|
A DAMODARAN Vs. STATE OF KERALA
|
March 23, 1976 |
|
ABDUL HAMID Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
|
October 18, 1976 |
|
ABDUL MAJID ABDUL RAHMAN ABDUL SAMAD AMIRMIYA Vs. STATE OF GUJARAT
|
May 3, 1976 |
|
ABDUL WAHAB Vs. DIVISIONAL ENGINEER M P ELECTRICITY BOARD
|
March 5, 1976 |
|
ACHUTANANDA PUROHIT Vs. STATE OF ORISSA
|
March 26, 1976 |
|
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA Vs. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI
|
April 28, 1976 |
|
ADONI COTTON MILLS LIMITED SIDDAMASETTI RAMARATHAM PROP KRISHNA RICE AND OIL MILLS JAYANTILAL DHANJI OIL MILLS ANIL KUMAR AND CO N RAJA PULLAVAH FIRM MAWADI MOULDING FACTORY J Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD:CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY
|
August 6, 1976 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
December 16, 1976 |
|
AKOIJAM RANBIR SINGH Vs. GOVERNMENT OF MANIPUR
|
April 7, 1976 |
|
ALEMBIC GLASS INDUSTRIES LIMITED BARODA JYOTI LIMITED BARODA Vs. WORKMEN:WORKMEN
|
July 30, 1976 |
|
AMAR SINGH RANDHAWA Vs. STATE OF PUNJAB
|
December 17, 1976 |
|
AMBARAM Vs. STATE OF MADHYA PRADESH
|
March 8, 1976 |
|
AMOLAKCHAND CHHAZED Vs. BHAGWANDAS ARYA
|
November 17, 1976 |
|
AMRIT BHUSHAN GUPTA Vs. UNION OF INDIA
|
November 29, 1976 |
|
AMRITLAL NATHUBHAI SHAH KESHAVLAL NATHUBHAI SHAH Vs. UNION GOVERNMENT OF INDIA:UNION GOVERNMENT OF INDIA
|
August 24, 1976 |
|
ANANTA PANDU POROBO DESAI Vs. LALITA POI
|
March 11, 1976 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD ANDHRA PRADESH STATE ROAD TRANSPORT CORPORAT Vs. P VENKATESWARA RAO:M RAMAMOHAN RAO:A J RUBEN:B JAMMIAH RETD DRIVER
|
August 19, 1976 |
|
ANIRUDH PRASAD Vs. RAJESHWARI SAROJ DAS
|
April 20, 1976 |
|
ANNAPURNA CARBON INDUSTRIES CO Vs. STATE OF ANDHRA PRADESH
|
March 9, 1976 |
|
ARULAYI NADACHI SELVI AMMAL NADACHI Vs. SELVI AMMAL NADACHI MARIA ARULAYI NADACHI
|
May 6, 1976 |
|
ARUMUGA NADAR Vs. STATE OF TAMIL NADU
|
October 11, 1976 |
|
ARUN KSHETRAPAL Vs. REGISTRAR HIGH COURT JABALPUR
|
August 4, 1976 |
|
ARYA VIDYA SABHA KASHI Vs. KRISHNA KUMAR SRIVASTAVA
|
February 26, 1976 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
September 21, 1976 |
|
ASSAM RAILWAYS AND TRADING COMPANY LIMITED Vs. COLLECTOR OF LAKHIMPUR
|
March 25, 1976 |
|
ASSISTANT SALES TAX OFFICER Vs. B C KAME PROPRIETOR KAME PHOTO STUDIO
|
December 14, 1976 |
|
AZAMJAHI MILLS LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
March 17, 1976 |
|
B PRABHAKARA RAO Vs. DESARI PANAKALA RAO
|
April 5, 1976 |
|
BACHCHEY LAL Vs. STATE OF UTTAR PRADESH
|
March 11, 1976 |
|
BAHAL SINGH Vs. STATE OF HARYANA
|
March 12, 1976 |
|
BAJRANG LAL Vs. STATE OF RAJASTHAN
|
February 24, 1976 |
|
BALCHAND JAIN Vs. STATE OF MADHYA PRADESH
|
November 5, 1976 |
|
BALDEV RAJ GULIANI STATE OF HARYANA Vs. PUNJAB AND HARYANA HIGH COURT:BALDEV RAJ GULIANI
|
August 30, 1976 |
|
BALJIT SINGH HARI CHAND Vs. STATE OF UTTAR PRADESH
|
September 6, 1976 |
|
BALWAN SINGH Vs. PRAKASH CHAND
|
February 4, 1976 |
|
BANKA NAYAKO Vs. STATE OF ORISSA
|
February 25, 1976 |
|
BANSIDHAR PRASHAR Vs. SHALIGRAM SRIVASTAVA
|
January 15, 1976 |
|
BANSILAL MOHANLAL MAHESHWARI Vs. PRABHAKAR LAXMISHANKAR RASANE
|
January 6, 1976 |
|
BARADA KANTA MISHRA Vs. HIGH COURT OF ORISSA
|
May 6, 1976 |
|
BAROT RAM VISHRAM Vs. STATE OF GUJARAT
|
November 4, 1976 |
|
BASHIR AHMAD MAGREY Vs. GHULAM QUADIR MIR
|
December 2, 1976 |
|
BEANT SINGH Vs. UNION OF INDIA
|
November 18, 1976 |
|
BECHAN PANDEY Vs. DULHIN JANKI DEVI
|
March 9, 1976 |
|
BELI RAM Vs. NAND KUMAR
|
December 2, 1976 |
|
BHAGWAN DASS Vs. STATE OF UTTAR PRADESH
|
March 24, 1976 |
|
BHAGWAN SINGH RANA Vs. STATE OF HARYANA
|
April 30, 1976 |
|
BHAGWATI Vs. STATE OF UTTAR PRADESH
|
April 8, 1976 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
December 6, 1976 |
|
BHAYANI LUHANA RADHABAI Vs. STATE OF GUJARAT
|
September 22, 1976 |
|
BHUPINDRA NATH CHATTERJEE Vs. STATE OF BIHAR
|
December 14, 1976 |
|
BINDESHWARI PRASAD SINGH Vs. KALI SINGH
|
August 5, 1976 |
|
BINDUMATI BAI Vs. NARBADA PRASAD
|
October 28, 1976 |
|
BIRBAL SINGH Vs. KEDAR NATH
|
November 2, 1976 |
|
BOARD OF REVENUE Vs. A M ANSARI
|
March 17, 1976 |
|
BOMBAY AMMONIA PVT LTD Vs. STATE OF TAMIL NADU
|
March 24, 1976 |
|
BOOMI Vs. LEELA RAJAN
|
December 2, 1976 |
|
BURMA OIL CO 1 TRADING LIMITED CALCUTTA Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA
|
December 1, 1976 |
|
CAETANO PIEDADE FERNANDES Vs. UNION TERRITORY OF GOA DAMAN AND DIU PANAJI GOA
|
September 1, 1976 |
|
CARBORANDUM UNIVERSAL LIMITED Vs. R BALASUBRAMANIAN AND ETHERS
|
April 8, 1976 |
|
CHANAN SINGH Vs. REGISTRAR CO OP SOCIETIES PUNJAB
|
March 18, 1976 |
|
CHANDRA KUMAR SAH Vs. GIRDHAR DAS
|
October 20, 1976 |
|
CHANDRA MOHAN Vs. STATE OF UTTAR PRADESH
|
April 19, 1976 |
|
CHATAR SINGH Vs. STATE OF HARYANA
|
March 19, 1976 |
|
CHATURDAS BHAGWANDAS PATEL Vs. STATE OF GUJARAT
|
April 16, 1976 |
|
CHERAN TRANSPORT COMPANY LIMITED Vs. KANAN LORRY SERVICE
|
December 10, 1976 |
|
CHHAGANBHAI NORSINBHAI Vs. SONI CHANDUBHAI GORDHANBHAI
|
March 23, 1976 |
|
CHHOTAN PRASAD SINGH SMT SUCHAN DEVI Vs. HARI DUSADH:BIHARI MANJHI
|
November 24, 1976 |
|
CHOGMAL BHANDARI Vs. DEPUTY COMMERCIAL TAX OFFICER II DIVISION KURNOOL
|
February 4, 1976 |
|
COLLECTOR OF CUSTOMS Vs. PEDNEKAR AND COMPANY PRIVATE LTD
|
March 31, 1976 |
|
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE Vs. RATNAVARMA HEGADE
|
October 20, 1976 |
|
COMMISSIONER LUCKNOW DIVISION Vs. KUMARI PREM LATA MISRA
|
October 26, 1976 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM Vs. LUCY KOCHUVAREED
|
May 7, 1976 |
|
COMMISSIONER OF COAL MINES PROVIDENT FUND DHANBAD Vs. J P LALLA AND SONS
|
February 13, 1976 |
|
COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. B SAMITRA
|
February 20, 1976 |
|
COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. SAHU JAIN LIMITED
