|
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT Vs. UNION OF INDIA
|
December 28, 1981 |
|
A V NAGHANE S N BHOWMIK S S JAIN B S DOGRA T N KRISHNAN Vs. UNION OF INDIA
|
December 28, 1981 |
|
ABDUL KARIM ALLARAKHA Vs. STATE OF RAJASTHAN
|
September 22, 1981 |
|
ABDUL SATTAR Vs. STATE OF MADHYA PRADESH
|
March 27, 1981 |
|
ABUUI AZIZ ALIAS AJJO Vs. DELHI ADMINISTRATION
|
April 7, 1981 |
|
ADMINISTRATOR RANCHI MUNICIPAL CORPORATION Vs. KAMAKHYA NARAIN SINGH
|
April 24, 1981 |
|
AELTEMESH REIN Vs. CHANDULAL CHANDRAKAR
|
March 10, 1981 |
|
AHMED IBRAHIM SAHIGRA DHORAJI Vs. COMMISSIONER OF WEALTH TAX GUJARAT
|
April 7, 1981 |
|
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. WORKMEN
|
March 12, 1981 |
|
AHURA CHEMICAL PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 3, 1981 |
|
AIDAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 27, 1981 |
|
AIR INDIA LIMITED Vs. NERGESH MEERZA
|
August 28, 1981 |
|
AITHA CHANDER RAO Vs. STATE OF ANDHRA PRADESH
|
January 8, 1981 |
|
AJIT SINGH THAKUR SINGH Vs. STATE OF GUJARAT
|
January 9, 1981 |
|
AKHILESH PRASAD Vs. UNION TERRITORY OF MIZORAM
|
February 11, 1981 |
|
ALL SAINTS HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
|
December 9, 1981 |
|
ALLAHABAD DISTRICT COOPERATIVE LIMITED Vs. HANUMAN DUTT TEWARI
|
July 29, 1981 |
|
ALLIED TRANSPORT COMPANY RAMGOPAL SATYANARAYAN TANDON AND SONS BUS OPERATOR KRISHNA TRANSPORT COMPANY REWA VINDHYA MOTOR TRANSPORT COOPERATIVE SOCIETY Vs. STATE OF MADHYA PRADESH
|
May 8, 1981 |
|
AMAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 6, 1981 |
|
AMATHABHAI ARJANBHAI Vs. C D PATEL
|
March 2, 1981 |
|
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. UNION OF INDIA
|
February 27, 1981 |
|
AMOLAK RAM KHOSLA Vs. COMMISSIONER OF INCOME TAX DELHI II
|
August 19, 1981 |
|
ANA GARELINA DSOUZA Vs. UNION OF INDIA
|
April 7, 1981 |
|
ANNAPURNA BISCUIT MANUFACTURING CO KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
July 28, 1981 |
|
ANUPAMA SEN GUPTA Vs. DEB KUMAR SEN SARMA
|
September 22, 1981 |
|
ANWAR HUSSAIN Vs. STATE OF UTTAR PRADESH
|
February 13, 1981 |
|
ARTI SAPRU Vs. STATE OF JAMMU AND KASHMIR
|
February 27, 1981 |
|
ASA RAM Vs. UNION OF INDIA
|
July 21, 1981 |
|
ASGHAR KHAN Vs. STATE OF UTTAR PRADESH
|
May 1, 1981 |
|
ASHOK KUMAR Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL
|
January 9, 1981 |
|
ASHOK KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
January 22, 1981 |
|
ASHOK KUMAR BINNY HANS RAJ Vs. STATE OF JAMMU AND KASHMIR
|
December 10, 1981 |
|
ASSESSING AUTHORITY CUM EXCISE AND TAXATION OFFICER GURGAON Vs. EAST INDIA COTTON MFC CO LTD
|
July 23, 1981 |
|
ASSISTANT COLLECTOR CENTRAL EXCISE BANGALORE Vs. C FERNANDES
|
July 22, 1981 |
|
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. PRAYAG DASS AGARWAL
|
April 23, 1981 |
|
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER KOTA
|
September 2, 1981 |
|
ATMA SINGH Vs. STATE OF PUNJAB
|
April 2, 1981 |
|
AVTAR SINGH Vs. STATE OF MADHYA PRADESH
|
December 8, 1981 |
|
AYODHYA DUBE Vs. RAM: SUMER SINGH
|
April 28, 1981 |
|
B P SHARMA Vs. STATE OF UTTAR PRADESH
|
April 10, 1981 |
|
B R RAMABHADRIAH Vs. SECRETARY FOOD AND AGRICULTURE DEPARTMENT ANDHRA PRADESH
|
July 30, 1981 |
|
BABU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 5, 1981 |
|
BADRUDDIN RUKONDDIM KARPUDE Vs. STATE OF MAHARASHTRA
|
February 23, 1981 |
|
BAL RAM PRASAD RAWAT RAM ASREY MALVIYA NARENDER SINGH GANGWAR DASRATH TRIPATHI PRAHLAD SINGH RAMA SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
April 10, 1981 |
|
BALJIT SINGH Vs. STATE OF JAMMU AND KASHMIR
|
November 30, 1981 |
|
BALMUKUND Vs. STATE OF MADHYA PRADESH
|
August 17, 1981 |
|
BANSHI LAL YADAV Vs. STATE OF BIHAR
|
March 16, 1981 |
|
BANSI LAL Vs. STATE OF MADHYA PRADESH
|
February 10, 1981 |
|
BARENDRA PRASAD RAY Vs. INCOME TAX OFFICER A WARD FOREIGN SECTION
|
April 7, 1981 |
|
BEGUM PARA NASIR KHAN Vs. LUIZA MATILDA FERNANDES
|
September 14, 1981 |
|
BEHARILAL RAMCHARAN Vs. INCOME TAX OFFICER SPECIAL CIRCLE B WARD KANPUR
|
July 21, 1981 |
|
BENI SHANKAR SHARMA Vs. SURYA KANT SHARMA
|
March 9, 1981 |
|
BENIRAM Vs. GAIND
|
July 30, 1981 |
|
BETI PADIA Vs. STATE OF ORISSA
|
February 20, 1981 |
|
BHAGWAN DASS JAIN Vs. UNION OF INDIA
|
February 11, 1981 |
|
BHAICHAND RATANSHI Vs. LAXMISHANKER TRIBHOYAN
|
July 29, 1981 |
|
BHAIYA RAMANUJ PRATAP DEO Vs. LALU MAHESHANUJ PRATAP DEO
|
August 26, 1981 |
|
BHAPPA SINGH Vs. RAM PAL SINGH
|
February 6, 1981 |
|
BHOLARAM Vs. AMEERCHAND
|
March 13, 1981 |
|
BHUDEO MANDAL Vs. STATE OF BIHAR
|
March 24, 1981 |
|
BHUPENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
March 6, 1981 |
|
BIBI RAHMANI KHATOON Vs. HARKOO GOPE
|
