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A A CALTON Vs. DIRECTOR OF EDUCATION
|
March 22, 1983 |
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A A CALTON Vs. DIRECTOR OF EDUCATION
|
March 25, 1983 |
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A JANARDHANA Vs. UNION OF INDIA
|
April 26, 1983 |
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A K JHA Vs. VICE CHANCELLOR JAWAHARLAL NEHRU UNIVERSITY NEW DELHI
|
May 23, 1983 |
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A P SCHEDULED TRIBES COOPERATIVE FINANCE AND DEVELOPMENT CORPORATION Vs. B PUNDIAH
|
September 20, 1983 |
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ABDUL RAZAQ Vs. NANHEY
|
November 22, 1983 |
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ABHIJIT SEN Vs. STATE OF UTTAR PRADESH
|
December 6, 1983 |
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ABHINASH CHANDRA GAUTAM Vs. UNION TERRITORY OF TRIPURA
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August 24, 1983 |
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ABU KHAN Vs. UNION OF INDIA
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September 30, 1983 |
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ACHARYA JAGDISHWARANAND AVADHUTA Vs. COMMISSIONER OF POLICE CALCUTTA
|
October 20, 1983 |
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ADMINISTRATOR DISTRICT BOARD GAYA Vs. SULEMAN MIAN
|
January 6, 1983 |
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AHER PITHA VAJSHI Vs. STATE OF GUJARAT
|
March 31, 1983 |
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AJIT SINGH Vs. STATE OF PUNJAB
|
March 10, 1983 |
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ALIJAN MIAN JADUNANDAN SAH Vs. DISTRICT MAGISTRATE DHANBAD:DISTRICT MAGISTRATE DHANBAD
|
September 13, 1983 |
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ALUMINIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
April 26, 1983 |
|
AMARINDER SINGH Vs. DAYANAND MEDICAL COLLEGE & ORS.
|
September 2, 1983 |
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AMBALA BUS SYNDICATE PRIVATE LIMITED Vs. BALA FINANCIERS PRIVATE LIMITED
|
February 4, 1983 |
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AMRIT BHIKAJI KALE Vs. KASHINATH JANARDHAN TRADE
|
May 11, 1983 |
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AMRUTA Vs. STATE OF MAHARASHTRA
|
April 22, 1983 |
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APOORVA SHANTILAL SHAH HUF Vs. COMMISSIONER OF INCOME TAX GUJARAT 1 AHMEDABAD
|
March 3, 1983 |
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APPAJI TUKARAM PATIL Vs. RAOSAHEB TUKARAM PATIL
|
August 30, 1983 |
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ARUN KUMAR BOSE Vs. MORD FURKAN ANSARI
|
September 28, 1983 |
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ARUNA BASU MULLICK Vs. DOROTHEA MITRA
|
August 2, 1983 |
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ASHARAM M JAIN Vs. A T GUPTA
|
August 25, 1983 |
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ASHOK SERVICE CENTRE Vs. STATE OF ORISSA
|
February 18, 1983 |
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ASLHING ALIAS LHINGJANONG Vs. L S JOHN
|
November 22, 1983 |
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ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. V P SAYED MOHAMMED
|
January 12, 1983 |
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ASSISTANT COLLECTOR OF CUSTOMS PREVENTION BOMBAY Vs. BABU MIYA SHEIKH IMAM
|
July 28, 1983 |
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AVTAR SINGH Vs. MEDICAL SUPERINTENDENT RAJINDRA HOSPITAL PATIALA
|
February 17, 1983 |
|
AZAD SINGH Vs. BARKATULLAH KHAN
|
April 26, 1983 |
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AZMAT KHAN Vs. KHILLAN SINGH
|
November 8, 1983 |
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B A JAYARAM D P SHARMA Vs. UNION OF INDIA
|
August 12, 1983 |
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B S MINHAS Vs. INDIAN STATISTICAL INSTITUTE
|
October 19, 1983 |
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B VENKATA REDDY M V L NARASIMHA RAO GORLE APPALA NAIDU Vs. STATE OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
|
August 8, 1983 |
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B.S. MINHAS Vs. INDIAN STATISTICAL INSTITUTE
|
October 15, 1983 |
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BABAJI KONDAJI GARAD BABASAHEB RAJARAMJI DAMPURIKAR Vs. NASIK MERCHANTS CO OPERATIVE BANK LTD
|
October 31, 1983 |
|
BABU Vs. STATE OF UTTAR PRADESH
|
February 1, 1983 |
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BAIDYANATH AYURVEDA BHAWAN MAZDOOR UNION PATNA Vs. MANAGEMENT OF SHRI BAIDYANATH AYURVEDA BHAWAN PRIVATE LIMITED
|
November 24, 1983 |
|
BALI AHIR Vs. STATE OF BIHAR
|
January 18, 1983 |
|
BALRAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
April 12, 1983 |
|
BALWAN Vs. STATE OF HARYANA
|
February 2, 1983 |
|
BALWANT SINGH Vs. MAHMOOD
|
February 7, 1983 |
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BANARSIDASS MUSADILAL Vs. STATE OF UTTAR PRADESH
|
November 23, 1983 |
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BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
|
December 16, 1983 |
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BANDHUA MUKTI MORCHA THROUGH CHAIRMAN, SWAMI AGNIVESH Vs. STATE OF HARYANA & ORS.
