|
A C JOSE Vs. SIVAN PILLAI
|
March 5, 1984 |
|
A L KALRA Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
|
May 1, 1984 |
|
A MADAN MOHAN Vs. KALAVAKUNTA CHANDRASEKHARA
|
February 14, 1984 |
|
A R ANTULAY Vs. RAMDAS SRINIWAS NAYAK
|
February 16, 1984 |
|
A S PARMAR S L GUPTA Vs. STATE OF HARYANA
|
January 24, 1984 |
|
A T BRIJ PAUL SINGH Vs. STATE OF GUJARAT
|
July 25, 1984 |
|
A YOUNUS KUNJU Vs. R S UNNI
|
March 8, 1984 |
|
ABDUL JALIL Vs. STATE OF UTTAR PRADESH
|
February 14, 1984 |
|
ABDUL REHMAN ANTULAY ABDUL REHMAN ANTULAY Vs. UNION OF INDIA
|
April 17, 1984 |
|
AFTAB Vs. STATE OF U.P.
|
December 14, 1984 |
|
AHMED HUSSAIN KHAN S GOPALAN Vs. STATE OF ANDHRA PRADESH
|
September 28, 1984 |
|
AJAY DIXTT Vs. STATE OF UTTAR PRADESH
|
September 26, 1984 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
October 17, 1984 |
|
AJOY KUMAR BANERJEE UMED SINGH Vs. UNION OF INDIA
|
March 21, 1984 |
|
ALLAHABAD CANNING CO Vs. UNION OF INDIA
|
July 24, 1984 |
|
AMAR KANT CHOUDHARY Vs. STATE OF BIHAR
|
January 3, 1984 |
|
AMAR NATH OM PRAKASH FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
November 19, 1984 |
|
AMAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 6, 1984 |
|
ANANDILAL Vs. RAM NARAIN
|
May 10, 1984 |
|
ANANDILAL AND ANR. Vs. RAM NARAIN AND ORS.
|
May 16, 1984 |
|
ANANDILAL BHANWARLAL Vs. KASTURI DEVI GANERIWALA
|
December 4, 1984 |
|
ANANT KIBE Vs. PURUSHOTTAM RAO
|
April 17, 1984 |
|
ANNAMREDDI BODAYYA Vs. LOKANARAPU RAMASWAMY
|
August 9, 1984 |
|
ANOOP JAISWAL Vs. GOVERNMENT OF INDIA
|
January 24, 1984 |
|
ARJUN CHAUBEY Vs. UNION OF INDIA
|
March 23, 1984 |
|
ARUN D DESAI Vs. HIGH COURT OF BOMBAY
|
August 8, 1984 |
|
ASHARANI & ORS. ETC. Vs. TOWN IMPROVEMENT TRUST
|
April 27, 1984 |
|
ASHOK KUMAR BHATTACHARYYA Vs. AJOY BISWAS
|
November 15, 1984 |
|
ASHOK KUMAR MITTAL VOICE (VOLUNTARY ORGANISATION IN THE INTEREST OF CONSUMERS EDUCATION) Vs. MARUTI UDYOG LTD. AND ANR.
|
September 24, 1984 |
|
ASHOK SETHI Vs. SAJINI SETHI
|
April 16, 1984 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL Vs. DUNLOP INDIA LIMITED
|
November 30, 1984 |
|
ASSOCIATED CEMENT COMPANIES LIMITED RAMA SHANKER Vs. T C SHRIVASTAVA:T C SHRIVASTAVA
|
March 29, 1984 |
|
AVTAR SINGH BRAR Vs. TEJ SINGH
|
January 16, 1984 |
|
AYYASWAMI GOUNDER Vs. MUNNUSWAMY GOUNDER
|
September 25, 1984 |
|
AZHAR ALI KHAN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
April 18, 1984 |
|
BABULAL NAGAR Vs. SYNTHETICS LIMITED
|
May 4, 1984 |
|
BALASAHEB VISHNU CHAVAN Vs. STATE OF MAHARASHTRA
|
February 22, 1984 |
|
BALBIR SINGH M G D SMT K ULDEEP KAUR I S BHATIA PT JAGESHWAR PARSHAD Vs. M C D:USHA RANI:N D M C:M G D :N D M C
|
December 12, 1984 |
|
BALDEV RAJ EX CONSTABLE Vs. STATE OF PUNJAB
|
March 13, 1984 |
|
BALMER LAWRIE WORKERS UNION BOMBAY Vs. BALMER LAWRIE AND COMPANY LIMITED
|
December 21, 1984 |
|
BHAG MAL Vs. PARBHU RAM
|
October 30, 1984 |
|
BHAGIRATH KANORIA BAHADUR SINGH RAJA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH :PROVIDENT FUND INSPECTOR:PROVIDENT FUND INSPECTOR
|
August 24, 1984 |
|
BHAGWAN DAS SITA RAM H U F Vs. COMMISSIONER OF INCOME TAX LUCKNOW U P
|
March 5, 1984 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 27, 1984 |
|
BHASKAR TEXTILE MILLS LIMITED Vs. JHARSUGUDA MUNICIPALITY
|
January 11, 1984 |
|
BHIM SINGH Vs. STATE OF JAMMU AND KASHMIR
|
August 31, 1984 |
|
BHOJRAJ KUNWARJI OIL MILL AND GINNING FACTORY Vs. YOGRAJSINHA SHANKARSINHA PARIHAR
|
September 24, 1984 |
|
BIHARICHOWDHARY Vs. STATE OF BIHAR
|
March 26, 1984 |
|
BIMLA DEVI KAILASH NANDAN PRASAD Vs. FIRST ADDITIONAL DISTRICT JUDGE:ADDITIONAL DISTRICT JUDGE MORADABAD
|
March 27, 1984 |
|
BIRENDRA KUMAR GANGULY Vs. SMT. SUPROVA DUTTA
|
October 11, 1984 |
|
C ELUMALAI Vs. STATE OF TAMIL NADU
|
October 26, 1984 |
|
C K MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 1984 |
|
CENTRAL COAL FIELDS LIMITED Vs. STATE OF BIHAR
|
October 19, 1984 |
|
CENTRAL COAL FIELDS LIMITED BHARAT COKING COAL LIMITED Vs. BHUBANESWAR SINGH:M S BHUBANESWAR SINGH
|
August 23, 1984 |
|
CHAMAN SINGH & ORS. Vs. KHASA RAM & ORS.
