|
A R ANTULAY Vs. R S NAIK
|
February 3, 1988 |
|
A R ANTULAY Vs. R S NAYAK
|
April 29, 1988 |
|
A SUNDARAMBAL Vs. GOVERNMENT OF GOA DAMAN AND DIU
|
July 27, 1988 |
|
A V R AND CO Vs. FAIRFIELD COOPERATIVE HOUSING SOCIETY LIMITED
|
September 19, 1988 |
|
A.K.K. NAMBIAR Vs. STATE REPRESENTED BY SPECIAL ESTABLISHMENT, C.I.A.II, NEW DELHI.
|
September 28, 1988 |
|
A.R. ANTULAY Vs. R.S. NAYAK & ANOTHER
|
February 9, 1988 |
|
A.S. BALASUBRAMANIAM AND OTHERS Vs. STATION DIRECTOR, AIR MADRAS AND OTHERS
|
September 29, 1988 |
|
ABDUL HAMID SHAMSI Vs. ABDUL MAJID
|
April 12, 1988 |
|
ABHAY SINGH SURANA Vs. INDIAN RAYON AND INDUSTRIES LIMITED
|
August 3, 1988 |
|
ACCOUNTANT AND SECRETARIAL SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 20, 1988 |
|
ACHYUT SHIVRAM GOK HALE Vs. REGIONAL TRANSPORT OFFICER
|
August 16, 1988 |
|
ADITYA MILLS LIMITED Vs. UNION OF INDIA
|
August 29, 1988 |
|
ADMINISTRATOR GENERAL OF WEST BENGAL Vs. COLLECTOR VARANASI
|
February 16, 1988 |
|
AELTEMESH REIN Vs. UNION OF INDIA
|
August 4, 1988 |
|
AHMED SAIT & ORS. Vs. LAND ACQUISITION OFFICER, UTHAGAMANDALAM
|
September 30, 1988 |
|
AJAY CANU Vs. UNION OF INDIA
|
August 29, 1988 |
|
AJAY PRADHAN SANJAY KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
August 9, 1988 |
|
AJIT SINGH Vs. SUBORDINATE SERVICE SELECTION BOARD HARYANA
|
January 4, 1988 |
|
ALL INDIA ASSOCIATION OF YOUNG LAWYERS Vs. STATE OF MADHYA PRADESH
|
January 20, 1988 |
|
ALL INDIA BACKWARD CLASSES AND MINORITIES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
April 19, 1988 |
|
ALL INDIA REPORTER KARAMCHARI SANGH Vs. ALL INDIA REPORTER LIMITED
|
May 2, 1988 |
|
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION Vs. DEFENCE MINISTER CUM CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY NEW DELHI
|
October 4, 1988 |
|
ALL INDIA SHRAMIK AND COACH ATTENDANTS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
March 8, 1988 |
|
ALWAYE AGENCIES Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM
|
May 4, 1988 |
|
AMANJIT SINGH GILL VIMAL MEHTA DR DINESH KUMAR MAHESH DUTT KUMARI SHILPA MEHRA SHALU SOOD Vs. DIRECTORATE GENERAL OF HEALTH SERVICES:UNION OF INDIA:MOTILAL NEHRU COLLEGE:DIRECTOR GENERAL OF HEALTH SERVICES:UNION OF INDIA
|
November 21, 1988 |
|
AMAR SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION
|
August 19, 1988 |
|
AMAR SINGH JAGRAM Vs. CHANDGI
|
November 2, 1988 |
|
AMMAL CHANDRA DUTT Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
November 1, 1988 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 18, 1988 |
|
AMRTT LAL CHUM AMRTT LAL CHUM Vs. DEVOPRASAD DUTTA ROY:DEBT RANJAN JHA
|
January 20, 1988 |
|
AN ADVOCATE Vs. BAR COUNCIL OF INDIA
|
September 29, 1988 |
|
ANAND KUMAR Vs. KATTAIL BHASKARAN
|
January 19, 1988 |
|
ANDHRA KESARI EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 18, 1988 |
|
ANDHRA PRADESH SPECIAL TEACHERS SPECIAL LANGUAGE PANDITS AND SPECIAL PHYSICAL EDUCATION TEACHERS FORUM Vs. STATE OF ANDHRA PRADESH
|
May 9, 1988 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. UNION OF INDIA
|
March 11, 1988 |
|
ANGOORI DEVI FOR RAM RATAN Vs. UNION OF INDIA
|
December 6, 1988 |
|
ANGURI Vs. JIWAN DASS
|
August 30, 1988 |
|
ANIL KUMAR NEOTIA Vs. UNION OF INDIA
|
April 26, 1988 |
|
ANIL KUMAR NEOTIA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 28, 1988 |
|
ANNUPAM PRUTHI Vs. RAJEN BAL
|
August 30, 1988 |
|
APPABHAI Vs. STATE OF GUJARAT
|
February 5, 1988 |
|
ARYA CHAMAN LAL BATHLA Vs. STATE OF U.P.
|
February 11, 1988 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
January 27, 1988 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
March 22, 1988 |
|
ASHOKA THEATRES PRIVATE LIMITED ROHTAK Vs. STATE OF HARYANA
|
March 3, 1988 |
|
ASIAN PAINTS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 23, 1988 |
|
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASST DHARWAR Vs. DHARMENDRA TRADING COMPANY
|
May 5, 1988 |
|
ATMA RAM MITTAL Vs. ISHWAR SINGH PUNIA
|
August 22, 1988 |
|
AWADH RAI Vs. MEWALAL RAI
|
February 10, 1988 |
|
AWADHESH Vs. STATE OF MADHYA PRADESH
|
April 12, 1988 |
|
AYYA ALIAS AYUB Vs. STATE OF UTTAR PRADESH
|
November 25, 1988 |
|
B B RAJWANSHI Vs. STATE OF UTTAR PRADESH
|
April 8, 1988 |
|
B D ARORA Vs. SECRF TARY CENTRAL BOARD OF DIRECT TAXES
|
April 20, 1988 |
|
B. VIJAY KUMAR & CO. ETC. Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
December 16, 1988 |
|
BABU RAM Vs. GRAM SABHA BUHAVIS
|
April 6, 1988 |
|
BAJAJ SHIKSHA PARISHAD AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
|
March 9, 1988 |
|
BAKHTAWAR SINGH BAL KISHAN Vs. UNION OF INDIA
|
February 10, 1988 |
|
BAKULABAI Vs. GANGARAM
|
January 27, 1988 |
|
BAL CHAND BANSAL BAL CHAND BANSAL Vs. UNION OF INDIA
|
April 11, 1988 |
|
BALAJI TEXTILE MILLS PRIVATE LIMITED Vs. ASHOK KAVLE
|
May 4, 1988 |
|
BALCHANDRA VENKATESH HEGDE Vs. CANARA BANK
|
May 3, 1988 |
|
BALIGA CHARITABLE TRUST Vs. UNION OF INDIA
|
October 17, 1988 |
|
BALIRAM WAMAN HIRAY Vs. JUSTICE B LENTIN
|
September 12, 1988 |
|
BAN NIGAM KARAMCHARI KALYAN SANGH Vs. DIVISIONAL LOGGING MANAGER
|
April 25, 1988 |
|
BANARSI LAL Vs. SAGHIRAN BEGUM
|
May 3, 1988 |
|
BANK OF BARODA Vs. B J BHAMBANI
|
February 1, 1988 |
|
BAREILLY DEVELOPMENT AUTHORITY Vs. METHODIST CHURCH OF INDIA
|
February 12, 1988 |
|
BESTA ELECTRONICS PVT LTD Vs. STATE OF MADHYA PRADESH
|
September 16, 1988 |
|
BHAGAT RAM Vs. KHEKHA RAM
|
March 18, 1988 |
|
BHAGWAN SINGH RANA AND OTHERS Vs. UTTAR PRADESH STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LIMITED AND OTHERS
|
September 26, 1988 |
|
BHAGWAT SINGH JASWANT SINGH Vs. STATE OF GUJARAT
|
February 12, 1988 |
|
BHALLABHA DAS Vs. SMU SUSHILA BAI
|
August 18, 1988 |
|
BHARAT GENERAL AND TEXTILE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
|
September 19, 1988 |
|
BHARAT PETROLEUM ERSTWHILE BURMAH SHELL MANAGEMENT STAFF PENSIONERS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
May 11, 1988 |
|
BHARAT SARASWATI MANDIR SANSAD Vs. DIRECTOR OF EDUCATION
|
April 20, 1988 |
|
BHARAT SINGH DALLU NATHU RAM RAM PHAL Vs. STATE OF HARYANA
|
September 13, 1988 |
|
BHARAT STEEL TUBES LIMITED Vs. STATE OF HARYANA
|
May 4, 1988 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
April 6, 1988 |
|
BIGYAN KUMAR Vs. UNION OF INDIA
|
March 18, 1988 |
|
BIHAR STATE CONSTRUCTION CORPORATION OTHERS Vs. THAKUR MUNENDRA NATH SINHA
|
January 12, 1988 |
|
BIHAR STATE HOUSING BOARD STATE OF BIHAR Vs. BAN BIHARI MAHATO
|
March 21, 1988 |
|
BIHARI LAL YADAV Vs. UNION OF INDIA
|
April 25, 1988 |
|
BIRAD MAL SINGHVI Vs. ANAND PUROHIT
|
August 2, 1988 |
|
BRAHAM DASS Vs. STATE OF HIMACHAL PRADESH
|
August 2, 1988 |
|
BRIJ NANDAN KANSAL Vs. STATE OF UTTAR PRADESH
|
February 26, 1988 |
|
BRIJ SUNDER KAPOOR DR GOVERDHAN DASS AGARWAL SMT USHA SHARMA RAMESHWAR DAYAL Vs. I ADDITIONAL DISTRICT JUDGE:RATTAN LAL AGARWAL:III ADDITIONAL DISTRICT JUDGE:IV ADDITIONAL DISTRICT JUDGE MEERUT
|
October 27, 1988 |
|
BUDHU MAL RAM PHAL Vs. MAHABTR PRASAD:MAHABTR PRASAD
|
August 5, 1988 |
|
BURMAH SHELL OIL DISTRIBUTING NOW KNOWN AS BHARAT PETROLEUM COR PORATION LIMITED Vs. KHAJA MIDHAT NOOR
|
May 3, 1988 |
|
C SUREKHA Vs. UNION OF INDIA
|
September 20, 1988 |
|
C V RAMAN STATE BANK STAFF UNION MADRAS CIRCLE A MANICKAVASAGAM SYNDICATE BANK SYNDICATE BANK BANK OF INDIA Vs. MANAGEMENT OF BANK OF INDIA:STATE BANK OF INDIA:STATE BANK OF INDIA:P 0 LABOUR COURT GUNTUR:LABOUR COURT GUNTUR:P A STALIN
|
April 21, 1988 |
|
C V S RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
|
September 5, 1988 |
|
CALCUTTA PORT SHRAMIK UNION Vs. CALCUTTA RIVER TRANSPORT ASSOCIATION
|
September 13, 1988 |
|
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
|
September 12, 1988 |
|
CAPITAL SENTENCE KEHAR SINGH AND OTHERS Vs. STATE (DELHI ADMN.)
