REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P M MAYANKUTTY P V ANTONY Vs. SECRETARY:UNION OF INDIA	February 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT Vs. GURJARGRAVURES PRIVATE LIMITED	November 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. SWASTIK MINERAL CORPORATION GANDHIDHAM	July 29, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. CHANDRAVILAS HOTEL	August 1, 1977
AGARWAL ENGINEERING CO Vs. TECHNOIMPEX HUNGARIAN MACHINE INDUSTRIES FOREIGN TRADE CO	July 18, 1977
ALL PARTY HILL LEADERS CONFERENCE SHILLONG Vs. CAPTAIN W A SANGMA	September 12, 1977
AMAR NATH Vs. STATE OF HARYANA	July 29, 1977
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. S SUNDARAM	August 17, 1977
ANAKAPALLE COOPERATIVE AGRI CULTURAL AND INDUSTRIAL SOCIETY LIMITED Vs. UNION OF INDIA	May 4, 1977
ARIVANANDA Vs. SATYAPAL	October 14, 1977
ARVEE INDUSTRIES Vs. RATAN LAL SHARMA	September 13, 1977
ASGAR Vs. STATE OF UTTAR PRADESH	July 18, 1977
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION	March 7, 1977
ASHOK LAXMAN SOHONI Vs. STATE OF MAHARASHTRA	February 17, 1977
ASSESSING AUTHORITY PATIALA DISTRICT PATIALA Vs. PATIALA BISCUITS MANUFACTURERS PRIVATE LIMITED NOW DALMIA BISCUITS PRIVATE LIMITED	March 1, 1977
ATTUKARAN Vs. STATE OF TAMIL NADU	January 17, 1977
B SHAH Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	October 12, 1977
BADRI PRASAD BHOLA NATH Vs. GANESH PRASAD	February 21, 1977
BAI MANI Vs. MANILAL LALLLBHAI	February 7, 1977
BAIKUNTHI DEVI Vs. MAHENDRA NATH	March 18, 1977
BALAK RAM Vs. STATE OF UTTAR PRADESH	March 2, 1977
BALCHAND CHORARIA Vs. UNION OF INDIA	December 13, 1977
BALKRISHNA SOMNATH ANANT DATTATRAYA MALI BALKRISHNA SOMNATH Vs. SADU DEVRAM KOLI:CHINTAMANI GOVIND PATIL:SADU DEVRAM KOLI	January 20, 1977
BALWANT SINGH Vs. STATE OF BIHAR	October 4, 1977
BARJUREKAIKHOSROOMAARFATIA Vs. STATE OF MAHARASHTRA	December 16, 1977
BASAVVA KOM DYAMANGOUDA PATIL Vs. STATE OF MYSORE	April 19, 1977
BASHIR Vs. STATE OF HARYANA	October 3, 1977
BATA SHOE COMPANY LIMITED Vs. CITY OF JABALPUR CORPORATION	March 11, 1977
BELDE VENKATESHAM Vs. CHOKKARAPU LAKSHMI NARASIAH	March 15, 1977
BHABA NANDA SARMA Vs. STATE OF ASSAM	October 12, 1977
BHAGABANDAS AGARWALLA Vs. BHAGWANDAS KANU	February 25, 1977
BHAGWAN BUX SINGH Vs. STATE OF UTTAR PRADESH	September 27, 1977
BHAGWAN VISHWANATH PHADNIS Vs. BHASKER DIGAMBER CHOUDHARY	July 29, 1977
BHARWAD BHIKHA NATHA Vs. STATE OF GUJARAT	May 3, 1977
BHAVNAGAR MUNICIPALITY Vs. ALIBHAI KARIMBHAI	February 8, 1977
BHOLA Vs. MURTHI MANDIR SHRJ JAI NARAYANJI	November 16, 1977
BHOPAL SUGAR INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH	January 25, 1977
BHOPAL SUGAR INDUSTRIES LIMITED Vs. SALES TAX OFFICER BHOPAL	April 14, 1977
BIHAR EASTERN GANGETIC FISHERMEN CO OPERATIVE SOCIETY LIMITED Vs. SIPAHI SINGH	September 1, 1977
BIR SINGH Vs. STATE OF UTTAR PRADESH	August 18, 1977
BIRPAL SINGH Vs. STATE OF UTTAR PRADESH	July 22, 1977
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. INDIAN GOODS SUPPLYING CO	March 21, 1977
BRAHMANAND Vs. KAUSHALYA DEVI	April 11, 1977
BUSCHING SCHMITZ PRIVATE LIMITED Vs. P T MENGHANI	March 17, 1977
CARBORANDUM AND COMPANY Vs. COMMISSIONER OF INCOME TAX MADRAS	April 11, 1977
