A ALANGARASAMY A ALANGARASAMY Vs. STATE OF TAMIL NADU
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April 13, 1987 |
A CHINNAPPA Vs. V VENKATARAMUNI
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August 14, 1987 |
A K JAIN M A HAQUE P K SHROFF Vs. UNION OF INDIA
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September 24, 1987 |
A K SINHA Vs. UNION OF INDIA
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July 30, 1987 |
A K SUBBAIAH Vs. STATE OF KARNATAKA
|
August 28, 1987 |
A L AHUJA Vs. UNION OF INDIA
|
July 24, 1987 |
A N PATHAK Vs. SECRETARY TO THE GOVERNMENT MINISTRY OF DEFENCE
|
February 12, 1987 |
A N SHASHTRI Vs. STATE OF PUNJAB
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December 11, 1987 |
A S MITTAL Vs. STATE OF UTTAR PRADESH
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August 21, 1987 |
A SUDHA Vs. UNIVERSITY OF MYSORE
|
October 6, 1987 |
A VISWANATHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL PONDTCHERRY
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February 6, 1987 |
AARTT GUPTA Vs. STATE OF PUNJAB
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December 9, 1987 |
ABDUL GHANI MEMORIAL TRUST Vs. BIHAR STATE SUNNI WAKF BOARD
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February 27, 1987 |
ABDUL LATIF ABDUL WAHAB SHEIKH Vs. B K JHA
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February 9, 1987 |
ABDUL MANNAN Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 15, 1987 |
ABDUL QUDDOOS Vs. STATE OF RAJASTHAN
|
February 9, 1987 |
ABDUL RAHIM Vs. SRINIVASDYEING WORKS
|
July 24, 1987 |
ABHAY SINGH SURANA Vs. SECRETARY MINISTRY OF COMMUNICATION
|
August 19, 1987 |
ABHIJIT Vs. DEAN GOVERNMENT MEDICAL COLLEGE AURANGABAD
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May 1, 1987 |
ABID HUSSAIN Vs. UNION OF INDIA
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January 22, 1987 |
ACHAL SINGH Vs. IIIRD ADDL. DISTRICT JUDGE, FATEHPUR AND OTHERS
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May 6, 1987 |
ADDITIONAL COMMISSIONER OF INCOME TAX BOMBAY Vs. SCOTTISH INDIA MACHINE TOOLS LIMITED
|
March 11, 1987 |
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. MOHANBHAI PAMABHAI
|
February 12, 1987 |
ADDITIONAL COMMISSIONER OF INCOME TAX KANPUR Vs. J K SYNTHETICS LIMITED
|
November 19, 1987 |
ADVANCE BRICKS CO Vs. ASSESSING AUTHORITY ROHTAK
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September 22, 1987 |
AGRA ELECTRIC SUPPLY COMPANY LIMITED AGRA Vs. WORKMEN
|
July 14, 1987 |
AINUDDIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
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November 16, 1987 |
AJAIB SINGH Vs. GURBAX SINGH
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November 17, 1987 |
AJIT KUMAR RAM SARUP Vs. UNION OF INDIA
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November 25, 1987 |
AJIT SINGH Vs. CHIEF ELECTION COMMISSIONER
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May 19, 1987 |
AJITSINH C GAEKWAD Vs. DILEEPSINH D GAEKWAD
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March 3, 1987 |
AJMER SINGH Vs. UNION OF INDIA
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April 29, 1987 |
ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION Vs. STATE OF BIHAR
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November 26, 1987 |
ALL DELHI CYCLE RICKSHAW OPERATORS UNION Vs. MUNICIPAL CORPORATION OF DELHI
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January 6, 1987 |
ALL INDIA GENERAL TRANSPORT CORPORATION Vs. AMBIKA INVESTMENT CO PRIVATE LIMITED
|
March 27, 1987 |
ALL INDIA HARUAN LEAGUE Vs. N D M C
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August 3, 1987 |
AMAR CHAND Vs. KISHAN SINGH
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August 17, 1987 |
AMAR SINGH Vs. STATE OF RAJASTHAN
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February 12, 1987 |
AMAR SINGH Vs. STATE OF PUNJAB
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February 17, 1987 |
AMRIK SINGH MINOR Vs. MANGAL SINGH
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December 11, 1987 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER
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December 9, 1987 |
ANEES NOORANI Vs. JADAV DAVA GHOLA
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February 25, 1987 |
ARATI DUTTA Vs. EASTERN TEA ESTATE PRIVATE LIMITED
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November 13, 1987 |
ARUN RAM CHANDRA SWANT Vs. STATE OF MAHARASHTRA
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March 30, 1987 |
ARVIND KUMAR Vs. ARUN LATA
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April 10, 1987 |
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
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February 18, 1987 |
ASHARFI LAL Vs. STATE OF UTTAR PRADESH
|
March 30, 1987 |
ASHOK KR. MITTAL AND ORS. Vs. MARUTI UDYOG LTD. AND ANR.
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September 3, 1987 |
ASHOK KSHYAP Vs. SUDHA VASISHT
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February 4, 1987 |
ASHOK KUMAR Vs. NDMC
|
July 14, 1987 |
ASHOK KUMAR Vs. UNION OF INDIA
|
October 5, 1987 |
ASSAM RIFLES MULTI PURPOSE CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
|
February 20, 1987 |
ASSISTANT COLLECTOR OF CUSTOMS Vs. PREM CONDUCTORS PRIVATE LIMITED
|
February 17, 1987 |
ASSISTANT COLLECTOR OF CUSTOMS Vs. MOHANLAL SHANKERLAL KANSARA
|
March 6, 1987 |
B I T TEACHERS ASSOCIATION MESRA RANCHI Vs. CHANCELLOR RANCHI UNIVERSITY
|
July 20, 1987 |
B K MOHAPATRA Vs. STATE OF ORISSA
|
October 28, 1987 |
B K SRINTVASAN Vs. STATE OF KARNATAKA
|
January 19, 1987 |
B M JOSHI Vs. SECOND ADDITIONAL DTSTT JUDGE ALLAHABAD
|
January 6, 1987 |
B P KHEMKA PRIVATE LIMITED Vs. BIRENDRA KUMAR BHOWMICK
|
March 6, 1987 |
B R MEENA Vs. MANGAL DAS CHIMAN LAL BAROT
|
March 31, 1987 |
B R MEHTA Vs. ATMA DEVI
|
September 2, 1987 |
B S NARAYANAN Vs. STATE OF ANDHRA PRADESH
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January 23, 1987 |
B S YADAV Vs. CHIEF MANAGER CENTRAL BANK OF INDIA
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May 5, 1987 |
B SANSARKAN T CHANDRAN PILLAI Vs. STATE OF KERALA
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August 6, 1987 |
B SHIVAGEGOWDA OTHERS Vs. KOWDLEY CHANNAPPA ANOTHER
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December 3, 1987 |
B.V. KARANTH Vs. STATE OF M.P. & ANR.
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January 13, 1987 |
BABU Vs. STATE OF UTTAR PRADESH
|
January 8, 1987 |
BABU LODHI Vs. STATE OF UTTAR PRADESH
|
April 1, 1987 |
BABURAO ALIAS P B SAMANT Vs. UNION OF INDIA
|
December 17, 1987 |
BACHAN LAL KALGOTRA Vs. STATE OF JAMMU AND KASHMIR
|
February 20, 1987 |
BAIDYANATH PRASAD Vs. MAST BIBI SHANSUNISSA
|
October 19, 1987 |
BAIJNATH SINGH Vs. UNION OF INDIA
|
December 17, 1987 |
BAJRANG SINGH Vs. UNION OF INDIA & ORS.
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May 7, 1987 |
BAKHSHISH SINGH BRAR Vs. GURMEJ KAUR
|
October 12, 1987 |
BAKSHI SARDART LAL DEAD Vs. UNION OF INDIA
|
July 31, 1987 |
BAL KRISHAN SAYAL Vs. STATE OF PUNJAB
|
January 28, 1987 |
BAL NIKETAN NURSERY SCHOOL Vs. KESARI PRASAD
|
July 15, 1987 |
BALAGANESAN METALS Vs. M N SHANMUGHAM CHETTY
|
April 23, 1987 |
BALASINOR NAGRIK COOPERATIVE BANK LIMITED Vs. BABUBHAI SHANKERLAL PANDYA
|
February 10, 1987 |
BALBIR SINGH Vs. STATE OF HARYANA
|
January 20, 1987 |
BALDEV KRISHNA SAHI Vs. SHIPPING CORPORATION OF INDIA LIMITED
|
September 17, 1987 |
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 10, 1987 |
BALKRISHNA DAS Vs. SADHU SINGH
|
December 3, 1987 |
BALRAM GUPTA Vs. UNION OF INDIA
|
September 3, 1987 |
BALRAM GUPTA Vs. UNION OF INDIA
|
September 1, 1987 |
BALWANT KAUR Vs. UNION TERRITORY OF CHANDIGARH
|
November 3, 1987 |
BALWANT SINGH SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
February 10, 1987 |
BANK OF INDIA Vs. YETURI MAREDI SHANKER RAO
|
January 28, 1987 |
BANK OF INDIA Vs. VIJAY TRANSPORT
|
November 11, 1987 |
BANWARI LAL AND ANR. Vs. COLLECTOR, CUTTACK & ORS.
|
April 1, 1987 |
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
|
May 6, 1987 |
BARA SINGH Vs. KASHMIRA SINGH
|
April 1, 1987 |
BASANTI Vs. STATE OF HIMACHAL PRADESH:ASSOO ALIAS ASO RAM
|
April 28, 1987 |
BEDA NAND SINGH Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
July 20, 1987 |
BEENA TIWARI HIGH COURT OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH:SAMARU DAS BANJARE
|
December 18, 1987 |
BEGUM SUBANU ALIAS SAIRA BANU Vs. A M ABDUL GAFOOR
|
April 3, 1987 |
BEOPAR SAHAYAK PRIVATE LIMITED Vs. VISHWA NATH
|
July 15, 1987 |
BETAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 1987 |
BHAG SINGH Vs. MAJOR DALJIT SINGH
|
February 25, 1987 |
BHAGAT RAI Vs. KHEKHA RAM
|
September 21, 1987 |
BHAGAT RAM SHARMA Vs. UNION OF INDIA
|
November 13, 1987 |
BHAGWAN DAS MOTU LAL NAVALANI Vs. STATE OF MAHARASHTRA
|
January 23, 1987 |
BHAGWAN DASS Vs. STATE OF HARYANA
|
July 31, 1987 |
BHAGWAN DASS CHOPRA Vs. UNITED BANK OF INDIA
|
November 17, 1987 |
BHAGWAN DEVI Vs. ABDUL JALIL
|
March 3, 1987 |
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
February 3, 1987 |
BHAGWATI PRASAD DUBEY Vs. FOOD CORPORATION OF INDIA
|
October 29, 1987 |
BHAIRAB CHANDRA NANDAN Vs. RANADHIR CHANDRA DUTTA
|
December 16, 1987 |
BHANWAR STNGH Vs. STATE OF UTTAR PRADESH
|
February 6, 1987 |
BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LIMITED Vs. BHARAT BARREL EMPLOYEES UNION
|
April 9, 1987 |
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
|
November 10, 1987 |
BHUPINDER SINGH Vs. UNION OF INDIA
|
January 6, 1987 |
BHUSHAN LAL Vs. STATE OF MADHYA PRADESH
|
February 20, 1987 |
BIHAR RAJYA VIDYUT PARISHAD FIELD KAMGAR UNION Vs. STATE OF BIHAR
|
June 29, 1987 |
BINOD MILLS CO LIMITED UJJAIN M P Vs. SURESH CHANDRA MAHAVEER PRASAD MANTRI BOMBAY
|
May 6, 1987 |
BISHNA Vs. STATE OF HARYANA
|
January 7, 1987 |
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
|
February 16, 1987 |
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. JAI HIND OIL MILLS CO
|
January 9, 1987 |
BRIJ MOHAN SINGH CHOPRA Vs. STATE OF PUNJAB
|
March 11, 1987 |
BRIJ PAL SINGH SUJAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 18, 1987 |
BRIJENDRA MATH BHARGAVA Vs. HARSH WARDHAN
|
December 2, 1987 |
BUDH RAM Vs. RALLA RAM
|
August 19, 1987 |
BUDHWANTI Vs. GULAB CHAND PRASAD
|
March 4, 1987 |
BUSINESS COMBINE LIMITED Vs. M B JAGTAP
|
December 18, 1987 |
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
|
August 18, 1987 |
CANARA BANK Vs. CANARA SALES CORPORATION
|
April 22, 1987 |
CATERING CLEANERS OF SOUTHERN RAILWAY K RAMAKRISHNAN K D MOHANAN Vs. UNION OF INDIA
|
February 4, 1987 |
CEMINDIA COMPANY LIMITED Vs. BACHUBHAI N RAVAL
|
August 4, 1987 |
CENTRAL BANK OF INDIA Vs. STATE OF GUJARAT
|
September 11, 1987 |
CENTRAL BOARD OF DIRECT TAXES Vs. ADITYA V BIRLA
|
November 27, 1987 |
CENTRAL WINES HYDERABAD ARTOS BREWERIES LIMITED CENTRAL WINES ORION CHEMICALS AND DISTILLERIES LIMITED PREMIER ENTERPRISES WINESH CORPORATION ARTOS BREWERIES LIMITED PREMIER ENTERPRISES GENERAL BAZAR SECUNDERABAD ARTOS BREWERIES Vs. SPECIAL COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:PRINCIPAL COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER AND AN
|
January 9, 1987 |
CHAMAN LAL GOVIND RAM RAM KISHAN YADAV Vs. STATE OF HARYANA
|
April 13, 1987 |
CHANDANMUL ASERA Vs. K P R KULANDAIYAPPA MUDALIAR
|
January 20, 1987 |
CHANDRA BHUSHAN SHARMA Vs. RENT CONTROL & EVICTION OFFICER, ALLAHABAD AND OTHERS
|
February 17, 1987 |
CHANDRA NATH BANIK Vs. STATE OF WEST BENGAL
|
August 11, 1987 |
CHANDRA NATH BANIK & ANR. Vs. STATE OF WEST BENGAL
|
April 21, 1987 |
CHANDRAMA TEWARI Vs. UNION OF INDIA
|
November 18, 1987 |
CHARAN LAL SAHU Vs. UNION OF INDIA
|
October 9, 1987 |
CHENCHU RAM REDDY & ANR. Vs. STATE OF ANDHRA PRADESH & ORS.
