|
A S SANGWAN Vs. UNION OF INDIA
|
March 26, 1980 |
|
A T ZAMBRE Vs. KARTAR KRISHNA SHASHTRI
|
December 17, 1980 |
|
ACCOUNTANT GENERALS THANKAPPAN K VENKATAPATHY AND 0 Vs. S DORAISWAMY UNION OF INDIA
|
November 13, 1980 |
|
ADITYA PRAKASH Vs. PRESCRIBED AUTHORITY
|
March 4, 1980 |
|
ADUSUMILLI GOPALAKRISHNA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
|
April 17, 1980 |
|
ADVOCATE GENERAL STATE OF BIHAR Vs. MADHYA PRADESH KHAIR INDUSTRIES
|
March 5, 1980 |
|
AJAY HASIA Vs. KHAUID MUJIB SEHRAVARDI
|
November 13, 1980 |
|
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY Vs. UNION OF INDIA
|
November 14, 1980 |
|
ALIJAN NANHE PEHALWAN QURESHI Vs. STATE OF MAHARASHTRA
|
November 10, 1980 |
|
ALL SAINTS HIGH SCHOOL HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 4, 1980 |
|
AMBIKA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH
|
May 9, 1980 |
|
AMETEEP MACHINE TOOLS Vs. LABOUR COURT HARYANA
|
September 22, 1980 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
July 25, 1980 |
|
AMRIKSINGH Vs. UNION OF INDIA
|
April 11, 1980 |
|
AMRUTLAL CHUNILAL RAVAL Vs. DATTATRAYA PANDURANG HAJARNIS
|
November 20, 1980 |
|
ANAND SWARUP MAHESH KUMAR Vs. COMMISSIONER OF SALES TAX
|
September 15, 1980 |
|
ANANTHARAM VEERASINGHAIAH AND COMPANY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
April 15, 1980 |
|
ANGAD Vs. STATE OF MAHARASHTRA
|
December 17, 1980 |
|
ANIL YADAV Vs. STATE OF BIHAR
|
December 1, 1980 |
|
ANNA TRANSPORT CORPORATION LIMITED Vs. REGIONAL TRANSPORT AUTHORITY DHARMAPURI
|
July 23, 1980 |
|
ARVIND ABASAHEB GANESH KULKARNI Vs. ANNA alias DHANPAL PARISA CHOUGULE
|
January 22, 1980 |
|
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
|
January 29, 1980 |
|
ASHOK NARHARI NAIK Vs. STATE OF MAHARASHTRA
|
January 16, 1980 |
|
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE FARRUKHABAD Vs. DINESH CHANDRA AND PRAHLAD CHANDRA
|
September 12, 1980 |
|
ASSISTANT CUSTODIAN GENERAL OF EVACUEE PROPERTY Vs. LILA DEVI
|
July 25, 1980 |
|
ATIABARI TEA COMPANY LIMITED Vs. STATE OF ASSAM
|
September 4, 1980 |
|
ATULJI NAGAJI Vs. STATE OF GUJARAT
|
April 18, 1980 |
|
AVTAR SINGH SEKHON Vs. UNION OF INDIA
|
July 31, 1980 |
|
AZAD RICKSHAW PULLERS UNION REGD CH TOWN HALL AMRITSAR NANAK CHAND Vs. STATE OF PUNJAB
|
August 5, 1980 |
|
B K MOHAPATRA Vs. STATE OF ORISSA
|
July 31, 1980 |
|
B S YADAV PRITPAL SINGH Vs. STATE OF HARYANA:STATE OF PUNJAB
|
November 5, 1980 |
|
BABU KRISHNA KAMBLE Vs. STATE OF MAHARASHTRA
|
April 15, 1980 |
|
BABU RAO PATEL Vs. STATE DELHI ADMINISTRATION
|
February 21, 1980 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
January 11, 1980 |
|
BACHAN SINGH MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH Vs. STATE OF PUNJAB:UNION OF INDIA:DELHI ADMINISTRATION:STATE OF PUNJAB:DELHI ADMINISTRATION:STATE OF HARYANA:STATE OF PUNJAB
|
May 9, 1980 |
|
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH Vs. UNION OF INDIA
|
May 9, 1980 |
|
BACHCHA Vs. CHAMRU
|
September 17, 1980 |
|
BADLU Vs. SHIV CHARAN
|
February 5, 1980 |
|
BAI DOSABAI MATHURDAS GOVINDDAS Vs. MATHURDAS GOVINDDAS:BAI DOSABAI
|
April 21, 1980 |
|
BALDEV RAJ CHADHA Vs. UNION OF INDIA
|
August 18, 1980 |
|
BALESHWAR DASS ARHANT PRASAD JAIN Vs. STATE OF UTTAR PRADESH
|
August 19, 1980 |
|
BALKISHAN A DEVIDAYAL STATE OF MADHYA PRADESH Vs. STATE OF MAHARASHTRA:HARI
|
July 31, 1980 |
|
BALWANT MOTORS Vs. WORKMEN
|
March 11, 1980 |
|
BAR COUNCIL OF DELHI Vs. SURJEET SINGH
|
May 1, 1980 |
|
BASANT LAL Vs. STATE OF UTTAR PRADESH
|
September 25, 1980 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
September 23, 1980 |
|
BHAGWAN Vs. STATE OF MADHYA PRADESH
|
July 30, 1980 |
|
BHAGWAN DASS AND COMPANY PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
August 1, 1980 |
|
BHAGWATI PRASAD GUPTA Vs. PRAKASH BHALOTIA
|
December 9, 1980 |
|
BHAIYA SHANKAR PRATAP DEO Vs. TAPESHWARISINGH
|
February 8, 1980 |
|
BHARAT HEAVY ELEGTRICALS LIMITED RANIPUR Vs. AMAR NATH BHAN PRAKASH
|
September 12, 1980 |
|
BHIMRAO ANNA INGAWALE Vs. STATE OF MAHARASHTRA
|
April 2, 1980 |
|
BHUPENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
December 15, 1980 |
|
BHUPENDRA SINGH RANA PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
December 17, 1980 |
|
BHUPINDER SINGH Vs. UNION OF INDIA
|
August 1, 1980 |
|
BHUSHAN KUMAR PURI Vs. STATE OF PUNJAB
|
November 28, 1980 |
|
BISHAN CHAND Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR U P
|
September 22, 1980 |
|
BISHNUDAYAL Vs. STATE OF BIHAR
|
August 1, 1980 |
|
BISHWANATH PANDEY Vs. BADAMI KAUR
|
February 26, 1980 |
|
BRIJ BEHARI LAL AGARWAL Vs. HONBLE HIGH COURT OF MADHYA PRADESH
|
November 26, 1980 |
|
BRIJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
November 25, 1980 |
|
C C PADMANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
July 30, 1980 |
|
C V RAGHAVAGHAR Vs. LAKSHMINARASAMMA
|
August 7, 1980 |
|
CENTRAL COAL FIELDS LIMITED Vs. MINING CONSTRUCTION AND MULTI CONTRACT PRIVATE LIMITED
|
August 27, 1980 |
|
CENTRAL GOAL FIELDS LIMITED Vs. JAISWAL COAL GO
|
October 7, 1980 |
|
