|
ABDUL LATIF Vs. STATE OF UTTAR PRADESH
|
January 24, 1978 |
|
ABDUL RAHMAN HALDAR Vs. UNION OF INDIA
|
March 2, 1978 |
|
ABDUL REHMAN RAHIMUDDIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL:REGIONAL TRANSPORT AUTHORITY
|
March 8, 1978 |
|
ACHHEY LAL Vs. STATE OF UTTAR PRADESH
|
February 21, 1978 |
|
ADITYA MAHAPATRA Vs. STATE OF ORISSA
|
September 25, 1978 |
|
AKELLA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
November 27, 1978 |
|
ALLADI VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 21, 1978 |
|
AMARCHAND Vs. STATE OF PUNJAB
|
October 25, 1978 |
|
ANTAR SINGH Vs. STATE OF MADHYA PRADESH
|
September 14, 1978 |
|
ASHADEVL WIFE OF GOPAL GHERMAL MEHTA DETENU Vs. K SHIVRAJ ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF GUJARAT
|
November 3, 1978 |
|
ATLAS CYCLE INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
October 4, 1978 |
|
ATTAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY AGRA
|
March 8, 1978 |
|
AVADH KISHORE DAS Vs. RAM GOPAL
|
December 15, 1978 |
|
AVADH RAJ SINGH Vs. JUGAL KISHORE GUPTA
|
November 8, 1978 |
|
AVINDER SINGH Vs. STATE OF PUNJAB
|
September 19, 1978 |
|
AVON SERVICES PRODUCTION AGENCIES PRIVATE LIMITED Vs. INDUSTRIAL TRIBUNAL HARYANA
|
October 6, 1978 |
|
B J SHELAT Vs. STATE OF GUJARAT
|
March 28, 1978 |
|
B L GOEL Vs. STATE OF UTTAR PRADESH
|
October 17, 1978 |
|
B N MUTTO Vs. T K NANDI
|
November 29, 1978 |
|
B R LIMITED Vs. V P GUPTA COMMISSIONER OF INCOME TAX BOMBAY
|
May 3, 1978 |
|
BABBAR SEWING MACHINE COMPANY Vs. TRILOK NATH MAHAJAN
|
August 7, 1978 |
|
BABBOO ALIAS KALYANDAS Vs. STATE OF MADHYA PRADESH
|
November 3, 1978 |
|
BABU SINGH Vs. STATE OF UTTAR PRADESH
|
January 31, 1978 |
|
BADRI NARAIN PRASAD CHOUDHARY Vs. NIL RATAN SARKAR
|
March 10, 1978 |
|
BADRI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 1, 1978 |
|
BAI MALIMABU Vs. STATE OF GUJARAT
|
February 13, 1978 |
|
BAIGANA Vs. DEPUTY COLLECTOR OF CONSOLIDATION
|
March 14, 1978 |
|
BAIJU ALIAS BHAROSA Vs. STATE OF MADHYA PRADESH
|
January 19, 1978 |
|
BAITAHIRA Vs. ALI HUSSAIN FISSALLI CHOTHIA
|
October 6, 1978 |
|
BAJAYA Vs. GOPIKABAI
|
April 4, 1978 |
|
BAKHTAWAR Vs. STATE OF HARYANA
|
October 6, 1978 |
|
BALAI CHANDRA HAZRA Vs. SHEWDHARI JADAV
|
February 21, 1978 |
|
BALDEV RAJ MIGLANI Vs. URMILA KUMARI
|
December 15, 1978 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 29, 1978 |
|
BANARSI DASS CHADHA Vs. LT GOVERNOR DELHI ADMINISTRATION
|
August 21, 1978 |
|
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. A RAJAPPA
|
April 7, 1978 |
|
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. A.RAJAPPA
|
February 21, 1978 |
|
BARU Vs. DALIP SINGH
|
April 11, 1978 |
|
BASTI SUGAR MILLS CO LIMITED Vs. STATE OF UTTAR PRADESH
|
September 11, 1978 |
|
BEGA BEGUM Vs. ABDUL AHAD KHAN DEAD
|
October 6, 1978 |
|
BHAGWAN MUNJAJI PAWADE Vs. STATE OF MAHARASHTRA
|
May 3, 1978 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
August 31, 1978 |
|
BHARAT COKING COAL LIMITED Vs. RANEEGUNGE GOAL ASSOCIATION LIMITED
|
July 28, 1978 |
|
BHARAT COKING GOAL LIMITED Vs. PARMESHWAR KUMAR AGARWALA
|
November 2, 1978 |
|
BHAWARLAL GANESHLAL Vs. STATE OF TAMIL NADU
|
December 11, 1978 |
|
BHUPESH DEB GUPTA Vs. STATE OF TRIPURA
|
September 22, 1978 |
|
BHUPINDER SINGH Vs. DALJIT KAUR
|
November 13, 1978 |
|
BIBI SADDIQA FATIMA Vs. SAIYED MOHAMMAD MAHMOOD HASAN
|
May 3, 1978 |
|
BINOD BIHARI LAL Vs. RAMESHWAR PRASAD SINHA
|
February 2, 1978 |
|
BISHAN LAL GUPTA Vs. STATE OF HARYANA
|
January 12, 1978 |
|
BISHWANATH PRASAD RADHEY SHYAM Vs. HINDUSTAN METAL INDUSTRIES
|
December 13, 1978 |
|
BOARD OF MUSLIM WAKFS RAJASTHAN Vs. RADHA KISHAN
|
October 24, 1978 |
|
BRIJ BHUSHAN LAL PARDUMAN KUMAR BRU BHUSHAN LAL RAMESH KUMAR Vs. COMMISSIONER OF INCOME TAX HARYANA HIMACHAL PRADESH AND NEW DELHI III:C I T HARYANA HIMACHAL PRADESH AND NEW DELHI III
|
October 6, 1978 |
|
BRIJ MOHAN LAL ARORA Vs. GIRDHARI LAL MANOCHA
|
February 10, 1978 |
|
CAMBAY ELECTRIC SUPPLY INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
|
April 11, 1978 |
|
CENTRAL COAL WASHERY Vs. WORKMEN
|
July 21, 1978 |
|
CHANDRAKANT SAHA HARDHAN DAS SHYAMALAL KUMAR ROY ASHOKUMAR PAUL DURGA PRASAD AGGARWAL Vs. UNION OF INDIA
|
September 14, 1978 |
|
CHANDRAN Vs. STATE OF TAMIL NADU