|
February 16, 1976 |
|
COMMISSIONER OF INCOME TAX GENERAL CALCUTTA Vs. ASHOKA MARKETING LTD
|
March 19, 1976 |
|
COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. R M AMIN T R OF THE LATE SHRT CHUNNTBHAT J AMTN BARODA
|
November 26, 1976 |
|
COMMISSIONER OF INCOME TAX KANPUR Vs. J K COMMERCIAL CORPORATION LTD
|
September 3, 1976 |
|
COMMISSIONER OF INCOME TAX LUCKNOW Vs. MADHO PD JATIA
|
August 17, 1976 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. P S S INVESTMENTS PRIVATE LIMITED
|
November 9, 1976 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. R M CHIDAMBARAM PILLAI
|
November 17, 1976 |
|
COMMISSIONER OF INCOME TAX PUNJAB HARYANA J AND K H P AND UNION TERRITORY OF CHANDIGARH Vs. PANIPAT WOOLLEN AND GENERAL MILLS CO LTD
|
January 21, 1976 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL 1 CALCUTTA Vs. SIMON CARVES LIMITED
|
August 17, 1976 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. JAGANNATH JEE
|
December 17, 1976 |
|
COMMISSIONER OF SALES TAX GUJARAT Vs. SABARMATI RETI UDYOG SAHAKARI MANDALI LIMITED
|
April 26, 1976 |
|
COMMISSIONER OF SALES TAX U P Vs. MADAN LAL DAS AND SONS BAREILLY
|
September 22, 1976 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. OFFICER IN CHARGE COURT OF WARDS PAIGAH
|
August 6, 1976 |
|
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. HINDUSTAN MOTORS LIMITED
|
March 10, 1976 |
|
COMMISSIONER OF WEALTH TAX MADRAS COMMISSIONER OF WEALTH TAX MADRAS Vs. LATE R SRIDHARAN
|
April 29, 1976 |
|
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. BISHWANATH CHATTERJEE
|
April 8, 1976 |
|
COMPANY LAW BOARD Vs. UPPER DOAB SUGAR MILLS LIMITED
|
December 17, 1976 |
|
CONTROLLER OF ESTATE DUTY GUJARAT R RANGANAYAKI AMMAL Vs. KANTILAL TRIKAMLAL:THE CONTROLLER OF ESTATE DUTY MADRAS
|
July 19, 1976 |
|
CONTROLLER OF ESTATE DUTY KERALA Vs. R V VISHWANATHAN
|
September 21, 1976 |
|
CONTROLLER OF ESTATE DUTY KERALA Vs. V VENUGOPALA VARMA RAJAH
|
August 24, 1976 |
|
CORPORATION OF CALCUTTA Vs. MOHAMMAD OMER ALI
|
August 20, 1976 |
|
CORPORATION OF CITY OF ANGALORE Vs. B T KAMPANNA
|
August 20, 1976 |
|
CUMBUM ROADWAYS PJ LIMITED Vs. BALAGURU BUS SERVICE PRIVATE LIMITED
|
December 10, 1976 |
|
CUSTODIAN OF EVACUEE PROPERTY Vs. RABIA BAI
|
August 19, 1976 |
|
D C ROY Vs. PRESIDING OFFICER MADHYA PRADESH INDUSTRIAL COURT INDORE
|
March 23, 1976 |
|
D D SURJ Vs. A K BARREN
|
February 6, 1976 |
|
D H MANIAR Vs. WAMAN LAXMAN KUDAV
|
August 24, 1976 |
|
D R VENKATACHALAM Vs. DEPUTY TRANSPORT COMMISSIONER
|
December 10, 1976 |
|
D VENKATA REDDY Vs. R SULTAN
|
February 24, 1976 |
|
DALBIR KAUR DALBIR SINGH Vs. STATE OF PUNJAB
|
August 20, 1976 |
|
DALHOUSIE PROPERTIES LIMITED Vs. SURAJMULL NAGARMULL
|
October 28, 1976 |
|
DALMIA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
September 10, 1976 |
|
DAMADILAL Vs. PARASHRAM
|
May 7, 1976 |
|
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
|
August 5, 1976 |
|
DASHRATH SINGH Vs. STATE OF MADHYA PRADESH
|
October 8, 1976 |
|
DEEPAK SARKAR Vs. STATE OF BIHAR
|
December 9, 1976 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. R R GUPTA COMMERCIAL TAX OFFICER JAIPUR
|
May 3, 1976 |
|
DEVARAPALLI LAKSHMINARAYANA REDDY Vs. V NARAYANA REDDY
|
May 4, 1976 |
|
DEVI SAHAI PALLIWAL Vs. UNION OF INDIA
|
November 3, 1976 |
|
DEWAN SINGH Vs. STATE OF HARYANA
|
May 7, 1976 |
|
DHAN KUMAR JAIN Vs. DELHI ADMINISTRATION
|
November 12, 1976 |
|
DHANESHWARBUWA GURU PURSHOTTAMBUWA OWNER OF SHRI VITHAL RUKHAMAI SANSTHAN Vs. CHARITY COMMISSIONER STATE OF BOMBAY
|
March 1, 1976 |
|
DHANYALAKSHMI RICE MILLS SHRINIVASA SATNARAYANA BUNG DHANYALAKSHMI RICE MILLS NITHIN KUMAR CO NITHIN KUMAR CO SEETHARAMANJANEYA RICE MILLS SEETHARAMANJANEYA RICE MILLS SHRI RAMA Vs. COMMISSIONER OF CIVIL SUPPLIES:UNION OF INDIA:COMMISSIONER 0F CIVIL SUPPLIES:UNION OF INDIA:STATE 01 ANDHRA PRADESH:STATE 0F ANDHRA PRADESH:STATE OF ANDHRA
|
February 16, 1976 |
|
DHARAM CHAND JAIN Vs. STATE OF BIHAR
|
April 14, 1976 |
|
DIWAN BROS Vs. CENTRAL BANK OF INDIA BOMBAY
|
May 7, 1976 |
|
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED ENGLISH ELECTRIC CO OF INDIA LIMITED ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER:DEPUTY COMMERCIAL TAX OFFICER:GOVERNMENT OF TAMIL NADU
|
September 21, 1976 |
|
EXCISE COMMISSIONER U P ALLAHABAD Vs. RAM KUMAR
|
May 5, 1976 |
|
FARID AHMED ABDUL SAMAD Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
|
July 29, 1976 |
|
G A GALIAKOTWALA AND COMPANY PRIVATE LIMITED MADRAS Vs. STATE OF MADRAS
|
March 22, 1976 |
|
G MUNIYAPPA NAIDU V A NAMMAGI Vs. STATE OF KARNATAKA
|
October 13, 1976 |
|
G PONNIAH THEVAR Vs. NALLP YAM PERUMAL PTLLAT
|
December 15, 1976 |
|
G SARANA Vs. UNIVERSITY OF LUCKNOW
|
July 28, 1976 |
|
GAJANANA MOTOR TRANSPORT COMPANY LIMITED Vs. STATE OF KARNATAKA
|
September 22, 1976 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
March 3, 1976 |
|
GAURI SHANKAR CHANDRABHAN Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
May 3, 1976 |
|
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. UNION OF INDIA
|
October 28, 1976 |
|
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. T M PARAMASIVAM
|
April 8, 1976 |
|
GIRDHAR DAS CHANDRA KUMAR SHAH Vs. DISTRICT JUDGE VARANASI: GIRDHAR DAS
|
October 20, 1976 |
|
GIRDHARI LAL Vs. HUKAM SINGH
|
October 19, 1976 |
|
GIRDHARI LAL NANNELAL Vs. SALES TAX COMMISSIONER M P
|
March 1, 1976 |
|
GOPAL DAS Vs. COLLECTOR OF VARANASI
|
September 21, 1976 |
|
GOPI CHAND DHAWAN AND Vs. DEPUTY SECRETARY PUNJAB
|
May 4, 1976 |
|
GOVERNMENT MEDICAL STORE DEPOT KARNAL Vs. STATE OF HARYANA
|
March 26, 1976 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. D JANARDHANA RAO
|
September 23, 1976 |
|
GOVIND RAO Vs. MAHADEV
|
April 5, 1976 |
|
GOVINDBHAI GORDHANBHAI PATEI Vs. GULAM ABBAS MULL A ALLIBHAI
|
December 17, 1976 |
