|
A K SUBRAMAN S S OJHA Vs. UNION OF INDIA
|
December 11, 1974 |
|
ABDUL HUSSAIN MIR Vs. SHAMSUL HUDA
|
December 20, 1974 |
|
ABDUL MUNNAF Vs. STATE OF WEST BENGAL
|
March 22, 1974 |
|
ACHARYA MAHARAJSHRI NARENDRA PRASADJI ANANDPRASADJI MAHARAJ Vs. STATE OF GUJARAT
|
October 3, 1974 |
|
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI
|
August 23, 1974 |
|
AHMED YAR JUNG Vs. COLLECTOR LAND ACQUISITION HYDERABAD
|
February 26, 1974 |
|
AHMEDABAD ST XAVIERS COLLEGE SOCIETY Vs. STATE OF GUJARAT
|
April 26, 1974 |
|
AJANTHA TRANSPORTS PRIVATE LIMITED COIMBATORE KANAN MOTORS PRIVATE LIMITED KANAN MOTORS PRIVATE LIMITED Vs. T V K TRANSPORTS PULAMPATTI COIMBATORE DISTRICT:A E A VEIRANA CHETTIAR:PRABHU TRANSPORTS PRIVATE LIMITED
|
September 24, 1974 |
|
AJIT KUMAR KAVIRAJ Vs. DISTRICT MAGISTRATE BIRBHUM
|
September 6, 1974 |
|
AJODHYA BHAGAT Vs. STATE OF BIHAR
|
August 13, 1974 |
|
ALEK MOHAMMAD Vs. STATE OF WEST BENGAL
|
February 19, 1974 |
|
ALI AHMAD AND SONS BUS OPERATORS KOTHI ROAD REWA Vs. RAMGOPAL SATYA NARAIN
|
August 6, 1974 |
|
AMALGAMATED TEA ESTATES CO LIMITED MALAYALAM PLANTATIONS LIMITED Vs. STATE OF KERALA
|
April 2, 1974 |
|
AMARJIT KAUR SMT TEJ KAUR BANTA SINGH KARAM CHAND RANJIT SINGH CHHANGA SINGH BAKSHISH SINGH HARBHAJAN SINGH Vs. PRITAM SINGH:AJAIB SINGH:BACHAN SINGH:PARTAP SINGH:NARINJAN SINGH:MAGHAR SINGH:HARBANS SINGH:MOHAN SINGH
|
August 6, 1974 |
|
AMARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB
|
December 20, 1974 |
|
AMIR Vs. STATE OF MAHARASHTRA
|
January 9, 1974 |
|
AMRIT LAL BERRY K N KAPUR Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI:COLLECTOR OF CENTRAL EXCISE CENTRAL REVENUE
|
December 10, 1974 |
|
ANDHRA INDUSTRIAL WORKS Vs. CHIEF CONTROLLER OF IMPORTS
|
April 26, 1974 |
|
ANIL DEY Vs. STATE OF WEST BENGAL
|
February 22, 1974 |
|
ANIL KUMAR BOSE RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
April 10, 1974 |
|
APPELLATE ASSTT COMMISSIONER STATE OF TAMIL NADU Vs. L M S SADAK TAMBY AND CO:A M SAFIULLAH AND CO
|
October 15, 1974 |
|
ARJUN LAL GUPTA Vs. MRIGANKA MOHAN SUR
|
August 22, 1974 |
|
ARVIND MOHAN SINHA Vs. AMULYA KUMAR BISWAS
|
January 17, 1974 |
|
ASGAR ALI Vs. DISTRICT MAGISTRATE BURDWAN
|
February 27, 1974 |
|
ASHA DEVI Vs. DUKHI SAO
|
August 8, 1974 |
|
ASSISTANT CUSTODIAN EVACUEE PROPERTY Vs. BRIJ KISHORE AGARWALA
|
October 7, 1974 |
|
B BANERJEE KAMAL LAL GHOSAL Vs. ANITA PAN:ENA DUTTA
|
November 20, 1974 |
|
B M LAKSHMANAMURTHY Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
|
January 21, 1974 |
|
BABAR S O MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
|
August 6, 1974 |
|
BABLU HEMBRAM Vs. STATE OF WEST BENGAL
|
May 28, 1974 |
|
BABUBHAI MULJIBHAI PATEL Vs. NANDLAL KHODTDAS BAROT
|
September 17, 1974 |
|
BALAK RAM MOHD SAYEED KHAN Vs. STATE OF UTTAR PRADESH
|
August 16, 1974 |
|
BALBIR SINGH Vs. BOGH SINGH
|
January 23, 1974 |
|
BANDARUPALLI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
November 5, 1974 |
|
BANKATLAL Vs. STATE OF RAJASTHAN
|
October 17, 1974 |
|
BARADA KANTA MISHRA Vs. MR: JUSTICE GATIKRUSHNA MISRA CHIEF JUSTICE OF THE ORISSA HIGH COURT
|
June 21, 1974 |
|
BARATI Vs. STATE OF UTTAR PRADESH
|
March 12, 1974 |
|
BAVA HAJEE HAMSA Vs. STATE OF KERALA
|
February 21, 1974 |
|
BELA DAS Vs. SAMARENDRA NATH BOSE
|
December 11, 1974 |
|
BELIRAM BHALAIK Vs. JAI BEHARILAL KHACHI
|
December 3, 1974 |
|
BHAGAT RAM ALIAS BHAGTU RAM Vs. BHAGAT RAM
|
November 22, 1974 |
|
BHAGWAN DASS Vs. STATE OF RAJASTHAN
|
July 18, 1974 |
|
BHAGWAN DUTT Vs. KAMLA DEVI
|
October 17, 1974 |
|
BHAGWANDAS KESHWANI Vs. STATE OF RAJASTHAN
|
April 3, 1974 |
|
BHAJAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 9, 1974 |
|
BHARATPUR MOTOR WORKERS CO OPERATIVE SOCIETY LIMITED BHARAT BUS SERVICE ALWAR Vs. STATE OF UTTAR PRADESH
|
September 10, 1974 |
|
BHOLA BHUIYA Vs. STATE OF WEST BENGAL
|
October 3, 1974 |
|
BHOOR SINGH Vs. STATE OF PUNJAB
|
February 28, 1974 |
|
BHUT NATH METE Vs. STATE OF WEST BENGAL
|
February 8, 1974 |
|
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. BHUBNESHWAR PRASAD CHOUDHARY
|
April 9, 1974 |
|
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
BINOD BIHARI MAHATO Vs. STATE OF BIHAR
|
October 1, 1974 |
|
BIRAM CHAND Vs. STATE OF UTTAR PRADESH
|
March 28, 1974 |
|
BIRANSINGH Vs. STATE OF BIHAR
|
October 17, 1974 |
|
BISHAN CHAND Vs. SARBJIT SINGH
|
August 27, 1974 |
|
BISHAN SARUP GUPTA SADHU SARAN SINGH Vs. UNION OF INDIA
|
April 16, 1974 |
|