CHAMPAKLAL H THAKKAR Vs. STATE OF GUJARAT
|
August 18, 1980 |
|
CHANDRAKANT BHIKAMDAS BAMB RADHA BHAI RAJUBAI Vs. BABURAO BALA BAHIRAT:BABURAO BALA BAHIRAT
|
May 8, 1980 |
|
CHANDROO KUNDAN DASS PAMNANI Vs. UNION OF INDIA
|
January 30, 1980 |
|
CHARAN DASS Vs. UNION OF INDIA
|
April 15, 1980 |
|
CHARLES K SKARIA STATE OF KERALA Vs. C MATHEW:K U GOPALAKRISHNAN
|
March 19, 1980 |
|
CHET RAM VASHIST Vs. MUNICIPAL CORPORATION OF DELHI
|
November 5, 1980 |
|
CHOWGULE AND COMPANY PRIVATE LIMITED UNION OF INDIA Vs. UNION OF INDIA
|
November 25, 1980 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. TOSHOKU LTD
|
August 29, 1980 |
|
COMMISSIONER OF INCOME TAX KERALA Vs. P K KOCHAMMU AMMA PEROKE
|
September 23, 1980 |
|
COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX Vs. ANDHRA CHAMBER OF COMMERCE:SOUTH INDIAN CHAMBER OF COMMERCE:SOUTH INDIA FILM CHAMBER OF COMMERCE:MADRAS STOCK EXCHANGE LIMITED
|
May 2, 1980 |
|
COMMISSIONER OF INCOME TAX PATIALA Vs. PIARA SINGH
|
May 8, 1980 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL IT CALCUTTA Vs. KALYANJI MAVJT AND COMPANY
|
January 14, 1980 |
|
COMMISSIONER OF SALES TAX STATE OF GUJARAT Vs. UNION MEDICAL AGENCY
|
October 8, 1980 |
|
COMMISSIONER OF SALES TAX U P Vs. BISHAMBER SINGH LAYAQ RAM
|
August 26, 1980 |
|
COMMISSIONER OF WEALTH TAX LUCKNOW Vs. P K BANERJEE
|
September 9, 1980 |
|
CONSOLIDATED COFFEE LIMITED M S P EXPORTS PRIVATE LIMITED T G M ASSADI AND SONS VERMA EXPORTS PRIVATE LIMITED Vs. COFFEE BOARD BANGALORE:COFFEE BOARD:STATE OF KARNATAKA:STATE OF KARNATAKA
|
April 15, 1980 |
|
CONTROLLER OF ESTATE DUTY LUCKNOW Vs. ALOKE MITRA
|
October 10, 1980 |
|
D L F UNITED PRIVATE LIMITED Vs. PT PREM RAJ
|
August 12, 1980 |
|
DARASINGH Vs. STATE
|
October 29, 1980 |
|
DAYA KRISHNA MEHRA Vs. NASREEN FAZALBAH
|
April 24, 1980 |
|
DAYAL SARAN SANAN Vs. UNION OF INDIA
|
January 16, 1980 |
|
DEEP CHAND Vs. STATE OF UTTAR PRADESH
|
January 16, 1980 |
|
DEEP CHAND GOBIND RAM ASNANI Vs. UNION OF INDIA
|
March 26, 1980 |
|
DEJAPADA DAS Vs. UNION OF INDIA
|
April 11, 1980 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF RAJASTHAN
|
May 8, 1980 |
|
DEPUTY GOMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PIO FOOD PACKERS
|
May 9, 1980 |
|
DEVI DASS Vs. MOHAN LAL
|
March 25, 1980 |
|
DEVI PRASAD RAJARAM MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH:STATE OF ANDHRA PRADESH
|
April 8, 1980 |
|
DIGVIJAY WOOLLEN MILLS LIMITED THE MAHARANA MILLS LIMITED Vs. MAHENDRA PRATAPRAI BUJ H:GOPALDAS LAUHABHAI KAKKAD
|
July 23, 1980 |
|
DINA NATH Vs. HIMACHAL PRADESH HOUSING BOARD
|
May 7, 1980 |
|
DINANATH MAHAJAN Vs. COLLECTOR LAND ACQUISITION JAMMU
|
December 9, 1980 |
|
DINANATH SINGH Vs. STATE OF BIHAR
|
January 18, 1980 |
|
DIRECTOR OF INDUSTRIES U P OTHERS Vs. DEEP CHAND AGARWAL
|
February 6, 1980 |
|
EARABHADRAPPA ALIAS KRISHNAPPA Vs. STATE OF KARNATAKA
|
March 11, 1980 |
|
EMPIRE JUTE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 9, 1980 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. AMEER HASAN
|
September 5, 1980 |
|
FERTILIZER CORPORATION KAMGAR UNION REGD SINDRI Vs. UNION OF INDIA
|
November 13, 1980 |
|
FRANCES CORALIE MULLIN Vs. W G KHAMBRA
|
February 27, 1980 |
|
FUZLUNBI Vs. K KHADER VALI
|
May 8, 1980 |
|
GANGA RAMCHAND BHARVANI Vs. UNDER SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
|
August 1, 1980 |
|
GAPADIBAI Vs. STATE OF MADHYA PRADESH
|
February 8, 1980 |
|
GEDDA RAMINAIDU Vs. STATE OF ANDHRA PRADESH
|
January 22, 1980 |
|
GIAN SINGH MANN Vs. HIGH COURT OF PUNJAB AND HARYANA
|
August 22, 1980 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB
|
September 9, 1980 |
|
GOPALANACHARI Vs. STATE OF KERALA
|
November 12, 1980 |
|
GOVERNMENT OF TAMIL NADU Vs. THIRU LAKSHMI MATCH WORKS
|
July 22, 1980 |
|
GRINDLAYS BANK LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
December 12, 1980 |
|
GRINDLAYS BANK LIMITED Vs. INCOME TAX OFFICER CALCUTTA
|
January 15, 1980 |
|
GULAM MAHMOOD A MALEK Vs. STATE OF GUJARAT
|
June 10, 1980 |
|
GURBAKSH SINGHSIBBIA SARBAJIT SINGH Vs. STATE OF PUNJAB
|
April 9, 1980 |
|
GURCHARAN SINGH Vs. V K KAUSHAL
|
August 21, 1980 |
|
GURNAM KAUR Vs. BAKSHISH SINGH
|
October 3, 1980 |
|
H S BAINS DIRECTOR SMALL SAVING CUM DEPUTY SECRETARY FINANCE PUNJAB CHANDIGARH Vs. STATE UNION TERRITORY OF CHANDIGARH
|
October 10, 1980 |
|
HAMIDASARFARAZQUREISHI Vs. M S KASBEKAR
|
September 11, 1980 |
|
HANS RAJ Vs. SUNDAR LAL AGGARWAL
|
August 20, 1980 |
|
HAR PYARI DEVI Vs. GHANSHIAM SINGH
|
April 2, 1980 |
|
HARI DATT KAINTHLA Vs. STATE OF HIMACHAL PRADESH
|
April 9, 1980 |
|
HARI OBULA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 11, 1980 |
|
HARIHAR PRASAD DUBEY Vs. TULSI DAS MUNDHRA
|
August 8, 1980 |
|
HARISH CHANDER Vs. GHISA RAM
|
December 18, 1980 |
|
HARISH CHANDER NIGAM Vs. STATE OF UTTAR PRADESH
|
January 21, 1980 |
|
HARJEET SINGH B R KAPUR R L SARANGAL Vs. UNION OF INDIA
|
April 11, 1980 |
|
HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 14, 1980 |
|
HASMUKH S/O BHAGWANJI M. PATEL Vs. THE STATE OF GUJARAT & ORS.