|
January 30, 1987 |
CHHEDI RANA Vs. STATE OF BIHAR
|
October 12, 1987 |
CHHITA Vs. STATE OF RAJASTHAN
|
February 19, 1987 |
CHHOTU SINGH Vs. STATE OF MAHARASHTRA
|
September 22, 1987 |
CHIEF COMMISSIONER NOW LT GOVERNOR DELHI ADMINISTRATION Vs. S DHANNA SINGH
|
February 10, 1987 |
CHIKOTI RAJESWAR RAO Vs. K GANAPATHY
|
February 27, 1987 |
CHITTARANJAN CHOUDHURY Vs. STATE OF BIHAR
|
January 28, 1987 |
CHOWGULE AND CO PRIVATE LIMITED V S DEMPO AND CO Vs. UNION OF INDIA
|
February 19, 1987 |
CHRISTIAN MEDICAL COLLEGE HOSPITAL EMPLOYEES UNION STATE OF TAMIL NADU Vs. CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION:CHRISTIAN MEDICAL COLLEGE
|
October 20, 1987 |
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. HASURAM G GHARAT
|
May 5, 1987 |
COIMBATORE DISTRICT PODU THOZILLAR SAMGAM P F PRESENTED Vs. BALASUBRAMANIA FOUNDRY:BALASUBRAMANTA FOUNDRY
|
August 11, 1987 |
COLLECTOR LAND ACQUISITION ANANTNAG Vs. KATIJI
|
February 19, 1987 |
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. MULTIPLE FABRICS PRIVATE LIMITED
|
April 28, 1987 |
COLLECTOR OF CUSTOMS Vs. KRISHNA SALES PRIVATE LIMITED
|
October 6, 1987 |
COMMERCIAL TAX OFFICER CALCUTTA Vs. MOHAN LAL CHOWKHANI
|
April 24, 1987 |
COMMISSIONER OF EXCESS PROFIT TAX KANPUR Vs. KALYAN MAL PHOOL CHAND
|
March 13, 1987 |
COMMISSIONER OF GIFT TAX GUJARAT Vs. CHHOTALAL MOHANLAL
|
April 16, 1987 |
COMMISSIONER OF GIFT TAX GUJARAT Vs. EXECUTORS AND TRUSTEES OF THE ESTATF OF LATE SHRI AMBALAL SARABHAT AHMEDABAD
|
December 11, 1987 |
COMMISSIONER OF INCOME Vs. ALEMBIC CHEMICAL WORKS COMPANY
|
July 21, 1987 |
COMMISSIONER OF INCOME TAX Vs. MUSSADILAL RAM BHAROSE
|
January 20, 1987 |
COMMISSIONER OF INCOME TAX BHOPAL Vs. TAWARFE MOTILAL
|
November 11, 1987 |
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. S P JAIN
|
April 24, 1987 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. CANNON DUNKERLEY AND CO LTD
|
July 14, 1987 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. TIECICON PRIVATE LIMITED
|
September 3, 1987 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. T I AND M SALES LIMITED
|
April 10, 1987 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. ELECON ENGINEERING COMPANY LIMITED
|
July 21, 1987 |
COMMISSIONER OF INCOME TAX KANPUR Vs. BEHARI LAL RAM CHARAN LIMITED
|
April 22, 1987 |
COMMISSIONER OF INCOME TAX KANPUR Vs. R S GUPTA
|
February 3, 1987 |
COMMISSIONER OF INCOME TAX LUCKNOW Vs. VIKRAM COTTON MILLS LIMITED
|
December 15, 1987 |
COMMISSIONER OF INCOME TAX MADRAS Vs. T N K GOVINDA RA JU CHETTY
|
February 12, 1987 |
COMMISSIONER OF INCOME TAX U P Vs. SHAH SADIO AND SONS
|
April 14, 1987 |
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. BRITISH INDIA CORPORATION LTD
|
February 3, 1987 |
COMMISSIONER OF POLICE Vs. GURBUX ANANDRAM BHIRYANI
|
December 15, 1987 |
COMMISSIONER OF SALES TAX Vs. LEATHER FACTS CO
|
March 24, 1987 |
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA TRUST
|
November 12, 1987 |
COMMISSIONER OF WEALTH TAX GUJARAT II Vs. SHRENIK KASTURBHAI HUF
|
March 11, 1987 |
COMMISSIONER SALES TAX U P Vs. AGRA BELTING WORKS AGRA
|
April 29, 1987 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
August 18, 1987 |
CONSCIENTIOUS GROUP Vs. MOHAMMAD YUNUS
|
May 8, 1987 |
CONTROLLER OF ESTATE DUTY BARODA Vs. PRATAP SINGHJI RAMSINGHJI
|
April 28, 1987 |
CONTROLLER OF ESTATE DUTY KANPUR Vs. VITHAL DAS
|
February 3, 1987 |
D C SAXENA Vs. STATE OF HARYANA
|
May 8, 1987 |
D K PANDEY Vs. ABDUL AZEEZ
|
April 16, 1987 |
D K SONI Vs. P K MUKERJEE
|
October 27, 1987 |
D NAVTNCHANDRA AND CO BOMBAY Vs. UNION OF INDIA
|
April 15, 1987 |
D R MANICKAM Vs. COLLECTOR OF TIRUCHIRAPPALLI
|
December 14, 1987 |
D SATYAJNARAYANA Vs. P JAGADISH
|
September 15, 1987 |
D.T.C. & ANR. Vs. PREM SINGH ETC.
|
February 4, 1987 |
DABLJR INDIA LIMITED Vs. STATE OF UTTAR PRADESH
|
December 9, 1987 |
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT Vs. UNION OF INDIA
|
October 27, 1987 |
DAKSHIN RAILWAY EMPLOYEES UNION TRIVANDRUM DIVISION Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
February 23, 1987 |
DALBIR SINGH Vs. STATE OF PUNJAB
|
April 10, 1987 |
DALBIR SINGH Vs. DIRECTOR GENERAL CRPF NEW DELHI
|
August 10, 1987 |
DAMACHERLA ANJANEYULU Vs. DAMCHERLA VENKATA SESHAIAH
|
February 19, 1987 |
DAMJI Vs. STATE OF GUJARAT
|
September 24, 1987 |
DAMODAR VALLEY CORPORATION Vs. MRIDUL KUMAR
|
December 9, 1987 |
DANIAL LATIFF Vs. UNION OF INDIA
|
April 20, 1987 |
DAULAT RAM Vs. ROOP RANI
|
February 12, 1987 |
DAYA SHANKAR Vs. HIGH COURT OF ALLAHABAD
|
May 8, 1987 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
October 8, 1987 |
DELHI MUNICIPAL KARAMCHARI EKTA UNION REG Vs. P L SINGH
|
December 7, 1987 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. VIJAYA SERVICE STATION
|
February 19, 1987 |
DESH RAJ Vs. AVTAR KRISHNA
|
April 23, 1987 |
DESH RAJ KHURANA AND OTHERS Vs. DELHI ADMINISTRATION
|
May 8, 1987 |
DEV SINGH Vs. REGISTRAR PUNJAB AND HARYANA HIGH COURT
|
April 15, 1987 |
DEVI MATA KUMAR RAJ RAJESHWARI PRASAD TILAK CHAND GHOSH Vs. STATE OF WEST BENGAL:STATE OF WEST BENGAL:REVENUE OFFICER DALKOLA
|
April 13, 1987 |
DEWAN JOYNAL ABEDIN Vs. ABDUL WAZED ALIAS ABDUL WAZAD MIAH
|
December 15, 1987 |
DHAN MAL DEVI JAIN Vs. GORDHAN DASS
|
March 3, 1987 |
DHARI GRAM PANCHAYAT Vs. SAURASHTRA MAZDOOR MAHAJAN SANGH
|
September 3, 1987 |
DHARTIPAKAR MADAN LAL AGARWAL Vs. RAJIV GANDHI
|
May 11, 1987 |
DHIRA BALA Vs. KARTAR KAUR
|
August 7, 1987 |
DIANNATIUS Vs. STATE OF KERALA
|
January 14, 1987 |
DINESH CHANDRA DUBEY Vs. REGISTRAR KANPUR UNIVERSITY
|
March 2, 1987 |
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
|
August 3, 1987 |
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
|
September 25, 1987 |
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE
|
October 29, 1987 |
DIPAK BANERJEE Vs. LILABATI CHAKRABORTY
|
July 30, 1987 |
DIPAK KUMAR BISWAS Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
March 6, 1987 |
DIPAK KUMAR GHOSH Vs. MIRA SEN
|
January 22, 1987 |
DISTRICT MAGISTRATE Vs. KULBIR CHAND
|
August 28, 1987 |
DOYPACK SYSTEMS PRIVATE LIMITED & ORS. Vs. UNION OF INDIA AND OTHERS
|
August 11, 1987 |
DR. MOTA SHIVRAM KARANTH & ORS. Vs. STATE OF KARNATAKA & ORS.
|
March 24, 1987 |
DR. PRADEEP JAIN ETC. Vs. UNION OF INDIA AND OTHERS
|
April 30, 1987 |
DUKHTAR JAHAN Vs. MOHAMMAD FAROOO
|
January 20, 1987 |
DULAL KRISHNA BASU Vs. UNION OF INDIA
|
November 19, 1987 |
DURGACHARAN MISRA Vs. STATE OF ORISSA
|
August 27, 1987 |
E ACHUTHAN NAIR Vs. P NARAYANAN NAIR
|
August 20, 1987 |
E S REDDI Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
May 1, 1987 |
EAST INDIA COAL COMPANY LIMITED Vs. EAST BULLIAREE KENDWADIH COLLIERY CO P LIMITED
|
March 3, 1987 |
ELDEE VELVET AND SILK MILLS PRIVATE LIMITED Vs. ANAND RAM WHICH
|
March 6, 1987 |
ELECTION COMMISSION OF INDIA Vs. SHIVAJI
|
November 10, 1987 |
EMPLOYEES OF ENGINEERS INDIA LIMITED Vs. ENGINEERS INDIA LIMITED
|
March 30, 1987 |
EMPLOYEES OF ENGINEERS INDIA LTD. Vs. ENGINEERS INDIA LTD.
|
December 2, 1987 |
ENTERTAINMENT TAX OFFICER & ANR. Vs. AMBAE PICTURE PALACE
|
January 12, 1987 |
EVEREST INDUSTRIAL CORPORATION Vs. GUJARAT STATE FINANCIAL CORPORATION
|
July 21, 1987 |
EXECUTIVE ENGINEER IRRIGATION BALIMELA Vs. ABHADUTA JENA
|
September 22, 1987 |
FAZAL GHOSI WAHID AYAZ AHMAD RIAZ AHMAD Vs. STATE OF UTTAR PRADESH
|
June 29, 1987 |
FERTILIZER CORPORATION OF INDIA LIMITED Vs. STATE OF BIHAR
|
December 4, 1987 |
FOOD CORPORATION OF INDIA Vs. SURENDRA DEVENDRA AND MOHENDRA TRANSPORT CO
|
December 10, 1987 |
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
|
February 18, 1987 |
FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA
|
January 19, 1987 |
FRANK ANTHONY PUBLIC SCHOOL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA & ORS.