BOARD OF DIRECTORS OF ANDHRA PRADESH CO OPERATIVE CENTRAL LAND MORT GAGE BANK LIMITED Vs. CHITTOR PRIMARY CO OPERATIVE LAND MORTGAGE BANK LIMITED
|
February 21, 1974 |
|
BOLANI ORES LIMITED DALMIA CEMENT BHARAT LIMITED BOLANI ORES LIMITED Vs. STATF OF ORISSA:THE REGIONAL TRANSPORT OFFICER BALLERY MYSORE :STATE OF ORISSA
|
September 24, 1974 |
|
BOUCHER PIERRE ANDRE Vs. SUPERINTENDENT CENTRAL JAIL TIHAR NEW DELHI
|
November 21, 1974 |
|
BRAHM PAL Vs. MUNICIPAL CORPORATION OF DELHI
|
November 1, 1974 |
|
C KRISHNA PRASAD Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
November 12, 1974 |
|
C P SIKH REGULAR MOTOR SERVICE KRISHAN GOPAL TRANSPORT CO KUNJILAL HANUMANLALA JAISWAL LOKPRIYA MOTOR SERVICE NEW DATAR TRANSPORT CO P LIMITED R G SONI SURAJMAL BHUMAL SHARMA PRE Vs. STATE OF MAHARASHTRA
|
September 5, 1974 |
|
CARLOSE JOHN Vs. STATE OF KERALA
|
May 2, 1974 |
|
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. WORKMEN
|
April 23, 1974 |
|
CHAIRMAN RAMAPPA GUNDAPPA SAHAKARI SAMYAKTA BESAVA SANGHA LIMITED CHAIRMAN RAMAPPA GUNDAPPA SAHAKARI SAMYAKTA BESAVA SANGHA LIMITED Vs. STATE OF MYSORE
|
April 5, 1974 |
|
CHALLAPALLI SUGAR LIMITED C I T CENTRAL CALCUTTA Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD:HINDUSTAN PETROLEUM CORPORATION LTD
|
October 31, 1974 |
|
CHAMPAKLAL GANESHMAL Vs. STATE OF MAHARASHTRA
|
November 5, 1974 |
|
CHANDA SINGH Vs. CHOUDHARY SHIV RAM VERMA
|
December 19, 1974 |
|
CHANDRA MOHAN Vs. SAUBHAG SINGH
|
October 15, 1974 |
|
CHANDRAKANT GANPAT SOVITKAR Vs. STATE OF MAHARASHTRA
|
May 3, 1974 |
|
CHARAN LAL SAHU Vs. FAKRUDDIN ALI AHMED
|
October 14, 1974 |
|
CHARAN SINGH Vs. DARSHAN SINGH
|
December 17, 1974 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
July 26, 1974 |
|
CHAWLA Vs. STATE OF HARYANA
|
February 12, 1974 |
|
CHIEF COMMISSIONER DELHI Vs. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY NEW DELHI
|
April 30, 1974 |
|
COLLECTOR OF CUSTOMS MADRAS Vs. C TARACHAND
|
April 5, 1974 |
|
COLLECTOR OF CUSTOMS MADRAS Vs. D BHOORMALL
|
April 3, 1974 |
|
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. K ERANNA
|
August 30, 1974 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY C I T BOMBAY CITY RAM KRISHAN Vs. R H PANDI MANAGING TRUSTEES OF TRUST BOMBAY:THE PUBLIC UTILITIES INVESTMENT TRUST LTD
|
September 4, 1974 |
|
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. SOUTHERN ROADWAYS PRIVATE LIMITED
|
November 28, 1974 |
|
COMMISSIONER OF INCOME TAX HYDERABAD Vs. NAWAB MIR BARKAT ALI KHAN BAHADUR
|
October 16, 1974 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA Vs. INDIAN SUGAR MILLS ASSOCIATION
|
November 5, 1974 |
|
COMMISSIONER OF WEALTH TAX U P Vs. KUNDAN LAL BEHARI LAL
|
September 5, 1974 |
|
CONTROLLER OF ESTATE DUTY MADRAS Vs. PARVATHIAMMAL
|
November 11, 1974 |
|
D BHUVAN MOHAN PATNAIK Vs. STATE OF ANDHRA PRADESH
|
September 9, 1974 |
|
D CAWASJI AND COMPANY D CAWASJI AND COMPANY Vs. STATE OF MYSORE
|
October 29, 1974 |
|
D N SANGHAVI AND SONS Vs. AMBALAL TRIBHUWAN DAS
|
January 9, 1974 |
|
D SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
January 17, 1974 |
|
DAKTAR MUDI Vs. STATE OF WEST BENGAL
|
September 16, 1974 |
|
DANIRAIJI VRAJLALJI JUNAGADH Vs. VAHUJI MAHARAJ SHRI CHANDRAPRABHA WIDOW OF DECEASED MAHARAJ SHRI PURSHOTTAMLALJI RAGHUNATHLALJI JUNAGADH
|
December 13, 1974 |
|
DAROGA RAI Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
|
DATTATREYA SHANKER MOTE Vs. ANAND CHINTAMAN DATAR
|
October 3, 1974 |
|
DAYA SINGH DEAD Vs. DHAN KAUR
|
March 5, 1974 |
|
DEBEN DAS Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
DEBU MAHATO Vs. STATE OF WEST BENGAL
|
February 15, 1974 |
|
DELHI DEVELOPMENT AUTHORITY NEW DELHI DELHI DEVELOPMENT AUTHORITY DELHI DEVELOPMENT AUTHORITY Vs. LILA D BHAGAT:SARDARI LAL AND THE STATE:R S BAJWA 2 THE STATE
|
November 19, 1974 |
|
DEOCHAND Vs. STATE OF MAHARASHTRA
|
April 4, 1974 |
|
DHAN SINGH RAMKRISHNA CHAUDHARI Vs. LAXMINARAYAN RAMKISHAN
|
April 16, 1974 |
|
DHARM DAS WADHWANI Vs. STATE OF UTTAR PRADESH
|
March 14, 1974 |
|
DHARMAN RAJ BANSHI Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
|
DHONDIBA GUNDU POMAJE Vs. STATE OF MAHARASHTRA
|
September 17, 1974 |
|
DILAWARSAB BABUSAB MULLASAB Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 8, 1974 |
|
DILIP KUMAR GON Vs. DURGA PRASAD SINGH
|
November 4, 1974 |
|
DIRECTOR OF INSPECTION OF INCOME TAX INVESTIGATION NEW DELHI Vs. POORAN MAL AND SONS
|
September 20, 1974 |
|
DIVISIONAL SUPERINTENDENT EASTERN RAILWAY DINAPUR UNION OF INDIA Vs. L N KE
|
August 6, 1974 |