|
March 6, 1984 |
|
CHANDRA BANSI SINGH JAWAHAR LAL MEHTA KAPIL MUNI SINGH SEDASUSHAN KUMAR SINGH Vs. STATE OF BIHAR
|
August 22, 1984 |
|
CHARANJIT SINGH, PARAMJIT SINGH Vs. BALBIR SINGH & ORS.
|
September 17, 1984 |
|
CHATTISGARH KRISHAK MAZDOOR SANGH Vs. STATE OF M.P. AND OTHERS
|
March 30, 1984 |
|
CHHOTELAL PYARELAL THE PARTNERSHIP FIRM Vs. SHIKARCHAND
|
July 27, 1984 |
|
CHIMANLAL Vs. MISHRILAL
|
November 12, 1984 |
|
CHINGLEPUT BOTTLERS STATE OF TAMIL NADU Vs. MAJESTIC BOTTLING COMPANY:MAJESTIC BOTTLING COMPANY
|
March 15, 1984 |
|
CHUNI LAL Vs. VED PRAKASH
|
March 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE PROPERTIES LIMITED
|
August 23, 1984 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. M CHANDRA SEKHAR
|
December 4, 1984 |
|
COMMISSIONER OF INCOME TAX ERNAKULAM KERALA Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
|
October 16, 1984 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VIJAI INT UDYOG G T ROAD SIKANDRARAO HATHRAS
|
October 15, 1984 |
|
COMMISSIONER OF WEALTH TAX BIHAR PATNA Vs. MAHARAJA KUMAR KAMAL SINGH
|
February 20, 1984 |
|
COMMISSIONER OF WEALTH TAX KANPUR COMMISSIONER OF WEALTH TAX KANPUR Vs. J K COTTON MANUFACTURERS LIMITED :J K JUTE MILLS COMPANY LIMITED
|
February 28, 1984 |
|
COMMISSIONER OF WEALTH TAX PATNA Vs. RAGHUBAR NARAIN SINGH
|
February 20, 1984 |
|
COROMANDEL FERTILIZERS LIMITED COROMANDEL FERTILIZERS LIMITED Vs. UNION OF INDIA
|
August 17, 1984 |
|
D CAWASJI AND CO MYSORE Vs. STATE OF MYSORE
|
September 26, 1984 |
|
DAJYA MOSHYA BHIL Vs. STATE OF MAHARASHTRA
|
August 3, 1984 |
|
DALBARA SINGH Vs. STATE OF PUNJAB
|
October 25, 1984 |
|
DAULAT RAM CHAUHAN Vs. ANAND SHARMA
|
January 16, 1984 |
|
DAYARAM ASANAND GURSAHANI Vs. STATE OF MAHARASHTRA
|
February 22, 1984 |
|
DEBRANJAN RAY Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
November 13, 1984 |
|
DEEPAK PAHWA Vs. LT GOVERNOR OF DELHI
|
August 22, 1984 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJEE
|
September 28, 1984 |
|
DELHI CLOTH MILLS LTD. & ANR. Vs. MANOHAR LAL & ORS.
|
June 13, 1984 |
|
DELHI VETERINARY ASSOCIATION Vs. UNION OF INDIA
|
April 12, 1984 |
|
DEOKINANDAN PRASAD Vs. STATE OF BIHAR
|
July 16, 1984 |
|
DEPUTY DIRECTOR OF INSPECTION INTELLIGENCE Vs. VINOD KUMAR DIDWANIA
|
December 17, 1984 |
|
DHARMESH PRASAD VERMA Vs. FAIYAZAL AZAM
|
July 17, 1984 |
|
DIWAKAR SHRIVASTAVA KUMARI MADHU CHANSORIYA KUMARI JYOTI Vs. STATE OF MADHYA PRADESH
|
February 2, 1984 |
|
DR. (MRS.) USHA DHINGRA Vs. DR. HARISH C. DHINGRA
|
September 21, 1984 |
|
DULAREY LODH Vs. THIRD ADDITIONAL DISTRICT JUDGE KANPUR
|
May 3, 1984 |
|
EASTERN SPINNING MILLS AND VIRENDRA KUMAR SHARDA Vs. RAJIV PODDAR
|
May 3, 1984 |
|
ELECTION COMMISSION OF INDIA Vs. STATE OF HARYANA
|
April 25, 1984 |
|
ELPRO INTERNATIONAL LIMITED UNION OF INDIA Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE:ELPRO INTERNATIONAL LIMITED
|
October 10, 1984 |
|
G P DOVAL Vs. CHIEF SECRETARY GOVERNMENT OF U P
|
July 18, 1984 |
|
GAJINDER SINGH CHEEMA Vs. UNION OF INDIA AND ORS.