|
August 16, 1978 |
|
CHANDRASEKHAR SINGH Vs. SIYA RAM SINGH
|
September 26, 1978 |
|
CHARAN LAL SAHU Vs. NEELAM SANJEEVA REDDY
|
February 15, 1978 |
|
CHARLES SOBRAJ Vs. SUPUT CENTRAL JAIL TIHAR NEW DELHI
|
August 31, 1978 |
|
CHHAJJOMAL AND SONS Vs. UNION OF INDIA
|
November 21, 1978 |
|
CHHOTE LAL SINGH Vs. STATE OF MADHYA PRADESH
|
February 27, 1978 |
|
CHIEF COMMISSIONER DELHI Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
April 7, 1978 |
|
CHIEF COMMISSIONER UNION TERRITORY CHANDIGARH Vs. SIALKOT SILK STORES CHANDIGARH
|
October 23, 1978 |
|
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH Vs. L V A DIXITULU:V V S KRISHNAMURTHY
|
September 12, 1978 |
|
COLLECTOR RAIGARH Vs. HARISINGH THAKUR AND VICE VERSA
|
November 17, 1978 |
|
COLONEL HIS HIGHNESS SAWAI TEJ SINGHJI OF ALWAR Vs. UNION OF INDIA
|
October 6, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LIMITED
|
November 22, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RABINDRA NATH CHATTERJEE
|
November 16, 1978 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. SIRPUR PAPER MILLS LTD
|
January 19, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL DELHI NEW DELHI Vs. BIJLI COTTON MILLS P LTD
|
November 7, 1978 |
|
COMMISSIONER OF INCOME TAX PATIALA Vs. PATIALA FLOUR MILLS CO PRIVATE LIMITED PATIALA
|
October 6, 1978 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. EDWARD KEVENTER PRIVATE LIMITED
|
August 24, 1978 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. CLIVE INSURANCE COMPANY LIMITED
|
May 2, 1978 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. RAJENDRA PRASAD MOODY CALCUTTA:RAGHUNANDAN PRASAD MOODY CALCUTTA
|
October 4, 1978 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE Vs. RADHAKRISHAN
|
October 6, 1978 |
|
CROMPTON GREAVES LIMITED Vs. ITS WORKMEN
|
April 3, 1978 |
|
D B KOTHAIU Vs. STATE OF MAHARASHTRA
|
October 27, 1978 |
|
D CHATTAIAH Vs. STATE OF ANDHRA PRADESH
|
July 21, 1978 |
|
D NATARAJA MUDALIAR Vs. STATE TRANSPORT AUTHORITY MADRAS
|
September 6, 1978 |
|
D S BIST AND SONS NAINITAL Vs. COMMISSIONER OF INCOME TAX DELHI
|
November 3, 1978 |
|
DADASAHEB DATTATRAYA PAWAR Vs. PANDURANG RAOJI JAGTAP
|
January 13, 1978 |
|
DAMODAR GANPAT WANI Vs. RAJARAM DHONDU WAGH
|
July 28, 1978 |
|
DAVENDRA PRASAD TIWARI Vs. STATE OF UTTAR PRADESH
|
August 29, 1978 |
|
DEENA Vs. STATE OF UTTAR PRADESH
|
August 11, 1978 |
|
DELHI ADMINISTRATION Vs. STATE OF HARYANA
|
August 9, 1978 |
|
DELHI ADMINISTRATION DELHI Vs. WORKMEN OF EDWARD KEVENTERS
|
January 31, 1978 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. PREM CHAND GUPTA
|
January 13, 1978 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
October 18, 1978 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
August 16, 1978 |
|
DHARMADEEPTI ALWAYE KERALA Vs. COMMISSIONER OF INCOME TAX KERALA
|
July 24, 1978 |
|
DHARMAPOSHANAM COMPANY KERALA Vs. COMMISSIONER OF INCOME TAX KERALA
|
July 24, 1978 |
|
DHUP SINGH Vs. RATTAN
|
February 13, 1978 |
|
DURGAPRASHAD Vs. DEBI GHARAN
|
September 19, 1978 |
|
DURGI DEVI STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH :HARBANS KUMARI
|
April 5, 1978 |
|
ELECTION COMMISSION OF INDIA Vs. N G RANGA
|
August 17, 1978 |
|
EMPLOYEES IN RELATION TO BHARAT HEAVY ELECTRICALS LIMITED Vs. THEIR WORKMEN
|
December 11, 1978 |
|
EXCEL WEAR ACME MANUFACTURING CO LTD Vs. UNION OF INDIA
|
September 29, 1978 |
|
FAZALBHOY CURRIMBHOY Vs. OFFICIAL TRUSTEE OF MAHARASHTRA
|
December 12, 1978 |
|
FIRM SARDARILAL VISHWANATH Vs. PRITAM SINGH
|
August 14, 1978 |
|
FIRM SURAJMAL BANSHIDHAR Vs. MUNICIPAL BOARD GANGANAGAR
|
October 25, 1978 |
|
G APPASWAMI CHETTIAR Vs. R SARANGAPANI CHETTIAR
|
March 22, 1978 |
|
G P NAYYAR Vs. STATE DELHI ADMINISTRATION
|
December 14, 1978 |
|
G S BAKSHI J S KALSI J S NANDA Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
|
August 30, 1978 |
|
G T LAD Vs. CHEMICAL AND FIBRES OF INDIA LIMITED
|
December 5, 1978 |
|
GANESH BHAVAN PATEL Vs. STATE OF MAHARASHTRA
|
October 18, 1978 |
|
GANESH TRADING CO Vs. MOJI RAM
|
January 25, 1978 |
|
GANPAT LADHA Vs. SASHIKANT VISHNU SHINDE
|
February 21, 1978 |
|
GAZIABAD ENGINEERING CO PRIVATE LIMITED Vs. CERTIFYING OFFICER KANPUR
|
January 13, 1978 |
|
GESTETNBR DUPLICATORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 14, 1978 |
