A B ABDUL KADIR Vs. STATE OF KERALA
|
November 12, 1975 |
A PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
|
September 2, 1975 |
ABDUL GAFFER Vs. STATE OF WEST BENGAL
|
January 20, 1975 |
ABDUL LATIF Vs. DISTRICT MAGISTRATE MALDA
|
February 18, 1975 |
ADABALA PARSURAMUDU ALIAS PADA KAPU Vs. STATE OF ANDHRA PRADESH
|
April 8, 1975 |
AFSAR SHEIKH Vs. SOLEMAN BIBI
|
November 6, 1975 |
AHMEDABAD MUNICIPAL CORPORATION Vs. RAMANLAL GOVINDRAM
|
March 14, 1975 |
AJANTHA INDUSTRIES Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
|
December 5, 1975 |
ALUMINIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
August 22, 1975 |
AMADALAVALASA COOPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED THE K C P LIMITED THE ANDHRA CEMENT CO LIMITED ANDHRA COOPERATIVE SPINNING MILLS SARVARAYA TEXTILES LIMITED UNION OF INDIA Vs. UNION OF INDIA
|
November 17, 1975 |
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. JALGAON BOROUGH MUNICIPALITY
|
September 3, 1975 |
AMIR HUSSAIN Vs. STATE OF UTTAR PRADESH
|
March 31, 1975 |
AMRITHALINGA NADAR Vs. STATE OF TAMIL NADU
|
October 10, 1975 |
ANANDJI HARIDAS AND COMPANY PRIVATE LIMITED Vs. ENGINEERING MAZDOOR SANGH
|
February 13, 1975 |
ANANT MILLS COMPANY LIMITED ARYODAYA SPG AND WVG MILLS COMPANY LIMITED MUNICIPAL CORPN OF CITY OF AHMEDABAD STATE OF GUJARAT ARYODAYA SPG AND WVG MILLS COMPANY LIMITED Vs. STATE OF GUJARAT:THE ANANT MILLS CO LTD:THE MUNICIPAL CORPN OF THE CITY OF AHMEDABAD:THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
January 21, 1975 |
ANAR KUMARI Vs. JAMUNA PRASAD SINGH
|
September 24, 1975 |
ANIL KUMAR CHOWDHURY Vs. STATE OF ASSAM
|
March 7, 1975 |
ANIL KUMAR ROY CHOWDHURY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
|
November 19, 1975 |
ANNE NAGESWARA RAO Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
|
March 14, 1975 |
ANWAR AHMAD Vs. STATE OF UTTAR PRADESH
|
September 12, 1975 |
ARYA VYASA SABHA Vs. COMMISSIONER OF HINDU CHARITABLE AND RELIGIOUS INSTITUTIONS AND ENDOWMENTS HYDERABAD
|
November 24, 1975 |
ASHOK DULICHAND Vs. MADAHAVLAL DUBE
|
August 5, 1975 |
ATIC INDUSTRIES LIMITED Vs. H H DEWA ASSTT COLLECTOR OF CENTRAL EXCISE
|
February 14, 1975 |
BABHUTMAL RAICHAND OSWAL Vs. LAXMIBAI R TARTA
|
February 11, 1975 |
BABLU DAS Vs. STATE OF WEST BENGAL
|
January 15, 1975 |
BABU RAMESHWAR PRASAD SINGH Vs. SHEO SHANKAR PRASAD SINGH
|
August 29, 1975 |
BABULAL DAS Vs. STATE OF WEST BENGAL
|
January 17, 1975 |
BACHAN SINGH Vs. PRITHVI SINGH
|
February 5, 1975 |
BADRI Vs. STATE OF UTTAR PRADESH
|
July 29, 1975 |
BADRI Vs. STATE OF RAJASTHAN
|
November 6, 1975 |
BAGAL KOT CEMENT CO Vs. STATE OF MYSORE
|
November 27, 1975 |
BALABHAGAS HULASCHAND KELURAM RAMKARAN Vs. STATE OF ORISSA
|
December 9, 1975 |
BALAKA SINGH Vs. STATE OF PUNJAB
|
April 16, 1975 |
BALUMAL JAMNADAS BATRA Vs. STATE OF MAHARASHTRA
|
August 29, 1975 |
BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE Vs. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA
|
April 23, 1975 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
November 11, 1975 |
BANAMALI DAS Vs. RAJENDRA CHANDRA MARDARAJ HARICHANDAN
|
August 1, 1975 |
BANSI LAL Vs. CHANDAN LAL
|
December 5, 1975 |
BAPUBHAI MOHANBHAI NAGARDAS NARANDAS Vs. MAHILA SAHAKARI UDYOG MANDIR:MAHILA SAHAKARI UDYOG MANDIR
|
August 26, 1975 |
BAR COUNCIL OF MAHARASHTRA Vs. M V DABHOLKAR
|
October 3, 1975 |
BAR COUNCIL OF MAHARASHTRA Vs. M V DABHOLKAR
|
August 13, 1975 |
BARADA KANTA MISHRA Vs. ORISSA HIGH COURT
|
September 15, 1975 |
BHABHI Vs. SHEO GOVIND
|
April 21, 1975 |
BHAGAT RAM BATRA Vs. UNION OF INDIA
|
November 27, 1975 |
BHAGIRATH Vs. STATE OF MADHYA PRADESH
|
September 8, 1975 |
BHAGIRATH SINGH Vs. STATE OF BIHAR
|
October 31, 1975 |
BHAGWAN DAS JAGDISH CHANDER Vs. DELHI ADMINISTRATION
|
March 25, 1975 |
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
August 14, 1975 |
BHAGWAN SINGH Vs. STATE OF HARYANA
|
December 9, 1975 |
BHARAT IRON WORKS Vs. BHAGUBHAI BALUBHAI PATEL
|
October 10, 1975 |
BHIM SEN Vs. STATE OF PUNJAB
|
October 10, 1975 |
BHUPENDRA RATILAL THAKKAR Vs. COMMISSIONER OF INCOME TAX GUJARAT 1
|
December 5, 1975 |
BIHAR STATE ELECTRICITY BOARD PATNA Vs. THEIR WORKMEN
|
September 30, 1975 |
BIR CHANDRA BARMAN Vs. ANIL SARKAR
|
December 16, 1975 |
BISHAN DASS Vs. STATE OF PUNJAB
|
January 10, 1975 |
BISRA STONE LIME COMPANY LIMITED ORISSA TEXTILE MILLS LIMITED Vs. ORISSA STATE ELECTRICITY BOARD:ORISSA STATE ELECTRICITY BOARD
|
October 21, 1975 |
BOMBAY GAS COMPANY LIMITED Vs. JAGANNATH PANDURANG
|
August 12, 1975 |
BOMBAY HOUSING BOARD NOW THE MAHARASHTRA HOUSING BOARD Vs. KARBHASE NAIK AND CO SHOLAPUR
|
January 29, 1975 |
BOYA GANGANNA Vs. STATE OF ANDHRA PRADESH
|
November 7, 1975 |
C M ARUMUGAM Vs. S RAJGOPAL
|
December 19, 1975 |
CAREW AND COMPANY LIMITED Vs. UNION OF INDIA AND TATA ENGG AND LOCOMOTIVE COMPANY LIMITED
|
August 22, 1975 |
CEMINCO BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
July 23, 1975 |