|
August 4, 1980 |
|
HAZARI LAL Vs. STATE DELHI ADMINISTRATION
|
February 15, 1980 |
|
HIMALAYAN TILES AND MARBLE PRIVATE LIMITED Vs. FRANCIS VICTOR COUTINHO
|
March 28, 1980 |
|
ICCHU DEVI CHORARIA Vs. UNION OF INDIA
|
September 9, 1980 |
|
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
|
September 10, 1980 |
|
INDIAN RELIEF BANK LIMITED Vs. P K THOMAS
|
March 7, 1980 |
|
INDUSTRIAL SUPPLIES PVT LIMITED UNION OF INDIA Vs. UNION OF INDIA
|
August 7, 1980 |
|
INTER CONTINENTAL AGENCIES PVT LIMITED Vs. AMIN CHAND KHANNA
|
February 14, 1980 |
|
INTERNATIONAL TOURIST CORPORA TION AVTAR SINGH NANAKSAR BUS SERVICE Vs. STATE OF HARYANA:STATE OF UTTAR PRADESH:STATE OF HARYANA
|
December 15, 1980 |
|
IRIS FERNANDES Vs. UNION OF INDIA
|
March 14, 1980 |
|
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED R B LACHMANDAS SUGAR AND GENERAL MILLS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
April 2, 1980 |
|
J P KULSHRESTHA Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
April 30, 1980 |
|
J P SHARMA Vs. NARESH CHAND GUPTA
|
June 30, 1980 |
|
JAGADISH SARAN Vs. UNION OF INDIA
|
January 28, 1980 |
|
JAGDEO SINGH Vs. STATE OF MAHARASHTRA
|
December 5, 1980 |
|
JAGDISH CHANDRA Vs. STATE OF UTTAR PRADESH
|
August 7, 1980 |
|
JAIN INK MANUFACTURING COMPANY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 22, 1980 |
|
JAISINGH JAIRAM TYAGI Vs. MAMANGHAND RATILAL AGARWAL
|
March 28, 1980 |
|
JAMNADAS DHARAMDAS Vs. J JOSEPH FARREIRA
|
May 7, 1980 |
|
JANGLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 14, 1980 |
|
JASWANT SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT, AND OTHERS
|
January 28, 1980 |
|
JAVED NIAZ BEG Vs. UNION OF INDIA
|
April 17, 1980 |
|
JAWAHARLAL NEHRU UNIVERSITY Vs. B S NARWAL
|
September 4, 1980 |
|
JHABLA Vs. STATE OF MADHYA PRADESH
|
August 5, 1980 |
|
JINDAL INDIA PVT LIMITED Vs. RACHHPAL SINGH
|
April 16, 1980 |
|
JIT RAM SHIV KUMAR Vs. STATE OF HARYANA
|
April 16, 1980 |
|
JIWANKISHORE Vs. DELHI TRANSPORT CORPORATION
|
April 11, 1980 |
|
JODH SINGH Vs. UNION OF INDIA
|
October 9, 1980 |
|
JOGA GOLA Vs. STATE OF GUJARAT
|
January 18, 1980 |
|
JOLLY GEORGE VARGHESE Vs. BANK OF COCHIN
|
February 4, 1980 |
|
JUWARSINGH S O BHERAJI Vs. STATE OF MADHYA PRADESH
|
September 18, 1980 |
|
K C VASUDEVA Vs. UNION OF INDIA
|
August 7, 1980 |
|
K DHEENADHAYALAN Vs. STATE OF TAMIL NADU
|
April 22, 1980 |
|
K K KRISHNAN Vs. M K VIJAYA RAGHAVAN
|
July 30, 1980 |
|
K L JOHAR AND GO Vs. ASSISTANT COMMISSIONER OF SALES TAX ASSESSMENT SPECIAL CIRCLE ERNAKULAM
|
July 24, 1980 |
|
K N MISHRA Vs. JIWAJI UNIVERSITY GWALIOR
|
September 22, 1980 |
|
KADRA PEHADIYA Vs. STATE OF BIHAR
|
December 17, 1980 |
|
KALAWATI GUPTA Vs. UNION OF INDIA
|
January 29, 1980 |
|
KALYANI Vs. NARAYANAN
|
February 27, 1980 |
|
KAMAL KANTI DUTTA Vs. UNION OF INDIA
|
April 25, 1980 |
|
KAPUR SINGH Vs. DEVINDER SINGH
|
December 4, 1980 |
|
KARBALAI BEGUM Vs. MOHAMMAD SAYEED
|
October 7, 1980 |
|
KASAMBHAI ABDULREHMANBHAI SHEIKH KACHHIA PATEL SHANTILAL KODERLAL Vs. STATE OF GUJARAT
|
February 13, 1980 |
|
KASTURI LAL LAKSHMI REDDY REPRE SENTED Vs. STATE OF JAMMU AND KASHMIR
|
May 9, 1980 |
|
KATYANI DAYAL K K GUPTA Vs. UNION OF INDIA
|
March 26, 1980 |
|
KEDAR Vs. STATE OF MADHYA PRADESH
|
March 19, 1980 |
|
KEWAL KRISHAN S O LAGHMAN DAS Vs. SURAJ BHAN
|
August 1, 1980 |
|
KHAILI Vs. STATE OF UTTAR PRADESH
|
February 18, 1980 |
|
KHATRI 1 Vs. STATE OF BIHAR
|
December 3, 1980 |
|
KHATRI II Vs. STATE OF BIHAR
|
December 19, 1980 |
|
KHUSHALBHAI MAHIJIBHAI PATEL Vs. A FIRM OF MOHMADHUSSAIN RAHIMBUX
|
March 11, 1980 |
|
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY
|
September 16, 1980 |
|
KISHORE SINGH RAVINDER DEV Vs. STATE OF RAJASTHAN
|
November 4, 1980 |
|
KOGHADAI NAIDU NAGAYASWAMI NAIDU Vs. AYYALU NAIDU:KOCHADAI NAIDU
|
July 28, 1980 |
|
KOMARI KIRAN Vs. ANAND PRATAP SINGH
|
March 26, 1980 |
|
KONA PRABHAKARA RAO M SESHAGIRI RAO Vs. M SESHAGIRI RAO:KONA PRABHAKARA RAO
|
April 9, 1980 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
April 1, 1980 |
|
KRISHNARAJ JAMNADAS MODI Vs. COLABA LAND COOPERATIVE SOCIETY LIMITED
|
August 7, 1980 |
|
KUNDA S KADAM THE MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. K K SOMAN
|
February 13, 1980 |
|
KUNDLIK Vs. STATE OF MAHARASHTRA
|
February 2, 1980 |
|
KUSA Vs. STATE OF ORISSA
|
January 17, 1980 |
|
KUSHO MAHTON Vs. STATE OF BIHAR
|
February 7, 1980 |
|
L B GHOSH AND SONS Vs. ASHOK KUMAR SARAF
|
April 18, 1980 |
|
L B SUGAR FACTORY AND OIL MILLS PRIVATE LIMITED PILIBHIT Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
August 26, 1980 |
|
LALLUBHAI JOGIBHAI PATEL Vs. UNION OF INDIA
|
December 15, 1980 |
|
LAND ACQUISITION COLLECTOR Vs. DURGA PADA MUKHERJEE
|
August 27, 1980 |
|
LAXMI BAI Vs. GULAB CHAND
|
March 28, 1980 |
|
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE Vs. D J BAHADUR:UNION OF INDIA
|
November 10, 1980 |
|
LILAWATI Vs. STATE OF UTTAR PRADESH
|
September 2, 1980 |
|
LIQUIDATOR OF MAHAMUDABAD PROPERTIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA
|
April 9, 1980 |
|
M LACHIA SETTY AND SONS LIMITED GIRI COFFEE WORKS Vs. COFFEE BOARD BANGALORE:COFFEE BOARD BANGALORE