|
GHANSHAM DASS Vs. STATE DELHI ADMINISTRATION
|
May 5, 1978 |
|
GHUNNU Vs. STATE OF UTTAR PRADESH
|
September 22, 1978 |
|
GOBIND SINGH Vs. SHANTI SARUP
|
September 15, 1978 |
|
GOPAL SINGH Vs. STATE OF UTTAR PRADESH
|
May 4, 1978 |
|
GOPALA GENU WAGALE Vs. NAGBSHWARDEO PATAS ABHISHEKH ANUSTHAN TRUST
|
January 12, 1978 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. NATSON MANUFACTURING CO PRIVATE LIMITED
|
August 29, 1978 |
|
GUJARAT STEEL TUBE CO LIMITED Vs. GUJARAT STEEL TUBES MAJDOOR SABHA
|
December 13, 1978 |
|
GUNDAJI SATWAJI SHINDE Vs. RAMCHANDRA BHIKAJI JOSHI
|
December 5, 1978 |
|
GURDEV SINGH Vs. BALDEV SINGH
|
October 27, 1978 |
|
GURUPAD KHANDAPPA MAGDUM Vs. HIRABAI KHANDAPPA MAGDUM
|
April 27, 1978 |
|
GURUSWAMY Vs. STATE OF TAMIL NADU
|
November 30, 1978 |
|
H P GUPTA Vs. MANOHAR LAL
|
November 3, 1978 |
|
HABIB USMAN Vs. STATE OF GUJARAT
|
September 29, 1978 |
|
HAJI C H MOHAMMAD KOYA T K S M A MUTHUKOYA Vs. T K S M A MUTHUKOYA:HAJI C H MOHAMMAD KOYA
|
September 12, 1978 |
|
HAJI MOHAMMAD ISHAQ WD S K MOHAMMED Vs. MOHAMAD IQBAL AND MOHAMED ALI AND CO
|
April 4, 1978 |
|
HARBANS KUMARI Vs. STATE OF UTTAR PRADESH
|
October 6, 1978 |
|
HARERAM SATPATHY Vs. TIKARAM AGARWALA
|
August 24, 1978 |
|
HARISHANKAR RASTOGI Vs. GIRDHARI SHARMA
|
March 13, 1978 |
|
HARSH SAWHNEY Vs. UNION TERRITORY CHANDIGARH ADMN
|
February 20, 1978 |
|
HIMMATBHAI Vs. RIKHILAL
|
February 28, 1978 |
|
HINDUSTAN SUGAR MILLS J K SYNTHETICS LIMITED Vs. STATE OF RAJASTHAN:COMMERCIAL TAX OFFICER
|
August 22, 1978 |
|
HINDUSTAN TIN WORKS PVT LIMITED Vs. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED
|
September 7, 1978 |
|
HUSSAINBHAI CALICUT Vs. ALATH FACTORY THEZHILALI UNION KOZHIKODE
|
July 28, 1978 |
|
I T C LIMITED MONGHYR BIHAR Vs. PRESIDING OFFICER LABOUR COURT PATNA BIHAR
|
July 24, 1978 |
|
INDER SINGH Vs. KARTAR SINGH
|
October 16, 1978 |
|
INDERSINGH Vs. STATE DELHI ADMINISTRATION
|
February 24, 1978 |
|
INDIAN EXPRESS NEWSPAPERS BOMBAY PVT LIMITED Vs. EMPLOYEES UNION
|
March 10, 1978 |
|
INDIAN HARD METALS PVT LIMITED Vs. UNION OF INDIA
|
November 30, 1978 |
|
JADU GOPAL CHAKRAVARTY DEAD Vs. PANNALAL BHOWMICK
|
May 2, 1978 |
|
JAGANNATH Vs. STATE OF MAHARASHTRA
|
December 8, 1978 |
|
JAGDISH CHANDRA Vs. BRIJ MOHAN
|
February 6, 1978 |
|
JAGESHWAR SINGH RASTOGI Vs. STATE OF MADHYA PRADESH
|
November 29, 1978 |
|
JAGIR SINGH Vs. RANBIR SINGH
|
November 8, 1978 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
March 28, 1978 |
|
JAI DATT Vs. STATE OF UTTAR PRADESH
|
October 26, 1978 |
|
JAI RAM LAKHE Vs. STATE OF PUNJAB
|
March 22, 1978 |
|
JALAN TRADING CO PRIVATE LIMITED Vs. D M ANEY
|
November 16, 1978 |
|
JANARDHAN Vs. STATE OF MAHARASHTRA
|
April 4, 1978 |
|
JANKI SUGAR MILLS AND COMPANY Vs. COMMISSIONER OF MEERUT DIVISION MEERUT
|
December 14, 1978 |
|
JASWANTSINGH Vs. STATE DELHI ADMINISTRATION
|
September 14, 1978 |
|
JAYARAM PADDICKAL Vs. T V EACHANAWARRIYAR
|
December 5, 1978 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
July 21, 1978 |
|
JOOINDER SINGH Vs. STATE OF PUNJAB
|
November 16, 1978 |
|
JOSEPH VILANGANDAN Vs. EXECUTIVE ENGINEER P W D ERNAKULAM
|
March 20, 1978 |
|
K C P EMPLOYEES ASSOCIATION MADRAS Vs. MANAGEMENT OF K C P LTD
|
January 24, 1978 |
|
K DORAISWAMI NAIDU Vs. CHURCH OF CHRIST THE KING
|
October 27, 1978 |
|
K GOPALREDDY Vs. STATE OF ANDHRA PRADESH
|
November 22, 1978 |
|
K KAMALAM Vs. R PONNUSWAMY
|
January 12, 1978 |
|
K M MANI JOSEPH THOMAS Vs. P J ANTONY:P J ANTONY
|
September 12, 1978 |
|
K S UPADHAYA Vs. STATE OF GUJARAT
|
November 29, 1978 |
|
K SAVANTH Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
|
February 28, 1978 |
|
KAILASH Vs. STATE OF UTTAR PRADESH
|
September 12, 1978 |
|
KAMLAPATI TRIVEDI Vs. STATE OF WEST BENGAL
|
December 13, 1978 |
|
KAMLAPRASAD Vs. CENTRAL INDIA SPG WVG AND MANUFACTURING GO LIMITED
|
January 12, 1978 |
|
KARAMAT ALI Vs. STATE OF ASSAM
|
February 16, 1978 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
March 16, 1978 |
|
KASSIM PILLAI ABDUL Vs. STATE OF KERALA
|
February 28, 1978 |
|
KEDAR NATH BAHL Vs. STATE OF PUNJAB
|
October 5, 1978 |
|
KEMMA NEELAKANTHA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 16, 1978 |
|
KESHORAM BORA Vs. STATE OF ASSAM