CENTRAL BANK OF INDIA Vs. SISIR KUMAR SHAW
|
October 8, 1975 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. THEIR WORKMEN
|
May 2, 1975 |
CHAITANYA KUMAR ADATIYA Vs. SUSHILA DIXIT
|
July 17, 1975 |
CHANDMAL Vs. STATE OF RAJASTHAN
|
November 7, 1975 |
CHATTAR SINGH Vs. THAKUR PRASAD SINGH
|
February 21, 1975 |
CHELLAPPAN Vs. STATE OF KERALA
|
April 1, 1975 |
CHEMBUR CO OP INDUSTRIAL ESTATE LIMITED Vs. M K CHHATRE
|
July 22, 1975 |
CHEMICAL AND FIBRES OF INDIA LIMITED Vs. D G BHOIR
|
May 2, 1975 |
CHETU SHEIKH CHETU SHABJI Vs. STATE OF WEST BENGAL
|
January 15, 1975 |
CHIDAMBARAM MULRAJ AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1
|
November 21, 1975 |
CHITAN J VASWANI Vs. STATE OF WEST BENGAL
|
October 10, 1975 |
CHUHAR SINGH Vs. STATE OF HARYANA
|
July 21, 1975 |
CITY CORNER Vs. PERSONAL ASSISTANT TO COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE NELLORE
|
September 29, 1975 |
COLLECTOR OF KAMRUP COLLECTOR OF KAMRUP Vs. RAJ CHANDRA SARMA:SURENDRA NATH SARMA
|
August 13, 1975 |
COMMISSIONER OF EXPENDITURE TAX ANDHRA PRADESH Vs. P V G RAJU RAJAH OF VIZIANAGARAM
|
September 29, 1975 |
COMMISSIONER OF INCOME TAX CENTRAL DELHI Vs. HARPARSAD AND CO PRIVATE LIMITED
|
February 25, 1975 |
COMMISSIONER OF INCOME TAX MADRAS Vs. T V SUNDRAM IYENGAR PRIVATE LIMITED
|
April 9, 1975 |
COMMISSIONER OF INCOME TAX NAGPUR Vs. SUTLEJ COTTON MILLS SUPPLY AGENCY LIMITED
|
July 25, 1975 |
COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA Vs. RADHA KRISHAN NANDLAL
|
March 6, 1975 |
COMMISSIONER OF SALES TAX U P Vs. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES
|
April 2, 1975 |
COMMISSIONER OF SALES TAX U P Vs. SARIN TEXTILES MILLS
|
April 21, 1975 |
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PARSON TOOLS AND PLANTS KANPUR
|
February 27, 1975 |
COOPER ENGINEERING LIMITED Vs. P P MUNDHE
|
August 20, 1975 |
D L F HOUSING CONSTRUCTION PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPN
|
December 4, 1975 |
D PAPIAH Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
|
December 18, 1975 |
DAFFADAR BHAGAT SINGH AND SONS Vs. JOINT EXCISE AND TAXATION COMMISSIONER PUNJAB PATIALA
|
September 5, 1975 |
DARSHAN LAL Vs. STATE OF JAMMU AND KASHMIR
|
March 12, 1975 |
DATTATRAYA NARAYAN PATIL Vs. STATE OF MAHARASHTRA
|
April 16, 1975 |
DATTONPANT GOPALVARAO DEVAKATE Vs. VITHALRAO MARUTHIRAO JANAGAVAL
|
April 3, 1975 |
DAVENPORT AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 11
|
July 31, 1975 |
DHANRAJ Vs. SURAJ BAI
|
April 3, 1975 |
DHANRAJGIRJI HOSPITAL Vs. WORKMEN
|
August 19, 1975 |
DHARAM PAL Vs. STATE OF UTTAR PRADESH
|
September 1, 1975 |
DHARAM SINGH RATHJ Vs. HARI SINGH M L A
|
May 2, 1975 |
DHARAMDEO SINGH Vs. STATE OF BIHAR
|
December 18, 1975 |
DHARUA KANU Vs. STATE OF WEST BENGAL
|
January 14, 1975 |
DHENA HEMBRAM Vs. DISTRICT MAGISTRATE WEST DINAJPUR
|
April 9, 1975 |
DHOOM SINGH Vs. PRAKASH CHANDRA SETHI
|
February 20, 1975 |
DILIP KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
October 10, 1975 |
DILIP NAYAK Vs. DISTRICT MAGISTRATE BURDWAN
|
January 14, 1975 |
DINANATH PANSARI Vs. COLLECTOR AND D M KEONJHAR
|
April 1, 1975 |
DISTRICT CONTROLLER OF STORES NORTHERN RAILWAY JODHPUR Vs. ASSISTANT COMMERCIAL TAXATION OFFICER
|
December 9, 1975 |
DISTRICT COUNCIL UNITED KHASI JAINTIA HILLS SHILLONG Vs. KA DREPSILA LYNGDOH OF SYLLAI U LOR MYLLIEM MYLLIEM SEIMSHIP UNITED KHASI JAINTIA HILLS
|
February 20, 1975 |
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY UNION OF INDIA Vs. T R CHELLAPPAN:NARSINGH:ABDUL HAMID
|
September 15, 1975 |
DOLLAR COMPANY MADRAS Vs. COLLECTOR OF MADRAS
|
May 1, 1975 |
DULAL ROY Vs. DISTRICT MAGISTRATE BURDWAN
|
January 15, 1975 |
DULI CHAND Vs. DELHI ADMINISTRATION
|
August 6, 1975 |
DUNLOP INDIA LIMITED MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA
|
October 6, 1975 |
DWARKA PRASAD Vs. DWARKA DAS SARAF
|
August 11, 1975 |
EDIGA SANJANNA Vs. STATE OF ANDHRA PRADESH
|
October 10, 1975 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA ENGINEERING AND LOCO MOTIVE COMPANY LIMITED
|
October 8, 1975 |
EMPLOYERS IN RELATION TO MANOHARBAHAL COLLIERY CALCUTTA Vs. K N MISHRA
|
February 19, 1975 |
ERNAKULAM MILLS LIMITED Vs. STATE OF KERALA
|
August 19, 1975 |
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI Vs. LAKSHMI NARAIN
|
December 12, 1975 |
FAQUIRA SHIAMLAL Vs. STATE OF UTTAR PRADESH
|
November 12, 1975 |
FIRM LAXMI DUTT ROOPCHAND Vs. UNION OF INDIA
|
January 21, 1975 |
G KRISHTA GOUD AND J BHOOMAIAH Vs. STATE OF ANDHRA PRADESH
|
October 3, 1975 |
G V GUNAYYA CHETTY Vs. V DESARATHAMAIAH
|
April 21, 1975 |
GAFOORA Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
July 21, 1975 |
GAJANAN DATTATRAYA Vs. SHERBANU HOSANG PATEL
|
August 29, 1975 |
GAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
April 25, 1975 |
GANDHI FAIZ E AM COLLEGE SHAHJAHANPUR Vs. UNIVERSITY OF AGRA
|
March 3, 1975 |
GANDHI SARDAR Vs. UNION OF INDIA
|
January 9, 1975 |
GANESH JHA Vs. STATE OF BIHAR