|
May 1, 1987 |
FREE LEGAL AID COMMITTEE, JAMSHEDPUR Vs. MAHATAMA GANDHI MEMORIAL MEDICAL COLLEGE, HOSPITAL SAKCHI, JAMSHEDPUR
|
May 4, 1987 |
G A PATEL Vs. STATE OF GUJARAT
|
November 16, 1987 |
G C GUPTA Vs. N K PANDEY
|
December 8, 1987 |
G PRABHU DAS Vs. STATE OF ANDHRA PRADESH
|
March 9, 1987 |
G S NAREGAL Vs. GURORAJA SANSAKRIT VIDYA PEETH DHARWAR
|
December 10, 1987 |
G V NANJUNDIAH Vs. STATE DELHI ADMINISTRATION
|
August 12, 1987 |
GAINDA RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
December 3, 1987 |
GALIB BIN AWAZ Vs. MOHAMMAD ABDUL KHADER
|
April 28, 1987 |
GANESH DASS SREERAM Vs. INCOME TAX OFFICER A WARD SHILLONG
|
October 30, 1987 |
GANESH SUGAR WORKS Vs. STATE OF HARYANA
|
August 28, 1987 |
GANGA GOYAL Vs. H D GOYAL
|
July 30, 1987 |
GANGA PRASAD Vs. STATE OF UTTAR PRADESH
|
January 23, 1987 |
GANGA SINGH Vs. COMMISSIOINER OF POLICE
|
January 13, 1987 |
GANPAT RAM SHARMA Vs. GAYATRI DEVI
|
July 17, 1987 |
GANPAT SINGH Vs. KAILASH SHANKAR
|
May 8, 1987 |
GAYA PRASAD Vs. SURENDRA BAHADUR SINGH
|
March 5, 1987 |
GENERAL ELECTRIC CO Vs. RENUSAGAR POWER CO
|
August 11, 1987 |
GENERAL SALES PRIVATE LIMITED Vs. GOPAL MUKHERJEE INCOME TAX OFFICER CENTRAL CIRCLE VIII NEW DELHI
|
February 20, 1987 |
GENERAL SECRETARY BIHAR STATE ROAD TRANSPORT CORPN PATNA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PATNA
|
December 16, 1987 |
GHULAM ABBAS Vs. STATE OF UTTAR PRADESH
|
November 27, 1987 |
GIRDHARILALANDOTHERS Vs. JAIKJSHANDEAD
|
April 1, 1987 |
GOKAK PATEL VOLKART LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
|
February 17, 1987 |
GOLDEN FILMS AND FINANCE PRIVATE LIMITED M A RAMZANA AND COMPANY Vs. STATE OF JAMMU AND KASHMIR :UNION OF INDIA
|
September 8, 1987 |
GOPAL SINGH Vs. DILE RAM
|
October 6, 1987 |
GOVERNMENT OF ANDHRA PRADESH Vs. M S N MURTHY
|
October 26, 1987 |
GOVERNMENT OF ANDHRA PRADESH & ANR. ETC. Vs. A. PADMANABHA RAO & ANR.
|
April 21, 1987 |
GOVERNMENT OF TAMIL NADU Vs. BADRINATH
|
October 15, 1987 |
GOVIND Vs. JEETSINGH
|
November 25, 1987 |
GOVIND POTTI GOVINDAN NAMBOODIRI Vs. KESAVAN GOVINDAN POTTI
|
July 22, 1987 |
GOWALI CHARAN Vs. SURENDRA KUMAR KHANDANI
|
February 24, 1987 |
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. RAMANBHAI PRABHATBHAI
|
May 11, 1987 |
GUJARAT UNIVERSITY Vs. N U RAJGURU
|
November 10, 1987 |
GULAB MEHRA Vs. STATE OF UTTAR PRADESH
|
September 15, 1987 |
GULAB RAI GOVIND PRASAD Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
January 23, 1987 |
GULSHAN SANT RAM Vs. ZILA PARISHAD:ZILA PARISHAD LUCKNOW
|
October 16, 1987 |
GULWANT KAUR Vs. MOHINDER SINGH
|
July 20, 1987 |
GUPTA SUGAR WORKS Vs. STATE OF UTTAR PRADESH
|
October 26, 1987 |
GURBACHAN SINGH, (DEAD) BY L. RS & OTHERS Vs. S.G.P.C.
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April 2, 1987 |
GURDIP SINGH Vs. STATE OF PUNJAB
|
February 24, 1987 |
GURPREFT SINGH Vs. CHATUR BHUJ GOEL
|
December 15, 1987 |
GYAN CHAND DWIVEDI Vs. ADHIVAKTA MAHA SANGH
|
February 23, 1987 |
GYAN CHAND DWIVEDI Vs. ADHIVAKTA MAHA SANGH
|
February 25, 1987 |
H B CHHATHAR Vs. STATE OF GUJARAT
|
November 2, 1987 |
H S SRINIVASA RAGHAVACHAR Vs. STATE OF KARNATAKA
|
April 23, 1987 |
H T CHANDRASEKHARAPPA Vs. H R RAJA
|
July 14, 1987 |
HAJI MOHAMMAD AKHLAQ Vs. DISTRICT MAGISTRATE
|
November 17, 1987 |
HAJI T M HASSAN RAWTHER Vs. KERALA FINANCIAL CORPORATION
|
November 17, 1987 |
HANS RAJ ARORA Vs. UNION OF INDIA
|
August 14, 1987 |
HANUMANT KUMAR TALESARA Vs. MOHAN LAL
|
December 1, 1987 |
HAR NARAIN Vs. CHANDGI
|
January 9, 1987 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
February 12, 1987 |
HARDEEP SINGH Vs. STATE OF HARYANA
|
August 13, 1987 |
HARGOVIND DAS K JOSHI Vs. COLLECTOR OF CUSTOMS
|
January 6, 1987 |
HARI NATH CHHABI NATH RAJ NATH Vs. STATE OF UTTAR PRADESH
|
November 6, 1987 |
HARI OM GAUTAM Vs. DISTRICT MAGISTRATE MATHURA
|
March 27, 1987 |
HARI SHANKER Vs. BOARD OF REVENUE U P
|
September 24, 1987 |
HARPAL SINGH Vs. STATE OF UTTAR PRADESH
|
November 26, 1987 |
HARSHARAN VERMA Vs. UNION OF INDIA
|
July 14, 1987 |
HASHMATULLAH Vs. STATE OF UTTAR PRADESH
|
March 9, 1987 |
HAVA SINGH Vs. STATE OF HARYANA
|
August 21, 1987 |
HELPER GIRDHARBHAI Vs. SAIYED MOHMAD MIRASAHEB KADRI
|
May 6, 1987 |
HEM LALL BHANDARI Vs. STATE OF SIKKIM
|
January 28, 1987 |
HINDU Vs. STATE OF TAMIL NADU
|
November 3, 1987 |
HINDU JEA BAND JAIPUR HINDU JEA BAND JAIPUR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION JAIPUR:STATE OF RAJASTHAN
|
February 20, 1987 |
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. C RAJASEKHAR RAO
|
July 27, 1987 |
HIRABAI DAYAPRASAD SHINDE Vs. TUKARAM
|
November 27, 1987 |
HUKAM CHAND Vs. UNION OF INDIA
|
December 10, 1987 |
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH
|
February 18, 1987 |
HYDERABAD URBAN DEVELOPMENT AUTHORITY & ORS. Vs. M/S. G.V. MALLA REDDY & BROS.
|
October 8, 1987 |
I L DHINGRA S P DHYANI Vs. STATE OF UTTAR PRADESH
|
April 6, 1987 |
IBM WORLD TRADE CORPORATION M KALYANA RAMAN Vs. M KALYANA RAMAN: IBM WORLD TRADE CORPORATION
|
February 18, 1987 |
INCOME TAX OFFICER CALCUTTA Vs. RADHESHYAM LADIA
|
April 21, 1987 |
INDER MOHAN LAL Vs. RAMESH KHANNA
|
August 4, 1987 |
INDER SINGH STATE OF UTTAR PRADESH Vs. VYAS MUNI MISHRA:VYAS MUNI MISHRA
|
August 14, 1987 |
INDIAN OIL CORPORATION LIMITED Vs. INDUSTRIALGASES LIMITED
|
April 8, 1987 |
INSPECTOR GEN. OF REGISTRATION & STAMPS GOVT. OF A.P. Vs. R. VENKATADRI SHARMA
|
March 2, 1987 |
INTERNATIONAL ORE AND FERTILIZERS INDIA PVT LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 18, 1987 |
ISHA STEEL TREATMENT BOMBAY Vs. ASSOCIATION OF ENGINEERING WORKERS BOMBAY
|
February 25, 1987 |
J K COTTON SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
|
October 30, 1987 |
J L NANDA Vs. VEENA NANDA
|
December 11, 1987 |
J L VARANDANI Vs. ASHALATA MUKHARJEE
|
March 27, 1987 |
J PANDU Vs. R NARSUBAI
|
January 28, 1987 |
J R AGARWAL Vs. UNIVERSITY OF DELHI
|
February 18, 1987 |
JABBAR KHAJA SAUDAGAR Vs. STATE OF MAHARASHTRA
|
October 5, 1987 |
JADAVJI PURSHOTTAM Vs. DHAMI NAVNITBHAI AMARATLAL
|
September 9, 1987 |
JAGAN ALIAS JAGANNATH UMAJI Vs. GOKULDAS HIRALAL TEWARI
|
October 28, 1987 |
JAGANNATHAN PILLAI Vs. KUNJITHAPADAM PILLAI
|
April 21, 1987 |
JAGAT SINGH Vs. KARAN SINGH
|
March 24, 1987 |
JAGDAMBARI POST OFFICE BACHAO SANGARSH SAMITI Vs. SEVENTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
July 20, 1987 |
JAGDISH CHANDAR HANDA Vs. UNION OF INDIA
|
April 8, 1987 |
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
February 11, 1987 |
JAGDISH PRASAD Vs. MAHANT TRIBHUWAN PURI
|
November 23, 1987 |
JAGJIT BUS SERVICE REGD AMRITSAR Vs. STATE TRANSPORT COMMISSIONER PUNJAB
|
July 27, 1987 |
JAHEJO DEVI Vs. MOHARAM ALI
|
December 9, 1987 |
JAI PRAKASH Vs. STATE OF HARYANA
|
August 27, 1987 |
JAI PRAKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 7, 1987 |
JAI SINGH Vs. HARIHAR LAL & ORS.
|
January 13, 1987 |
JAIKISHAN JAGWANI Vs. BRITOMATICS ENTERPRISES PRIVATE LIMITED
|
February 23, 1987 |
JAIN ENGINEERING CO Vs. COLLECTOR OF CUSTOMS BOMBAY
|
September 18, 1987 |
JAL MAHAVIR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. PANCHAL KESHAVLAL NARBHERAM
|
April 10, 1987 |
JAMANA FLOUR AND OIL MILL PRIVATE LIMITED Vs. STATE OF BIHAR
|
April 16, 1987 |
JASWANT SINGH OTHERS Vs. STATE OF UTTAR PRADESH
|
December 7, 1987 |
JAWAHAR BHARTI EDUCATION TRUST Vs. S Y MARIAPPA
|
November 2, 1987 |
JAWAHAR LAL SINGH Vs. NARESH SINGH
|
February 10, 1987 |
JAWAHAR LAL WADHWA Vs. HARIPADA CHAKRABORTY
|
November 18, 1987 |
JAYSHREE CHEMICAL LIMITED Vs. STATE OF ORISSA
|
May 8, 1987 |
JOGINDER KUMAR BUTAN Vs. R P OBEROI
|
August 12, 1987 |
JOHNEY DCOUTO Vs. STATE OF TAMIL NADU
|
November 4, 1987 |
JOINT DIRECTOR OF MINES SAFETY Vs. TANDUR AND NAYANDGI STONE QUARRIES PRIVATE LIMITED
|
April 8, 1987 |
JOINT WOMENS PROGRAMME Vs. STATE OF RAJASTHAN
|
March 24, 1987 |
K ARUNA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 11, 1987 |
K BHASKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 24, 1987 |
K CH PRASAD Vs. J VANALATHA DEVI
|
February 10, 1987 |
K M MATHEW S O PALAYI KIZHAKKEKARA MATHAIY Vs. HAMSA HAJI S O POTHIYILL MOMMUTTY
|
April 29, 1987 |
K MADHAVAN DWARKA NATH Vs. UNION OF INDIA
|
October 9, 1987 |
K N MISHRA Vs. UNION OF INDIA
|
February 17, 1987 |
K OTHARI PLANTATIONS AND INDUSTRIES LIMITED Vs. DIRECTOR OF LAND RECORDS SHILLONG
|
February 6, 1987 |
K P SUBBARAMA SASTRI K S RAGHAVAN Vs. K S RAGHAVAN:PARAMESHWARA SASTRIGAL
|
April 3, 1987 |
K PRASAD Vs. UNION OF INDIA
|
December 10, 1987 |
K RAJAIAH Vs. STATE OF ANDHRA PRADESH
|
August 19, 1987 |
K RAJAVARMA BALLAL Vs. KARNATAKA STATE TPT APPELLATE TRIBUNAL SECRETARY REG TPT AUTHORITY 8 ANR
|
March 9, 1987 |
K S VORA Vs. STATE OF GUJARAT
|
October 27, 1987 |
K T DHARANENDRAH Vs. REGIONAL TRANSPORT AUTHORITY
|
February 17, 1987 |
K T KURIAKOSE Vs. HIGH COURT 0F KERALA
|
August 3, 1987 |
K. KESAVAN Vs. HONBLE THE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY & ORS.
|
June 4, 1987 |
KA ICILDA WALLANG Vs. V LOKENDRA SUIAM
|
February 27, 1987 |
KAILASH CHANDRA AGARWAL Vs. STATE OF M.P. AND ANR.