|
GUJARAT UNIVERSITY NAVRANGPURA Vs. SHYAMKUMAR JIVANDAS
|
March 17, 1976 |
|
GULAB Vs. STATE OF MAHARASHTRA
|
December 8, 1976 |
|
GULAB CHAND SHARMA Vs. SARASWATI DEVI
|
December 14, 1976 |
|
GUR PRATAP SINGH BEDI Vs. STATE OF PUNJAB
|
January 9, 1976 |
|
GURDIT SINGH Vs. MUNSHA SINGH
|
November 29, 1976 |
|
GYAN CHAND Vs. KUNJBEHARILAL
|
December 6, 1976 |
|
H C SARIN Vs. UNION OF INDIA
|
April 14, 1976 |
|
H H MAHARAJA RANA HEMANT SINGHJI DHOLPUR Vs. COMMISSIONER OF INCOME TAX RAJASTHAN
|
February 17, 1976 |
|
HANSA SINGH Vs. STATE OF PUNJAB
|
August 20, 1976 |
|
HARBANSLAL JAGMOHANDAS REV EVERETT M FASANACHAT Vs. PRABHUDAS SHIVLAL:WEST END WORKS
|
March 12, 1976 |
|
HARDAYAL Vs. STATE OF UTTAR PRADESH
|
March 23, 1976 |
|
HARI DEV SHARMA Vs. STATE DELHI ADMINISTRATION
|
May 4, 1976 |
|
HARI SHANKER TRIPATHI Vs. SHIV HARSH
|
February 3, 1976 |
|
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH
|
March 23, 1976 |
|
HARSHADSINGH PAHELVANSINGH THAKORE Vs. STATE OF GUJARAT
|
September 17, 1976 |
|
HASMUKHLAL DAHAYABHAT Vs. STATE OF GUJARAT
|
August 4, 1976 |
|
HERBERTSONS LIMITED Vs. WORKMEN OF HERBERTSONS LTD
|
November 3, 1976 |
|
HINDUSTAN CONSTRUCTION CO LID Vs. G K PATANKAR
|
January 23, 1976 |
|
HINDUSTAN STEEL LIMITED Vs. PRESIDING OFFICER LABOUR COURT ORISSA
|
September 15, 1976 |
|
HIRALAL THAKORLAL DALAL Vs. BROACH MUNICIPALITY
|
April 15, 1976 |
|
HOMELY INDUSTRIES Vs. SALES TAX OFFICER SECTOR V KANPUR
|
March 24, 1976 |
|
HUKAM CHAND MILLS LIMITED INDORE Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 19, 1976 |
|
HY LAY POULTRY FARMS Vs. STATE OF HARYANA
|
August 16, 1976 |
|
I N SAKSENA R D DOONGAJI Vs. STATE OF MADHYA PRADESH
|
January 23, 1976 |
|
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA Vs. LAKHMANI MEWAL DAS
|
March 30, 1976 |
|
INCOME TAX OFFICER LUCKNOW Vs. S B SINGAR SINGH AND SONS
|
August 17, 1976 |
|
INCOME TAX OFFICER SHILLONG Vs. R TAKIN ROY RYMBAI
|
February 17, 1976 |
|
INDER SINGH Vs. STATE OF MADHYA PRADESH
|
September 13, 1976 |
|
INDIAN ALUMINIUM CABLES LIMITED Vs. EXCISE AND TAXATION OFFICER
|
September 23, 1976 |
|
INDIAN ALUMINIUM CABLES LIMITED R N GHANEKAR AND COMPANY Vs. STATE OF HARYANA
|
April 2, 1976 |
|
INDIAN IRON AND STEEL COMPANY LIMITED Vs. CESS DEPUTY COLLECTOR
|
March 4, 1976 |
|
ISHWAR SINGH ILAM SINGH Vs. STATE OF UTTAR PRADESH
|
August 4, 1976 |
|
JAGAT SINGH Vs. STATE OF HARYANA
|
November 4, 1976 |
|
JAI RAM Vs. STATE OF UTTAR PRADESH
|
February 25, 1976 |
|
JAI SINGH Vs. UNION OF INDIA
|
November 19, 1976 |
|
JAIPUR MINERAL DEVELOPMENT SYNDICATE JAIPUR Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
December 16, 1976 |
|
JALA BANO Vs. STATE OF JAMMU AND KASHMIR
|
March 3, 1976 |
|
JANGBIR Vs. MAHAVIR PRASAD GUPTA
|
September 22, 1976 |
|
JASWANT KAUR Vs. AMRIT KAUR
|
October 25, 1976 |
|
JASWINDER SINGH GIRDHARI LAL SIKANDER LAL BANARSI DAS MANOHAR LAL Vs. MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR
|
May 7, 1976 |
|
JAYARAJ Vs. STATE OF TAMIL NADU
|
March 30, 1976 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
March 24, 1976 |
|
JOINT DIRECTOR OF FOOD VISHAKAPATNAM Vs. STATE OF ANDHRA PRADESH
|
July 27, 1976 |
|
JOSE DA COSTA Vs. BASCORA SADASHIVA SINAI NARCORNIM
|
April 7, 1976 |
|
JUGAL KISHORE PATNAIK Vs. RATNAKAR MOHANTY
|
July 26, 1976 |
|
JUTHIKA BHATTACHARYA Vs. STATE OF MADHYA PRADESH
|
September 1, 1976 |
|
K KAPEN CHAKO Vs. PROVIDENT INVESTMENT COMPANY PRIVATE LIMITED
|
November 1, 1976 |
|
K L SHINDE Vs. STATE OF MYSORE
|
March 26, 1976 |
|
K RAMACHANDRA REDDY Vs. PUBLIC PROSECUTOR
|
May 5, 1976 |
|
K V NARAYANAN Vs. K V RANGANANDHAN
|
March 12, 1976 |
|
KAKOO Vs. STATE OF HIMACHAL PRADESH
|
February 27, 1976 |
|
KALE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 21, 1976 |
|
KALIAPPAN Vs. STATE OF TAMIL NADU
|
August 2, 1976 |
|
KANHAIYALAL Vs. MANNALAL
|
March 23, 1976 |
|
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. STATE OF UTTAR PRADESH
|
July 21, 1976 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
August 20, 1976 |
|
KARTAR SINGH MUKAND SINGH MALKIAT SINGH Vs. STATE OF PUNJAB
|
May 7, 1976 |
|
KASTURI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 4, 1976 |
|
KASTURI LAL Vs. STATE OF HARYANA
|
May 5, 1976 |
|
KAYS CONCERN Vs. UNION OF INDIA
|
April 6, 1976 |
|
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. T P KUNHALIUMMA
|
October 29, 1976 |
|
KEWAL KRISHAN BAGGA Vs. CHAIRMAN RAILWAY BOARD
|
August 3, 1976 |
|
KHADYA PEYA VIKARATE MALAK SANGH Vs. CHIEF OFFICER SANGLI MUNICIPAL COUNCIL
|
November 19, 1976 |
|
KHASAN SINGH Vs. HUKAM SINGH
|
September 21, 1976 |
|
KHEMI RAM Vs. STATE OF PUNJAB
|
April 29, 1976 |
|
KHUSHIRAM BEHARI LAL AND COMPANY Vs. ASSESSING AUTHORITY SANGRUR
|
October 8, 1976 |
|
KISAN TRIMBAK KOTHULA Vs. STATE OF MAHARASHTRA
|
November 17, 1976 |
|
KISHORI LAL Vs. BIRDHI LAL
|
March 10, 1976 |
|
KRISHNA BUS SERVICE LIMITED Vs. MANGLI
|
January 21, 1976 |
|
KRISHNAN AND AGNIHOTRI Vs. STATE OF MADHYA PRADESH
|
December 17, 1976 |
|
KULCHHINDER SINGH Vs. HARDAYAL SINGH BRAR
|
March 18, 1976 |
|
KUMARI K S JAYASREE Vs. STATE OF KERALA
|
August 17, 1976 |
|
L BABU RAM Vs. RAGHUNATHJI MAHARAJ
|
May 7, 1976 |
|
LAJAR MASIH Vs. STATE OF UTTAR PRADESH
|
February 3, 1976 |
|
LAKHANLAL STATE OF ORISSA Vs. STATE OF ORISSA:LAKHANLAL:SHRI AYODHYA PRASAD SHAH
|
October 15, 1976 |
|
LAKSHMI RAMAN ACHARYA Vs. CHANDAN SINGH
|
December 13, 1976 |
|
LAKSHMI SINGH Vs. STATE OF BIHAR
|
September 10, 1976 |
|
LAL CHAND Vs. RADHA KRISHAN
|
December 17, 1976 |
|
LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD Vs. H NARAYANAIAH
|
August 16, 1976 |
|
LONANKUTTY Vs. THOMMAN
|
April 15, 1976 |
|
M MANIKLAL Vs. STATE OF MYSORE
|
November 23, 1976 |
|
M. NARAYANA RAO Vs. G. VENKATA REDDY
|
September 3, 1976 |
|
MADAN GOPAL KANODIA Vs. MAMRAJ MANIRAM
|
January 15, 1976 |