|
October 9, 1980 |
|
M N DODAMANI Vs. U S D WALIKAR
|
July 29, 1980 |
|
M R MINI MINOR Vs. STATE OF KERALA
|
January 28, 1980 |
|
M SESHAGIRI RAO Vs. K PRABHAKARA RAO
|
May 5, 1980 |
|
MADAN LAL Vs. GOPI
|
August 29, 1980 |
|
MADANLAL Vs. STATE OF MAHARASHTRA
|
April 28, 1980 |
|
MADHO RAM Vs. STATE OF UTTAR PRADESH
|
November 13, 1980 |
|
MADHUSUDAN GHHOTALAL PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 8, 1980 |
|
MADURA COATS LIMITED Vs. INSPECTOR OF FACTORIES FIRST CIRCLE MADURAI
|
December 2, 1980 |
|
MAHADEO PRASAD SINGH Vs. RAM LOCHAN
|
September 16, 1980 |
|
MAHALAXMI SUGAR MILLS CO Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 9, 1980 |
|
MAHANT DURGA DASS Vs. STATE OF PUNJAB
|
March 6, 1980 |
|
MAHANT RAM KISHAN DASS Vs. STATE OF PUNJAB
|
March 6, 1980 |
|
MAHARAJ SINGH KHILKU SINGH Vs. STATE OF RAJASTHAN
|
December 16, 1980 |
|
MAHARAO SAHIB SHRI BHIM SINGHJI ANANTALAKSHMI PATHABI RAMASHRRMA YOTURI JODHAN REAL ESTATE DEVELOPMENT CO PRIVATE LIMITED RAJENDRA GARG SHAMSHUL ISLAM Vs. UNION OF INDIA
|
November 13, 1980 |
|
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. OFFICIAL LIQUIDATOR HIGH COURT ERNAKULAM
|
October 13, 1980 |
|
MAHINDRA NATH SHUKLA JUGAL KL HORE JAYSWAL Vs. STATE OF BIHARS:PRADIT GUPTA
|
April 11, 1980 |
|
MAIMOONAKHATUN Vs. STATE OF UTTAR PRADESH
|
April 16, 1980 |
|
MAKKAPATI NAGASWARA SASTRI Vs. S S SATYANARAYAN
|
September 18, 1980 |
|
MALAK SINGH Vs. STATE OF PUNJAB AND HARYANA
|
December 5, 1980 |
|
MANAGING DIRECTOR UTTAR PRADESH WAREHOUSING CORPORATION Vs. VIJAY NARAYAN VAJPAYEE
|
January 16, 1980 |
|
MANGALBHAI MOTIRAM PATEL Vs. STATE OF MAHARASHTRA
|
September 26, 1980 |
|
MANGAT RAI Vs. KIDAR NATH
|
August 21, 1980 |
|
MANIK CHAND Vs. RAMCHANDRA
|
May 8, 1980 |
|
MANTOO MAJUMDAR Vs. STATE OF BIHAR
|
February 27, 1980 |
|
MARIADASAN VARUVEL Vs. STATE OF TAMIL NADU
|
January 17, 1980 |
|
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH Vs. UNION OF INDIA
|
November 11, 1980 |
|
MAULA BUX Vs. STATE OF RAJASTHAN
|
February 15, 1980 |
|
MAYAPPA DHONDANNA PADEADE Vs. STATE OF MAHARASHTRA
|
September 17, 1980 |
|
MEET SINGH Vs. STATE OF PUNJAB
|
February 27, 1980 |
|
MEHARBAN SINGH Vs. BHAGWANT SINGH
|
January 17, 1980 |
|
MILKIYAT SINGH Vs. STATE OF RAJASTHAN
|
August 25, 1980 |
|
MINERVA MILLS LIMITED Vs. UNION OF INDIA
|
May 9, 1980 |
|
MOCHI CHATURBHAI KALIDAS Vs. STATE OF GUJARAT
|
March 7, 1980 |
|
MOHAMMAD RAMZANI Vs. STATE OF DELHI
|
January 30, 1980 |
|
MOOLA Vs. FINANCIAL COMMISSIONER REVENUE CHANDIGARH
|
September 26, 1980 |
|
MOTA SINGH Vs. STATE OF HARYANA
|
October 1, 1980 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
February 5, 1980 |
|
MUKUNDA BORE Vs. BANGSHIDHAR BURAGOHAIN
|
March 27, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PROPRIETRESS SINGH CHEUNG COMPANY
|
March 7, 1980 |
|
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI Vs. BABOO RAM SHYAM SUNDER:GANESH DASS
|
March 7, 1980 |
|
MUNICIPAL COUNCIL RATLAM Vs. VARDICHAN
|
July 29, 1980 |
|
MUNICIPALITY FARIDKOT Vs. CHANDER BHAN
|
April 14, 1980 |
|
N C SINGHAL Vs. UNION OF INDIA
|
March 15, 1980 |
|
N CHANDRAMOULI Vs. CHIKKALAKKAIAH
|
March 18, 1980 |
|
N G ZELIANG Vs. AJU NEWMAI
|
September 5, 1980 |
|
N K V BROS PRIVATE LIMITED Vs. M KARUMAI AMMAL
|
March 21, 1980 |
|
NAFISA KHALIFA GHANEM Vs. UNION OF INDIA
|
June 26, 1980 |
|
NAGAPPA DONDIBA KALAL Vs. STATE OF KARNATAKA
|
July 29, 1980 |
|
NAIN RAM Vs. STATE OF UTTAR PRADESH
|
September 16, 1980 |
|
NAINMAL PARTAP MAL SHAH Vs. UNION OF INDIA
|
June 23, 1980 |
|
NAND SINGH Vs. STATE OF PUNJAB
|
September 11, 1980 |
|
NANDA BALLABH GURURANI Vs. MAQBOOL BEGUM
|
April 29, 1980 |
|
NANDLAL KHODIDAS BAROT Vs. BAR COUNCIL OF GUJARAT
|
September 24, 1980 |
|
NANHU GULAB SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
August 5, 1980 |
|
NARAYANAPPA Vs. JAINARAYAN CHUNNILAL MARWADI
|
September 19, 1980 |
|
NARENDRA BAHADUR TANDON Vs. SHANKAR LAL
|
January 25, 1980 |
|
NARESHKUMAR Vs. STATE OF MAHARASHTRA
|
February 1, 1980 |
|
NARINDER SINGH SURI Vs. UNION OF INDIA
|
February 1, 1980 |
|
NASIR AHMAD Vs. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY U P LUCKNOW
|
March 28, 1980 |
|
NATH SINGH DILBAGH SINGH Vs. STATE OF UTTAR PRADESH
|
March 5, 1980 |
|
NAZUK JAHAN Vs. ADDITIONAL DISTRICT JUDGE
|
August 20, 1980 |
|
NEBH RAJ Vs. STATE DELHI ADMINISTRATION
|
October 24, 1980 |
|
NEPAL SINGH Vs. STATE OF UTTAR PRADESH
|
April 15, 1980 |
|
NEW INDIA STEEL INDUSTRIES Vs. V D STEEL INDUSTRIES
|
May 7, 1980 |
|
NEW SATGRAM ENGINEERING WORKS UNION OF INDIA Vs. UNION OF INDIA
|
August 14, 1980 |
|
NIDHAN SINGH STATE OF PUNJAB Vs. STATE OF PUNJAB:NIDHAN SINGH
|
August 26, 1980 |
|
NIRANJAN SINGH Vs. PRABHAKAR RAJARAM KHAROTE
|
March 10, 1980 |
|
NIRMAL KUMAR PATNI Vs. SETH LOON KARAN SETHLYA
|
March 14, 1980 |
|
NIROD BARAN BANERJEE Vs. DEPUTY COMMISSIONER OF HAZARIBAGH
|
February 14, 1980 |
|
NISHI MAGHU Vs. STATE OF JAMMU AND KASHMIR
|
May 9, 1980 |
|
OFFICIAL LIQUIDATOR OF HIGH COURT OF KARNATAKA Vs. V LAKSHMIKUTTY
|
December 12, 1980 |
|
OIL AND NATURAL GAS COMMISSION Vs. DK MD S ISKENDERALI
|
April 14, 1980 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