|
May 29, 1987 |
KAILASH KAUR Vs. STATE OF PUNJAB
|
April 28, 1987 |
KALI DASS Vs. GOVERNMENT OF J AND K
|
January 15, 1987 |
KALPA VRIKASH Vs. CHHATARGUN GUJRAL
|
May 6, 1987 |
KALRA GLUE FACTORY Vs. SALES TAX TRIBUNAL
|
March 2, 1987 |
KAMAL KISHORE & ORS. ETC. ETC. Vs. STATE OF J & K & ORS.
|
January 20, 1987 |
KAMAL SINGH GHUGTYAL Vs. UNION OF INDIA
|
November 3, 1987 |
KAMALAKASHI Vs. STATE OF KERALA
|
February 11, 1987 |
KAMLABAI Vs. MANGILAL DUUCHAND MANTRI
|
October 14, 1987 |
KAN SINGH MAHAVIR TRANSPORT COMPANY JAGDISHKUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL:STATE TRANSPORT APPELLATE TRIBUNAL:STATE TRANSPORT APPELLATE TRIBUNAL
|
October 27, 1987 |
KANSA BEHERA Vs. STATE OF ORISSA
|
April 21, 1987 |
KANUBHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
February 18, 1987 |
KAPOOR SINGH Vs. STATE OF PUNJAB
|
February 16, 1987 |
KARAM SINGH Vs. UNION OF INDIA
|
December 11, 1987 |
KARNATAKA STATE ROAD TRANSPORT COR PORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
|
February 13, 1987 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY KARNATAKA STATE TRANS PORT AUTHORITY
|
February 13, 1987 |
KASHI RAM Vs. RAKESH ARORA
|
August 18, 1987 |
KATLASH CHANDRA AGARWAL Vs. STATE OF MADHYA PRADESH
|
June 29, 1987 |
KEHAR SINGH/BALBIR SINGH/ SATWANT SINGH Vs. STATE (DELHI ADMN.)
|
April 14, 1987 |
KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI LIMITED KENDRIYA KARAMCHARI SAHKARI GRTH NIRMAN SAMTTI LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY:NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
October 28, 1987 |
KENDRIYA NAGRIK SAMITI, KANPUR Vs. JAL SANSTHAN, KANPUR AND OTHERS
|
January 23, 1987 |
KEWAL RAM SMT RAM LUBHAI Vs. RAM LUBHAI:KEWAL RAM
|
March 26, 1987 |
KHALID HUSSAIN MINOR Vs. COMMISSIONER AND SECRETARY TO GOVERN MENT OF TAMIL NADU HEALTH DEPARTMENT MADRAS
|
August 19, 1987 |
KHALIL AHMED BASHIR AHMED Vs. TUFELHUSSEIN SAMASBHAJI SARANGPURWALA
|
November 13, 1987 |
KHARGRAM PANCHAYAT SAMITI Vs. STATE OF WEST BENGAL
|
April 23, 1987 |
KIRAN DEVI Vs. STATE OF RAJASTHAN
|
February 3, 1987 |
KM REKHA AGARWAL Vs. STATE OF UTTAR PRADESH
|
November 6, 1987 |
KODAVOOR MADHAVA AITHAL Vs. UNION OF INDIA
|
February 19, 1987 |
KOTAK AND C0 Vs. STATE OF UTTAR PRADESH
|
January 8, 1987 |
KOYAPPATHODI PUTHIYEDATH AHAMMEDKUTTY Vs. STATE OF KERALA
|
February 11, 1987 |
KRISHNA DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED VIJAYAWADA Vs. N V PURNACHANDRA RAO
|
August 3, 1987 |
KRISHNA KUMAR GUPTA Vs. ADDITIONAL DISTRICT JUDGE
|
August 28, 1987 |
KRISHNAN NADAR KUNJAN NADAR Vs. LAKSHMANAN NADAR SUKUMARAN NADAR
|
December 15, 1987 |
KRISHNAN NAIR Vs. GHOUSE BASHA
|
September 8, 1987 |
KUMARI GUDDI Vs. STATE OF UTTAR PRADESH
|
December 14, 1987 |
KUNDAN LAL SRIKISHAN MATHURA U P Vs. COMMISSIONER OF SALES TAX U P
|
February 3, 1987 |
KUNTESH GUPTA Vs. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P
|
September 25, 1987 |
LACHMAN SINGH Vs. KIRPA SINGH
|
April 14, 1987 |
LAKHI RAM Vs. SITA DEVI
|
March 6, 1987 |
LALITABEN Vs. GORDHANBHAI BHAICHANDBHAI
|
January 28, 1987 |
LALO DEVI Vs. SUPRITENDENT OF MINES
|
November 19, 1987 |
LATA MITTAL Vs. UNION OF INDIA
|
January 30, 1987 |
LATHIA INDUSTRIAL SUPPLIES CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
|
January 6, 1987 |
LAXMI NARAYAN AGARWAL Vs. KRISHNA GOPAL
|
December 7, 1987 |
LENA KHAN Vs. UNION OF INDIA
|
March 30, 1987 |
LIFE INSURANCE CORPORATION OF INDIA Vs. S S SRIVASTAVA
|
May 5, 1987 |
LOUISE FERNANDES Vs. UNION OF INDIA
|
March 2, 1987 |
LT GOVERNOR DELHI Vs. KASTURI LAL
|
February 27, 1987 |
M A KHALSA Vs. UNION OF INDIA
|
September 7, 1987 |
M C MEHTA Vs. UNION OF INDIA
|
September 22, 1987 |
M D N PANNIKAR OTHERS Vs. STEEL AUTHORITY OF INDIA ANOTHER
|
November 30, 1987 |
M G WAGH Vs. JAY ENGINEERING WORKS LIMITED
|
January 13, 1987 |
M K AGARWAL Vs. GURGAON GRAMIN BANK
|
November 20, 1987 |
M K KUNHIMOHAMMED Vs. P A AHMEDKUTTY
|
September 1, 1987 |
M K SHARMA Vs. BHARAT ELECTRONICS LIMITED
|
April 29, 1987 |
M NARASIMHAIAH Vs. DEPUTY COMMISSIONER FOR TRANSPORT BANGALORE DIVISION INFANTRY ROAD BANGALORE
|
November 24, 1987 |
M P SINGH DEPUTY SUPERINTENDENT OF POLICE C B I Vs. UNION OF INDIA
|
January 16, 1987 |
M P STATE ROAD TRANSPORT CORPN Vs. DATTATRAYA
|
November 27, 1987 |
M S INDIAN METALS AND FERRO ALLOYS LIMITED STATE OF ORISSA ORISSA STATE ELECTRICITY BOARD INDIAN METALS AND FERRO ALLOYS LIMITED Vs. STATE OF ORISSA: INDIAN METALS AND FERRO ALLOYS LTD: INDIAN METALS AND FERRO ALLOYS LTD:STATE OF ORISSA
|
May 6, 1987 |
M S JAGADAMBAL Vs. SOUTHERN INDIAN EDUCATION TRUST
|
November 2, 1987 |
M SATYANANDAM Vs. DEPUTY SECRETARY TO GOVERNMENT OF ANDHRA PRADESH GENERAL ADMINISTRATION ACCOM C DEPARTMENT SECRE TARIAT HYDERABAD
|
July 17, 1987 |
M.C. MEHTA Vs. UNION OF INDIA & ORS.
|
April 21, 1987 |
M.C. MEHTA ETC. ETC. SHRI RAM FOODS & FERTILIZER D.C.M. LTD. & ORS. Vs. UNION OF INDIA & ORS.
|
February 3, 1987 |
M.K. SASIDHARAN Vs. PRINTER & PUBLISHER MALAYALAYA MANORAMA & ORS.
|
April 22, 1987 |
M.S. RITTU VED PRAKASH GARG & ORS. Vs. DELHI ADMN. & ORS.
|
September 15, 1987 |
M/S DOYPACK SYSTEMS PVT. LTD Vs. UNION OF INDIA AND ORS.
|
May 5, 1987 |
M/S DUJODWALA RESINS & TERRONES P. LTD. & ANR. Vs. STATE OF J & K
|
April 27, 1987 |
MACKINNON MACKENZIE AND COMPANY LIMITED Vs. AUDREY DCOSTA
|
March 26, 1987 |
MADHU SUDAN MALHOTRA Vs. KISHORE CHAND BHANDARI
|
December 7, 1987 |
MADHUSUDAN SAHU Vs. STATE OF ORISSA
|
February 17, 1987 |
MADHYA PRADESH ELECTRICITY BOARD Vs. BASANTIBAI
|
November 10, 1987 |
MADRAS TOMATO COMMISSION MERCHANTS ASSOCIATION Vs. STATE OF TAMIL NADU
|
March 3, 1987 |
MADURAI KAMARAJ UNIVERSITY Vs. K RAJAYYAN
|
December 2, 1987 |
MAGHAR SINGH Vs. STATE OF PUNJAB
|
January 21, 1987 |
MAHABIR PRASAD SANTUKA Vs. COLLECTOR CUTTACK
|
February 11, 1987 |
MAHANT DHANGIR Vs. MADAN MOHAN
|
October 28, 1987 |
MAHARAJA PILLAI LAKSHMI AMMAL Vs. MAHARAJA PILLAI THILLANAYAKOM PILLAI
|
November 3, 1987 |
MAHENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
May 4, 1987 |
MAHESH S O RAM NARAIN Vs. STATE OF MADHYA PRADESH
|
March 27, 1987 |
MAJOR DHARAM PAUL SOOD Vs. UNION OF INDIA
|
December 3, 1987 |
MAKHAN SINGH Vs. NARAINPURA CO OPERATIVE AGRI CULTURAL SERVICE SOCIETY LIMITED
|
July 17, 1987 |
MALKANI Vs. JAMADAR
|
February 5, 1987 |
MANEKLAL AND SONS Vs. TRUSTEES OF PORT OF BOMBAY
|
October 14, 1987 |
MANGAT RAM Vs. SARDAR MEHARBAN SINGH
|
April 29, 1987 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
January 19, 1987 |
MANJU CHOUDHARY Vs. DULAL KUMAR CHANDRA
|
December 9, 1987 |
MANMOHANLAL Vs. INCOME TAX OFFICER WARD E CITY CIRCLE CUTTACK
|
September 22, 1987 |
MARATHWADA UNIVERSITY Vs. SURESH SHIVAJAPPA HATE & ORS. ETC. ETC.
