|
A C ESTATES LANDLORDS Vs. SERAJUDDIN AND CO TENANTS
|
February 16, 1973 |
|
A C SHARMA Vs. DELHI ADMINISTRATION
|
February 5, 1973 |
|
A S KARTHIKEYAN GURUVAYUR BUS TRANSPORT Vs. STATE OF KERALA
|
November 20, 1973 |
|
A V RAJU Vs. STATE OF ORISSA
|
December 11, 1973 |
|
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTAPANAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA
|
March 7, 1973 |
|
AGRICULTURAL AND INDUSTRIAL SYNDICATE LIMITED Vs. STATE OF UTTAR PRADESH
|
May 4, 1973 |
|
AHER BHAGU JETHA Vs. STATE OF GUJARAT
|
November 27, 1973 |
|
AKALU AHIR Vs. RAMDEO RAM
|
May 1, 1973 |
|
ALISHER Vs. STATE OF UTTAR PRADESH
|
September 28, 1973 |
|
AMANULLAH Vs. STATE OF UTTAR PRADESH
|
April 12, 1973 |
|
AMAR SINGH Vs. STATE ON HARYANA
|
April 26, 1973 |
|
ARATI RAY CHOUDHURY Vs. UNION OF INDIA
|
October 11, 1973 |
|
ARJUNLAL BHATT MALL GOTHANI Vs. GIRISH CHANDRA DUTTA
|
May 3, 1973 |
|
ASGAR HUSSAIN Vs. STATE OF UTTAR PRADESH
|
September 25, 1973 |
|
ASSAM MATCH COMPANY LIMITED Vs. BIJOY LAL SEN
|
April 27, 1973 |
|
AVADH SUGAR MILLS LIMITED Vs. SALES TAX OFFICER SITAPUR
|
February 22, 1973 |
|
B G GOSWAMI Vs. DELHI ADMINISTRATION
|
May 4, 1973 |
|
B VENKATESWARARAO NAIDU Vs. UNION OF INDIA
|
January 9, 1973 |
|
BABULI ALIAS NARAYAN BAHERA Vs. STATE OF ORISSA
|
November 22, 1973 |
|
BABURAO BAGAJI KAREMORE Vs. GOVIND
|
November 27, 1973 |
|
BAI HIRAGAURI Vs. ABDUL KADAR MAMADJI
|
April 3, 1973 |
|
BAIDYA NATH MANDI Vs. STATE OF WEST BENGAL
|
September 7, 1973 |
|
BAIKUNTHA NATH CHAUDHURY Vs. STATE OF ORISSA
|
April 10, 1973 |
|
BAJWA Vs. STATE OF UTTAR PRADESH
|
March 6, 1973 |
|
BALAL CHANDRA MONDAL Vs. INDUREKHA DEBI
|
January 10, 1973 |
|
BALKRISHNA CHHAGANLAL SONI Vs. STATE OF WEST BENGAL
|
October 22, 1973 |
|
BARADAKANTA MISHRA STATE OF ORISSA Vs. REGISTRAR OF ORISSA HIGH COURT:SHRI BARADAKANTA MISHRA
|
November 19, 1973 |
|
BENI MADHAB SHAW ALIAS BENIA Vs. STATE OF WEST BENGAL
|
May 1, 1973 |
|
BHAGWAN TANA PATIL Vs. STATE OF MAHARASHTRA
|
October 9, 1973 |
|
BHAGWANI KUER DEAD Vs. TAPESWARI KUER DEAD
|
August 20, 1973 |
|
BHIM SINGH Vs. STATE OF UTTAR PRADESH
|
July 23, 1973 |
|
BHIM SINGH RUP SINGH Vs. STATE OF MAHARASHTRA
|
November 28, 1973 |
|
BHIMESHWARA SWAMI VARU TEMPLE Vs. PEDAPUDI KRISHNA MURTHI
|
March 27, 1973 |
|
BHUPAL CHANDRA GHOSE Vs. ARIF ALI
|
November 15, 1973 |
|
BINANI BROS PRIVATE LIMITED PRAGDAS MATHURADAS Vs. UNION OF INDIA
|
December 11, 1973 |
|
BINNY LIMITED Vs. THEIR WORKMEN
|
April 27, 1973 |
|
BISHAN SINGH GURDIAL SINGH HARDIAL SINGH SURJIT SINGH HARBANS SINGH HAZUR SINGH Vs. STATE OF PUNJAB
|
August 9, 1973 |
|
BISHWANATH PRASAD Vs. DWARKA PRASAD
|
October 30, 1973 |
|
BOARD OF REVENUE MADRAS Vs. RAJ BROTHERS AGENGIES
|
February 6, 1973 |
|
BRIJ GOPAL MATHUR Vs. KISHAN GOPAL MATHUR
|
February 20, 1973 |
|
BRIJ KISHORE PRASAD SINGH Vs. JALESHWAR PRASAD SINGH
|
March 2, 1973 |
|
BUDH SINGH Vs. STATE OF HARYANA
|
November 22, 1973 |
|
C P DAMODARAN NAYAR AND P S MENON Vs. STATE OF KERALA
|
December 20, 1973 |
|
CALCUTTA STATE TRANSPORT CORPORATION Vs. MOHAMMAD NOOR ALAM
|
April 27, 1973 |
|
CHAGANTI KOTAIAH APPIKATLA SAMBIAN Vs. GOGINENI VENKATESHWARA RAO:STATE OF ANDHRA PRADESH
|
April 3, 1973 |
|
CHAIN SINGH Vs. STATE OF PUNJAB
|
September 14, 1973 |
|
CHAND BATRA Vs. STATE OF UTTAR PRADESH
|
December 19, 1973 |
|
CHANDRAKANT LUXMAN Vs. STATE OF MAHARASHTRA
|
November 19, 1973 |
|
CHANDRE PRABHUJI JAIN TEMPLE Vs. HARIKRISHNA
|
August 22, 1973 |
|
CHANDRIKA MISIR Vs. BHAIYA LAL
|
July 31, 1973 |
|
CHARAN LAL SAHU Vs. NANDKISHORE BHATT
|
August 1, 1973 |
|
CHITTARANJAN DAS Vs. STATE OF ORISSA
|
September 18, 1973 |
|
CHTTRANJAN DASS Vs. STATE OF UTTAR PRADESH
|
December 13, 1973 |
|
