRASAD
|
December 5, 1989 |
|
BRICK AND TILE MANUFACTURERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
August 25, 1989 |
|
BRIJ LAL STATE OF PUNJAB Vs. PREM CHAND
|
April 20, 1989 |
|
BRIJ PAL DASS Vs. RAMMURAT SINGH
|
November 17, 1989 |
|
BROACH DISTT CO OPERATIVE COTTON SALES GINNING AND PRESSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
April 26, 1989 |
|
BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
March 31, 1989 |
|
BUXA DOOARS TEA COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
May 12, 1989 |
|
C L VERMA Vs. STATE OF MADHYA PRADESH
|
October 20, 1989 |
|
C O ARUMUGAM Vs. STATE OF TAMIL NADU
|
October 5, 1989 |
|
C R SESHAN Vs. STATE OF MAHARASHTRA
|
March 15, 1989 |
|
C RADHAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 10, 1989 |
|
CARBORUNDUM UNIVERSAL LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
|
October 5, 1989 |
|
CARDAMOM PLANTERS ASSOCIATION BODINAYAKANNUR Vs. DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM
|
August 7, 1989 |
|
CARONA SHOE COMPANY LIMITED Vs. K C BHASKARAN NAIR
|
March 9, 1989 |
|
CHAGANLAL GAINMULL Vs. COLLECTOR OF CENTRAL EXCISE
|
November 8, 1989 |
|
CHAIRMAN Vs. NTC LTD. EMPLOYEES UNION & ORS. UNION OF INDIA
|
September 29, 1989 |
|
CHAITANYA KALBAGH Vs. STATE OF UTTAR PRADESH
|
March 29, 1989 |
|
CHANDRAKANT SOMNATH KUDALE Vs. STATE OF MAHARASHTRA
|
March 31, 1989 |
|
CHANDRAKANTABEN WIFE OF JAYANTILAL BAPALAL MODI NARENDRA JAYANTILAL MODI Vs. VADILAL BAPALAL MODI
|
March 30, 1989 |
|
CHANGKI VILLAGE Vs. TIBUNGBA AO
|
October 4, 1989 |
|
CHANNAVEERAPPA GOUDA Vs. LAND ACQUISITION OFFICER
|
April 12, 1989 |
|
CHARAN LAL SAHU Vs. UNION OF INDIA AND OTHERS
|
March 8, 1989 |
|
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI Vs. UNION OF INDIA
|
December 22, 1989 |
|
CHHAGAN BHAGWAN KAHAR Vs. N L KALNA
|
March 16, 1989 |
|
CLAGGETT BRACHI CO LIMITED LONDON Vs. COMMISSIONER 0F INCOME TAX ANDHRAPRADESH
|
April 26, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PONDS INDIA LIMITED
|
October 19, 1989 |
|
COLLECTOR OF CENTRAL EXCISE AHMEDABAD COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. ASHOKA MILLS LTD
|
September 8, 1989 |
|
COLLECTOR OF CENTRAL EXCISE BARODA Vs. AMBALAL SARABHAI ENTERPRISES PRIVATE LIMITED
|
August 10, 1989 |
|
COLLECTOR OF CENTRAL EXCISE CALCUTTA II COLLECTOR OF CENTRAL EXCISE BHUBANESHWAR Vs. EASTEND PAPER INDUSTRIES LTD
|
August 29, 1989 |
|
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. PUNJAB ANAND LAMPS INDUSTRIES MOHALI PUNJAB
|
September 14, 1989 |
|
COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. DECENT DYEING CO :1 NAVRANG DYEING CO 2 CAPITAL DYEING CO
|
December 7, 1989 |
|
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD
|
February 14, 1989 |
|
COLLECTOR OF CENTRAL EXCISE HYDERABAD COLLECTOR OF CENTRAL EXCISE MADRAS Vs. JAYANT OIL MILLS PRIVATE LIMITED :TATA OIL MILLS COMPANY LIMITED
|
March 31, 1989 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. STANDARD MOTOR PRODUCTS ANT
|
February 24, 1989 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. NEWMAN PRESS
|
November 9, 1989 |
|
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. BALLARPUR INDUSTRIES LIMITED
|
September 29, 1989 |
|
COLLECTOR OF CUSTOMS Vs. ENFIELD INDIA LIMITED
|
January 16, 1989 |
|
COLLECTOR OF CUSTOMS BANGALORE Vs. HANSUR PLYWOOD WORKS
|
October 26, 1989 |
|
COLLECTOR OF CUSTOMS BANGALORE Vs. WESTERN INDIA PLYWOOD MANUFACTURING COMPANY LIMITED
|
October 26, 1989 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. K MOHAN AND CO EXPORTS
|
September 25, 1989 |
|
COLLECTOR OF CUSTOMS, BANGALORE AND ANOTHER Vs. M/S. HANSUR PLYWOOD WORKS AND ANOTHER
|
September 26, 1989 |
|
COMMISSIONER 0F INCOME TAX CALCUTTA Vs. PRAHALADRAI AGARWALA
|
April 26, 1989 |
|
COMMISSIONER 0F INCOME TAX LUCKNOW Vs. BAZPUR CO OPERATIVE SUGAR FACTORY LIMITED
|
May 1, 1989 |
|
COMMISSIONER OF INCOME TAX AMRITSAR Vs. STRAW BOARD MANUFACTURING COMPANY LIMITED
|
April 28, 1989 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. RASIKLAL MANEKLAL HUF
|
March 29, 1989 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. P K JHAVERI
|
November 6, 1989 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. KAIKABAD
|
August 10, 1989 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. KARAM CHAND THAPAR PRIVATE LIMITED
|
February 14, 1989 |
|
COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P COOPERATIVE FEDERATION LIMITED
|
February 10, 1989 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. SOUTH ARCOT DIST CO OP MATKETING SOCIETY LIMITED
|
January 25, 1989 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. P DORAISWAMY CHETTY VELLORE
|
October 26, 1989 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. GARG AND CO
|
January 24, 1989 |
|
COMMISSIONER OF INCOME TAX NEW DELHI NOW RAJASTHAN Vs. EAST WEST IMPORT AND EXPORT P LTD
|
February 8, 1989 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ORIENT PAPER MILLS LIMITED
|
January 20, 1989 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SUPER COTTON BOWL REFILLING WORKS:AGRA BEVERAGES CORPORATION P LTD
|
February 2, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. HASHMATUNNISA BEGUM
|
January 17, 1989 |
|
COMMISSIONER OF WEALTH TAX BOMBAY Vs. KASTURBAI WALCHAND
|
March 28, 1989 |
|
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA & ORS.
|
November 15, 1989 |
|
COMMON CAUSE A. REGD. SOCIETY Vs. UNION OF INDIA & ORS.