|
April 10, 1987 |
MARY OOMMEN Vs. MANAGER M G M HIGH SCHOOL KURUPPAMPADDY KERALA
|
February 25, 1987 |
MASTAN SINGH Vs. STATE OF PUNJAB
|
January 13, 1987 |
MATHURA PRASAD MAHANT Vs. STATE OF MADHYA PRADESH
|
November 16, 1987 |
MEENAKSHI MALIK Vs. UNIVERSITY OF DELHI & OTHERS
|
July 31, 1987 |
MILAGRINHA GONSALVES Vs. PEDRE A GONSALVES
|
January 12, 1987 |
MITHILESH KUMAR Vs. R VENKATARAMAN
|
October 16, 1987 |
MODERN INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1987 |
MOHAMMAD AKHTAR HUSSAIN Vs. STATE OF BIHAR
|
November 25, 1987 |
MOHAMMAD IBRAHIM KHAN Vs. ADMINISTRATOR GENERAL
|
March 31, 1987 |
MOHAMMAD SALIM Vs. MOHAMMAD ALT
|
August 26, 1987 |
MOHAMMAD SHAFIQ KHAN MOHAMMAD RAFIQ KHAN MOHAMMAD LIAQUE KHAN MOHAMMAD WASIR KHAN Vs. COMPETENT AUTHORITY:STATE OF UTTAR PRADESH:COMPETENT AUTHORITY LUCKNOW:STATE OF UTTAR PRADESH
|
November 27, 1987 |
MOHAMMAD SWALLEH Vs. THIRD ADDITIONAL DISTRICT JUDGE MEERUT
|
November 4, 1987 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 22, 1987 |
MOHINUDDIN ALIAS MOIN MASTER Vs. DISTRICT MAGISTRATE BEED
|
July 28, 1987 |
MOHSIN ALI Vs. STATE OF UTTAR PRADESH
|
October 12, 1987 |
MOTAMARRI VENKATA SESHAVATARAM Vs. DEVATA SITA
|
March 5, 1987 |
MRITYUNJAY BASU Vs. DAMODAR VALLEY CORPORATION
|
August 3, 1987 |
MRS. LAXMI SAXENA THROUGH SUPREME COURT LEGAL AID COMMITTEE Vs. UNION OF INDIA & ORS.
|
January 30, 1987 |
MRS. MARIAM CHACKO Vs. UNION OF INDIA & ANR.
|
April 15, 1987 |
MUKESH KUMAR AGGARWAL AND COMPANY Vs. STATE OF MADHYA PRADESH
|
December 18, 1987 |
MUKHTIAR SINGH Vs. BAGHAL SINGH
|
July 20, 1987 |
MUNICIPAL BOARD OF ABU ROAD Vs. JAISHTV
|
October 27, 1987 |
MUNICIPAL COMMITTEE BHIWANI BHIWANI IMPROVEMENT TRUST BHIWANI IMPROVEMENT TRUST THE MUNLCIPAL COMMITTEE BHIWANI Vs. DURGA PARSHAD :BENI PRASAD :BALBIR SINGH :MUNSHI
|
March 5, 1987 |
MUNICIPAL CORPORATION OF DELHI Vs. JAGAN NATH ASHOK KUMAR
|
September 17, 1987 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HAKIMWADI TENANTS ASSOCIATION
|
November 24, 1987 |
MUNICIPAL CORPORATION OF HYDERABAD Vs. P N MURTHY
|
January 30, 1987 |
MUSHTAQ BEG Vs. STATE OF UTTAR PRADESH
|
April 1, 1987 |
MYSORE ROLLING MILLS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
|
February 18, 1987 |
N C DALWADI Vs. STATE OF GUJARAT
|
July 24, 1987 |
N GOPAL REDDY Vs. BONALA KRISHNAMURTHY
|
February 10, 1987 |
N J PRABHAKAR Vs. STATE OF ANDHRA PRADESH
|
September 14, 1987 |
N T C OFFICERS ASSOCIATION Vs. N T C
|
March 2, 1987 |
NACHHATTAR SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1987 |
NAGAR MAHAPALIKA KANPUR Vs. VINOD KUMAR SRIVASTAVA
|
January 23, 1987 |
NAGENDRA DUTT JAGUDI Vs. STATE OF U.P.
|
April 10, 1987 |
NANCY JOHN LYNDON Vs. PRABHATI LAL CHOWDHURY
|
August 19, 1987 |
NANDITA BOSE Vs. RATANLAL NAHATA
|
August 4, 1987 |
NANO KISHORE MARWAH Vs. SAMUNDRI DEVI
|
September 17, 1987 |
NARAIN Vs. OM PARKASH GUPTA
|
April 16, 1987 |
NARAIN DEV Vs. PUNJAB UNIVERSITY
|
August 3, 1987 |
NARAYANARU Vs. THANKAYYAN NADAR
|
December 7, 1987 |
NARENDRA KUMAR ALIAS MAKIYA Vs. STATE OF RAJASTHAN
|
August 19, 1987 |
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
March 10, 1987 |
NARESH KUMAR PARTI Vs. T R TULI
|
March 6, 1987 |
NARESH KUMAR PARTI Vs. T.R. TULI & ORS.
|
March 9, 1987 |
NARINDER KUMAR SHARMA, ETC., ETC, Vs. SMT. KAILASH WANTI, W/O HARI RAM & OTHERS ETC., ETC.
|
May 8, 1987 |
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. KISHAN BHAGERIA
|
November 11, 1987 |
NATIONAL FEDERATION OF RAILWAY PORTERS Vs. UNION OF INDIA
|
May 11, 1987 |
NATIONAL HYDRO ELECTRIC POWER CORPN Vs. NATIONAL HYDRO ELECTIC POWER CORPN WORKERS UNION RANDR
|
November 2, 1987 |
NATIONAL TEXTILE CORPORATION LTD. Vs. BHULLAR MANGAL BARAI AND OTHES ETC.
|
December 1, 1987 |
NAVAL KISORE WORKMEN Vs. DARBASHAW B CURSETJEES SONS BOMBAY PRIVATE LIMITED
|
January 27, 1987 |
NAVNIT R KAMANI Vs. R R KAMANI
|
October 13, 1987 |
NAVRATTAN SINGH CHAUHAN Vs. MANDI DIRECTOR U P
|
April 1, 1987 |
NAZIDALISHAH Vs. STATE OF MADHYA PRADESH
|
December 7, 1987 |
NILADRT PATEL Vs. KHADI SHA
|
February 11, 1987 |
NILIMA PRIYADARSHINI Vs. STATE OF BIHAR
|
March 27, 1987 |
NIRMAL KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
December 16, 1987 |
NISAR AHMAD IBRAHIM KHAN Vs. DEOLALI CANTONMENT BOARD
|
December 4, 1987 |
O P GUPTA Vs. UNION OF INDIA
|
September 3, 1987 |
OFFICER OF THE CEMET CORPORATON OF INDIA Vs. UNION OF INDIA ORS
|
March 23, 1987 |
OIL AND NATURAL GAS COMMISSION Vs. WESTERN COMPANY OF NORTH AMERICA
|
March 13, 1987 |
OIL AND NATURAL GAS COMMISSION Vs. WESTERN COMPANY OF NORTH AMERICA
|
January 16, 1987 |
OM PARKASH Vs. STATE OF PUNJAB
|
October 29, 1987 |
OM PRAKASH Vs. AMAR SINGH
|
January 9, 1987 |
OM PRAKASH ALIAS SATYA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
October 5, 1987 |
OM PRAKASH GARG Vs. GANGA SAHAI
|
February 17, 1987 |
OM PRAKASH KESHO RAM Vs. UNION OF INDIA
|
November 3, 1987 |
ORAMCO CHEMICALS PVT LIMITED Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED
|
April 21, 1987 |
ORGANISATION OF PHARMACEUTICALS PRODUCER OF INDIA Vs. UNION OF INDIA
|
April 16, 1987 |
ORIENT PAPER AND INDUSTRIES LIMITED Vs. ELECTRICAL INSPECTOR
|
December 3, 1987 |
ORIENT TRANSPORT CO GULABRA Vs. JAVA BHARAT CREDIT AND INVEST MENT COMPANY LIMITED
|
September 7, 1987 |
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
August 13, 1987 |
P ANANTHAKRISHNAN NAIR Vs. G RAMAKRISHNAN
|
March 31, 1987 |
P D AGGARWAL Vs. STATE OF UTTAR PRADESH
|
June 8, 1987 |
P K CHINNASAMY Vs. GOVERNMENT OF TAMIL NADU
|
October 14, 1987 |
P K DIXIT Vs. STATE OF UTTAR PRADESH
|
October 8, 1987 |
P KESAVAN DEAD Vs. AMMUKUTTY AMMA
|
November 26, 1987 |
P R KRISHNAMACHARI Vs. LALITHA AMMAL
|
February 24, 1987 |
P RAJU BAI GANGA MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 14, 1987 |
P S SAWHNEY Vs. R K AGGARWAL
|
December 3, 1987 |
P SAMBAMURTHY II Vs. UNION OF INDIA
|
May 5, 1987 |
PADAM RAVINDER JEET SINGH Vs. JAGAT SINGH
|
December 16, 1987 |
PADMAVATI JAIKRISHNA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD
|
April 22, 1987 |
PALA SINGH Vs. UNION OF INDIA
|
July 22, 1987 |
PANCHU AND PANCHANAN SETHI Vs. STATE OF ORISSA
|
February 20, 1987 |
PANDI SERVAI MUNIKALAI Vs. STATE OF TAMIL NADU
|
April 8, 1987 |
PANDIYAN ROADWAYS CORPORATION LIMITED Vs. M A EGAPPAN
|
February 24, 1987 |
PARADISE PRINTERS Vs. UNION TERRITORY OF CHANDIGARH
|
December 4, 1987 |
PARAK UNNAN VEETILL JOSEPHS SON MATHEW Vs. NEDUMBARA KURUVILAS SON
|
September 14, 1987 |
PARAM HANS YADAV AND SADANAND TRIPATHI Vs. STATE OF BIHAR
|
February 25, 1987 |
PARMANAND KATARA Vs. UNION OF INDIA
|
August 17, 1987 |
PARMANAND KATARA Vs. UNION OF INDIA & ORS.
|
September 9, 1987 |
PATEL SEVA SADAN RAJGIR NALANDA Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR PATNA
|
March 4, 1987 |
PEMELA Vs. SQN LDR DEEPAK DUTTA
|
July 28, 1987 |
PHANI DHAR Vs. B N SUBBA RAO
|
June 29, 1987 |
PHARMA DRUGS MANUFACTURING COMPANY Vs. EXCISE AND TAXATION OFFICER JAMMU
|
March 13, 1987 |
PHIRAYALAL Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
February 16, 1987 |
PIARA SINGH Vs. STATE OF PUNJAB
|
October 13, 1987 |
PLARIDEL O DAYSOR Vs. STATE OF TAMIL NADU
|
May 1, 1987 |
PN. KUMAR AND ANOTHER Vs. MUNICIPAL CORPORATION OF DELHI
|
November 2, 1987 |
POONAM LATA Vs. M L WADHAWAN
|
April 22, 1987 |
POONAM LATA Vs. M L WADHAWAN
|
August 7, 1987 |
POONAM LATA Vs. M L WADHAWAN
|
February 22, 1987 |
PRABHAKARAN NAIR Vs. STATE OF TAMIL NADU ANT
|
September 3, 1987 |
PRAHLAD SINGH Vs. COLLECTOR SUKHDEV SINGH
|
February 24, 1987 |
PRAMOD KUMAR ETC. Vs. N.D.M.C. & ORS. ETC.
|
April 30, 1987 |
PRASUN ROY Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
July 20, 1987 |
PRATAPSINHJI N DESAI Vs. DEPUTY CHARITY COMMISSIONER GUJARAT
|
August 11, 1987 |
PRATIMA THAPAR Vs. UNION OF INDIA
|
May 7, 1987 |
PRATIVA DEVI Vs. T V KRISHNAN
|
March 12, 1987 |
PRATIVA DEVI Vs. T.V. KRISHNAN
|
December 25, 1987 |
PREM KISHAN MOHLA CAPT ABHAY SINGH JAMWAL MAJOR HARINDER SINGH SEKHON CAPT ANUP SINGH SIDHU Vs. UNION OF INDIA
|
February 10, 1987 |
PREM SAGAR Vs. SHANKAR DASS
|
September 7, 1987 |
PREMIER TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
|
February 9, 1987 |
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 19, 1987 |
PRITPAL SINGH Vs. STATE OF PUNJAB
|
February 3, 1987 |
PROBHOS CHANDER JANA & ORS. Vs. UNION OF INDIA & ORS.
|
August 17, 1987 |
PROFESSOR S K MEHTA Vs. V NARSIMHA RAO
|
May 11, 1987 |
PUNJAB NATIONAL BANK Vs. METAL FORGING PVT. LTD. & ORS.