April 28, 1980 |
|
OM PRAKASH SAXENA Vs. TAPESHWARI PRASAD
|
August 6, 1980 |
|
ONKAR NATH Vs. VED VYAS
|
January 29, 1980 |
|
P C GOSWAMI Vs. COLLECTOR OF DARRANG
|
August 8, 1980 |
|
P N ESWARA IYER Vs. REGISTRAR SUPREME COURT OF INDIA
|
February 1, 1980 |
|
P NAGAMUNI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 14, 1980 |
|
P S R SADHANANTHAM Vs. ARUNACHALAM
|
February 1, 1980 |
|
PABITRA N RANA Vs. UNION OF INDIA
|
January 30, 1980 |
|
PADMAN MEHER Vs. STATE OF ORISSA
|
October 21, 1980 |
|
PALACE ADMINISTRATION BOARD Vs. RAMA VARMA BHARATHAN THAMPURAN
|
March 27, 1980 |
|
PANNA LAL Vs. CHAND MAL
|
February 8, 1980 |
|
PARASRAM HARNAND RAO Vs. SHANTI PARSAD NARINDER KUMAR JAIN
|
April 10, 1980 |
|
PATEL MADHAVLAL PARSHOTTAMDAS Vs. JAITARAM MADHAVLAL
|
September 3, 1980 |
|
PHANINDRA PRASAD SHUKLA Vs. STATE OF MADHYA PRADESH
|
March 26, 1980 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
January 18, 1980 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
January 22, 1980 |
|
POORAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 8, 1980 |
|
PRABHAKAR JASAPPA KANGUNI Vs. STATE OF MAHARASHTRA
|
February 15, 1980 |
|
PRABHU RASHU MACHHI AND CHUNNILAL MAGANLAL Vs. STATE OF GUJARAT
|
January 23, 1980 |
|
PRADESH KUMAR BAJPAI Vs. BINOD BEHARI SARKAR
|
March 21, 1980 |
|
PRAVEEN ANSARI Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
|
October 29, 1980 |
|
PREM CHAND PANIWALA Vs. UNION OF INDIA
|
November 11, 1980 |
|
PREM SHANKAR SHUKLA Vs. DELHI ADMINISTRATION
|
April 29, 1980 |
|
PREMJIT KAUR Vs. HARSINDER SINGH
|
March 17, 1980 |
|
PRITAM NATH HOON Vs. UNION OF INDIA
|
September 11, 1980 |
|
PRIYA WART B K D DUBALDHAN Vs. STATE OF HARYANA
|
April 16, 1980 |
|
PUBLIC PROSECUTOR GOVERNMENT OF ANDHRA PRADESH Vs. BOYA JAGGAPURAM VENKATESWARLU
|
October 6, 1980 |
|
PURAN MALKHAN SINGH Vs. NIRANJAN SINGH:BOARD OF REVENUE
|
April 17, 1980 |
|
PURSHOTTAM Vs. STATE OF MADHYA PRADESH
|
October 3, 1980 |
|
QAMRUDDIN Vs. ACQEEL
|
February 25, 1980 |
|
R MANOHARAN Vs. D JAYAKUMARI
|
December 9, 1980 |
|
R R ENGINEERING CO SHITAL PRASAD Vs. ZILA PARISHAD BAREILLY:TOWN AREA COMMITTEE KURAOLI
|
March 10, 1980 |
|
R R VERMA Vs. UNION OF INDIA
|
April 11, 1980 |
|
RACHAPUDI SUBBA RAO Vs. ADVOCATE GENERAL ANDHRA PRADESH
|
December 10, 1980 |
|
RAFIQ Vs. STATE OF UTTAR PRADESH
|
August 14, 1980 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
March 31, 1980 |
|
RAGHUNANDAN SINGH Vs. BRIJ MOHAN SINGH
|
February 15, 1980 |
|
RAI MOHAN MAZUMDAR Vs. RAM KRISHNA DASS
|
January 15, 1980 |
|
RAJ KANTA Vs. FINANCIAL COMMISSIONER PUNJAB
|
May 7, 1980 |
|
RAJA DHARAMPAL SINGH Vs. DIRECTOR SMALL INDUSTRIES SERVICES INSTITUTE
|
February 26, 1980 |
|
RAJA LAKSHMI DYEING WORKS Vs. RANGASWAMY CHETTIAR
|
March 26, 1980 |
|
RAJAMALLAIAH STATE OF ANDHRA PRADESH Vs. ANIL KISHORE:ANIL KISHORE
|
April 25, 1980 |
|
RAJAMALLIAH Vs. ANIL KISHORE
|
August 4, 1980 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. NARAIN SHANKER
|
January 30, 1980 |
|
RAJENDER KUMAR JAIN MANOHAR LAL ATTORNEY GENERAL OF INDIA Vs. STATE
|
May 2, 1980 |
|
RAJENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
April 10, 1980 |
|
RAJENDRA PRAKASH SHARMA Vs. GYAN CHANDRA
|
March 27, 1980 |
|
RAJINDER SINGH Vs. STATE DELHI ADMINISTRATION
|
May 9, 1980 |
|
RAJPATI Vs. BAGHAN
|
July 28, 1980 |
|
RAKESH KAUSHIK Vs. B L VIG SUPERINTENDENT CENTRAL JAIL NEW DELHI
|
April 30, 1980 |
|
RALLIS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 12, 1980 |
|
RAM CHANDRA KAILASH KUMAR AND COMPANY DINA NATH NARENDRA KUMAR AGARWAL KISHAN LAL SATYA PRAKASH AND GO GOKUL CHAND PHOOL GHAND SHRI SHIV SHANKER SARRAF BHAGWAN DAS RAVI KANT Vs. STATE OF UTTAR PRADESH
|
March 25, 1980 |
|
RAM DASS Vs. MATHURA LAL
|
September 22, 1980 |
|
RAM PRASAD Vs. STATE OF UTTAR PRADESH
|
April 21, 1980 |
|
RAM SAROOP RAI Vs. LILAVATI
|
May 7, 1980 |
|
RAM SHANKAR Vs. STATE OF MADHYA PRADESH
|
September 23, 1980 |
|
RAMA KANT CHATURVEDI JAGDISH GHANDRA S B UPADHYA Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY MORADABAD:DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY MORADABAD:DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY MORADABAD
|
November 18, 1980 |
|
RAMAGHANDRA NAGO PATIL Vs. ASSISTANT COLLECTOR THANA
|
July 23, 1980 |
|
RAMAKRISHNA HEGDE Vs. ELECTION COMMISSION OF INDIA
|
April 29, 1980 |
|
RAMASWAMI Vs. STATE OF TAMIL NADU
|
March 21, 1980 |
|
RAMCHANDRA NARAYAN JOSHI Vs. ANANT VISHNU GHANEKAR
|
May 5, 1980 |
|
RAMESH CHAND Vs. DAYAWATI GUPTA
|
September 3, 1980 |
|
RAMGHANDRA A KAMAT Vs. UNION OF INDIA
|
February 20, 1980 |
|
RAMJI BHAGALA Vs. KRISHNARAO KARIRAO BAGRA
|
August 11, 1980 |
|
RAMJI DAYAWALA AND SONS PRIVATE LIMITED Vs. INVEST IMPORT
|
October 9, 1980 |
|
RANJIT SINGH Vs. UNION OF INDIA
|
September 26, 1980 |
|
RATLAM ELECTRIC SUPPLY AND WEAVING CO Vs. M P ELECTRICITY BOARD JABALPUR
|
August 1, 1980 |
|
RAZIYA UMAR BAKSHI Vs. UNION OF INDIA
|
June 23, 1980 |
|
REGIONAL TRANSPORT OFFICER CHITTOOR Vs. ASSOCIATED TRANSPORT MADRAS PRIVATE LIMITED
|
September 5, 1980 |
|
ROSHAN LAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
November 11, 1980 |