|
May 11, 1988 |
|
CHAKRADHAR PASWAN Vs. STATE OF BIHAR
|
March 8, 1988 |
|
CHANDAN Vs. STATE OF RAJASTHAN
|
January 12, 1988 |
|
CHANDRAKANT KHAIRE Vs. SHANTARAM KALE
|
July 29, 1988 |
|
CHANDU LAL CHANDRAKER Vs. PURAN MAL ANOTHER
|
March 22, 1988 |
|
CHARAN SINGH Vs. BIRLA TEXTILES
|
August 31, 1988 |
|
CHARITY COMMISSIONER MAHARASHTRA Vs. NIRANJAN
|
February 11, 1988 |
|
CHERN TAONG SHANG Vs. COMMANDER S D BAIJAL
|
January 13, 1988 |
|
CHHEDI Vs. JAGANNATH
|
August 4, 1988 |
|
CHIEF ENGINEER AND SECRETARY ENGINEERING DEPARTMENT FOR AND ON BEHALF OF CHANDIGARH PURANJIT SINGH Vs. K S BRAR:UNION TERRITORY CHANDIGARH ADMINIS TRATION CHANDIGARH
|
September 1, 1988 |
|
CHIMANLAL HARGOVINDDAS Vs. SPECIAL LAND ACQUISITION OFFICER POONA
|
July 21, 1988 |
|
CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL LUDHIANA Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHANDIGARH
|
January 7, 1988 |
|
CHUHARMAL Vs. UNION OF INDIA
|
May 2, 1988 |
|
CHUHARMAL S O TAKARMAL MOHNANI Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
|
May 2, 1988 |
|
COFFEE BOARD KARNATAKA BANGALORE Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
|
May 11, 1988 |
|
COLLECTOR OF 24 PARGANAS OTHERS Vs. LALITH MOHAN MULLICK
|
March 10, 1988 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CALCUTTA STEEL INDUSTRIES
|
October 27, 1988 |
|
COLLECTOR OF CENTRAL EXCISE BARODA Vs. KOSAN METAL PRODUCTS LIMITED
|
October 26, 1988 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY 1 Vs. PARLE EXPORTS PRIVATE LIMITED
|
November 22, 1988 |
|
COLLECTOR OF CENTRAL EXCISE BOMBAY II Vs. KIRAN SPINNING MILLS
|
February 15, 1988 |
|
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. JAY ENGINEERING WORKS LTD
|
November 28, 1988 |
|
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. DOABA CO OPERATIVE SUGAR MILLS LTD
|
August 16, 1988 |
|
COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. PROTEIN PRODUCTS OF INDIA LIMITED
|
November 28, 1988 |
|
COLLECTOR OF CENTRAL EXCISE DELHI Vs. KELVINATOR OF INDIA LIMITED
|
April 20, 1988 |
|
COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. ANDHRA SUGAR LTD
|
October 26, 1988 |
|
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. KRISHNA CARBON PAPER CO
|
September 16, 1988 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIAN OXYGEN LIMITED
|
August 2, 1988 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. T 1 MILLERS LTD
|
March 28, 1988 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. KUTTY FLUSH DOORS AND FURNITURE CO PRIVATE LIMITED
|
March 28, 1988 |
|
COLLECTOR OF CENTRAL EXCISE NAGPUR Vs. EROS METAL WORKS
|
April 11, 1988 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. BHOR INDUSTRIES LIMITED
|
April 20, 1988 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. SWASTIC WOOLLENS PRIVATE LIMITED
|
August 10, 1988 |
|
COLLECTOR OF CUSTOMS CALCUTTA Vs. SUN INDUSTRIES
|
April 11, 1988 |
|
COMMERCIAL AVIATION AND TRAVEL COMPANY Vs. VIMLA PANNALAL
|
July 13, 1988 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. NANDLAL TAHILIANI
|
March 10, 1988 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 2, 1988 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. ITALINDIA COTTON CO PRIVATE LIMITED
|
September 5, 1988 |
|
COMMISSIONER OF INCOME TAX BOMBAY CIT 1 BOMBAY Vs. ASSOCIATED CEMENT COMPANIES LTD
|
May 4, 1988 |
|
COMMISSIONER OF INCOME TAX U P II LUCKNOW Vs. BAZPUR CO OPERATIVE SUGAR FACTORY LTD
|
May 6, 1988 |
|
COMMISSIONER OF SALES TAX Vs. PRABHUDAYAL PREM NARAIN
|
July 26, 1988 |
|
COMMISSIONER OF SALES TAX U P Vs. RAI BHARAT DAS AND BROS
|
August 30, 1988 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOOL CHAND SHYAM LAL BELANGANJ AGRA
|
August 1, 1988 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SURESH CHAND JAIN TENDU LEAVES DEALER LALITPUR
|
April 7, 1988 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. RAMESH ENGINEERING WORKS
|
December 7, 1988 |
|
COMMISSIONER OF WEALTH TAX BHOPAL Vs. ABDUL HUSSAIN MULLA MUHAMMAD ALI DEAD
|
May 9, 1988 |
|
COMMISSIONER OF WEALTH TAX GUJARAT II AHMEDABAD Vs. ARVIND NAROTTAM INDIVIDUAL
|
August 9, 1988 |
|
COMMISSIONER OF WEALTH TAX HARYANA H P AND DELHI Vs. NATH MAL
|
May 5, 1988 |
|
COMMISSIONER OF WEALTH TAX HARYANA HIMACHAL PRADESH AND DELHI Vs. GIRDHARILAL
|
March 18, 1988 |
|
COMMISSIONER SALES TAX U P Vs. ARUN INDUSTRIES
|
January 20, 1988 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. ANOOP WINES KHULDABAD ALLAHABAD
|
August 26, 1988 |
|
CONTINENTAL CONSTRUCTION CO LIMITED Vs. STATE OF MADHYA PRADESH
|
March 7, 1988 |
|
D A V COLLEGE OTHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 29, 1988 |
|
D K AGARWAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 11, 1988 |
|
D N MALHOTRA Vs. KARTAR SINGH
|
January 29, 1988 |
|
D N TANEJA Vs. BHAJAN LAL
|
May 4, 1988 |
|
D.T.C. WORKERS UNION AND OTHERS Vs. D.T.C.
|
March 11, 1988 |
|
DAMODAR DAS JAIN Vs. KRISHNA CHARAN CHAKRABORTI
|
November 17, 1988 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 29, 1988 |
|
DAYA RAM Vs. STATE DELHI ADMINISTRATION
|
January 19, 1988 |
|
DELHI WATER SUPPLY AND SEWAGE DISPOSAL COMMITTEE Vs. R K KASHYAP
|
October 28, 1988 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SHIPHY INTERNATIONAL ALLEPPEY
|
March 7, 1988 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THOMAS STEPHEN AND CO LTD
|
March 14, 1988 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMMISSIONER OF SALES TAX LAW Vs. N KANNAN NAIR:T ANANDAN
|
April 8, 1988 |
|
DEPUTY DIRECTOR OF CENTRAL POLICE CRPF Vs. M MURALIDHARAN
|
April 4, 1988 |
|
DES RAJ Vs. STATE OF PUNJAB
|
April 20, 1988 |
|
DESAJI WADIA SAMKAIAH OTHERS Vs. STATE OF ANDHRA PRADESH
|
February 4, 1988 |
|
DESOOLA RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
February 24, 1988 |
|
DEVI KRISHAN GOYAL Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
|
September 16, 1988 |
|
DHANNO Vs. LEHNA SINGH
|
February 3, 1988 |
|
DHARAM PAL SINGH R N AGGARWAL Vs. STATE DELHI ADMINISTRATION :DHARAM PAL
|
August 11, 1988 |
|
DHARMA SHAMRAO AGALAWE Vs. PANDURANG MIRAGU AGALAWE
|
February 22, 1988 |
|
DHARWAD DISTT P W D LITERATE DAILY WAGES EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
|
July 14, 1988 |
|
DHIRAJBEN R AMIN Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1988 |
|
DHIRENDRA KUMAR GARG Vs. SUGHANDHI BAIN JAIN
|
September 23, 1988 |
|
DILBAGRAI PUNJABI Vs. SHARAD CHANDRA
|
August 8, 1988 |
|
DIPTI NARAYAN SRIMANI CONTROLLER OF ESTATE DUTY WEST BENGAL Vs. CONTROLLER OF ESTATE DUTY WEST BENGAL:DIPTI NARAYAN SRIMANI
|
May 9, 1988 |
|
DIRECT RECRUITMENT CLASS II ENGINEER OFFICERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
September 15, 1988 |
|
DIRECTOR GENERAL INSPECTOR GENERAL OF POLICE ORISSA OTHERS Vs. PRAMOD KUMAR SAHOO
|
January 19, 1988 |
|
DISTRICT AGRICULTURE WORKERS UNION Vs. STATE OF HARYANA
|
April 4, 1988 |
|
DISTRICT COUNCIL OF UNITED BASEL MISSION CHURCH Vs. SALVADOR NICHOLAS MATHIAS
|
January 20, 1988 |
|
DIWAN NAUBAT RAI DIWAN NAUBAT RAI Vs. STATE
|
December 2, 1988 |
|
DOYPACK SYSTEMS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 25, 1988 |
|
DOYPACK SYSTEMS PRIVATE LIMITED NATIONAL TEXTILE CORPORATION NEW DELHI NARESH KLJMAR PARTI DOYPACK SYSTEMS PRIVATE LIMITED SWADESHI MINING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
February 12, 1988 |
|
DR. NISHIT VOHRA AND ORS. Vs. UNION OF INDIA AND ANR. ETC.