|
February 16, 1987 |
PUNJAB STATE ELECTRICITY BOARD Vs. SUKHDEV RAJ SHARMA ORS
|
January 30, 1987 |
PUNJAB VIDHAN SABHA Vs. PRAKASH SINGH BADAL
|
August 12, 1987 |
PURSHOTHAMAN Vs. STATE OF TAMIL NADU
|
February 24, 1987 |
PUSHKAR NATH NEHRU Vs. ADMINISTRATOR NOW
|
March 26, 1987 |
PUSHPADEVI M JATIA Vs. M L WADHAVAN ALLD SECRETARY GOVERNMENT OF INDIA
|
May 1, 1987 |
PUSHPADEVI M JATIA PUSHPADEVI JATIA Vs. M L WADHAWAN ADDITIONAL SECRETARY GOVERNMENT OF INDIA:UNION OF INDIA
|
April 29, 1987 |
PYARE LAL Vs. STATE OF UTTAR PRADESH
|
January 23, 1987 |
R D GUPTA Vs. LT GOVERNOR DELHI ADMN
|
August 7, 1987 |
R K GUPTA Vs. UNION OF INDIA
|
October 9, 1987 |
R K RAMA RAO ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
May 8, 1987 |
R K UPADHYAYA Vs. SHANABHAI P PATEL
|
April 28, 1987 |
R K WANGALSANA SINGH Vs. GOPINATH DEVTA
|
December 11, 1987 |
R L MARWAHA Vs. UNION OF INDIA
|
August 12, 1987 |
R N BHAT Vs. STATE OF JAMMU AND KASHMIR
|
July 29, 1987 |
R.C. SAKUNTHALA Vs. STATE OF TAMIL NADU AND OTHERS
|
June 4, 1987 |
RABINDRA KUMAR MOHANTY Vs. STATE OF ORISSA
|
November 9, 1987 |
RABINDRA NATH DAS Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
November 24, 1987 |
RADHA KISHAN Vs. STATE OF HARYANA
|
February 5, 1987 |
RADHAKANT JHA Vs. CHIEF COMMISSIONER
|
May 5, 1987 |
RAGHUBANSH RAI Vs. STATE OF BIHAR
|
April 21, 1987 |
RAGHUNATH PRASAD SINGH Vs. SECRETARY HOME POLICE DEPARTMENT GOVERNMENT OF BIHAR
|
December 11, 1987 |
RAHASA PANDIANI Vs. GOKULANANDA PANDA
|
February 19, 1987 |
RAI BAHADUR SETH SHREERAM DURGAPRASAD Vs. DIRECTOR OF ENFORCEMENT
|
May 1, 1987 |
RAI SINGH Vs. STATE DELHI ADMINISTRATION
|
March 10, 1987 |
RAJ KUMAR DEY Vs. TARAPADA DEY
|
September 14, 1987 |
RAJ NATH Vs. STATE OF U.P.
|
January 13, 1987 |
RAJA RAM KUMAR BHARGAVA DEAD Vs. UNION OF INDIA
|
December 11, 1987 |
RAJA SATYENDRA NARAYAN SINCH Vs. STATE OF BIHAR
|
May 5, 1987 |
RAJA VELUGOTI VENKATESHA VARNDA RAJU GOPALKRISHNA YACHINDRA BAHADUR Vs. STATE OF ANDHRA PRADESH
|
February 10, 1987 |
RAJAN KUMAR MACHANANDA Vs. STATE OF KARNATAKA
|
November 23, 1987 |
RAJATHA ENTERPRISES Vs. S K SHARMA
|
September 8, 1987 |
RAJBINDER SINGH Vs. STATE OF PUNJAB
|
December 9, 1987 |
RAJINDER SINGH Vs. STATE DELHI ADMINISTRATION
|
December 15, 1987 |
RAJNIKANT GANAPATRAM BHATT Vs. CHUNILAL DAHYABHAI GANDHI
|
March 25, 1987 |
RAJUA ALIAS RAJJU Vs. STATE OF MADHYA PRADESH
|
July 20, 1987 |
RAKESH KUMAR ALIAS BABLI Vs. STATE OF HARYANA
|
January 28, 1987 |
RAM Vs. STATE OF MADHYA PRADESH
|
October 5, 1987 |
RAM ADHAR SINGH DEAD Vs. BANSI DEAD
|
March 6, 1987 |
RAM AUTAR SHASTRI TANTRIK Vs. STATE OF UTTAR PRADESH
|
January 9, 1987 |
RAM BAGH PALACE HOTEL (P) LTD. Vs. LT. COL. SAWAI BHAWANI SINGH & ORS.
|
January 9, 1987 |
RAM BARAN THAKUR Vs. MANAGING COMMITTEE OF C A M H S SCHOOL HAJIPUR
|
February 20, 1987 |
RAM BHUSHAN MEHROTRA & ORS. Vs. THE EDITOR, HINDUSTAN TIMES, & ORS.
|
February 16, 1987 |
RAM DASS RAM Vs. STATE OF BIHAR
|
January 27, 1987 |
RAM KUMAR Vs. STATE OF HARYANA
|
January 13, 1987 |
RAM KUMAR Vs. STATE OF HARYANA
|
August 20, 1987 |
RAM KUMAR Vs. UNION OF INDIA
|
December 2, 1987 |
RAM NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 10, 1987 |
RAM NIWAS Vs. SHEILA DEVI
|
October 28, 1987 |
RAM PRAKASH Vs. STATE OF PUNJAB
|
July 20, 1987 |
RAM SARUP GUPTA Vs. BISHUN NARAIN INTER COLLEGE
|
April 8, 1987 |
RAM SEWAK Vs. MUNNA LAL
|
December 16, 1987 |
RAM SINGH Vs. AJAY CHAWALA
|
December 16, 1987 |
RAM SINGH Vs. STATE OF HARYANA
|
December 11, 1987 |
RAMCHANDRA GOVERDHAN PANDIT Vs. CHARITY COMMISSIONER OF STATE OF GUJARAT
|
April 21, 1987 |
RAMESH LAXMAN PARDESI Vs. STATE OF MAHARASHTRA
|
April 10, 1987 |
RAMESHWAR DASS Vs. STATE OF HARYANA
|
February 13, 1987 |
RAMESHWAR DAYAL Vs. UNION OF INDIA
|
November 26, 1987 |
RAMPHOOL SINGH Vs. STATE OF HARYANA
|
December 14, 1987 |
RANBIR SINGH Vs. T GEORGE JOSEPH DISTRICT MAGISTRATE MEERUT
|
December 17, 1987 |
RANJAN DWIVEDI Vs. STATE
|
December 8, 1987 |
RANJIT PRASAD SINHA Vs. STATE OF BIHAR
|
July 16, 1987 |
RANJIT THAKUR Vs. UNION OF INDIA
|
October 15, 1987 |
RASHPAL MALHOTRA Vs. VIRS SATYA RAJPUT
|
September 11, 1987 |
RATTAN EXPORTS LIMITED DELHI Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
August 11, 1987 |
RATTAN LAL Vs. ASHARANI
|
September 7, 1987 |
RAVINDRA KUMAR MISRA Vs. U P STATE HANDLOOM CORPN LIMITED
|
October 15, 1987 |
RECORD OF PROCEEDINGS ARUNA SHANKAR Vs. STATE OF UTTAR PRADESH
|
January 20, 1987 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCORPORATION Vs. RAM CHANDER
|
October 27, 1987 |
REGISTRAR OF FIRMS SOCIETIES AND CHITS UTTAR PRADESH Vs. SECURED INVESTMENT CO LUCKNOW
|
December 17, 1987 |
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL Vs. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED
|
January 22, 1987 |
RESIDENTS OF BHOGALPUR HARIJAN TOLA Vs. STATE OF BIHAR AND ORS.
|
July 23, 1987 |
RICHPAL SINGH Vs. DALIP
|
September 9, 1987 |
RISHABH KUMAR AND SONS Vs. STATE OF UTTAR PRADESH
|
April 24, 1987 |
ROAD F TATA Vs. GORA BANERJEE
|
March 23, 1987 |
ROOP LAL Vs. KIDARNATH
|
January 9, 1987 |
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
|
October 19, 1987 |
RUSI DINSHAWJI DEBOO Vs. CAWASJI RUSTOMJL PATEL
|
February 24, 1987 |
S A JAIS AND CO GUJARAT ELECTRICITY BOARD Vs. GUJARAT ELECTRICITY BOARD:S A JAIS AND CO
|
November 17, 1987 |
S C THIPPESWAMY Vs. UNION OF INDIA
|
February 13, 1987 |
S K SAXENA Vs. GOVERNOR OF U P
|
January 8, 1987 |
S K VISWAMBARAN Vs. E KOYAKUNJU
|
March 3, 1987 |
S KAMALJIT SINGH SANDHU Vs. UNION TERRITORY OF CHANDIGARH
|
January 20, 1987 |
S KOTH AND ARAMAN Vs. UNION OF INDIA
|
February 19, 1987 |
S P SAMPATH KUMAR 11 Vs. UNION OF INDIA
|
May 5, 1987 |
S S GANDHA Vs. KARNATAKA ELECTRICITY BOARD
|
February 4, 1987 |
S S SRIVASTAVA Vs. UNION OF INDIA
|
February 4, 1987 |
S SLMRANJIT SINGH MANN Vs. STATE OF BIHAR
|
March 10, 1987 |
SACHIDANAND PANDEY Vs. STATE OF WEST BENGAL
|
February 11, 1987 |
SADIQ BAKERY Vs. STATE OF ANDHRA PRADESH
|
November 24, 1987 |
SAIFUDDIN Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION ORS
|
March 12, 1987 |
SAKHARAM SHRIPATI JADHAV Vs. CHANDRAKANT ALIAS MADHAV LAXMAN AGNIHOTRI
|
January 8, 1987 |
SALES TAX OFFICER SECTOR II MORADABAD Vs. COAL AND COKE SUPPLIES CORPORATION MORADABAD AND KANPUR
|
November 26, 1987 |
SALONAH TEA COMPANY LIMITED Vs. SUPERINTENDENT OF TAXES NOWGONG
|
December 18, 1987 |
SAMAR SINGH Vs. KEDAR NATH ALIAS K N SINGH
|
July 28, 1987 |
SAMARJIT GHOSH Vs. BENNETT COLEMAN AND CO
|
June 29, 1987 |
SAMUNDER SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1987 |
SANJAY SURI Vs. DELHI ADMINISTRATION
|
April 1, 1987 |
SANJAY SURI Vs. DELHI ADMINISTRATION DELHI
|
December 9, 1987 |
SANT LAL BHARTI Vs. STATE OF PUNJAB
|
December 1, 1987 |
SANTOKH SINGH Vs. STATE OF PUNJAB
|
August 31, 1987 |
SANTOKH SINGH ARORA Vs. UNION OF INDIA
|
October 6, 1987 |
SARASWATI DEVI Vs. ACCOUNTANT GENERAL OF U P
|
July 14, 1987 |
SARDAR ALI KHAN Vs. SYED AZMATHULLAH
|
August 10, 1987 |
SARDAR PRAKASH SINGH BADAL Vs. UNION OF INDIA
|
May 7, 1987 |
SARDOOL SINGH Vs. NASIB KAUR
|
February 10, 1987 |
SARISH CHANDRA CHOUDHARY Vs. STATE OF TRIPURA
|
April 21, 1987 |
SARITA Vs. DELHI ADMN. AND OTHERS
|
February 5, 1987 |
SARLA NARULA Vs. RAGHBIR KAUR REHAL
|
October 6, 1987 |
SARNAM SINGH Vs. PUSHPA DEVI
|
October 27, 1987 |
SAROJ KUMAR DAS Vs. ARJUN PRASAD JOGANI
|
September 1, 1987 |
SAROJ KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
|
December 4, 1987 |
SARUP CHAND Vs. STATE OF PUNJAB
|
March 2, 1987 |
SARWAN KUMAR ONKAR NATH Vs. SUBHAS KUMAR AGARWALLA
|
October 9, 1987 |
SATISH CHANDRA Vs. UNION OF INDIA
|
July 30, 1987 |
SATISH KUMAR Vs. CANE COMMISSIONER U P LUCKNOW
|
December 14, 1987 |
SATTAMMA Vs. K RAJAIAH
|
June 29, 1987 |
SECURITY GUARDS BOARD FOR GREATER BOMBAY AND THANE DISTT Vs. SECURITY AND PERSONNEL SERVICE PRIVATE LIMITED
|
April 28, 1987 |
SERGEANT V K MEHTA Vs. UNION OF INDIA
|
December 14, 1987 |
SERIYAL UDAYAR Vs. STATE OF TAMIL NADU
|
March 25, 1987 |
SETH BANARSI DASS GUPTA S B SUGAR MILLS BIJNORE Vs. COMMISSIONER OF INCOME TAX DELHI:COMMISSIONER OF INCOME TAX U P
|
April 29, 1987 |
SHADI LAL AND SONS SHAM LI Vs. COMMISSIONER OF INCOME TAX KANPUR
|
November 27, 1987 |
SHADI LAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
|
July 31, 1987 |
SHAFAIT ALI Vs. SHIVA MAL
|
July 31, 1987 |
SHAHZAD HASAN KHAN Vs. ISHTIAQ HASAN KHAN
|
April 28, 1987 |
SHAKIL AHMAD Vs. STATE OF UTTAR PRADESH
|
September 21, 1987 |
SHAKUNTALA S TIWARI Vs. HEM CHAND M SINGHANIA
|
May 6, 1987 |
SHALIMAR CINEMA Vs. BHASIN FILM CORPORATION
|
August 19, 1987 |
SHALIMAR TAR PRODUCTS LIMITED Vs. H C SHARMA
|
November 12, 1987 |
SHAMA BHATT Vs. T RAMAKRISHNA BHATT
|
March 27, 1987 |
SHANKARRAO Vs. CHANDRASENKUNWAR
|
January 29, 1987 |
SHANTT SHARMA Vs. VED PRABHA
|
August 26, 1987 |
SHARDA DEVI KHEMKA Vs. STATE OF UTTAR PRADESH
|
February 27, 1987 |
SHASHI KANT Vs. STATE OF BIHAR
|
June 29, 1987 |
SHASHI KANT MISHRA Vs. STATE OF BIHAR
|
December 3, 1987 |
SHEELA BARSE Vs. STATE OF MAHARASHTRA
|
September 18, 1987 |
SHEELA DEVI Vs. MOHAN SARUP
|
February 19, 1987 |
SHEIKH JEHANGIR Vs. S KAUSHILYABAI
|
March 27, 1987 |
SHER SINGH Vs. FINANCIAL COMMISSIONER OF PLANNING PUNJAB
|
March 26, 1987 |
SHIV KUMAR Vs. STATE OF UTTAR PRADESH
|
November 9, 1987 |
SHIVA GLASS WORKS Vs. COLLECTOR OF C EX
|
November 27, 1987 |
SHOBHA RANI Vs. MADHUKAR REDDI
|
November 12, 1987 |
SHYAM SUNDER SHAW Vs. NETAI CHAND SHAW
|
April 15, 1987 |
SHYAMARAJU HEGDE Vs. V VENKATESHA BHAT
|
September 25, 1987 |
SITARAM JIVYABHAI GAVALI Vs. RAMJIBHAI POTIYABHAI MAHALA
|
March 25, 1987 |
SKANDIA INSURANCE COMPANY LIMITED Vs. KOKILABEN CHANDRAVADAN
|
April 1, 1987 |
SMT. KALPANA MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 11, 1987 |
SOHAN LAL Vs. RAM PRAKASH
|
March 26, 1987 |
SOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 10, 1987 |
SOHAN SINGH Vs. STATE OF U.P.