|
May 9, 1983 |
|
BANSROPAN SINGH Vs. STATE OF BIHAR
|
January 6, 1983 |
|
BEGULLA BAPI RAJU CHINNAM NAGABHUSHNAM CHINNAM SIVARAMPRASAD KAZA SEETHARAMCHANDRA RAO Vs. STATE OF ANDHRA PRADESH:LAND REFORMS TRIBUNAL KOVVURS:STATE OF ANDHRA PRADESH
|
August 23, 1983 |
|
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
January 24, 1983 |
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BHAGIRATHSINH S O MAHIPAT SINGH JUDEJA Vs. STATE OF GUJARAT
|
November 21, 1983 |
|
BHAGWAN BUX SINGH Vs. STATE OF UTTAR PRADESH
|
April 27, 1983 |
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BHAGWAN DASS ARORA Vs. FIRST ADDITIONAL DISTRICT JUDGE RAMPUR
|
July 25, 1983 |
|
BHAGWAN SWAROOP Vs. MOOL CHAND
|
February 3, 1983 |
|
BHAGWANT SINGH Vs. COMMISSIONER OF POLICE DELHI
|
May 6, 1983 |
|
BHARWADA BHOGINBHAI HIRJIBHAI Vs. STATE OF GUJARAT
|
May 24, 1983 |
|
BHUGDOMAL GANGARAM Vs. STATE UP GUJARAT
|
April 19, 1983 |
|
BIHARILAL DOBRAY Vs. ROSHAN LAL DOBRAY
|
November 23, 1983 |
|
BINOY KUMAR CHATTERJEE Vs. JUGANTAR LIMITED
|
April 6, 1983 |
|
BISHAN SINGH Vs. STATE OF PUNJAB
|
May 3, 1983 |
|
BISHNU RAM BORAH Vs. PARAG SAIKIA
|
November 16, 1983 |
|
BOMBAY OIL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
November 14, 1983 |
|
BRAHMA CHANDRA GUPTA Vs. UNION OF INDIA
|
November 29, 1983 |
|
BRITISH INDIA CORPORATION LIMITED Vs. INDUSTRIAL TRIBUNAL PUNJAB
|
August 24, 1983 |
|
CHABILAL GURUNG Vs. KRISHNA BAHADUR GURUNG
|
October 7, 1983 |
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CHAND KUMAR KAPUR Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
|
December 12, 1983 |
|
CHANDRA SHEKHAR SONI Vs. BAR COUNCIL OF RAJASTHAN
|
July 20, 1983 |
|
CHANDRIKA JHA Vs. STATE OF BIHAR
|
October 27, 1983 |
|
CHARAN LAL SAHU NEM CHANDRA JAIN CHARAN SINGH Vs. GIANI ZAIL SINGH:GIANI ZAIL SINGH:GIANI ZAIL SINGH
|
December 13, 1983 |
|
CHARANJI LAL Vs. STATE OF PUNJAB
|
October 25, 1983 |
|
CHHEDI RAM Vs. JHILMIT RAM
|
December 5, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. HECKETT ENGINEERING COMPANY INDIA BRANCH JAMSHEDPUR
|
August 23, 1983 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAHINDRA AND MAHINDRA LIMITED
|
September 2, 1983 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. BENNET COLEMAN AND COMPANY LIMITED
|
October 21, 1983 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. SHANTILAL PRIVATE LIMITED BOMBAY
|
July 21, 1983 |
|
COMMISSIONER OF INCOME TAX PUNE Vs. SANDVIK ASIA LIMITED
|
November 11, 1983 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL 111 COMMISSIONER OF INCOME TAX WEST BENGAL COMMISSIONER OF INCOME TAX WEST BENGAL COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ORIENTAL RUBBER WORKS:BHIKAM CHAND SETHIA:C K WADHWA:CHANDRA NATH BANIK
|
November 15, 1983 |
|
COMMISSIONER OF WEALTH TAX GUJARAT Vs. VIMLABEN VADILAL MEHTA
|
October 21, 1983 |
|
COMMISSIONER OF WEALTH TAX GUJARAT AHMEDABAD Vs. VADILAL LALLUBHAI
|
October 21, 1983 |
|
COMMISSIONER OF WEALTH TAX MADRAS Vs. K S N BHATT
|
October 21, 1983 |
|
COMMNR. OF SALES TAX & ORS. Vs. KRIPA SHANKAR UMA KANT
|
January 14, 1983 |
|
COTTON CORPORATION OF INDIA LIMITED Vs. UNITED INDUSTRIAL BANK LIMITED
|
September 19, 1983 |
|
D D JOSHI Vs. UNION OF INDIA
|
March 1, 1983 |
|
D P MAHESHWARI Vs. DELHI ADMINISTRATION
|
September 14, 1983 |
|
D P SHARMA Vs. COMMISSIONER AND RETURNING OFFICER
|
November 30, 1983 |
|
DARSHAN SINGH ALIAS BHASURI JOGA SINGH Vs. STATE OF PUNJAB
|
March 31, 1983 |
|
DAULAT RAM Vs. SANTOKH SINGH
|
September 7, 1983 |
|
DEENA ALIAS DEEN DAYAL LAL CHAND MISRA HAZAMOHIDEEN AMAR SINGH Vs. UNION OF INDIA
|
September 23, 1983 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED ARVIND MILLS LIMITED MADHUSUDAN VEGETABLE PRODUCTS CO LIMITED MODI SPINNING AND WVG MILLS CO LIMITED GOETZE INDIA LIMITED Vs. UNION OF INDIA
|
July 21, 1983 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. DUNLOP INDIA LIMITED
|
February 18, 1983 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA Vs. N P AMMALU
|
February 9, 1983 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW RD OF REVENUE TAXES ERNAKULAM Vs. M 8 MOTOR INDUSTRIES CO ERNAKULAM
|
February 18, 1983 |
|
DEVAKI NANDAN PRASAD Vs. STATE OF BIHAR
|
April 22, 1983 |
|
DHANRAJ JAIN Vs. B N BISWAS
|
February 2, 1983 |
|
DHARWAD DISTT. P.W.D., LITERATE DAILY WAGES EMPLOYEES ASSOCIATION AND ORS. Vs. STATE OF KARNATKA ETC.
|
July 14, 1983 |
|
DIPO Vs. WASSAN SINGH
|
May 5, 1983 |
|
DIRECTOR OF PRINTING AND STATIONERY AND STORES PURCHASE Vs. C LAXAMAIAH
|
April 29, 1983 |
|
DISTRICT MAGISTRATE NOWGONG Vs. SARAT MUDOI
|
September 14, 1983 |
|
DODDI ATCHAYYAMMA Vs. DODDI VENKATA RAMANNA
|
April 20, 1983 |
|
EARABHABRAPPA ALIAS KRISHNAPPA Vs. STATE OF KARNATAKA
|
March 11, 1983 |
|
EXCISE COMMISSIONER Vs. CHANDER SHEKHAR
|
September 6, 1983 |
|
EXCISE COMMISSIONER OF U P Vs. MANMINDER SINGH
|
September 6, 1983 |
|
EXCISE COMMISSIONER U P ALLAHABAD Vs. PREM JEET SINGH GUJRAL
|
August 10, 1983 |
|
EXECUTIVE COMMITTEE OF MEERUT COLLEGE MEERUT Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
|
March 31, 1983 |
|
EXECUTIVE ENGINEER IRRIGATION DIVISION PURI Vs. GANGARAM CHHAPOLIA
|
October 24, 1983 |
|
FALLONS AGENCY Vs. UNITED CHEMICALS DISTRIBUTION LTD.