|
October 4, 1988 |
|
DRAUPADI OTHERS Vs. GORAKHNATH GUPTA
|
March 30, 1988 |
|
DURGA PRASAD TEWARI Vs. U P AVAS EVAM VIKAS PARISHAD
|
February 16, 1988 |
|
E V KRISHNAN Vs. UNION OF INDIA
|
April 22, 1988 |
|
ELSON MACHINES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 15, 1988 |
|
ESCORTS LIMITED Vs. UNION OF INDIA
|
May 10, 1988 |
|
ESTHER ANANTHAMURTHY Vs. SAMEKA GOPALAGOWDA SHATAVERI
|
May 3, 1988 |
|
F C I Vs. PRESIDING OFFICER C G I T CUM LABOUR COURT
|
February 15, 1988 |
|
FASIH CHAUDHARY Vs. DIRECTOR GENERAL DOORDARSHAN
|
September 28, 1988 |
|
FAZAL GHAFOOR Vs. UNION OF INDIA
|
September 20, 1988 |
|
FAZAL GHAFOOR Vs. PRINCIPAL OSMANIA MEDICAL COLLEGE HYDERABAD
|
September 20, 1988 |
|
FEDERATION OF ALL INDIA CUSTOMS AND CENTRAL EXCISE STENOGRAPHERS RECOGNISED Vs. UNION OF INDIA
|
May 5, 1988 |
|
FERNANDO LOPEZ Vs. OWNERS AND PARTIES INTERESTED IN M V VALI PERO
|
May 11, 1988 |
|
FERTILISERS AND CHEMICALS TRAVANCORE LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
May 5, 1988 |
|
FIRM SAGARMAL VISHNU BHAGWAN Vs. GAURI SHANKAR
|
October 5, 1988 |
|
FOOD CORPORATION OF INDIA Vs. GREAT EASTERN SHIPPING CO LTD
|
March 28, 1988 |
|
FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA
|
January 12, 1988 |
|
G A N RAJAN Vs. REPUBLIC OF INDIA UNION OF INDIA
|
February 3, 1988 |
|
G C GHOSH Vs. UNION OF INDIA
|
July 20, 1988 |
|
G RAMEGOWDA MAJOR BASAVALINGAPPA Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE
|
March 10, 1988 |
|
G S DHARA SINGH Vs. E K THOMAS
|
August 9, 1988 |
|
GANGARAM Vs. N SHANKAR REDDY
|
October 6, 1988 |
|
GENERAL MANAGER MARKETING HINDUSTAN FERTILIZER CORPORATION OF INDIA LIMITED Vs. SUBODH CHANDRA DAS
|
January 29, 1988 |
|
GENERAL OFFICER COMMANDING IN CHIEF Vs. SUBHASH CHANDRA YADAV
|
February 25, 1988 |
|
GIRJA SHANKAR TIWARI Vs. HIRDAY RANJAN CHAKRABORTY
|
October 5, 1988 |
|
GOPAL STNGH Vs. STATE OF UTTAR PRADESH
|
April 15, 1988 |
|
GOVERDHAN LAL DHAWAN Vs. STATE OF BIHAR
|
July 27, 1988 |
|
GOVERNING BODY OF DAYANAND ANGLO VEDIC COLLEGE Vs. PADMANABHA PADHY
|
January 14, 1988 |
|
GOVERNING BODY ST ANTHONYS COLLEGE SHILLONG Vs. REV FR PAUL PETTA OF SHILLONG EAST KHASI HILLS
|
August 18, 1988 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. ANABESHAHI WINE AND DISTILLERIES PRIVATE LIMITED
|
February 16, 1988 |
|
GOVERNMENT OF ANDHRA PRADESH DR C H UMESH CHANDRA DR A RAJAGOPALA RAJU Vs. R TVIURALT BABU RAO:STATE OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
|
March 9, 1988 |
|
GOVERNMENT OF INDIA Vs. DHANALAKSHMI PAPER AND BOARD MILLS TIRUCHTRAPALLI
|
December 12, 1988 |
|
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. UNION OF INDIA
|
May 2, 1988 |
|
GRIH KALYAN KENDRA WORKERS UNION Vs. UNION OF INDIA
|
May 6, 1988 |
|
GULSHAN Vs. STATE OF PUNJAB
|
March 22, 1988 |
|
GURBAKSH RAI WADHAWAN Vs. STATE OF HARYANA
|
February 16, 1988 |
|
GURDEEP KAUR Vs. SURINDER SINGH
|
July 12, 1988 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
May 11, 1988 |
|
GURNEK SINGH Vs. STATE OF PUNJAB
|
September 27, 1988 |
|
GURU GROVER Vs. FILOMENA F LOBO
|
May 6, 1988 |
|
GURUDETH S O MADHAVAN Vs. STATE OF KERALA
|
July 18, 1988 |
|
H L TREHAN HINDUSTAN PETROLEUM CORPORATION LIMITED BHARAT PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
|
November 22, 1988 |
|
H V HANDE Vs. JANAKI RAMACHANDRAN
|
May 10, 1988 |
|
HAMEEDIA HARDWARE STORES Vs. B MOHAN LAL SOWCAR
|
March 29, 1988 |
|
HANS RAJ Vs. RAJ IRON STORE
|
September 6, 1988 |
|
HARE KRISHNA STNGH RAM KUMAR UPADHYA PARAS NATH SINGH Vs. STATE OF BIHAR
|
February 24, 1988 |
|
HARI KRISHNA LAL Vs. STATE OF BIHAR
|
April 20, 1988 |
|
HARI SHANKAR GAUR KHAZAN SINGH Vs. DELHI TRANSPORT CORPORATION:DELHI TRANSPORT CORPORATION
|
November 30, 1988 |
|
HARI SINGH Vs. SUKHBIR SINGH
|
August 25, 1988 |
|
HARIDAS AMARCHAND SHAH OF BOMBAY Vs. K L VERMA
|
December 9, 1988 |
|
HARISH CHANDER VERMA Vs. KAYASTHA PATHSHALA TRUST
|
March 10, 1988 |
|
HARSHA TRACTORS LIMITED Vs. COLLECTOR OF CUSTOMS
|
December 7, 1988 |
|
HARYANA STATE ADHYAPAK SANGH RAJ SINGH Vs. STATE OF HARYANA
|
July 28, 1988 |
|
HAVELI RAM DIWAN CHAND Vs. COMMISSIONER SALES TAX LUCKNOW
|
April 21, 1988 |
|
HAZRAT SURAT SHAH URDU EDUCATION SOCIETY Vs. ABDUL SAHEB
|
September 16, 1988 |
|
HI-BEAM ELECTRONICS PVT LTD Vs. STATE OF ANDHRA PRADESH
|
September 16, 1988 |
|
HINDU KANYA MAHA VIDYALAYA JIND Vs. MUNICIPAL COMMITTEE JIND
|
March 22, 1988 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SHYAM CO OPERATIVE HOUSING SOCIETY
|
September 19, 1988 |
|
HINDUSTAN THOMPSON ASSOCIATES LIMITED Vs. MAYA INDERSON ISRANI
|
September 19, 1988 |
|
HIRALAL KAPUR Vs. PRABHU CHOUDHURY
|
February 19, 1988 |
|
HYDERABAD ENGINEERING INDUSTRIES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 8, 1988 |
|
IKRAMUDDINAHMED BORAH Vs. SUPERINTENDENT OF POLICE DARRANG
|
September 27, 1988 |
|
INDIAN CEMENT Vs. STATE OF ANDHRA PRADESH
|
January 12, 1988 |
|
INDIAN OIL CORPORATION LIMITED Vs. INDIAN CARBON LIMITED
|
April 6, 1988 |
|
INDIAN OXYGEN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1988 |
|
INDIAN RAYON CORPORATION LIMITED Vs. RAUNAQ AND COMPANY PRIVATE LIMITED
|
August 4, 1988 |
|
INDIRA KAUR Vs. SHEO LAL KAPOOR
|
March 28, 1988 |
|
INDRU RAMCHAND BHARVANI Vs. UNION OF INDIA
|
July 22, 1988 |
|
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. K D BALI
|
March 29, 1988 |
|
ISHWAR CHAND JAIN Vs. HIGH COURT OF PUNJAB AND HARYANA ANR ANOTHER
|
May 26, 1988 |
|
ISHWARLAL Vs. STATE OF MADHYA PRADESH
|
April 19, 1988 |
|
J B SHARMA Vs. STATE OF MADHYA PRADESH
|
February 10, 1988 |
|
J R RAGHUPATHY K MALLIAH M PAMPAPATHAIAH Vs. STATE OF ANDHRA PRADESH:S BAL REDDY:STATE OF ANDHRA PRADESH
|
July 28, 1988 |
|
JAGAN NATH Vs. CHANDER BHAN
|
May 11, 1988 |
|
JAGANNATH RAMCHANDRA NUNEKAR Vs. GENU GOVIND KADAM
|
September 14, 1988 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
January 13, 1988 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
January 27, 1988 |
|
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 5, 1988 |
|
JAIPAL NIAZ MOHAMMED PREM LATA HAZARI LAL Vs. STATUE OF HARYANA
|
June 2, 1988 |
|
JAJABA SHANKAR JADHAV ANDOTHERS Vs. SHANKARRAOYADAVRAO JADHAV ANDOTHERS
|
February 2, 1988 |
|
JAWAHAR LAL WADHWA Vs. HARIPADA CHAKROBERTY
|
October 14, 1988 |
|
JAYANTI KUMAR SINHA J K SINHA Vs. UNION OF INDIA
|
September 16, 1988 |
|
JAYWANT S KULKARNI Vs. MINOCHAR DOSABHAI SHROFF
|
August 9, 1988 |
|
JEEVAK ALMAST Vs. UNION OF INDIA
|