|
January 13, 1987 |
SOLID STATE DEVICES INDIA LIMITED Vs. YAMUNA DIGITAL ELECTRONICS PRIVATE LIMITED
|
January 14, 1987 |
SOMA DEVI ANT OTHERS Vs. RAJ KRTSHAN SHARMA
|
February 18, 1987 |
SONAL SIHIMAPPA Vs. STATE OF KARNATAKA
|
August 11, 1987 |
SOUTHERN COMMAND MILITARY ENGINEER ING SERVICES EMPLOYEES COOP CREDIT SOCIETY Vs. K K NAMBIAR
|
February 27, 1987 |
SPECIAL LAND ACQUISITION OFFICER BOMBAY Vs. GODREJ AND BOYCE
|
October 27, 1987 |
STANDARD FIREWORKS INDUSTRIES SIVAKASI Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
|
February 17, 1987 |
STARKE AND COMPANY Vs. UNION OF INDIA
|
September 7, 1987 |
STATE BANK OF INDIA Vs. S B I EMPLOYEES UNION
|
September 15, 1987 |
STATE BANK OF INDIA Vs. MOHAMMAD MYNUDDIN
|
July 17, 1987 |
STATE BANK OF INDIA T N GOEL Vs. YOGENDERA KUMAR SRIVASTAVA:CHAIRMAN STATE BANK OF INDIA
|
May 1, 1987 |
STATE OF A.P. AND OTHERS Vs. M.A. HAFIJ AND OTHERS ETC.
|
December 14, 1987 |
STATE OF ANDHRA PRADESH Vs. NAV SWADESHI OIL MILLS:NAV SWADESHI OIL MILLS AND REFINERY
|
November 3, 1987 |
STATE OF ANDHRA PRADESH Vs. S SAIBABU
|
December 11, 1987 |
STATE OF ANDHRA PRADESH Vs. Y PRABHAKARA REDDY:SUPERINTENDENT OF EXCISE:SUPERINTENDENT OF EXCISE:D BUCHANNA
|
March 4, 1987 |
STATE OF ANDHRA PRADESH Vs. R CH RAMULU
|
February 11, 1987 |
STATE OF ANDHRA PRADESH & ANR. Vs. MOHD. YAKUB ALI & ORS.
|
April 14, 1987 |
STATE OF ASSAM Vs. SAMIRAM GOSWAMI & ORS.
|
February 4, 1987 |
STATE OF ASSAM Vs. SATYANARAYAN TEA CO PRIVATE LIMITED
|
February 10, 1987 |
STATE OF BIHAR Vs. ASHOK INDUSTRIES
|
February 10, 1987 |
STATE OF BIHAR Vs. KESHAV MOHAN THAKUR
|
February 2, 1987 |
STATE OF BIHAR Vs. USHA MARTIN INDUSTRIES LIMITED
|
February 25, 1987 |
STATE OF BIHAR Vs. KRIPALU SHANKAR
|
April 28, 1987 |
STATE OF GUJARAT Vs. MOHANLAL JITAMALJI PORWAL
|
March 26, 1987 |
STATE OF GUJARAT Vs. AKHILESH C BHARGAV
|
August 26, 1987 |
STATE OF GUJARAT Vs. INDERJIT O PAREKH
|
February 5, 1987 |
STATE OF GUJARAT Vs. PARSHOTTAMDAS RAMDAS PATEL
|
November 12, 1987 |
STATE OF HARYANA Vs. DALMIA DADRI CEMENT LIMITED
|
November 20, 1987 |
STATE OF HARYANA Vs. NARIANI DEVI :STATE OF HARYANA
|
March 4, 1987 |
STATE OF HARYANA Vs. TARLOK CHAND SHAMIR AND CO
|
April 3, 1987 |
STATE OF HARYANA Vs. P C WADHWA IPS INSPECTOR GENERAL OF POLICE
|
April 16, 1987 |
STATE OF HARYANA Vs. UTTAM ALIAS CHEAKU
|
April 21, 1987 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL PARDHAN
|
February 5, 1987 |
STATE OF KARNATAKA Vs. KRISHNA ALIAS RAJU
|
January 21, 1987 |
STATE OF KARNATAKA Vs. KUPPUSWAMY GOWNDER
|
February 16, 1987 |
STATE OF KARNATAKA Vs. RAMESHWARA RICE MILLS THTRTHAHALLI:K KRISHNAPPA NAIDU AND CO :S THIPPA REDDY
|
February 24, 1987 |
STATE OF KARNATAKA Vs. SHIVALINGAIAH ALIAS HANDIGIDDA
|
April 1, 1987 |
STATE OF KARNATAKA Vs. NARSA REDDY
|
August 14, 1987 |
STATE OF KARNATAKA Vs. K GOPALAKRISHNA SHENOY
|
July 15, 1987 |
STATE OF KERALA Vs. NILGIRI TEA ESTATES LIMITED
|
October 12, 1987 |
STATE OF MADHYA PRADESH Vs. NARESH WOOD PRODUCTS PRIVATE LIMITED
|
March 23, 1987 |
STATE OF MADHYA PRADESH Vs. MUNICIPAL CORPORATION INDORE
|
March 6, 1987 |
STATE OF MADHYA PRADESH Vs. AGARWAL MEDICAL AND GENERAL STORES
|
February 6, 1987 |
STATE OF MAHARASHTRA Vs. RAJKARAN
|
January 8, 1987 |
STATE OF MAHARASHTRA Vs. POLLONJI DARABSHAW DARUWALLA
|
November 10, 1987 |
STATE OF MAHARASHTRA Vs. ARUN KUMAR GANESH RAO & ORS.
|
April 29, 1987 |
STATE OF MEGHALAYA Vs. ORNESHWAR DAS
|
January 28, 1987 |
STATE OF ORISSA Vs. BHAGABAN BARIK
|
April 2, 1987 |
STATE OF ORISSA Vs. CONSTRUCTION INDIA
|
December 4, 1987 |
STATE OF ORISSA Vs. ALEKH CHANDRA JENA
|
December 7, 1987 |
STATE OF ORISSA Vs. RADHESHYAM GUDAKHU FACTORY
|
August 20, 1987 |
STATE OF PUNJAB Vs. MITHU SINGH
|
October 19, 1987 |
STATE OF PUNJAB Vs. DHARAM SINGH
|
February 6, 1987 |
STATE OF PUNJAB Vs. KAUSHALYA DEVI
|
January 7, 1987 |
STATE OF PUNJAB Vs. SURJIT SINGH
|
January 20, 1987 |
STATE OF RAJASTHAN Vs. RAJESH MEDICAL AGENCIES
|
February 20, 1987 |
STATE OF RAJASTHAN Vs. MANOHAR LAL
|
November 16, 1987 |
STATE OF RAJASTHAN MOHD AMIN Vs. BHERU:STATE OF RAJASTHAN
|
February 10, 1987 |
STATE OF TAMIL NADU Vs. MADRAS CITY PADDY RICE WHOLESALE DEALERS ASSOCIATION ORS
|
March 12, 1987 |
STATE OF TAMIL NADU Vs. K RAJAN
|
March 12, 1987 |
STATE OF TAMIL NADU Vs. THIRU MURUGAN BROTHERS
|
December 2, 1987 |
STATE OF UTTAR PRADESH Vs. MALIK ZARID KHALID
|
November 11, 1987 |
STATE OF UTTAR PRADESH Vs. KAMAL KISHORE SAINI
|
November 6, 1987 |
STATE OF UTTAR PRADESH Vs. BRAHM DATT SHARMA
|
February 25, 1987 |
STATE OF UTTAR PRADESH Vs. HARI SHANKAR TEWARI
|
February 25, 1987 |
STATE OF UTTAR PRADESH Vs. RAJ KISHORE
|
February 19, 1987 |
STATE OF UTTAR PRADESH Vs. HARI SINGH THAKLUR
|
January 29, 1987 |
STATE OF UTTAR PRADESH Vs. BENI MADHO
|
February 2, 1987 |
STATE OF UTTAR PRADESH Vs. EKHLAQ AHMAD
|
February 4, 1987 |
STATE OF UTTAR PRADESH Vs. PURSHOTTAMDASTANDON:LT COL PURANSINGHTHAPA
|
January 14, 1987 |
STATE OF UTTAR PRADESH Vs. DHARAM CHAND JAIN
|
January 16, 1987 |
STATE OF UTTAR PRADESH Vs. NIYAMAT
|
April 14, 1987 |
STATE OF UTTAR PRADESH Vs. RAMA SHANKAR
|
August 17, 1987 |
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL PANDEY
|
August 11, 1987 |
STATE OF UTTAR PRADESH Vs. KASTURI LAL HAR LAL
|
August 3, 1987 |
STATE OF UTTAR PRADESH SLJSHIL KLJMAR SRIVASTAVA D P SHUKLA CHANDRA PRAKASH AGGARWAL SUSHILCHAND SRIVASTAVA R P LAVANIA P N PARASHAR Vs. RAFIQUDDIN:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
|
November 4, 1987 |
STATE OF WEST BENGAL Vs. MA ENGINEERING
|
September 8, 1987 |
STATE OF WEST BENGAL Vs. TAIYUB HUSSAIN CHOWDHURY
|
April 1, 1987 |
STATE OF WEST BENGAL Vs. LAL CHAND AGARWALLA: NAVARASHTRA OIL MILLS PRIVATE LIMITED
|
March 24, 1987 |
STATEOFRAJASTHAN Vs. RAJENDRAKUMARRAWATANDOTHERS
|
November 25, 1987 |
SUBASH AND SHIV SHANKAR Vs. STATE OF UTTAR PRADESH
|
April 14, 1987 |
SUBHASH BHANDART KAMLESH PRATAP SINGH Vs. DISTRICT MAGISTRATE LUCKNOW:DISTRICT MAGISTRATE LUCKNOW
|
November 3, 1987 |
SUBHASH CHANDER Vs. STATE OF HARYANA
|
November 24, 1987 |
SUBRAMANIAM SHANMUGHAM Vs. M L RAJENDRAN
|
August 28, 1987 |
SUDAMA SINGH Vs. NATH SARAN SINGH
|
November 13, 1987 |
SUDESH CHABBA Vs. STATE OF HIMACHAL PRADESH
|
April 21, 1987 |
SUKHBIR N ARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 1987 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 27, 1987 |
SUN HILL EDUCATION SOCIETY NEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 1987 |
SUNDERALINGAM Vs. K MANAI THUNAINATHA DESIKAR FT ORS
|
September 21, 1987 |
SUPDT R M S W BARODA Vs. GOVINDBHAI J PATEL
|
February 19, 1987 |
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA & ANR.