|
January 11, 1989 |
|
COMMON CAUSE A. REGD. SOCIETY Vs. UNION OF INDIA
|
September 19, 1989 |
|
COMPLAINT RECEIVED FROM DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT, DELHI Vs. ABC
|
September 29, 1989 |
|
CONTROLLER OF ESTATE DUTY GUJARAT I AHMEDABAD Vs. M A MERCHANT ACCOUNTABLE PERSON OF LATE SHRI A G MERCHANT MAJIRAJWADI ROAD BHAVNAGAR
|
May 2, 1989 |
|
CORPORATION OF THE CITY OF BANGALORE Vs. M PAPAIAH
|
August 1, 1989 |
|
CORPORATION OF THE CITY OF BANGALORE Vs. KESORAM INDUSTRIES AND COTTON MILLS LIMITED DUNLOP INDIA LIMITED
|
December 8, 1989 |
|
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. K G S BHATT
|
August 29, 1989 |
|
CUSTODIAN 0F BRANCHES 0F BANCO NATIONAL ULTRAMARINO Vs. NALINI BAI NAIQUE
|
April 28, 1989 |
|
D P SHARMA Vs. UNION OF INDIA
|
February 21, 1989 |
|
DADU DAYAL MAHASABHA Vs. SUKHDEV ARYA
|
November 17, 1989 |
|
DAMODAR ROPEWAYS AND CONSTRUCTION CO PRIVATE LIMITED Vs. CHRISTOPHER MARTIN DESGRANGES MARTIN
|
October 6, 1989 |
|
DANDASI SAHU Vs. STATE OF ORISSA
|
November 30, 1989 |
|
DATTATRAYA RAMCHANDRA ADNAIN Vs. BAPU TATODA ADNAIK AND OTHERS
|
February 15, 1989 |
|
DATTATRYA SHANKARBHAT AMBALGI Vs. STATE OF MAHARASHTRA
|
August 1, 1989 |
|
DEEPAK SIBAL MISS RITLJ KHANNA Vs. PUNJAB UNLVERSRTY:PUNJAB UNIVERSITY
|
February 14, 1989 |
|
DELHI JUDICIAL SERVICE ASSOCIATION Vs. STATE OF GUJARAT
|
October 4, 1989 |
|
DEVI PRASAD Vs. BANSHILAL
|
February 13, 1989 |
|
DHANALAKSHMI Vs. R PRASANNA KUMAR
|
November 15, 1989 |
|
DHARAMDAS SHAMLAL AGARWAL Vs. POLICE COMMISSIONER
|
March 16, 1989 |
|
DHARMISTA BHAGAT Vs. STATE OF KARNATAKA
|
April 7, 1989 |
|
DIBYASINGH MALANA TRIVIKRAM MALANA DR SAKTIDHAR JENA Vs. STATE OF ORISSA
|
April 19, 1989 |
|
DINA JI Vs. DADDI
|
November 10, 1989 |
|
DINESHCHANDRA JAMNADAS GANDHI Vs. STATE OF GUJARAT
|
January 17, 1989 |
|
DISTRICT COLLECTOR CHITTOOR Vs. CHITTOOR DISTRICT GROUNDNUT TRADERS ASSOCIATION CHITTOOR
|
January 18, 1989 |
|
DOKI CHINA GURUVULU SON AND CO Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 7, 1989 |
|
DR. DINESH KUMAR AND OTHERS Vs. MOTILAL NEHRU COLLEGE
|
April 12, 1989 |
|
DULI CHAND Vs. JAGMENDER DASS
|
December 8, 1989 |
|
DUNLOP INDIA LIMITED Vs. UNION OF INDIA
|
December 1, 1989 |
|
DURAND DIDIER Vs. CHIEF SECRETARY UNION TERRITORY OF GOA
|
August 29, 1989 |
|
DURGA DASS Vs. INDER KUMAR JAIN
|
May 2, 1989 |
|
DWARKA NATH SHARMA Vs. UNION OF INDIA
|
August 8, 1989 |
|
DWARKADAS MARFATIA AND SONS Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
April 27, 1989 |
|
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1989 |
|
ELEL HOTELS AND INVESTMENTS LIMITED Vs. UNION OF INDIA
|
May 2, 1989 |
|
ESS DEE CARPET ENTERPRISES RAJASTHAN CARPET MANUFACTURERS AND EXPORTERS ASSOCIATION Vs. UNION OF INDIA
|
December 7, 1989 |
|
EXPRESS HOTELS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
May 2, 1989 |
|
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
May 2, 1989 |
|
FIRM GANPAT RAM RAJKUMAR Vs. KALU RAM
|
September 22, 1989 |
|
FOOD CORPORATION OF INDIA Vs. PROVIDENT FUND COMMISSIONER
|
October 26, 1989 |
|
FOOD CORPORATION OF INDIA Vs. JOGINDERPAL MOHINDERPAL
|
March 3, 1989 |
|
FRANCIS JOHN Vs. DIRECTOR OF EDUCATION
|
November 23, 1989 |
|
FRICK INDIA LIMITED Vs. UNION OF INDIA
|
December 21, 1989 |
|
G S BARROW Vs. DISTRICT MAGISTRATE
|
March 17, 1989 |
|
G SURYANARAYANA Vs. SUPERINTENDING ENGINEER
|
January 16, 1989 |
|
G. RAMI REDDY Vs. GOVT. OF ANDHRA PRADESH & ORS.
|
January 31, 1989 |
|
GAJANAN JAIKISHAN JOSHI Vs. PRABHAKAR MOHANLAL KALWAR
|
December 13, 1989 |
|
GAJODHARI DEVI Vs. GOKULANDANOTHER
|
September 26, 1989 |
|
GANPAT GOVIND KAMBLE Vs. MOHAMMAD GHOUSE A NAIK
|
January 27, 1989 |
|
GAURAV JAJN Vs. UNION OF INDIA
|
November 15, 1989 |
|
GENERAL MANAGER CUM CHIEF ENGINEER BIHAR STATE ELECTRICITY BOARD Vs. RAJESHWAR SINGH
|
November 24, 1989 |
|
GHANSHYAM DAS GUPTA Vs. DEVILAL
|
February 8, 1989 |
|
GOODYEAR INDIA LTD Vs. STATE OF HARYANA:GEDORE TOOLS P LTD
|
October 19, 1989 |
|
GOPAL SARAN Vs. SATYANARAYANA
|
February 20, 1989 |
|
GOPIKARANJAN CHOUDHARY GENERAL SECRETARY OF UNION OF ASSAM RIFLES NON GAZETTED EMPLOYEES NORTH EAST REGION Vs. UNION OF INDIA
|
October 25, 1989 |
|
GOURANGA CHAKRABORTY Vs. STATE OF TRIPURA
|
March 31, 1989 |
|
GOVERNMENT OF INDIA Vs. CITEDAL FINE PHARMACEUTICALS MADRAS
|
July 20, 1989 |
|
GRAM PANCHAYAT VILLAGE KANONDA TEHSIL BAHADURGARH DISTRICT ROHTAK Vs. DIRECTOR CONSOLIDATION OF HOLDINGS HARYANA CHANDIGARH
|
October 24, 1989 |
|
GUJARAT ELECTRICITY BOARD Vs. ATMARAM SUNGOMAL POSHANI
|
March 31, 1989 |
|
GUJARAT STEEL TUBES LIMITED Vs. STATE OF KERALA
|
May 5, 1989 |
|
GUJARAT TRAVANCORE AGENCY COCHIN Vs. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM
|
May 2, 1989 |
|
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. UNIQUE ERECTORS GUJARAT PRIVATE LIMITED
|
January 24, 1989 |
|
GURBACHAN SINGH Vs. SATPAL SINGH
|
September 26, 1989 |
|
GURDIAL BATRA Vs. RAJ KUMAR JAIN
|
July 18, 1989 |
|
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL Vs. GOPINATH AND SONS
|
December 11, 1989 |
|
H C PANDEY Vs. G C PAUL
|
April 28, 1989 |
|
HABIB FATIMA Vs. MOHAMMAD SHAFI
|
September 22, 1989 |
|
HALLI GOWDA Vs. MANAGING DIRECTOR K S R T C
|
March 8, 1989 |
|
HARBANS LAL Vs. STATE OF HIMACHAL PRADESH
|
August 1, 1989 |
|
HARI DUTT BHARDWAJ Vs. HARYANA STATE AGRICULTURE MARKETING BOARD PUNCHKULA
|
May 1, 1989 |
|
HARIBANS MISRA Vs. RAILWAY BOARD
|
January 11, 1989 |
|
HARIDEV MISRA Vs. JAMUNADAS AGARWAL
|
February 17, 1989 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUNITA REKHI
|
April 21, 1989 |
|
HINDUSTAN OIL MILLS LIMITED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
|
October 20, 1989 |
|
HINDUSTAN ORGANIC CHEMICALS LTD Vs. VASUDEVAN DAMODARAN NAMBOODIRI
|
September 12, 1989 |
|
HINDUSTAN POLYMERS HINDUSTAN POLYMERS VISAKHAPATNAM Vs. COLLECTOR OF CENTRAL EXCISE:COLLECTOR OF CENTRAL EXCISE GUNTUR
|
August 23, 1989 |
|
HMM LIMITED Vs. ADMINISTRATOR BANGALORE CITY CORPORATION
|
October 4, 1989 |
|
I J RAO ASSTT COLLECTOR OF CUSTOMS Vs. BIBHUTI BHUSHAN BAGH
|
May 12, 1989 |
|
I T C LIMITED Vs. GEORGE JOSEPH FERNANDES
|
February 6, 1989 |
|
IDUL HASAN Vs. RAJINDRA KUMAR JAIN
|
September 1, 1989 |
|
IMPERIAL BANK OF INDIA PENSIONERS ASSO CIATION Vs. STATE BANK OF INDIA
|
February 23, 1989 |
|
INCOME TAX OFFICER AZAMGARH MEWALAL DWARKA PRASAD Vs. MEWALAL DWARKA PRASAD:INCOME TAX OFFICER
|
February 10, 1989 |
|
INDERJIT KAUR Vs. UNION OF INDIA
|
January 2, 1989 |
|
INDIA CARAT PVT LIMITED Vs. STATE OF KARNATAKA
|
February 15, 1989 |
|
INDIA CEMENT LIMITED Vs. STATE OF TAMIL NADU
|
October 25, 1989 |
|
INDIA CEMENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 25, 1989 |
|
INDIAN OVERSEAS BANK Vs. INDUSTRIAL CHAIN CONCERN
|
November 7, 1989 |
|
J RANGASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 20, 1989 |
|
J.S. GARG Vs. KRISHI COOPERATIVE GROUP HOUSING SOCIETY LTD.