August 12, 1988 |
|
JFTHA BAT AND SONS JEW TOWN COCHTN A ND Vs. SUNDERDAS RATHENAT
|
February 4, 1988 |
|
JHUMMAMAL ALIAS DEVANDAS Vs. STATE OF MADHYA PRADESH
|
August 25, 1988 |
|
JIYAJEERAO COTTON MILLS LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
|
September 12, 1988 |
|
JUGAL KISHORE Vs. STATE OF MAHARASHTRA
|
September 26, 1988 |
|
K ACHYUTA BHAT Vs. VEERAMANENI MANGA DEVI
|
September 23, 1988 |
|
K C FILMS Vs. ASHIRWAD FILMS PRIVATE LIMITED
|
July 14, 1988 |
|
K I THAKKAR Vs. CHIEF COMMISSIONER OF INCOME TAX GUJARAT
|
January 15, 1988 |
|
K K MUTHUKUTTY VAIDHYAN Vs. SPECIAL DEPUTY COMMISSIONER
|
April 6, 1988 |
|
K KRISHNA REDDY SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT II LMD KARIM NAGAR ANDHRA PRADESH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT II LMD KARIM NAGAR ANDHRA PRADESH:K KRISHNA REDDY
|
September 8, 1988 |
|
K R PRASAD Vs. B ROSAIAN
|
February 24, 1988 |
|
K S JAWATKAR Vs. RAVINDER KUMAR alias RAVI
|
April 4, 1988 |
|
K SIVA REDDY M GANGADHARAM Vs. STATE OF ANDHRA PRADESH
|
February 24, 1988 |
|
K SURESH KUMAR Vs. STATE OF KERALA
|
March 25, 1988 |
|
K V SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 24, 1988 |
|
KAILASH CHANDER ASTHANA KAILASH CHANDER ASTHANA AMI CHAND RAM KUMAR PRAJAPATI Vs. STATE OF UTTAR PRADESH
|
May 5, 1988 |
|
KALIYAPPAN Vs. STATE OF KERALA
|
October 28, 1988 |
|
KALLU Vs. STATE OF U P
|
November 7, 1988 |
|
KALYAN MUNICIPAL COUNCIL Vs. USHA PAPER PRODUCTS PRIVATE LIMITED
|
May 3, 1988 |
|
KAMAL ANANT KULKARNI Vs. PANDU RAMA YERDUKAR
|
January 29, 1988 |
|
KAMAL KISHORE KHURANA Vs. STATE OF JAMMU AND KASHMIR
|
March 17, 1988 |
|
KAMLA DEVI Vs. MOOL RAJ
|
April 15, 1988 |
|
KAMLA RAJKUMAR RAJANI Vs. UNION OF INDIA
|
January 21, 1988 |
|
KANNAN Vs. STATE OF TAMIL NADU
|
October 31, 1988 |
|
KANPUR SURAKSHA KARAMCHARI UNION REGD KANPUR SURAKSHA KARAMCHARI UNION RBGD R N SHARMA Vs. UNION OF INDIA
|
August 26, 1988 |
|
KANSI RAM Vs. STATE OF UTTAR PRADESH
|
July 26, 1988 |
|
KANTA RANI ALIAS KANTI DEVI Vs. RAMA RANI
|
February 8, 1988 |
|
KARAM CHAND Vs. HARYANA STATE ELECTRICITY BOARD
|
October 31, 1988 |
|
KARANPURA DEVELOPMENT COMPANY Vs. UNION OF INDIA
|
March 18, 1988 |
|
KARIM Vs. DIVISIONAL RAILWAY MANAGER
|
April 19, 1988 |
|
KARPOORI THAKUR Vs. BAIKUNTH NATH DEY
|
January 12, 1988 |
|
KARPOORI THAKUR Vs. SHIV CHANDER JHA AND ANOTHER
|
February 1, 1988 |
|
KARTA Vs. FINANCIAL COMMISSIONER HARYANA
|
January 21, 1988 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
January 1, 1988 |
|
KARTICK CHANDRA DAS Vs. KALIPADA KUNDU
|
September 30, 1988 |
|
KASHMERI DEVI Vs. DELHI ADMINISTRATION
|
April 25, 1988 |
|
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 5, 1988 |
|
KASHMIRI LAL Vs. STATE BANK OF PATIALA
|
February 9, 1988 |
|
KEHAR SINGH Vs. UNION OF INDIA
|
December 16, 1988 |
|
KEHAR SINGHTS Vs. STATE DELHI ADMINISTRATION
|
August 3, 1988 |
|
KEYEYAN AND COMPANY Vs. G S BAGEHEL
|
April 26, 1988 |
|
KIRAN AGARWAL Vs. STATE OF HIMACHAL PRADESH
|
April 6, 1988 |
|
KIRAN BEDI KIRAN BEDI JINDER SINGH JINDER SINGH Vs. COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY
|
August 18, 1988 |
|
KIRAN BEDI, JINDER SINGH Vs. COMMITTEE OF INQUIRY & ANR.
|
June 2, 1988 |
|
KISHANLALKALAL Vs. STATE OF BIHAR
|
February 15, 1988 |
|
KRISHAN KUMAR DUBEY Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPN
|
November 17, 1988 |
|
KRISHI UTPADAN MANDI SAMITI MUZAFFARNAGAR U P RATAN PRAKASH MANGAL Vs. RATAN PRAKASH MANGAL:STATE OF UTTAR PRADESH
|
May 6, 1988 |
|
KRISHNA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
March 23, 1988 |
|
KRISHNA RAJPAL BHATIA Vs. LEELA H ADVANI
|
September 19, 1988 |
|
KULDIP KAUR Vs. SURINDER SINGH
|
November 3, 1988 |
|
KURUKSHETRA UNIVERSITY KURUKSHETRA Vs. UNION OF INDIA
|
January 7, 1988 |
|
KUSHESHWAR DUBEY Vs. BHARAT COKING COAL LIMITED
|
September 6, 1988 |
|
L N MTSHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE PATNA DR JAGADANAND JHA DR JAGADANAND JHA L N MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE PATNA L N MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHAN Vs. STATE OF BIHAR
|
March 23, 1988 |
|
LAL CHAND Vs. KASTURI LAL
|
February 16, 1988 |
|
LALA RADHA KUMAR SINHA Vs. STATE OF BIHAR
|
February 1, 1988 |
|
LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD Vs. N NAGAPPA
|
January 15, 1988 |
|
LARSEN AND TOUBRO LIMITED CLUB HOUSE ROAD MADRAS Vs. TRUSTEES OF DHARMAMURTHY RAO BAHADUR CALAVALA CUNNAN CHETTYS CHARITIES
|
August 31, 1988 |
|
LAXMI COMMERCIAL BANK LIMITED Vs. B DHARA SINGH AND COMPANY LIMITED
|
February 17, 1988 |
|
LAXMI RAJ SHETTY Vs. STATE OF TAMIL NADU
|
April 26, 1988 |
|
LAXMIKANT DHAL Vs. STATE OF ORISSA
|
January 12, 1988 |
|
LICHHAMADEVI Vs. STATE OF RAJASTHAN
|
August 2, 1988 |
|
LORD JAGANNATH Vs. STATE OF ORISSA
|
November 2, 1988 |
|
LT COL K D GUPTA Vs. UNION OF INDIA
|
January 25, 1988 |
|
LT COLONEL K D GUPTA Vs. UNION OF INDIA
|
April 20, 1988 |
|
M C BINDAL M C BINDAL SADHAN KUMAR MAJUMDAR STATE OF UTTAR PRADESH Vs. R C SINGH:U P PUBLIC SERVICE COMMISSION ALLAHABAD:STATE OF UTTAR PRADESH:RAM CHANDER SINGH
|
September 19, 1988 |
|
M C MEHTA II Vs. UNION OF INDIA
|
January 12, 1988 |
|
M GOPALA KARUP Vs. S A ABDUL RAHIM
|
September 19, 1988 |
|
M K SALPEKAR Vs. SUNIL KUMAR SHAMSUNDER CHAUDHARI
|
August 10, 1988 |
|
M L JAIN Vs. UNION OF INDIA
|
August 18, 1988 |
|
M MOHAMMAD KHAN OTHERS A K GETHA KUMARI OTHERS Vs. UNIVERSITY OF KERALA
|
January 12, 1988 |
|
M S CHERIAN Vs. STATE OF TAMIL NADU
|
January 28, 1988 |
|
M VEERAPPA Vs. FVRLYN SEQUEIRA
|
January 13, 1988 |
|
M. R. RAO Vs. M. GANPATHI SRINIVAS KAMATH & ORS.
|
August 30, 1988 |
|
M.C. MEHTA Vs. UNION OF INDIA AND OTHERS
|
February 9, 1988 |
|
M.L. JAIN Vs. UNION OF INDIA
|
August 19, 1988 |
|
M/S DOYPACK SYSTEMS PVT. LTD. Vs. UNION OF INDIA AND OTHERS
|
February 26, 1988 |
|
MADAN AND CO Vs. WAZIR JAIVIR CHAND
|
November 28, 1988 |
|
MADAN MOHAN LAL Vs. SURENDRA DWIVEDI
|
April 4, 1988 |
|
MADAN SINGH Vs. STATE OF HARYANA
|
March 17, 1988 |
|
MADHAO S O SHRIHARI DESHPANDE Vs. MADHAV S O TRIMBAK DHARMADHIKAREE
|
April 22, 1988 |
|
MADHAVRAO JIWAJIRAO SCINDIA Vs. SAMBHAJIRAO CHANDROJTRAO ANGRE
|
February 9, 1988 |
|
MADHU GOPAL Vs. VI ADDITIONAL DISTRICT JUDGE
|
September 26, 1988 |
|
MADHU MILAN SYNTEX PVT LIMITED Vs. UNION OF INDIA
|
May 3, 1988 |
|
MAHA GUJARAT HAWKERS VEPARI MAHAJAN Vs. MUNICIPAL CORPORATION
|
January 6, 1988 |
|
MAHADEO LAL KHEMKA Vs. DWARIKA PRASAD KHEMKA & ORS.