|
November 1, 1983 |
|
FATEHSINGH INDER SINGH Vs. SEWA RAM:SEWA RAM
|
September 13, 1983 |
|
FORASOL OIL AND NATURAL GAS COMMISSION Vs. OIL AND NATURAL GAS COMMISSION
|
October 25, 1983 |
|
G S AGARWAL SMT SABAJMALA JAIN Vs. STATE OF UTTAR PRADESH
|
August 23, 1983 |
|
GAMMON INDIA LIMITED Vs. NIRANJAN DASS
|
December 5, 1983 |
|
GANGADHAR Vs. RAJ KUMAR
|
August 26, 1983 |
|
GANGUBAI BABLYA CHAUDHARY Vs. SITARAM BHALCHANDRA SUKHTANKAR
|
May 13, 1983 |
|
GEETA ENTERPRISES Vs. STATE OF UTTAR PRADESH
|
September 5, 1983 |
|
GHULAM RASOOL Vs. STATE OF JAMMU AND KASHMIR
|
September 14, 1983 |
|
GLAXO LABORATORIES INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT MEERUT
|
October 6, 1983 |
|
GLOBE TRANSPORT CORPORATION Vs. TRIVENI ENGINEERING WORKS
|
March 31, 1983 |
|
GOPALAKRISHNA MENON Vs. D RAJA REDDY
|
September 5, 1983 |
|
GOPALAKRISHNA PILLAI Vs. K M MANI
|
November 21, 1983 |
|
GOPINATH GHOSH Vs. STATE OF WEST BENGAL
|
November 11, 1983 |
|
GOPIRAM AGARWAL Vs. SITARAM CHURIWALA
|
September 15, 1983 |
|
GOVERDHAN PRASAD Vs. MANAGEMENT OF INDIAN OXYGEN LIMITED
|
August 24, 1983 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. LOTUS HOTELS PRIVATE LIMITED
|
May 3, 1983 |
|
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
|
September 23, 1983 |
|
GUNENDRA PRASAD SENGUPTA Vs. UNION OF INDIA
|
May 3, 1983 |
|
H C SHARMA AZHAR ALI KHAN Vs. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION QF DELHI
|
July 13, 1983 |
|
H M KAMALUDDIN ANSARI AND CO SHANKAR VIJAY SAW MILLS Vs. UNION OF INDIA
|
August 12, 1983 |
|
HAJI SIDDIK HAJI UMAR Vs. UNION OF INDIA
|
January 18, 1983 |
|
HARERAM SATPATHY Vs. PREMLAL SUNA
|
December 2, 1983 |
|
HARI Vs. WAQF OF JALAL HAJI ABDUL KAREEM SAHIB
|
December 7, 1983 |
|
HARI MOHAN RASTOGI Vs. LABOUR COURT
|
September 14, 1983 |
|
HARI RAM Vs. HIRA SINGH
|
November 25, 1983 |
|
HARMINDER SINGH DEVINDER SINGH Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
HAV P.V. SIVASWAMY Vs. STATE OF TAMIL NADU
|
August 19, 1983 |
|
HAWALDAR SINGH Vs. STATE OF UTTAR PRADESH
|
September 9, 1983 |
|
HEELS SHOE COMPANY Vs. MUMTAZ BEGUM
|
February 25, 1983 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF ORISSA
|
December 16, 1983 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF KARNATAKA
|
December 16, 1983 |
|
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. DIRECTOR OF ENTRY TAX WEST BENGAL:DIRECTOR OF ENTRY TAX WEST BENGAL
|
April 15, 1983 |
|
HINDUSTANI ANDOLAN Vs. STATE OF PUNJAB
|
November 24, 1983 |
|
HIRALAL Vs. DISTRICT JUDGE GHAZIABAD
|
April 13, 1983 |
|
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES Vs. STATE OF BIHAR
|
May 6, 1983 |
|
HOSHIE SHAVAKSHA DOLIKUKA Vs. THRITY HOSHIE DOLIKUKA
|
November 24, 1983 |
|
HUKUMCHAND AMOLIKCHAND LOGDE Vs. MADHAVA BALAJI POTDAR
|
January 31, 1983 |
|
INCOME TAX OFFICER NEW DELHI Vs. RATTAN LAL
|
August 10, 1983 |
|
INDER MAL JAIN AMRITLAL LAMBA TRAVELLERS SERVICE AGENTS ASSOCIATION JAGDISH CHANDRA BATRA Vs. UNION OF INDIA
|
December 8, 1983 |
|
IRON AND METAL TRADERS PVT LIMITED BOMBAY BOMBAY METAL AND ALLOYS MANU FACTURING COMPANY PRIVATE LIMITED BOMBAY Vs. M S HASKIEL:L F CRASTO
|
August 24, 1983 |
|
JAGDAMBA PAPER INDUSTRIES PRIVATE LIMITED RAJ KUMAR DALL MILLS BHAKRA COTTON AND GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD
|
September 29, 1983 |
|
JAGDISH PRASAD SAH Vs. RAM KUMAR AGARWALA
|
February 10, 1983 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
February 14, 1983 |
|
JAI BHAGWAN JAI BHAGWAN Vs. MANAGEMENT OF THE AMBALA CENTRAL CO OPERATIVE BANK LTD:STATE OF HARYANA
|
September 29, 1983 |
|
JAI SINGH Vs. SARWAN SINGH
|
November 14, 1983 |