|
February 5, 1975 |
GANGADHAR YASHWANT BHANDARE Vs. ERASMO JESUS DE SEQUEIRA
|
February 4, 1975 |
GEMINI LEATHER STORES Vs. INCOME TAX OFFICER B WARD AGRA
|
May 1, 1975 |
GENERAL MANAGER MYSORE STATE ROAD TRANSPORT CORPORATION M S R T CORPORATION MYSORE STATE ROAD TRANSPORT CORPN Vs. DEVRAJ URS:M S RAJANNA:MD HANSEF
|
October 31, 1975 |
GENERAL MANAGER SOUTH CENTRAL RAILWAYS Vs. T VENKATA RAO
|
August 18, 1975 |
GOBIND Vs. STATE OF MADHYA PRADESH
|
March 18, 1975 |
GODAVARI SUGAR MILLS LIMITED Vs. S B KAMBLE
|
March 7, 1975 |
GOPAL BAR Vs. STATE OF WEST BENGAL
|
January 20, 1975 |
GOPAL BAURI Vs. DISTRICT MAGISTRATE BURDWAN
|
January 17, 1975 |
GOPAL KRISHAN DAS Vs. SAILENDRA NATH BISWAS
|
February 26, 1975 |
GOPAL MONDAL Vs. STATE OF WEST BENGAL
|
April 9, 1975 |
GOPINATH PRAMANIK Vs. DISTRICT MAGISTRATE NADIA
|
March 18, 1975 |
GORELAL DUBEY Vs. STATE OF MADHYA PRADESH
|
December 4, 1975 |
GOUR CHANDRA DEY Vs. STATE OF WEST BENGAL
|
April 8, 1975 |
GOVERNMENT OF ANDHRA PRADESH Vs. HINDUSTAN
MACHINE TOOLS LTD
|
May 1, 1975 |
GOVIND DAS Vs. INCOME TAX OFFICER
|
December 18, 1975 |
GOVIND SUGAR MILLS LIMITED Vs. HIND MAZDOOR SABHA
|
August 5, 1975 |
GOVINDLAL CHHAGANLAL PATEL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA
|
August 27, 1975 |
GOWRISETTI VENKATAIAH Vs. DISTRICT COLLECTOR KARIMNAGAR
|
September 25, 1975 |
GULAM MUSTAFA Vs. STATE OF MAHARASHTRA
|
September 18, 1975 |
GURDAS SINGH Vs. STATE OF RAJASTHAN
|
April 15, 1975 |
GURDIAL SINGH Vs. BIRU
|
December 9, 1975 |
GURJIT SINGH SAHOTA Vs. STATE OF PUNJAB
|
August 11, 1975 |
GURUCHARAN SINGH Vs. KAMLA SINGH
|
September 9, 1975 |
HAJI SHARAFAT HUSSAIN Vs. BADRI BISHAL DHANDHANIA
|
November 25, 1975 |
HAR SHANKAR Vs. DEPUTY EXCISE AND TAXATION COMMR
|
January 21, 1975 |
HARBAJAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
July 22, 1975 |
HARI HAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 15, 1975 |
HARISINGH PRATAP SINGH CHAWDA Vs. POPATLAL MULSHANKER JOSHI
|
September 19, 1975 |
HARNAM Vs. STATE OF UTTAR PRADESH
|
October 10, 1975 |
HARSOOK DAS BAL KISHAN DAS Vs. FIRST LAND ACQUISITION COLLECTOR
|
April 8, 1975 |
HEALTHWAYS DAIRY PRODUCTS COMPANY Vs. UNION OF INDIA
|
October 6, 1975 |
HEMENDRA PRASAD BARUAH Vs. COLLECTOR OF SIBSAGAR ASSAM
|
July 22, 1975 |
HIGH COURT OF PUNJAB AND HARYANA Vs. STATE OF HARYANA
|
January 24, 1975 |
HIND OVERSEAS PRIVATE LIMITED Vs. RAGHUNATH PRASAD JHUNJHUNWALLA
|
October 10, 1975 |
HINDUSTAN AERONAUTICS LIMITED Vs. WORKMEN
|
August 4, 1975 |
HINDUSTAN STEEL LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND STATE OF ORISSA
|
April 4, 1975 |
HIRALAL KALYANMALJI SETH Vs. GENDALAL MILLS LIMITED
|
April 28, 1975 |
HIRALAL THAKORLAL DALAL Vs. BROACH MUNICIPALITY
|
February 5, 1975 |
HOCHTIEF GAMMON Vs. STATE OF ORISSA
|
September 4, 1975 |
HOWRAH INSURANCE COMPANY LIMITED Vs. SOCHINDRA MOHAN DAS GUPTA
|
August 20, 1975 |
HUKAM CHAND SHYAM LAL Vs. UNION OF INDIA
|
December 17, 1975 |
HYDERABAD CO OPERATIVE COMMERCIAL CORPN LIMITED Vs. SYED MOHIUDDIN KHADIR
|
July 30, 1975 |
INCOME TAX OFFICER A WARD CALCUTTA Vs. RAMNARAYAN BHOJNAGARWALA
|
September 26, 1975 |
INCOME TAX OFFICER A WARD INDORE Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD
|
September 18, 1975 |
INDIAN ALUMINIUM COMPANY LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
July 23, 1975 |
INDIAN CHAMBER OF COMMERCE C I T KERALA ERNAKULAM Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:COCHIN CHAMBER OF COMMERCE AND INDUSTRY COCHIN
|
September 17, 1975 |
INDIAN SUGAR AND REFINERIES LIMITED Vs. AMARVATHI SERVICE CO OPERATIVE SOCIETY LIMITED
|
November 19, 1975 |
INDIRA NEHRU GANDHI Vs. RAJ NARAIN AND VICE VERSA
|
December 19, 1975 |
INDIRA NEHRU GANDHI Vs. RAJ NARAIN
|
June 24, 1975 |
INDIRA NEHRU GANDHI SHRI RAJ NARAIN Vs. RAJ NARAIN INDIRA NEHRU GANDHI
|
November 7, 1975 |
INDRAJIT C PAREKH OF AHMEDABAD Vs. STATE OF GUJARAT
|
March 18, 1975 |
ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI T K USMAN MUSALIAR Vs. TAX RECOVERY OFFICER AND ADDITIONAL P A TO COLLECTOR QUILON:TAX RECOVERY OFFICER QUILON
|
September 5, 1975 |
ISHWRU YATAYAT CO OP SOCIETY Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
August 22, 1975 |
J FERNANDES AND COMPANY Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
March 7, 1975 |
J K COTTON MANUFACTURERS LIMITED Vs. COMMR OF INCOME TAX LUCKNOW
|
September 4, 1975 |
J K VASAVADA Vs. CHANDRAKANTA CHIMANLAL BHAVSAR
|
August 28, 1975 |
J R MALHOTRA Vs. ADDITIONAL SESSIONS JUDGE JULLUNDUR
|
December 11, 1975 |
JAGAN NATH BISWAS Vs. STATE OF WEST BENGAL
|
January 20, 1975 |
JAGANNATH Vs. STATE
|
October 21, 1975 |
JAGAT SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 6, 1975 |
JAGATSINGH Vs. JAI DEV
|
September 24, 1975 |
JAGIR SINGH Vs. JASDEV SINGH
|
February 18, 1975 |
JAGIR SINGH GOEL ROADWAYS Vs. STATE OF BIHAR
|
November 26, 1975 |
JAILA SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1975 |
JAIPUR UDYOG LIMITED Vs. UNION OF INDIA