|
September 20, 1988 |
|
MAHALAKSHMI GLASS WORKS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
July 26, 1988 |
|
MAHALAKSHMI OIL MILLS MAHALAKSHMI TRADERS RAMALINGESWARA OIL MILL JAVA KRISHNA OIL MILLS Vs. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:STATE OF ANDHRA PRADESH
|
September 14, 1988 |
|
MAHANT RANJITSINGHJI CHELSINGHJI Vs. CHARITY COMMISSIONER
|
February 16, 1988 |
|
MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA Vs. R S THAKAR
|
January 27, 1988 |
|
MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LIMITED MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LIMITED MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LIMITED Vs. SHRIPATI PANDURANG KHADE:VIJAY MADHAVRAO PATIL:DATTATRAYA BERUJI HAKE
|
October 11, 1988 |
|
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
March 14, 1988 |
|
MAHESH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH
|
April 27, 1988 |
|
MAIKU Vs. STATE OF UTTAR PRADESH
|
September 29, 1988 |
|
MAJOR RETD INDER SINGH REKHI Vs. DELHI DEVELOPMENT AUTHORITY
|
March 24, 1988 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
July 27, 1988 |
|
MALLELA SEETHARMAIAH Vs. STATE OF ANDHRA PRADESH
|
November 2, 1988 |
|
MANGULI DEI Vs. STATE OF ORISSA
|
October 11, 1988 |
|
MANIBHAI VITHALBHAI MACHHI Vs. STATE OF GUJARAT
|
February 1, 1988 |
|
MANMOHAN KAUR Vs. SURYA KANT BHAGWANDI
|
October 4, 1988 |
|
MARKANDEY SINGH I P S Vs. M L BHANOT I P S
|
May 4, 1988 |
|
MASSA SINGH Vs. CHAUDHARY BARU MALL CHARITABLE TRUST DHARAMSHALA DHURI
|
April 6, 1988 |
|
MATHURBHAI HIRJIBHAI PATEL Vs. STATE OF GUJARAT
|
January 20, 1988 |
|
MEHMOOD ALAM TARIQ STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:KUNJ BIHARI SHARMA
|
May 11, 1988 |
|
MEMBER SECRETARY ANDHRA PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION Vs. ANDHRA PRADESH RAYONS LIMITED
|
September 30, 1988 |
|
MESSRS PHOTO LITHO PRESS Vs. S. VAILIAMMAL
|
March 16, 1988 |
|
MHADAGONDA RAMGONDA PATIL Vs. SHRIPAL BALWANT RAINADE
|
April 22, 1988 |
|
MINERVA TALKIES BANGALORE KALPANA TALKIES SAGAR TALKIES B C PARTHASARATHI GOPAL FILMS SHRI RAJARAJESHWARI TALKIES SHRI ROYAL PICTURE PALACE NAAZ THEATRES JAYARAJ PARTNER THE Vs. STATE OF KARNATAKA
|
January 6, 1988 |
|
MITHU SINGH Vs. KISHAN SINGH
|
September 13, 1988 |
|
MODULA INDIA Vs. KAMAKSHYA SINGH DEO
|
September 27, 1988 |
|
MOHAMMAD AKHTAR HUSSAIN ALIAS IBRAHIM AHMBD BHATTI Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTION AHMEDABAD
|
August 31, 1988 |
|
MOHAMMAD RAMZAN SHAH Vs. STATE OF JAMMU AND KASHMIR
|
January 29, 1988 |
|
MOHAN Vs. BUINDER SINGH
|
February 2, 1988 |
|
MOHAN LAL Vs. JAI BHAGWAN
|
March 23, 1988 |
|
MOHAN LAL SHARMA Vs. STATE OF UTTAR PRADESH
|
August 11, 1988 |
|
MOHAN LAXMAN HEDE Vs. NOORMOHAMED ADAM SHAIKH
|
April 7, 1988 |
|
MOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
January 14, 1988 |
|
MOHAR SINGH Vs. DEVI CHARAN
|
May 9, 1988 |
|
MOORTHY Vs. STATE OF TAMIL NADU
|
May 9, 1988 |
|
MOST JANKI KUER Vs. SHEOJI PRASAD
|
April 25, 1988 |
|
MRIDULA AVASTHI Vs. UNIVERSITY OF DELHI
|
April 27, 1988 |
|
MUKESH KUMAR Vs. UNION OF INDIA
|
February 8, 1988 |
|
MUKUL DALAL Vs. UNION OF INDIA
|
May 4, 1988 |
|
MUKUND LAL MOHINDER SINGH Vs. UNION OF INDIA
|
October 14, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHEILA PURI
|
December 2, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GURNAM KAUR
|
September 12, 1988 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KALPANA SADHU KAMBLE
|
August 30, 1988 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NAGPAL PRINTING MILLS
|
March 17, 1988 |
|
MUNNA KHAN Vs. UNION OF INDIA
|
April 18, 1988 |
|
MYSORE METAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS BOMBAY
|
May 11, 1988 |
|
N GURUSWAMY Vs. N A P ALAGIRI RAJA AND CO
|
May 4, 1988 |
|
N H NAQVI Vs. A N PAREEKH
|
April 4, 1988 |
|
N K SANGHI PARTNER OF SANGHI BROTHERS Vs. CONTROLLER OF ESTATE DUTY RAJASTHAN
|
May 6, 1988 |
|
N M GOEL AND CO Vs. SALES TAX OFFICER RAJNANDGAON
|
October 28, 1988 |
|
N M PONNIAH NADAR Vs. KAMALAKSHMI AMMAL
|
September 22, 1988 |
|
N.T. RAMA RAO GOVT. OF A.P. Vs. DHRONAMRAJU SATYANARAYANA
|
January 29, 1988 |
|
N.T.C. LTD. AND OTHERS Vs. SWADESHI COTTON MILLS CO. LTD. AND OTHERS
|
April 8, 1988 |
|
NABAGHAN MALLA Vs. BRUNDABAN MALLA
|
January 4, 1988 |
|
NAGAR MAHAPALIKA BAREILLY Vs. STATE OF UTTAR PRADESH
|
February 2, 1988 |
|
NAGJI VALLABHJI AND COMPANY Vs. MEGHJI VIJPAR AND COMPANY
|
May 4, 1988 |
|
NALIN KANT UPADHYAY Vs. MANJU SHIL
|
January 13, 1988 |
|
NAND LAL AGARWAL Vs. GANESH PRASAD SAH
|
August 9, 1988 |
|
NAND RAM Vs. STATE OF HARYANA
|
September 16, 1988 |
|
NANHAU RAM Vs. STATE OF MADHYA PRADESH
|
February 24, 1988 |
|
NARAYAN RAJU Vs. STATE OF KARNATAKA
|
August 11, 1988 |
|
NARENDRA NATH PANDEY Vs. STATE OF UTTAR PRADESH
|
July 21, 1988 |
|
NARIMAN POINT BUILDING SERVICES AND TRADING PVT LIMITED Vs. UNION OF INDIA
|
May 9, 1988 |
|
NARNE TULAMAN MANUFACTURERS PVT LIMITED HYDERABAD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
September 15, 1988 |
|
NAROTAM CHOPRA Vs. PRESIDING OFFICER LABOUR COURT
|
April 18, 1988 |
|
NAT STEEL EQUIPMENT PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCLSE
|
January 19, 1988 |
|
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. ALIMENTA S A
|
October 26, 1988 |
|
NATIONAL INSURANCE CO LIMITED NEW DELHI Vs. JUGAL KISHORE
|
February 9, 1988 |
|
NATIONAL MUSEUM NON GAZETTED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
February 10, 1988 |
|
NATIONAL TRANSPORT CO Vs. STATE OF BIHAR
|
February 15, 1988 |
|
NATURAL MICRO FERTILIZERS Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
September 16, 1988 |
|
NAV RATAN Vs. STATE OF RAJASTHAN
|
August 30, 1988 |
|
NAVNIT R KAMANI Vs. R R KAMANI
|
September 19, 1988 |
|
NAVNIT R. KAMANI AND OTHERS Vs. N.R. KAMANI AND OTHERS
|
April 20, 1988 |
|
NAVODAYA VIDYALAYA SAMITI Vs. BHUPINDER KAUR
|
April 11, 1988 |
|
NAWAB ALI Vs. STATE OF MEGHALAYA
|
March 29, 1988 |
|
NEELAKANTAN AND BROS CONSTRUCTION Vs. SUPERINTENDING ENGINEER NATIONAL HIGHWAYS SALEM
|
August 16, 1988 |
|
NEK SHYAM SHAMSHERI Vs. STATE OF UTTAR PRADESH
|
November 4, 1988 |
|
NIADAR Vs. DELHI ADMINISTRATION
|
September 29, 1988 |
|
NIHAL SINGH Vs. VI ADDL DISTRICT AND SESSIONS JUDGE
|
October 30, 1988 |
|
NILIMA PRIYADARSHINI Vs. STATE OF BIHAR
|
December 9, 1988 |
|
NORTH EASTERN RAILWAY EMPLOYEES UNION Vs. IIIRD ADDITIONAL DISTRICT JUDGE FARUKHABAD
|
March 9, 1988 |
|
NTSHAN DEVELOPERS AND PROPERTIES LIMITED Vs. COMMISSIONER SANCHAITA INVESTMENTS
|
September 28, 1988 |
|
NYADAR SINGH M J NINAMA Vs. UNION OF INDIA
|
August 23, 1988 |
|