CHAIRMAN BOARD OF MINING EXAMINATION AND CHIEF INSPECTOR OF MINES Vs. RAMJEE	February 3, 1977
CHANDER BHAN HARBHAJAN LAL MESSRS HARBHAGWAN HARBHAJAN LAL Vs. STATE OF PUNJAB:STATE OF HARYANA	February 22, 1977
CHANDER KALI BAI Vs. JAGDISH SINGH THAKUR	October 6, 1977
CHANDU NAIK Vs. SITARAM B NAIK	December 6, 1977
CHARAN DASS Vs. DISTRICT JUDGE DEHRADUN	January 19, 1977
CHET SINGH Vs. STATE OF PUNJAB	March 24, 1977
CHHAGAN LAL Vs. MUNICIPAL CORPORATION INDORE	January 28, 1977
CHILAMAKUR NAGIREDDY Vs. STATE OF ANDHRA PRADESH	July 22, 1977
CHINTAPALLI AGENCY TALUK ARRACK SALES COOPERATIVE SOCIETY LIMITED Vs. SECRETARY FOOD AND AGRICULTURE GOVERNMENT OF ANDHRA PRADESH	September 28, 1977
COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD Vs. KURJI JINABHAI KOTECHA	February 18, 1977
COMMISSIONER OF INCOME TAX KERALA Vs. DHARMODAYAM AND CO KERALA	August 22, 1977
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. TOLLYGUNGE CLUB LTD	March 15, 1977
COMMISSIONER OF INCOME TAX WEST BENGAL I NOW WEST BENGAL II CALCUTTA Vs. INDIAN ALUMINIUM GO LIMITED	January 25, 1977
COMMISSIONER OF WEALTH TAX Vs. J K JUTE MILLS COMPANY LIMITED	January 7, 1977
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD Vs. TRUSTEES OF H E H NIZAMS FAMILY REMAINDER WEALTH TRUST HYDERABAD	May 3, 1977
COMMISSIONER OF WEALTH TAX NEW DELHI Vs. P N SIKAND	April 1, 1977
CONTROLLER OF ESTATE DUTY MADRAS Vs. ALLADI KUPPUSWAMY	May 3, 1977
COSMOSTEELS PRIVATE LIMITED Vs. JAIRAM DAS GUPTA	December 16, 1977
COX AND KINGS AGENTS LIMITED Vs. THEIR WORKMEN	March 18, 1977
CYRIL E FERNANDES Vs. SR MARIA LYDIA	September 8, 1977
D NAGARAJ Vs. STATE OF KARNATAKA	January 18, 1977
DADU YOGENDRA NATH SINGH Vs. COLLECTOR SEONI	January 25, 1977
DAGDU STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:RUKHMINI	April 19, 1977
DATTATRAYA GOVIND MAHAJAN STATE OF UTTAR PRADESH STATE OF PUNJAB NAGAORAO MAROTRAO INGOLE Vs. STATE OF MAHARASHTRA:RAJESH PACHAURI:SUCHA SINGHS:STATE OF MAHARASHTRA	January 27, 1977
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJI	October 3, 1977
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. H R SRI RAMULU	January 11, 1977
DHARMENDRA KUMAR Vs. USHA KUMAR	August 19, 1977
DINESH CHANDRA SANGMA Vs. STATE OF ASSAM	October 5, 1977
EKNATH SHANKARRAO MUKKAWAR Vs. STATE OF MAHARASHTRA	April 12, 1977
EMPLOYEES STATE INSURANCE CORPORATION BHOPAL Vs. CENTRAL PRESS	February 21, 1977
EVEREST COAL COMPANY PRIVATE LIMITED Vs. STATE OF BIHAR	September 29, 1977
FATEHCHAND HIMMATLAL MAHADEO Vs. STATE OF MAHARASHTRA	January 28, 1977
FAZILKA DABWALI TRANSPORT CO PRIVATE LIMITED Vs. MADAN LAL	January 17, 1977
FIRM PANJUMAL DAULATRAM Vs. SAKHI GOPAL	May 3, 1977
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. ENGINEERING MAZDOOR SABHA	March 1, 1977
FUEL INJECTION LIMITED Vs. KAMGER SABHA	November 15, 1977
GOVERNMENT OF ANDHRA PRADESH Vs. ANNE VENKATESWARE	February 17, 1977
GOVIND PRASAD CHATURVEDI Vs. HARI DUTT SHASTRI	January 28, 1977
GUDIKANTT NARASIMHULU Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH	December 6, 1977
GULAB AJWANI Vs. SARASWATI BAI	January 14, 1977
GULLAPALLI KRISHNA DAS Vs. VISHNUMOLAKAYYA VENKAYYA	November 15, 1977