|
February 1, 1978 |
|
KHATKI AHMED MUSHABHAI Vs. LIMDI MUNICIPALITY
|
November 20, 1978 |
|
KURUVI ALIAS MUTHU Vs. STATE OF TAMIL NADU
|
March 3, 1978 |
|
LABHSHANKER MAGANLAL SHUKLA Vs. STATE OF GUJARAT
|
September 29, 1978 |
|
LAKHAN RAI Vs. RAM KUMAR AGGARWAL
|
November 30, 1978 |
|
LAKSHMI AMMAL Vs. K M MADHAVAKRISHNAN
|
August 7, 1978 |
|
LAKSHMI NARAIN Vs. DISTRICT EXCISE OFFICER FATEHPUR
|
August 16, 1978 |
|
LAKSHMI SHANKER SRIVASTAVA Vs. STATE DELHI ADMINISTRATION
|
November 21, 1978 |
|
LALLA RAM Vs. D C M CHEMICAL WORKS LIMITED
|
February 16, 1978 |
|
LAXMIGHAND MOHANRAJ LOTHARI Vs. STATE OF MAHARASHTRA
|
October 27, 1978 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJMATA SAHEB CHOWHANJI
|
August 2, 1978 |
|
LILA GUPTA Vs. LAXMI NARAIN
|
May 4, 1978 |
|
LILYKURIAN Vs. SR LEWINA
|
September 15, 1978 |
|
LINGALA VIJAY KUMAR Vs. PUBLIC PROSECUTOR
|
August 2, 1978 |
|
M C GUPTA Vs. ARUN KUMAR GUPTA
|
December 15, 1978 |
|
M K ANANDA RAO Vs. STATE OF ANDHRA PRADESH
|
November 24, 1978 |
|
M K KOCHUDEVASSY C A THOMAS Vs. STATE OF KERALA
|
September 15, 1978 |
|
M KAMALAM Vs. V A SYED MOHAMMED
|
March 8, 1978 |
|
M R DHAWAN Vs. DELHI ADMINISTRATION AND RAJA PRATAP BHANU PRAKASH SINGH
|
March 13, 1978 |
|
MADAN GOPAL BHATNAGAR Vs. JOGYA DEVI
|
March 13, 1978 |
|
MADAN LAL DHARTIPAKAR Vs. NEELAM SANJEEVA REDDY
|
March 9, 1978 |
|
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA Vs. UNION OF INDIA
|
February 21, 1978 |
|
MADHAV HAYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA
|
August 17, 1978 |
|
MAHANT SRINIVAS RAMNUJ DAS Vs. AGRICULTURAL INCOME TAX OFFICER PURI
|
September 12, 1978 |
|
MAHARAJA BOOK DEPOT Vs. STATE OF GUJARAT
|
October 24, 1978 |
|
MAHARASHTRA STATE TEXTILE CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
|
January 4, 1978 |
|
MAHESH CHANDRA Vs. STATE OF UTTAR PRADESH
|
September 15, 1978 |
|
MAJOR CHANDRA BHAN SINGH Vs. LATAFAT ULLAH KHAN
|
September 19, 1978 |
|
MANAGEMENT OF BORPUKHURIE TEA ESTATE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ASSAM
|
March 1, 1978 |
|
MANAGEMENT OF D T C Vs. B B L MAJALAY PRESIDING OFFICER LABOUR COURT DELHI
|
January 27, 1978 |
|
MANAGEMENT OF HEAVY ENGINEERING COPORATION LIMITED Vs. PRESIDING OFFICER
|
January 27, 1978 |
|
MANAGER GOVERNMENT BRANCH PRESS Vs. D B BELLIAPPA
|
November 30, 1978 |
|
MANEKA GANDHI Vs. UNION OF INDIA
|
January 25, 1978 |
|
MANEKA SANJAY GANDHI Vs. RANI JETHMALANI
|
November 23, 1978 |
|
MANGALORE ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 4, 1978 |
|
MANI SUBBA RAO Vs. GANESHAPPA
|
March 22, 1978 |
|
MANNU ALIAS RAMADHAR Vs. STATE OF UTTAR PRADESH
|
September 15, 1978 |
|
MARGARET LALITA SAMUEL Vs. INDO COMMERCIAL BANK LIMITED
|
September 25, 1978 |
|
MARIA CRISTINA DE SOUZA SODDER Vs. AMRIA ZURANA PEREIRA PINTO
|
August 30, 1978 |
|
MARKAND SAROOP AGGARWAL Vs. M M BAJAJ
|
September 15, 1978 |
|
MAULANA SHAMSUDDIN Vs. KHUSHILAL
|
September 8, 1978 |
|
MEHTAB SINGH Vs. STATE OF UTTAR PRADESH
|
August 9, 1978 |
|
MIR FAKIR MOHD Vs. STATE OF WEST BENGAL
|
February 15, 1978 |
|
MODAN SINGH Vs. STATE OF RAJASTHAN
|
August 31, 1978 |
|
MOHAMMAD ASLAM Vs. STATE OF MADHYA PRADESH
|
November 24, 1978 |
|
MOHAMMAD HASNUDDIN Vs. STATE OF MAHARASHTRA
|
November 7, 1978 |
|
MOHAMMAD RASHTO AHMAD ASHFAQ HUSSAIN Vs. STATE OF UTTAR PRADESH
|
December 15, 1978 |
|
MOHAN LAL Vs. AJIT SINGH
|
May 2, 1978 |
|
MOHANSINGH ADVOCATE Vs. UNION TERRITORY CHANDIGARH
|
February 20, 1978 |
|
MOHINDER PAL JOLLY Vs. STATE OF PUNJAB
|
December 14, 1978 |
|
MOHINI MOHAN CHAKRAVARTY Vs. STATE OF WEST BENGAL
|
April 18, 1978 |
|
MORCHA Vs. STATE OF RAJASTHAN
|
September 13, 1978 |
|
MOTI RAM Vs. STATE OF MADHYA PRADESH
|
August 24, 1978 |
|
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
December 12, 1978 |
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MOTIRAM Vs. STATE OF M P
|
August 24, 1978 |
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MRANALINI B SHAH Vs. BAPALAL MOHANLAL SHAH
|
May 1, 1978 |
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MUKTINARAIN JHA Vs. STATE OF BIHAR
|
January 23, 1978 |
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MUNICIPAL CORPORATION FOR THE CITY OF POONA MUNICIPAL CORPORATION FOR THE CITY OF POONA SIPOREX INDIA LIMITED Vs. BIJLEE PRODUCTS INDIA LTD:INDIAN HUME PIPE GO:MUNICIPAL CORPORATION FOR THE CITY OF POONA