|
DIVYA PRAKASH Vs. KULTAR CHAND RANA
|
November 18, 1974 |
|
DULAL CHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL
|
November 5, 1974 |
|
DWARIKA PRASAD SAHU Vs. STATE OF BIHAR
|
November 12, 1974 |
|
EDIGA ANAMMA Vs. STATE OF ANDHRA PRADESH
|
February 11, 1974 |
|
ELVIN SANGMA Vs. PROJENGTON MOMIN
|
November 21, 1974 |
|
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA Vs. STATE OF WEST BENGAL:A K MITHIBORWALA
|
November 11, 1974 |
|
ESHARUDDIN ESHARU MD Vs. DISTRICT MAGISTRATE WEST DINAJPUR
|
December 19, 1974 |
|
FENDAN NAHA Vs. STATE OF WEST BENGAL
|
May 3, 1974 |
|
FIRM OF PRATAPCHAND NOPAJI Vs. FIRM OF KOTRIKE VENKATA SETTY AND SONS
|
December 12, 1974 |
|
FOGLA Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
|
FOOD CORPORATION OF INDIA Vs. THAKUR SHIPPING CO
|
December 19, 1974 |
|
FRANCIS ALIAS PONNAN BHAGWANTA Vs. STATE OF KERALA:STATE OF MAHARASHTRA
|
May 17, 1974 |
|
G K KRISHNAN A SUBRAMANYAM SIVA TOURISTS Vs. STATE OF TAMIL NADU:GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
|
November 12, 1974 |
|
G K OHAB Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
|
G R LUTHRA ADDITIONAL DISTRTCT JUDGE DELHI Vs. LT GOVERNOR DELHI
|
September 3, 1974 |
|
G S GILL Vs. STATE OF PUNJAB
|
July 30, 1974 |
|
GAJENDRA TRANSPORT P LIMITED Vs. ANAMALLAIS BUS TRANSPORT P LIMITED
|
December 11, 1974 |
|
GAMMON INDIA LTD Vs. UNION OF INDIA
|
March 20, 1974 |
|
GANGA BAI Vs. VIJAY KUMAR
|
April 9, 1974 |
|
GANPAT Vs. RETURNING OFFICER
|
December 4, 1974 |
|
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. A V R SIDDHANTTI
|
January 30, 1974 |
|
GHANSHYAM DAS Vs. MUNICIPAL CORPORATION OF DELHI
|
August 6, 1974 |
|
GIAN DEVI Vs. SUPERINTENDENT NARI NIKETAN DELHI
|
August 27, 1974 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
March 5, 1974 |
|
GODHRA ELECTRICITY COMPANY LIMITED Vs. STATE OF GUJARAT
|
September 12, 1974 |
|
GODHU Vs. STATE OF RAJASTHAN
|
August 27, 1974 |
|
GOGULA GURUMURTHY Vs. KURIMETI AYYAPPA
|
March 14, 1974 |
|
GOJER BROS PRIVATE LIMITED Vs. RATAN LAL SINGH
|
May 1, 1974 |
|
GOLAM ALIAS GOLAM MALLICK Vs. STATE OF WEST BENGAL
|
September 12, 1974 |
|
GOLAM HOSSAIN MONDAL Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
|
GOLAM HUSSAIN ALIAS GAMA Vs. COMMISSIONER OF POLICE CALCUTTA
|
March 15, 1974 |
|
GORA Vs. STATE OF WEST BENGAL
|
December 11, 1974 |
|
GOVERNMENT OF INDIA Vs. C A BALAKRISHNAN
|
October 3, 1974 |
|
GOVERNMENT OF MYSORE Vs. J V BHAT
|
October 14, 1974 |
|
GURDIT SINGH Vs. STATE OF PUNJAB
|
April 10, 1974 |
|
GURDIT SINGH AULAKH Vs. STATE OF PUNJAB
|
August 16, 1974 |
|
GURNAM SINGH Vs. SURJIT SINGH
|
August 5, 1974 |
|
H L MEHRA Vs. UNION OF INDIA
|
April 23, 1974 |
|
H V RAJAN Vs. C N GOPAL
|
August 9, 1974 |
|
HALLU Vs. STATE OF MADHYA PRADESH
|
March 19, 1974 |
|
HANS RAJ KEHAR Vs. STATE OF UTTAR PRADESH
|
December 4, 1974 |
|
HAR SWARUP Vs. GENERAL MANAGER CENTRAL RAILWAY
|
October 29, 1974 |
|
HARADHAN SAHA MADAN LAL AGARWALA Vs. STATE OF WEST BENGAL
|
August 21, 1974 |
|
HARBANS LAL JAIN Vs. UNION OF INDIA AND VICE VERSA
|
February 7, 1974 |
|
HARDEEP KAUR Vs. STATE OF PUNJAB
|
March 21, 1974 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
December 4, 1974 |
|
HARI SINGH MANN Vs. STATE OF PUNJAB
|
August 20, 1974 |
|
HARIHAR PRASAD SINGH Vs. BALMIKI PRASAD SINGH
|
December 10, 1974 |
|
HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 21, 1974 |
|
HARU SARKAR Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
HEM RAJ Vs. RAMJI LAL
|
December 11, 1974 |
|
HINDUSTAN HOSIERY INDUSTRIES Vs. F H LALA
|
February 8, 1974 |
|
IFTIKHAR AHMED Vs. SYED MEHARBAN ALI
|
February 26, 1974 |
|
IMAM SHAIK Vs. STATE OF WEST BENGAL
|
October 4, 1974 |
|
INCOME TAX OFFICER INCOME TAX CUM WEALTH TAX CIRCLE II HYDERABAD Vs. NAWAB MIR BARKAT ALI KHAN BAHADUR HYDERABAD
|
October 16, 1974 |
|
INDERJIT C PAREKH Vs. V K BHATT
|
January 8, 1974 |
|
INDIA TOBACCO COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER BHAVANIPORE
|
November 6, 1974 |
|
INDRAPURI GRIHA NIRMAN SAHAKARI SAM ITI LIMITED Vs. STATE OF RAJASTHAN
|
September 17, 1974 |
|
INSTALMENT SUPPLY LIMITED Vs. S T 0 AHMEDABAD I
|
May 1, 1974 |
|
INTERNATIONAL COTTON CORPN PRIVATE LIMITED H BASAPPA RALLIS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER HUBLI :COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
|
October 4, 1974 |
|
IQBAL ISMAIL SODAWALA IQBAL ISMAIL SODAWALA Vs. STATE OF MAHARASHTRAS:REGISTRAR HONBLE HIGH COURT BOMBAY
|
August 13, 1974 |