O P MALIK Vs. STATE OF UTTAR PRADESH
|
August 30, 1988 |
|
ODYSSEY COMMUNICATIONS PVT LIMITED Vs. LOKVIDAYAN SANGHATANA
|
July 19, 1988 |
|
OM PAL Vs. ANAND SWARUP
|
October 4, 1988 |
|
OM PARKASH Vs. R K LAKRA
|
July 22, 1988 |
|
OM PRAKASH Vs. AMARJIT SINGH
|
August 10, 1988 |
|
OM PRAKASH Vs. UNION OF INDIA
|
April 21, 1988 |
|
OM PRAKASH Vs. AMARJIT SINGH & ANR
|
July 14, 1988 |
|
ONKAR NATH VERMA Vs. CANE COMMISSIONER U P LUCKNOW
|
September 12, 1988 |
|
ONKARLAL DULICHANDLAL AGARWAL Vs. SUKHUBAL
|
January 19, 1988 |
|
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. COLLECTOR OF CUSTOMS
|
April 19, 1988 |
|
P AND T SCHEDULED CASTE TRIBE EMPLOYEES WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
|
August 29, 1988 |
|
P GANESHWAR RAO Vs. STATE OF ANDHRA PRADESH
|
September 5, 1988 |
|
P K K SHAMSUDEEN Vs. K A M MAPPILLAI MOHTNDEEN
|
November 24, 1988 |
|
P K SINGH Vs. PRESIDING OFFICER
|
July 15, 1988 |
|
P M ASHWATHANARAYANA SETTY LAVINA MANSIONS A ABDUL RAHIM SHERIF G RAMIAH CITY MUNICIPAL COUNCIL STATE BANK OF INDIA BANK OF BARODA S MOHMOOD IQBAL STATE OF MAHARASHTRA DR PRAFULLA CHANDRA Vs. STATE OF KARNATAKA
|
September 22, 1988 |
|
P M NALINI Vs. K M MATHEW
|
April 26, 1988 |
|
P N DUDA Vs. P SHIV SHANKER
|
April 15, 1988 |
|
P R BEHERE Vs. GANPATRAO SHRINIVASRAO CHAVAN
|
January 18, 1988 |
|
P RAMI REDDY Vs. STATE OF ANDHRA PRADESH
|
July 14, 1988 |
|
P RATHINAM Vs. UNION OF INDIA
|
October 28, 1988 |
|
P SIVASWAMY Vs. STATE OF ANDHRA PRADESH
|
August 10, 1988 |
|
PARAS NATH Vs. UNION OF INDIA
|
July 13, 1988 |
|
PATORI DEVI STATE OF HARYANA Vs. AMAR NATH:AMAR NATH
|
January 12, 1988 |
|
PATRICIA SOOD Vs. UNION OF INDIA
|
May 10, 1988 |
|
PETRON ENGINEERING CONSTRUCTION PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
December 13, 1988 |
|
PHOTO LITHO PRESS Vs. S VALLIAMMAL
|
March 15, 1988 |
|
PIARA LAL Vs. KEWAL KRISHAN CHOPRA
|
May 6, 1988 |
|
PIYUSH KANTILAL MEHTA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
December 16, 1988 |
|
POMAL KANJI GOVINDJI Vs. VRAJLAL KARSANDAS PUROHIT
|
November 4, 1988 |
|
POONAM DATTA Vs. KRISHANLAL DATTA
|
October 11, 1988 |
|
POST GRADUATE INSTITUTE Vs. J B DILAWARI
|
April 26, 1988 |
|
PRABHAKAR B POOJARI Vs. STATE OF KARNATAKA
|
July 18, 1988 |
|
PRAHLAD RAI KHEMKA STATE BANK OF BIKANER AND JAIPUR Vs. TARA KUMAR SINHA MANAGING DIRECTOR STATE BANK OF BIKANER AND JAIPUR:PRAHLAD RAI KHEMKA
|
November 29, 1988 |
|
PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED Vs. HARYANA CO OPERATIVE SUGAR MILLS LIMITED
|
January 15, 1988 |
|
PREM PRAKASH KAPOOR Vs. ATMARAM
|
September 6, 1988 |
|
PREMLATA SAHAI Vs. RAM NIRANJAN SAHAI
|
October 26, 1988 |
|
PRESTRESS INDIA CORPORATION Vs. V P STATE ELECTRICITY BOARD
|
August 22, 1988 |
|
PUNJAB HIGHER QUALIFIED TEACHERS UNION NON PETITIONERS HIGHER QUALIFIED TEACHERS AD HOC ASSOCIATION KIRPAL SINGH NON GAZETTED EMPLOYEES ORGANISATION TEACHERS WING Vs. STATE OF PUNJAB:DIRECTOR OF PUBLIC INSTRUCTIONS SCHOOLS PUNJAB
|
February 23, 1988 |
|
PUNJAB WAKF BOARD Vs. RANGA SINGH
|
March 30, 1988 |
|
PUNJAB WAKF BOARD Vs. BACHAN CHAND
|
January 21, 1988 |
|
PURNI DEVI Vs. ZILA PARISHAD HAZARIBAGH BIHAR
|
April 19, 1988 |
|
PUSHPA SINGH Vs. INDERJIT SINGH
|
September 5, 1988 |
|
R B L BANARSI DASS AND COMPANY PVT LIMITED Vs. AMAR TRADING COMPANY
|
March 9, 1988 |
|
R K PALSHIKAR HUF Vs. COMMISSIONER OF INCOME TAX M P NAGPUR
|
May 5, 1988 |
|
R L GUPTA Vs. UNION OF INDIA
|
March 16, 1988 |
|
R M RAMUAL Vs. STATE OF HIMACHAL PRADESH
|
December 2, 1988 |
|
R N KUMAR Vs. R K SORAL
|
April 13, 1988 |
|
R PRABHA DEVI Vs. GOVERNMENT OF INDIA
|
March 8, 1988 |
|
R VENUGOPAL Vs. STATE OF KERALA
|
July 15, 1988 |
|
R. SAKUNTHALA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 6, 1988 |
|
R.B.L. BANARSI DASS AND CO. PVT. LTD. Vs. M/S. SHREE AMAR TRADING COMPANY
|
March 9, 1988 |
|
RABINDRA SINGH RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 20, 1988 |
|
RACHAPPA GURUDAPPA BIJAPUR Vs. GURUDIDDAPPA NURANDAPPA
|
November 16, 1988 |
|
RADHAKRISHNA DASH Vs. ADMINISTRATIVE TRIBUNAL BHUBANESWAR ORISSA
|
January 21, 1988 |
|
RAGHU NANDAN LAL CHAUDHARY Vs. UNION OF INDIA
|
April 7, 1988 |
|
RAGHUNATH Vs. STATE OF MAHARASHTRA
|
April 7, 1988 |
|
RAGHUNATH THAKUR Vs. STATE OF BIHAR
|
November 8, 1988 |
|
RAJA RAM PURAONIK Vs. COMMISSIONER OF LABOUR CENTRAL NEW DELHI
|
February 15, 1988 |
|
RAJBIR KAUR Vs. S CHOKESIRI AND CO
|
August 9, 1988 |
|
RAJENDRAKUMAR NATVARLAL SHAH Vs. STATE OF GUJARAT
|
May 10, 1988 |
|
RAJESH KUMAR SONI Vs. MINISTRY OF ENVIRONMENT AND FOREST AND WILD LIFE
|
March 10, 1988 |
|
RAJINDER K. SAIL Vs. STATE OF M.P.
|
April 12, 1988 |
|
RAJINDERA PARSAD DHASMANE Vs. UNION OF INDIA
|
July 15, 1988 |
|
RAJKANWARBAI PANNALAL MALPANI Vs. STATE OF MAHARASHTRA
|
March 30, 1988 |
|
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
|
September 27, 1988 |
|
RAKESH KUMAR Vs. HINDUSTAN EVEREST TOOL LIMITED
|
March 7, 1988 |
|
RAM BAGAS TAPARIA Vs. RAM CHANDRA PAL
|
November 3, 1988 |
|
RAM CHANDRA YADAV Vs. STATE OF BIHAR
|
March 8, 1988 |
|
RAM DASS Vs. ISHWAR CHANDER
|
May 9, 1988 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
April 18, 1988 |
|
RAM LAKHAN Vs. UNION OF INDIA
|
May 9, 1988 |
|
RAM LAL Vs. STATE OF PUNJAB
|
January 14, 1988 |
|
RAM NARAIN GUPTA Vs. RAMESHWARI GUPTA
|
September 12, 1988 |
|
RAMESH CHANDRA SINHA Vs. STATE OF BIHAR
|
August 23, 1988 |
|
RAMESH S O CHOTALAL DALAL Vs. UNION OF INDIA
|
February 16, 1988 |
|
RAMESHS OCHOTALALDALAL Vs. UNION OF INDIA
|
February 1, 1988 |
|
RAMGIR UTTAMGIR GOSWAMI Vs. STATE OF GUJARAT
|
January 20, 1988 |
|
RAMGOPAL Vs. KHUBBILAL
|
March 28, 1988 |
|
RAMSHARAN AUTYANUPRASI Vs. UNION OF INDIA
|
November 14, 1988 |
|
RANA RANDHIR SINGH RAJIV NARAIN SRIVASTAVA BASANT SINGH Vs. STATE OF UTTAR PRADESH
|
November 4, 1988 |
|
RANDHIR SINGH Vs. BOARD 0F SCHOOL EDUCATION HARYANA ANDANOTHER
|
January 18, 1988 |
|
RANJANA KAUSHIK DR. (MRS.) Vs. STATE OF M.P. AND ORS.
|
September 27, 1988 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1988 |
|
RASHIDABEN, D/O GULAMNABI RASULBHAI Vs. UNION OF INDIA MINISTRY OF LAW NEW DELHI
|
May 9, 1988 |
|
RATTAN SINGH RAN SINGH Vs. STATE OF PUNJAB
|
March 22, 1988 |
|
REGISTRAR HIGH COURT OF MADRAS REGISTRAR HIGH COURT OF MADRAS Vs. R RAJIAH:K RAJESWARAN
|
May 11, 1988 |
|
RELIANCE PETROCHEMICALS LIMITED Vs. PROPRIETORS OF INDIAN EXPRESS NEWS PAPERS BOMBAY PRIVATE LIMITED
|
September 23, 1988 |
|
ROHIT MILLS LIMITED Vs. UNION OF INDIA
|
April 28, 1988 |
|
ROOP CHAND ADLAKHA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 26, 1988 |
|
ROSHAN SINGH AND ORS Vs. ZILE SINGH AND ORS.