|
December 25, 1989 |
|
JACKSON CO OPERATIVE CREDIT SOCIETY LIMITED Vs. CO OPERATIVE BANKS AND SOCIETIES EMPLOYEES FEDERATION
|
March 31, 1989 |
|
JAGAT SINGH Vs. DELHI ADMINISTRATION
|
January 24, 1989 |
|
JAGDISH PARSAD SINHA Vs. BHAGWAT PRASAD
|
August 1, 1989 |
|
JAGRIT MAZDOOR UNION REGD RESERVE TRAINED POOL TELEPHONE OPERATORS BOMBAY ALL INDIA POSTAL EMPLOYEES UNION CLASS III BOMBAY ALL INDIA RMS AND MMS EMPLOYEES UNION Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
November 29, 1989 |
|
JAHANGIRKHAN FAZALKHAN PATHAN Vs. POLICE COMMISSIONER AHMEDABAD
|
July 27, 1989 |
|
JAISHRI ENGINEERING CO PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
March 2, 1989 |
|
JALOBA Vs. STATE OF HARYANA
|
March 29, 1989 |
|
JAMMU AND KASHMIR STATE FOREST CORPORATION Vs. ABDUL KARIM WANI
|
March 31, 1989 |
|
JANAK LAL Vs. STATE OF MAHARASHTRA
|
August 10, 1989 |
|
JANTA MACHINE TOOLS Vs. STATE OF UTTAR PRADESH
|
January 19, 1989 |
|
JASWANT KAUR Vs. MAJOR HARPAL SINGH
|
April 11, 1989 |
|
JAWAHARLAL NEHRU UNIVERSITY Vs. K S JAWATKAR
|
May 12, 1989 |
|
JAYANTBHAI MANUBHAI PATEL Vs. ARUN SUBODHBHAI MEHTA
|
March 28, 1989 |
|
JITENDER TYAGI Vs. DELHI ADMINISTRATION
|
October 3, 1989 |
|
JITENDRA NATH BISWAS Vs. EMPIRE OF INDIA AND CEYLONE TEA CO
|
August 1, 1989 |
|
JOHRI SINGH Vs. SUKH PAL SINGH
|
September 4, 1989 |
|
JUTE CORPN. OF INDIA OFFICERS ASSN./OFFICERS & SUPERVISORS OF I.D.P.L./OFFICERS OF C.C.I. CHAN DR AN/OFFICERS OF F.C.I Vs. JUTE CORPN. OF INDIA LTD. AND ANOTHER/UNION OF INDIA AND OTHERS/F.C.I. AND OTHERS
|
September 15, 1989 |
|
JUTE CORPORATION OF INDIA OFFICERS ASSON. OFFICERS & SUPERVISORS OF INDIAN DRUGS & PHARMACEUTICALS LTD. THE OFFICERS OF LOMENT CORPN CHANDRAN OFFICERS OF F.C.I. THE EMPLOYEES OF ENGINEERS INDIA LTD. Vs. JUTE CORPN. OF INDIA LTD. & UNION OF INDIA
|
December 19, 1989 |
|
JWALA DEVI Vs. SUB INSPECTOR BHOOP SINGH
|
May 2, 1989 |
|
K B DODDARAJJIAPPA Vs. STATE OF KARNATAKA
|
January 16, 1989 |
|
K S KAMALANATHAN V PALANISWAMI Vs. STATE OF TAMIL NADU
|
March 1, 1989 |
|
K S KRISHNA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
November 8, 1989 |
|
K SARASWATHY ALIAS K KALPANA Vs. P S S SOMASUNDARAM CHETTIAR
|
May 1, 1989 |
|
K SRINIVASA RAO Vs. K M NARASIMHAIAH
|
February 9, 1989 |
|
K V GEORGE Vs. SECRETARY TO GOVERNMENT WATER AND POWER DEPARTMENT TRIVANDRUM
|
October 5, 1989 |
|
KAILASH CHANDER SHARMA Vs. STATE OF HARYANA
|
November 16, 1989 |
|
KALGONDA BABGONDA PATIL Vs. BALGONDA KALGONDA PATIL
|
February 15, 1989 |
|
KALI PRASAD AGARWALLA Vs. BHARAT COKING COAL LIMITED
|
March 31, 1989 |
|
KALLU ABARAN SINGH Vs. STATE OFU P:STATE OF UTTAR PRADESH
|
October 24, 1989 |
|
KALYAN SINGH LONDON TRAINED CUTTER JOHRI BAZAR JAIPUR Vs. CHHOTI
|
December 1, 1989 |
|
KALYANI SUNDARAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY MADRAS
|
May 12, 1989 |
|
KAMALA DEVI BUDKIA Vs. HEM PRABHA GANGUU
|
May 2, 1989 |
|
KANAKANALA RAJAMMA AND OTHERS Vs. KURABALAKOTA SREERAMULU AND ANOTHER
|
December 11, 1989 |
|
KANCHAN LAL Vs. BOARD OF REVENUE
|
December 20, 1989 |
|
KANHIYALAL ANDOTHERS Vs. STATE OF RAJASTHAN
|
April 21, 1989 |
|
KANTABEN MANIBHAI AMIN Vs. SPECIAL LAND ACQUISITION OFFICER BARODA
|
September 27, 1989 |
|
KANTHIMATHY PLANTATION PVT LIMITED Vs. STATE OF KERALA
|
September 19, 1989 |
|
KANYA MAHAVIDYALAYA DEGREE COLLEGE Vs. SAVITRITRIPATHI
|
January 17, 1989 |
|
KARNAL LEATHER KARAMCHARI SANGHATAN REGD Vs. LIBERTY FOOTWEAR COMPANY REGD
|
August 31, 1989 |
|
KASHIRAM YADAV Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
|
August 10, 1989 |
|
KASTURI Vs. GAON SABHA
|
July 27, 1989 |
|
KAYASTHA PATHSHALA ALLAHABAD STATE OF UTTAR PRADESH Vs. RAJENDRAPRASAD AND:RAJENDRAPRASAD
|
December 8, 1989 |
|
KAZINAJMUNISSA BEGUM Vs. YUSUF KHAN
|
September 21, 1989 |
|
KESHO RAM AND CO Vs. UNION OF INDIA
|
May 2, 1989 |
|
KEWAL KRISHAN S O DEV RAJ Vs. STATE OF PUNJAB
|
January 31, 1989 |
|
KHAMGAON EDUCATION SOCIETY KHAMGAON DISTT BULDANA Vs. DIRECTOR OF EDUCATION STATE OF MAHARASHTRA
|
October 24, 1989 |
|
KIRAN BEDI AND OTHERS Vs. DELHI ADMN. AND OTHERS
|
May 4, 1989 |
|
KIRAN BEDI AND OTHERS Vs. DELHI ADMINISTRATIVE AND OTHERS
|
May 12, 1989 |
|
KIRAN BEDT KIRAN BEDI JINDER SINGH JINDER SINGH Vs. COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY
|
January 4, 1989 |
|
KISHEN PATTNAYAK INDIAN PEOPLES FRONT Vs. STATE OF ORISSA
|
January 9, 1989 |
|
KISHORE SHAMBHUDATTA MISHRA PRAKASH ALIAS LAXMINARAYAN SHAMBHUDATTA MISHRA Vs. STATE OF MAHARASHTRA
|
March 14, 1989 |
|
KOCH NAVIGATION INC Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
September 7, 1989 |
|
KOTAIAH Vs. PROPERTY ASSOCIATTON OF THE BAPTIST CHURCHES PRIVATE LIMITED
|
July 21, 1989 |
|
KOTHANDRAN SPG MILLS PVT LIMITED Vs. UNION OF INDIA
|
March 28, 1989 |
|
KRISHAN KUMAR BALBIR SINGH Vs. UNION OF INDIA
|
April 7, 1989 |
|
KRISHNA RAM MAHALE DEAD Vs. SHOBHA VENKAT RAO
|
August 9, 1989 |
|
KULDEEP SINGH OTHERS Vs. PUNJAB AND SINDBANK
|
August 4, 1989 |
|
KUMARI ANAMICA MISHRA Vs. U P PUBLIC SERVICE COMMISSION
|
October 9, 1989 |
|
KUNDAN MAL Vs. GURUDUTTA
|
January 25, 1989 |
|
LACHHMAN DASS Vs. RAM LAL
|
March 30, 1989 |
|
LAKHANPAL NATIONAL LIMITED Vs. M R T P COMMISSION ANOTHER
|
May 2, 1989 |
|
LALIT KUMAR SHARMA Vs. SUPERINTENDENT AND REMEMBRANCER 0F LEGAL AFFAIRS GOVERNMENT 0F WEST BENGAL
|
August 31, 1989 |
|
LALJI Vs. STATE OF UTTAR PRADESH
|
January 17, 1989 |
|
LALLU Vs. FINANCIAL COMMISSIONER
|
February 14, 1989 |
|
LATA DEVI MALI Vs. HARU RAJWAR
|
August 22, 1989 |
|
LATA KAMAT Vs. VILAS
|
March 29, 1989 |
|
LAXMI KANT PANDEY Vs. UNION OF INDIA
|
September 19, 1989 |
|
LAXMI NARAYAN NAYAK Vs. RAMRATAN CHATURVEDI
|