|
IRLAPATI SUBBAYA Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
|
March 14, 1974 |
|
ISHA VALIMOHAMED Vs. HAJI GULAM MOHAMAD AND HAJI DADA TRUST
|
August 14, 1974 |
|
ISRAIL SK Vs. DISTRICT MAGISTRATE OF WEST DINAJPUR
|
November 26, 1974 |
|
J K KAPUR Vs. STATE OF GUJARAT
|
January 24, 1974 |
|
JAGDEV DAULATA MAHADIK Vs. GOVINDRAO BALWANTRAO
|
August 14, 1974 |
|
JAGDIP SINGH Vs. STATE OF HARYANA
|
February 27, 1974 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR
|
February 13, 1974 |
|
JAGDISH PRASAD TIWARI Vs. RAMDHANI MISHRA
|
November 18, 1974 |
|
JAGIR SINGH Vs. STATE DELHI
|
December 4, 1974 |
|
JAGTA Vs. STATE OF HARYANA
|
April 23, 1974 |
|
JAIKISH^N DASS MULL Vs. LUCHHIMINARAIN KANORIA AND CO
|
May 3, 1974 |
|
JAINAL SK Vs. DISTRICT MAGISTRATE WEST DINAJPUR
|
November 26, 1974 |
|
JAY AND COMPANY P R NATARAJAN KANAH MOTOR TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY MADURAI:REGIONAL TRANSPORT AUTHORITY:STATE OF TAMIL NADU
|
November 5, 1974 |
|
JAYANTA JADAV Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
|
JEHAN SINGH Vs. DELHI ADMINISTRATION
|
March 27, 1974 |
|
JHAGRAKHAN COLLIERIES PRIVATE LIMITED Vs. G C AGRAWAL PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRTAL TRIBSNAL CSM LABOUR COURT JABALPUR
|
November 28, 1974 |
|
JHAMMAN Vs. STATE OF UTTAR PRADESH
|
December 4, 1974 |
|
JIWAN SINGH Vs. RAJENDRA PRASAD
|
December 18, 1974 |
|
JOGINDER NATH Vs. UNION OF INDIA
|
October 31, 1974 |
|
K BALASUBRAMANIA CHETTY Vs. N M SAMBANDAMOORTHY CHETTY
|
December 20, 1974 |
|
K L VARADARAJAN Vs. COMMISSIONER OF INCOME TAX MADRAS
|
November 5, 1974 |
|
K RAMADAS SHENOY Vs. CHIEF OFFICERS TOWN MUNICIPAL COUNCIL UDIPI
|
August 9, 1974 |
|
KALI CHARAN MAL Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
|
KALI KINKOR GANGULY Vs. PANNA BANERJEE
|
August 16, 1974 |
|
KAMAL PATHAK Vs. DISTRICT MAGISTRATE BURDWAN
|
December 20, 1974 |
|
KAMAL PRAMANIK Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
|
KAMLA PRASAD Vs. DISTRICT MAGISTRATE SARAN
|
December 20, 1974 |
|
KAMROONISSA Vs. STATE OF MAHARASHTRA
|
October 4, 1974 |
|
KANU SANYAL Vs. DISTRICT MAGISTRATE DARJEELING
|
February 5, 1974 |
|
KANWAR LAL GUPTA Vs. AMAR NATH CHAWLA
|
October 3, 1974 |
|
KARBHARI BHIMAJI ROHAMARE Vs. SHANKER RAO GENUJI KOLHE
|
November 18, 1974 |
|
KARTAR SINGH MINOR Vs. SURJAN SINGH DEAD
|
August 16, 1974 |
|
KARTIC CHANDRA GUHA Vs. STATE OF WEST BENGAL
|
June 18, 1974 |
|
KAVIRAJ BASUDEVANAND Vs. MAHANT HARIHAR GIR DEAD
|
August 1, 1974 |
|
KAYJAY INDUSTRIES PRIVATE LIMITED Vs. ASNEW DRUMS PRIVATE LIMITED
|
March 20, 1974 |
|
KESAR SINGH Vs. STATE OF PUNJAB
|
March 4, 1974 |
|
KESAVEN VELAYUDHA PANICKER Vs. STATE OF KERALA
|
August 30, 1974 |
|
KESHAB CHANDRA DAS Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
|
KESHO RAM Vs. DELHI ADMINISTRATION
|
April 3, 1974 |
|
KH FIDA ALI Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 1974 |
|
KHEM KARAN Vs. STATE OF UTTAR PRADESH
|
April 8, 1974 |
|
KHUDIRAM DAS Vs. STATE OF WEST BENGAL
|
November 26, 1974 |
|
KONDABAI KUNKALIKA SALUNKE Vs. SHRIMANT CHINTAMANRAO
|
March 25, 1974 |
|
KRISHNA CHANDRA TANDON Vs. UNION OF INDIA
|
April 24, 1974 |
|
KRISHNA LAL DUTTA Vs. STATE OF WEST BENGAL
|
February 21, 1974 |
|
KUJU COLLIERIES LIMITED Vs. JHARKHAND MINES LIMITED
|
August 12, 1974 |
|
KUMAR PASHUPATI NATH MULLAH Vs. STATE OF WEST BENGAL
|
March 5, 1974 |
|
KUNDAN SINGH MOHINDER SINGH PAIRA SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
December 20, 1974 |
|
LABHCHAND DHANPAT SINGH JAIN Vs. STATE OF MAHARASHTRA
|
December 3, 1974 |
|
LAKSHMAN KHATIK Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
LAKSHMI NIWAS Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 4, 1974 |
|
LALAI ALIAS DINDOO Vs. STATE OF UTTAR PRADESH
|
October 4, 1974 |
|
LAXMAN Vs. STATE INDUSTRIAL COURT
|
March 11, 1974 |
|
LOKENATH TOLARAM Vs. B N RANGAWANI
|
August 9, 1974 |
|
LOKNATH PADHAN Vs. BIRENDRA KUMAR SAHU
|
January 16, 1974 |
|
M A RASHEED Vs. STATE OF KERALA
|
September 18, 1974 |
|
M P PERIA KARUPPAN CHETTIAR M R M RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX WEALTH TAX GIFT TAX MADRAS:COMMISSIONER OF INCOME TAX WEALTH TAX GIFT TAX MADRAS
|
November 19, 1974 |
|
M S BANSAL PRIVATE LIMITED Vs. BHAGWAN SWARUP MATHUR
|
December 10, 1974 |
|
MADEVA UPENDRA SINAI DAMODAR MANGALJI AND COMPANY Vs. UNION OF INDIA
|
November 7, 1974 |
|
MADHAB ROY ALIAS MADHA ROY Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS
|
April 11, 1974 |