|
December 11, 1984 |
|
GAMBANGI APPLASWAMY NATDU Vs. BEHARA VENKATARAMANAYYA PATRO
|
August 28, 1984 |
|
GANU RAM Vs. RIKHI RAM KAUNDAL
|
July 17, 1984 |
|
GAYA PARSHAD DIKSHIT Vs. NIRMAL CHANDER
|
January 3, 1984 |
|
GENERAL LABOUR UNION RED FLAG BOMBAY Vs. B V CHAVAN
|
November 16, 1984 |
|
GHANSHYAM DASS Vs. DOMINION OF INDIA
|
March 20, 1984 |
|
GOA DAMAN AND DIU BOARD OF SECONDARY EDUCATION Vs. KUMARI HEMA LAAD
|
August 16, 1984 |
|
GOA SAMPLING EMPLOYEES ASSOCIATION Vs. GENERAL SUPERINTENDENCE CO OF INDIA PRIVATE LIMITED
|
December 11, 1984 |
|
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. BIRENDRA BAHADUR PANDEY
|
February 21, 1984 |
|
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
|
September 28, 1984 |
|
GULAM ABBAS AND OTHER Vs. STATE OF U.P. AND OTHERS
|
February 2, 1984 |
|
GURBAX RAI Vs. PUNJAB NATIONAL BANK NEW DELHI
|
March 20, 1984 |
|
GURPAL TULI Vs. STATE OF PUNJAB
|
September 28, 1984 |
|
GWALIOR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED GWALIOR Vs. RAMESH CHANDRA MANGAL
|
September 26, 1984 |
|
H ANRAJ Vs. STATE OF MAHARASHTRA
|
January 23, 1984 |
|
H D VORA Vs. STATE OF MAHARASHTRA
|
February 22, 1984 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
October 26, 1984 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
July 25, 1984 |
|
HARI PRASAD YADAV Vs. RISH MUNI AND ANR.
|
August 23, 1984 |
|
HARI SINGH Vs. STATE OF UTTAR PRADESH
|
April 6, 1984 |
|
HARIHAR POLYFIBRES Vs. REGIONAL DIRECTOR ESI CORPORATION
|
September 4, 1984 |
|
HARJEET SINGH Vs. RAJ KISHORE
|
March 15, 1984 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
December 21, 1984 |
|
HARSHARAN VERMA Vs. CHARAN SINGH
|
November 19, 1984 |
|
HINDUSTAN APPAREL INDUSTRIES Vs. G R SAPRE PRESIDING OFFICER LABOUR COURT
|
July 17, 1984 |
|
HINDUSTAN TRANSPORT CO Vs. STATE OF UTTAR PRADESH
|
February 24, 1984 |
|
HIRALAL Vs. STATE OF JAMMU AND KASHMIR
|
April 16, 1984 |
|
HUSSAINI Vs. HONBLE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 24, 1984 |
|
IN RE: THE PETITIONS OF NAWAL THAKUR, A CONVICT KEPT IN THE KULU JAIL Vs. STATE
|
January 1, 1984 |
|
INDERJIT BARUA Vs. ELECTION COMMISSION OF INDIA
|
September 28, 1984 |
|
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED Vs. UNION OF INDIA
|
December 6, 1984 |
|
INDIAN MINERALS MINING CO RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN Vs. STATE OF UTTAR PRADESH
|
August 23, 1984 |
|
INDIRA KASHYAP Vs. K N KASHYAP
|
May 1, 1984 |
|
INDRA PAL GUPTA Vs. MANAGING COMMITTEE MODEL INTER COLLEGE THORA
|
May 3, 1984 |
|
ISHAR SINGH Vs. FINANCIAL COMMISSIONER
|
July 18, 1984 |
|
J D SRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
January 24, 1984 |
|
J K BHARATI Vs. STATE OF MAHARASHTRA
|
July 23, 1984 |
|
J MOHAPATRA AND CO Vs. STATE OF ORISSA
|
August 10, 1984 |
|
J S RUKMANI Vs. GOVERNMENT OF TAMIL NADU
|
October 16, 1984 |
|
J S RUKMANI Vs. GOVERNMENT OF TAMIL NADU
|
October 17, 1984 |
|
JAGAN NATH Vs. RAM KISHAN DASS
|
December 12, 1984 |
|
JAGDISH PRASAD Vs. ANGOORI DEVI
|
March 15, 1984 |
|
JAI KISHAN Vs. MUMTAZ BEGUM
|
September 24, 1984 |
|
JAI KISHAN DASS Vs. NIRMALA DEVI
|
January 4, 1984 |
|
JANTA MOTORS PVT LIMITED Vs. S T A DELHI
|
May 4, 1984 |
|
JASPAL SINGH Vs. ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
September 28, 1984 |
|
JASPAL SINGH Vs. ADDL. DISTRICT JUDGE AND ORS.
|
September 20, 1984 |
|
JATINDER KUMAR Vs. STATE OF PUNJAB
|
September 28, 1984 |
|
JAVED AHMED ABDUL HAMID PAWALA Vs. STATE OF MAHARASHTRA
|
November 9, 1984 |
|
JAVID RASOOL BHAT Vs. STATE OF JAMMU AND KASHMIR
|
February 16, 1984 |
|
JEEWANLAL LIMITED JEEWANLAL LIMITED BINNY LIMITED MADRAS JEEWANLAL LIMITED Vs. AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT:N DURAISWAMY:G SURYANARAYANAN:E GOVINDAN
|
August 29, 1984 |
|
JITENDRA SINGH RATHOR Vs. BAIDYANATH AYURVED BHAWAN LIMITED
|
March 15, 1984 |
|
JIWANI KUMAR PARAKI Vs. FIRST LAND ACQUISITION COLLECTOR CALCUTTA
|
August 30, 1984 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 29, 1984 |
|
JUTE CORPORATION OF INDIA OFFICERS ASSOCIATION Vs. THE JUTE CORPN. OF INDIA LTD. AND ANR.