|
MADHAVAMANI TRANSPORT PRIVATE LIMITED MADHAVAMANI TRANSPORT PRIVATE LIMITED Vs. VASAVI TRANSPORT CO MADUKKUR:N SUNDARESA THEVAR
|
October 19, 1976 |
|
MADHUKAR G E PANKAKAR CHANDRAKANT MAHADEO PRADHAN Vs. JASWANT CHOBBILDAS RAJANI:DILIP SADASHIV DEHERKAR
|
March 23, 1976 |
|
MADURAI COATS LIMITED Vs. WORKMEN OF MADURAI COATS LTD
|
September 2, 1976 |
|
MAHA SINGH Vs. STATE DELHI ADMINISTRATION
|
January 8, 1976 |
|
MAHANT NARAYANGIRI GURU MAHANT SOMESHWARTGIRI Vs. STATE OF MAHARASHTRA
|
March 17, 1976 |
|
MAHAPALIKA OF THE CITY OF AGRA Vs. AGRA BRICK KILN OWNERS ASSCN
|
March 23, 1976 |
|
MAHARAJ SINGH Vs. STATE OF UTTAR PRADESH
|
November 2, 1976 |
|
MAHENDRA SINGH DHANTWAL Vs. HINDUSTAN MOTORS LIMITED
|
May 7, 1976 |
|
MAHESHWAR PRASAD SRIVASTAVA NITYANAND DAS Vs. SURESH SINGH:SURESH SINGH
|
March 22, 1976 |
|
MAINA SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1976 |
|
MAJOR S K KALE Vs. STATE OF MAHARASHTRA
|
December 17, 1976 |
|
MANECK GUSTEDJI BURJARJI Vs. SARAFAZALI NAWABALI MIRZA
|
March 23, 1976 |
|
MANI SUBRAT JAIN Vs. STATE OF HARYANA
|
December 9, 1976 |
|
MANNALAL KHETAN Vs. KEDAR NATH KHETAM
|
November 25, 1976 |
|
MATINDU PRAKASH Vs. BAGHAN SINGH
|
January 22, 1976 |
|
MAYONGBAM RADHAMOHAN SINGH Vs. CHIEF COMMISSIONER ADMINISTRATOR MANIPUR
|
November 1, 1976 |
|
MCDOWELL AND COMPANYMPANY LIMITED KAPITAN CHEMICALS CENTRAL WINES HYDERABAD Vs. COMMERCIAL TAX OFFICER VII CIRCLE HYDERABAD:GOVERNMENT OF ANDHRA PRADESH:THE DEPUTY COMMISSIONER COMMERCIAL TAXES
|
October 25, 1976 |
|
MECHELEC ENGINEERS AND MANUFACTURERS Vs. BASIC EQUIPMENT CORPORATION
|
November 1, 1976 |
|
MIRDAD Vs. BOARD OF REVENUE
|
October 19, 1976 |
|
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. LADHA RAM AND CO
|
September 23, 1976 |
|
MOHAMMAD ASHFAQ Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
|
September 10, 1976 |
|
MOHAMMAD ASLAM Vs. STATE OF UTTAR PRADESH
|
September 22, 1976 |
|
MOHAMMAD SHAFI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE VII ALLAHABAD
|
December 16, 1976 |
|
MOHAMMAD YASIN SHAH Vs. ALI AKBAR KHAN
|
April 14, 1976 |
|
MOHAN MEAKIN BREWERIES LIMITED MOHAN MEAKIN BREWERIES LIMITED Vs. EXCISE AND TAXATION COMMR CHANDIGARH:EXCISE AND TAXATION COMMR CHANDIGARH
|
May 4, 1976 |
|
MOHAN SINGH MALHI Vs. STATE OF PUNJAB
|
March 25, 1976 |
|
MOHATTA BROTHERS Vs. BHARAT SURYODAYA MILES CO LTD
|
April 5, 1976 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 1976 |
|
MOLU Vs. STATE OF HARYANA
|
August 23, 1976 |
|
MONOGRAM MILLS LIMITED P G TEXTILES MILLS PVT LIMITED Vs. STATE OF GUJARAT
|
May 7, 1976 |
|
MULLA ALIBHAI Vs. MADRASAI HAKIMIA AND CORONATION HIGH SCHOOL
|
April 20, 1976 |
|
MUMBAI KAMGAR SABHA BOMBAY Vs. ABDULBHAI FAIZULLABHAI
|
March 10, 1976 |
|
MUMCIPAL CORPORATION OF DELHI Vs. SURESH CHANDRA JAIPURIA
|
November 3, 1976 |
|
MUNI LAL Vs. PRESCRIBED AUTHORITY
|
September 20, 1976 |
|
MUNICIPAL BOARD LUCKNOW MUNICIPAL BOARD LUCKNOW Vs. PANNALAL BHARGAVA:SUNDERLAL GUPTA
|
February 25, 1976 |
|
MUNICIPAL CORPORATION INDORE Vs. RATNAPRABHA
|
October 29, 1976 |
|
MUNICIPAL CORPORATION OF CITY OF HUBLI Vs. SUBHA RAO HANUMATHARAO PRAYAG
|
March 24, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RASAL SINGH
|
March 3, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRATAP SINGH
|
January 8, 1976 |
|
MURARILAL SARAWAGI Vs. STATE OF ANDHRA PRADESH
|
December 15, 1976 |
|
MURLIDHAR MEGHRAJ LOYA Vs. STATE OF MAHARASHTRA
|
July 19, 1976 |
|
MUSA KHAN Vs. STATE OF MAHARASHTRA
|
October 11, 1976 |
|
MUTHANGI AYYANNA Vs. MUTHANGI JAGGARAO
|
October 26, 1976 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE Vs. MIRJA KHASIM ALI BEG:S M AHMED
|
December 1, 1976 |
|
N K CHAUHAN Vs. STATE OF GUJARAT
|
November 1, 1976 |
|
N SUBBA REDDY Vs. ANDHRA UNIVERSITY
|
April 5, 1976 |
|
NAGAWWA Vs. VEERANNA SHIVALINGAPPA KONJALGI
|
April 23, 1976 |
|
NAMDEO DAULATA DHAYAGUDE Vs. STATE OF MAHARASHTRA
|
August 19, 1976 |
|
NANCHAND GANGARAM SHETJI Vs. MALLAPPA MAHALINGAPPA SADALGE
|
January 30, 1976 |
|
NAND BALLABH PANT Vs. STATE UNION TERRITORY OF DELHI
|
September 13, 1976 |
|
NANHEY Vs. STATE OF UTTAR PRADESH
|
December 14, 1976 |
|
NARANDAS KARSONDAS Vs. S A KAMTAM
|
December 7, 1976 |
|
NARAYAN GOVIND GAVATE STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:NARAYAN GOVIND GAVATE
|
October 11, 1976 |
|
NARENDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
November 26, 1976 |
|
NARENDRAKUMAR J MODI Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
|
August 4, 1976 |
|
NARHARI SHIVRAM SHET NARVEKAR Vs. PANNALAL UMEDIRAM
|
January 16, 1976 |
|
NATHA SINGH Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
|
March 11, 1976 |
|
NATIONAL TRANSPORT COMPANY Vs. STATE OF BIHAR
|
March 25, 1976 |
|
NATTAN Vs. STATE OF TAMIL NADU
|
January 27, 1976 |
|
NAWN ESTATES PRIVATE LIMITED Vs. C 1 T WEST BENGAL
|
October 14, 1976 |
|
NAYAGARH CO OPERATIVE CENTRAL BANK LIMITED Vs. NARAYAN RATH
|
April 27, 1976 |
|
NEMI CHAND JAIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR
|
September 20, 1976 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. M N SOT
|
September 24, 1976 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. KALU RAM
|
April 20, 1976 |
|
NINAJI RAOJI BOUDHA Vs. STATE OF MAHARASHTRA
|
February 20, 1976 |
|
NIRANJAN KUMAR Vs. DHYAN SINGH
|
August 16, 1976 |
|
NONOTHOMBAM IBOMCHA SINGH Vs. LEISANGTHEM CHANDRAMANI SINGH
|
September 13, 1976 |
|
OIL AND NATURAL GAS COMMISSION Vs. STATE OF BIHAR
|
August 24, 1976 |
|
P C PATEL Vs. T H PATHAK
|
September 22, 1976 |
|
P K BADIANI Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
September 21, 1976 |
|
P PHILIP Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
|
March 3, 1976 |
|
P RADHAKRISHNA NAIDU SYED BURHAN Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
|
December 9, 1976 |
|
P VENKATASWAMI Vs. D S RAMIREDDY