April 22, 1981 |
|
BIHAR STATE ELECTRICITY BOARD Vs. BHOWRA KANKANEE COLLIERIES LIMITED
|
September 10, 1981 |
|
BIKRAM SINGH Vs. RAM BABOO
|
January 21, 1981 |
|
BILESHWAR KHAND UDYOG KHEDUT SAHAKARIMANDAU LIMITED KODINAR Vs. KHAND UDYOG KAMDAR MANDAL KODINAR
|
July 22, 1981 |
|
BIMAL CHAND JAIN Vs. GOPAL AGARWAL
|
July 27, 1981 |
|
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K Vs. STATE OF UTTAR PRADESH
|
November 5, 1981 |
|
BOYA NARASIMHUDU Vs. STATE OF ANDHRA PRADESH
|
March 17, 1981 |
|
BRIG SAHIB SINGH KALHA Vs. AMRITSAR IMPROVEMENT TRUST
|
October 1, 1981 |
|
BRIJ BASI LAL Vs. STATE OF UTTAR PRADESH
|
April 14, 1981 |
|
BROOKE BOND INDIA LIMITED Vs. WORKMEN
|
July 22, 1981 |
|
C GIRIJAMBAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 11, 1981 |
|
CHAKARESHWAR NATH JAIN Vs. STATE OF UTTAR PRADESH
|
January 9, 1981 |
|
CHANDRA KANTI DAS Vs. STATE OF UTTAR PRADESH
|
March 10, 1981 |
|
CHANDUBHAI SHANABHAI PARMAR Vs. STATE OF GUJARAT
|
March 18, 1981 |
|
CHETUMAL Vs. STATE OF MADHYA PRADESH
|
April 24, 1981 |
|
CHHAGANLAL KESHAVLAL MEHTA Vs. PATEL NARANDAS HARIBHAI
|
December 11, 1981 |
|
CHHAGANLAL MANSUKHLAL Vs. K K BHATT
|
February 5, 1981 |
|
CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH Vs. V J CORNELIUS
|
February 18, 1981 |
|
CHINNAMARKATHIAN ALIAS MUTHU GOUNDER CHINNA GOUNDER RAJA GOUNDER Vs. AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER
|
December 10, 1981 |
|
CHIRANJI LAL Vs. STATE OF UTTAR PRADESH
|
February 24, 1981 |
|
CHOUDHARY SAHU SURAJBALLI SAH Vs. STATE OF BIHAR
|
December 14, 1981 |
|
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF INCOME TAX KERALA Vs. B C SRINIVASA SETTY:SHRI SYED HUSSAIN SAHEB:M N SANKARANARAYANAN NAIR
|
February 19, 1981 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA INTERVENER; BAR COUNCIL OF GUJARAT
|
April 22, 1981 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. NIRLON SYNTHETICS FIBRES AND CHEMICALS LIMITED
|
April 29, 1981 |
|
COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD Vs. AHMEDABAD RANA CASTE ASSOCIATION AHMEDABAD
|
April 7, 1981 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRIES NEW DELHI
|
April 15, 1981 |
|
COMMISSIONER OF WEALTH TAX AMRITSAR Vs. SURESH SETH
|
April 7, 1981 |
|
COMMODORE COMMANDING SOUTHERN NAVAL AREA COCHIN Vs. V N RAJAN
|
March 10, 1981 |
|
CORPORATION OF THE CITY OF NAGPUR CIVIL LINES NAGPUR Vs. RAMCHANDRA
|
February 26, 1981 |
|
D KAUR Vs. KANTI KHARE
|
August 10, 1981 |
|
DAGADU Vs. STATE OF MAHARASHTRA
|
March 24, 1981 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJEE
|
August 17, 1981 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAK ULAM KERALA Vs. UMA JEWELLERY
|
February 11, 1981 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA Vs. T P RANTASABHAPATY
|
February 11, 1981 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA Vs. KAYCEE PLANTATIONS AND CANNINGS TRICHUR
|
February 11, 1981 |
|
DEV RAJ DOGRA Vs. GYAN CHAND JAIN
|
March 10, 1981 |
|
DEVI DATTA Vs. STATE OF JAMMU AND KASHMIR
|
March 9, 1981 |
|
DHARAM PAL Vs. STATE OF UTTAR PRADESH
|
March 25, 1981 |
|
DINA NATH ANAND Vs. ADMINISTRATOR
|
April 21, 1981 |
|
DIVISIONAL FOREST OFFICER Vs. BISHWANATH TEA GO LIMITED
|
May 5, 1981 |
|
DIVISIONAL PERSONNEL OFFICER WESTERN RAILWAY KOTA Vs. SUNDER DASS
|
October 16, 1981 |
|
DRUGS INSPECTOR PALACE ROAD BANGALORE Vs. B K KRISHNAIAH
|
February 20, 1981 |
|
DUDH NATH PANDEY Vs. STATE OF UTTAR PRADESH
|
February 11, 1981 |
|
DULERAI R. MEHTA Vs. COMMISSIONER OF WEALTH
|
April 7, 1981 |
|
DUSHYANT SOMAL CAPT DUSHYANT SOMAL Vs. SUSHMA SOMAL:SUSHMA SOMAL
|
February 18, 1981 |
|
E MAHBOOB SAHEB Vs. N SABBARAYAN CHOWDHARY
|
December 18, 1981 |
|
EAPEN EAPEN Vs. ABDUL MAJEED SHANAVAS
|
February 16, 1981 |
|
EXPRESS NEWSPAPERS LIMITED Vs. STATE OF MADRAS
|
February 19, 1981 |
|
F R JESURATNAM Vs. UNION OF INDIA
|
July 22, 1981 |
|
FAHIMUDDIN Vs. STATE OF UTTAR PRADESH
|
January 15, 1981 |
|
FIRM RAMDEO ONKARMAL Vs. STATE OF UTTAR PRADESH
|
July 21, 1981 |
|
FITRAT RAZA KHAN Vs. STATE OF UTTAR PRADESH
|
December 1, 1981 |
|
FLRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED Vs. WORKMEN EMPLOYED
|
July 22, 1981 |
|
FRANCIS CORALIE MULLIN Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
January 13, 1981 |
|
FREE LEGAL AID COMMITTEE JAMSHEDPUR Vs. STATE OF BIHAR
|
September 10, 1981 |
|
G S BROCA Vs. STATE OF JAMMU AND KASHMIR
|
November 18, 1981 |
|
GANAPATI SITARAM BALVALKAR Vs. WAMAN SHRIPAD MAGE SINCE DEAD
|
August 10, 1981 |
|
GANGABAI Vs. CHHABUBAI
|
November 6, 1981 |
|
GARG R K Vs. UNION OF INDIA
|
October 20, 1981 |
|
GAYASI Vs. STATE OF UTTAR PRADESH
|
March 17, 1981 |
|