|
December 25, 1984 |
|
K C ARORA EX CAPT A S PARMAR Vs. STATE OF HARYANA
|
April 26, 1984 |
|
K M MOHAMAD ABDUL KHADER FIRM Vs. STATE OF TAMIL NADU
|
October 16, 1984 |
|
K T THOMAS Vs. INDIAN BANK
|
November 9, 1984 |
|
KAILASH NANDAN PRASAD Vs. ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
|
March 27, 1984 |
|
KAILASH PATI DEVI Vs. BHUBNESHWARI DEVI
|
July 18, 1984 |
|
KAMAL ARORA Vs. AMAR SINGH
|
February 9, 1984 |
|
KAMALADEVI CHATTOPADHYAY Vs. STATE OF PUNJAB
|
September 21, 1984 |
|
KANAYA RAM Vs. RAJENDER KUMAR
|
December 5, 1984 |
|
KARNAIL SINGH Vs. UNION OF INDIA
|
April 17, 1984 |
|
KARNAIL SINGH S/O MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 1984 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B A JAYARAM
|
January 31, 1984 |
|
KATHEEJA BAI Vs. SUPERINTENDING ENGINEER
|
May 10, 1984 |
|
KAUSHALYA DEVI BOGRA Vs. LAND ACQUISITION OFFICER, AURANGABAD
|
February 15, 1984 |
|
KESHAB NARAYAN BANERJEE Vs. STATE OF BIHAR
|
July 11, 1984 |
|
KHAZAN CH Vs. STATE OF JAMMU AND KASHMIR
|
February 9, 1984 |
|
KHILLI RAM Vs. STATE OF RAJASTHAN
|
October 30, 1984 |
|
KOSHAL KUMAR GUPTA Vs. STATE OF JAMMU AND KASHMIR
|
April 5, 1984 |
|
KRISHI UTPADAN MANDI SAMITI KANPUR KRISHI UTPADAN MANDI SAMTTI KANPUR Vs. GANGA DAL MILL AND CO:BRIJ MOHAN VISHNU KUMAR
|
September 25, 1984 |
|
KUMARI SHOBHA RANI KARANWAL Vs. STATE OF UTTAR PRADESH
|
July 27, 1984 |
|
KUPPALA OBUL REDDY Vs. BONALA VENPATA NARAYANA REDDY DEAD
|
April 27, 1984 |
|
L D JAIKWAL Vs. STATE OF UTTAR PRADESH
|
May 17, 1984 |
|
LABOURERS WORKING ON SALAL HYDRO ELECTRIC PROJECT Vs. STATE OF JAMMU AND KASHMIR
|
April 25, 1984 |
|
LAKSHMI KANT PANDEY Vs. UNION OF INDIA
|
February 6, 1984 |
|
LAKSHMT NARAYAN GUTN Vs. NTRANJAN MODAK
|
December 3, 1984 |
|
LALLU RAM Vs. STATE OF UTTAR PRADESH
|
September 27, 1984 |
|
LIBERTY OIL MILLS Vs. UNION OF INDIA
|
May 1, 1984 |
|
LIFE INSURANCE CORPN OF INDIA AND ANOTHER Vs. ESCORTS INDIA LTD AND OTHERS
|
December 10, 1984 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJA VASIREDDY KOMALAVALLI KAMBA
|
March 27, 1984 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KIRAN SINHA
|
October 26, 1984 |
|
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA Vs. ESCORTS LIMITED:ESCORTS LIMITED:ESCORTS LIMITED
|
April 30, 1984 |
|
LINGAPPA POCHANNA APPELWAR KALU GOPYA BANJARI Vs. STATE OF MAHARASHTRA
|
December 4, 1984 |
|
LT COL S J CHAUDHARY Vs. STATE DELHI ADMINISTRATION
|
January 17, 1984 |
|
M M AMONKAR Vs. S A JOHARI
|
February 21, 1984 |
|
M P MITTAL Vs. STATE OF HARYANA
|
October 10, 1984 |
|
M R PARASHAR Vs. FAROOQ ABDULLAH
|
January 31, 1984 |
|
M VEERABHADRA RAO Vs. TEK CHAND
|
October 18, 1984 |
|
M/S. JAIN EXPORTS PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 8, 1984 |
|
MADHU LIMAYE Vs. METROPOLITAN MAGISTRATE
|
July 20, 1984 |
|
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA Vs. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION
|
July 17, 1984 |
|
MAHENDRA SINGH DHANTWAL Vs. HINDUSTAN MOTORS LIMITED
|
September 4, 1984 |
|
MANAGING BOARD OF THE MTLLI TALIMT MISSION BIHAR RANCHI Vs. STATE OF BIHAR
|
August 14, 1984 |
|
MANCHEGOWDA Vs. STATE OF KARNATAKA
|
April 17, 1984 |
|
MANICK CHAND PAL AND Vs. UNION OF INDIA
|
April 17, 1984 |
|
MANMOHAN KALIA Vs. YASH
|
April 2, 1984 |
|
MANMOHAN SINGH JAITLA AMIR SINGH Vs. COMMISSIONER UNION TERRITORY OF CHANDIGARH:DEPUTY COMMISSIONER
|
December 19, 1984 |
|
MANOJ KRISHNA NAYAK BIDYADHAR PARIDA RAMESH CHANDRA MOHAPATRA Vs. STATE OF ORISSA
|
March 26, 1984 |
|
MARIYAMBI, W/O ISMAIL SHAIKH Vs. MOHAMED YUSHFKHAN PHATHAN THROUGH HIS LEGAL HEIRS
|
April 12, 1984 |
|
MATHEW AREEPARMATIL Vs. STATE OF BIHAR
|
September 20, 1984 |
|
MATHURA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF UTTAR PRADESH AND SUMMERA
|
August 22, 1984 |
|
MER DHANA SIDA MER ARJAN SIDA Vs. STATE OF GUJARAT
|
November 29, 1984 |
|
MITHILESH KUMAR PANDEY Vs. BAIDYANATH YADAV
|
January 2, 1984 |
|
MODI SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
March 14, 1984 |
|
MOHAMMAD IDRIS Vs. RUSTAM JEHANGIR BABUJI
|
August 22, 1984 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 20, 1984 |
|
MSCO PVT LIMITED Vs. UNION OF INDIA
|
October 31, 1984 |
|
MUKHTIAR SINGH AND ORS. Vs. STATE OF HARYANA & ANR.