|
September 14, 1978 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. P S MALVENKAR
|
May 5, 1978 |
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MUNSHI RAM Vs. FINANCIAL COMMISSIONER HARYANA
|
December 15, 1978 |
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MUTHU NAIGKER Vs. STATE OF TAMIL NADU
|
August 10, 1978 |
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MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. H VENKATARAMANAPPA
|
April 25, 1978 |
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NAGU REDDIAR Vs. BANU REDDIAR
|
April 27, 1978 |
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NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
April 19, 1978 |
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NANDINISATPATHY Vs. P L DANI
|
April 7, 1978 |
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NARENDRA PURSHOTAM UMRAO VIJYABEN PURSHOTAM UMRAO Vs. B B GUJRAL:B B GUJRAL
|
November 17, 1978 |
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NAROTAM SINGH Vs. STATE OF PUNJAB
|
January 11, 1978 |
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NATHU GARAM Vs. STATE OF UTTAR PRADESH
|
October 17, 1978 |
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NEW STANDARD ENGINEERING COMPANY LIMITED Vs. N L ABHYANKAR
|
February 2, 1978 |
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NIRMAL KUMAR KHANDELWAL Vs. UNION OF INDIA
|
May 1, 1978 |
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NOOR MOHAMMAD KHAN GHOUSE KHAN Vs. FAKIRAPPA BHARMAPPA MACHENAHALLI
|
April 28, 1978 |
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NORTHERN INDIA CATERERS INDIA LIMITED Vs. LT GOVERNOR OF DELHI
|
September 7, 1978 |
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ORIENTAL GAS LIMITED Vs. STATE OF WEST BENGAL
|
September 12, 1978 |
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ORIENTAL POWER CABLES LIMITED BOMBAY Vs. ITS WORKMEN
|
March 16, 1978 |
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P N EASWARA IYER Vs. P N VENKATASUBRAMANIA IYER
|
May 5, 1978 |
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P N KAUSHAL LAXMI NARAIN SHAM LAL Vs. UNION OF INDIA
|
August 16, 1978 |
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P VIJAYAPAL REDDY Vs. STATE
|
August 10, 1978 |
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PANDA NANA KARE Vs. STATE OF MAHARASHTRA
|
November 30, 1978 |
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PANDURANG NARAYAN JAWALEKAR Vs. STATE OF MAHARASHTRA
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February 27, 1978 |
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PAPPU ALIAS BAIJNATH Vs. STATE OF UTTAR PRADESH
|
July 21, 1978 |
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PARMANAND DASS Vs. STATE OF ANDHRA PRADESH
|
September 15, 1978 |
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PATEL NARSI LADHU Vs. BHATT CHIMANLAL RATANJI
|
March 20, 1978 |
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PATHUMMA K M KUNHAHAMMAD Vs. STATE OF KERALA
|
January 16, 1978 |
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POLESTAR ELECTRONIC PRIVATE LIMITED UNION OF INDIA DELHI CLOTH AND GENERAL MILLS CO LIMITED BLUE STAR LIMITED DELHI CLOTH AND GENERAL MILLS CO LIMITED DEEPAK OIL MILLS DEEPAK OIL MILLS TRADING ENGINEERS DEEPAK OIL MILLS KRISHAN Vs. ADDITIONAL COMMISSIONER SALES TAX: J K SYNTHETICS LTD
|
February 20, 1978 |
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PORRITTS AND SPENCER ASIA LIMITED Vs. STATE OF HARYANA
|
September 6, 1978 |
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POTTERY MAZDOOR PANCHAYAT Vs. PERFECT POTTERY COMPANY LIMITED
|
October 19, 1978 |
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PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS Vs. UNION OF INDIA
|
February 21, 1978 |
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PRAKASH CHAND Vs. STATE DELHI ADMINISTRATION
|
November 20, 1978 |
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PRESIDENT OF INDIA Vs. SPECIAL COURTS BILL 1978
|
December 1, 1978 |
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PRINCIPAL Vs. PRESIDING OFFICER