|
February 24, 1988 |
|
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
|
August 30, 1988 |
|
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
|
December 16, 1988 |
|
S APPUKUTTAN Vs. THUNDIYIL JANAKI AMMA
|
January 13, 1988 |
|
S B ABDUL AZEEZ Vs. M MANIYAPPA SETTY
|
October 14, 1988 |
|
S B MATHUR Vs. CHIEF JUSTICE OF DELHI HIGH COURT
|
August 31, 1988 |
|
S B NARASIMHAPRAKASH Vs. HIGH COURT OF KARNATAKA
|
February 4, 1988 |
|
S D SHARMA Vs. MADAME FENOVARD
|
April 21, 1988 |
|
S K CHAKRABORTY Vs. UNION OF INDIA
|
July 11, 1988 |
|
S L KAUL Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI
|
October 31, 1988 |
|
S N RAO AND OTJHERS G J SALDHANA Vs. STATE OF MAHARASHTRA
|
February 9, 1988 |
|
S RANGARAJAN Vs. P JAGJIVAN RAM
|
May 2, 1988 |
|
S S KARMALKAR Vs. IBRAHIM HUSSENI TAMBOLI:S D PAKHARE:IBRAHIM HUSSENI TAMBOLI
|
October 31, 1988 |
|
S S RATHORE Vs. STATE OF MADHYA PRADESH
|
February 2, 1988 |
|
S T MUTHLJSAMI Vs. K NATARAJAN
|
January 20, 1988 |
|
S. BANERJEE Vs. STATE OF A.P. AND OTHERS
|
February 15, 1988 |
|
SAIYADA MOSSARRAT Vs. HINDUSTAN STEEL LTD
|
October 31, 1988 |
|
SALES TAX OFFICER Vs. KATHIAWAR MOTORS
|
December 9, 1988 |
|
SALES TAX OFFICER WARD II MORADABAD Vs. ORIENTAL COAL CORPORATION MORADABAD
|
January 12, 1988 |
|
SALIM RAJMOHMAD MUSLIM Vs. STATE OF GUJARAT
|
May 3, 1988 |
|
SAMIR KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 25, 1988 |
|
SARDAR HUSSAIN Vs. STATE OF UTTAR PRADESH
|
August 5, 1988 |
|
SARDAR MOHAN SINGH AHLUWALTA Vs. MAITRAI PARK CO OPERATIVE HOUSING SOCIETY LIMITED
|
September 19, 1988 |
|
SATISH MOHANLAL JARIWALA Vs. NATIONAL TEXTILE CORPORATION
|
January 19, 1988 |
|
SATYA NARAIN PANDEY Vs. STATE OF UTTAR PRADESH
|
January 13, 1988 |
|
SAVITHRAMMA Vs. CECIL NARONHA
|
August 23, 1988 |
|
SCOOTERS INDIA LIMITED LUCKNOW Vs. LABOUR COURT LUCKNOW
|
September 30, 1988 |
|
SECRETARY DEPARTMENT OF ATOMIC ENERGY BOMBAY Vs. C BHASKARA SARMA
|
April 26, 1988 |
|
SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE Vs. D P SHARMA
|
December 12, 1988 |
|
SECRETARY TO GOVERNMENT TRANSPORT DEPTT MADRAS Vs. MUNUSWAMY MUDALIAR
|
August 29, 1988 |
|
SHANTI DEVI Vs. BIMLA DEVI
|
August 31, 1988 |
|
SHARADCHANDRA GOVINDRAO BHONSEKER Vs. STATE OF GUJARAT
|
May 2, 1988 |
|
SHASHI AGGARWAL Vs. STATE OF UTTAR PRADESH
|
January 12, 1988 |
|
SHASHI AGGARWAL Vs. STATE OF U P
|
January 11, 1988 |
|
SHEELA ASHOK PATWARDHAN Vs. DEAN DR V M MEDICAL COLLEGE SOLAPUR
|
November 24, 1988 |
|
SHEELA BARSE Vs. UNION OF INDIA
|
May 4, 1988 |
|
SHEELA BARSE Vs. UNION OF INDIA
|
August 29, 1988 |
|
SHEIKH MAHBOOB MADER Vs. SYED ASHFAQUE HUSSAIN ANOTHER
|
January 12, 1988 |
|
SHESH NARAIN AWASTHY Vs. STATE OF UTTAR PRADESH
|
January 5, 1988 |
|
SHIV CHARAN SINGH S O ANGAD SINGH Vs. CHANDRA BHAN SINGH S O MAHAVIR SINGH
|
January 19, 1988 |
|
SHIV KUMAR Vs. JAWAHAR LAL VERMA
|
September 14, 1988 |
|
SHIV KUMAR SHARMA Vs. HARYANA STATE ELECTRICITY BOARD CHANDIGARH
|
July 27, 1988 |
|
SHIV RAO SHANTA RAO WANGLA Vs. UNION OF INDIA
|
January 20, 1988 |
|
SHIVA SARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 10, 1988 |
|
SHIVARAO SHANTARAM WAGLE IT Vs. UNION OF INDIA
|
March 8, 1988 |
|
SHROFF AND CO TRADE LINKS LIMITED Vs. MUNICIPAL CORPN OF GREATER BOMBAY:MUNICIPAL CORPN OF GREATER BOMBAY
|
August 12, 1988 |
|
SHYAMKUNWAR GIRI Vs. STATE OF MAHARASHTRA
|
January 13, 1988 |
|
SIDDARTHA EDUCATION SOCIETY Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
May 10, 1988 |
|
SIDDARTHA EDUCATIONAL SOCIETY Vs. CHIEF SECRETARY TO THE GOVERNMENT OF KARNATAKA
|
January 6, 1988 |
|
SINGARANI COLLERIES CO LIMITED Vs. VINOD CHANDRA
|
May 3, 1988 |
|
SIRSILK LIMITED CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. TEXTILES COMMITTEE:TEXTILES COMMITTEE
|
September 12, 1988 |
|
SOVA RAY Vs. GOSTHA GOPAL DEY
|
March 18, 1988 |
|
SPACE CARBURETTORS INDIA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
February 24, 1988 |
|
SRI PRITISH NANDY AND ANOTHER Vs. STATE OF ORISSA
|
February 4, 1988 |
|
SRINIVAS GOPAL Vs. UNION TERRITORY OF ARUNACHAL PRADESH NOW STATE
|
July 18, 1988 |
|
STATE Vs. K K JAJODIA
|
April 4, 1988 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. JAG MOHAN LAL
|
September 13, 1988 |
|
STATE DELHI ADMINISTRATION Vs. SHIV KUMAR
|
April 4, 1988 |
|
STATE DELHI ADMINISTRATION Vs. JAGJITSINGH
|
December 16, 1988 |
|
STATE OF ANDHRA PRADESH Vs. BALAJANGAM SUBBARAJAMMA
|
October 27, 1988 |
|
STATE OF ANDHRA PRADESH Vs. S M A GHAFOOR
|
April 19, 1988 |
|
STATE OF ANDHRA PRADESH Vs. K CH VENKATA REDDY
|
March 15, 1988 |
|
STATE OF ANDHRA PRADESH Vs. MOHANJIT SINGH ANOTHER
|
January 14, 1988 |
|
STATE OF ANDHRA PRADESH Vs. NAGAM CHANDRASEKHARA LINGAM:UNION OF INDIA:NAGAM CHANDRASEKHARA LINGAM
|
May 4, 1988 |
|
STATE OF ANDHRA PRADESH AND OTHERS Vs. DEVENDER REDDY AND OTHERS
|
January 19, 1988 |
|
STATE OF BIHAR Vs. MURAD ALI KHAN
|
October 10, 1988 |
|
STATE OF GUJARAT Vs. BASHIR MUNIR
|
January 8, 1988 |
|
STATE OF GUJARAT Vs. SUNIL FULCHAND SHAH
|
February 8, 1988 |
|
STATE OF GUJARAT Vs. PUNJABHAI NATHUBHAT
|
February 12, 1988 |
|
STATE OF GUJARAT Vs. JAT LAXMANJI TALASJI
|
February 19, 1988 |
|
STATE OF HARYANA Vs. RAM KISHAN
|
May 6, 1988 |
|
STATE OF JAMMU AND KASHMIR Vs. KRISHAN LAL
|
April 25, 1988 |
|
STATE OF JAMMU AND KASHMIR Vs. SUDHIR AND CO JAMMU
|
January 8, 1988 |
|
STATE OF KARNATAKA Vs. AYYANAHALLI BAKAPPA AND SONS
|
May 5, 1988 |
|
STATE OF KARNATAKA Vs. M G NALAPPANAVER
|
May 5, 1988 |
|
STATE OF KERALA Vs. K G MADHAVAN PILLAI
|
September 19, 1988 |
|
STATE OF KERALA Vs. P K SYED AKBAR SAHIB
|
January 19, 1988 |
|
STATE OF KERALA Vs. M 8 ATTESEE AGRO INDUSTRIAL TRADING CORPORATION
|
October 27, 1988 |
|
STATE OF MADHYA PRADESH Vs. NARENDRA KUMAR
|
March 30, 1988 |
|
STATE OF MADHYA PRADESH Vs. ASHOK DESHMUKH
|
May 11, 1988 |
|
STATE OF MAHARASHTRA Vs. SUSHILA MAFATLAL SHAH
|
September 7, 1988 |
|
STATE OF MAHARASHTRA Vs. K S RANA
|
April 12, 1988 |
|
STATE OF MAHARASHTRA Vs. M H MAZUMDAR
|
February 24, 1988 |
|
STATE OF MAHARASHTRA Vs. RAMESH KUMAR SHOBHRAJ JAIN
|
January 12, 1988 |
|
STATE OF MAHARASHTRA BHASKAR RAMKRISHNA MARKANDEYA Vs. MADHUKAR BALKRTSHNA BADTYA:STATE OF MAHARASHTRA
|
August 17, 1988 |
|
STATE OF ORISSA Vs. LALL BROTHERS
|
August 25, 1988 |
|
STATE OF ORISSA Vs. DANDASI SAHU
|
July 22, 1988 |
|
STATE OF ORISSA Vs. RAGHUNATH MOHAPATRA
|
April 26, 1988 |
|
STATE OF PUNJAB Vs. KEWAL SINGH
|
July 18, 1988 |
|
STATE OF PUNJAB Vs. OM PARKASH BALDEV KRISHAN
|
August 23, 1988 |
|
STATE OF PUNJAB Vs. AMARJIT SINGH
|
September 1, 1988 |
|
STATE OF PUNJAB Vs. GURMAIL SINGH
|
September 21, 1988 |
|
STATE OF PUNJAB Vs. RAJ KUMAR
|
February 11, 1988 |
|
STATE OF PUNJAB Vs. GUPTA CONSTRUCTION COMPANY
|
April 8, 1988 |
|
STATE OF PUNJAB Vs. KAILASH NATH:MANGAL SINGH MINHAS
|
November 22, 1988 |
|
STATE OF RAJASTHAN Vs. ASHOK KUMAR GUPTA
|
October 11, 1988 |
|
STATE OF RAJASTHAN Vs. RANI SATIJI MANDIR
|
September 1, 1988 |
|
STATE OF RAJASTHAN Vs. R S SHARMA AND CO
|
August 16, 1988 |
|
STATE OF RAJASTHAN Vs. HINDUSTAN SUGAR MILLS LIMITED:JAIPUR UDYOG LIMITED
|
July 14, 1988 |
|
STATE OF TAMIL NADU Vs. K V SESHADIRI
|
January 20, 1988 |
|
STATE OF UTTAR PRADESH Vs. ENGINEERING TRADERS
|
February 10, 1988 |
|
STATE OF UTTAR PRADESH Vs. RAM SWARUP
|
February 26, 1988 |
|
STATE OF UTTAR PRADESH Vs. HAJI ISMAIL NOOR MOHAMMAD AND CO
|
May 9, 1988 |
|
STATE OF UTTAR PRADESH Vs. JAGDISH SINGH
|
April 26, 1988 |
|
STATE OF UTTAR PRADESH Vs. KRISHNA GOPAL
|
August 12, 1988 |
|
STATE OF UTTAR PRADESH Vs. RENUSAGAR POWER CO
|
July 28, 1988 |
|
STATE OF UTTAR PRADESH Vs. ANIL SINGH
|
August 26, 1988 |
|
STATE OF UTTAR PRADESH Vs. J P CHAURASIA
|
September 27, 1988 |
|
STATE OF UTTAR PRADESH Vs. RANBIR SINGH
|
May 3, 1988 |
|
STATE OF WEST BENGAL Vs. LAISAL HAQUE
|
September 12, 1988 |
|
STATE OF WEST BENGAL Vs. MOHURGONG AND GULMA TEA ESTATES:RAMESHWAR PRASAD PLANTATION AND ENGINEERING INDUSTRIES LIMITED
|
May 5, 1988 |
|
STATE OF WEST BENGAL Vs. LAXMI CHURN LAW
|
March 11, 1988 |
|
STATE OF WEST BENGAL Vs. ASHIT NATH DAS
|
January 27, 1988 |
|
STATF OF TAMIL NADU Vs. M S DHARANGADHARA TRADING COMPANY LIMITED
|
May 3, 1988 |
|
SUB DIVISIONAL OFFICER Vs. MEHAR SINGH
|
August 17, 1988 |
|
SUBBHASH CHAND Vs. STATE OF HARYANA
|
January 11, 1988 |
|
SUBE SINGH Vs. STATE OF HARYANA
|
September 21, 1988 |
|
SUBEDAR TEWARI STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESHS:DR NARENDRA NATH TEWARI
|
November 3, 1988 |
|
SUBHASH KUMAR LATA Vs. R C CHHIBA
|
September 23, 1988 |
|
SUDHA DEVI Vs. M P NARAYANAN
|
April 26, 1988 |
|
SUDHIR CHANDRA RAY Vs. UNION OF INDIA
|
May 2, 1988 |
|
SULTAN Vs. GANESH
|
February 9, 1988 |
|
SULTAN SINGH Vs. STATE OF MADHYA PRADESH
|
April 4, 1988 |
|
SUMITRA DEVI Vs. MAULA BUX
|
April 18, 1988 |
|
SUNDER SINGH Vs. STATE OF RAJASTHAN
|
February 4, 1988 |
|
SUNIL KUMAR Vs. RAM PARKASH
|
January 13, 1988 |
|
SUNITA SOHONI Vs. STATE OF MADHYA PRADESH
|
April 26, 1988 |
|
SUPREME COURT ADVOCATE ON RECORD ASSOCIATION & ANR. Vs. UNION OF INDIA.