|
November 21, 1984 |
|
MUMTAZ HUSSAIN ANSARI Vs. STATE OF UTTAR PRADESH
|
March 21, 1984 |
|
MUNEEB UL REHMAN HAROON S M SALEEM Vs. GOVERNMENT OF JAMMU AND KASHMIR STATE:GOVERNMENT OF JAMMU AND KASHMIR STATE
|
August 13, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NEW KWALITY SWEET HOUSE
|
December 5, 1984 |
|
N L ABHYANKAR MOHANLAL UJAMSHI SHAH AMD ANOTHER J P CHATURVEDL Vs. UNION OF INDIA
|
April 24, 1984 |
|
N SIVAMMAL Vs. MANAGING DIRECTOR PANDIAN ROADWAYS CORPORATION
|
September 24, 1984 |
|
N. ARUMUGAM Vs. R. RAMACHARI
|
December 14, 1984 |
|
NARAIN KHAMMAN Vs. PARDUMAN KUMAR JAIN
|
October 19, 1984 |
|
NARFNDER KUMAR Vs. STATE OF PUNJAB
|
November 29, 1984 |
|
NASTRUL HAQUE Vs. JITENDRA NATH DEY
|
August 24, 1984 |
|
NAVAKESART PRAKASHAN LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORA TION
|
October 15, 1984 |
|
NAVAL KISHORE WORKMAN Vs. DARBSHAW B CURSETJEES SONS
|
August 22, 1984 |
|
NEERAJA CHAUDHARY Vs. STATE OF MADHYA PRADESH
|
May 8, 1984 |
|
NEPAL SINGH Vs. STATE OF U P
|
November 6, 1984 |
|
NEPAL SINGH Vs. STATE OF UTTAR PRADESH
|
November 9, 1984 |
|
NIRANKAR NATH WAHI Vs. FIFTH ADDITIONAL DISTRICT JUDGE MORADABAD
|
June 7, 1984 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
August 9, 1984 |
|
NIRMALABAI NARAYAN DATAR Vs. GIRIJABAI GANGADHAR GADRE
|
October 25, 1984 |
|
O P KATHPALIA Vs. LAKHMIR SINGH DEAD
|
July 23, 1984 |
|
O P SINGLA SADHU RAM Vs. UNION OF INDIA
|
August 14, 1984 |
|
P JAYAPPAN Vs. S K PERUMAL FIRST INCOME TAX OFFICER TUTICORIN
|
August 17, 1984 |
|
P S MAHAL Vs. UNION OF INDIA
|
May 23, 1984 |
|
P. VIDYA SAGAR REDDY ETC. Vs. GOVERNMENT OF ANDHRA PRADESH & ORS.
|
February 6, 1984 |
|
PRABODH VERMA DAL CHAND Vs. STATE OF UTTAR PRADESH
|
July 27, 1984 |
|
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI Vs. UNION OF INDIA
|
June 22, 1984 |
|
PREM CHAND JAIN Vs. R K CHHABRA
|
February 13, 1984 |
|
PREM NARAIN Vs. VISHNU EXCHANGE CHARITABLE TRUST
|
August 31, 1984 |
|
PREM PRAKASH DAL CHAND ANAND Vs. UNION OF INDIA
|
August 22, 1984 |
|
PRITAM DASS MAHANT Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
February 16, 1984 |
|
PROVIDENT FUND INSPECTOR, CHANDIGARH Vs. M/S. DELHI FARIDABAD TEXTILE MILLS & ORS.
|
September 19, 1984 |
|
PUNJAB SINGH KARNAIL SINGH Vs. STATE OF HARYANA
|
March 15, 1984 |
|
PUNJAB UNIVERSITY Vs. SUBASH CHANDER
|
May 17, 1984 |
|
PUNJAB UNIVERSITY CHANDIGARH PUNJAB UNIVERSITY Vs. SUNDER SINGH:AJAI KUMAR
|
February 27, 1984 |
|
PUNJAB UNIVERSITY CHANDIGARH PUNJAB UNIVERSITY CHANDIGARH Vs. DEVJANI CHAKRABARTI:RANJIT SINGH NEGI
|
May 17, 1984 |
|
PUSHPA THALKUR Vs. UNION OF INDIA
|
August 8, 1984 |
|
R PALANIMUTHU Vs. RETURNING OFFICER
|
February 23, 1984 |
|
R S NAYAK P S SAMANT Vs. A R ANTULAY:A R ANTULAY
|
April 5, 1984 |
|
R S NAYAK PADMAKAR BALKRISHNA SAMANT Vs. A R ANTULAY:ABDUL REHMAN ANTULAY
|
February 16, 1984 |
|
R.P. BHASIN Vs. DINEKAR RAI D. DESAI
|
August 13, 1984 |
|
RADHEY SHYAM DURGABAT Vs. KALYAN MAL:KALYANMAL
|
October 10, 1984 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
September 13, 1984 |
|
RAJ RANI Vs. CHIEF SETTLEMENT COMMISSIONER DELHI
|
May 3, 1984 |
|
RAJENDRA JHA Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY DISTRICT DHANBAD
|
August 21, 1984 |
|
RAJENDRA SINGH J P GOYAL BISHAMBHAR NATH PANDE Vs. USHA RANI:RAJ NARAIN:RAJ NARAIN
|
February 27, 1984 |
|
RAJINDER KUMAR KINDRA Vs. DELHI ADMINISTRATION
|
September 27, 1984 |
|