|
January 15, 1987 |
SURAJ MAL SARAF Vs. ASSISTANT COLLECTOR OF CUSTOMS AMRITSAR
|
February 18, 1987 |
SURESH Vs. STATE OF MADHYA PRADESH
|
January 27, 1987 |
SURINDER GROVER Vs. DELHI ADMINISTRATION
|
March 26, 1987 |
SURINDER KUMAR Vs. STATE DELHI ADMINISTRATION DELHI
|
January 20, 1987 |
SUSHIL KUMAR Vs. STATE OF HARYANA
|
December 8, 1987 |
SUSHIL KUMAR PORWAL Vs. VIPIN MANEKLAL
|
August 27, 1987 |
SUSHILA DEVI Vs. AVINASH CHANDRA JAIN
|
February 19, 1987 |
SWARUP BUILDERS Vs. SHEIKH MOHAMMAD SANGHI
|
February 12, 1987 |
SYED SAULET HUSSAIN Vs. SYED ILMUDDIN
|
September 8, 1987 |
T I MADHAVAN GEN SECY ALL INDIA RAILWAY CATERING SERVICES WORKERS UNION Vs. UNION OF INDIA
|
September 8, 1987 |
T JANARADAN RAO U SRINIVASULU Vs. UNION OF INDIA :UNION OF INDIA
|
November 9, 1987 |
T M NARAYANAN Vs. NISHAD MINOR
|
March 2, 1987 |
T R SHARMA Vs. STATE OF HARYANA
|
January 7, 1987 |
T SHEPHARD Vs. UNION OF INDIA
|
September 18, 1987 |
T V CHOUDHARY A MEMBER OF THE INDIAN ADMINISTRATIVE SERVICE UNDER SUSPENSION Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
May 1, 1987 |
T.F.A.I. EMPLOYEES UNION Vs. UNION OF INDIA & ORS.
|
March 9, 1987 |
TAJINDER PAL SINGH Vs. STATE OF HARYANA
|
March 2, 1987 |
TAMIL NADU VIVASAYEEGAL SANGAM Vs. TAMIL NADU POLLUTION CONTROL BOARD
|
November 9, 1987 |
TARA DEVI Vs. THAKUR RADHA KRISHNA MAHARAJ
|
August 10, 1987 |
TARSEM LAL Vs. STATE OF HARYANA
|
January 30, 1987 |
TARSEM SINGH Vs. STATE OF PUNJAB
|
March 31, 1987 |
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
|
December 3, 1987 |
TEERTH NARAIN MALLICK RAM KUMAR SINGH Vs. STATE OF BIHAR
|
February 10, 1987 |
TEJPAL SINGH Vs. STATE OF UTTAR PRADESH
|
December 1, 1987 |
TEKRAJ VASANDI ALIAS K L BASANDHI Vs. UNION OF INDIA
|
December 10, 1987 |
TELECOMMUNICATION RESEARCH CENTRE SCIENTIFIC OFFICERS CLASS 1 ASSOCIATION Vs. UNION OF INDIA
|
January 16, 1987 |
THAKORE SHRI VINAYASINHJI Vs. KUMAR SHRI NATWARSINHJI
|
November 18, 1987 |
THAKUR COLD STORAGE Vs. PUNJAB FINANCIAL CORPORATION
|
October 5, 1987 |
THAMMA VENKATA SUBBAMMA DEAD Vs. THAMMA RATTAMMA
|
May 6, 1987 |
THE ALUMINIUM INDUSTRIES Vs. MADRAS ALUMINIUM
|
March 23, 1987 |
THE FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA & ORS.
|
February 9, 1987 |
THIRU K ANBAZHAGAN Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY
|
April 24, 1987 |
THOTE BHASKARA RAO Vs. A P PUBLIC SERVICE COMMISSION
|
November 25, 1987 |
TIRATH RAM GUPTA Vs. GURUBACHAN SINGH
|
February 6, 1987 |
TMT N SHANRUGASUNDARAMBAL Vs. THIRU ELUMALAI
|
October 5, 1987 |
TOSHIBA ANAND LAMP LIMITED Vs. VERGHES
|
May 6, 1987 |
TOTA SINGH Vs. STATE OF PUNJAB
|
April 1, 1987 |
TRIKHA RAM Vs. V K SETH AMD ANOTHER
|
January 9, 1987 |
TSERING DOLKAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
February 18, 1987 |
TULSI RAM Vs. STATE OF MADHYA PRADESH
|
February 24, 1987 |
U P COOPERATIVE FEDERATION LIMITED Vs. STNGH CONSULTANTS AND ENGINEERS PRIVATE LIMITED
|
November 19, 1987 |
U P INCOME TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION Vs. UNION OF INDIA
|
December 4, 1987 |
U P POLLUTION CONTROL BOARD Vs. MODI DISTILLERY
|
August 6, 1987 |
U P PUBLIC SERVICE COMMISSION AT ALLAHABAD Vs. SURESH CHANDRA TEWARI
|
August 7, 1987 |
U P STATE ELECTRICITY BOARD Vs. FATEH CHAND SHARMA KAUSHIK
|
August 12, 1987 |
U P STATE ELECTRICITY BOARD LUCKNOW V N MATHUR V P KHANNA Vs. P L KELKAR:P L KELKAR:U P STATE ELECTRICITY BOARD
|
May 7, 1987 |
UDAY CHAND DUTT Vs. SAIBAL SEN
|
December 1, 1987 |
UMESH CHANDER JHA Vs. STATE OF BIHAR
|
February 19, 1987 |
UNICHEM INDUSTRIES Vs. STATE BANK OF INDIA
|
December 8, 1987 |
UNION BANK OF INDIA Vs. MANKU NARAYANA
|
April 1, 1987 |
UNION OF INDIA Vs. R SRINIVASAN
|
April 2, 1987 |
UNION OF INDIA Vs. VIKRAMSINH JULUBHAI GOHIL
|
April 3, 1987 |
UNION OF INDIA Vs. N HARGOPAL
|
April 13, 1987 |
UNION OF INDIA Vs. CYNAMIDE INDIA LIMITED
|
April 10, 1987 |
UNION OF INDIA Vs. GOPAL DAS GUPTA
|
April 23, 1987 |
UNION OF INDIA Vs. NIHAR KANTA SEN
|
April 21, 1987 |
UNION OF INDIA Vs. M A CHOWDHARY
|
May 7, 1987 |
UNION OF INDIA Vs. MAJOR S K SHARMA:UNION OF INDIA
|
June 29, 1987 |
UNION OF INDIA Vs. LAKSHMI CHAND GUPTA
|
July 16, 1987 |
UNION OF INDIA Vs. ARUN KUMAR ROY
|
August 4, 1987 |
UNION OF INDIA Vs. A R SHINDE
|
February 19, 1987 |
UNION OF INDIA Vs. R C DSOUZA
|
February 20, 1987 |
UNION OF INDIA Vs. BABU RAM LALLA
|
February 20, 1987 |
UNION OF INDIA Vs. MANOHARLAL NARANG
|
March 2, 1987 |
UNION OF INDIA Vs. JAISWAL COAL COMPANY 8 ORS
|
March 12, 1987 |
UNION OF INDIA Vs. CHARANJIT KAUR
|
January 20, 1987 |
UNION OF INDIA Vs. CHANDER PAL
|
January 20, 1987 |
UNION OF INDIA Vs. WING COMMANDER R R HINGORANI RETD
|
January 30, 1987 |
UNION OF INDIA Vs. VISHNU B SEERNANI
|
January 28, 1987 |
UNION OF INDIA Vs. HINDUSTAN MOTORS LTD
|
February 3, 1987 |
UNION OF INDIA Vs. M V V S MURTHY
|
November 12, 1987 |
UNION OF INDIA Vs. DAVID CHELLARAJ
|
November 16, 1987 |
UNION OF INDIA Vs. RANBIR SINGH YADAV
|
October 27, 1987 |
UNION OF INDIA Vs. K. PONNUSWAMI & ORS.
|
May 4, 1987 |
UNION OF INDIA & ORS. Vs. SHRI N.N. WADIA
|
September 1, 1987 |
UNITED BANK OF INDIA Vs. KANAN BALA DEVI
|
April 21, 1987 |
UTK AL CONTRACTORS AND JOINERY PRIVATE LIMITED Vs. STATE OF ORISSA
|
September 24, 1987 |
UTKAL CONTRACTORS AND JOINERY PRIVATE LIMITED ORISSA MINOR OILS Vs. STATE OF ORISSA
|
May 7, 1987 |
V BALASUBRAMANIAM Vs. TAMIL NADU HOUSING BOARD
|
September 21, 1987 |
V BHAGAT Vs. D BHAGAT
|
February 19, 1987 |
V G PANNEERDAS AND CO Vs. SWADESAMITRAN LIMITED
|
April 21, 1987 |
V K JAVALI Vs. STATE OF MYSORE
|
January 8, 1987 |
V S AHMED THAMBI MARAICAYAR Vs. REVATHI STORE
|
February 12, 1987 |
V VEERARAJAN Vs. GOVERNMENT OF TAMIL NADU
|
January 14, 1987 |
VALLABH GLASS WORKS LIMITED Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED
|
April 28, 1987 |
VASANT KUMAR JAISWAL Vs. STATE OF MADHYA PRADESH
|
September 8, 1987 |
VED PAL Vs. STATE OF UTTAR PRADESH
|
March 31, 1987 |
VED PAL VARSHNEY Vs. SHEEL WANTI
|
January 8, 1987 |
VED PRAKASH Vs. UNION OF INDIA
|
October 19, 1987 |
VED VRAT Vs. UNION OF INDIA
|
July 29, 1987 |
VEDAARAANYAAS WARASWAMI DEVASTHANAM Vs. R SARAJAYEN
|
November 25, 1987 |
VELLORE EDUCATIONAL TRUST Vs. STATE OF ANDHRA PRADESH
|
November 19, 1987 |
VENKATLAL G PITTIE Vs. BRIGHT BROS PRIVATE LIMITED
|
July 21, 1987 |
VIDARBHA MILLS BERAR LIMITED Vs. UNION OF INDIA
|
April 8, 1987 |
VIJAYA MANOHAR ARBAT Vs. KASHIRAO RAJARAM SAWAII
|
February 18, 1987 |
VIJAYKUMAR SUGANCHAND JAIN Vs. PANNALAL JAYDEO AGARWAL
|
October 13, 1987 |
VIMAL KUMAR JAIN Vs. LABOUR COURT KANPUR
|
January 20, 1987 |
VINCENT PANIKURLANGARA Vs. UNION OF INDIA
|
March 3, 1987 |
VINOD COAL SYNDICATE Vs. COMMISSIONER OF SALES TAX U P LUCKNOW U P
|
October 30, 1987 |
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
|
April 21, 1987 |
VINOD KUMAR ARORA Vs. SURJIT KAUR
|
July 17, 1987 |
VINOD KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY
|
November 11, 1987 |
VIRENDERA SINGH Vs. GENERAL MANAGER LUCKNOW PRODUCERS CO OP MILK UNION
|
October 29, 1987 |
VIRENDRA KUMAR Vs. KRISHI UTPADAN MANDI SAMITI
|
September 23, 1987 |
VTSHWANATH RAMCHANDRA IPARKAR Vs. BHANUDAS SHANKAR IPARKAR
|
February 4, 1987 |
WAZID ALI ABID ALI ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. COMMISSIONER OF INCOME TAX LUCKNOW:UNITED COMMERCIAL CO AHMEDABAD
|
November 10, 1987 |
WORKERS OF ROHTAS INDUSTRIES Vs. ROHTAS INDUSTRIES LIMITED
|
July 22, 1987 |
WORKERS OF ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES LIMITED
|
April 27, 1987 |
WORKERS OF ROHTAS INDUSTRIES LTD Vs. ROHTAS INDUSTRIES LTD
|
April 7, 1987 |
WORKMAN OF GAURIBIDAN SAHAKARA SAKKARE KARKHANE LIMITED Vs. GAURI INDUSTRIES
|
May 5, 1987 |
WORKMAN OF PAN AMERICAN WORLD AIRWAYS K RAMACHANDRAN Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS
|
August 14, 1987 |
WORKMEN OF STRH FIBRES INDIA LIMITED Vs. SECRETARY MINISTRY OF INDUSTRIES
|
July 27, 1987 |
Y SURESH BABU Vs. STATE OF ANDHRA PRADESH
|
April 29, 1987 |
Y THECLAMMA Vs. UNION OF INDIA
|
April 15, 1987 |
YASHBIR SINGH Vs. UNION OF INDIA
|
August 18, 1987 |
YOGENDER PAL SINGH Vs. UNION OF INDIA
|
January 23, 1987 |
ZIYATHUGE MOOSA Vs. MAVADIGOTHI MOHAMMAD
|
April 1, 1987 |