|
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
|
September 30, 1983 |
|
JAMALPUR AGRICULTURAL COOPERATIVE SOCIETY Vs. STATE OF PUNJAB
|
November 17, 1983 |
|
JASTHA VENKATESWARA RAO Vs. OGGU CHINNA BASAVA REDDY
|
September 15, 1983 |
|
JASWANT SINGH Vs. PEPSU ROADWAYS TRANSPORT CORPORATION
|
September 19, 1983 |
|
JAVED AHMED ABDULHAMID PAWALA Vs. STATE OF MAHARASHTRA
|
April 20, 1983 |
|
JAWAHAR LAL Vs. STATE OF PUNJAB
|
January 17, 1983 |
|
JETHSUR SURANGBHAI Vs. STATE OF GUJARAT
|
November 9, 1983 |
|
JHARIA S O MANIYA Vs. STATE OF RAJASTHAN
|
July 21, 1983 |
|
JIWAN MAL KOCHAR Vs. UNION OF INDIA
|
August 9, 1983 |
|
JOGINDER NATH GUPTA Vs. SATISH CHANDER GUPTA
|
February 14, 1983 |
|
JUGGI LAL KAMLAPAT BANKERS Vs. WEALTH TAX OFFICER SPECIAL CIRCLE C WARD KANPUR
|
December 15, 1983 |
|
JWALA PRASAD Vs. AJODHYA PRASAD
|
January 10, 1983 |
|
K L TRIPATHI Vs. STATE BANK OF INDIA
|
October 4, 1983 |
|
K V UMRE Vs. VENUBAI D GAGE
|
July 20, 1983 |
|
KABIDI VENKU SAH Vs. SYED ABDUL HAI
|
September 28, 1983 |
|
KAILASH SONKA\ Vs. MAYA DEVI
|
December 16, 1983 |
|
KAMESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
|
May 6, 1983 |
|
KAMLAKAR PRASAD CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
October 7, 1983 |
|
KANHAIYALAL Vs. RAMESHWAR
|
February 17, 1983 |
|
KANHIALAL Vs. DISTRICT JUDGE
|
January 10, 1983 |
|
KANPUR UNIVERSITY Vs. SAMIR GUPTA:SAMIR GUPTA
|
September 27, 1983 |
|
KESHAV SITARAM SALI Vs. STATE OF MAHARASHTRA
|
January 6, 1983 |
|
KESHHARDEO SINGHANIA Vs. PURUSHOTTAMDAS BHIWANWALA
|
February 10, 1983 |
|
KIDAR NATH BHAKOO AND ANR. Vs. UNION OF INDIA AND ORS.
|
September 29, 1983 |
|
KIRANMAL ZUMERLAL BORANA MARWADI Vs. DNYANOBA BAJIRAO KHOT
|
March 7, 1983 |
|
KORA GHASI Vs. STATE OF ORISSA
|
February 3, 1983 |
|
KRISHNA MOHAN MOOKHERJEE Vs. SECRETARY AND TREASURER STATE BANK OF INDIA
|
January 20, 1983 |
|
KRISHNA NAGAR GRAM PANCHAYAT TADEPAELI Vs. STATE OF ANDHRA PRADESH & ANR.
|
August 18, 1983 |
|
KRISHNA PRIYA GANGULY PRINCIPAL KING GEORGES MEDICAL COLLEGE LUCKNOW U P Vs. UNIVERSITY OF LUCKNOW:DR VED PARKASH GUPTA
|
October 7, 1983 |
|
KRISHNABAI ANAJI GHULE Vs. NIVRUTTI RAMCHANDRA RAYKAR
|
September 5, 1983 |
|
KROTHAPALLI SATYANARAYANA Vs. KOGANTI RAMAIAH
|
March 11, 1983 |
|
KUNWAR RAM NATH Vs. MUNICIPAL BOARD PILIBHIT
|
June 2, 1983 |
|
L V JADHAV Vs. SHANKARRAO ABASAHEB PAWAR
|
August 30, 1983 |
|
LABOURERS WORKING ON SALAL HYDRO PROJECT Vs. STATE OF JAMMU AND KASHMIR
|
March 2, 1983 |
|
LACHI TEWARI Vs. DIRECTOR OF LAND RECORDS
|
October 3, 1983 |
|
LAKSHMAN RAJARAM S O LADHURAM KISHAN CHOGARAM Vs. STATE OF MADHYA PRADESH
|
May 6, 1983 |
|
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN Vs. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA
|
January 12, 1983 |
|
LAL CHAND Vs. STATE OF HARYANA
|
October 25, 1983 |
|
M G BROTHERS LORRY SERVICE Vs. PRASAD TEXTILES
|
April 28, 1983 |
|
M KARUNANIDHI R RANGASAMI A CHINNADURAI R PERIASAMY A CHINDRASEKHARAN Vs. H V HANDE AND OTHRS:C R RAJAPPA:V PERUMAL NAINAR:T P K JAYARAJ:P S MANIAN
|
March 31, 1983 |
|
M RAMNARAIN PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
May 5, 1983 |
|
MACHHI SINGH Vs. STATE OF PUNJAB
|
July 20, 1983 |
|
MADAN NAIK DEAD Vs. HANSUBALA DEVI
|
April 8, 1983 |
|
MADHUSUDAN SINGH Vs. UNION OF INDIA
|
November 22, 1983 |
|
MAHANT AMAR NATH Vs. STATE OF HARYANA
|
January 14, 1983 |
|
MAHENDRA KUMAR SHASTRI Vs. UNION OF INDIA
|
January 10, 1983 |
|
MAJOR K D GUPTA Vs. UNION OF INDIA
|
August 10, 1983 |
|
MAJOR R.S. MURGAI Vs. P.N. KAUSHIK & OTHERS
|
February 7, 1983 |
|
MAKANLAL Vs. THE ADMINISTRATOR, UNION TERRITORY OF DELHI & ORS.