|
January 9, 1978 |
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PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED Vs. SURESH CHAND:N K SAXENA
|
February 21, 1978 |
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PUNJAB NATIONAL BANK Vs. GHULAM DASTAGIR
|
January 11, 1978 |
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PURSHOTAM DASS GOEL Vs. HONBLE JUSTICE B S DHILLON
|
March 17, 1978 |
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PUSHPAPRIYADEVI Vs. STATE OF MAHARASHTRA
|
April 4, 1978 |
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R G ANAND Vs. DELUX FILMS
|
August 18, 1978 |
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RAFIQ S O KARIM Vs. STATE OF MAHARASHTRA
|
November 10, 1978 |
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RAGHUNATH PRADHANI Vs. DAMODRA MAHAPATRA
|
November 10, 1978 |
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RAJA BAHADUR MOTILAL POONA MILLS LIMITED Vs. GIRNI KAMGAR SANGHATHANA POONA
|
December 8, 1978 |
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RAJAPALAYAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
|
October 6, 1978 |
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RAJENDRA SINGH YADAV Vs. CHANDRA SEN
|
October 26, 1978 |
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RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 28, 1978 |
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RAM ADHAR Vs. STATE OF UTTAR PRADESH
|
October 18, 1978 |
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RAM BILAS OJHA Vs. BISHWA MUNI
|
February 3, 1978 |
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RAM GRANDER SINGH SAGAR Vs. STATE OF TAMIL NADU
|
January 23, 1978 |
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RAM PARKASH SHARMA Vs. STATE OF HARYANA
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April 18, 1978 |
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RAM RATTAN Vs. BAJRANG LAL
|
May 5, 1978 |
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RAM SARUP Vs. STATE OF HARYANA
|
August 28, 1978 |
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RAM SHANKAR MISRA Vs. STATE OF UTTAR PRADESH
|
November 29, 1978 |
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RAM SINGH AND SONS ENGINEERING WORKS Vs. COMMISSIONER OF SALES TAX U P
|
December 7, 1978 |
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RAMA DAYAL MARKARHA Vs. STATE OF MADHYA PRADESH
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March 14, 1978 |
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RAMANATHAN Vs. STATE OF TAMIL NADU
|
April 18, 1978 |
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RAMANBHAI NAGJIBHAI PATEL Vs. JASHVANTSINGH UDESINGH
|
February 28, 1978 |
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RAMESH Vs. STATE OF UTTAR PRADESH
|
September 29, 1978 |
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RAMESH CHANDER KAUSHAL Vs. VEENA KAUSHAL
|
April 27, 1978 |
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RAMESHWAR DAYAL Vs. STATE OF UTTAR PRADESH
|
February 11, 1978 |
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RAMPAL Vs. STATE OF UTTAR PRADESH
|
September 29, 1978 |
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RANI RATNESH KUMARI Vs. STATE OF UTTAR PRADESH
|
August 2, 1978 |
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RATILAL BHANJI MITHANI Vs. STATE OF MAHARASHTRA
|
September 28, 1978 |
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RAU BHAGWANTA NARGUDE Vs. STATE OF MAHARASHTRA
|
September 7, 1978 |
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RAUF Vs. STATE OF UTTAR PRADESH
|
March 3, 1978 |
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REKHABEN VIRENDRA KAPADIA Vs. STATE OF GUJARAT
|
November 7, 1978 |
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ROHTAS INDUSTRIES LIMITED Vs. RAMLAKHAN SINGH
|
February 16, 1978 |
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ROYAL TALKIES HYDERABAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 9, 1978 |
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RT REV MSGR MARK NETTO Vs. STATE OF KERALA
|
September 11, 1978 |