December 22, 1989 |
|
LAXMICHAND BHAGAJI Vs. UNION OF INDIA
|
September 12, 1989 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. GANGADHAR VISHWANATH RANADE
|
September 8, 1989 |
|
LT COL K D GUPTA Vs. UNION OF INDIA
|
August 3, 1989 |
|
LT COL K D GUPTA Vs. UNION OF INDIA
|
March 31, 1989 |
|
LUXMI TEA COMPANYLTD Vs. PRADIP KUMAR SARKAR
|
November 7, 1989 |
|
M JHANGIR BHATUSHA Vs. UNION OF INDIA
|
May 17, 1989 |
|
M NARAYANAPPA Vs. GOVERNMENT OF KARNATAKA
|
September 6, 1989 |
|
M R NARAYANAN Vs. V MOHANLAL
|
April 12, 1989 |
|
M S PREMANAND Vs. M R PURUSHOTAM
|
January 24, 1989 |
|
M W EDWARDS Vs. FINANCIAL ADVISER AND CHIEF ACCOUNTS OFFICER
|
April 17, 1989 |
|
M/S. PRIYANKA OVERSEAS P. LIMITED Vs. UNION OF INDIA AND OTHERS
|
January 24, 1989 |
|
MADAN LAL ANAND SHASHI ANAND Vs. UNION OF INDIA
|
October 26, 1989 |
|
MADANLAL MANOHARLAL BALLIMAL NAWAL KISHORE GIRNAR WOOLEN MILLS Vs. STATE OF HARYANA
|
November 28, 1989 |
|
MADHU MEHTA Vs. UNION OF INDIA
|
August 9, 1989 |
|
MADHURI MUKUND CHITNIS Vs. MUKUND MARTAND CHITNIS
|
April 21, 1989 |
|
MAFATLAL FINE SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
January 17, 1989 |
|
MAGANLAL RAMNARAYAN Vs. JAISWAL INDUSTRIES NEEMACH:MAGANLAL
|
August 7, 1989 |
|
MAHABIR KISHORE Vs. STATE OF MADHYA PRADESH
|
July 31, 1989 |
|
MAHARAJA MARTAN SINGH AND OTHERS Vs. KAILASH JOSHI AND OTHERS
|
May 4, 1989 |
|
MAHARANA MILLS PVT LIMITED Vs. INCOME TAX TRIBUNAL AHMEDABAD
|
May 3, 1989 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. THANA ELECTRIC SUPPLY CO
|
April 13, 1989 |
|
MAHAVIR PRASAD Vs. SUKHDEV MONGLA AND ANOTHER
|
January 31, 1989 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 19, 1989 |
|
MAHESH TRAVELS AND TOURS Vs. COMMISSIONER 0F POLICE
|
May 1, 1989 |
|
MAINIA DEAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 4, 1989 |
|
MAJATI SUBBARAO Vs. P V K KRISHNA RAO
|
September 19, 1989 |
|
MAN INDUSTRIAL CORPORATION SHRI SATISH CHANDRA AGARWAL Vs. SUPERINTENDENT CENTRAL EXCISE MOR JAIPUR :SUPERINTENDENT CENTRAL EXCISE MOR JAIPUR
|
September 12, 1989 |
|
MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
November 6, 1989 |
|
MANIAR ISMAIL SAB Vs. MANIAR FAKRUDDIN
|
April 27, 1989 |
|
MANIKANDAN Vs. PANDIAN
|
August 23, 1989 |
|
MARATHWADA UNIVERSITY Vs. SESHRAO BALWANT RAO CHAVAN
|
April 13, 1989 |
|
MARWAR TENT FACTORY Vs. UN ION OF INDIA
|
November 9, 1989 |
|
MEDIMPEX INDIA PVT LIMITED Vs. DRUG CONTROLLER CUM CHIEF LICENSING AUTHORITY
|
December 5, 1989 |
|
MEENAKSHI MALIK Vs. UNIVERSITY OF DELHI
|
May 1, 1989 |
|
MEHARUNNISA Vs. M. ABDUL GAFOOR
|
November 29, 1989 |
|
MEHBOOB KHAN NAWAB KHAN PATHAN NASIRKHAN NAWABKHAN PATHAN SHARIFKHAN NAWABKHAN PATHAN Vs. POLICE COMMISSIONER AHMEDABAD:POLICE COMMISSIONER AHMEDABAD:POLICE COMMISSIONER AHMEDABAD
|
July 25, 1989 |
|
MEHTA RAVINDRARAI AJITRAI Vs. STATE OF GUJARAT
|
August 8, 1989 |
|
MEMBER BOARD 0F REVENUE WEST BENGAL Vs. CONTROLLER 0F STORES EASTERN RAILWAY CALCUTTA
|
April 28, 1989 |
|
MEWA RAM KANOJIA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
March 9, 1989 |
|
MIR MOHAMMAD OMAR Vs. STATE OF WEST BENGAL
|
August 8, 1989 |
|
MITHILESH KUMARI Vs. PREM BEHARI KHARE
|
February 14, 1989 |
|
MODERN HOTEL GUDUR Vs. K RADHAKRISHNAIAH
|
April 26, 1989 |
|
MOHAMMAD ZAINULABUDEEN Vs. SAYED AHMED MOHIDEEN
|
December 15, 1989 |
|
MOHAN KRISHNA WAZIR Vs. STATEOFJANDKANDOTHERS
|
April 20, 1989 |
|
MOHAN MEAKINS BREWERIES LIMITED DALIGANJ LUCKNOW MODI INDUSTRIES LIMITED MODINAGAR MOHAN MEAKINS BREWERIES LIMITED GHAZIABAD Vs. CONTROLLER OF WEIGHTS AND MEASURES U P LUCKNOW:CONTROLLER OF WEIGHTS AND MEASURES U P LUCKNOW:CONTROLLER OF WEIGHTS AND MEASURES U P LUCKNOW
|
January 31, 1989 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
April 7, 1989 |
|
MOHINI BADHWAR Vs. RAGHUNANDAN SARAN ASHOK SARAN
|
April 27, 1989 |
|
MUGAJJ LAXMAN PADULE Vs. TRIMBAK WASDEO KULKARNI
|
January 18, 1989 |
|
MUNICIPAL BOARD BAREILLY Vs. BHARAT OIL COMPANY
|
December 4, 1989 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY UNIVERSITY OF BOMBAY STATE OF MAHARASHTRA DR GAYATRI AGARWAL DR SACHIN D KULKARNI Vs. THUKRAL ANJALI DEOKUMAR:ANJALI DEOKUMAR THUKRAL:THUKRAL ANJALI DEOKUMAR:STATE OF MAHARASHTRA
|
March 7, 1989 |
|
MUNICIPAL CORPORATION OF THE CITY OF BARODA Vs. BABUBHAI HIMATLAL
|
August 16, 1989 |
|
MUNICIPAL COUNCIL JODHPUR Vs. PAREKH AUTOMOBILES LIMITED
|
November 7, 1989 |
|
MUNIR AHMAD Vs. STATE OF RAJASTHAN
|
January 11, 1989 |
|
MUNJUSHREE PLANTATION LIMITED Vs. STATE OF TAMIL NADU
|
February 17, 1989 |
|
MUNNA MISS LILLY THOMAS Vs. STATE OF UTTAR PRADESH
|
March 15, 1989 |
|
MUNSHI SINGH Vs. SOHAN BAI
|
March 13, 1989 |
|
N ABDUL BASHEER Vs. K K KARUNAKARAN
|
May 5, 1989 |
|
N D M C Vs. STATESMAN LIMITED
|
October 24, 1989 |
|
N E HORO Vs. LEANDER TIRU
|
September 5, 1989 |
|
N MEERA RANI N MEERA RANI Vs. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
|
August 22, 1989 |
|
N P VERMA Vs. UNION OF INDIA
|
January 31, 1989 |
|
N VISWANATHA IYER Vs. STATE OF KERALA
|
December 5, 1989 |
|
N.D.M.C. Vs. STATESMAN LTD
|
May 12, 1989 |
|
NAIB SUBEDAR KATAR SINGH Vs. UNION OF INDIA
|
September 26, 1989 |
|
NALAMOLU APPALA SWAMY INTURU NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
April 5, 1989 |
|
NALINI BHANOT Vs. COMMISSIONER OF POLICE
|
December 14, 1989 |
|
NAMDEO PUNDLIK KAMBLE Vs. NAGPUR IMPROVEMENT TRUST
|
November 9, 1989 |
|
NANUPAL SINGH Vs. MANAGING DIRECTOR CUM CHAIRMAN NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
December 20, 1989 |
|
NARENDRA KUMAR MAHESHWARI Vs. UNION OF INDIA
|
May 3, 1989 |
|
NARENDRA NATH PANDEY Vs. STATE OF UTTAR PRADESH
|
March 9, 1989 |
|