|
MAHESH TRANSPORT COMPANY Vs. TRANSPORT AND DOCK WORKERS UNION
|
March 11, 1974 |
|
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 28, 1974 |
|
MALWA SHAW Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
|
MANAGEMENT COMMITTEE T K GHOSHS ACADEMY Vs. T C PALIT
|
April 9, 1974 |
|
MANDTR SITA RAMJI Vs. I T GOVERNOR OH DELHI
|
August 6, 1974 |
|
MANEKSHA ARDESHTR TRANT Vs. MANEKJT EDULJT MISTRY
|
October 4, 1974 |
|
MANGAL SINGH Vs. STATE OF UTTAR PRADESH
|
July 16, 1974 |
|
MANGALORE GANESH BEEDI WORKS M SARVETHAM KAMATH D C DIWAN MOHIDEEN AND SONS DHANUSHKODI VILAS CIGAR CO PATEL BROS STATE OF MAHARASHTRA UNION OF INDIA DAVINDRA TRADING CO Vs. UNION OF INDIA
|
January 31, 1974 |
|
MANPHUL SINGH Vs. SURINDER SINGH
|
November 11, 1974 |
|
MARUTI BALA RAUT Vs. DASHRATH BABU WATHARE
|
August 27, 1974 |
|
MATTULAL Vs. RADHE LAL
|
April 23, 1974 |
|
MEHTAB SINGH Vs. STATE OF MADHYA PRADESH
|
November 19, 1974 |
|
MILAN BANIK Vs. STATE OF WEST BENGAL
|
March 26, 1974 |
|
MIRZA NAUSHERWAN KHAN Vs. COLLECTOR LAND ACQUISITION HYDERABAD
|
September 26, 1974 |
|
MITTHULAL Vs. STATE OF MADHYA PRADESH
|
November 11, 1974 |
|
MOHAMMAD ALAM JITEN NINIA Vs. STATE OF WEST BENGAL
|
February 14, 1974 |
|
MOHAMMAD ASLAM Vs. STATE OF UTTAR PRADESH
|
February 12, 1974 |
|
MOHAMMAD ILYAS Vs. STATE OF UTTAR PRADESH
|
February 18, 1974 |
|
MOHAMMAD JAMIL KHAN Vs. STATE OF WEST BENGAL
|
January 22, 1974 |
|
MOHAMMAD RAJAB GUJARI Vs. STATE OF JAMMU AND KASHMIR
|
February 27, 1974 |
|
MOHAMMAD RAJAB GUJARI Vs. STATE OF JAMMU AND KASHMIR
|
September 26, 1974 |
|
MOHAMMAD SHAUKAT HUSSAIN KHAN Vs. STATE OF ANDHRA PRADESH
|
May 2, 1974 |
|
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO Vs. UNION OF INDIA
|
May 3, 1974 |
|
MOHAMMAD YASIN Vs. UNIVERSITY OF KASHMIR SRINAGAR
|
October 9, 1974 |
|
MOHAMMAD YUNUS SALEEM Vs. SHIV KUMAR SHASTRT
|
March 25, 1974 |
|
MOHAN LAL PANGASA Vs. STATE OF UTTAR PRADESH
|
April 9, 1974 |
|
MOHANLAL ISHVARDAS PANCHAL Vs. UNION OF INDIA
|
August 28, 1974 |
|
MOHINDER SINGH SUB AT SINGH Vs. STATK OF HARYANA:STATE OF HARYANA
|
March 5, 1974 |
|
MULKH RAJ SIKKA Vs. DELHI ADMINISTRATION
|
July 23, 1974 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. POLYCHEM LIMITED
|
March 20, 1974 |
|
MUNICIPAL COUNCIL TIRUPATHI Vs. TIRUMALAI TIRUPATHI DEVASTHANAM
|
February 6, 1974 |
|
MUNICIPALITY OF BHIWANDI AND NIZAMPUR Vs. KAILASH SIZING WORKS
|
September 20, 1974 |
|
MURLIDHAR AGGARWAL MURLIDHAR AGGARWAL Vs. STATE OF UTTAR PRADESHS:RAM AGYAN SINGH
|
July 29, 1974 |
|
MURTHY MATCH WORKS Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
January 17, 1974 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
May 17, 1974 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
|
August 8, 1974 |
|
N BOMAN BEHRAM Vs. STATE OF MYSORE
|
July 24, 1974 |
|
N CHELLAPPAN Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
|
November 21, 1974 |
|
N KRTSHNAIH SETTY Vs. GOPALAKRISHNA
|
September 3, 1974 |
|
N VIMALA DEVI Vs. K MADHUSUDHANA REDDY
|
December 20, 1974 |
|
NABANI ALIAS ALANI SAHA Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
|
NACHHITTAR SINGH Vs. STATE OF PUNJAB
|
September 30, 1974 |
|
NALANGORA INASU PYLETH Vs. S T VAREE
|
August 12, 1974 |
|
NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 14, 1974 |
|
NARAINDAS Vs. GOVERNMENT OF MADHYA PRADESH
|
March 18, 1974 |
|
NARAINDAS INDURKHYA Vs. STATE OF MADHYA PRADESH
|
March 18, 1974 |
|
NARAYAN DEBNATH Vs. STATE OF WEST BENGAL
|
September 13, 1974 |
|
NARAYAN SHANKAR GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 12, 1974 |
|
NASHIRWAR SETHI WINE STORES P RAMACHANDRA JOSEPH MICHAEL T GOVINDAN KUTTY MENON P M CHOKO Vs. STATE OF MADHYA PRADESH
|
November 27, 1974 |
|
NAWAB ALI Vs. STATE OF UTTAR PRADESH
|
March 22, 1974 |
|
NAWABKHAN ABBASKHAN Vs. STATE OF GUJARAT
|
February 19, 1974 |
|
NEMU RAM BORA Vs. STATE OF ASSAM AND NAGALAND
|
December 20, 1974 |
|
NIZAMUDDIN Vs. STATE OF WEST BENGAL
|
November 5, 1974 |
|
NONSUCH ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
|
November 21, 1974 |
|
NOOR CHAND SHEIKH Vs. STATE OF WEST BENGAL
|
October 4, 1974 |
|
ODUT ALI MIAH Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
|
OFFICIAL LIQUIDATOR Vs. RAGHAWA DESIKACHAR
|
August 26, 1974 |
|
OLIA MALLICK ALIAS OLIRUDDIN MALLICK Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
ONKARNATH SINGH Vs. STATE OF UTTAR PRADESH
|
April 15, 1974 |
|
P DASA MUNI REDDY Vs. P APPA RAO
|
September 10, 1974 |
|