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S L GOSWAMI Vs. HIGH COURT OF MADHYA PRADESH AT JABALPUR
|
November 23, 1978 |
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S MULGAOKAR Vs. UNION OF INDIA
|
February 21, 1978 |
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S P E MADRAS Vs. K V SUNDRAVELU
|
March 8, 1978 |
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S P KOHLI CIVIL SURGEON FEROZEPUR Vs. HIGH COURT OF PUNJAB AND HARYANA
|
September 12, 1978 |
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S R VENKATARAMAN Vs. UNION OF INDIA
|
November 2, 1978 |
|
SABAL SINGH Vs. STATE OF RAJASTHAN
|
August 28, 1978 |
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SADHU SINGH Vs. UNION OF INDIA
|
September 2, 1978 |
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SADHU SINGH ALIAS SURYA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
September 4, 1978 |
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SAMBHU NATH PALIT Vs. CORPORATION OF CALCUTTA
|
January 24, 1978 |
|
SANDHYA RANI SARKAR Vs. SUDHA RANI DEBI
|
February 14, 1978 |
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SANJAY GANDHI Vs. UNION OF INDIA
|
February 14, 1978 |
|
SANTIMAY DEY Vs. SURAIYA PROPERTIES PRIVATE LIMITED
|
March 19, 1978 |
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SANTRAM Vs. RAJINDER LAL
|
September 22, 1978 |
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SARWAN SINGH Vs. STATE OF PUNJAB
|
August 30, 1978 |
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SAWAN RAM AGGARWAL Vs. NARISH CHANDRA JAIN
|
November 24, 1978 |
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SENTINEL ROLLING SHUTTERS AND ENGINEERING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
September 2, 1978 |
|
SHAMBHU DAYAL Vs. STATE OF UTTAR PRADESH
|
November 21, 1978 |
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SHAMBU NATH GOYAL Vs. BANK OF BARODA
|
February 2, 1978 |
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SHANKARIA Vs. STATE OF RAJASTHAN
|
April 26, 1978 |
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SHAW WALLACE AND COMPANY LIMITED Vs. WORKMEN
|
January 31, 1978 |
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SHER SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION
|
May 4, 1978 |
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SHER SINGH Vs. STATE OF PUNJAB
|
November 17, 1978 |
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SHIBJI KHESTSHI TACKER Vs. COMMISSIONERS OF DHANBAD MUNICI PALITY
|
February 28, 1978 |
|
SHIV CHAND Vs. UJAGAR SINGH
|
August 31, 1978 |
|
SHIVESHWAR PRASAD NARAIN SINGH Vs. GHURAHU
|
November 15, 1978 |
|
SHIVRAJ FINE ARTS LITHO WORKS VASANT FINE ARTS LITHO WORKS SHAKTI OFFSET WORKS NAGPUR Vs. STATE INDUSTRIAL COURT NAGPURS:STATE INDUSTRIAL COURT NAGPURS:STATE INDUSTRIAL COURT NAGPUR
|
February 28, 1978 |
|
SHYAM LAL YADEV Vs. KUSUM DHAWAN
|
November 10, 1978 |
|
SIVAN Vs. STATE OF KERALA
|
March 3, 1978 |
|
SONE LAL Vs. STATE OF UTTAR PRADESH
|
April 6, 1978 |
|
STATE BANK OF INDIA SUCCESSOR TO THE IMPERIAL BANK OF INDIA Vs. SHYAMA DEVI
|
May 5, 1978 |
|
STATE DELHI ADMINISTRATION Vs. VISHWA BANDHU ALIAS BILLA
|
July 27, 1978 |
|
STATE DELHI ADMINISTRATION Vs. SANJAY GANDHI
|
May 5, 1978 |
|
STATE DELHI ADMINISTRATION Vs. PALI RAM
|
September 26, 1978 |
|
STATE OF GUJARAT Vs. MAHARAJ SHRI AMARSINHJI HIMATSINHJI
|
April 14, 1978 |
|
STATE OF HARYANA Vs. HARPAL SINGH
|
August 22, 1978 |
|
STATE OF HARYANA Vs. PRABHU
|
December 12, 1978 |
|
STATE OF JAMMU AND KASHMIR Vs. RAJ DULARI RAZDAN
|
December 15, 1978 |
|
STATE OF KERALA Vs. CHAKALA LONOPPAN PALU DEAD
|
December 5, 1978 |
|
STATE OF KERALA Vs. M M MATHEW
|
August 18, 1978 |
|
STATE OF KERALA Vs. VIJAYA STORES
|
September 1, 1978 |
|
STATE OF KERALA Vs. ALASSERRY MOHAMMED:SHANTI LAL KALIDAS GUJARATI:HANS RAJ
|
February 10, 1978 |
|
STATE OF KERALA K SUKUMARAN NAIR Vs. M K KRISHNAN NAIR:M K KRISHNAN NAIR
|
February 14, 1978 |
|
STATE OF MADHYA PRADESH Vs. DIGVIJAY SINGH
|
November 10, 1978 |
|
STATE OF MAHARASHTRA Vs. MAN SINGHSURAJ SINGH PADVI
|
February 14, 1978 |
|
STATE OF MAHARASHTRA Vs. ATMA RAM SADASHIV DONGARWAR
|
August 16, 1978 |
|
STATE OF ORISSA Vs. RAM GHANDERAGARWALA
|
October 5, 1978 |
|
STATE OF ORISSA Vs. NAKULA SAHU
|
November 30, 1978 |