GENERAL GOVERNMENT SERVANTS COOPERA TIVE HOUSING SOCIETY LTD Vs. WAHAB UDDIN:SOBHRAJ:KEDAR NATH
|
March 2, 1981 |
|
GOKARAJURANGARAJU ACHANTI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
April 15, 1981 |
|
GOKUL PARASHRAM PATIL Vs. STATE OF MAHARASHTRA
|
May 4, 1981 |
|
GOSWAMI KRISHNA MURARILAL SHARMA Vs. DHAN PRAKASH
|
September 7, 1981 |
|
GOVIND SHARAN AGGARWAL Vs. PT HARDEO SHARMA TRIVEDI
|
May 5, 1981 |
|
GOVINDJI VATHAL LAL BHOJAM Vs. GUJARAT HOUSING BOARD AHMEDABAD
|
October 21, 1981 |
|
GUDAVIJAYALAKSHMI Vs. GUDA RAMACHANDRA SEKHARA SASTRY
|
March 13, 1981 |
|
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
|
November 3, 1981 |
|
GULSHAN S O KALLU HIRA LAL BISHAMBER SINGH ZILA PARISHAD MORADABAD Vs. ZILA PARISHAD ETAWAH UTTAR PRADESH:ZILA PARISHAD KANPUR:ZILA PARISHAD MUKEHYA ADHIKARI MUZAFFAR NAGAR STATE OF UTTAR PRADESH:LALOO RAM
|
August 12, 1981 |
|
GURDAYAL SINGH FIJI Vs. STATE OF PUNJAB
|
October 14, 1981 |
|
GURDIP SINGH Vs. UNION OF INDIA
|
November 24, 1981 |
|
GURU NANAK FOUNDATION Vs. RATTAN SINGH AND SONS
|
September 29, 1981 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
January 9, 1981 |
|
HARCHARAN SINGH Vs. SHIVRANI
|
February 20, 1981 |
|
HARIDAS AILDAS THADANI Vs. GODREJ RUSTOM KERMANI
|
November 16, 1981 |
|
HARISH PAHWA Vs. STATE OF UTTAR PRADESH
|
March 18, 1981 |
|
HARKARAN DAS MANGILAL Vs. UNION OF INDIA
|
April 3, 1981 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
December 9, 1981 |
|
HASMAT RAI Vs. RAGHUNATH PRASAD
|
April 28, 1981 |
|
HEMLATA KANTILAL SHAH Vs. STATE OF MAHARASHTRA
|
October 30, 1981 |
|
HINDU SINGH Vs. STATE OF UTTAR PRADESH
|
January 29, 1981 |
|
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
|
July 28, 1981 |
|
HINDUSTAN BROWN BOVERI LIMITED ELECON ENGINEERING CO LIMITED Vs. STATE OF GUJARAT
|
April 7, 1981 |
|
IDANDAS Vs. ANANT RAMCHANDRA PHADKE DBAD
|
November 20, 1981 |
|
INDO INTERNATIONAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH
|
March 25, 1981 |
|
INDU BALA BOSE Vs. MANINDRA CHANDRA BOSE
|
November 18, 1981 |
|
IRSHAD ALI KHAN Vs. STATE OF UTTAR PRADESH
|
February 25, 1981 |
|
J D JAIN Vs. MANAGEMENT OF STATE BANK OF INDIA
|
December 17, 1981 |
|
J K SYNTHETICS LIMITED KAMLA TOWER KANPUR Vs. COMMISSIONER OF INCOME TAX KANPUR
|
April 29, 1981 |
|
JAGDISH PRASAD Vs. STATE OF DELHI
|
September 15, 1981 |
|
JAGDISH S O DARYAO SINGH Vs. STATE OF MADHYA PRADESH
|
February 18, 1981 |
|
JAGRUP SINGH Vs. STATE OF HARYANA
|
May 7, 1981 |
|
JAIN MALLEABLES Vs. BHARAT SAHAY
|
December 8, 1981 |
|
JAMNAPRASAD KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
|
May 8, 1981 |
|
JANESHWAR DAS AGGARWAL Vs. STATE OF UTTAR PRADESH
|
March 25, 1981 |
|
JANGA RAVAJI MALI Vs. NASRAT JAHANBEGAM
|
October 20, 1981 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
April 15, 1981 |
|
JASBIR SINGH DHILLON Vs. UNION OF INDIA
|
July 29, 1981 |
|
JAYANTILAL K KATAKIA Vs. P GOVINDAN NAIR
|
February 5, 1981 |
|
JAYENDRA Vs. STATE OF UTTAR PRADESH
|
July 24, 1981 |
|
JEEWANTIPANDEY Vs. KISHAN CHANDRA PANDEY
|
October 20, 1981 |
|
JETHABHAI KHATAU AND COMPANY Vs. LUXMI NARAYAN COTTON MILLS LIMITED
|
April 10, 1981 |
|
JITENDRA PRATAP SINGH Vs. ADDITIONAL DISTRICT JUDGE TENTH ALLAHABAD
|
March 27, 1981 |
|
JORA Vs. STATE OF MADHYA PRADESH
|
March 6, 1981 |
|
K C KAPOOR Vs. RADHIKA DEVI
|
October 15, 1981 |
|
K DURAISWAMY Vs. STATE OF TAMIL NADU
|
February 25, 1981 |
|
K GARG Vs. STATE OF HIMACHAL PRADESH
|
April 22, 1981 |
|
K JAGANNADHA RAO Vs. STATE OF ANDHRA PRADESH
|
July 23, 1981 |
|
K JANARDHAN PILLAI Vs. UNION OF INDIA
|
January 23, 1981 |
|
K P VARGHESE Vs. INCOME TAX OFFICER ERNAKULAM
|
September 4, 1981 |
|
K V NARASIMHA RAO P CHOUDHURY J A SABERA S K S HUSSAIN Vs. UNION OF INDIA
|
February 5, 1981 |
|
KADRA PAHADIYA Vs. STATE OF BIHAR
|
May 6, 1981 |
|
KAKE SINGH ALIAS SURENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
April 2, 1981 |
|
KALIMATA THAKURANI AND RAGHUNATH JEW ISHWAR DHARMARAJ THAKUR SHASHANKASEKHAR JANA SIB KUMAR BANERJEE SITALAMATA THAKURANI NARYANA CHANDRA SINGHA Vs. UNION OF INDIA
|
February 20, 1981 |
|
KALOO Vs. GAURI SHANKAR
|
March 24, 1981 |
|
KAMAL KUMAR PURI Vs. BOMBAY MARINE ENGINEERING WORKS
|
November 25, 1981 |
|
KAMLA KANYALAL KHUSHALANI Vs. STATE OF MAHARASHTRA
|
January 6, 1981 |
|
KAMLABAI Vs. BHIKCHAND KISHANLAL
|
November 18, 1981 |
|
KAMLESH KUMARI Vs. STATE OF UTTAR PRADESH
|
February 19, 1981 |
|
KANSHI RAM VERMA Vs. MUNICIPAL COMMITTEE MANSA
|
January 7, 1981 |
|
KAPURCHAND SHRIMAL Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
August 28, 1981 |
|
KARBALAI BEGUM Vs. MOHAMMAD SAYEED
|
October 23, 1981 |
|
KARTAR SINGH Vs. STATE OF UTTAR PRADESH
|
March 13, 1981 |
|