GURCHARAN SINGH RAJ KUMAR SHARMA Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION	December 6, 1977
GURPUR GUNI VENKATARAYA NARASHIMA PRABHU Vs. B G ACHIA ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT MANGALORE	April 15, 1977
H D VASHISHTA Vs. GLAXO LABORATORIES 1 PRIVATE LIMITED	November 8, 1977
HANSA Vs. STATE OF PUNJAB	July 22, 1977
HANUMAN Vs. STATE OF HARYANA	March 17, 1977
HARGOVIND DAYAL SRIVASTAVA Vs. G N VERMA	January 12, 1977
HEAVY ENGINEERING CORPN LIMITED RANCHI Vs. K SINGH AND CO RANCHI	January 19, 1977
HECKETT ENGINEERING CO Vs. THEIR WORKMEN	October 11, 1977
HEM CHAND THE INTERNATIONAL CENTRE FOR KATHA KALI GURDYAL SINGH CHAGGAR RAM BABU GUPTA Vs. DELHI CLOTH AND GENERAL MILLS CO LTD:H K MALIK:KULBUSHAN KUMAR:ANANDI DEVI	August 2, 1977
HINDUSTAN LEVER LIMITED BOMBAY Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION NEW DELHI	April 7, 1977
HIRALAL MALLICK Vs. STATE OF BIHAR	August 16, 1977
HUKAM SINGH Vs. STATE OF RAJASTHAN	February 7, 1977
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED UNION CARBIDE INDIA LIMITED FOODS FATS AND FERTILISERS LIMITED Vs. EMPLOYEES INSURANCE COURT:THE EMPLOYEES STATE INSURANCE CORPORATION:THE REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	December 2, 1977
I L HONNEGOUDA Vs. STATE OF KARNATAKA	January 18, 1977
INDIA PIPE FITTING CO Vs. FAKRUDDJN M A BAKER	November 4, 1977
INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. EASTERN INDIAN MOTION PICTURES ASSOCIATION	March 14, 1977
INDIAN STATISTICAL INSTITUTE Vs. ASSOCIATED BUILDERS	December 2, 1977
J C ROADWAYS Vs. PANDIYAN ROADWAYS CORPN LIMITED	February 2, 1977
JAGMAL SINGH YADAV Vs. M RAMAYYA	January 6, 1977
JAHAR ROY DEAD Vs. PREMJI BHIMJI MANSATA	November 3, 1977
JANTA METAL S UPPLY Vs. COMMISSIONER OF INCOME TAX U P	July 27, 1977
JASRAJ INDER SJNGH Vs. HEMRAJ MULTANCHAND	February 14, 1977
JIMMY HOMI BHARUCHA Vs. STATE OF MAHARASHTRA	February 9, 1977
JIVRAM RANCHHODDAS THAKKAR Vs. TULSHIRAM RATANCHAND MANTRI	March 17, 1977
JIYALAL Vs. STATE OF MADHYA PRADESH	January 17, 1977
JOHRI LAL SONI Vs. BHANWARI BAI	August 1, 1977
JOSEPH PETER Vs. STATE OF GOA DAMAN AND DIV	May 4, 1977
JUGGILAL KAMLAPAT Vs. PRATAPMAL RAMESHWAR	November 24, 1977
K K SHRIVASTAVA Vs. BHUPENDRA KUMAR JAIN	March 15, 1977
K KARUNAKARAN Vs. T V EACHARA WARRTER	November 16, 1977
K VENKAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	April 14, 1977
KALUMIYA KARIMMIYA Vs. STATE OF GUJARAT	January 14, 1977
KANTA GOEL Vs. B P PATHAK	April 1, 1977
KARNAL DISTILLERY COMPANY LIMITED KARNAL DISTILLERY COMPANY LIMITED Vs. UNION OF INDIA	January 12, 1977
KARNATAKA ELECTRICITY BOARD Vs. GULAM MOHIUDDIN	April 12, 1977
KASHMIRA SINGH Vs. STATE OF PUNJAB	September 2, 1977
KERAM ALI Vs. STATE OF UTTAR PRADESH	October 24, 1977
KESHEORAO Vs. NARNARAYAN	February 17, 1977
KHADI GRAM UDYOG TRUST Vs. RAM CHANDRAJI VIRAJMAN MANDIR SARASIYA GHAT KANPUR	November 28, 1977
KISHORE SINGH Vs. STATE OF MADHYA PRADESH	October 10, 1977
KORIN ALIAS ETWARI DEVI Vs. INDIA CABLE COMPANY LIMITED	November 18, 1977
KRISHAN MURARI LAL SEHGAL Vs. STATE OF PUNJAB	February 9, 1977
KRISHNA KUMAR MEDIRATTA Vs. PHULCHAND AGARWALA	January 21, 1977