|
March 5, 1975 |
JAMIL ABDAR KADAR Vs. SHANKARLAL GULABCHAND
|
April 30, 1975 |
JANAMPALLY NARASIMHA REDDY Vs. A S KRISHNA AND COMPANY PRIVATE LIMITED
|
September 2, 1975 |
JASBHAI MOTIBHAI DESAI Vs. ROSHAN KUMAR HAJI BASHIR AHMED
|
December 19, 1975 |
JASPAL SINGH Vs. STATE OF HARYANA
|
November 24, 1975 |
JATINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
March 20, 1975 |
JNAN RANJAN SEN GUPTA Vs. ARUN KUMAR BOSE
|
July 24, 1975 |
JOHN MARTIN Vs. STATE OF WEST BENGAL
|
January 21, 1975 |
JOINT COMMERCIAL TAX OFFICER DIVISION III MADRAS Vs. SPENCER AND CO
|
May 2, 1975 |
JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. KHILLU RAM
|
October 6, 1975 |
JOSE DA COSTA Vs. BSCORA SADASIVA SINAI NARCORNIM
|
August 1, 1975 |
JUGGILAL KAMLAPAT OIL MILLS Vs. UNION OF INDIA
|
December 3, 1975 |
K K WAHL Vs. GENERAL MANAGER N RLY
|
January 10, 1975 |
K P POULOSE Vs. STATE OF KERALA
|
April 21, 1975 |
K RAMADAS SHENOY Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL UDIPI
|
August 19, 1975 |
K SREEDHARA REDDY Vs. CONSERVATOR OF FORESTS
|
September 12, 1975 |
KALYANJI MAVJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
|
December 10, 1975 |
KALYASINGH Vs. GENDA LAL
|
February 28, 1975 |
KAMLA DEVI Vs. PT MAN I LAL TEWARI
|
September 22, 1975 |
KARNAL SINGH UTTAM SINGH Vs. STATE OF MAHARASHTRA
|
November 19, 1975 |
KARTAR SINGH Vs. PIARA RAM
|
December 3, 1975 |
KARTAREY Vs. STATE OF UTTAR PRADESH
|
September 25, 1975 |
KARUNAKARAN Vs. STATE OF TAMIL NADU
|
November 12, 1975 |
KARUPPANNA THEVAR Vs. STATE OF TAMIL NADU
|
August 19, 1975 |
KERALA ELECTRICITY BOARD Vs. N CHELLAPPAN
|
October 27, 1975 |
KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA S Vs. INDIAN ALUMINIUM CO LTD
|
September 1, 1975 |
KHADIM HUSSAIN Vs. STATE OF UTTAR PRADESH
|
December 18, 1975 |
KHEMKA AND COMPANY AGENCIES PVT LIMITED STATE OF MYSORE Vs. STATE OF MAHARASHTRA: GULDAS NARASAPPA THIMMAIAH OIL MILLS
|
February 27, 1975 |
KHEMRAJ Vs. STATE OF MADHYA PRADESH
|
November 19, 1975 |
KILLICK NIXON LIMITED Vs. KILLICK AND ALLIED COMPANIES EMPLOYEES UNION
|
May 2, 1975 |
KODALI PURNACHANDRA RAO Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
|
September 2, 1975 |
KOKSINGH Vs. DEOKABAI
|
December 10, 1975 |
KRISHAN LAL Vs. STATE OF DELHI
|
August 27, 1975 |
KRISHNA CHANDRA GANGOPADHYAYA Vs. UNION OF INDIA
|
April 18, 1975 |
KRISHNA KHANNA Vs. ADDITIONAL DISTRICT MAGISTRATE KANPUR
|
February 26, 1975 |
KRISHNA MURARI AGGARWALA Vs. UNION OF INDIA
|
July 15, 1975 |
KRISHNAN Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
|
November 17, 1975 |
KUNDUR RUDRAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
July 31, 1975 |
KURIAKOSE MAR CURILOSE Vs. MAR BASALIOSE OUGEN
|
April 30, 1975 |
KUSHAL PAL Vs. MOHAN LAL
|
November 26, 1975 |
L D JAISINGHANI Vs. NARAINDAS N PUNJABI
|
November 27, 1975 |
L MICHAEL Vs. JOHNSON PUMPS LIMITED
|
February 10, 1975 |
LABH SINGH Vs. STATE OF PUNJAB
|
October 10, 1975 |
LACHMI NARAIN Vs. UNION OF INDIA
|
November 25, 1975 |
LACHMI NARAIN ETC. Vs. UNION OF INDIA AND ORS.
|
November 22, 1975 |
LAKSHMIRATAN COTTON MILLS CO LIMITED Vs. ITS WORKMEN
|
May 2, 1975 |
LAL KAMAL DAS Vs. STATE OF WEST BENGAL
|
January 16, 1975 |
LALA BALMUKUND DEAD Vs. LAJWANTI
|
April 1, 1975 |
LALA SATYANARAIN PRASAD Vs. GADADHAR RAM
|
August 1, 1975 |
LAXMICHAND HIRALAL Vs. INDORE IMPROVEMENT TRUST INDORE:INDORE IMPROVEMENT TRUST INDORE
|
February 24, 1975 |
LAXMINARAYAN DIPCHAND MAHESHWARI Vs. MAHARASHTRA REVENUE TRIBUNAL
|
February 13, 1975 |
LEGAL REMEMBRANCER OF GOVERNMENT OF WEST BENGAL STATE OF WEST BENGAL Vs. HARIDAS MUNDRA:HARIDAS MUNDRA
|
December 9, 1975 |
LILA RAM BIRLA COTTON SPG AND WVG MILLS Vs. UNION OF INDIA
|
August 19, 1975 |
LT COL M L KOHLI Vs. UNION OF INDIA
|
January 16, 1975 |
M K PAPIAH AND SONS Vs. EXCISE COMMISSIONER
|
February 20, 1975 |
M NAINA MOHAMMED Vs. K A NATARAJAN
|
July 23, 1975 |
MADAN LAL Vs. STATE OF UTTAR PRADESH
|
August 28, 1975 |
MADHU LIMAYE Vs. SUPERINTENDENT TIHAR JAIL DELHI
|
February 19, 1975 |
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA
|
December 3, 1975 |
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. THIRD INCOME TAX OFFICER MADURAI
|
July 28, 1975 |
MAGAN GOPE Vs. STATE OF WEST BENGAL
|
February 12, 1975 |
MAGANLAL CHAGANLAL PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
January 30, 1975 |
MAGHAR SINGH Vs. STATE OF PUNJAB
|
April 16, 1975 |
MAGUNI CHARAN DWIVEDI Vs. STATE OF ORISSA
|
December 19, 1975 |
MAHABIR JUTE MILLS LIMITED GORAKHPORE Vs. SHIBBAN LAL SAXENA
|
July 30, 1975 |
MAHADEO DNYANU JADHAV Vs. STATE OF MAHARASHTRA
|
November 19, 1975 |
MAHAMMADUNNKS SON KAPPATTA KATHOKANDATH BAVA Vs. KUNHOOSAS SON AMPALATH VEETTIL KUNNATHODATH MAHAMMADUNNI AND 0
|
December 2, 1975 |
MAHANT DHARAM DAS Vs. STATE OF PUNJAB
|
January 14, 1975 |
MAHENDRA MILLS LIMITED Vs. P B DESAI APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX
|
March 4, 1975 |