KAVITA WIFE OF SHRI SUNDER SHANKARDAS DEVIDASANI Vs. STATE OF MAHARASHTRA
|
August 26, 1981 |
|
KESHO NATH KHURANA Vs. UNION OF INDIA
|
April 10, 1981 |
|
KHACHERU SINGH Vs. STATE OF UTTAR PRADESH
|
February 23, 1981 |
|
KHATOON BEGUM AFSARI BEGUM FATIMA KHATOON Vs. UNION OF INDIA
|
March 9, 1981 |
|
KHATRI III Vs. STATE OF BIHAR
|
January 14, 1981 |
|
KHATRI IV Vs. STATE OF BIHAR
|
March 10, 1981 |
|
KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA Vs. UNION OF INDIA
|
January 30, 1981 |
|
KISHANLAL BIHARILAL MAHESHWARI Vs. RAMRAO HANUMANT RAO PATIL
|
March 18, 1981 |
|
KM SONIA BHATIA Vs. STATE OF UTTAR PRADESH
|
March 17, 1981 |
|
KRISHAN LAL ALIAS BADA Vs. STATE DELHI ADMINISTRATION
|
January 16, 1981 |
|
KRISHAN LAL PRAVEEN KUMAR OTHERS MOHAN LAL ULA DHAR Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
|
KRISHNA PILLAI SREE KUMAR Vs. STATE OF KERALA
|
March 12, 1981 |
|
KRISHNA SINGH Vs. MATHURA AHIR
|
September 7, 1981 |
|
KRISHNADEO NARAYAN AGGARWAL Vs. RAM KRISHAN RAI
|
February 25, 1981 |
|
KSHITISH CHANDRA BOSE Vs. COMMISSIONER OF RANCHI
|
February 6, 1981 |
|
KULJEET SINGH ALIAS RANGA Vs. UNION OF INDIA
|
April 21, 1981 |
|
KULJEET SINGH ALIAS RANGA Vs. LT GOVERNOR DELHI
|
November 7, 1981 |
|
KULWANT RAI Vs. STATE OF PUNJAB
|
August 7, 1981 |
|
KUNDAN SINGH Vs. STATE OF PUNJAB
|
April 20, 1981 |
|
L M S UMMU SALEEMA Vs. B B GUJARAL
|
May 4, 1981 |
|
LAJPAT RAI Vs. STATE OF PUNJAB
|
April 24, 1981 |
|
LAKHI RAM Vs. STATE OF HARYANA
|
February 18, 1981 |
|
LAKSHMAN PRASAD Vs. STATE OF BIHAR
|
March 26, 1981 |
|
LALA DATA RAM GUPTA Vs. HARI KRISHAN
|
March 31, 1981 |
|
LALAPPA LINGAPPA MAHADU SITARAM Vs. LAXMI VISHNU TEXTILE MILLS LIMITED :LAXMI VISHNU TEXTILE MILLS LIMITED
|
February 11, 1981 |
|
LALIT MOHAN MONDAL Vs. BENOYENDRA NATH CHATTERJEE
|
April 14, 1981 |
|
LAXMI KHANDSARI Vs. STATE OF UTTAR PRADESH
|
March 9, 1981 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. P SINGARAVELU
|
November 24, 1981 |
|
LILA DHAR Vs. STATE OF RAJASTHAN
|
August 19, 1981 |
|
LUDHICHEM AGENCIES Vs. AHMED R V PEER MOHAMED
|
September 15, 1981 |
|
M KALYANASUNDARAM Vs. M KARUNANIDHI
|
April 30, 1981 |
|
M M QUASIM Vs. MANOHAR LAL SHARMA
|
April 7, 1981 |
|
M MAYANDI Vs. DIRECTOR TAMIL NADU STATE TRANSPORT DEPARTMENT
|
January 22, 1981 |
|
MADHYA PRADESH RATION VIKRETA SANGH SOCIETY RAVIGHANDRA MISHRA MOHAMMED ALI BADAMI PREM CHAND ABDUL GAFFUR Vs. STATE OF MADHYA PRADESH
|
September 22, 1981 |
|
MADI GANGA Vs. STATE OF ORISSA
|
February 19, 1981 |
|
MAINUDDIN Vs. STATE OF UTTAR PRADESH
|
March 6, 1981 |
|
MAITREYEE BANERJEE Vs. PRABIR KUMAR MUKHERJEE
|
February 23, 1981 |
|
MAJOR RAM DAYAL Vs. UNION OF INDIA
|
November 17, 1981 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
February 27, 1981 |
|
MAN MOHAN TULI SMT UMA DEVI Vs. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION OF DELHI
|
February 18, 1981 |
|
MANAGING DIRECTOR CHALTHAN VIBHAG SAHAKARI KHAND UDYOG CHALTHAN DISTRICT SURAT Vs. GOVERNMENT LABOUR OFFICER
|
February 4, 1981 |
|
MANAZIR HUSSAIN Vs. DEPUTY DIRECTOR CONSOLIDATION U P
|
February 25, 1981 |
|
MANGAL SEN Vs. KANCHHID MAL
|
August 20, 1981 |
|
MANMOHAN VIG DELHI Vs. STATE OF HARYANA
|
January 13, 1981 |
|
MASUM HUSSAIN S O MAQBOOL HUSSAIN Vs. STATE OF MADHYA PRADESH
|
August 10, 1981 |
|
MASUMA Vs. STATE OF MAHARASHTRA
|
August 12, 1981 |
|
MATH SAUNA Vs. KEDAR NATH ALIAS UMA SHANKAR
|
September 4, 1981 |
|
MATHURA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
May 6, 1981 |
|
MEHDI MOHAMED JOUDI Vs. STATE OF MAHARASHTRA
|
January 6, 1981 |
|
MEHRUNISSA Vs. STATE OF MAHARASHTRA
|
February 17, 1981 |
|
MOHAMMAD AKBAR DAR Vs. STATE OF JAMMU AND KASHMIR
|
January 28, 1981 |
|
MOHAMMAD ATAULLAH Vs. RAM SARAN MAHTO
|
February 23, 1981 |
|
MOHAMMAD NAIM SIDDIQUI Vs. SULTANA KHATOON
|
February 10, 1981 |
|
MOHAMMAD USMAN MOHAMMAD HUSSAIN MANIYAR Vs. STATE OF MAHARASHTRA
|
March 3, 1981 |
|
MOHAMMAD ZAKIR Vs. DELHI ADMINISTRATION
|
April 2, 1981 |
|
MOHAMMADMUSTAKHAN Vs. U P SUNNI CENTRAL BOARD OF WAQF
|
February 6, 1981 |
|
MOHAN LAL Vs. MANAGEMENT OF BHARAT ELECTRONICS LIMITED
|
April 21, 1981 |
|
MOHAR SINGH Vs. STATE OF PUNJAB
|
March 31, 1981 |
|
MOTOR OWNERS INSURANCE COMPANY LIMITED Vs. JADAVJI KESHAVJI MODI
|
September 29, 1981 |
|
MULK RAJ BATRA Vs. DISTRICT JUDGE DEHRA DUN
|
April 14, 1981 |
|
MUNIAPPAN Vs. STATE OF TAMIL NADU
|
March 18, 1981 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GIRDHARILAL SAPURU
|
February 11, 1981 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAWANI SHANKER
|
February 20, 1981 |
|
NAND LAL BAJAJ Vs. STATE OF PUNJAB
|
September 15, 1981 |
|
NARAYANSINGH NATHUSINGH Vs. NATVARLAL HARILAL THAKKAR
|
March 27, 1981 |
|
NARESH Vs. STATE OF UTTAR PRADESH