KUNWAR NRIPENDRA BAHADUR SINGH Vs. JAI RAM VERMA	July 28, 1977
KURUKSHETRA UNIVERSITY Vs. STATE OF HARYANA	March 22, 1977
LAKSHMI CHAND KHAJURIA Vs. ISHROO DEVI	March 31, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. KOTA RAMABRAHMAM	April 22, 1977
LINKS ADVERTISERS AND BUSINESS PROMOTERS Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE	April 21, 1977
M CHINNASWAMY Vs. DHANDAYUTHANPANI ROADWAYS PRIVATE LIMITED	January 13, 1977
M L MANGHANDA Vs. UNION TERRITORY OF CHANDIGARH	March 17, 1977
M V KURIAKOSE Vs. STATE OF KERALA	March 25, 1977
MADAN LAL LOHIA Vs. ASSISTANT COLLECTOR	April 11, 1977
MADHU LIMAYE Vs. STATE OF MAHARASHTRA	October 31, 1977
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ZENABHAI	January 17, 1977
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL Vs. SUDHAKAR	April 15, 1977
MADRAS REFINERIES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS	January 5, 1977
MAGAN BIHARI LAL Vs. STATE OF PUNJAB	February 15, 1977
MAHABIR BEOPAR MANDAL LIMITED CHAMBER OF COMMERCE BULLION AND AGRICULTURAL PRODUCE EXCHANGE LIMITED Vs. FORWARD MARKETS COMMISSION:FORWARD MARKETS COMMISSION:FORWARD MARKETS COMMISSION	January 13, 1977
MAHADEO GANPAT BADAVANE Vs. STATE OF MAHARASHTRA	April 22, 1977
MAHANT BIKRAM DASS CHELA Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH	August 3, 1977
MANGAL ORAM S DEVI Vs. STATE OF ORISSA	January 20, 1977
MANJUSHRI RAHA B L GUPTA Vs. B L GUPTA:MANJUSHRI RAHA	February 9, 1977
MANORANJAN DEY Vs. BINOY KRISHNA PAL AND BROS	March 11, 1977
MATHURA PRASAD AGARWALA Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW	March 10, 1977
MEMBER BOARD OF REVENUE WEST BENGAL Vs. SWAIKA OIL MILLS	August 4, 1977
MINU B MEHTA Vs. BALKRISHNA RAMCHANDRA NAYAN	January 28, 1977
MIRAN DEVI Vs. BIRBAL DASS	July 27, 1977
MISRILAL JAIN B PATNAIK MINES PRIVATE LIMITED A P AND COMPANY FOREST CALCUTTA NANDARAM HUNATRAM MOHAMMAD SERAJUDDIN Vs. STATE OF ORISSA	May 2, 1977
MISTRY PREMJIBHAI VITHALDAS Vs. GANESHBHAI KESHAVJI	April 14, 1977
MOHAMMAD GIASUDDIN Vs. STATE OF ANDHRA PRADESH	May 6, 1977
MOHAMMAD GULAM ABBAS Vs. MOHAMMAD IBRAHIM	December 16, 1977
MOHAMMAD SALAMATULLAH Vs. GOVERNMENT OF ANDHRA PRADESH	January 19, 1977
MOHAN SINGH Vs. STATE OF PUNJAB	March 31, 1977
MOHINDER SINGH Vs. STATE OF PUNJAB	July 26, 1977
MOHINDER SINGH GILL Vs. CHIEF ELECTION COMMISSIONER NEW DELHI	December 2, 1977
MOHINI Vs. VIRENDER KUMAR	March 1, 1977
MOTI NATWARLAL Vs. RAGHAVAYYA NAGINDAS AND CO	March 21, 1977
MUNICIPAL BOARD MAUNATH BHANJAN Vs. SWADESHI COTTON MILLS COMPANY LIMITED	January 28, 1977
MUNSHI Vs. RTCHPAL	February 17, 1977
MUNSHI DASS Vs. MAL SINGH AND MAL DASS	August 8, 1977
MUNSHI MUQBOOL RAZA Vs. HASAN RAZA	March 21, 1977
MURARKA PROPERTIES PRIVATE LIMITED Vs. BEHARILAL MURARKA	November 30, 1977
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. BABAJAN CONDUCTOR	February 8, 1977
N M SIDDIQUE Vs. UNION OF INDIA	December 8, 1977
N S MEHTA Vs. UNION OF INDIA	April 20, 1977
NADELLA VENKATAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH	December 15, 1977
NAI BAHU Vs. LALA RAMNARAYAN	October 14, 1977
NAIB SUBEDAR LACHHMAN DASS Vs. UNION OF INDIA	March 28, 1977