|
RUKMANIBAI GUPTA Vs. COLLECTOR JABALPUR
|
October 22, 1980 |
|
S CHINNASWAMI NADAR Vs. HOME INSURANCE CO MADRAS
|
March 18, 1980 |
|
S GURDIP SINGH Vs. UNION OF INDIA
|
November 13, 1980 |
|
S J AGGARWAL Vs. KARJI NARAYANBHAI
|
July 25, 1980 |
|
S K SARKAR MEMBER BOARD OF REVENUE U P LUCKNOW Vs. VINAY CHANDRA MISRA
|
December 12, 1980 |
|
S K VERMA Vs. KAMLA KAPUR
|
September 29, 1980 |
|
S L KAPOOR Vs. JAGMOHAN
|
September 18, 1980 |
|
S L SAGHDEV Vs. UNION OF INDIA
|
October 28, 1980 |
|
S R VEERASATAPPA Vs. STATE OF KARNATAKA
|
March 13, 1980 |
|
S RAGHBIR SINGH GILL Vs. S GURCHARAN SINGH TOHRA
|
May 9, 1980 |
|
S S SHARMA Vs. UNION OF INDIA
|
November 10, 1980 |
|
S.K. VERMA Vs. SMT. KAMLA KAPUR
|
August 29, 1980 |
|
SABIR AHMED Vs. UNION OF INDIA
|
April 18, 1980 |
|
SADA KAUR Vs. BAKHTAWAR SINGH
|
July 24, 1980 |
|
SADHU SINGH Vs. DHARAM DEV
|
July 31, 1980 |
|
SALEH MOHAMMED Vs. UNION OF INDIA
|
September 3, 1980 |
|
SANTOSH GUPTA Vs. STATE BANK OF PATIALA
|
April 29, 1980 |
|
SANTOSH MEHTA Vs. OM PRAKASH
|
April 2, 1980 |
|
SARASWATI DEVI Vs. STATE OF UTTAR PRADESH
|
November 4, 1980 |
|
SASANKA SEKHAR MAITY Vs. UNION OF INDIA
|
May 9, 1980 |
|
SATBIR Vs. STATE OF UTTAR PRADESH
|
January 21, 1980 |
|
SATYANARAYAN PRASAD SAH DINA NATH SINGH Vs. STATE OF BIHAR
|
July 31, 1980 |
|
SETH NAND LAL Vs. STATE OF HARYANA
|
May 9, 1980 |
|
SHAH GUMANMAL Vs. STATE OF ANDHRA PRADESH
|
February 6, 1980 |
|
SHALIMAR ROPE WORKS LIMITED Vs. ABDUL HUSSAIN H M HASANBHAI RASSIWALA
|
May 7, 1980 |
|
SHALINI SONI Vs. UNION OF INDIA
|
October 24, 1980 |
|
SHAMBHU KUER Vs. STATE OF BIHAR
|
March 4, 1980 |
|
SHAMBHU NATH GOYAL Vs. BANK OF BARODA
|
February 20, 1980 |
|
SHAMTI BAI Vs. MIGGO DEVI
|
August 26, 1980 |
|
SHANKARLAL GYARASILAL DIXIT Vs. STATE OF MAHARASHTRA
|
December 17, 1980 |
|
SHANTA ALIAS SANT LAL Vs. STATE OF HARYANA
|
November 14, 1980 |
|
SHANTIMOY DAS Vs. INDU BHUSHAN DE
|
August 6, 1980 |
|
SHEELA WANTI Vs. STATE TRANSPORT AUTHORITY U P LUCKNOW
|
March 11, 1980 |
|
SHIDAGOUDA NINGAPPA GHANDAVAR Vs. STATE OF KARNATAKA
|
November 11, 1980 |
|
SHIPPING CORPORATION OF INDIA LIMITED Vs. NISSAR EXPORT CORPORATION
|
December 3, 1980 |
|
SHIV CHAND Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HARYANA CHANDIGARH
|
March 6, 1980 |
|
SHRINIWAS PANDIT DHARAMADHIKARI SHAIKH NOOR MOHAMAD SHAIKH FAZAL BHAUSAHEB KALU PATIL Vs. STATE OF MAHARASHTRA
|
August 28, 1980 |
|
SHRIPAD SHIVARAM KULKARNI Vs. STATE OF MAHARASHTRA
|
April 7, 1980 |
|
SHRIPAD SHIVRAM KULKARNI Vs. STATE OF MAHARASHTRA
|
July 31, 1980 |
|
SHRISHAILAGOUDA Vs. GURUSANGAPPA RAMASANGAPPA DESAI
|
July 29, 1980 |
|
SHRITUSHAR THAKKER MARIAMTAYABAUZANZIBARWALA Vs. UNION OF INDIA
|
September 3, 1980 |
|
SHYAM AMBALAL SIROYA Vs. UNION OF INDIA
|
February 20, 1980 |
|
SHYAM SUNDER PRASAD SINGH Vs. STATE OF BIHAR
|
July 22, 1980 |
|
SIRAJUDDIN ALIAS SIRAJ Vs. STATE OF KARNATAKA
|
September 3, 1980 |
|
SOHAN LAL Vs. ASHA RAM
|
August 5, 1980 |
|
SOM NATH Vs. STATE OF HARYANA
|
March 31, 1980 |
|
SOM PRAKASH REKHI Vs. UNION OF INDIA
|
November 13, 1980 |
|
SRINIVASA ENTERPRISES Vs. UNION OF INDIA
|
September 24, 1980 |
|
STATE BANK OF HARYANA Vs. JAGE RAM
|
April 21, 1980 |
|
STATE BANK OF SAURASHTRA Vs. GHITRANJAN RANGNATH RAJA
|
April 30, 1980 |
|
STATE DELHI ADMINISTRATION Vs. VISHWANATH LUGNANI
|
July 30, 1980 |
|
STATE OF ANDHRA PRADESH Vs. P T APPAIAH
|
August 28, 1980 |
|
STATE OF BIHAR Vs. UMA SHANKAR KETRIWAL
|
December 18, 1980 |
|
STATE OF BIHAR Vs. BRAHMDEO PRASAD
|
January 16, 1980 |
|
STATE OF GUJARAT Vs. MAHESHKUMAR DHIRAJLAL THAKKAR
|
February 13, 1980 |
|
STATE OF GUJARAT Vs. VAGHELA DAYABHAI CHATURBHAI
|
March 5, 1980 |
|
STATE OF GUJARAT Vs. PRABHAT SOLVENT EXTRACTION INDUSTRIES PRIVATE LIMITED
|
September 22, 1980 |
|
STATE OF GUJARAT Vs. LALSINGH KISHANSINGH
|
August 12, 1980 |
|
STATE OF GUJARAT CHIEF OFFICER RAJKOT MUNICIPALITY Vs. PATEL BAVA KARSAN:PATEL BAVA KARSAN
|
February 22, 1980 |
|
STATE OF GUJARAT MATHURADAS MOHANLAL KEDIA Vs. RAMAN LAL KESHAV LAL:S D MUNSHAW
|
July 30, 1980 |
|
STATE OF HARYANA Vs. TEJ RAM
|
August 4, 1980 |
|
STATE OF JAMMU AND KASHMIR Vs. SANAHULLAH MIR
|
April 1, 1980 |
|
STATE OF JAMMU AND KASHMIR HAZARA SINGH Vs. HAZARA SINGH:STATE OF JAMMU AND KASHMIR
|
September 24, 1980 |
|
STATE OF KARNATAKA Vs. HANSA CORPORATION
|
September 25, 1980 |
|
STATE OF KERALA SPECIAL TAHSILDAR LAND ACQUISITION TOWN PLANNING TRUST Vs. T M PETER:COCHIN TOWN PLANNING TRUST
|
April 1, 1980 |
|
STATE OF MADHYA PRADESH Vs. SHANKAR LAL
|
January 16, 1980 |
|
STATE OF MADHYA PRADESH Vs. RAM RATAN
|
May 9, 1980 |
|
STATE OF MAHARASHTRA Vs. V S NAIK
|
May 6, 1980 |
|
STATE OF MAHARASHTRA Vs. SK BANNU AND SHANKAR
|
September 12, 1980 |
|
STATE OF MAHARASHTRA Vs. KRISHNAMURTI LAXMIPATI NAIDU
|
November 12, 1980 |
|
STATE OF MAHARASHTRA Vs. KALU SHIVRAM JAGTAP
|
January 16, 1980 |
|
STATE OF MAHARASHTRA Vs. P K PATHAK:SHRI MADHUKAR KESHAV WAITY
|
February 5, 1980 |
|
STATE OF MAHARASHTRA Vs. MOHAMMAD YAKUB
|
March 4, 1980 |
|
STATE OF MYSORE Vs. R BASAPPA:E N GANGADHARAIAH:B L RAMA RAO:KRISHNARAJURS
|
February 8, 1980 |
|
STATE OF PUNJAB Vs. BAKHTAWAR SINGH
|