|
April 24, 1981 |
|
NATHI RAI Vs. STATE OF UTTAR PRADESH
|
February 23, 1981 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. K M SHAH
|
August 17, 1981 |
|
NATRAJ STUDIOS PRIVATE LIMITED Vs. NAVRANG STUDIOS
|
January 7, 1981 |
|
NAUNIDH Vs. STATE OF UTTAR PRADESH
|
March 2, 1981 |
|
NEEDLE INDUSTRIES INDIA LIMITED Vs. NEEDLE INDUSTRIES NEWEY INDIA HOLDING LIMITED
|
May 7, 1981 |
|
NEW BIHAR BIRI LEAVES CO NATHALAL DOSHI AMRITAMOY GHATAK ALIAS GHATA HARSHAD KUMAR NATWARLAL DALAL SHANKAR PRASAD BHAGAT Vs. STATE OF BIHAR:STATE OF WEST BENGAL:STATE OF BIHAR
|
January 6, 1981 |
|
NEW INDIA SUGAR WORKS SINGHAL SUGAR WORKS KASTA SUGAR INDUSTRY RATAN RAJENDRA PRASAD HIRDAY RAM AND SON S S S SUGAR WORKS BANDA KHANDSARI UDYOG BANSAL KHANDSARI UDYOG AGR Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA :UNION OF INDIA
|
February 27, 1981 |
|
NOORULLA GHAZANFARULLA Vs. MUNICIPAL BOARD OF ALIGARH
|
January 15, 1981 |
|
NORTH BIHAR AGENCY Vs. STATE OF BIHAR
|
April 16, 1981 |
|
OM PARKASH YOGESH KUMAR Vs. MARKET COMMITTEE AMRITSAR
|
October 16, 1981 |
|
OM PRAKASH Vs. STATE OF MADHYA PRADESH
|
April 10, 1981 |
|
OM PRAKASH SUD SHRI SHAMLAL KAPOOR PAWAN KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
February 16, 1981 |
|
P G WADHWA Vs. STATE OF HARYANA
|
March 5, 1981 |
|
P KASILINGAM Vs. P S G COLLEGE OF TECHNOLOGY
|
January 8, 1981 |
|
P V SHETTY Vs. B S GIRIDHAR
|
October 31, 1981 |
|
P VENKAIAH Vs. G KRISHNA RAO
|
August 25, 1981 |
|
PANDURANG JIVAJI APTE Vs. RAMCHANDRA GANGADHAR ASHTEKAR DBAD
|
October 29, 1981 |
|
PARAMJIT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
September 15, 1981 |
|
PATHUMMA DAUGHTER OF KOOPILAN UNEEN Vs. KUNTALAN KUTTY
|
August 6, 1981 |
|
PRABHA DUTT Vs. UNION OF INDIA
|
November 7, 1981 |
|
PRABHU DAYAL AGARWAL Vs. MURARI LAL AGARWAL
|
January 27, 1981 |
|
PRADEEP KUMAR PATHAK Vs. STATE OF UTTAR PRADESH
|
March 6, 1981 |
|
PRAKASHAMICHANDSHAH Vs. STATE OF GUJARAT
|
July 24, 1981 |
|
PRALHAD Vs. STATE OF MAHARASHTRA
|
March 24, 1981 |
|
PRASAD K P RAMAMURTHI Vs. V GOVINDASWAMI MUDALIAR:V GOVINDASWAMI MUDALIAR
|
December 8, 1981 |
|
PRITAM SINGH Vs. STATE DELHI ADMINISTRATION
|
April 1, 1981 |
|
R K GARG Vs. STATE OF HIMACHAL PRADESH
|
April 23, 1981 |
|
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI Vs. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA
|
November 13, 1981 |
|
R K KHANDELWAL Vs. STATE OF UTTAR PRADESH
|
August 11, 1981 |
|
R S MAKASHI Vs. I M MENON
|
December 8, 1981 |
|
R V MURTHY Vs. STATE OF MAHARASHTRA
|
July 24, 1981 |
|
RADHAKANTA DEB Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ORISSA
|
February 13, 1981 |
|
RADHARANI Vs. STATE OF MADHYA PRADESH
|
August 14, 1981 |
|
RADHEY SHYAM Vs. NAZAR SINGH
|
July 30, 1981 |
|
RAFIQ Vs. MUNSHILAL
|
April 16, 1981 |
|
RAGHBIR Vs. STATE OF HARYANA
|
March 17, 1981 |
|
RAGHBIR Vs. STATE OF HARYANA
|
September 8, 1981 |
|
RAHAMATULLAH Vs. STATE OF BIHAR
|
September 28, 1981 |
|
RAINBOW STEELS LIMITED MUZAFFARNAGAR AND BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED DELHI Vs. C S T U P AND STATE OF UTTAR PRADESH
|
January 30, 1981 |
|
RAJAMMAL Vs. MOOKAN ALIAS PERIA PERUMAL THEVAL
|
August 6, 1981 |
|
RAJARAM GOVIND GAVADE Vs. STATE OF MAHARASHTRA
|
April 14, 1981 |
|
RAJASTHAN PHARMACEUTICAL LABORATORY BANGALORE Vs. STATE OF KARNATAKA:UNION OF INDIA:STATE OF KARNATAKA
|
January 14, 1981 |
|
RAJBIR SINGH Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
April 20, 1981 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
March 30, 1981 |
|
RAJENDRAPRASHAD Vs. STATE OF UTTAR PRADESH
|
July 28, 1981 |
|
RAJINDRA KUMAR AND COMPANYMPANY Vs. VIJAYA RANI
|
January 22, 1981 |
|
RAM ASHRIT RAM Vs. STATE OF BIHAR
|
January 13, 1981 |
|
RAM BAOCHAN DUBEY Vs. STATE OF MAHARASHTRA
|
March 6, 1981 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
February 25, 1981 |
|
RAM GOPAL Vs. SARUBAI
|
March 12, 1981 |
|
RAM MANORATH CHHOTEY Vs. STATE OF UTTAR PRADESH
|
March 10, 1981 |
|
RAM NARAYAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 31, 1981 |
|
RAM SHANKER Vs. STATE OF UTTAR PRADESH
|
April 24, 1981 |
|
RAMA NAND Vs. STATE OF HIMACHAL PRADESH
|
January 6, 1981 |
|
RAMESH CHANDRA Vs. STATE OF MADHYA PRADESH
|
January 27, 1981 |
|
RAMESH CHANDRA MISHRA Vs. VIJAY SHANKAR
|
April 15, 1981 |
|
RAMESH KUMAR PAWAN KUMAR RAKESH KUMAR DUREJA ARUN KUMAR GUDEJA SANJAY AGGARWAL Vs. TECHNOLOGICAL INSTITUTE OF TEXTILES:MAHARISHI DAYANAND UNIVERSITY:MAHARISHI DAYANAND UNIVERSITY ROHTAK:MAHARISHI DAYANAND UNIVERSITY ROHTAK:STATE OF HARYANA
|
January 28, 1981 |
|
RAMESHCHANDRA KACHARDAS PORWAL NARAYANDAS GOVINDDAS SHA MOTEEJEE VIRCHANDJI PRAVINCHANDRA KESHAVLAL M V MANJUNATH APPASAHEB BHARAMAPPA VANKUNDRE BASUDEO PRASAD BHAGWAN DAS G Vs. STATE OF MAHARASHTRA