NALANDA CERAMIC AND INDUSTRIES LIMITED Vs. N S CHOUDHURY AND CO PRIVATE LIMITED	August 3, 1977
NAMER ALI CHOUDHURY Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED	November 16, 1977
NANDLAL Vs. MOTI LAL	August 1, 1977
NARAYANA PRABHU VENKATESWARA PRABHU Vs. NARAYANA PRABHU KRISHNA PRABHU	January 19, 1977
NARAYANAN SATHEESAN ALIAS BABOO Vs. STATE OF KERALA	September 29, 1977
NARENDRA MADIVALAPA KHENI Vs. MANIKRAO PATIL	July 28, 1977
NARSINBHAI PRAJAPATI Vs. CHHATRASINGH KANJI	February 10, 1977
NATHUNI PRASAD SINGH Vs. BISHWANATH SINGH SHARMA	March 24, 1977
NATIONAL CO LIMITED CALCUTTA Vs. DEPUTY DIRECTOR OF TAX CREDIT EXPORTS CALCUTTA	March 3, 1977
NATIONAL TEXTILE CORPORATION Vs. STATE OF MAHARASHTRA	April 12, 1977
NATTHU SINGH Vs. STATE OF UTTAR PRADESH	August 11, 1977
NEW DELHI MUNICIPAL COMMITTEE NEW DELHI MUNICIPAL COMMITTEE Vs. LIFE INSURANCE CORPORATION OF INDIA:OM PRAKASH	August 9, 1977
NIHAL CHAND Vs. KALYAN CHAND JAIN	November 15, 1977
NIRMAL SINGH Vs. STATE OF PUNJAB	June 10, 1977
NIRPAL SINGH Vs. STATE OF HARYANA	February 1, 1977
NITYA SEN Vs. STATE OF WEST BENGAL	December 14, 1977
NRISINGHA MURARI CHAKRABORTY Vs. STATE OF WEST BENGAL	April 12, 1977
OFFICIAL LIQUIDATOR Vs. DHARTI DHAN PRIVATE LIMITED	February 10, 1977
ONKAR NATH Vs. DELHI ADMINISTRATION	February 15, 1977
ORISSA MINING CORPORATION LIMITED Vs. PRANNATH VISHWANATH RAWLLEY	August 12, 1977
P CHITHARANJA MENON Vs. A BALAKRISHNAN	April 25, 1977
PADAM NABH SINGH Vs. STATE OF PUNJAB	August 8, 1977
PALANIAPPA GOUNDER Vs. STATE OF TAMIL NADU	March 4, 1977
PARKASH LYAGI AND ORS. Vs. CHINTA MANI AND ORS.	July 20, 1977
PIARA SINGH Vs. STATE OF PUNJAB	October 4, 1977
PIAREY LAL Vs. HORI LAL	February 7, 1977
PRABHAT KIRAN MAITHANI Vs. UNION OF INDIA	February 3, 1977
PRATAP MISRA Vs. STATE OF ORISSA	February 23, 1977
PRECISION BEARINGS INDIA LIMITED Vs. BARODA MAZDOOR SABHA	December 16, 1977
PRITHVI RAJ TANEJA Vs. STATE OF MADHYA PRADESH	January 18, 1977
PRITHVIRAJ TANEJA Vs. STATE OF M.P. AND ANR.	January 6, 1977
PUSHPA DEVI Vs. COMMISSIONER OF INCOME TAX NEW DELHI	August 30, 1977
PUSHPABAI PURSHOTTAM UDESHI Vs. RANJIT GINNING AND PRESSING CO PRIVATE LIMITED	March 25, 1977
PYARE LAL Vs. STATE OF MADHYA PRADESH	January 17, 1977
R DALMIA Vs. COMMISSIONER OF INCOME TAX NEW DELHI	January 19, 1977
R K MALHOTRA ITO GROUP CIRCLE 11 1 AHMEDABAD Vs. KASTURBHAI LALBHAI HUF	August 11, 1977
R P DAVID AND CO Vs. S RAMACHANDRAN	January 14, 1977
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT Vs. AJIT MILLS LTD:IDAR TALUKA SAHAKARI	August 31, 1977
R S KALLOLIMATH Vs. STATE OF MYSORE	May 6, 1977
RADHA KISHAN SAO Vs. GOPAL MODI	February 14, 1977
RADHAKRISHNA AGARWAL Vs. STATE OF BIHAR	March 17, 1977
RAGHUNATH GOPAL MANJIRE Vs. COMPETENT AUTHORITY	November 16, 1977
RAILWAY BOARD Vs. P R SUBRAMANIYAM	November 29, 1977
RAJ KUMARI VIJH Vs. DEV RAJ VIJH	February 15, 1977
RAJ RANI Vs. KAILASH CHAND	February 17, 1977
RAJENDRA PRASAD Vs. STATE OF BIHAR	February 25, 1977
RAM KRISHAN Vs. STATE OF UTTAR PRADESH	July 22, 1977
RAM LAKHAN SINGH Vs. STATE OF UTTAR PRADESH	May 6, 1977
RAMCHANDAR SHIVANARAYAN Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	November 4, 1977
RAMDAS Vs. STATE OF MAHARASHTRA	February 14, 1977