|
February 27, 1976 |
|
PANDIT CHAND Vs. PANDIT OM PRAKASH
|
November 3, 1976 |
|
PANDURANG DNYANOBA LAD Vs. DADA RAMA METHE
|
February 24, 1976 |
|
PARADIP PORT TRUST PARADIP MANAGEMENT OF KEONJHAR CENTRAL CO OPERATIVE BANK LIMITED Vs. THEIR WORKMEN:THEIR WORKMEN
|
September 9, 1976 |
|
PARASHURAM POTTERY WORKS COMPANY LIMITED Vs. INCOME TAX OFFICER CIRCLE 1 WARD A RAJKOT GUJARAT
|
November 16, 1976 |
|
PARMESHWARI DEVI Vs. STATE
|
November 23, 1976 |
|
PATEL JETHABHAI CHATUR Vs. STATE OF GUJARAT
|
October 20, 1976 |
|
PERFORMING RIGHT SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1976 |
|
PHOOLCHAND Vs. STATE OF RAJASTHAN
|
September 2, 1976 |
|
PRABHU PRASAD SAH Vs. STATE OF BIHAR
|
August 9, 1976 |
|
PREM BALLAB Vs. STATE DELHI ADMN
|
September 15, 1976 |
|
PREM CHAND Vs. DISTRICT JUDGE DEHRADUN
|
November 23, 1976 |
|
PREM KAKAR Vs. STATE OF HARYANA
|
April 5, 1976 |
|
PRINCIPAL GUNTUR MEDICAL COLLEGE GUNTUR Vs. Y MOHAN RAO
|
April 6, 1976 |
|
PRIYA LAXMI MILLS LIMITED Vs. MAZDOOR MAHAJAN MANDAL BARODA
|
September 23, 1976 |
|
PUNJAB UNIVERSITY CHANDIGARH Vs. VIJAY SINGH LAMBA
|
April 15, 1976 |
|
PURUSHOTTAM DAS Vs. VM ADDITIONAL DISTT AND SESSIONS JUDGE ALLAHABAD
|
September 20, 1976 |
|
PUWADA VENKATESWARA RAO Vs. CHIDAMANA VENKATA RAMANA
|
March 8, 1976 |
|
PUZHAKKAL KUTTAPPU Vs. C BHARGAVI
|
September 22, 1976 |
|
R C SHARMA Vs. UNION OF INDIA
|
May 6, 1976 |
|
R DAYANANDA SAGAR Vs. VATAL NAGARAJ
|
April 23, 1976 |
|
R R DALAVAI Vs. STATE OF TAMIL NADU
|
May 7, 1976 |
|
RABINDRA KUMAR DEY Vs. STATE OF ORISSA
|
August 31, 1976 |
|
RAJ RANI K V JOHAR SURINDER NATH LUTHRA Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
December 10, 1976 |
|
RAM BHAROSEY AGARWAL Vs. HAR SWARUP MAHESHWARI
|
April 27, 1976 |
|
RAM JIVAN Vs. PHOOLA
|
January 30, 1976 |
|
RAM KANAI JAMINI RANJAN PAL Vs. MEMBER BOARD OF REVENUE W BENGAL
|
April 23, 1976 |
|
RAM KISHAN AGGARWALA Vs. STATE OF ORISSA
|
March 4, 1976 |
|
RAM LOBHAYA SIKAND Vs. ADDITIONAL DISTRICT JUDGE
|
September 20, 1976 |
|
RAM MURTI Vs. STATE OF HARYANA
|
September 14, 1976 |
|
RAM PASRICHA Vs. JAGANNATH
|
August 24, 1976 |
|
RAM PRATAP SHARMA Vs. DAYA NAND
|
August 19, 1976 |
|
RAM RATTAN Vs. STATE OF UTTAR PRADESH
|
November 26, 1976 |
|
RAM SARUP Vs. STATE OF HARYANA
|
October 29, 1976 |
|
RAM SWARUP Vs. STATE OF HARYANA
|
August 9, 1976 |
|
RAMASRAY PANDEY Vs. STATE OF BIHAR
|
September 6, 1976 |
|
RAMASWAMI AYYANGAR Vs. STATE OF TAMIL NADU
|
March 24, 1976 |
|
RAMBAGH PALACE HOTEL JAIPUR Vs. RAJASTHAN HOTEL WORKERS UNION JAIPUR
|
January 5, 1976 |
|
RAMDAS OIL MILLS Vs. UNION OF INDIA
|
December 7, 1976 |
|
RAMESH CHANDRA MISRA Vs. MAHENDRA TRIPATHI
|
November 19, 1976 |
|
RAMJI PRASAD SINGH Vs. RAM BILAS IHA
|
September 24, 1976 |
|
RANJEET MAL Vs. GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI
|
December 10, 1976 |
|
RATNA SUGAR MILLS CO LIMITED Vs. STATE OF UTTAR PRADESH
|
April 7, 1976 |
|
REGIONAL MANAGER Vs. PAWAN KUMAR DUBEY
|
March 8, 1976 |
|
RESERVE BANK OF INDIA Vs. RAMKRISHNA GOVIND MOREY
|
January 20, 1976 |
|
RESERVE BANK OF INDIA ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION Vs. N C PALIWAL:N C PALIWAL
|
August 24, 1976 |
|
ROHTAS INDUSTRIES LIMITED Vs. WORKMEN
|
September 3, 1976 |
|
ROSHAN Vs. STATE OF MAHARASHTRA
|
August 3, 1976 |
|
RUSTAMJI NASARVANJI DANG OR Vs. JERAM KUNVERJI GANATRA
|
October 20, 1976 |
|
S ABDUL KARIM K P RAMASWAMI A P PARUKUTTY MOOPILAMMA Vs. M K PRAKASH:M K PRAKASH:M K PRAKASH
|
January 30, 1976 |
|
S B GURBAKSH SINGH Vs. UNION OF INDIA
|
January 27, 1976 |
|
S BALSAMY NADAR Vs. SUN PAPER MILL LTD
|
March 18, 1976 |
|
S HARNAM SINGH Vs. STATE DELHI ADMN
|
March 23, 1976 |
|
S K CHANDAN Vs. UNION OF INDIA
|
October 12, 1976 |
|
S KRISHNAMURTHY Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
February 3, 1976 |
|
S NARAYAN IYER Vs. UNION OF INDIA
|
April 30, 1976 |
|
S RAMASWAMY Vs. UNION OF INDIA
|
August 17, 1976 |
|
SALES TAX OFFICER SECTOR I KANPUR Vs. DWARIKA PRASAD SHEO KARAN DASS
|
November 19, 1976 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
August 17, 1976 |
|
SANTI RANJAN DASS GUPTA Vs. DASURAM MIRZAMAL
|
March 11, 1976 |
|
SARDAR SINGH Vs. STATE OF HARYANA
|
November 1, 1976 |
|
SARJOO PRASAD SINGH Vs. STATE OF BIHAR
|
September 22, 1976 |
|
SARWAN SINGH Vs. KASTURI LAL
|
December 14, 1976 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
August 11, 1976 |
|
SEFALI ROY CHOWDHARY Vs. A K DUTTA
|
May 6, 1976 |
|
SELVERAJ Vs. STATE OF TAMIL NADU
|
August 12, 1976 |
|
SETH BALGOPAL DAS Vs. STATE OF UTTAR PRADESH
|
April 8, 1976 |
|
SETH BENI CHAND SINCE DEAD NOW Vs. KAMLA KUNWAR
|
September 14, 1976 |
|
SETH LOONKARAN SETHIYA Vs. IVAN E JOHN
|
October 20, 1976 |
|
SHAH MATHURA DAS MAGANLAL AND COMPANY Vs. NAGAPPA SHANKARAPPA MALAGE
|
March 23, 1976 |
|
SHAM LAL AALA RAM SURINDER SINGH BHAGWANDAS AND COMPANY TARLOK SINGH LAHNA SINGH AND COMPANY Vs. STATE OF PUNJAB
|
April 30, 1976 |
|
SHAMALBHAI LALUBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
|
October 28, 1976 |
|
SHANABHAI DHULABHAI PARMAR Vs. STATE OF GUJARAT
|
September 2, 1976 |
|
SHANKAR DEOBA PATIL Vs. GANPATLAL SHEODAYAL
|
November 23, 1976 |
|
SHANKAR GOPINATH APTE Vs. GANGABAI HARIHARRAO PATWARDHAN
|
August 5, 1976 |
|
SHANTILAL THAKORDAS Vs. CHIMANLAL MAGANLAL TELWALA
|
August 23, 1976 |
|
SHARSDA PRASAD SINHA Vs. STATE OF BIHAR
|
December 8, 1976 |
|
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF TAMIL NADU
|
March 23, 1976 |
|
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED Vs. UNION OF INDIA
|
April 30, 1976 |
|
SINDHI SAHITI MULTIPURPOSE TRANSPORT COOPERATIVE SOCIETY LIMITED Vs. STATE OF MADHYA PRADESH
|
November 16, 1976 |
|
SMRITI MARTHAND Vs. DISTRICT JUDGE OF KUMAUN NAINITAL
|
September 20, 1976 |
|
SONE VALLEY PORTLAND CEMENT CO LIMITED Vs. GENERAL MINING SYNDICATE PRIVATE LIMITED