MAHMOOD Vs. STATE OF UTTAR PRADESH
|
October 1, 1975 |
MALCOM LAWRENCE CECIL DSOUZA Vs. UNION OF INDIA
|
May 1, 1975 |
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
December 10, 1975 |
MAMLESHWAR PRASAD Vs. KANHAIYA LAL DEAD
|
March 4, 1975 |
MANAGEMENT OF EASTERN ELECTRIC AND TRADING CO Vs. BALDEV LAL
|
August 11, 1975 |
MANAGEMENT OF INDIAN OIL CORPORATION LIMITED Vs. ITS WORKMEN
|
July 24, 1975 |
MANAGEMENT OF JOHNSON AND JOHNSON INDIA LIMITED Vs. ITS WORKMEN
|
November 27, 1975 |
MANAGEMENT OF NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. THEIR WORKMEN
|
October 8, 1975 |
MANAGEMENT OF ORISSA TRANSPORT CO LIMITED WORKMEN Vs. WORKMEN:MANAGEMENT OF ORISSA TRANSPORT COMPANY LIMITED
|
November 27, 1975 |
MANDYALA GOVINDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
October 6, 1975 |
MANGANESE ORE INDIA LIMITED Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX JABALPUR
|
December 19, 1975 |
MANGU Vs. STATE OF RAJASTHAN
|
November 6, 1975 |
MANGU RAM RAM PERSHAD GONDAMAL Vs. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION OF DELHI
|
October 10, 1975 |
MARTAND DAIRY AND FARM Vs. UNION OF INDIA
|
April 23, 1975 |
MATABAR PARIDA BISNU CHARAN PARIDA BATAKRUSHNA PARIDA BABAJI PARIDA Vs. STATE OF ORISSA
|
April 16, 1975 |
MAULAVI ABDUR RUB FIROZE AHMED AND COMPANY Vs. JAY KRISHNA ARORA
|
October 8, 1975 |
MITSUI STEAMSHIP CO LIMITED KAWASAKI KISEN KAISHA LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:C I T WEST BENGAL II CALCUTTA
|
February 7, 1975 |
MITTER SEN Vs. STATE OF UTTAR PRADESH
|
September 4, 1975 |
MOHAMED AZIZ MOHAMED NASIR Vs. STATE OF MAHARASHTRA
|
September 4, 1975 |
MOHAMMAD ABDUL SALAM KHAN Vs. SARFARAZ AHMAD KHAN
|
March 5, 1975 |
MOHAMMAD DHANA ALI KHAN Vs. STATE OF WEST BENGAL
|
April 11, 1975 |
MOHAMMAD FIAZUDDIN KHAN Vs. GOVERNMENT OF INDIA
|
November 25, 1975 |
MOHAMMAD IBRAHIM Vs. B RAMA RAO
|
November 28, 1975 |
MOHAMMAD SAHABUDDIN Vs. DISTRICT MAGISTRATE 24 PARGANAS
|
January 21, 1975 |
MOHAMMAD SERAJUDDIN NANDARAM HUNTARAM Vs. STATE OF ORISSA
|
April 16, 1975 |
MOHAMMAD SHAHABUDDIN C K NAGARAJA Vs. UNION OF INDIA
|
January 22, 1975 |
MOHAN SINGH Vs. STATE OF PUNJAB
|
March 13, 1975 |
MOHANLAL ANAND Vs. STATE DELHI ADMINISTRATION
|
March 10, 1975 |
MOHINDER SINGH Vs. STATE OF DELHI
|
February 11, 1975 |
MOHMED INAYATULLAH Vs. STATE OF MAHARASHTRA
|
September 9, 1975 |
MOHSINALI Vs. STATE OF MADHYA PRADESH
|
April 22, 1975 |
MONI LAL ROY CHOUDHURY Vs. STATE OF WEST BENGAL
|
March 31, 1975 |
MOTI LAL Vs. CHANDRA PRATAP TIWARI
|
March 19, 1975 |
MULCHANDANI ELECTRICAL AND RADIO INDUSTRIES LIMITED Vs. WORKMEN
|
January 24, 1975 |
MULUWA Vs. STATE OF MADHYA PRADESH
|
August 20, 1975 |
MUNICIPAL COMMITTEE AMRITSAR Vs. HAZARA SINGH
|
March 12, 1975 |
MUNICIPAL CORPORATION OF DELHI Vs. KACHEROO MAL
|
September 29, 1975 |
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN TANDON
|
December 17, 1975 |
MUNICIPAL COUNCIL MADURAI Vs. R NARAYANAN
|
August 18, 1975 |
MUNIR SAVED IBNA HUSSAIN Vs. STATE OF MAHARASHTRA
|
November 12, 1975 |
MUNNA LAL Vs. SURAJ BHAN
|
March 4, 1975 |
MUNNU RAJA Vs. STATE OF MADHYA PRADESH
|
November 20, 1975 |
MURARILAL MAHABIR PRASAD Vs. B R VAD
|
September 5, 1975 |
N G DASTANE Vs. S DASTANE
|
March 19, 1975 |
N LAKSHMANA RAO Vs. STATE OF KARNATAKA
|
April 29, 1975 |
N M DESAI Vs. TESTEELS LIMITED
|
December 17, 1975 |
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
December 9, 1975 |
NADIR KHAN Vs. STATE DELHI ADMINISTRATION
|
June 3, 1975 |
NANHOO MAL Vs. HIRA MAL
|
September 16, 1975 |
NARAINI DEVI Vs. RAMO DEVI
|
December 18, 1975 |
NASIRUDDIN RAMAI Vs. STATE TRANSPORT APPELLATE TRIBUNAL:STATE OF UTTAR PRADESH
|
August 29, 1975 |
NATHMAL BHAGWANDAS Vs. STATE OF RAJASTHAN
|
May 1, 1975 |
NAVNEET LAL ALIAS RANGI Vs. GOKUL
|
December 9, 1975 |
NAVNEET RAM BATRA Vs. STATE OF UTTAR PRADESH
|
September 17, 1975 |
NAVNEETHESWARASWAMI DEVASTHANAM Vs. STATE OF MADRAS
|
February 7, 1975 |
NAYAGARH CO OPERATIVE CENTRAL BANK LIMITED Vs. NARAYANA RATH
|
August 8, 1975 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANT1 MISRA ADULT
|
October 10, 1975 |
NEW SAMUNDRI TRANSPORT CO P LIMITED Vs. STATE OF PUNJAB
|
October 9, 1975 |
NEWABGANJ SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
September 16, 1975 |
NIZAMUDDIN AHMED Vs. NARBADA PRASAD
|
August 22, 1975 |
NORTHERN INDIA IRON AND STEEL CO GLOBE MOTORS LIMITED LALDEE PRIVATE LIMITED EASTERN ELECTRONICS DELHI LIMITED FARIDABAD Vs. STATE OF HARYANA
|
November 10, 1975 |
O P MALHOTRA Vs. STATE OF PUNJAB
|
April 23, 1975 |
OIL INDIA LIMITED Vs. SUPERINTENDENT OF TAXES
|
March 3, 1975 |
OM PRABHA JAIN Vs. CHARAN DASS
|
April 10, 1975 |
OM PRAKASH Vs. DELHI ADMINISTRATION
|
December 10, 1975 |
OM PRAKASH GUPTA SWADHEEN Vs. UNION OF INDIA
|
May 1, 1975 |
ORISSA STATE ELECTRICITY BOARD Vs. INDIAN ALUMINIUM COMPANY LIMITED
|
July 23, 1975 |
OUS KUTILINGAL ACHUDAN NAIR Vs. UNION OF INDIA
|
November 20, 1975 |
P C SETHI Vs. UNION OF INDIA