November 12, 1980 |
|
STATE OF RAJASTHAN Vs. A K DATTA
|
October 10, 1980 |
|
STATE OF RAJASTHAN Vs. DAULAT RAM
|
January 23, 1980 |
|
STATE OF TAMIL NADU Vs. S SHANUMUGHAM CHETTIAR
|
September 22, 1980 |
|
STATE OF TAMIL NADU Vs. BINNY LTD
|
August 1, 1980 |
|
STATE OF TAMIL NADU Vs. M N SUNDARARAJAN
|
August 19, 1980 |
|
STATE OF U.P. AND ANOTHER Vs. DR. M.J. SIDDIQUI AND OTHERS
|
March 31, 1980 |
|
STATE OF UTTAR PRADESH Vs. ATA MOHD
|
May 8, 1980 |
|
STATE OF UTTAR PRADESH Vs. VYAS TEWARI
|
September 17, 1980 |
|
STATE OF UTTAR PRADESH Vs. SHANKER
|
October 24, 1980 |
|
STATE OF UTTAR PRADESH Vs. TIPPER CHAND
|
February 22, 1980 |
|
STATE OF UTTAR PRADESH Vs. RAM BABU MISRA
|
February 19, 1980 |
|
STATE OF UTTAR PRADESH Vs. MAHARAJ DHARMINDER PRASAD
|
April 16, 1980 |
|
STATE OF WEST BENGAL Vs. SURENDRA NATH BHATTACHARYA
|
April 24, 1980 |
|
STEEL AUTHORITY OF INDIA SUCCESSOR OF BOKARO STEEL LIMITED Vs. PRESIDING OFFICER LABOUR COURT AT BOKARO STEEL CITY DHANBAD
|
July 23, 1980 |
|
SUBHANRAO V PATANKAR Vs. MASU DAJI POTE
|
March 31, 1980 |
|
SUBHAS GHANDRA CHETIA Vs. ASSAM BOARD OF REVENUE
|
March 27, 1980 |
|
SUBHASH CHANDRA Vs. STATE OF UTTAR PRADESH
|
February 12, 1980 |
|
SULTAN SALAHUDDIN OWASI Vs. MOHAMMAD OSMAN SHAHEED
|
April 10, 1980 |
|
SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
March 26, 1980 |
|
SUPERINTENDENCE COMPANY OF INDIA PRIVATE LIMITED Vs. KRISHAN MURGAI
|
March 21, 1980 |
|
SURAJ PRAKASH BHASIN Vs. RAJ RANI BHASIN
|
April 29, 1980 |
|
SURATLAL Vs. STATE OF MADHYA PRADESH
|
March 14, 1980 |
|
SURENDRA KUMAR VERMA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI
|
September 23, 1980 |
|
SURYAKANT S 0 VASANTLAL D MINAWALA BOMBAY Vs. STATE OF MAHARASHTRA
|
September 11, 1980 |
|
SYED ALEEM ALIAS SYED BABA Vs. STATE OF KARNATAKA
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July 24, 1980 |
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T V MAHALINGA IYER Vs. STATE OF MADRAS
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August 6, 1980 |
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TARA CHAND Vs. STATE OF RAJASTHAN
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September 23, 1980 |
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TARA CHAND Vs. ZAMINDAR COOPERATIVE MARKETING GUM PROCESSING SOCIETY LIMITED
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March 13, 1980 |
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TARA CHAND Vs. STATE OF RAJASTHAN
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February 13, 1980 |
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TARA PRASAD SINGH Vs. UNION OF INDIA
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May 9, 1980 |
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TARA SINGH Vs. STATE OF MADHYA PRADESH
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September 17, 1980 |
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TATA CONSULTING ENGINEERS WORKMEN Vs. WORKMEN: TATA CONSULTING ENGINEERS
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November 13, 1980 |
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TAVANGOWDA TAMANGOWDA PATIL Vs. YELLAPPA KRISHNA MUCHANDI
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January 15, 1980 |
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TAX RECOVERY OFFICER Vs. KATHMAL PAREKH KATHAGUDAN
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July 25, 1980 |
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THAMMANNA Vs. K VEERA REDDY
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July 23, 1980 |
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THUMATI VENKAIAH MUTAYALA PEDDA SATYANARAYAN Vs. STATE OF ANDHRA PRADESH
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May 9, 1980 |
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TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. STATE OF KERALA
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June 3, 1980 |
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TRUSTEES OF THE PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LIMITED
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August 26, 1980 |
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TULSIPUR SUGAR COMPANY LIMITED Vs. NOTIFIED AREA COMMITTEE TULSIPUR
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February 27, 1980 |
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U P COOPERATIVE CANE UNION FEDERATION LIMITED Vs. LILADHAR
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August 27, 1980 |
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U P STATE ELECTRICITY BOARD Vs. ABDUL SAKOOR HASHMI
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April 2, 1980 |
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UMASHANKARSHARMA Vs. UNION OF INDIA
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April 17, 1980 |
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UNION OF INDIA Vs. ASSAM IRON AND STEEL CO
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April 24, 1980 |
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UNION OF INDIA Vs. J K GAS PLANT