|
February 17, 1981 |
|
RAMESWARLAL MURLIDHAR Vs. STATE OF ORISSA
|
April 27, 1981 |
|
RAMRAI MAHADEV NAYAK Vs. STATE OF MAHARASHTRA
|
April 1, 1981 |
|
RANCHHOD Vs. STATE OF MADHYA PRADESH
|
December 1, 1981 |
|
RANDHIR SINGH ALIAS DHIRE Vs. STATE OF PUNJAB
|
September 18, 1981 |
|
RANDHIR SINGH DHULL EX CAPT Vs. S D BHAMBRI
|
March 2, 1981 |
|
RATTAN LAL Vs. STATE OF RAJASTHAN
|
August 26, 1981 |
|
RATTAN SINGH SHINGARA SINGH S O TEJA SINGH Vs. STATE OF PUNJAB
|
October 22, 1981 |
|
RESERVE BANK OF INDIA BOMBAY A V RAGHURAMAN G B KHADE Vs. C T DIGHE:PRESIDING OFFICER NATIONAL INDUSTRIAL TRIBUNAL BOMBAY:RESERVE BANK OF INDIA
|
July 27, 1981 |
|
RIGHPAL SINGH Vs. DESH RAJ SINGH
|
August 25, 1981 |
|
ROSHANALI BURHANALI SYED Vs. STATE OF GUJARAT
|
March 26, 1981 |
|
RUKHAMANBAI Vs. SHIVRAM
|
September 3, 1981 |
|
S A SUNDARARAJAN Vs. A P V RAJENDRAN
|
January 13, 1981 |
|
S C WADHAWAN Vs. PUNJAB UNIVERSITY
|
September 8, 1981 |
|
S GANGA SARAN AND SONS PRIVATE LIMITED CALCUTTA Vs. INCOME TAX OFFICER
|
April 23, 1981 |
|
S GAYATHRI Vs. COMMISSIONER OF POLICE MADRAS
|
August 13, 1981 |
|
S GOPA KUMAR Vs. STATE OF KERALA AND KERALA PUBLIC SERVICE COMMISSION
|
September 21, 1981 |
|
S MUNISHAMAPPA B VENKATARAYAPPA Vs. B VENKATARAYAPPA:T A KEMPAGOWDA
|
March 30, 1981 |
|
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA Vs. UNION OF INDIA
|
December 30, 1981 |
|
S P KAPOOR JIWAN LAL Vs. STATE OF HIMACHAL PRADESH:STATE OF HIMACHAL PRADESH
|
November 2, 1981 |
|
S S DHANOA Vs. MUNICIPAL CORPORATION DELHI
|
May 8, 1981 |
|
S S MOGHE Vs. UNION OF INDIA
|
May 8, 1981 |
|
S T C SECTOR II KANPUR Vs. JWALA PRASAD
|
March 18, 1981 |
|
SACHINDRA MOHAN DASGUPTA Vs. GOVERNOR OF TRIPURA
|
November 3, 1981 |
|
SAGIR AHMAD Vs. IV ADDITIONAL DISTRICT JUDGE AGRA
|
April 24, 1981 |
|
SAHKARI GANNA VIKAS SAMITI LIMITED Vs. MAHABIR SUGAR MILLS PRIVATE LIMITED
|
July 20, 1981 |
|
SANKARI CEMENT ALAI THOZHILALAR MUNNETRA SANGAM TAMIL NADU MANAGEMENT OF INDIA CEMENT LIMITED Vs. GOVERNMENT OF TAMIL NADU:SANKARI CEMENT ALAI THOZHILALAR
|
February 2, 1981 |
|
SANT JAGANNATH MADAN & ORS. Vs. UNION OF INDIA & ORS. ETC. ETC.
|
May 4, 1981 |
|
SANT SINGH NALWA Vs. FINANCIAL COMMISSIONER HARYANA
|
March 30, 1981 |
|
SANTOSHI TEL UTPADAK KENDRA Vs. DEPUTY COMMISSIONER OF SALES TAX
|
July 24, 1981 |
|
SARDAR GOVINDRAO MAHADIK Vs. DEVI SAHAI
|
December 15, 1981 |
|
SARJOO PRASAD Vs. GENERAL MANAGER
|
January 27, 1981 |
|
SARKARI SASTA ANAJ VIKRETA SANGH TAHSIL BEMETRA MOHANLAL GUPTA KRIPARAM DEWANGAN PURUSHOTTAM LAL SURESH KUMAR SEHGAL Vs. STATE OF MADHYA PRADESH
|
August 25, 1981 |
|
SATBIR Vs. STATE OF HARYANA
|
January 8, 1981 |
|
SATPAL Vs. HIRA LAL
|
February 25, 1981 |
|
SATPAL Vs. STATE OF PUNJAB
|
November 10, 1981 |
|
SAVED MOHOMED BAQUIR EL EDROOSS Vs. STATE OF GUJARAT
|
October 1, 1981 |
|
SEVI KOODAKKAL KARIAN ALIAS ALAGAPPAN Vs. STATE OF TAMIL NADU
|
March 3, 1981 |
|
SEWAKRAM SOBHANI Vs. R K KARANJIA CHIEF EDITOR WEEKLY BLITZ
|
May 1, 1981 |
|
SHADI Vs. RAM PAL
|
April 15, 1981 |
|
SHAH BABULAL KHIMJI Vs. JAYABEN D KANIA
|
August 10, 1981 |
|
SHAH NOOR Vs. STATE OF ANDHRA PRADESH
|
July 27, 1981 |
|
SHAHZADE Vs. STATE OF UTTAR PRADESH
|
January 28, 1981 |
|
SHAIK HUSSAIN AND SONS Vs. M G KANNAIAH
|
March 12, 1981 |
|
SHAKTI PATRA Vs. STATE OF WEST BENGAL
|
March 25, 1981 |
|
SHANTI DEVI Vs. AMAL KUMAR BANERJEE
|
January 9, 1981 |
|
SHANTI KUMARI Vs. REGIONAL DEPUTY DIRECTOR HEALTH SERVICES PATNA DIVISION PATNA
|
January 8, 1981 |
|
SHAUKINSINGH Vs. STATE OF UTTAR PRADESH
|
March 30, 1981 |
|
SHEO DAYAL SINHA Vs. STATE OF BIHAR
|
April 8, 1981 |
|
SHETH DAHYABHAI CHIMANLAL Vs. SHETH AMBALAL HIMATLAL
|
May 6, 1981 |
|
SHIELA KAUSHISH Vs. COMMISSIONER OF INCOME TAX DELHI
|
August 18, 1981 |
|
SHIV PARSAD BHATNAGAR Vs. STATE OF MADHYA PRADESH
|
March 5, 1981 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
February 25, 1981 |
|
SIRAJMOHMEDKHAN JANMOHAMADKHAN Vs. HAFIZUNNISA YASINK HAN
|
September 14, 1981 |
|
SIRPUR PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTOR C C E
|
May 8, 1981 |
|
SKAVITA Vs. STATE OF MAHARASHTRAS:B B GUJRAL
|
July 28, 1981 |
|
SMITA JOHNBHAI MASTER Vs. STATE OF GUJARAT
|
May 8, 1981 |
|
SONE LAL Vs. STATE OF UTTAR PRADESH
|
November 19, 1981 |
|
SONE LAL Vs. STATE OF UTTAR PRADESH
|
April 3, 1981 |
|
SONI Vs. STATE OF UTTAR PRADESH
|
March 6, 1981 |
|
SOORAJ DEVI Vs. PYARE LAL
|
January 8, 1981 |
|
SOUTH INDIA VISCOSE LIMITED Vs. STATE OF TAMIL NADU
|
July 22, 1981 |
|
SOUTHERN PHARMACEUTICALS AND CHEMICALS TRICHUR P KRISHNA WARIYAR Vs. STATE OF KERALA
|
September 1, 1981 |
|