|
January 17, 1975 |
P KUMARASWAMY Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
|
October 8, 1975 |
PAKALAPATI NARAYANA GAJAPATHI RAJU Vs. BONAPALLI PEDA APPADU
|
July 25, 1975 |
PANNA JADEV Vs. STATE OF WEST BENGAL
|
January 27, 1975 |
PANNA LAL Vs. STATE OF RAJASTHAN
|
August 1, 1975 |
PARADISE INDUSTRIAL CORPN Vs. KILN PLASTICS PRODUCTS
|
September 29, 1975 |
PARTAP Vs. STATE OF UTTAR PRADESH
|
September 10, 1975 |
PASUPULETI VENKATESWARLU Vs. MOTOR AND GENERAL TRADERS
|
March 18, 1975 |
PEDDA NARAYANA Vs. STATE OF ANDHRA PRADESH
|
April 8, 1975 |
PHINO Vs. STATE OF PUNJAB
|
March 7, 1975 |
PHOOL KUMAR Vs. DELHI ADMINISTRATION
|
March 13, 1975 |
PIARE LAL Vs. UNION OF INDIA
|
February 4, 1975 |
PRABHAKAR Vs. STATE OF MAHARASHTRA
|
October 22, 1975 |
PRABHU LAL Vs. STATE OF RAJASTHAN
|
September 26, 1975 |
PRABHU NARAYAN Vs. A K SRIVASTAVA
|
February 14, 1975 |
PRAKASH CHAND SHARMA Vs. NARENDRA NATH SHARMA
|
October 3, 1975 |
PRATAP NARAIN SINGH DEO Vs. SRINIVAS SABATA
|
December 4, 1975 |
PRATAP SINGH Vs. RAJINDER SINGH
|
February 20, 1975 |
PREM SINGH Vs. STATE OF PUNJAB
|
September 9, 1975 |
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED Vs. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA
|
August 26, 1975 |
PUNJAB CO OPERATIVE BANK LIMITED Vs. R S BHATIA DEAD
|
August 13, 1975 |
PUNJAB WAKF BOARD AMBALA CANTT Vs. CAPT MEHAR SINGH
|
August 13, 1975 |
PURAN Vs. STATE OF RAJASTHAN
|
August 22, 1975 |
PURAN SINGH Vs. STATE OF PUNJAB
|
April 25, 1975 |
PUTTI KONDALA RAO Vs. VELLAMANCHILI SITARATTAMMA
|
December 12, 1975 |
R K LAKSHMANAN Vs. A K SRINIVASAN
|
August 1, 1975 |
R RANGACHARI Vs. S SUPPIAH
|
September 15, 1975 |
RABINDRA KUMAR GHOSEL ALIAS BULI Vs. STATE OF WEST BENGAL
|
March 17, 1975 |
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
October 10, 1975 |
RAGHO MANI Vs. STATE OF UTTAR PRADESH
|
August 4, 1975 |
RAIPUR MANUFACTURING COMPANY LIMITED Vs. OKHABHAI DEVRAJBHAI PATNI
|
November 26, 1975 |
RAISUL Vs. STATE OF UTTAR PRADESH
|
November 7, 1975 |
RAJ KUMAR Vs. UNION OF INDIA
|
March 19, 1975 |
RAJA JAGDAMBKA PRATAP NARAIN SINGH Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 17, 1975 |
RAJA RAM Vs. STATE OF UTTAR PRADESH
|
August 22, 1975 |
RAJAGOPAL PILLAI Vs. PAKKIAM AMMAL
|
March 6, 1975 |
RAJENDRA KUMARI BAJPAI Vs. RAM ADHAR YADAV
|
August 6, 1975 |
RALLIS INDIA LIMITED Vs. G LAKSHMI KANTHAN
|
October 3, 1975 |
RAM AUTAR SINGH BHADAURIA Vs. CHAUDHARI RAM GOPAL SINGH
|
July 31, 1975 |
RAM AUTAR SINGH BHADAURIA Vs. CHAUDHARI RAM GOPAL SINGH
|
May 2, 1975 |
RAM JIWAN SINGH Vs. SIS RAM
|
September 22, 1975 |
RAM KISHAN Vs. STATE OF PUNJAB
|
November 19, 1975 |
RAM KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
|
February 11, 1975 |
RAM NARAIN SINGH JAGGAR SINGH Vs. STATE OF PUNJAB
|
July 15, 1975 |
RAM PRASAD Vs. STATE OF UTTAR PRADESH
|
December 9, 1975 |
RAM RANJAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
January 22, 1975 |
RAM SINGH SAINI Vs. H N BHARGAVA
|
July 28, 1975 |
RAMANIKLAL GOKALDAS Vs. STATE OF GUJARAT
|
August 6, 1975 |
RAMASHRAYA CHAKRAVARTI Vs. STATE OF MADHYA PRADESH
|
November 13, 1975 |
RAMCHANDRA KESHAV ADKE Vs. GOVIND JOTI CHAVARE
|
March 4, 1975 |
RAMCHARITRA ROY Vs. HIGH COURT OF PATNA
|
December 2, 1975 |
RAMESH HIMATLAL SHAH Vs. HARSUKH JADHAVJI JOSHI
|
November 26, 1975 |
RAMESH HIMMATLAL SHAH Vs. HARSUKH JADHAVJI JOSHI
|
April 25, 1975 |
RAMESH RAMDAS TELI Vs. STATE OF MAHARASHTRA
|
November 19, 1975 |
RAMESHWAR RAMESHWAR Vs. JOT RAM:JOT RAM
|
September 18, 1975 |
RAMLAL AND SONS Vs. STATE OF RAJASTHAN
|
October 9, 1975 |
RAMPALIT VYAKARAN ACHARYA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
September 22, 1975 |
RANI INDER KUMARI Vs. STATE OF RAJASTHAN
|
February 25, 1975 |
RATNAM CHETTIAR Vs. S M KUPPUSWAMI CHETTIAR
|
September 18, 1975 |
RATNI DEVI Vs. CHIEF COMMISSIONER DELHI
|
April 30, 1975 |
RATTAN LAL Vs. VARDESH CHANDER
|
December 9, 1975 |
RAUNAQ RAM TARA CHAND Vs. STATE OF PUNJAB
|
July 14, 1975 |
RAVINDER SINGH Vs. STATE OF HARYANA
|
February 7, 1975 |
RAZIK RAM Vs. JASWANT SINGH CHOUHAN
|
February 11, 1975 |
REMINGTON RAND OF INDIA LIMITED Vs. TAHIR ALI SAIFI
|
August 14, 1975 |
RIKHI RAM Vs. RAM KUMAR
|
July 21, 1975 |
RIKHU DEV CHELA BAWA HARJUG DASS Vs. SOM DASS
|
August 28, 1975 |
ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES STAFF UNION
|
December 18, 1975 |
ROSHAN LAL Vs. MADAN LAL
|
September 18, 1975 |
RUSTON AND HORNSBY I LIMITED Vs. T B KADAM
|
July 24, 1975 |
S BALDEV SINGH Vs. TEJA SINGH SWATANTAR DEAD
|
January 24, 1975 |
S D BAKSHI Vs. P L MORADA
|
July 14, 1975 |
S IQBAL SINGH Vs. S GURDAS SINGH
|
September 19, 1975 |
S K BHATE Vs. UNION OF INDIA
|
November 20, 1975 |
S KALAWATI Vs. DURGA PRASAD
|
May 2, 1975 |
S M GOPALAKRISHNA CHETTY Vs. GANESHAN
|
August 11, 1975 |
S M HASAN S T O JHANSI Vs. NEW GRAMOPHONE HOUSE JHANSI
|
September 23, 1975 |
S P VASUDEVA Vs. STATE OF HARYANA
|
October 8, 1975 |