|
September 27, 1983 |
|
MALWA BUS SERVICE PRIVATE LIMITED Vs. STATE OF PUNJAB
|
April 28, 1983 |
|
MANAGEMENT OF HINDUSTAN MACHINE TOOLS LIMITED BANGALORE Vs. MOHAMMAD USMAN
|
August 24, 1983 |
|
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. M BORAIAH:SHEIKH ABDUL KHADER
|
November 1, 1983 |
|
MANAGEMENT OF METAL BOX OF INDIA LIMITED Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT MADRAS
|
January 3, 1983 |
|
MANGE RAM Vs. BRIJ MOHAN
|
August 3, 1983 |
|
MANOHAR NATH KAUL Vs. STATE OF JAMMU AND KASHMIR
|
April 19, 1983 |
|
MANSARAM Vs. S P PATHAK
|
September 29, 1983 |
|
MANUBHAI JEHTALAL PATEL Vs. STATE OF GUJARAT
|
September 27, 1983 |
|
MARIE ANDRE LECLERC Vs. STATE DELHI ADMINISTRATION
|
July 21, 1983 |
|
MCLEOD AND COMPANY LIMITED Vs. STATE OF ORISSA
|
November 23, 1983 |
|
MEENAKSHI ALIAS RAMA BAI Vs. STATE OF KARNATAKA
|
September 20, 1983 |
|
MEHTA MADAN LAL Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 7, 1983 |
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MITHU MITHU SURJIT SINGH SURJIT SINGH MUNAWAR HARUN SHAH KARNAIL SINGH ALIAS FAQIR SINGH JAVED AHMED ABDULHAMID PAWALE Vs. STATE OF PUNJAB:UNION OF INDIA:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF PUNJAB:STATE OF MAHARASHTRA
|
April 7, 1983 |
|
MOHAMMAD SHAKEEL WAHID AHMED Vs. STATE OF MAHARASHTRA
|
March 31, 1983 |
|
MOHAMMAD YUNUS Vs. MOHAMMAD MUSTAQIM
|
October 4, 1983 |
|
MOTOR GENERAL TRADERS Vs. STATE OF ANDHRA PRADESH
|
October 26, 1983 |
|
MUMBAI MAZDOOR SABHA MUMBAI MAZDOOR SABHA Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED BOMBAY:BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
|
September 1, 1983 |
|
MUNAWAR HARUN SHAH SHANTARAM KANHOJI JAGTAP DILIP DHYANOBA SUTAR Vs. STATE OF MAHARASHTRA
|
April 18, 1983 |
|
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD YASIN:SIRAJ UDDIN
|
April 28, 1983 |
|
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. BEN HIRABEN MANILAL
|
April 5, 1983 |
|
MUNSHI LAL VERMA Vs. UNION OF INDIA
|
August 2, 1983 |
|
MUNSHI RAM Vs. NARSI RAM
|
January 14, 1983 |
|
N M ABRAHAM C A PAUL Vs. STATE OF KERALA
|
February 2, 1983 |
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N R SRINIVASA IYER Vs. NEW INDIA ASSURANCE COMPANY LIMITED MADRAS
|
July 22, 1983 |
|
NAIB SINGH S O MAKHAN SINGH Vs. STATE OF PUNJAB
|
April 19, 1983 |
|
NANAK Vs. STATE OF UTTAR PRADESH
|
February 1, 1983 |
|
NAND LAL BHARDWAJ Vs. JASPAL SINGH SETHI
|
February 4, 1983 |
|
NANDARANI MAZUMDAR Vs. INDIAN AIRLINES
|
September 1, 1983 |
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NARENDRA SINGH Vs. CHHOTEY SINGH
|
August 9, 1983 |
|
NARINDER SINGH Vs. SURJIT SINGH
|
October 26, 1983 |
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NARRA SEETHARAMAYYA VARMA Vs. KOSARAJU VENKA GIRAYYA
|
April 8, 1983 |
|
NATIONAL TEXTILE WORKERS UNION Vs. P R RAMAKRISHNAN
|
May 5, 1983 |
|
NAWAB ALI ALIAS HAWAB ALI NEWAR Vs. HIRA DEVI BODHIA
|
February 21, 1983 |
|
NEW THEATRES CARNATIC TALKIES LIMITED COIMBATORE Vs. N VAJRAPANI NAIDU
|
October 7, 1983 |
|
NORTHERN CARRIERS PRIVATE LIMITED Vs. JULLUNDUR IMPROVEMENT TRUST JULLUNDUR
|
January 12, 1983 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
March 11, 1983 |
|
OSWAL WOOLLEN MILLS LIMITED OSWAL WOOLLEN MILLS LIMITED Vs. UNION OF INDIA
|
July 11, 1983 |
|
P GROVER Vs. STATE OF HARYANA
|
August 18, 1983 |
|
P K NARAYANI Vs. STATE OF KERALA
|
November 24, 1983 |
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P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI Vs. UNION OF INDIA
|
December 16, 1983 |
|
P NALLA THAMPY THERA Vs. UNION OF INDIA
|
October 28, 1983 |
|
P NALLA THAMPY THERA Vs. B L SHANKER
|
October 28, 1983 |
|
PANCHDEO NARAIN SRIVASTAVA Vs. KM JYOTI SAHAY
|
February 18, 1983 |
|
PANDURANG DATTATRAYA KHANDEKAR Vs. BAR COUNCIL OF MAHARASHTRA BOMBAY
|
October 20, 1983 |
|
PASHUPATI NATH SUKUL ELECTION COMMISSION OF INDIA STATE OF UTTAR PRADESH Vs. NEM CHANDRA JAIN:NEM CHANDRA JAIN:NEM CHANDRA JAIN
|
November 25, 1983 |
|
PATEL HARI MEGHJI Vs. STATE OF GUJARAT
|
February 10, 1983 |
|
PATEL ISHWERBHAI PRAHLADBHAI Vs. TALUKA DEVELOPMENT OFFICER
|
January 28, 1983 |
|
PATEL SURESHBHAI JASHBHAI Vs. PATEL SATABHAI MATHURBHAI
|
April 28, 1983 |
|
PERIYAKKAL Vs. DAKSHYANI
|
March 2, 1983 |
|
PREM NATH RAINA Vs. STATE OF JAMMU AND KASHMIR
|
August 4, 1983 |
|
PRESIDENT OF INDIA Vs. REFERENCE UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA
|
August 17, 1983 |
|
PRINCIPAL KING GEORGES MEDICAL COLLEGE LUCKNOW Vs. VISHAN KUMAR AGARWAL
|
October 25, 1983 |
|
PUNJAB ENGINEERING COLLEGE CHANDIGARH Vs. SANJAY GULATI:DHARMINDER KUMAR SINGHAL:CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH
|
April 20, 1983 |
|
PUNJAB TIN SUPPLY CO CHANDIGARH LEKH RAJ Vs. CENTRAL GOVERNMENT:CENTRAL GOVERNMENT
|
October 20, 1983 |
|
PURNA Vs. STATE OF UTTAR PRADESH
|
February 25, 1983 |
|
R D KODRE Vs. MANAGEMENT OF THE DECCAN EDUCATION SOCIETIES
|
September 7, 1983 |
|
R VISWAN MRS NIRMAL CHHIBBAR Vs. UNION OF INDIA
|
May 6, 1983 |
|
RADHE SHYAM TIBREWAL Vs. COMMISSIONER OF INCOME TAX ASSAM
|
August 10, 1983 |
|
RAGHUBIR JHA Vs. STATE OF BIHAR
|
November 7, 1983 |
|
RAJ KUMAR Vs. PRESCRIBED AUTHORITY MORADABAD
|
February 14, 1983 |
|
RAJINDER PERSHAD Vs. STATE OF HARYANA
|
January 11, 1983 |
|
RAJINDER PERSHAD Vs. STATE OF HARYANA
|
July 11, 1983 |
|
RAJSUDDIN ALIAS BABU TAMCHI Vs. STATE OF UTTAR PRADESH
|
October 7, 1983 |
|
RAM AVTAR GUPTA Vs. GOPAL DAS TALIWAL
|
January 24, 1983 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
May 12, 1983 |
|
RAM CHANDER DARAK Vs. GANESHDAS RATHI
|
August 23, 1983 |
|
RAM KUMAR MISRA Vs. STATE OF BIHAR
|
September 21, 1983 |
|
RAM LAKHAN Vs. STATE OF UTTAR PRADESH
|
February 2, 1983 |
|
RAM NARAYAN AGARWAL Vs. STATE OF UTTAR PRADESH
|
August 23, 1983 |
|
RAM PAL SINGH Vs. UNION OF INDIA
|
October 5, 1983 |
|
RAM SARUP Vs. UNION OF INDIA
|
October 6, 1983 |
|
RAM SWARUP Vs. HARI RAM
|
May 12, 1983 |
|
RAMAWATI DEVI Vs. STATE OF BIHAR
|
January 5, 1983 |
|
RAMCHANDRAMAHAPATRA Vs. STATE OF ORISSA
|
January 4, 1983 |
|
RAMESHWAR PRASAD Vs. STATE OF UTTAR PRADESH
|
February 24, 1983 |
|
RAMJI DWIVEDI Vs. STATE OF UTTAR PRADESH
|
April 26, 1983 |
|
RAMJI SURJYA PADVI Vs. STATE OF MAHARASHTRA
|
May 13, 1983 |
|
RANA PARTAP Vs. STATE OF HARYANA
|
May 12, 1983 |
|
RANJAN DWIVEDI Vs. UNION OF INDIA
|
April 26, 1983 |
|
RANJIT SINGH ALIAS RODA Vs. UNION TERRITORY OF CHANDIGARH
|
September 30, 1983 |
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RANJIT SINGH NIRANJAN SINGH AND KARAM SINGH POPAT RAMBHAJI SONAVANE Vs. POPAT RAMBHAJI SONAVANE:STATE OF MAHARASHTRA
|
January 4, 1983 |
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RAVINDRA ISHWARDAS SETHNA Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
|
February 18, 1983 |
|
RAVINDRA ISHWARDAS SETHNA Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
|
August 19, 1983 |
|
RAVINDRA ISHWARDAS SETHNA Vs. OFFICIAL LIQUIDATOR
|
September 19, 1983 |
|
RAZA PASHA ALIAS KAMAR MIYAN Vs. STATE OF MADHYA PRADESH
|
March 4, 1983 |
|
ROSHAN LAL RAINA Vs. STATE OF JAMMU AND KASHMIR
|
March 23, 1983 |
|
RUDUL SAH Vs. STATE OF BIHAR
|
August 1, 1983 |
|
S ANBALAGAN Vs. B DEVARAJAN
|
December 5, 1983 |
|
S JAGADEESAN Vs. AYYA NADAR JANAKI AMMAL COLLEGE
|
January 11, 1983 |
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S K BHATIA SMT PADMA SAPRA MAHENDRA PRATAP SINGH HASIJA Vs. STATE OF UTTAR PRADESH
|
August 12, 1983 |
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S K KHOSLA Vs. BALJIT K SIAL
|
December 15, 1983 |
|
S K VERMA Vs. MAHESH CHANDRA
|
September 2, 1983 |
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S KANNAN D P SHARMA SYED JALUDDIN AKBAR RAJENDRA BALLA KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION LIMITED S HARNAM SINGH BASHA BAIG Vs. SECRETARY KARNATAKA STATE ROAD TRANSPORT AUTHORITY:STATE TRANSPORT APPELLATE TRIBUNAL:KARNATAKA STATE TRANSPORT AUTHORITY:STATE TRANSPORT APPELLATE TRIBUNAL:SECRETARY KARNATAKA STATE TRANSPOPRT AUTHORITY:UNION OF INDIA
|
August 29, 1983 |
|
S KUMAR Vs. INSTITUTE OF CONSTITUTIONAL AND PARLIA MENTARY STUDIES
|
September 29, 1983 |
|
S P SETH Vs. PADAM GOEL
|
September 7, 1983 |
|
S S KHANNA Vs. CHIEF SECRETARY PATNA
|
April 12, 1983 |
|
S SIVASWAMI Vs. V MALAKANNAN
|
September 27, 1983 |
|
SADHU RAM Vs. DELHI TRANSPORT CORPORATION
|
August 25, 1983 |
|
SAI BABA INDUSTRIAL ASSOCIATION Vs. THE STATE OF MAHARASHTRA & ANR.
|
October 28, 1983 |
|
SANJIT ROY Vs. STATE OF RAJASTHAN
|
January 20, 1983 |
|
SANTOSH BANSI MAHAJAN Vs. STATE INDUSTRIAL COURT MADHYA PRADESH
|
October 21, 1983 |
|
SARBATI DEVI Vs. USHA DEVI
|
December 6, 1983 |
|
SATISH CHAND MAKHAN Vs. GOVARDHAN DAS
|
October 27, 1983 |
|
SATISH CHANDRA Vs. STATE OF UTTAR PRADESH
|
February 3, 1983 |
|
SATNAM SINGH Vs. BAR COUNCIL OF INDIA & ORS.