|
August 24, 1976 |
|
SOPANA TRIMBAK WANI Vs. STATE OF MAHARASHTRA
|
August 12, 1976 |
|
SOUTH GUJARAT ROOFING TILES MANU FACTURERS ASSOCIATION Vs. STATE OF GUJARAT
|
October 20, 1976 |
|
SOUTH INDIA COIR MILLS POOCKAKKAL Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
March 25, 1976 |
|
SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD MYSORE Vs. P GOVINDAN
|
September 10, 1976 |
|
SRIDHAR SUAR Vs. JAGANNATH TEMPLE
|
April 21, 1976 |
|
STATE BANK OF INDIA Vs. N SUNDARA MONEY
|
January 16, 1976 |
|
STATE OF ANDHRA PRADESH Vs. K VENKATA REDDY
|
March 26, 1976 |
|
STATE OF ANDHRA PRADESH Vs. BATHU PRAKASA RAO
|
May 7, 1976 |
|
STATE OF ANDHRA PRADESH Vs. S M NIZAMUDDIN ALI KHAN
|
August 5, 1976 |
|
STATE OF ANDHRA PRADESH Vs. RAYAVARAPU PUNNAYYA
|
September 15, 1976 |
|
STATE OF ANDHRA PRADESH Vs. INTHA RAMANA REDDY
|
November 16, 1976 |
|
STATE OF BIHAR Vs. KHAS KARANPURA COLLIERIES LIMITED
|
August 6, 1976 |
|
STATE OF GUJARAT Vs. SARDARBEGUM
|
April 19, 1976 |
|
STATE OF GUJARAT Vs. MUSAMIYAN IMAM HAIDER BUX RAZVI:CHIMAN LAL PERSHOTTAM DAS PATEL:DOONGERSEE AND SONS:GOSWAMI SHRI VRAJRAIJI RANCHHODLAL JI:MUSAMIGAN IMAM HAIDER BUX RAZVI:DOONGERSEE AND SONS
|
April 14, 1976 |
|
STATE OF GUJARAT Vs. CHATURBHUJ MAGANLAL
|
April 7, 1976 |
|
STATE OF GUJARAT Vs. AMBALAL HAIDERBHAI
|
April 14, 1976 |
|
STATE OF GUJARAT Vs. VARIETY BODY BUILDERS
|
April 26, 1976 |
|
STATE OF GUJARAT Vs. HAIDARALI KALUBHAI
|
February 3, 1976 |
|
STATE OF GUJARAT THAKARANI SHRI GUMANKUNVARBA KARANSINGJI Vs. GUJARAT REVENUE TRIBUNAL:THE STATE OF GUJARAT
|
March 9, 1976 |
|
STATE OF HARYANA Vs. CHANAN MAL:STATE OF HARYANA
|
March 18, 1976 |
|
STATE OF HARYANA Vs. INDER PRAKASH ANAND H C S
|
May 7, 1976 |
|
STATE OF HARYANA Vs. KARNAL DISTILLERY COMPANY LIMITED
|
November 29, 1976 |
|
STATE OF HARYANA Vs. HARYANA COOPERATIVE TRANSPORT LIMITED
|
December 2, 1976 |
|
STATE OF KARNATAKA Vs. K H ANNEGOWDA
|
December 8, 1976 |
|
STATE OF KARNATAKA Vs. M FARIDAUNION PUBLIC SERVICE COMMISSION
|
August 23, 1976 |
|
STATE OF KARNATAKA Vs. ELIZABETH MAYNE
|
April 8, 1976 |
|
STATE OF KARNATAKA Vs. K M KRISHNATAH
|
February 10, 1976 |
|
STATE OF KERALA Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
|
August 30, 1976 |
|
STATE OF KERALA Vs. M T DEVASSIA
|
October 27, 1976 |
|
STATE OF KERALA Vs. K A GANGADHARAN
|
October 27, 1976 |
|
STATE OF KERALA Vs. U T DEVASSIA
|
October 27, 1976 |
|
STATE OF KERALA Vs. M T JOSEPH
|
November 25, 1976 |
|
STATE OF KERALA P R SWAMY IYER P R SUBRAMONIAN Vs. PHILOMINA:STATE OF KERALA:STATE OF KERALA
|
August 20, 1976 |
|
STATE OF MADHYA PRADESH Vs. RATAN SINGH
|
May 5, 1976 |
|
STATE OF MADHYA PRADESH Vs. ORIENT PAPER MILLS LIMITED
|
November 23, 1976 |
|
STATE OF MADHYA PRADESH STATE OF PUNJAB Vs. AJIT SINGH:AJIT SINGH
|
May 5, 1976 |
|
STATE OF MADRAS Vs. A M NANJAN
|
February 9, 1976 |
|
STATE OF MADRAS Vs. K N SHANMUGHA MUDALIAR
|
March 4, 1976 |
|
STATE OF MAHARASHTRA Vs. MAN SINGH SURAJ SINGH PANDVI
|
January 22, 1976 |
|
STATE OF MAHARASHTRA Vs. NARAYAN VYANKATESH DESPANDE
|
March 31, 1976 |
|
STATE OF MAHARASHTRA Vs. KONDIBA TUKARAM SHIRKE
|
April 6, 1976 |
|
STATE OF MAHARASHTRA Vs. CHANDER KANT
|
October 29, 1976 |
|
STATE OF MAHARASHTRA THE CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. CENTRAL PROVINCES MANGANESE ORE CO LTD
|
October 29, 1976 |
|
STATE OF MYSORE Vs. K VENKATAGHALAPATHY
|
November 12, 1976 |
|
STATE OF MYSORE Vs. FAKKRUSAB BABUSAB KARANANDI
|
December 17, 1976 |
|
STATE OF MYSORE Vs. K CHANDRASEKHARA ADIGA
|
January 28, 1976 |
|
STATE OF MYSORE Vs. H SRINIVASMURTHY
|
January 29, 1976 |
|
STATE OF ORISSA Vs. MANILAL SINGHANIA
|
January 15, 1976 |
|
STATE OF ORISSA Vs. DINABANDHU SAHU AND SONS
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March 30, 1976 |
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STATE OF ORISSA Vs. ARUN KUMAR PATNATK
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April 15, 1976 |
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STATE OF ORISSA Vs. PYARIMOHAN SAMANTARAY
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November 3, 1976 |
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STATE OF ORISSA Vs. JAGANNATH JENA
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October 28, 1976 |
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STATE OF ORISSA Vs. BRAHMANANDA NANDA
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August 31, 1976 |
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STATE OF ORISSA Vs. CHANDRIKA MOHAPATRA
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August 23, 1976 |
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STATE OF PUNJAB Vs. LABHU RAM
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October 15, 1976 |
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STATE OF PUNJAB Vs. PARSINI
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September 24, 1976 |
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STATE OF PUNJAB Vs. DALMIA BISCUIT PRIVATE LIMITED
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December 10, 1976 |
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STATE OF PUNJAB Vs. V P DUGGAL
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July 30, 1976 |
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STATE OF PUNJAB Vs. IQBAL SINGH
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February 12, 1976 |
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STATE OF RAJASTHAN Vs. PABUDAN SINGH AND LACHHMAN SINGH
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March 8, 1976 |
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STATE OF TAMIL NADU Vs. S KUMARASWAMI
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March 19, 1976 |
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STATE OF TAMIL NADU Vs. PYARE LAL MALHOTRA