|
August 9, 1988 |
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SUPREME COURT ADVOCATE ON RECORD ASSOCIATION A REGD BODY Vs. DELHI ADMINISTRATION
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March 15, 1988 |
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SUPREME COURT ADVOCATES ON RECORD ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
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December 7, 1988 |
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SURAJMAL Vs. RADHEYSHYAM
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April 26, 1988 |
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SURESH CHAND GUPTA Vs. STATE OF UTTAR PRADESH
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April 8, 1988 |
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SURESH RAGHO DESAI Vs. VIJAYA VINAYAK GHAG
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August 29, 1988 |
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SURINDER GROVER Vs. DELHI ADMINISTRATION
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March 10, 1988 |
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SURINDER NATH KAPOOR Vs. UNION OF INDIA
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August 3, 1988 |
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SURINDERNATHKAPOOR Vs. UNION OF INDIA
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February 5, 1988 |
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SWARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
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November 18, 1988 |
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T J STEPHEN Vs. PARLE BOTTLING CO PRIVATE LIMITED
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March 22, 1988 |
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T S VASUDAVAN NAIR Vs. DIRECTOR OF VIKRAM SARABHAI SPACE CENTRE
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February 8, 1988 |
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TARSEM LAL GAUTAM Vs. STATE BANK OF PATIALA
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February 9, 1988 |
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TARSEM LAL GAUTAM Vs. STATE BANK OF PATIALA
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October 11, 1988 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
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February 10, 1988 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF ORISSA
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February 10, 1988 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
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May 6, 1988 |
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TATA TEA LIMITED TATA TEA LIMITED GOODRICKS GROUP LIMITED MCLEOD RUSSEL INDIA LIMITED Vs. STATE OF WEST BENGAL:STATE OF KERALA:STATE OF WEST BENGAL:STATE OF WEST BENGAL
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May 5, 1988 |
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TEJ BHAN MADAN Vs. ADDITIONAL DISTRICT JUDGE
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May 9, 1988 |
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TEJINDER KAUR Vs. GURMIT SINGH
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February 23, 1988 |
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THACKER HARIRAM MOTIRAM Vs. BALKRISHAN CHATRABHU THACKER
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April 25, 1988 |
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THE TAMILNADU PUBLIC SERVICE COMMISSION Vs. M.N. MOHAMMED ALI & ORS.
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April 12, 1988 |
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TILE DEVI OTHERS Vs. STATE OF BIHAR
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January 25, 1988 |
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TRILOK SINGH Vs. CHIEF JUSTICE OF DELHI HIGH COURT
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April 27, 1988 |
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TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH Vs. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB
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October 11, 1988 |
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U P BHOODAN YAGNA SAMITI U P Vs. BRAJ KISHORE
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September 9, 1988 |
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U P FINANCIAL CORPORATION Vs. NAINI OXYGEN AND ACETYLENE GAS LIMITED
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April 27, 1988 |
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U P HOTELS Vs. U P STATE ELECTRICITY BOARD
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October 28, 1988 |
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UJAGAR PRINTS II KWALITY SILK MILLS CO Vs. UNION OF INDIA
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November 4, 1988 |
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UMESH CHANDRA GLJPTA Vs. OIL AND NATURAL GAS COMMISSION
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October 7, 1988 |
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UNION OF INDIA Vs. JAY SINGH J THAKKAR
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October 3, 1988 |
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UNION OF INDIA Vs. SOMASUNDARAM VISWANATH
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September 22, 1988 |
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UNION OF INDIA Vs. SANTIRAM GHOSH
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November 2, 1988 |
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UNION OF INDIA Vs. K S SUBRAMANIAN
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December 15, 1988 |
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UNION OF INDIA Vs. MADHUMILAN SYNTEX PRIVATE LIMITED
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May 3, 1988 |
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UNION OF INDIA Vs. DALMIA CEMENT BHARAT LIMITED
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May 10, 1988 |
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UNION OF INDIA Vs. BHAVNAGAR SALT AND INDUSTRIAL WORKS PRIVATE LIMITED
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July 27, 1988 |
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UNION OF INDIA Vs. TATA YODOGAWA LIMITED
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September 21, 1988 |
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UNION OF INDIA Vs. R NARASIMHAN
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August 1, 1988 |
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UNION OF INDIA Vs. K K CHOPRA
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August 5, 1988 |
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UNION OF INDIA Vs. RANJIT THAKUR
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August 10, 1988 |
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UNION OF INDIA Vs. CHAKRA TYRES LIMITED
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January 13, 1988 |
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UNION OF INDIA Vs. ALL INDIA SERVICES PENSIONERS ASSOCIATION
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January 14, 1988 |
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UNION OF INDIA Vs. M T S S D WORKERS UNION
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January 27, 1988 |
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UNION OF INDIA Vs. UNIVERSAL CONSORTIUM OF ENGINEERS PRIVATE LIMITED
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March 8, 1988 |
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UNION OF INDIA Vs. E BASHYAN
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March 11, 1988 |
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UNION OF INDIA Vs. L K AHLUJA AND CO
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April 5, 1988 |
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UNION OF INDIA Vs. M. SIVAGNAM
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February 8, 1988 |
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UNION OF INDIA Vs. DR. BHIMRAO NARAYANRAO RANDAYE
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September 23, 1988 |
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UNION OF INDIA OTHERS Vs. RANJIT THAKUR
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January 20, 1988 |
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UNION OF INDIA S N AIYYAR Vs. ANSUSEKHAR GUIN:UNION OF INDIA
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November 29, 1988 |
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UNION PUBLIC SERVICE COMMISSION STATE OF ASSAM Vs. HIRANYALAL DEV:UNION OF INDIA
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March 22, 1988 |
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UNITED OFFSET PROCESS PRIVATE LIMITED Vs. ASST COLLECTOR OF CUSTOMS BOMBAY
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October 14, 1988 |
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UPADHYAYA HARGOVIND DEVSHANKER Vs. DHIRENDRASTNH VIRBHADRASTNHJI SOLANKI
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February 17, 1988 |
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USMANBHAI DAWOODBHAI MEMON Vs. STATE OF GUJARAT
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March 14, 1988 |
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V KAGARWAL ASSISTANT COLLECTOR OF CUSTOMS Vs. VASANTRAJ BHAGWANJI BHATIA
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April 7, 1988 |
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V REVATHI Vs. UNION OF INDIA
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February 25, 1988 |
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V S VISWANATHAN Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL
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March 7, 1988 |
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V.K. THOMAS Vs. INDUSTRIAL TRIBUNAL
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August 31, 1988 |
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V.W. BAGGA Vs. J.R. SHARMA
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July 28, 1988 |
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VAHULA BHUSHAN ALIAS VAHUNA KRISHNAN Vs. STATE OF TAMIL NADU
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October 31, 1988 |
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VAIDYA HARISHANKAR LAX MIRAM RAJYAGURU OF RAJKOT Vs. PRATAPRAY HARISHANKAR RAJYAGURU OF RAJKOT
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April 13, 1988 |
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VIDEO ELECTRONICS PVT LTD Vs. STATE OF RAJASTHAN
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September 16, 1988 |
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VIDYA DHAR PANDE Vs. VIDYUT GRIH SIKSHA SAMITI
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October 10, 1988 |
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VIDYA PARKASH Vs. UNION OF INDIA
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February 10, 1988 |
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VIJAY BAHADUR SINGH Vs. UNION OF INDIA
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February 16, 1988 |
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VIJAY KUMAR Vs. UNION OF INDIA
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February 24, 1988 |
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VIJAY KUMAR I A S Vs. STATE OF MAHARASHTRA
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August 30, 1988 |
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VIJAY PRAKASH D MEHTA Vs. COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
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August 16, 1988 |
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VIJAYALAKSHMI RAMAN Vs. K SOUNDARARAJAN RAMAN
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September 1, 1988 |
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VIJAYSINGH LILADHAR NATHUMAL RAJMAL BALDOTA Vs. SPECIAL LAND ACQUISITION OFFICER:SPECIAL LAND ACQUISITION OFFICER
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July 21, 1988 |
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VIKRAM DEO SINGH TOMAR Vs. STATE OF BIHAR
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August 2, 1988 |
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VINOD KUMAR Vs. STATE OF HARYANA
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April 11, 1988 |
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WAQF NAWAB ALI BAHADUR Vs. MAHENDRA KUMAR GAUR
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February 15, 1988 |
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WAZIR CHAND STATE OF HARYANA Vs. STATE OF HARYANA:WAZIR CHAND
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December 1, 1988 |
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WELHAM GIRLS HIGH SCHOOL SOCIETY DEHRADUN Vs. UNION OF INDIA
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January 28, 1988 |
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WEST BENGAL HOSIERY ASSOCIATION Vs. STATE OF BIHAR
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August 11, 1988 |
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WESTERN COAL FIELDS LIMITED Vs. SATYANARAYANA
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January 13, 1988 |
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WESTON ELECTRONIKS Vs. STATE OF GUJARAT
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April 29, 1988 |
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WESTON ELECTRONIKS Vs. STATE OF MAHARASHTRA
|
April 29, 1988 |
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WORKMEN 0F HIRAKUD DAM PROJECT HIRAKUD Vs. MANAGEMENT 0F HIRAKUD DAM PROJECT ANDOTHERS
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February 9, 1988 |
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Y K MEHTA A KAMAL BATCHA DEVENDRA SHARMA Vs. UNION OF INDIA
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August 26, 1988 |
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Y MANGAPATI RAO Vs. STATE OF ANDHRA PRADESH
|
September 26, 1988 |
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YAMUNABAI ANANTRAO ADHAV Vs. ANANTRAO SHIVRAM ADHAV
|
January 27, 1988 |
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YOGENDRA MURARI Vs. STATE OF UTTAR PRADESH
|
August 8, 1988 |
LOGIN