NAVTEJ SINGH Vs. SATISH KUMAR KHURANA
|
July 20, 1989 |
|
NON Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS (SCHOOLS), PUNJAB AND OTHERS., THE STATE OF PUNJAB AND OTHERS
|
March 15, 1989 |
|
NOORALI BABUL THANEWALA Vs. K M M SHETTY
|
December 20, 1989 |
|
O P GUPTA Vs. UNION OF INDIA
|
April 20, 1989 |
|
O Z HUSSAIN Vs. UNION OF INDIA
|
November 15, 1989 |
|
OM PRAKASH Vs. COMMISSIONER OF POLICE
|
October 24, 1989 |
|
OSSEIN AND GELATINE MANUFACTURERS ASSOCIATION OF INDIA Vs. MODI ALKALIES AND CHEMICALS LIMITED
|
August 10, 1989 |
|
OWNERS AND PARTIES INTERESTED IN M V "VALI PERO" OWNERS AND PARTIES INTERESTED IN M V "VALI PERO" Vs. FERNANDEO LOPEZ:FERNANDEO LOPEZ
|
September 19, 1989 |
|
P A THOMAS Vs. M MOHAMMAD TAJUDDIN
|
May 26, 1989 |
|
P L SHAH Vs. UNION OF INDIA
|
January 18, 1989 |
|
P M PAUL Vs. UNION OF INDIA
|
January 16, 1989 |
|
P MAHENDRAN MALTEESH Y ANNIGERI Vs. STATE OF KARNATAKA
|
December 5, 1989 |
|
P. JAYARAMA NAIDU Vs. THE S.T.A.T. AND OTHERS
|
January 24, 1989 |
|
P. SUDHIRKUMAR Vs. THE SPEAKER, A.P. LEGISLATIVE ASSEMBLY, HYDERABAD AND OTHERS
|
April 25, 1989 |
|
P. SUDHIRKUMAR M/S. ANANTH GAS SUPPLIERS AND OTHERS Vs. THE SPEAKER, A.P. LEGISLATIVE ASSEMBLY HYDERABAD AND OTHER
|
September 26, 1989 |
|
PADALA VEERAREDDY Vs. STATE OF ANDHRA PRADESH
|
October 26, 1989 |
|
PADMINI PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
August 18, 1989 |
|
PAL SINGH Vs. SUNDER SINGH
|
January 10, 1989 |
|
PALURU RAMKRISHNAIAH R D DEGAONKAR AND Vs. UNION OF INDIA
|
March 28, 1989 |
|
PANDURANG RAMCHANDRA MANDLIK Vs. SHANTIBAI RAMCHANDRA GHATGE
|
September 12, 1989 |
|
PARAS NATH MAMMAN SINGH Vs. UNION OF INDIA
|
November 28, 1989 |
|
PARMANAND KATARA Vs. UNION OF INDIA
|
August 28, 1989 |
|
PATTAD AMARAPPA Vs. STATE OF KARNATAKA
|
July 25, 1989 |
|
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. POLICE COMMISSIONER DELHI POLICE HEADQUARTERS
|
January 13, 1989 |
|
PERFECT CIRCLE VICTOR LIMITED Vs. UNION OF INDIA
|
May 3, 1989 |
|
POPAT RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
July 28, 1989 |
|
PRABHA MANUFACTURING INDUSTRIAL CO OPERATIVE SOCIETY Vs. BANWARI LAL
|
February 14, 1989 |
|
PRAHALAD SINGH Vs. UN ION OF INDIA
|
April 28, 1989 |
|
PRAKASH MEHRA Vs. K L MALHOTRA
|
April 27, 1989 |
|
PRAKASH ROADLINES PRIVATE LIMITED Vs. UNION OF INDIA
|
August 1, 1989 |
|
PRAMOD MAHTO Vs. STATE OF BIHAR
|
April 21, 1989 |
|
PRATHAMA BANK HEAD OFFICE MORADABAD Vs. VUAY KUMAR GOEL
|
August 22, 1989 |
|
PRATULKUMARSINHA Vs. STATE OF ORISSA
|
May 12, 1989 |
|
PREM CHAND Vs. STATE OF HARYANA
|
January 31, 1989 |
|
PREM DEVI Vs. DELHI ADMINISTRATION
|
April 17, 1989 |
|
PRITHI CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 17, 1989 |
|
PROF C D TASE Vs. UNIVERSITY OF BOMBAY
|
February 16, 1989 |
|
PROF. RAMDAS KISHOREDAS AMIN Vs. UNION OF INDIA
|
August 9, 1989 |
|
PROVASH CHANDRA DALUI Vs. BISWANATH BANERJEE
|
April 3, 1989 |
|
PUJARI BAI Vs. MADAN GOPAL
|
July 12, 1989 |
|
PUNJAB NATIONAL BANK Vs. P K MITTAL
|
February 13, 1989 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. TILAK RAJ SHARMA
|
August 23, 1989 |
|
PURI CONSTRUCTION PVT LIMITED Vs. UNION OF INDIA
|
January 20, 1989 |
|
PYAR KAUR Vs. UNION OF INDIA
|
January 5, 1989 |
|
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR Vs. MANAGING DIRECTOR:PYARE LAL SHARMA
|
July 19, 1989 |
|
QAMRUDDIN Vs. RASUL BAKSH
|
February 6, 1989 |
|
R B SHREERAM DURGA PRASAD AND FATEHCHAND NURSING DAS Vs. SETTLEMENT COMMISSION IT AND WT
|
January 27, 1989 |
|
R L GUPTA Vs. JUPITOR GENERAL INSURANCE COMPANY
|
November 7, 1989 |
|
R NAJRAYANAN Vs. UNION OF INDIA
|
October 25, 1989 |
|
R RAGHURAM Vs. P JAYARAMA NAIDU
|
December 15, 1989 |
|
R VENUGOPALA NAIDU Vs. VENKATARAYULU NAIDU CHARITIES
|
October 26, 1989 |
|
RADHEY SHYAM STATE OF RAJASTHAN Vs. KUNJ BEHARI:KUNJBEHARI KUNJI
|
October 17, 1989 |
|
RAIPUR DEVELOPMENT AUTHORITY AND Vs. CHOKHAMAL CONTRACTORS
|
May 4, 1989 |
|
RAJ STEEL Vs. STATE OF ANDHRA PRADESH
|
May 16, 1989 |
|
RAJATHA ENTERPRISES S K SHARMA Vs. S K SHARMA:CORPORATION OF THE CITY OF BANGALORE
|
February 3, 1989 |
|
RAJENDRA KUMARI Vs. SHANTA TRIVEDI
|
February 20, 1989 |
|
RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH
|
January 3, 1989 |
|
RAJNIKANT JIVANLAL Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU NEW DELHI
|
June 26, 1989 |
|
RAKAPALU RAJA RAMA GOPALA RAO Vs. NARAGANI GOVINDA SEHARARAO
|
September 12, 1989 |
|
RAM GAJADHAR NISHAD Vs. STATE OF UTTAR PRADESH
|
March 3, 1989 |
|
RAM PRAKASH GUPTA Vs. TOWN IMPROVEMENT TRUST BHOPAL
|
March 3, 1989 |
|
RAM PRASAD YADAV DECEASED AND BOMBAY MINERAL AND ALLIED INDUSTRIES EMPLOYEES UNION AND BOMBAY COAL AND COKE WORKERS UNION Vs. CHAIRMAN BOMBAY PORT TRUST
|
March 29, 1989 |
|
RAM SUKH APRASHIKSHIT ADHAYAPAK SANGH Vs. STATE OF RAJASTHAN
|
September 26, 1989 |
|
RAMA BAI Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD
|
November 8, 1989 |
|
RAMA DHONDU BORADE Vs. V K SARAF COMMISSIONER OF POLICE
|
May 5, 1989 |
|
RAMAIAH Vs. STATE OF KARNATAKA
|
April 10, 1989 |
|
RAMBILAS SINGH Vs. STATE OF BIHAR
|
April 6, 1989 |
|
RAMESH Vs. STATE OF GUJARAT
|
August 4, 1989 |
|
RAMESH BIRCH S M MEHRA RAM KRISHNAN AND SONS CHARAN DASS SALUJA S S SODHI GURDIAL SINGH LAL SINGH SURINDER SHARMA SMT SWARAN KAUR Vs. UNION OF INDIA
|
April 21, 1989 |
|
RAMESH CHAND Vs. PRESCRIBED AUTHORITY
|
July 27, 1989 |
|
RAMESH CHAND MADAN Vs. STATE OF HARYANA
|
April 7, 1989 |
|
RAMESHWAR YADAV Vs. UNION OF INDIA
|
January 10, 1989 |
|
RAMLAL KHURANA Vs. STATE OF PUNJAB
|
August 3, 1989 |
|
RAMZAN Vs. HUSSAINI
|
November 24, 1989 |
|
RANDHIR SINGH Vs. BOARD OF SCHOOL EDUCATION HARYANA
|