|
July 20, 1983 |
|
SATWANT KAUR Vs. DHUND SINGH
|
April 27, 1983 |
|
SAVITHRI AMMA SEETHAMMA Vs. ARATHA KARTHY
|
January 7, 1983 |
|
SEBASTIAN M HONGRAY Vs. UNION OF INDIA
|
November 24, 1983 |
|
SEHAJ RAM Vs. STATE OF HARYANA
|
March 24, 1983 |
|
SENGARA SINGH Vs. STATE OF PUNJAB
|
August 2, 1983 |
|
SETH GOPALDAS H U F ICCHAWARA Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
|
March 3, 1983 |
|
SHAMBHU NATH GOYAL Vs. BANK OF BARODA
|
September 27, 1983 |
|
SHANTA GENEVIENVE POMMERAT Vs. SAKAL PAPERS PRIVATE LIMITED
|
January 11, 1983 |
|
SHEELA BARSE Vs. STATE OF MAHARASHTRA
|
February 15, 1983 |
|
SHEIKH ZAKIR Vs. STATE OF BIHAR
|
June 2, 1983 |
|
SHEONANDAN PASWAN Vs. STATE OF BIHAR
|
August 22, 1983 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
March 24, 1983 |
|
SHER SINGH GANDIBAN TRANSPORTS KULDEEP SINGH Vs. UNION OF INDIA
|
October 21, 1983 |
|
SHINING TAILORS Vs. INDUSTRIAL TRIBUNAL II U P LUCKNOW
|
August 25, 1983 |
|
SHIV CHAND AMOLAK CHAND Vs. REGIONAL TRANSPORT AUTHORITY
|
October 7, 1983 |
|
SHIV DUTT RAI FATEH CHAND OM PRAKASH SHEO PRAKASH Vs. UNION OF INDIA
|
May 6, 1983 |
|
SHIVAJI NARAYAN BACHHAV Vs. STATE OF MAHARASHTRA
|
August 18, 1983 |
|
SHRADHA DEVI Vs. K C PANT
|
November 23, 1983 |
|
SHYAM BABU Vs. DISTRICT JUDGE MORADABAD
|
December 14, 1983 |
|
SITAL SINGH Vs. STATE OF PUNJAB
|
April 5, 1983 |
|
SMT. VIMLA KUSHWAH ETC. ETC. Vs. STATE OF U.P. & ORS. ETC.
|
February 24, 1983 |
|
SOHAN SINGH Vs. UNION OF INDIA
|
September 15, 1983 |
|
SOLANKI CHIMANBHAI UKABHAI Vs. STATE OF GUJARAT
|
February 22, 1983 |
|
SONIA BAHERA Vs. STATE OF ORISSA
|
January 4, 1983 |
|
SOUNDARARAJ Vs. DEVASAHAYAM
|
October 24, 1983 |
|
SREENIVASA GENERAL TRADERS UPPALAPEDA VENKATARAMIAH COROMANDAL AGRO PRODUCT AND OIL LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 6, 1983 |
|
STAR SUGAR MILLS N K GUPTA Vs. STATE OF UTTAR PRADESH
|
September 7, 1983 |
|
STATE OF ANDHRA PRADESH Vs. B ESWARAIAH
|
February 3, 1983 |
|
STATE OF ASSAM Vs. MAFIZUDDIN AHMED
|
January 14, 1983 |
|
STATE OF BIHAR Vs. RADHA KRISHNA SINGH
|
April 20, 1983 |
|
STATE OF GUJARAT Vs. V A CHAUHAN
|
February 3, 1983 |
|
STATE OF GUJARAT Vs. NAGINBHAI DHULABHAI PATEL
|
May 6, 1983 |
|
STATE OF GUJARAT MATHURADAS MOHAN LAL KEDIA Vs. RAMAN LAL KESHAV LAL SONI:SH S D MUNSHAW
|
January 27, 1983 |
|
STATE OF HARYANA Vs. JAGE RAM:BHIM SINGH AND CO:BALDEO RAJ CHAWLA:KANHAIYA LAL BHATIA
|
September 12, 1983 |
|
STATE OF KARNATAKA Vs. ADIMURTHY ALIAS B MOORTHY
|
May 11, 1983 |
|
STATE OF KARNATAKA Vs. VENKATARAVANAPPA
|
January 6, 1983 |
|
STATE OF KARNATAKA Vs. H GANESH KAMATH
|
March 31, 1983 |
|
STATE OF KERALA Vs. JAY ENGINEERING WORKS LTD
|
February 18, 1983 |
|
STATE OF MADHYA PRADESH Vs. RAMASHANKER RAGHUVANSHI
|
February 21, 1983 |
|
STATE OF MAHARASHTRA Vs. BALRAM BAMA PATIL
|
February 1, 1983 |
|
STATE OF MAHARASHTRA Vs. VYASENDRA
|
May 3, 1983 |
|
STATE OF MAHARASHTRA Vs. NARSINGRAO GANGARAM PIMPLE
|
October 10, 1983 |
|
STATE OF MAHARASHTRA Vs. NARSINGRAO GANGARAM PIMPLE
|
October 27, 1983 |
|
STATE OF MAHARASHTRA VITHOBA BABAN Vs. GHANDRABHAN TALE:STATE OF MAHARASHTRA:STATE OF MAHARASHTRA
|
July 7, 1983 |
|
STATE OF MYSORE Vs. M L NAGADE AND GADAG
|
May 6, 1983 |
|
STATE OF PUNJAB Vs. BANARSI DAS KEWAL KRISHAN KIRPAL SINGH
|
September 29, 1983 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
February 2, 1983 |
|
STATE OF PUNJAB Vs. MANN SINGH
|
January 4, 1983 |
|
STATE OF PUNJAB Vs. SAT PAL
|
March 25, 1983 |
|
STATE OF PUNJAB Vs. DIAL CHAND GIAN CHAND AND COMPANY
|
April 22, 1983 |
|
STATE OF PUNJAB Vs. DEVINDER KUMAR
|
April 7, 1983 |
|
STATE OF PUNJAB Vs. DINA NATH
|
November 21, 1983 |
|
STATE OF PUNJAB Vs. JAGDEV SINGH TALWANDI
|