P G JOSHI S PANCHAMUKHI UNION OF INDIA K SANKARA WARRIER Vs. DIRECTOR GENERAL POSTS AND TELEGRAPHS NEW DELHI:UNION OF INDIA:MATHURA PRASAD:DIRECTOR GENERAL POSTS AND TELEGRAPHS
|
September 20, 1974 |
|
P J GUPTA AND CO Vs. K VENKATESAN MERCHANT
|
October 11, 1974 |
|
P S SADASIVASWAMY Vs. STATE OF TAMIL NADU
|
October 7, 1974 |
|
PANDIA NADAR Vs. STATE OF TAMIL NADU
|
April 30, 1974 |
|
PAPATHI AMMAL Vs. VEERAMALAI VANNIAR
|
April 3, 1974 |
|
PARMAR HIMATSINGH JUGATSINGH Vs. PATEL HARMANBHAI NARSIBHAI
|
February 22, 1974 |
|
PARVEZ QADIR Vs. UNION OF INDIA
|
October 16, 1974 |
|
PATIALA BUS SIRHIND PVT LIMITED Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
|
March 26, 1974 |
|
PEDAMALLU RAMANAMMA Vs. ARISENKULA APPALANARASAMMA
|
February 26, 1974 |
|
PERUMAL PERUMAL ALIAS THANKACHAN Vs. STATE OF KERALA
|
August 2, 1974 |
|
PHIROZE BAMANJI DESAI Vs. CHANDRAKANT N PATEL
|
February 4, 1974 |
|
PRADIP KUMAR DAS Vs. STATE OF WEST BENGAL
|
April 29, 1974 |
|
PREM EX SERVICEMEN CO OP TENANT FARMING SOCIETY LIMITED HELWA EX SERVICEMEN CO OP TENANT FARMING SOCIETY KAMALPUR GITALPUR EX SERVICEMEN CO OP FARMING SOCIETY LIMITED Vs. STATE OF HARYANA
|
April 11, 1974 |
|
PREM RAJ Vs. RAM CHARAN
|
March 4, 1974 |
|
PRESIDENT OF INDIA Vs. PRESIDENTIAL POLL
|
June 5, 1974 |
|
PRESS TRUST OF INDIA INDIAN NATIONAL PRESS BOMBAY Vs. UNION OF INDIA
|
April 23, 1974 |
|
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
February 27, 1974 |
|
PURXOTOMA RAMANATA QUENIM PURXOTOMA RAMANATA QUENIM Vs. MAKAN KALYAN TANDEL:MOHANLAL CANJI
|
January 9, 1974 |
|
R S SIAL Vs. STATE OF UTTAR PRADESH
|
March 25, 1974 |
|
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
March 28, 1974 |
|
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
February 12, 1974 |
|
RAGHUNANDAN GANGA SAHAI Vs. STATE OF UTTAR PRADESH
|
January 10, 1974 |
|
RAGHUNANDAN PANDA Vs. STATE OF ORISSA
|
November 19, 1974 |
|
RAHIM KHAN Vs. KHURSHID AHMED
|
August 8, 1974 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
October 7, 1974 |
|
RAJA BAHADUR MOTILAL BOMBAY MILLS LIMITED Vs. GOVIND RAM BROTHERS P LTD
|
March 12, 1974 |
|
RAJALDAS GURUNAMAL PAMANANI Vs. STATE OF MAHARASHTRA
|
December 3, 1974 |
|
RAJENDRA KUMAR CHATURVEDI Vs. STATE OF MAHARASHTRA
|
April 4, 1974 |
|
RAJENDRA RAI Vs. STATE OF BIHAR
|
August 19, 1974 |
|
RAM ANJORE Vs. STATE OF UTTAR PRADESH
|
December 3, 1974 |
|
RAM AUTAR LAL JAIN Vs. MAYA KAUR
|
April 11, 1974 |
|
RAM BAHADUR RAI Vs. STATE OF BIHAR
|
November 12, 1974 |
|
RAM BALI RAJBHAR Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
|
RAM LABHAYA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 26, 1974 |
|
RAM SARAT SINGH Vs. HARISH CHANDRA MAHTO
|
December 13, 1974 |
|
RAM SIA RAM Vs. STATE OF UTTAR PRADESH
|
November 6, 1974 |
|
RAMAGYA PRASAD GUPTA Vs. MURLI PRASAD
|
April 11, 1974 |
|
RAMAKRISHNA RAWAT Vs. DISTRICT MAGISTRATE JABALPUR
|
October 11, 1974 |
|
RAMBACHAN HARDWAR Vs. STATE OF GUJARAT
|
April 4, 1974 |
|
RANGNATH Vs. DAULATRAO
|
December 20, 1974 |
|
RATAN LAL SHARMA RATAN LAL SHARMA Vs. PURSHOTTAM HARIT:PURSHOTTAM HARIT
|
January 11, 1974 |
|
RAVULAPPALI KONDAIAH Vs. STATE OF ANDHRA PRADESH
|
November 20, 1974 |
|
REMINGTON RAND OF INDIA LIMITED Vs. THIRU R JAMBULINGAM
|
September 5, 1974 |
|
ROSHANLAL KUTHALIA Vs. R B MOHAN SINGH OBEROI
|
October 17, 1974 |
|
RUKMANI BAI GUPTA Vs. STATE GOVERNMENT OF MADHYA PRADESH BHOPAL
|
December 20, 1974 |
|
S CHANDRA SEKHARAN Vs. GOVERNMENT OF TAMIL NADU
|
April 25, 1974 |
|
S K G SUGAR LIMITED Vs. STATE OF BIHAR
|
April 26, 1974 |
|
S KODAR INDIAN MOTORS PARTS AND ACCESSORIES LIMITED SUNDRAM INDUSTRIES P LIMITED UPPER INDIA TRADING P LIMITED THE CENTURY RAYON SALES DEPOT SALEM THE ASSOCIATED CEMENT CO LIMITED TAMIL NADU THE GENERAL ELECTRIC CO OF INDIA Vs. STATE OF KERALA:STATE OF TAMIL NADUS:STATE OF TAMIL NADU:THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT MADRAS:STATE OF TAMIL NADU
|
April 17, 1974 |
|
S N KARKHANIS Vs. UNION OF INDIA
|
March 14, 1974 |
|
S P M SHARMA Vs. UNION OF INDIA
|
March 26, 1974 |
|
S S SANDHU Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
April 18, 1974 |
|
SAILESH DUTTA ALIAS KATLA Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
|
SALIGRAM RUPLAL KHANNA Vs. KANWAR RAJNATH
|
May 1, 1974 |
|
SAMPAT TATYADA SHINDE Vs. STATE OF MAHARASHTRA
|
February 14, 1974 |
|
SAMSHER SINGH ISHWAR CHAND AGARWAL Vs. STATE OF PUNJAB
|
August 23, 1974 |
|
SANDIP KUMAR DEY Vs. OFFICER IN CHARGE SAKCHI P S JAMSHEDPUR
|
March 12, 1974 |
|