RAJMATA VIJAI RAJE SINDIA Vs. STATE OF UTTAR PRADESH
|
October 26, 1984 |
|
RAM CHANDRA MAWA LAL VARANASI OM PRAKASH RAJ KUMAR BILSHINDA Vs. STATE OF UTTAR PRADESH
|
January 9, 1984 |
|
RAM JETHMALANI BIBI AMARJIT KAUR Vs. UNION OF INDIA
|
June 19, 1984 |
|
RAM JETHMALANI GAJINDER SINGH CHEEMA Vs. UNION OF INDIA
|
June 25, 1984 |
|
RAM JETHMALANT CT S TOHRA BIBI AMARJIT KAUR Vs. UNTON OF TNDIA:UNION OF TNDIA:UNION OF INDIA
|
June 20, 1984 |
|
RAM LAL CHANDAN LAL Vs. STATE OF UTTAR PRADESH
|
July 19, 1984 |
|
RAM MURTI Vs. BHOLA NATH
|
May 1, 1984 |
|
RAM NATH Vs. UNION OF INDIA
|
April 25, 1984 |
|
RAM SARUP Vs. STATE OF HARYANA
|
May 3, 1984 |
|
RAM SHARAN YADAV Vs. THAKUR MUNESHWAR NATH SINGH
|
October 30, 1984 |
|
RAM SUMER PURI MAHANT Vs. STATE OF UTTAR PRADESH
|
December 17, 1984 |
|
RAM SUMIRAN Vs. D D C
|
December 21, 1984 |
|
RAMENDRA SINGH STATE OF BIHAR Vs. JAGDISH PRASAD:SHYAM DAYAL PANDEY
|
February 17, 1984 |
|
RAMENDRASINGH Vs. STATE OF MADHYA PRADESH
|
January 23, 1984 |
|
RAMESH KUMAR Vs. RAM KUMAR
|
April 26, 1984 |
|
RAMPRAKASH Vs. U P PUBLIC SERVICES TRIBUNAL II LUCKNOW
|
May 3, 1984 |
|
RASHTRIYA MILL MAZDOOR SANGH NAGPUR Vs. MODEL MILLS NAGPUR
|
September 18, 1984 |
|
RAVI DUTT SHARMA Vs. RATAN LAL BHARGAVA
|
February 20, 1984 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION TRICHUR Vs. RAMANUJA MATCH INDUSTRIES
|
November 27, 1984 |
|
REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA Vs. WORKMEN
|
September 26, 1984 |
|
REITA NIRANKARI Vs. UNION OF INDIA
|
July 26, 1984 |
|
RENUSAGAR POWER COMPANY LIMITED Vs. GENERAL ELECTRIC COMPANY
|
August 16, 1984 |
|
ROHTAS INDUSTRIES LIMITED USHA MARTIN BLACK LIMITED SHRIRAM BEARINGS LIMITED Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD:BIHAR STATE ELECTRICITY BOARD:BIHAR STATE ELECTRICITY BOARD
|
March 2, 1984 |
|
ROYAL BOOT HOUSE Vs. STATE OF JAMMU AND KASHMIR
|
January 6, 1984 |
|
RUDRANARAYAN MOHAPATRA Vs. STATE OF ORISSA
|
May 3, 1984 |
|
RUKMANI DEVI Vs. NARENDRA LAL GUPTA
|
September 13, 1984 |
|
S HARCHARAN SINGH Vs. S SAJJAN SINGH
|
November 29, 1984 |
|
S KANDASWAMY CHETTIAR Vs. STATE OF TAMIL NADU AND ANTHER
|
December 12, 1984 |
|
S M MAHENDRU AND COMPANY Vs. STATE OF TAMIL NADU
|
December 12, 1984 |
|
S M SAIYAD Vs. BARODA MUNICIPAL CORPORATION BARODA
|
August 7, 1984 |
|
S SHAMSHUDDIN Vs. STATE OF KARNATAKA
|
April 18, 1984 |
|
S.A. KINI AND OTHER Vs. UNION OF INDIA AND OTHERS
|
August 23, 1984 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
January 25, 1984 |
|
SADHURAM BANSAL Vs. PULIN BEHARI SARKAR
|
April 26, 1984 |
|
SALABUDDIN MOHAMED YUNUS Vs. STATE OF ANDHRA PRADESH
|
September 28, 1984 |
|
SAMARIAS TRADING CO PVT LIMITED Vs. S SAMUEL
|
November 9, 1984 |
|
SANWAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 29, 1984 |
|
SAROJ RANI Vs. SUDARSHAN KUMAR CHADHA
|
August 8, 1984 |
|
SATNAM VERMA Vs. UNION OF INDIA
|
October 19, 1984 |
|
SATYA NARATN SINGH NARESHCHANDRADUBEY RAVINDRA NATH VERMA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD
|
November 27, 1984 |
|
SATYA PRAKASH SINGH AND FIVE OTHERS Vs. STATE OF BIHAR
|
April 5, 1984 |
|
SATYENDRA NARAIN SINGH Vs. RAM NATH SINGH
|
August 23, 1984 |
|
SAUKAT ALI MALLICK & ORS. Vs. THE STATE OF WEST BENGAL
|
December 14, 1984 |
|
SAYAJI MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 21, 1984 |
|
SEBASTIAN M HONGRAY Vs. UNION OF INDIA
|
April 23, 1984 |
|
SHANTABAI BHIMSING PATIL & ORS. Vs. NARAYAN GABAJI DESHPANDE & ANR.