S T O MORADABAD Vs. H FARID AHMED AND SONS
|
September 12, 1975 |
SABHAJIT TEWARY Vs. UNION OF INDIA
|
February 21, 1975 |
SABLE WAGHIRE AND COMPANYMPANY Vs. UNION OF INDIA
|
March 21, 1975 |
SADHU ROY Vs. STATE OF WEST BENGAL
|
January 22, 1975 |
SAHU MINERALS AND PROPERTIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
August 6, 1975 |
SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM Vs. TATA OIL MILLS COMPANY LIMITED
|
July 29, 1975 |
SALIM Vs. STATE OF WEST BENGAL
|
January 27, 1975 |
SAMAR ALI MIYAN Vs. STATE OF WEST BENGAL
|
January 9, 1975 |
SAMIR CHATTERJEE Vs. STATE OF WEST BENGAL
|
March 21, 1975 |
SANGAM PRESS LIMITED Vs. WORKMEN
|
May 2, 1975 |
SANTOSH Vs. STATE OF MADHYA PRADESH
|
February 7, 1975 |
SAT PAUL Vs. DELHI ADMINISTRATION
|
September 30, 1975 |
SATYABRATADUTTA CHOUDHURY GURU PRASAD SARMA Vs. STATE OF ASSAM:STATE OF ASSAM
|
December 4, 1975 |
SAWARN SINGH Vs. STATE OF PUNJAB
|
November 19, 1975 |
SHAH ASHU JAIWANT Vs. STATE OF MAHARASHTRA
|
August 18, 1975 |
SHAHARYAR BANO Vs. SETH SANWAL DAS
|
October 6, 1975 |
SHAKILA KHADER Vs. NAUSHEER CAMA
|
March 10, 1975 |
SHAMIM RAHMANI Vs. STATE OF UTTAR PRADESH
|
April 28, 1975 |
SHAMU BALU CHAUGULE Vs. STATE OF MAHARASHTRA
|
November 13, 1975 |
SHANKER Vs. STATE OF UTTAR PRADESH
|
January 29, 1975 |
SHANTILAL Vs. STATE OF RAJASTHAN
|
October 10, 1975 |
SHEO KUER Vs. NATHUNT PRASAD SINGH
|
December 12, 1975 |
SHER MOHAMMAD ALIAS SERU Vs. STATE OF WEST BENGAL
|
January 15, 1975 |
SHIKHARCHAND JAIN Vs. DIGAMBAR JAIN PRABANDH KARINI SABHA
|
March 4, 1975 |
SHIV CHARAN SINGH Vs. MAHARAJ KUMAR SRI BRIJENDRA PAL
|
August 26, 1975 |
SHIV PRASAD Vs. DURGA PRASAD
|
February 12, 1975 |
SHYAM BEHARI Vs. STATE OF UTTAR PRADESH
|
September 9, 1975 |
SHYAM SUNDAR PRAMANICK Vs. MONI MOHAN SADHUKHAN
|
August 21, 1975 |
SITA RAM Vs. STATE OF RAJASTHAN
|
April 29, 1975 |
SOHAN SINGH Vs. GENERAL MANAGER ORDNANCE FACTORY KHAMARIA JABALPUR
|
March 18, 1975 |
SOLE TRUSTEE LOK SHIKSHANA TRUST Vs. COMMISSIONER OF INCOME TAX MYSORE
|
August 28, 1975 |
SOMA BHAI Vs. STATE OF GUJARAT
|
April 30, 1975 |
SOW CHANDRA KANTE Vs. SHEIKH HABIT
|
March 13, 1975 |
STATE GOVERNMENT OF MADHYA PRADESH Vs. RAMNARESH SWAMY
|
December 4, 1975 |
STATE OF ANDHRA PRADESH Vs. POTTA SANYASI RAO
|
August 26, 1975 |
STATE OF ANDHRA PRADESH Vs. CHITRA VENKATA RAO
|
August 29, 1975 |
STATE OF ANDHRA PRADESH Vs. T GOPALAKRISHNAN MURTHI
|
September 25, 1975 |
STATE OF ASSAM Vs. J N ROY BISWAS
|
October 6, 1975 |
STATE OF ASSAM Vs. BHUBHAN CHANDRA DUTTA
|
March 5, 1975 |
STATE OF ASSAM Vs. AKSHAYA KUMAR DEB
|
May 2, 1975 |
STATE OF BIHAR Vs. MADAN MOHAN PRASAD
|
December 19, 1975 |
STATE OF GUJARAT Vs. BAI FATIMA
|
March 19, 1975 |
STATE OF GUJARAT Vs. PATEL CHATURBHAI NARSIBHAI
|
January 21, 1975 |
STATE OF HARYANA Vs. DES RAJ SANGAR
|
December 16, 1975 |
STATE OF HARYANA Vs. JIWAN SINGH
|
October 8, 1975 |
STATE OF HARYANA Vs. SAMPURAN SINGH:PARDAM SINGH
|
September 3, 1975 |
STATE OF KARNATAKA Vs. GUNJAHALLI NAGAPPA
|
July 21, 1975 |
STATE OF KERALA Vs. N M THOMAS
|
September 19, 1975 |
STATE OF KERALA MESSRS MOTOR AND GENERAL FINANCE LIMITED Vs. MOTOR AND GENERAL FINANCE LTD:THE STATE OF KERALA
|
October 28, 1975 |
STATE OF MADHYA PRADESH Vs. FIRM GAPPULAL:PHOOL CHAND:KANHAIYALAL
|
December 17, 1975 |
STATE OF MADHYA PRADESH Vs. RAMESHWAR PRASAD
|
December 10, 1975 |
STATE OF MADHYA PRADESH Vs. M V NARASIMHAN
|
July 15, 1975 |
STATE OF MADHYA PRADESH Vs. TIKAMDAS
|
April 22, 1975 |
STATE OF MAHARASHTRA Vs. SALVATION ARMY WESTERN INDIA TERRITORY:SHRI LOHANA MAHA PARISHAD A PUBLIC TRUST
|
February 10, 1975 |
STATE OF MAHARASHTRA Vs. SINDHI ALIAS RAMAN
|
February 19, 1975 |
STATE OF MYSORE Vs. T DIGAMBAR RAO
|
November 24, 1975 |
STATE OF MYSORE Vs. C N VIJENDRA RAO
|
October 24, 1975 |
STATE OF MYSORE Vs. M K GADGOLI
|
September 25, 1975 |
STATE OF MYSORE Vs. V K KANGAN:NARASIMHA RAM NAIK
|
August 21, 1975 |
STATE OF ORISSA Vs. KHAGESWAR DAS
|
August 12, 1975 |
STATE OF PUNJAB Vs. MUKHTIAR SINGH
|
July 30, 1975 |
STATE OF PUNJAB Vs. PRAKASH SINGH CHEEMA
|
April 11, 1975 |
STATE OF PUNJAB Vs. KIRPAL SINGH BHATIA
|
August 29, 1975 |
STATE OF PUNJAB Vs. BALBIR SINGH
|
October 6, 1975 |
STATE OF PUNJAB Vs. SHAMLAL MURARI
|
October 6, 1975 |
STATE OF PUNJAB Vs. SURJAN SINGH
|
November 10, 1975 |
STATE OF PUNJAB Vs. SUBASH TRADING CO
|
November 20, 1975 |
STATE OF PUNJAB NOW HARYANA Vs. NEW RAJASTHAN MINERAL SYNDICATE
|
April 29, 1975 |
STATE OF PUNJAB STATE OF HARYANA Vs. M L PURI:M L PURI
|
February 14, 1975 |
STATE OF RAJASTHAN Vs. HARI RAM NATHWANI
|
September 3, 1975 |
STATE OF TAMIL NADU Vs. CEMENT DISTRIBUTORS PRIVATE LIMITED
|
March 14, 1975 |
STATE OF TAMIL NADU Vs. M K KANDASWAMI
|
July 15, 1975 |
STATE OF UTTAR PRADESH Vs. RAJ NARAIN
|
January 24, 1975 |
STATE OF UTTAR PRADESH Vs. NAND KISHORE TANDON
|
November 14, 1975 |
STATE OF UTTAR PRADESH Vs. ANGHALIA HOUSING PRIVATE LIMITED
|
November 11, 1975 |
STATE OF WEST BENGAL Vs. RAJ KUMAR AGARWALLA
|