December 16, 1983 |
|
STATE OF RAJASTHAN Vs. JEET SINGH
|
February 3, 1983 |
|
STATE OF TAMIL NADU Vs. L ABU KAVUR BAI:V K ELAIYALWAR:STATE OF TAMIL NADU:STATE OF TAMIL NADU
|
October 31, 1983 |
|
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE UNNAO
|
December 6, 1983 |
|
STATE OF UTTAR PRADESH Vs. JAGESHWAR
|
February 14, 1983 |
|
STATE OF UTTAR PRADESH Vs. BAHADUR SINGH
|
April 4, 1983 |
|
STATE OF UTTAR PRADESH Vs. LAKSHMI BRAHMAN
|
March 11, 1983 |
|
STATE OF UTTAR PRADESH Vs. G K GHOSH
|
September 21, 1983 |
|
STATE OF UTTAR PRADESH Vs. L J JOHNSON
|
September 8, 1983 |
|
STATE OF UTTAR PRADESH Vs. HARI RAM
|
September 7, 1983 |
|
STATE OF UTTAR PRADESH Vs. PUSSU ALIAS RAM KISHORE
|
June 2, 1983 |
|
SUDAMA DEVI Vs. COMMISSIONER
|
January 14, 1983 |
|
SUMAN GUPTA Vs. STATE OF JAMMU AND KASHMIR
|
September 19, 1983 |
|
SUPDT OF POLICE MANIPUR Vs. R K TOMALSANA SINGH
|
November 17, 1983 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
April 27, 1983 |
|
SUSHEELA MISRA Vs. DELHI ADMINISTRATION
|
August 29, 1983 |
|
SWADESHI POLYTEX LIMITED Vs. INCOME TAX OFFICER GHAZIABAD
|
July 28, 1983 |
|
SWAROOP VEGETABLES PRODUCTS INDUSTRIES Vs. STATE OF UTTAR PRADESH
|
August 19, 1983 |
|
T V VATHEESWARAN Vs. STATE OF TAMIL NADU
|
February 16, 1983 |
|
TAX RECOVERY OFFICER VIJAYAWADA Vs. KARRI RAMAKRISHNA REDDY
|
November 10, 1983 |
|
TAXI OWNERS UNITED TRANSPORT Vs. STATE TRANSPORT AUTHORITY ORISSA
|
January 18, 1983 |
|
TEJA SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 30, 1983 |
|
TIGER HARDWARE AND TOOLS LIMITED TIGER PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
|
August 23, 1983 |
|
TITAGHUR PAPER MILLS COMPANY LIMITED Vs. STATE OF ORISSA
|
April 13, 1983 |
|
TRANSPORT COMMISSIONER ANDHRA PRADESH HYDERABAD Vs. S SARDAR ALI BUS OWNER HYDERABAD AND
|
August 26, 1983 |
|
U P STATE ELECTRICITY BOARD Vs. LABOUR COURT 1 U P KANPUR
|
October 6, 1983 |
|
UDAI BHAN GUPTA Vs. HARI SHANKAR BANSAL
|
April 4, 1983 |
|
UNION OF INDIA Vs. TULSHIRAM PATEL
|
July 11, 1983 |
|
UNION OF INDIA Vs. BOMBAY TYRE INTERNATIONAL LIMITED
|
May 9, 1983 |
|
UNION OF INDIA Vs. SHANTI DEVI
|
October 5, 1983 |
|
UNION OF INDIA Vs. BOMBAY TYRE INTERNATIONAL LIMITED
|
October 7, 1983 |
|
V K SAXENA STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:DR V K SAXENA
|
August 29, 1983 |
|
V S MURTY Vs. DEPUTY CHIEF ACCOUNTS OFFICER
|
February 22, 1983 |
|
V SUBRAMANIAM Vs. STATE BANK OF INDIA STAFF GO OPERA TIVE SOCIETY
|
August 24, 1983 |
|
VASANTA Vs. STATE OF MAHARASHTRA
|
February 2, 1983 |
|
VED GUPTA Vs. APSARA THEATRES JAMMU
|
August 11, 1983 |
|
VELUSWAMY MUTHUSWAMY Vs. STATE OF TAMIL NADU
|
May 4, 1983 |
|
VIKLAD COAL MERCHANT PATIALA DHARAM SINGH YADAV Vs. UNION OF INDIA
|
October 28, 1983 |
|
VINAY RAMPAL Vs. STATE OF JAMMU AND KASHMIR
|
August 8, 1983 |
|
VIRBHAN SINGH Vs. STATE OF UTTAR PRADESH
|
August 12, 1983 |
|
VISHWA MITTER OF VIJAY BHARAT CIGARETTE STORES DALHOUSTE ROAD PATHANKOT Vs. O P PODDAR
|
September 30, 1983 |
|
VISHWA NATHI Vs. STATE OF JAMMU AND KASHMIR
|
January 5, 1983 |
|
VUAY KUMAR KATHUMA KRISHAN GOPAL KALRA VUAY KUMAR KATHURIA Vs. STATE OF HARYANA:DR G C MEHROTRA
|
April 29, 1983 |
|
WELCOM HOTEL Vs. STATE OF ANDHRA PRADESH
|
August 22, 1983 |
|
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LIMITED Vs. PRADIP KUMAR SAHA
|
August 26, 1983 |
|
WINIFRED ROSS Vs. IVY FONSECA
|
December 7, 1983 |
|
WORKMEN OF THE BHARAT PETROLEUM CORPORATION LIMITED REFINING DIVISION BOMBAY Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
October 6, 1983 |
|
Y V RANGAIAH STATE OF ANDHRA PRADESH Vs. J SREENIVASA RAO:S SREENIVASA RAO
|
March 24, 1983 |
|
YOGENDRA SHARMA Vs. STATE OF UTTAR PRADESH
|
August 23, 1983 |
LOGIN