October 20, 1989 |
|
RANEEGUNJ COAL ASSOCIATION LIMITED PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
August 8, 1989 |
|
RANGASWAMI Vs. STATE OF TAMIL NADU
|
March 8, 1989 |
|
RAOJIBHAI JIVABHAI PATEL Vs. STATE OF GUJARAT
|
December 7, 1989 |
|
RASHIDMIYA CHHAVA AHMEDMIYA SHAIK Vs. POLICE COMMISSIONER AHMEDABAD
|
May 5, 1989 |
|
RASHIK LAL SHAH GOKULDAS WAGHAJIBHAI GUJRATHI Vs. SHAH GOKULDAS:STANDARD TRADING COMPANY
|
February 2, 1989 |
|
RATAN LAL ADUKJA Vs. UNION OF INDIA
|
July 19, 1989 |
|
RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. DINKAR KASHINATH WATVE
|
January 27, 1989 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
April 7, 1989 |
|
REET MOHINDER SINGH SEKHON Vs. MOHINDER PARKASH
|
July 31, 1989 |
|
ROCHE PRODUCTS LIMITED Vs. COLLECTOR OF CUSTOMS
|
October 19, 1989 |
|
ROOP CHAND Vs. GOPI CHAND THELIA
|
March 29, 1989 |
|
RUBBER HOUSE Vs. EXCELSIOR NEEDLE INDUSTRIES PRIVATE LIMITED
|
March 10, 1989 |
|
RUP DIAMONDS Vs. UNION OF INDIA
|
January 2, 1989 |
|
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
|
September 29, 1989 |
|
S BANERJEE Vs. UNION OF INDIA
|
October 24, 1989 |
|
S M D KIRAN PASHA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 9, 1989 |
|
S MAHESWAR RAO Vs. STATE OF ORISSA
|
August 10, 1989 |
|
S RANGARAJAN UNION OF INDIA Vs. P JAGJIVAN RAM:P JAGJIVAN RAM
|
March 30, 1989 |
|
S S RATHORE Vs. STATE OF MADHYA PRADESH
|
September 6, 1989 |
|
SADASHIV MAHADEO YAVALUJE AND GAJANAN SHRIPATRAO SALOKHE Vs. STATE OF MAHARASHTRA
|
December 6, 1989 |
|
SAHELI A WOMENS RESOURCES CENTRE Vs. COMMISSIONER OF POLICE DELHI POLICE HEADQUARTERS
|
December 14, 1989 |
|
SAILEN KRISHNA MAJUMDAR Vs. MALIK LABHU MASIH
|
February 21, 1989 |
|
SAIYADA MOSSARRAT (SMT.) Vs. HINDUSTAN STEEL LTD., BHILAI AND ORS.
|
October 30, 1989 |
|
SAJAN K VARGHESE Vs. STATE OF KERALA
|
February 15, 1989 |
|
SANGHI TEXTILE PROCESSORS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 15, 1989 |
|
SANJAY MEHROTRA Vs. GSVM MEDICAL COLLEGE KANPUR
|
January 13, 1989 |
|
SANKAR MUKHERJEE Vs. UNION OF INDIA
|
November 16, 1989 |
|
SANTOKH SINGH Vs. UNION OF INDIA
|
December 21, 1989 |
|
SARALA DEBI BIRLA Vs. COMMISSIONER OF WEALTH TAX
|
January 17, 1989 |
|
SARDHA RAM Vs. NAKLI SINGH
|
October 26, 1989 |
|
SATVIR SINGH Vs. DELHI CLOTH AND GENERAL MILLS LIMITED
|
November 23, 1989 |
|
SAVITRIBEN Vs. STATE OF GUJARAT
|
March 31, 1989 |
|
SECRETARY TO THE GOVERNMENT OF ORISSA Vs. SARBESWAR ROUT
|
October 4, 1989 |
|
SELVI JAYALALITHA AND ANOTHER Vs. SMT. JANKAKI RAMACHANDRA AND OTHERS
|
February 8, 1989 |
|
SENIOR SUPERINTENDENT OF POST OFFICES ALLAHABAD Vs. IZHAR HUSSAIN
|
August 10, 1989 |
|
SHAFIQ AHMAD Vs. DISTRICT MAGISTRATE MEERUT
|
September 6, 1989 |
|
SHAH PHOOLCHAND LALCHAND Vs. PARVATHI BAI
|
February 2, 1989 |
|
SHAKUNTALABAT Vs. L V KULKARNI
|
March 28, 1989 |
|
SHAM SUNDER Vs. STATE OF HARYANA
|
August 21, 1989 |
|
SHANKARRAO DEJISAHEB SHINDE Vs. VITHALRAO GANPATRAO SHINDE
|
February 22, 1989 |
|
SHANTILAL RAMPURIA Vs. VEGA TRADING CORPORATION
|
August 1, 1989 |
|
SHARAD KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
|
January 18, 1989 |
|
SHIV CHANDER KAPOOR Vs. AMAR BOSE
|
November 28, 1989 |
|
SHIVAJI DAYANU PATIL Vs. STATE OF MAHARASHTRA
|
July 12, 1989 |
|
SHIVALIK AGRO PLY PRODUCTS Vs. COLLECTOR OF CUSTOMS BOMBAY
|
September 13, 1989 |
|
SHREERAM FINANCE CORPORATION Vs. YASIN KHAN
|
July 21, 1989 |
|
SHRI KRISHNA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
October 25, 1989 |
|
SHRIDHAR S O RAM DULAR Vs. NAGAR PALIKA JAUNPUR
|
November 17, 1989 |
|
SHUBHLAXMI MILLS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT
|
March 28, 1989 |
|
SIDDESHWARI COTTON MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 17, 1989 |
|
SNOW WHITE INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
April 28, 1989 |
|
SODAN SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
August 30, 1989 |
|
SOUTHERN ROADWAYS LIMITED MADURAI Vs. S M KRISHNAN
|
October 5, 1989 |
|
SREELATHABHUPAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 28, 1989 |
|
SRI RAVI OIL MILLS Vs. COMMERCIAL TAX OFFICER
|
December 18, 1989 |
|
SRINIKETAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. VIKAS VIHAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
April 5, 1989 |
|
STAR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
|
August 22, 1989 |
|
STATE OF ANDHRA PRADESH Vs. V SADANANDAM
|
May 16, 1989 |
|
STATE OF ANDHRA PRADESH Vs. G SREENIVASA RAO
|
March 13, 1989 |
|
STATE OF ANDHRA PRADESH AND ANOTHER Vs. B. NARSIMHULA AND ANOTHER
|
March 8, 1989 |
|
STATE OF ASSAM Vs. BHELU SHEIKH
|
March 8, 1989 |
|
STATE OF ASSAM Vs. UNION OF INDIA
|
January 10, 1989 |
|
STATE OF BIHAR Vs. JAINANADANPRASADSINGH:NANDESHWARSINGH
|
January 20, 1989 |
|
STATE OF BIHAR Vs. HARIHARPRASADDEBUKA
|
February 21, 1989 |
|
STATE OF BIHAR Vs. DRSANJAY KUMAR SINHA
|
November 15, 1989 |
|
STATE OF GUJARAT Vs. PATEL NARANBHAI NATHUBAI
|
September 26, 1989 |
|
STATE OF GUJARAT Vs. KAMLABENJIVANBHAI
|
April 21, 1989 |
|
STATE OF HARYANA Vs. PREM CHAND
|
December 14, 1989 |
|
STATE OF JAMMU AND KASHMIR Vs. MAHMOOD AHMED
|
April 13, 1989 |
|
STATE OF JAMMU AND KASHMIR Vs. MAZHAR ALI
|
March 31, 1989 |
|
STATE OF JAMMU AND KASHMIR Vs. HAJI GHULAM RASOOL RATHER AND SONS
|
August 7, 1989 |
|
STATE OF KARNATAKA Vs. M OBANNA
|
March 29, 1989 |
|
STATE OF KARNATAKE AND OTHERS Vs. KIRUPSPA SAMAJA SEWA SANGH WITH SAHYADRA EDU. TRUST AND OTHERS
|
February 6, 1989 |
|
STATE OF MADHYA PRADESH Vs. NARAYAN SINGH:SHAMSHERSINGH
|
July 25, 1989 |
|
STATE OF MADHYA PRADESH Vs. GANEKAR MOTGHARE
|
November 21, 1989 |
|
STATE OF MADHYA PRADESH Vs. ORIENT PAPER MILLS LIMITED