RAMESH PRASAD SINGH Vs. STATE OF BIHAR	November 4, 1977
RAMIAH ASARI Vs. STATE OF TAMIL NADU	July 20, 1977
RANA SHEO AMBAR SINGH Vs. ALLAHABAD BANK LIMITED	February 18, 1977
RANCHHODDAS CHHAGANLAL Vs. DEVAJI SUPDU DORIK	January 17, 1977
RANDHIR SINGH Vs. STATE OF HARYANA	August 30, 1977
RANGASWAMI THE TEXTILE COM MISSIONER THE TEXTILE COMMISSIONER OF THE GOVERNMENT OF INDIA Vs. SAGAR TEXTILE MILLS P LTD:SHRI JAGDISH PROCESS PRIVATE LIMITED	January 27, 1977
RASESH C CHOKST Vs. STATE OF GUJARAT	November 4, 1977
RAU CHIMA CHOUGULE Vs. STATE OF MAHARASHTRA	September 28, 1977
REHMAN JEO WANGNOO Vs. RAM CHANU	December 7, 1977
REMO PAUL ALTOE Vs. UNION OF INDIA	October 13, 1977
RETTI DEENABANDHU Vs. STATE OF ANDHRA PRADESH	January 11, 1977
REV STAINISLAUS REV STAINISLAUS STATE OF ORISSA Vs. STATE OF MADHYA PRADESH:YULITHA HYDE	January 17, 1977
REVAPPA DEOGONDA BAGLE Vs. STATE OF MAHARASHTRA	January 17, 1977
ROSHAN DI HATTI Vs. COMMISSIONER OF INCOME TAX DELHI	March 8, 1977
S B PATWARDHAN K V RAMKRISHNA Vs. STATE OF MAHARASHTRA:STATE OF GUJARAT	May 4, 1977
S P DESHMUKH Vs. SHAH NIHAL CHAND WAGHAJIBAI GUJARATI	July 27, 1977
S P S JAYAM AND CO Vs. NEHRUSADAN	April 1, 1977
S.O. ARJUNAN CHETTIAR Vs. THE ENFORCEMENT OFFICER	February 18, 1977
SAKSENA BROTHERS PRIVATE LIMITED Vs. BHUDHAR CHANDRA BANERJEE	January 10, 1977
SALES TAX OFFICER XI ENFORCEMENT BRANCH GREATER BOMBAY Vs. POONNAMAL	February 9, 1977
SALIM ZIA Vs. STATE OF UTTAR PRADESH	November 24, 1977
SANAT KUMAR AUDDY Vs. PRODYOT KUMAR AUDDY	January 10, 1977
SANTHANAM KACHAPALAYA GURUKKAL Vs. V SUBRAMANYA GURUKKAL	March 17, 1977
SANTURAM KHUDAI Vs. KIMATRAI PRINTERS AND PROCESSORS PRIVATE LIMITED	December 9, 1977
SARDAR IQBAL SINGH Vs. STATE DELHI ADMINISTRATION	November 9, 1977
SARVESHWAR PRASAD SHARMA Vs. STATE OF MADHYA PRADESH	September 26, 1977
SASHI PRASAD BAROOAH Vs. AGRICULTURAL INCOME TAX OFFICER	January 19, 1977
SATBIR SINGH AJIT SINGH HARBHAJAN SINGH Vs. STATE OF PUNJAB	March 14, 1977
SELLAMMAL Vs. NALLAMMAL	March 17, 1977
SETH R DALMIA Vs. COMMISSIONER OF INCOME TAX DELHI NEW DELHI	September 21, 1977
SHAFIQUDDIN Vs. PYARELAL	March 23, 1977
SHAHZADA NAND Vs. COMMISSIONER OF INCOME TAX PATIALA	April 12, 1977
SHAIKH ABDUL AZEES Vs. STATE OF KARNATAKA	March 28, 1977
SHARIF AHMAD Vs. REGIONAL TRANSPORT AUTHORITY MEERUT	October 31, 1977
SHIV MOHAN SINGH Vs. STATE DELHI ADMINISTRATION	March 10, 1977
SHRIKRISHNADAS TIKARA Vs. STATE GOVERNMENT OF MADHYA PRADESH	March 22, 1977
SHUKLA MANSETA INDUSTRIES PRIVATE LIMITED Vs. WORKMEN EMPLOYED UNDER IT	August 2, 1977
SHYAM CHARAN Vs. SHEOJI BHAI	October 12, 1977
SIAL SOAP STONE FACTORY Vs. STATE OF MADHYA PRADESH	January 18, 1977
SIDDU VENKAPPA DEVADIGA Vs. RANGU S DEVADIGA	January 6, 1977
SITA RAM BHAU PATIL Vs. RAMCHANDRA NAGO PATIL	January 20, 1977
SITARAMLAKSHMANJI Vs. DIPNARAIN MANDAL	March 30, 1977
SRIRANGAN Vs. STATE OF TAMIL NADU	November 30, 1977
STATE OF BIHAR Vs. RAMESH SINGH	August 2, 1977
STATE OF GUJARAT Vs. VORA SALEBHAJ GULAMALI:VORA AKBARALI IBRAHIM	March 30, 1977
STATE OF GUJARAT Vs. RAMESH CHANDRA MASHRUWALA	January 21, 1977
STATE OF GUJARAT Vs. SANKALCHAND KHODIDAS PATEL	November 9, 1977
STATE OF HARYANA Vs. RATTAN SINGH	March 22, 1977