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January 19, 1976 |
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STATE OF UTTAR PRADESH Vs. HET RAM
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February 3, 1976 |
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STATE OF UTTAR PRADESH Vs. RAM KISHUN
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February 13, 1976 |
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STATE OF UTTAR PRADESH Vs. STATE OF PUNJAB:JAGDISH RAI
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August 23, 1976 |
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STATE OF UTTAR PRADESH Vs. POOSU:1 NAGAU 2 RAMESHWAR PRASAD
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April 2, 1976 |
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STATE OF UTTAR PRADESH Vs. BUDDHA
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November 24, 1976 |
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STATE OF UTTAR PRADESH Vs. RAM CHANDRA TRIVEDI
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September 1, 1976 |
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STATE OF UTTAR PRADESH Vs. LALAI SINGH YADAV
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September 16, 1976 |
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STATE OF WEST BENGAL Vs. SUDHIR CHANDRA CHOSE
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November 9, 1976 |
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STATESMAN LIMITED Vs. THEIR WORKMEN
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January 22, 1976 |
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SUBBAIAH AMBALAM Vs. STATE OF TAMIL NADU
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February 12, 1976 |
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SUBHASH Vs. STATE OF UTTAR PRADESH
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May 6, 1976 |
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SUKHAD RAJ SINGH Vs. RAM HARSH MISRA
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November 4, 1976 |
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SURAJ BHAN Vs. OM PRAKASH
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February 2, 1976 |
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SURAT SINGH Vs. STATE OF PUNJAB
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August 13, 1976 |
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SURENDRA Vs. STATE OF UTTAR PRADESH
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August 19, 1976 |
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SYED MOHAMMAD SALIE LABBAI OEAD Vs. MOHAMMAD HANIFAVICE VERSA
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March 22, 1976 |
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T C APPANDA MUDALIAR Vs. STATE OF MADRAS
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March 11, 1976 |
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TARA CHAND KHATRI Vs. MUNICIPAL CORPORATION OF DELHI
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November 26, 1976 |
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TARZAN HOSIERY PRIVATE LIMITED Vs. THEIR WORKMEN
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January 6, 1976 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GRAM PANCHAYAT PIMPRI WAGHERE
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August 23, 1976 |
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TEA ESTATES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX W B III
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April 26, 1976 |
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THAKUR KAMTA PRASAD SINGH Vs. STATE OF BIHAR
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March 10, 1976 |
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THAKUR VIRENDRA SINGH Vs. VIMAL KUMAR
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September 8, 1976 |
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THIRU MANICKAM AND CO Vs. STATE OF TAMIL NADU
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October 26, 1976 |
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THIRU V THANIGACHALAM Vs. STATE OF TAMIL NADU
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January 19, 1976 |
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THVL BOMBAY AMMONIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
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March 24, 1976 |
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TIMBER KASHMIR PRIVATE LIMITED Vs. CONSERVATOR OF FORESTS JAMMU
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October 26, 1976 |
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TIMBLO IRMAOS LIMITED MARGO Vs. JORGE ANIBAL MATOS SEQUEIRA
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December 16, 1976 |
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TIRLOK SINGH AND CO Vs. DISTRICT MAGISTRATE LUCKNOW
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March 29, 1976 |
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TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. STATE OF KERALA
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October 11, 1976 |
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TRIVENI PRASAD RAMKARAN VERMA Vs. STATE OF MAHARASHTRA
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September 7, 1976 |
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U N R RAO Vs. M SHANMUGAVEL
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December 7, 1976 |
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UNDAVILLI NAGARATHNAM Vs. REDDI SATYANARAYANA MURTHI
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April 1, 1976 |
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UNION OF INDIA Vs. OM PRAKASH