October 10, 1975 |
STATE OF WEST BENGAL Vs. SHYAMAPADA
|
July 15, 1975 |
SUALAL YADAV Vs. STATE OF RAJASTHAN
|
September 15, 1975 |
SUDARSHAN MINERAL CO LIMITED BHILWARA Vs. UNION OF INDIA
|
February 13, 1975 |
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION Vs. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN
|
February 21, 1975 |
SULLEH SINGH Vs. SOHAN LAL
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September 2, 1975 |
SUNA ALIAS RAMESH CHANDRA MOHANTY Vs. STATE OF ORISSA
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August 5, 1975 |
SUPDT OF CENTRAL EXCISE Vs. AYYANGAR MATCH WORKS
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December 4, 1975 |
SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES TINSUKIA Vs. ONKARM NATHMAL TRUST:ASSAM JUTE SUPPLY CO LTD:LAKSHMICHAND INDRA CHAND:THANAI TEA ESTATE
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May 1, 1975 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. GIRISH KUMAR NAVALAKHA
|
March 3, 1975 |
SUPREME GENERAL FILMS EXCHANGE LIMITED SUPREME GENERAL FILMS EXCHANGE LIMITED Vs. HIS HIGHNESS MAHARAJA SIR BRIJNATH SINGHJI DEO OF MAIHAR:HER HIGHNESS TEJ SURYAWANSHIJI
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August 4, 1975 |
SURESH CHANDRA Vs. STATE OF GUJARAT
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July 8, 1975 |
SURESH SURYA SITARAM Vs. STATE OF MAHARASHTRA
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January 14, 1975 |
SURJIT LAL CHHABDA Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
October 6, 1975 |
SURYA KANT ROY Vs. IMAMUL HAK KHAN
|
March 12, 1975 |
SUSHIL KUMAR SEN Vs. STATE OF BIHAR
|
March 17, 1975 |
SUSHILA DEVI Vs. RAMANANDAN PRASAD
|
November 26, 1975 |
SYED AHMED AGA Vs. STATE OF MYSORE
|
May 2, 1975 |
T R SHARMA Vs. PRITHVI SINGH
|
November 17, 1975 |
TAMESHWAR SAHI Vs. STATE OF UTTAR PRADESH
|
October 1, 1975 |
TARA SINGH Vs. STATE OF RAJASTHAN
|
March 19, 1975 |
TEHSILDAR HINGANGHAT Vs. DEORAO
|
November 24, 1975 |
THAKUR PRASAD SAO AYODHYA PRASAD RAJENDRA PRASAD Vs. MEMBER BOARD OF REVENUE:STATE OF BIHAR:STATE OF BIHAR
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December 18, 1975 |
TITAGARH PAPER MILLS LIMITED ORISSA TEXTILES MILLS LIMITED Vs. ORISSA STATE ELECTRICITY BOARD:ORISSA STATE ELECTRICITY BOARD
|
July 23, 1975 |
TIWARI KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX DELHI
|
March 13, 1975 |
TOURANG BAM IBOTOMBI Vs. UNION OF INDIA
|
February 19, 1975 |
TRILOK CHAND JAIN Vs. STATE OF DELHI
|
August 19, 1975 |
TRUSTEES OF PORT OF MADRAS Vs. AMINCHAND PYARELAL
|
September 9, 1975 |
TRUSTEES OF SHRI ACHARYA MAHAPRABHUS BETHAK OF PADRA Vs. KACHHIA ISHWARBHAI SHANKARBHAI
|
November 11, 1975 |
TULSHI RABIDAS Vs. STATE OF WEST BENGAL
|
January 27, 1975 |
UDHAV SINGH Vs. MADHAV RAO SCINDIA
|
October 10, 1975 |
UNION OF INDIA Vs. SECURITY AND FINANCE PRIVATE LIMITED
|
October 6, 1975 |
UNION OF INDIA Vs. P M JAYARAJAN
|
December 3, 1975 |
UNION OF INDIA Vs. TATA IRON AND STEEL CO LTD
|
December 17, 1975 |
UNION OF INDIA Vs. IQBAL SINGH
|
December 10, 1975 |
UNION OF INDIA Vs. COROMANDEL FERTILIZERS LIMITED
|
December 9, 1975 |
UNION OF INDIA Vs. GURBUX SINGH
|
February 5, 1975 |
UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LIMITED
|
January 31, 1975 |
UNION OF INDIA Vs. RAJDHANI GRAINS AND JAGGERY EXCHANGE LIMITED
|
March 19, 1975 |
UNION OF INDIA Vs. SETH R DALMIA
|
February 27, 1975 |
UNION OF INDIA Vs. SRIPATI RANJAN BISWAS
|
August 7, 1975 |
UNION OF INDIA CHATURBHAI M PATEL AND COMPANY Vs. CHATURBHAI M PATEL AND CO :UNION OF INDIA
|
December 9, 1975 |
UTTAR PRADESH GOVERNMENT Vs. SABIR HUSSAIN
|
April 30, 1975 |
V A SUBHADRA STATE OF KERALA Vs. A SATYAVAN:A SATYAVAN
|
August 22, 1975 |
V B BADAMI Vs. STATE OF MYSORE
|
September 17, 1975 |
V K SHARMA Vs. STATE DELHI ADMINISTRATION
|
March 13, 1975 |
VEERAPPA RACHAPPA SABOJI Vs. B P DALAL
|
January 29, 1975 |
VERGHESE THOMAS Vs. STATE OF KERALA
|
September 26, 1975 |
VIDYA SAGAR Vs. SUDESH KUMARI
|
October 8, 1975 |
VIJAY BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
January 21, 1975 |
VISAKHAPATNAM MUNICIPALITY Vs. KANDREGULA NUKARAJU
|
August 29, 1975 |
VISHNU MAHADEO PENDSE PARASHRAM MAHADEO PENDSE Vs. RAJEN TEXTILE MILLS PRIVATE LIMITED:RAJEN TEXTILE MILLS PRIVATE LIMITED
|
May 1, 1975 |
VULCAN INSURANCE CO LIMITED Vs. MAHARAJ SINGH
|
October 3, 1975 |
WORKMEN OF INDIAN STANDARDS INSTITUTION Vs. MANAGEMENT OF INDIAN STANDARDS INSTITUTION
|
October 6, 1975 |
WORKMEN OF INDIAN TURPENTINE AND ROSIN CO LIMITED Vs. MANAGEMENT OF INDIAN TURPENTINE AND ROSIN COMPANY LIMITED
|
October 27, 1975 |
WORKMEN OF THE RAJASTHAN ATOMIC POWER PROJECT Vs. MANAGEMENT OF RAJASTHAN ATOMIC POWER PROJECT
|
December 18, 1975 |
YADURAJ SINGH Vs. STATE OF UTTAR PRADESH
|
August 5, 1975 |
ZAFFAR MOHAMMAD ALIAS Z M SARKAR Vs. STATE OF WEST BENGAL
|
November 25, 1975 |
ZIYAUDDIN BURHANUDDIN BUKHARI Vs. BRIJMOHAN RAMDASS MEHRA
|
April 25, 1975 |