STATE OF HARYANA Vs. N C TANDON	April 14, 1977
STATE OF HARYANA Vs. JAGBIR SINGH	October 7, 1977
STATE OF HIMACHAL PRADESH Vs. WAZIR CHAND	November 16, 1977
STATE OF KARNATAKA Vs. UNION OF INDIA	November 8, 1977
STATE OF KARNATAKA Vs. RANGANATHA REDDY	October 11, 1977
STATE OF KARNATAKA Vs. L MUNISWAMY	March 3, 1977
STATE OF KERALA Vs. K T SHADULI GROCERY DEALER	March 15, 1977
STATE OF M.P. AND ORS. Vs. GALLA TILHAN VYAPARI SANGH AND ORS.	January 6, 1977
STATE OF MADHYA PRADESH Vs. BABU LAL	January 21, 1977
STATE OF MADHYA PRADESH Vs. STATE OF MAHARASHTRA	January 5, 1977
STATE OF MADHYA PRADESH Vs. GALLA TILHAN VYAPARI SANGH	January 17, 1977
STATE OF MAHARASHTRA Vs. VINAYAK	January 6, 1977
STATE OF MAHARASHTRA Vs. BHALGHANDRA KHANDERAO JOSHI	January 27, 1977
STATE OF MAHARASHTRA Vs. HANSRAJ DEPAR PARLE OIL CENTRE	February 25, 1977
STATE OF MAHARASHTRA Vs. KALIAR KOTL SUBRAMANIAM RAMASWAMY	August 8, 1977
STATE OF MAHARASHTRA Vs. SHANTILAL KALIDAS GUJARATHI	March 22, 1977
STATE OF MAHARASHTRA Vs. MAHIPATI KRISHNA INGAVALE	April 12, 1977
STATE OF MYSORE Vs. HUTCHAPPA	January 25, 1977
STATE OF ORISSA Vs. N N SWAMY	January 27, 1977
STATE OF ORISSA Vs. ARAKHITA BISOI	April 14, 1977
STATE OF PUNJAB Vs. PREM SUKHDAS:RIKHAB DAS	April 1, 1977
STATE OF PUNJAB Vs. PRITAM SINGH	August 4, 1977
STATE OF PUNJAB Vs. DALMIA BISCUIT PRIVATE LIMITED	July 25, 1977
STATE OF PUNJAB Vs. BALBIR SINGH	January 31, 1977
STATE OF PUNJAB Vs. MULKH RAJ AND CO: TARSEM LAL BACHAN LAL	January 28, 1977
STATE OF PUNJAB Vs. RAMJI DAS	March 3, 1977
STATE OF PUNJAB Vs. GEETA IRON AND BRASS WORKS LIMITED	October 14, 1977
STATE OF RAJASTHAN Vs. RAMDEEN	March 4, 1977
STATE OF RAJASTHAN JAIPUR Vs. BALCHAND ALIAS BALIAY	September 20, 1977
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB Vs. UNION OF INDIA	May 6, 1977
STATE OF U.P. Vs. RAJESH PACHAURI	January 27, 1977
STATE OF UTTAR PRADESH Vs. NAWAB HUSSAIN	April 4, 1977
STATE OF UTTAR PRADESH Vs. CHANDRA MOHAN NIGAM:CHANDRA MOHAN NIGAM	September 19, 1977
STATE OF UTTAR PRADESH Vs. SARJOO DEVI	July 27, 1977
STATE OF UTTAR PRADESH Vs. MOHAMMAD MUSHEER KHAN	July 29, 1977
STATE OF UTTAR PRADESH Vs. INDIAN HUME PIPE COMPANY LIMITED	March 3, 1977
STATE OF UTTAR PRADESH Vs. MODI INDUSTRIES LIMITED	January 4, 1977
STATE OF UTTAR PRADESH Vs. LALLA SINGH	November 28, 1977
STATE OF UTTAR PRADESH Vs. SUGHAR SINGH	December 8, 1977
STATE OF WEST BENGAL Vs. BEJOY KUMAR BOSE	December 7, 1977
STATE OF WEST BENGAL Vs. WASHI AHMED	March 7, 1977
STATE OF WEST BENGAL P K SESHAN K D MAZUMDAR Vs. MANMAL BHUTORIA:STATE OF ASSAM:THE STATE	May 3, 1977
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. ITS WORKMEN	March 1, 1977
SUKHDEV SINGH Vs. GRAM SABHA BARI KHAD	January 28, 1977
SUNDER DASS Vs. RAM PRAKASH	February 24, 1977
SUPERINTENDENT OF POST OFFICES SUPERINTENDENT OF POST OFFICES SUPERINTENDENT OF POST OFFICES POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD 1 UNION OF INDIA UNION OF IND Vs. P K RAJAMMA:A SURYA RAO:P NARAYANA RAO:M KISHAIAH:M TUMBESWARARAO:K T KUNJAPPAN:GOKULANANDA DAS	April 22, 1977
SURENDRA NATH JENA Vs. STATE OF ORISSA	April 1, 1977
SURENDRANATH SUD Vs. STANDARD VACUUM OIL CO	March 9, 1977