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April 2, 1976 |
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UNION OF INDIA Vs. SUGAULI SUGAR WORKS PRIVATE LIMITED
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March 11, 1976 |
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UNION OF INDIA Vs. JYOTI CHIT FUND AND FINANCE
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March 22, 1976 |
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UNION OF INDIA Vs. K H RAO
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January 16, 1976 |
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UNION OF INDIA Vs. STEEL STOCK HOLDERS SYNDICATE POONA
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March 1, 1976 |
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UNION OF INDIA Vs. PREM KUMAR JAIN
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April 28, 1976 |
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UNION OF INDIA Vs. AGYA RAM
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August 17, 1976 |
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UNION OF INDIA Vs. K S SUBRAMANIAN
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July 30, 1976 |
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UNION OF INDIA Vs. MAJUR MAHAJAN MANDAL
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December 16, 1976 |
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UNION OF INDIA Vs. MURASOLI MARAN:G LAKSHMANAN
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December 6, 1976 |
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UNION OF INDIA Vs. D N REVRI AND CO
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September 2, 1976 |
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UNION OF INDIA Vs. R D NANJIAH
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October 15, 1976 |
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UNION OF INDIA Vs. MOKSH BUILDERS AND FINANCIERS LIMITED
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October 27, 1976 |
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UNION OF INDIA Vs. STATE OF MYSORE
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October 19, 1976 |
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UNION OF INDIA Vs. SITA RAM JAISWAL
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October 28, 1976 |
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UNION OF INDIA ANT Vs. DHRANGADHRA CHEMICAL WORKS
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December 16, 1976 |
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UNION OF INDIA P C HADIA UNION OF INDIA Vs. MAJJI JANGAMAYYA:V N SRIVASTAVA:THE UNION OF INDIA:G RAMANATHAN:A BHASHYA M
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November 5, 1976 |
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V GURLIVIAH NAIDU AND SONS Vs. STATE OF TAMIL NADU
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November 2, 1976 |
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VARANASEYA SANSKRIT VISHWAVIDYALAYA Vs. RAJKISHORE TRIPATHI
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November 26, 1976 |
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VEERA IBRAHIM Vs. STATE OF MAHARASHTRA
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March 18, 1976 |
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VIDYA VATI Vs. DEVI DAS
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November 25, 1976 |
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VIJAYALAKSHMI RICE MILLS NEW CONTRACTORS CO JAYALAKSHMI RICE AND OIL MILLS CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH
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March 22, 1976 |
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VIJAYAWADA MUNICIPAL COUNCIL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
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October 20, 1976 |
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VIKRAM KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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August 31, 1976 |
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VISHWA VIJAY BHARATI Vs. FAKHRUL HASAN
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May 5, 1976 |
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VISHWA VIJAY BHARATI Vs. FAKHRUL HASSAN
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May 4, 1976 |
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VITHAL KANDTBA KAMBLE Vs. STATE OF MAHARASHTRA
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December 8, 1976 |
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VQLTAS LIMITED Vs. VOLTAS AND VOLKART EMPLOYEES UNION BANGALORE
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July 27, 1976 |
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WILFRED DSOUZA Vs. FRANCIS MENINO JESUS FERRAO
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October 26, 1976 |
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WORKMEN OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED THIRU J N GEORGE Vs. FIRESTONE TYRE AND RUBBER CO:MANAGEMENT OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED
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February 13, 1976 |
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WORKMEN OF NATIONAL AND GRINDLAYS BANK LIMITED Vs. NATIONAL AND GRINDLAYS BANK LIMITED
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January 16, 1976 |
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Y B PATIL Vs. Y L PATIL
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August 23, 1976 |
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YOGIRAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX NEW DELHI
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March 30, 1976 |