|
December 7, 1989 |
|
STATE OF MAHARASHTRA Vs. CAPTAIN BUDDHIKOTA SUBHA RAO
|
September 29, 1989 |
|
STATE OF MAHARASHTRA Vs. DILIP S O VISHWANATH JAMDAR
|
September 12, 1989 |
|
STATE OF MAHARASHTRA Vs. MINOO NOAZER KAVARANA:MISS KAVITAKUMAR BHATTA
|
April 24, 1989 |
|
STATE OF MAHARASHTRA Vs. SALEM HASAN KHAN
|
March 9, 1989 |
|
STATE OF MAHARASHTRA Vs. JAGANNATH ACHYUT KARANDIKAR
|
March 8, 1989 |
|
STATE OF ORISSA Vs. GANGADHARPANDE
|
March 28, 1989 |
|
STATE OF ORISSA Vs. NIRANJAN SWAIN
|
August 10, 1989 |
|
STATE OF ORISSA Vs. ASIM KUMAR MOHANTY
|
July 24, 1989 |
|
STATE OF ORISSA Vs. J P LATH
|
August 7, 1989 |
|
STATE OF PUNJAB Vs. SUKHPALSINGH
|
October 6, 1989 |
|
STATE OF PUNJAB Vs. SETH GANPAT RAM COTTON GINNING AND PRESSING FACTORY
|
April 27, 1989 |
|
STATE OF RAJASTHAN Vs. BOTAMAL SACHDEVA DEAD
|
August 2, 1989 |
|
STATE OF RAJASTHAN Vs. SHANTILAL JAIN
|
August 2, 1989 |
|
STATE OF TAMIL NADU Vs. ANANDAM VKWANATHAN
|
January 24, 1989 |
|
STATE OF TAMIL NADU Vs. MAHI TRADERS:TVL INTER CONTINENTAL LEATHER TRADERS MADRAS:G N R INDUSTRIES: S A G S ARMUGHAM AND CO:PRASAD LEATHER MART:SEEMA LEATHER CO :S K S AND SONS:THIR NISAR PRIME TANNERY:C KALAYANAM:P JAYAM TRADING CORPN :T A A
|
February 3, 1989 |
|
STATE OF TAMTL NADU STATE OF TAMIL NADU Vs. SHAKTI ESTATES:SHANMUGHAM ESTATE TAMIL NADU
|
February 1, 1989 |
|
STATE OF UTTAR PRADESH Vs. SURINDER PAL SINGH
|
January 31, 1989 |
|
STATE OF UTTAR PRADESH Vs. RADHEY SHYAM NIGAM :KASHMIR SINGH :KASHMIR SINGH
|
January 11, 1989 |
|
STATE OF UTTAR PRADESH Vs. MADAN MOHAN
|
April 20, 1989 |
|
STATE OF UTTAR PRADESH Vs. CHET RAM
|
March 28, 1989 |
|
STATE OF UTTAR PRADESH Vs. PHERU SINGH
|
March 16, 1989 |
|
STATE OF UTTAR PRADESH Vs. ANUPAM TRADERS
|
March 28, 1989 |
|
STATE OF UTTAR PRADESH Vs. PADAM CHAND GARG
|
April 10, 1989 |
|
STATE OF UTTAR PRADESH Vs. JODHA SINGH
|
July 19, 1989 |
|
STATE OF UTTAR PRADESH Vs. R K SRIVASTAVA:R K SRIVASTAVA
|
August 11, 1989 |
|
STATE OF UTTAR PRADESH Vs. EX PILOT OFFICER ARUN GOVIL
|
November 21, 1989 |
|
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY Vs. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI
|
January 17, 1989 |
|
STREE ATYACHAR VIRODHI PARISHAD STATE OF MAHARASHTRA Vs. DILIP NATHUMAL CHORDIA:DILIP NATHUMAL
|
February 8, 1989 |
|
SUBHASH CHAND JAIN Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
|
February 24, 1989 |
|
SUBHASH CHANDRA Vs. MOHAMMAD SHARIF
|
December 19, 1989 |
|
SUBRAMANIAM SWAMY Vs. RAMAKRISHNA HEGDE
|
October 18, 1989 |
|
SUDARSAN TRADING CO Vs. GOVERNMENT OF KERALA
|
February 14, 1989 |
|
SUKHDARSHAN SINGH Vs. STATE OF RAJASTHAN
|
November 21, 1989 |
|
SUKHRAM S O RAMRATAN Vs. STATE OF MADHYA PRADESH
|
January 13, 1989 |
|
SUMATI P SHERE Vs. UNION OF INDIA
|
April 3, 1989 |
|
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI Vs. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA
|
July 13, 1989 |
|
SUNIL FULCHAND SHAH Vs. UNION OF INDIA
|
May 1, 1989 |
|
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN Vs. UNION OF INDIA
|
July 24, 1989 |
|
SUPREME COURT LEGAL AID COMMITTEE Vs. UNION OF INDIA
|
March 17, 1989 |
|
SUPREME COURT LEGAL AID COMMITTEE II Vs. UNION OF INDIA
|
May 9, 1989 |
|
SUPREME COURT LEGAL AID COMMITTEFI III Vs. UNION OF INDIA
|
September 5, 1989 |
|
SURAJ BHAN Vs. BHARATSINGH
|
October 4, 1989 |
|
SURENDER KUMAR LENKA & ORS. P.C. JAINA Vs. K.V. KRISHNAMURTHY AND HARISH CHANDRA MISRA
|
August 28, 1989 |
|
SURESH CHANDRA SAXENA Vs. STATE OF UTTAR PRADESH
|
February 6, 1989 |
|
SURESH KUMAR Vs. TOWN IMPROVEMENT TRUST BHOPAL
|
March 3, 1989 |
|
SURINDER KUMAR Vs. UNION TERRITORY CHANDIGARH
|
March 8, 1989 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
April 7, 1989 |
|
SURYAMOORTHI Vs. GOVINDASWAMY
|
April 13, 1989 |
|
SURYAMOORTHI Vs. GOVINDASWAMYII
|
May 5, 1989 |
|
SUSHIL KUMAR MEHTA Vs. GOBIND RAM BOHRA DEAD
|
November 10, 1989 |
|
SUSHMA GOSAIN Vs. UNION OF INDIA
|
August 25, 1989 |
|
SWADESHI POLYTEX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 23, 1989 |
|
SWANTRA KUMAR GUPTA Vs. TOWN IMPROVEMENT TRUST BHOPAL
|
March 3, 1989 |
|
SWASTIC AUTOMOBILES Vs. BIHAR STATE FINANCIAL CORPORATION
|
May 9, 1989 |
|
SYNTHETICS AND CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH
|
October 25, 1989 |
|
T A ABDUL RAHMAN Vs. STATE OF KERALA
|
August 23, 1989 |
|
T R KAPOOR Vs. STATE OF HARYANA
|
August 31, 1989 |
|
T S SUBRAMANIAN Vs. ANDHRA BANK LIMITED
|
March 29, 1989 |
|
T. UMA REDDY Vs. NAREN RAJAN
|
August 11, 1989 |
|
TADUR BALA GOUD Vs. M NARAYAN REDDY
|
February 27, 1989 |
|
TAKHATRAY SHIVADATTRAY MANKAD Vs. STATE OF GUJARAT
|
May 5, 1989 |
|
TARA SINGH Vs. KEHAR SINGH
|
March 31, 1989 |
|
TATA OIL MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 14, 1989 |
|
TEJ BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
December 8, 1989 |
|
TELCO CONVOY DRIVERS MAZDOOR SANGH Vs. STATE OF BIHAR
|
April 28, 1989 |
|
TESTEELS LIMITED Vs. UNION OF INDIA
|
February 6, 1989 |
|
TEXTILE SUPPLY CO Vs. INCOME TAX OFFICER
|
January 20, 1989 |
|
THE DEPUTY SUPERINTENDENT OF CENTRAL EXCISE AND OTHERS Vs. M/S. PREM INDUSTRIAL CORPORATION
|
April 12, 1989 |
|
THE NATIONAL TEXTILE CORPORATION Vs. C. SIVARAMAN
|
September 11, 1989 |
|
THE OFFICERS OF CEMENT CORPORATION OF INDIA ETC. Vs. UNION OF INDIA
|
October 20, 1989 |
|
THIRU K. ABAZHAGAN Vs. THE SECRETARY, TAMILNADU LEGISLATIVE ASSEMBLY
|
December 25, 1989 |
|
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF ASSAM
|
April 13, 1989 |
|
TRIDESHWARDAYAL Vs. MAHBSHWARDAYAL
|
December 19, 1989 |
|
TRILOK SINGH AND ANOTHER Vs. STATE OF DELHI ADMN. AND ANOTHER
|
February 2, 1989 |