T ARIVANDANDAM Vs. T V SATYAPAL	October 14, 1977
TAKKASEELA PEDDA SUBBA REDDI Vs. PUJARI PADMAVATHAMMA	April 28, 1977
TALATI KANTILAL BHUMABAI Vs. LALITABEN	July 26, 1977
TARLOK SINGH Vs. STATE OF PUNJAB	April 28, 1977
TARULATA SHYAM Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	April 28, 1977
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED BOMBAY Vs. REGISTRAR OF RESTRICTIVE TRADE AGREEMENT NEW DELHI	January 21, 1977
TECHNICIANS STUDIO PRIVATE LIMITED Vs. LILA GHOSH	September 19, 1977
TEG SINGH Vs. CHARAN SINGH	March 23, 1977
TEXTILE MACHINERY CORPORATION LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA	January 25, 1977
THAKUR DAS Vs. STATE OF MADHYA PRADESH	October 14, 1977
THANGIAH Vs. STATE OF TAMIL NADU	February 25, 1977
THAROO MAL Vs. PURAN CHAND PANDEY	November 29, 1977
THIRU JOHN V SUBRAHMANYAM Vs. RETURNING OFFICER:RETURNING OFFICER	April 12, 1977
TOWN MUNICIPAL COUNCIL KALGHATGI Vs. URMILLA KOTHARI	January 20, 1977
TRAVANCORE COCHIN CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA	January 21, 1977
TRIMBAK GANGADHAR TELANG Vs. RAMCHANDRA GANESH BHIDE	January 19, 1977
TRUSTEES FOR IMPROVEMENT OF CALCUTTA Vs. CHANDRA SEKHAR MALLICK	May 6, 1977
TULA RAM Vs. KISHORE SINGH	October 5, 1977
UDAYAN CHINUBHAI Vs. R C BALI	September 22, 1977
UHAIYAN Vs. STATE OF MADHYA PRADESH	October 14, 1977
UMEDBHAI JADAVBHAT Vs. STATE OF GUJARAT	December 16, 1977
UNION OF INDIA Vs. B N PRASAD	December 9, 1977
UNION OF INDIA Vs. SANKALGHAND HIMATLAL SHETH	September 19, 1977
UNION OF INDIA Vs. ORIENT ENGG AND COMMERCIAL COMPANY LIMITED	October 7, 1977
UNION OF INDIA Vs. CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LIMITED	April 6, 1977
UNION OF INDIA Vs. GUJARAT WOOLLEN FELT MILLS	April 7, 1977
UNION OF INDIA Vs. VIJAY CHAND JAIN	February 2, 1977
UNION OF INDIA Vs. A GOPALAKRISHNA NAYAK	January 17, 1977
UNION OF INDIA C T A PILLAI STATE OF KARNATAKA UNION OF INDIA STATE OF MAHARASHTRA STATE OF KARNATAKA D J SHIRARAM THE STATE OF KARNATAKA UNION OF INDIA Vs. BHANUDAS KRISHNA GAWDE:RAMESH RAMLAL NARANG:SHRI GURUNATH KULKARNI:TEJRAJ GHAMANDIRAM GOWANI:P T SANGHVI:SARASWATAMMA:THE COMMR OF POLICE BANGALORE:C R SATISH AND OTH	January 25, 1977
V TULASAMMA Vs. SESHA REDDY	March 17, 1977
VANGUARD ROLLING SHUTTERS AND STEEL WORKS Vs. COMMISSIONER OF SALES TAX	March 8, 1977
VASANTRAO ALIAS BABURAO Vs. SHYAMRAO	July 28, 1977
VASUDEO KULKARNI Vs. SURYA KANT BHATT	May 2, 1977
VASUDEO KULKARNI Vs. SURYA KANT BHATT	March 2, 1977
VELJI LAKHAMSI AND CO Vs. BENETT COLEMAN AND CO	April 14, 1977
VICE CHANCELLOR JAMMU UNIVERSITY Vs. DUSHIANT KUMAR RAMPAL	February 23, 1977
VIDYA SAGAR Vs. STATE OF UTTAR PRADESH	February 22, 1977
VIJAY SINGH Vs. TULSI RAM	February 25, 1977
VISHNU AGENCIES PRIVATE LIMITED DHANYALAKSHMI RICE MILLS CONTRACTORS GUTHA SUBBA RAO Vs. COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER	December 16, 1977
WESTERN INDIA MATCH COMPANY LIMITED Vs. THIRD INDUSTRIAL TRIBUNAL WEST BENGAL	November 16, 1977
WORKMEN OF NEW ALLENBERRY WORKS Vs. DEEPAK INDUSTRIES TD	April 15, 1977
YASH PAL MITTAL Vs. STATE OF PUNJAB	November 3, 1977

Year 1977 of SUPREME COURT OF INDIA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address