SPECIAL LAND ACQUISITION OFFICER BANGALORE ABDUL BASITH HAJI S MOHAMED ISMAIL SPECIAL LAND ACQUISITION OFFICER Vs. ABDUL BASITH:SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER:HAJI S MOHAMED ISMAIL
|
April 1, 1981 |
|
STATE BANK OF TRAVANCORE Vs. MOHAMMAD MOHAMMAD KHAN
|
August 21, 1981 |
|
STATE OF ASSAM Vs. BANSHIDHAR SHEWBHAGAVAN AND COMPANY
|
September 1, 1981 |
|
STATE OF ASSAM Vs. JITENDRA KUMAR SENAPATI
|
February 17, 1981 |
|
STATE OF BIHAR Vs. CHANDRADIP RAI
|
January 22, 1981 |
|
STATE OF BIHAR Vs. GULAB CHAND PRASAD
|
July 24, 1981 |
|
STATE OF BIHAR Vs. MADAN LAL JAIN
|
August 14, 1981 |
|
STATE OF GUJARAT Vs. SAYED MOHAMMAD BAQUIR EL EDROSS
|
September 1, 1981 |
|
STATE OF GUJARAT Vs. MOHAMMAD ISMAIL JUMMA
|
October 23, 1981 |
|
STATE OF GUJARAT Vs. JAT HARUN DADA
|
November 6, 1981 |
|
STATE OF GUJARAT Vs. DHARAMDAS VIRANAND:LAXMANDAS HOTCHAND:SHAIKH ABDUL RAHIM HAJIMOHAMMED
|
November 18, 1981 |
|
STATE OF GUJARAT Vs. CHAMANLAL MANJIBHAI SONI
|
January 8, 1981 |
|
STATE OF GUJARAT Vs. SMT YOGINIBAI
|
April 2, 1981 |
|
STATE OF HARYANA Vs. SHER SINGH
|
February 24, 1981 |
|
STATE OF HARYANA Vs. KRISHNA RICE MILLS
|
July 30, 1981 |
|
STATE OF KARNATAKA Vs. KRISHNA BHIMA WALVAKAR
|
May 7, 1981 |
|
STATE OF KARNATAKA Vs. MARIGOWDA
|
August 19, 1981 |
|
STATE OF KARNATAKA Vs. HEMAREDDY ALIAS VEMAREDDY
|
January 27, 1981 |
|
STATE OF KARNATAKA Vs. UDIPIKRISHNA BHAVAN
|
January 27, 1981 |
|
STATE OF KARNATAKA Vs. B RAGHURAMA SHETTY
|
March 24, 1981 |
|
STATE OF KARNATAKA Vs. PRATAP CHAND
|
March 11, 1981 |
|
STATE OF KERALA Vs. CHELLAPPAN SANAL KUMAR
|
March 12, 1981 |
|
STATE OF MADHYA PRADESH Vs. DAYARAM S O HEMRAJ
|
February 17, 1981 |
|
STATE OF MADHYA PRADESH Vs. INDIAN MEDICAL ASSOCIATION M P:ALIMUDDIN SIDDIQUE:ALIMUDDIN:STATE OF UTTAR PRADESH:STATE OF MADHYA PRADESH
|
September 22, 1981 |
|
STATE OF MADHYA PRADESH Vs. KUMARI NIVEDITA JAIN
|
September 22, 1981 |
|
STATE OF MADHYA PRADESH Vs. PRABHU
|
April 2, 1981 |
|
STATE OF MAHARASHTRA Vs. CHANDRAKANT ANANT KULKARNI
|
September 8, 1981 |
|
STATE OF MAHARASHTRA Vs. VITHAL RAO PRITIRAO CHAWAN
|
July 20, 1981 |
|
STATE OF MAHARASHTRA Vs. CHAMPALAL PUNJAJI SHAH
|
August 12, 1981 |
|
STATE OF MAHARASHTRA Vs. VIJAY SADANAND SHENOY
|
January 30, 1981 |
|
STATE OF MAHARASHTRA Vs. KAPUR CHAND KESARIMAL JAIN
|
January 30, 1981 |
|
STATE OF MAHARASHTRA Vs. EKNATH YESHWANT PAGAR
|
January 7, 1981 |
|
STATE OF MAHARASHTRA Vs. WASUDEO RAMGHANDRA KAIDALWAR
|
May 6, 1981 |
|
STATE OF PUNJAB Vs. MULAKH RAJ NAND LAL
|
March 17, 1981 |
|
STATE OF PUNJAB Vs. SARWAN SINGH
|
April 2, 1981 |
|
STATE OF PUNJAB Vs. WASSAN SINGH
|
January 15, 1981 |
|
STATE OF PUNJAB Vs. RAJA RAM
|
January 29, 1981 |
|
STATE OF PUNJAB Vs. KULDIP PRAKASH
|
January 30, 1981 |
|
STATE OF PUNJAB Vs. CHARAN SINGH
|
February 20, 1981 |
|
STATE OF PUNJAB Vs. AJUDHIA NATH
|
May 7, 1981 |
|
STATE OF RAJASTHAN Vs. MANBHAR:SHEOKARAN:KALYAN
|
March 12, 1981 |
|
STATE OF RAJASTHAN Vs. KALKI
|
April 15, 1981 |
|
STATE OF TAMIL NADU Vs. HIND STONE
|
February 5, 1981 |
|
STATE OF TAMIL NADU Vs. PADMAVATHIAMMAL
|
January 12, 1981 |
|
STATE OF UTTAR PRADESH Vs. MANOHARLAL
|
January 8, 1981 |
|
STATE OF UTTAR PRADESH Vs. SAHAI
|
April 14, 1981 |
|
STATE OF UTTAR PRADESH Vs. RAM GOPAL SHUKLA:B P SHARMA
|
April 10, 1981 |
|
STATE OF UTTAR PRADESH Vs. SURESH ALIAS CHHAVAN
|
May 5, 1981 |
|
STATE OF UTTAR PRADESH Vs. ARSHAD ALI KHAN:ABDUL GHAFFAR
|
August 18, 1981 |
|
STATE OF UTTAR PRADESH Vs. JAIRAM
|
December 1, 1981 |
|
STATE OF UTTAR PRADESH ASHOK KUMAR Vs. SHIV CHARAN SHARMA:UNION OF INDIA
|
April 6, 1981 |
|
STATE OF WEST BENGAL Vs. SHEW MANGAL SINGH
|
August 25, 1981 |
|
SUBA SINGH Vs. STATE OF PUNJAB
|
April 10, 1981 |
|
SUBRAMANIA MUDALIAR Vs. KOLAPUR TRADERS
|
August 10, 1981 |
|
SUKHWINDER PAL BIPAN KUMAR GANGA BISHAN SUBH KARAN INDER MAL GOPI RAM Vs. STATE OF PUNJAB
|
December 2, 1981 |
|
SUNILDUTT Vs. UNION OF INDIA
|
May 12, 1981 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SATYEN BHOWMICK
|
January 15, 1981 |
|
SURAJ MAL KAILASH CH Vs. UNION OF INDIA
|
September 25, 1981 |
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SURESH Vs. STATE OF UTTAR PRADESH
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March 17, 1981 |
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SURESH PAL Vs. STATE OF UTTAR PRADESH
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February 23, 1981 |
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SURJEET SINGH KULWANT SINGH Vs. UNION OF INDIA
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March 12, 1981 |
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SUSHIL CHANDRA PANDEY Vs. FACTORY MANAGER, NEW VICTORIA MILLS AND ANR.