SANKARAN GOVINDAN Vs. LAKSHMI BHARATHI
|
April 15, 1974 |
|
SANT NARAIN MATHUR Vs. RAMA KRISHNA MISSION
|
September 27, 1974 |
|
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
August 30, 1974 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
December 12, 1974 |
|
SASTHI KEOT Vs. STATE OF WEST BENGAL
|
February 8, 1974 |
|
SATYA Vs. TEJA SINGH
|
October 1, 1974 |
|
SATYA DEO PRASAD GUPTA Vs. STATE OF BIHAR
|
November 27, 1974 |
|
SATYENDRA NATH DUTTA Vs. RAM NARAIN
|
November 18, 1974 |
|
SAWAL DAS Vs. STATE OF BIHAR
|
January 9, 1974 |
|
SAWAL DAS Vs. STATE OF BIHAR
|
August 7, 1974 |
|
SECRETARY TO GOVERNMENT OF HOME DEPARTMENT TAMIL NADU Vs. SALEM DHARMAPURI OMNIBUS ASSO CIATION
|
November 12, 1974 |
|
SEKAWAT Vs. STATE OF WEST BENGAL
|
September 24, 1974 |
|
SERAJUL Vs. STATE OF WEST BENGAL
|
September 9, 1974 |
|
SETHU MADHAVAN NAIR Vs. STATE OF KERALA
|
August 9, 1974 |
|
SHAHOODUL HAQUE Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
|
August 9, 1974 |
|
SHAIK HANIF KAMAL SAHA GUDMA MAJHI Vs. STATE OF WEST BENGAL :STATE OF WEST BENGAL :STATE OF WEST BENGAL
|
February 1, 1974 |
|
SHAIK JAFFAR SHAIK MAHMOOD Vs. MOHAMMAD PASHA HAKKANI SAHEB
|
December 3, 1974 |
|
SHANTI KUMAR R CANJI Vs. HOME INSURANCE CO OF NEW YORK
|
July 24, 1974 |
|
SHEORAJ PRASAD YADAV Vs. STATE OF BIHAR
|
December 20, 1974 |
|
SHIKHARCHAND JAIN Vs. DIGAMBER JAIN PRABAND KARINI SABHA
|
January 11, 1974 |
|
SHIV SINGH Vs. STATE OF MADHYA PRADESH
|
July 17, 1974 |
|
SHRIPAD GAJANAN SUTHANKAR Vs. DATTARAM KASHINATH SUTHANKAR
|
March 1, 1974 |
|
SHRT BANWARI DASS Vs. SUMER CHAND
|
February 13, 1974 |
|
SHRT BHAGWAN DASS SEHGAL Vs. STATE OF HARYANA
|
November 5, 1974 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
March 12, 1974 |
|
SIDDHI VINAYAKA COCONUT AND CO CHODISETTY CHANDRA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH :STATE OF ANDHRA PRADESH
|
May 2, 1974 |
|
SINCLAIRE MURRAY AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
November 6, 1974 |
|
SITA RAM Vs. STATE OF MADHYA PRADESH
|
March 13, 1974 |
|
SITA RAM SHARMA Vs. STATE OF RAJASTHAN
|
May 3, 1974 |
|
SOM PRAKASH Vs. STATE OF DELHI
|
January 25, 1974 |
|
SOONDA RAM Vs. RAMESHWARLAL
|
December 11, 1974 |
|
SOUTHERN RAJAMANI TRANSPORTS PRIVATE LIMITED Vs. RAHIM TRANSPORT P LTD
|
February 27, 1974 |
|
SRILAL SHAW Vs. STATE OF WEST BENGAL
|
December 4, 1974 |
|
STATE OF ANDHRA PRADESH Vs. K JAYARAMAN
|
October 1, 1974 |
|
STATE OF BIHAR Vs. ASIS KUMAR MUKHERJEE
|
December 3, 1974 |
|
STATE OF GUJARAT Vs. JAMNADAS G PABRI
|
October 3, 1974 |
|
STATE OF GUJARAT Vs. AMBICA MILLS LTD
|
March 26, 1974 |
|
STATE OF HARYANA Vs. GURDIAL SINGH
|
March 19, 1974 |
|
STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
|
April 10, 1974 |
|
STATE OF KARNATAKA STATE OF MYSORE Vs. D P SHARMA:B A JAYARAM
|
November 12, 1974 |
|
STATE OF KERALA Vs. K P GOVINDAN TAPIOCA EXPORTER:K C ABUBECKER:P MARAKKAR TAPIOCA MERCHANT
|
November 7, 1974 |
|
STATE OF KERALA Vs. MOOLJI VISSANJI
|
April 3, 1974 |
|
STATE OF MAHARASHTRA Vs. ASSOCIATION OF MAHARASHTRA EDUCATION SERVICE CLASS II OFFICERS
|
April 11, 1974 |
|
STATE OF MYSORE Vs. ALLUM KARIBASAPPA
|
August 6, 1974 |
|
STATE OF MYSORE Vs. C R SHESHADRI
|
January 10, 1974 |
|
STATE OF MYSORE Vs. ANANT VINAYAK PATWARDHAN
|
February 26, 1974 |
|
STATE OF MYSORE Vs. WEST COAST PAPERS MILLS LIMITED
|
September 24, 1974 |
|
STATE OF MYSORE M M THAMMAIAH Vs. M M THAMMAIAH:STATE OF MYSORE
|
May 2, 1974 |
|
STATE OF PUNJAB Vs. BHAJAN SINGH
|
August 16, 1974 |
|
STATE OF PUNJAB Vs. HARI SINGH
|
March 21, 1974 |
|
STATE OF PUNJAB Vs. BHAGAT RAM
|
October 9, 1974 |
|
STATE OF PUNJAB NOW HARYANA Vs. AMAR SINGH
|
January 21, 1974 |
|
STATE OF UTTAR PRADESH Vs. JASHODHA NANDAN GUPTA
|
February 25, 1974 |
|
STATE OF UTTAR PRADESH Vs. SHEO RAM
|
August 14, 1974 |
|
STATE OF UTTAR PRADESH Vs. DURGA PRASAD
|
August 23, 1974 |
|
STATE OF UTTAR PRADESH Vs. HARIHAR BUX SINGH
|
August 13, 1974 |
|
STATE OF UTTAR PRADESH Vs. RAM SWARUP
|
May 2, 1974 |
|
STATE OF UTTAR PRADESH Vs. MAHENDRA SINGH:KARAN SINGH AND ARJUN SINGH
|
October 15, 1974 |
|
STATE OF UTTAR PRADESH Vs. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
|
November 19, 1974 |
|
STERLING GENERAL INSURANCE COMPANY LIMITED Vs. PLANTERS AIRWAYS PRIVATE LIMITED
|
December 19, 1974 |
|
SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
November 12, 1974 |
|
SUDERSHAN KUMAR Vs. STATE OF DELHI
|
October 30, 1974 |
|
SUDHIR CHANDRA SINGH Vs. DISTT MAGISTRATE MALDA
|