|
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH REP Vs. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB
|
February 7, 1989 |
|
U P RAJYA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. WORKMEN
|
October 24, 1989 |
|
U P STATE ELECTRICITY BOARD Vs. KHARAKSINGH
|
October 19, 1989 |
|
U S SASIDHARAN Vs. K KARUNAKARAN
|
August 23, 1989 |
|
UDAI DEAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
December 4, 1989 |
|
UJAGAR PRINTS III Vs. UNION OF INDIA
|
January 27, 1989 |
|
UNION 0F INDIA Vs. KIMATRAIANDOTHERS
|
September 21, 1989 |
|
UNION 0F INDIA OTHERS Vs. PUROLATOR INDIA LIMITED
|
May 2, 1989 |
|
UNION CARBIDE CORPORATION Vs. UNION OF INDIA ANA SWASTHYA KENDRA BHOPAL M P ZAHREELI GAS KAND SANGHARSH MORCHA BHOPAL
|
May 4, 1989 |
|
UNION CARBIDE CORPORATION Vs. UNION OF INDIA
|
July 17, 1989 |
|
UNION CARBIDE CORPORATION II Vs. UNION OF INDIA
|
April 5, 1989 |
|
UNION CARBIDE CORPORATION UNION OF INDIA Vs. UNION OF INDIA
|
February 15, 1989 |
|
UNION OF INDIA Vs. SUK SHA INTERNATIONAL AND NUTAN GEMS
|
January 2, 1989 |
|
UNION OF INDIA Vs. PLAYWORLD ELECTRONICS PRIVATE LIMITED
|
May 2, 1989 |
|
UNION OF INDIA Vs. HIND LAMP LIMITED
|
May 2, 1989 |
|
UNION OF INDIA Vs. H N KIRTANIA
|
July 12, 1989 |
|
UNION OF INDIA Vs. NORTH TELUMER COLLIARY
|
July 19, 1989 |
|
UNION OF INDIA Vs. ISHWARSINGHKHATRI
|
August 4, 1989 |
|
UNION OF INDIA Vs. SHAIK ALI
|
October 17, 1989 |
|
UNION OF INDIA Vs. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA
|
November 30, 1989 |
|
UNION OF INDIA Vs. INDERJIT RAJPUT
|
November 9, 1989 |
|
UNION OF INDIA Vs. K K VADERA
|
October 26, 1989 |
|
UNION OF INDIA Vs. DALMIYA ENGINEERING PRIVATE LIMITED
|
October 25, 1989 |
|
UNION OF INDIA Vs. NAIK SUBEDAR BALESHWAR RAM
|
October 27, 1989 |
|
UNION OF INDIA JAGJIT LAMBA T MADIYAL UNION OF INDIA Vs. S KRISHNA MURTHY:UNION OF INDIA:SUBIMAL ROY:G K SHENAVA
|
September 26, 1989 |
|
UNION OF INDIA PARMA NANDA Vs. PARMA NANDA:STATE OF HARYANA
|
March 14, 1989 |
|
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED Vs. RAGHUBIR SINGH :UNION OF INDIA
|
May 16, 1989 |
|
UNION OF INDIA STANLAY CONSTANTINE Vs. N S SAKHAWAT:J S VIRK
|
March 14, 1989 |
|
UNIVERSITY OF JODHPUR H K PUROHIT K D PUROHIT Vs. H K PUROHIT:UNIVERSITY OF JODHPUR:UNIVERSITY OF JODHPUR
|
November 16, 1989 |
|
V K RAMA RAO Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
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December 14, 1989 |
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V MARKENDEYA Vs. STATE OF ANDHRA PRADESH
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April 6, 1989 |
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V PARUKUTTY MANNADISSIAR Vs. STATE OF KERALA
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September 5, 1989 |
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V.M. TARKUNDE AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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October 27, 1989 |
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VATAN MAL Vs. KAILASH NATH
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March 30, 1989 |
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VELLORE ELECTRIC CORPORATION LIMITED Vs. STATE OF TAMIL NADU
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April 13, 1989 |
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VIBHUTI GLASS WORKS Vs. COMMISSIONER OF INCOME TAX LUCKNOW
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April 28, 1989 |
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VIDEO ELECTRONICS PRIVATE LIMITED WESTON ELECTRONICS LIMITED NIKISIN MARKETING ASSOCIATION Vs. STATE OF PUNJAB:UNION OF INDIA
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December 22, 1989 |
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VIJ RESINS PRIVATE LIMITED PRABHAT TURPENESE AND SYNTHETICS PRIVATE LIMITED DUJODWALA RESINS AND TERPENES PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
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May 12, 1989 |
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VIMLA BAI Vs. HIRALALGUPTA
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December 22, 1989 |
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VINEET KUMAR Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA
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August 9, 1989 |
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VISHWANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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February 13, 1989 |
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VISHWANATH SOOD Vs. UNION OF INDIA
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January 24, 1989 |
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WALI MOHAMMAD Vs. RAM SURAT
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September 21, 1989 |
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WALLACE FLOUR MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY DIVISION III
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September 28, 1989 |
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WORKERS OF ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES LIMITED
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October 24, 1989 |
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WORLD WIDE AGENCIES PRIVATE LIMITED Vs. MARGARAT T DESOR
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December 19, 1989 |
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Y S NARAYANA Vs. KARNATAKA ELECTRICITY BOARD
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February 1, 1989 |