|
STATE OF PUNJAB Vs. BALRAJ SINGH ALIAS CHHAJJU
|
February 20, 1978 |
|
STATE OF RAJASTHAN Vs. RAM NATH NIROTTAMDAS CHATURVEDI
|
January 18, 1978 |
|
STATE OF RAJASTHAN Vs. RAO RAJA SARDAR SINGH
|
August 11, 1978 |
|
STATE OF UTTAR PRADESH Vs. BOOTA SINGH
|
August 22, 1978 |
|
STATE OF UTTAR PRADESH Vs. BABBOO
|
February 3, 1978 |
|
STATE OF UTTAR PRADESH Vs. BATUK DEO PATI TRIPATHI
|
February 21, 1978 |
|
STATE OF UTTAR PRADESH Vs. R D RAI
|
November 30, 1978 |
|
STATE OF WEST BENGAL Vs. R S ADISESHAN
|
September 15, 1978 |
|
SUBHASH CHAND JAIN Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
|
December 13, 1978 |
|
SUBHENDU PROSAD ROY CHOUDHURY Vs. KAMALA BALA ROY CHOUDHURY
|
February 1, 1978 |
|
SULEMAN NOORMOHAMED AMD OTHERS Vs. UMARBHAI JANUBHAI
|
February 23, 1978 |
|
SUNIL BATRA CHARLES GURMUKH SOBRAJ Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
August 30, 1978 |
|
SUPDT OF TAXES TEZPUR Vs. BORMAHAJAN TEA CO LIMITED
|
January 17, 1978 |
|
SUPERINTENDENT CENTRAL EXCISE BANGALORE Vs. BAHUBAU
|
October 5, 1978 |
|
SUPERINTENDENT OF POLICE LUDHIANA SUPERINTENDENT OF POLICE LUDHIANA STATE OF PUNJAB Vs. DWARKA DAS:JASMER SINGH:BHIAN SINGH
|
November 28, 1978 |
|
SUPERINTENDENT TECH I CENTRAL EXCISE I D D JABALPUR Vs. PRATAP RAI
|
April 26, 1978 |
|
SUPREME COURT Vs. SHRI SHAM LAL
|
January 18, 1978 |
|
SURINDER MOHAN VIKAL Vs. ASCHARAJ LAL CHOPRA
|
February 28, 1978 |
|
SUTLEJ COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
September 27, 1978 |
|
SWARAJ ASHRAM SARVODAYA NAGAR KANPUR Vs. INDUSTRIAL TRIBUNAL III U P KANPUR
|
November 29, 1978 |
|
SYED ABDUL KHADER Vs. RAMI REDDY
|
November 29, 1978 |
|
TAMAL LAHIRI Vs. P N TAGORE
|
September 13, 1978 |
|
TARA PRASAD SINGH Vs. UNION OF INDIA
|
May 5, 1978 |
|
TATA CHEMICALS LIMITED Vs. WORKMEN
|
March 23, 1978 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. SALES TAX OFFICER AND REGIONAL TRANSPORT OFFICER POONA
|
November 22, 1978 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
October 27, 1978 |
|
TEJINDER SINGH SANDHU Vs. STATE OF PUNJAB
|
April 25, 1978 |
|
TOLARAM BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX ASSAM
|
February 14, 1978 |
|
TOWN AREA COMMITTEE JALALABAD Vs. JAGDISH PRASAD
|
April 7, 1978 |
|
TUKARAM Vs. STATE OF MAHARASHTRA
|
September 15, 1978 |
|
TUMMALLA ATCHAIAH Vs. VENKA NARASINGARAO
|
January 24, 1978 |
|
U P STATE ELECTRICITY BOARD Vs. HARI SHANKAR JAIN
|
August 28, 1978 |
|
UDAI CHAND Vs. SHANK AR LAL
|
February 7, 1978 |
|
UJAGAR SINGH DR N S JAIN MRS CHANDRESH SHARMA BHAGIRATH Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
|
July 31, 1978 |
|
UNION OF INDIA Vs. GOSALIA SHIPPING PRIVATE LIMITED
|
May 5, 1978 |
|
UNION OF INDIA Vs. SWADESHI COTTON MILLS GO LTD
|
September 12, 1978 |
|
UNION OF INDIA Vs. CITY MUNICIPAL COUNCIL BELLARY
|
September 8, 1978 |
|
UNION OF INDIA Vs. GOPAL CHANDRA MISRA
|
February 15, 1978 |
|
UNION OF INDIA Vs. H P CHOTHIA
|
April 7, 1978 |
|
UNION OF INDIA Vs. DURGADASS
|
April 5, 1978 |
|
UNION OF INDIA Vs. PRAFULLA KUMAR SANYAL
|
October 27, 1978 |
|
UNION OF INDIA Vs. PRAFULLA KUMAR SAMAL
|
November 6, 1978 |
|
UNION OF INDIA Vs. S N VERMA
|
December 13, 1978 |
|
UPPER INDIA PUBLISHING HOUSE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
December 4, 1978 |
|
USMAN GANI MOHAMMAD Vs. STATE OF MAHARASHTRA
|
October 17, 1978 |
|
V C RANGADURAI Vs. D GOPALAN
|
October 4, 1978 |
|
VALIMOHMAD HAJI SAMSUDDIN Vs. SAMSHERKHAN DILAWARKHAN
|
December 6, 1978 |
|
VASANT MOGHE Vs. STATE OF MAHARASHTRA
|
November 27, 1978 |
|
VENKATESH DHONDDEV DESHPANDE Vs. SOU KUSUM DATTATRAYA KULKARNI
|
September 27, 1978 |
|
VIDYAWATI Vs. COLLECTOR OF AGRA
|
December 5, 1978 |
|
VISHNU DATTA MISHRA Vs. STATE OF MADHYA PRADESH
|
November 28, 1978 |
|
VISHVAS ABA KURANE AKARAM BHAIRU KOTWAL Vs. STATE OF MAHARASHTRA
|
January 19, 1978 |
|
VITHAL SOMNATH KORE ANANT BABU VAID Vs. STATE OF MAHARASHTRA
|
January 20, 1978 |
|
WORKMEN Vs. BHARAT COKING COAL LIMITED
|
March 10, 1978 |
|
WORKMEN OF COCHIN PORT TRUST Vs. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST
|
May 5, 1978 |
|
Y L AGARWALLA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
July 27, 1978 |
|
YESHWANTRAO LAXMANRAO GHATGE Vs. BABURAO BALA YADAV
|
February 9, 1978 |
LOGIN