December 20, 1974 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENG?L Vs. MOHAMMAD SAMSUDDIN
|
November 12, 1974 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MOHAN SINGH
|
October 8, 1974 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. S K ROY
|
February 12, 1974 |
|
SURAJMAL SUROLIA Vs. BAR COUNCIL OF INDIA
|
March 28, 1974 |
|
SURENDRA PAL Vs. SARASWATI ARORA
|
August 9, 1974 |
|
SURESH MAHATO Vs. DISTRICT MAGISTRATE BURDWAN
|
December 20, 1974 |
|
SURESH PRASAD YADAV Vs. JAI PRAKASH MISHRA
|
December 13, 1974 |
|
SURU MALLICK Vs. STATE OF WEST BENGAL
|
September 5, 1974 |
|
SWAMI PARAMATMANAND SARASWATI Vs. RAMJI TRIPATHI
|
August 21, 1974 |
|
SWANTRAJ Vs. STATE OF MAHARASHTRA
|
February 5, 1974 |
|
T V R V RADHAKRISHNANA CHETTIAR Vs. STATE OF TAMIL NADU
|
August 8, 1974 |
|
T V SUNDRAM IYENGAR AND SONS THE COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE Vs. STATE OF MADRAS: M G BROTHERS
|
October 10, 1974 |
|
TEHMI P SIDHWA Vs. SHIB BANERJEE AND SONS PRIVATE LIMITED
|
September 3, 1974 |
|
TEKA BAHADUR Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
|
THAKOREBHAI KEVELBHAI PATEL Vs. STATE OF GUJARAT
|
November 7, 1974 |
|
TRUSTEES OF PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LIMITED
|
February 15, 1974 |
|
TUKARAM GANPAT PANDARE Vs. STATE OF MAHARASHTRA
|
February 6, 1974 |
|
TULSHI KAHAR Vs. STATE OF WEST BENGAL
|
June 18, 1974 |
|
UMED Vs. RAJ SINGH
|
August 28, 1974 |
|
UNION OF INDIA Vs. RAMAN IRON FOUNDRY:AIR FOAM INDUSTRIES PRIVATE LIMITED
|
March 12, 1974 |
|
UNION OF INDIA Vs. EXEN INDUSTRIES
|
October 9, 1974 |
|
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE Vs. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS
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November 4, 1974 |
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UNIVERSITY OF COCHIN Vs. N RAMAN NAIR
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October 30, 1974 |
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UTTAM SINGH Vs. STATE DELHI ADMINISTRATION
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March 21, 1974 |
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V B RAJU S N MAITRA UNION OF INDIA V B RAJU I M LAL I M LAL AND KRISHAN PRASAD Vs. STATE OF GUJARAT:UNION OF INDIA:J D KAPADIA:STATE OF GUJARAT:UNION OF INDIA
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August 22, 1974 |
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V S THIAGARAJA MUDALIAR BRAHADEESWARAN SHANMUGHA SUNDRAM Vs. BAVA C CHOKKAPPA MUDALIAR:BAVA C CHOKKAPPA MUDALIAR
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February 14, 1974 |
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V V V SATYANARAYANA Vs. G RAMACHANDRA NAIDU
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August 16, 1974 |
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VAKIL SINGH Vs. STATE OF JAMMU AND KASHMIR
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October 10, 1974 |
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VASANT KRISHNARAO PATURKAR Vs. D R MAJRAMKAR
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April 8, 1974 |
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VASANT LAXMAN MORE Vs. STATE OF MAHARASHTRA
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July 19, 1974 |
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VASUDEV RAMCHANDRA SHELAT Vs. PRANLAL JAYANAND THAKAR
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July 17, 1974 |
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VATAL NAGARAJ Vs. R DAYANAND SAGAR
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October 11, 1974 |
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VEDPRAKASHHANDOOJA Vs. DELHI ADMINISTRATION
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March 20, 1974 |
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VIDHYADHAR KRISHNARAO MUNGI Vs. USMAN GANI SAHEB KONKANI
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February 26, 1974 |
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VISHNU DAYAL MAHENDRA PAL MS KESHO RAM BUDH PRAKASH HARI RAM KRISHAN GOPAL LALA RAM LAL BHAGAT RAM GYAN CHAND ANIL KUMAR AGGARWAL Vs. STATE OF UTTAR PRADESH
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May 1, 1974 |
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WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. STRAW BOARD MANUFACTURING COMPANY LIMITED
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March 21, 1974 |