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January 16, 1981 |
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SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA Vs. UNION OF INDIA
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January 13, 1981 |
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SWASTIK RUBBER PRODUCTS LIMITED RAJA BAHADUR MOTI LAL POONA MILLS LIMITED MASVY AND COMPANY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF THE CITV OF POONA ANO ANOTHER:POONA MUNICIPAL CORPORATION:MUNICIPAL CORPORATION OF THE CITY OF POONA
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September 16, 1981 |
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SYED ASADULLAH KAZMI Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
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July 23, 1981 |
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SYED ISRAR MASOOD FOREST CONTRACTOR RET GHAT BHOPAL Vs. STATE OF MADHYA PRADESH
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October 1, 1981 |
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T D SUBRAMANIAM ALIAS SATYAPALAN Vs. UNION OF INDIA
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July 28, 1981 |
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TAHIRA BEGUM Vs. B B GUJRAL
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February 6, 1981 |
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TANNU LAL Vs. STATE OF UTTAR PRADESH
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March 2, 1981 |
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TARAMATI CHANDULAL SEJPAL Vs. STATE OF MAHARASHTRA
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January 23, 1981 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. THEIR WORKMEN
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October 16, 1981 |
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TEA TRADING CORPORATION OF INDIA LIMITED UNION OF INDIA TEA TRADING CORPORATION OF INDIA LIMITED Vs. PASHOK TEA COMPANY LIMITED:PASHOK TEA COMPANY LIMITED:PASHOK TEA COMPANY LIMITED
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August 11, 1981 |
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THAKOR MULCHANDANI Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
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January 13, 1981 |
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THARAYIL SARADA Vs. GOVINDAN
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March 16, 1981 |
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TUKARAM DNYANU GURAV Vs. STATE OF MAHARASHTRA
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October 14, 1981 |
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TULSI RAM Vs. STATE OF UTTAR PRADESH
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April 27, 1981 |
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UDAY CHAND Vs. SHEIKH MOHAMMAD ABDULLAH CHIEF MINISTER J AND K
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March 12, 1981 |
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UJJAGAR SINGH Vs. UNION OF INDIA
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January 12, 1981 |
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UMA CHARAN Vs. STATE OF MADHYA PRADESH
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August 20, 1981 |
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UMMILAL Vs. STATE OF MADHYA PRADESH
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March 12, 1981 |
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UMRAO SINGH Vs. STATE OF HARYANA
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April 10, 1981 |
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UNION OF INDIA Vs. M B PATNAIK:P N L DAS
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February 11, 1981 |
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UNION OF INDIA Vs. R C JAIN
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February 17, 1981 |
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UNION OF INDIA Vs. P S BHATT
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February 11, 1981 |
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UNION OF INDIA Vs. ZORAWAR SINGH AND JAGDISH PRASAD
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December 2, 1981 |
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UNION OF INDIA Vs. MARIO CABRAL E SA
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December 10, 1981 |
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UNITED COMMERCIAL BANK Vs. BANK OF INDIA
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March 26, 1981 |
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UPENDRA BAXI I Vs. STATE OF UTTAR PRADESH
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July 31, 1981 |
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V M TARKUNDE Vs. UNION OF INDIA
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June 6, 1981 |
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V VELLASWAMY Vs. INSPECTOR GENERAL OF POLICE TAMIL NADU MADRAS
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August 3, 1981 |
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VALIAMMAL RANGARAO RAMACHAR Vs. MUTHUKUMARASWAMY COUNDER
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July 22, 1981 |
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VAZIR SULTAN TOBACCO CO LIMITED HYDERABAD BALLARPUR INDUSTRIES LIMITED CALCUTTA BENGAL PAPER MILLS CO LIMITED CALCUTTA ECHJAY INDUSTRIES PRIVATE LIMITED BOMBAY HYCO PRODUCTS PRIVATE LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX CITY V BOMBAY
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September 25, 1981 |
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VEENA KAPOOR Vs. VARINDER KUMAR KAPOOR
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April 6, 1981 |
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VIDYA CHARAN SHUKLA Vs. PURSHOTTAM LAL KAUSHIK
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January 15, 1981 |
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VIJAY KUMAR MOTI LAL Vs. STATE OF MAHARASHTRA
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March 12, 1981 |
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VINODKUMAR SHANTILAL GOSALIA Vs. GANGADHAR NARSINGDAS AGARWAL
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August 26, 1981 |
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VIRENDRA KUMAR Vs. UNION OF INDIA
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February 2, 1981 |
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VIRENDRA SINGH Vs. STATE OF MAHARASHTRA
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January 6, 1981 |
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VISHUNDAS HUNDUMAL Vs. STATE OF MADHYA PRADESH
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March 13, 1981 |
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WADHYA MAL Vs. PREM CHAND JAIN
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April 14, 1981 |
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WAKIL SINGH Vs. STATE OF BIHAR
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March 31, 1981 |
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WASIUDDIN AHMED Vs. DISTRICT MAGISTRATE ALIGARH U P
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October 16, 1981 |
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WEALTH TAX OFFICER CALICUT Vs. C K MAMMED KAYI
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April 7, 1981 |
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WESTERN COALFIELDS LIMITED BHARAT ALUMINIUM COMPANY LIMITED Vs. SPECIAL AREA DEVELOPMENT AUTHORITY KORBA:SPECIAL AREA DEVELOPMENT AUTHORITY KORBA
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November 26, 1981 |
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WING COMMANDER J KUMAR Vs. UNION OF INDIA
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February 18, 1981 |
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WORKMEN Vs. WILLIAMSON MAGOR AND COMPANY LIMITED
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December 7, 1981 |
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WORKMEN OF METRO THEATRE BOMBAY Vs. METRO THEATRE LTD
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July 31, 1981 |
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Y R S RAO Vs. DEPUTY DIRECTOR OF AGRICULTURE KARIMNAGAR ANDHRA PRADESH
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March 30, 1981 |
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ZOHARA KHATOON Vs. MOHAMMAD IBRAHIM
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February 18, 1981 |
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