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April 29, 1980 |
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UNION OF INDIA Vs. ALLIED CONSTRUCTION COMPANY
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January 16, 1980 |
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UNION OF INDIA Vs. UPPER DOAB SUGAR MILLS LIMITED
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February 6, 1980 |
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UNION OF INDIA Vs. RAMACHANDRA SAMBHAJI KANDEKAR
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August 26, 1980 |
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UNION OF INDIA Vs. INDERJIT BARUA
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May 30, 1980 |
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UNION OF INDIA Vs. JOLLY STEEL INDUSTRIES PRIVATE LIMITED
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May 8, 1980 |
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UNION OF INDIA Vs. C DAMANI AND CO
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May 8, 1980 |
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UNION OF INDIA Vs. S A RAZAK
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November 18, 1980 |
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UNION OF INDIA Vs. R C JAIN
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October 22, 1980 |
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UNION OF INDIA UNION OF INDIA Vs. K R TAHILIANI:M M SINGH
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February 26, 1980 |
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UTTAR CHAND Vs. STATE OF MAHARASHTRA
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February 14, 1980 |
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V B RAJU Vs. UNION OF INDIA
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September 4, 1980 |
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V B RAJU Vs. STATE OF GUJARAT
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September 4, 1980 |
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V C SHUKLA Vs. STATE DELHI ADMINISTRATION
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April 11, 1980 |
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VED PRAKASH Vs. STATE OF HARYANA
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November 12, 1980 |
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VED PRAKASH WADHWA Vs. VISHWA MOHAN
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March 26, 1980 |
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VICE CHANCELLOR UNIVERSITY OF ALLAHA BAD ALLAHABAD Vs. GAJEDHAR PRASAD MISRA
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March 5, 1980 |
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VIJAY NATH AWASTHI Vs. STATE OF UTTAR PRADESH
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November 14, 1980 |
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VINOD KUMAR CHOWDHRY Vs. NARAIN DEVI TANEJA
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January 11, 1980 |
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VINOD KUMAR SHANTILAL GOSALIA Vs. GANGADHAR
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July 24, 1980 |
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VINOD MOHAN AVASTHI Vs. STATE OF UTTAR PRADESH
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March 19, 1980 |
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VIRENDRA KUMAR Vs. UNION OF INDIA
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April 22, 1980 |
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VIRENDRA PAL SINGH Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES ETAH
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May 2, 1980 |
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VISHESH KUMAR Vs. SHANTI PRASAD
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March 12, 1980 |
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VISHNU AWATAR SMT KAUSHALYA DEVI KARAN SINGH Vs. SHIV AUTAR:SUSHILA DEVI:DESRAJ SINGH
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May 2, 1980 |
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WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT Vs. UNION OF INDIA
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May 9, 1980 |
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WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT Vs. UNION OF INDIA
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November 13, 1980 |
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WORKMEN OF COIMBATORE PIONEER MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
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January 10, 1980 |
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WORKMEN OF SUDDER WORKSHOP OF JOREHAUT TEA COMPANY LIMITED Vs. MANAGEMENT OF JOREHAUT TEA COMPANY LIMITED
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May 1, 1980 |
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YAMANAPPA GOOLAPPA SHIRGUMPI Vs. STATE OF KARNATAKA
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November 5, 1980 |
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