|
April 27, 1984 |
|
SHANTILAL MANGANLAL Vs. CHUNILAL RANGHODDAS
|
July 24, 1984 |
|
SHARAD BIRDHICHAND SARDA Vs. STATE OF MAHARASHTRA
|
July 19, 1984 |
|
SHEO DUTT SHARMA HARI RAM JAISMER SINGH BALDEO PRASAD CHATURVEDI ANAND BIHARI SHARMA VIJAY PRAKASH Vs. STATE OF UTTAR PRADESH
|
January 20, 1984 |
|
SHEORATAN AGARWAL Vs. STATE OF MADHYA PRADESH
|
September 12, 1984 |
|
SHIROMANI GURDWARA PRABHANDHAK COMMITTEE AMRITSAR Vs. MAHANT KIRPA RAM
|
March 29, 1984 |
|
SHIV DAYAL SHRIVASTAVA Vs. UNION OF INDIA
|
February 7, 1984 |
|
SHIVRAM ANAND SHIROOR Vs. RADHABAI SHANTRAM KOWSHIK
|
January 31, 1984 |
|
SHYAMAL KANTI DANDA Vs. CHUNILAL CHOUDHARY
|
September 3, 1984 |
|
SIKANDER PAL JAIN Vs. STATE OF HARYANA
|
July 19, 1984 |
|
SILIGURI MUNICIPALITY Vs. AMALENDU DAS
|
January 6, 1984 |
|
SITAL PRASAD SAXENA Vs. UNION OF INDIA
|
August 28, 1984 |
|
SPECIAL LAND ACQUISITION OFFICER DAVANGERE Vs. P VEERABHADARAPPA
|
January 9, 1984 |
|
STATE Vs. JASPAL SINGH GILL
|
June 25, 1984 |
|
STATE OF ANDHRA PRADESH Vs. VALLABHAPURAM RAVI
|
September 14, 1984 |
|
STATE OF GUJARAT BECHAR BHAI JADAVJI Vs. CONSUMER AND EDUCATION RESEARCH CENTRE:STATE OF GUJARAT
|
February 8, 1984 |
|
STATE OF HARYANA Vs. LAL CHAND:RAMKISHAN PRITAM SINGH AND CO
|
May 2, 1984 |
|
STATE OF KARNATAKA Vs. SURENDER KOTIANKAR
|
August 13, 1984 |
|
STATE OF KARNATAKA Vs. MUNIYALLA
|
November 12, 1984 |
|
STATE OF KERALA Vs. M PADMANABHAN NAIR
|
December 17, 1984 |
|
STATE OF MAHARASHTRA Vs. ABHAY
|
October 19, 1984 |
|
STATE OF MAHARASHTRA Vs. BABURAO RAVAJI MHARULKAR
|
October 26, 1984 |
|
STATE OF MAHARASHTRA Vs. JAYANTILAL
|
January 17, 1984 |
|
STATE OF MAHARASHTRA MUNICIPAL CORPORATION OF GREATER BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KAMAL SUKUMAR DURGULE:SHRI RAM SHIROMAN KAWALESHWAR:SAIFUDDIN FIDAHUSEIN RETIWALA
|
November 28, 1984 |
|
STATE OF MYSORE Vs. ASSOCIATE CEMENT COMPANIES LIMITED
|
March 15, 1984 |
|
STATE OF PUNJAB Vs. NOHAR CHAND
|
May 17, 1984 |
|
STATE OF PUNJAB Vs. GURNAM SINGH
|
September 10, 1984 |
|
STATE OF PUNJAB Vs. BHURA SINGH
|
September 10, 1984 |
|
STATE OF PUNJAB Vs. HINDSONS PRIVATE LIMITED
|
September 20, 1984 |
|
STATE OF UTTAR PRADESH Vs. GOKARAN
|
September 28, 1984 |
|
STATE OF UTTAR PRADESH Vs. ZAVAD ZAMA KHAN
|
May 4, 1984 |
|
STATE OF UTTAR PRADESH Vs. P A MADHU
|
July 17, 1984 |
|
STATE OF UTTAR PRADESH Vs. BHUPAT
|
July 19, 1984 |
|
STATE OF UTTAR PRADESH Vs. MOHAMMAD DIN:ABDUL RASHID
|
July 24, 1984 |
|
STATE OF UTTAR PRADESH Vs. SURESH CHANDRA SRIVASTAVA
|
May 3, 1984 |
|
STATE OF UTTAR PRADESH Vs. JAGDEO SINGH
|
May 1, 1984 |
|
STATE OF UTTAR PRADESH Vs. ABDUL QLIDDUS
|
November 22, 1984 |
|
STATE OF UTTAR PRADESH Vs. M K ANTHONY
|
November 6, 1984 |
|
STATE OF UTTAR PRADESH Vs. BHUPAT AND ORS.
|
August 3, 1984 |
|
STATE OF WEST BENGAL Vs. SAMPAT LAL:SAMPAT LAL
|
December 4, 1984 |
|
STATE OF WEST BENGAL Vs. SUDHIR DEY
|
December 4, 1984 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. M/S UTTAM SINGH DUGGAL AND CO.
|
November 14, 1984 |
|
SUDARSAN CHITS 1 LIMITED Vs. O SUKUMARAN PILLAI
|
August 16, 1984 |
|
SUDHIR CHANDRA SARKAR Vs. TATA IRON AND STEEL COMPANY LIMITED
|
March 27, 1984 |
|
SUKH DEO NARAIN Vs. STATE OF RAJASTHAN
|
July 20, 1984 |
|
SUNDARAM MOTORS PRIVATE LIMITED Vs. AMEERJAN
|
September 12, 1984 |
|
SUNEEL JATLEY AJAY KUMAR CHAUDHARY MISS MANISHA RATHI MINOR Vs. STATE OF HARYANA:MAHARSHI DAYANAND UNIVERSITY ROHTAK:MAHARSHI DAYANAND UNIVERSITY ROHTAK
|
July 30, 1984 |
|
SUNIL KUMAR PAL Vs. PHOTA SHEIKH
|
August 13, 1984 |
|
SURENDRA KUMAR Vs. STATE OF BIHAR
|
November 9, 1984 |
|
SURINDER KAUR SANDHU Vs. HARBAX SINGH SANDHU
|
April 11, 1984 |
|
SURINDER SINGH Vs. HARDIAL SINGH
|
October 29, 1984 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
August 31, 1984 |
|
SUSHIL KUMAR MEHROTRA Vs. STATE OF UTTAR PRADESH
|
May 1, 1984 |
|
TARAPORE AND COMPANY Vs. COCHIN SHIPYARD LTD
|
March 6, 1984 |
|
THAKUR LAL Vs. STATE OF HARYANA & ORS.
|
January 24, 1984 |
|
THE STATE OF PUNJAB & ORS. Vs. BISHAN DASS
|
April 23, 1984 |
|
THE STATE OF WEST BENGAL Vs. RAJ KISHORI DEBI
|
April 27, 1984 |
|
THOLAN Vs. STATE OF TAMIL NADU
|
January 13, 1984 |
|
TIKARAM Vs. MUNDIKOTA SHIKSHAN PRASARAK MANDAL
|
August 10, 1984 |
|
TULSIRAM Vs. STATE OF MADHYA PRADESH
|
October 11, 1984 |
|
U.B.S TEOTIA & ORS. Vs. UNION OF INDIA & ORS.
|
December 5, 1984 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
September 4, 1984 |
|
UNION OF INDIA Vs. H R PATANKAR
|
August 14, 1984 |
|
UNION OF INDIA Vs. SUNIL KUMAR GHOSH
|
August 21, 1984 |
|
UNION OF INDIA Vs. BHAGWAN DAS
|
July 19, 1984 |
|
UNION OF INDIA Vs. ATIC INDUSTRIES LIMITED
|
June 22, 1984 |
|
UNION OF INDIA Vs. HAJI MASTAN MIRZA
|
February 23, 1984 |
|
UNION OF INDIA Vs. DUPHAR INTERFRAN LIMITED
|
May 3, 1984 |
|
UNION OF INDIA Vs. COROMANDEL FERTILIZERS LIMITED
|
May 3, 1984 |
|
UNION OF INDIA Vs. BIDHUBHUSHAN MALIK
|
April 24, 1984 |
|
UNION OF INDIA Vs. OSWAL WOOLLEN MILLS LTDOTHERS
|
March 27, 1984 |
|
UNION OF INDIA Vs. AVTAR SINGH
|
April 4, 1984 |
|
UNION OF INDIA Vs. G M KOKIL
|
March 21, 1984 |
|
UNION OF INDIA Vs. G V BHAKTA PRIYA
|
March 22, 1984 |
|
UNION OF INDIA Vs. UNITED COLLIERIES LIMITED
|
December 3, 1984 |
|
UPPER INDIA CABLE CO Vs. BAL KISHAN
|
March 7, 1984 |
|
V S RAHI Vs. RAM CHAMBELI
|
January 3, 1984 |
|
V S TALWAR Vs. PREM CHANDRA SHARMA
|
March 1, 1984 |
|
V SASIDHARAN Vs. PETER AND KARUNAKAR
|
August 23, 1984 |
|
VAISHNAVADAS Vs. RAMDAS AND ORS.
|
January 6, 1984 |
|
VALLABH GLASS WORKS LIMITED Vs. UNION OF INDIA
|
March 14, 1984 |
|
VARIETY EMPORIUM Vs. V R M MOHAMMAD IBRAHIM NAINA
|
November 27, 1984 |
|
VED PRAKASH GUPTA Vs. DELTON CABLE INDIA PRIVATE LIMITED
|
March 8, 1984 |
|
VIJAY KUMAR RAMPAL Vs. DIWAN DEVI
|
May 1, 1984 |
|
VIJAY NARAIN SINGH Vs. STATE OF BIHAR
|
April 12, 1984 |
|
VINAYAK PRAKASH Vs. STATE OF MAHARASHTRA
|
September 21, 1984 |
|
VINEET KUMAR Vs. MANGAL SAIN WADHERA
|
January 5, 1984 |
|
VINOD CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
March 5, 1984 |
|
VISHNU DAYAL JHUNJHUNWALA Vs. UNION OF INDIA
|
April 18, 1984 |
|
VIVEKANAKD MILLS LIMITED Vs. UNION OF INDIA
|
July 17, 1984 |
|
VIVEKANAND GIRI Vs. NAWAL KISHORE SAHI
|
February 16, 1984 |
|
WORKMEN Vs. HINDUSTAN LEVER LIMITED
|
January 5, 1984 |
|
WORKMEN EMPLOYED Vs. HINDUSTAN LEVER LIMITED
|
August 28, 1984 |
|
WORKMEN OF HINDUSTAN STEEL LIMITED Vs. HINDUSTAN STEEL LIMITED
|
December 12, 1984 |
|
WORKMEN OF SYNDICATE BANK MADRAS Vs. GOVERNMENT OF INDIA
|
October 29, 1984 |
|
WORKMEN UNITED WORKERS UNION Vs. EMPLOYERS IN RELATION TO THE MANAGE MENT OF THE BARKAKANA AREA OF CENTRAL COAL FIELDS LIMITED
|
August 23, 1984 |
|
Y P GUPTA Vs. UNION OF INDIA
|
September 24, 1984 |
|
YOGENDRA TIWARI Vs. DISTRICT JUDGE GORAKHPUR
|
March 7, 1984 |
|
ZAFAR KHAN Vs. BOARD OF REVENUE U P
|
July 31, 1984 |