COLLECTOR OF ESTATE DUTY Vs. R KANAKASABAIAND VICE VERSA
|
March 16, 1973 |
|
COMMERCIAL TAX OFFICER BANGALORE Vs. VENKATESWARA OIL MILLS
|
March 16, 1973 |
|
COMMISSIONER OF INCOME TAX A P Vs. ALTHI BANGARAYYA
|
March 9, 1973 |
|
COMMISSIONER OF INCOME TAX AND CONTROLLER OF ESTATE DUTY MADRAS Vs. N R RAMARATHNAM
|
March 5, 1973 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DHANRAJI GIRJI RAJA NARASINGIRJI
|
March 7, 1973 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. VADDE PULLIAH AND CO
|
March 8, 1973 |
|
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. MAHARAJ KUMAR KAMAL SINGH
|
February 13, 1973 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. ONKARMAL MEGHRAJ H U F
|
August 16, 1973 |
|
COMMISSIONER OF INCOME TAX DELHI NOW RAJASTHAN Vs. MEWAR TEXTILE MILLS LIMITED
|
March 5, 1973 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. MADURAI MILLS GO LIMITED
|
March 9, 1973 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA DISCOUNT COMPANY LIMITED
|
April 10, 1973 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. HANTAPARA TEA CO LTD
|
April 3, 1973 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. VEGETABLES PRODUCTS LIMITED
|
January 29, 1973 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. BIRLA GWALIOR PRIVATE LIMITED
|
April 4, 1973 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. NAGA HILLS TEA CO LIMITED
|
February 8, 1973 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. H M ESUFALI H M ABDULALI SIYAGANJ MAIN ROAD INDORE
|
April 18, 1973 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. RAJA VELUGOTI SARVAGNA KUMAR KRISHNA YAGHENDRA BAHADUR
|
March 7, 1973 |
|
CONTROLLER OF ESTATE DUTY ANDHRA PRADESH HYDERABAD Vs. KANCHARLA KESAVA RAO
|
April 4, 1973 |
|
CONTROLLER OF ESTATE DUTY GUJARAT Vs. HUSSAINBHAI MOHAMEDBHAI BADRI
|
April 30, 1973 |
|
CONTROLLER OF ESTATE DUTY MADRAS Vs. C R RAMACHANDRA GOUNDER
|
February 27, 1973 |
|
COOPER ENGINEERING LIMITED Vs. D M ANEY
|
May 4, 1973 |
|
DADARAO Vs. STATE OF MAHARASHTRA
|
November 20, 1973 |
|
DAMODAR VALLEY CORPORATION Vs. K K KAR
|
November 12, 1973 |
|
DAMODAR VALLEY CORPORATION Vs. WORKMEN
|
April 18, 1973 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
March 16, 1973 |
|
DARGAHI Vs. STATE OF UTTAR PRADESH
|
September 4, 1973 |
|
DARSHAN LAL Vs. DELHI ADMINISTRATION
|
November 20, 1973 |
|
DARUKA AND COMPANY Vs. UNION OF INDIA
|
August 31, 1973 |
|
DATAR SINGH Vs. STATE OF PUNJAB
|
December 19, 1973 |
|
DATTU GENU GAIKWAD Vs. STATE OF MAHARASHTRA
|
November 23, 1973 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DURGA CHAND KAUSHISH
|
August 28, 1973 |
|
DEPUTY COMMISSIONER OF AGRI CULTURAL INCOME TAX AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. KOTAK AND IO BOMBAY
|
April 3, 1973 |
|
DHARAM DAS Vs. STATE OF UTTAR PRADESH
|
April 18, 1973 |
|
DHARAMVIR Vs. STATE OF MADHYA PRADESH
|
August 9, 1973 |
|
DIDAR SINGH Vs. DISTRICT MAGISTRATE AMRITSAR
|
March 16, 1973 |
|
DILBAGH RAI JARRY Vs. UNION OF INDIA
|
November 5, 1973 |
|
DURAI MUTHUSWAMI Vs. N NACHIAPPAN
|
April 23, 1973 |
|
DURGA DASS Vs. STATE OF HIMACHAL PRADESH
|
April 10, 1973 |
|
E P ROYAPPA Vs. STATE OF TAMIL NADU
|
November 23, 1973 |
|
EAST INDIA HOTELS Vs. THEIR WORKMEN
|
December 12, 1973 |
|
EMPLOYERS OF THUNGABHADRA INDUSTRIES LIMITED Vs. WORKMEN
|
May 4, 1973 |
|
FAGU SHAW Vs. STATE OF WEST BENGAL
|
December 20, 1973 |
|
FAQIR CHAND K S GUPTA Vs. RAM RATTAN BHANOT:HARBANS KAUR
|
January 30, 1973 |
|
FATIMA BI Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY NEW DELHI
|
March 27, 1973 |
|
G MURUGESAN Vs. COMMISSIONER OF INCOME TAX MADRAS
|
February 8, 1973 |
|
G V RAMANAIAH Vs. SUPERINTENDENT OF CENTRAL JAIL RAJAHMUNDRY
|
October 10, 1973 |
|
GAJADHAR PRASAD Vs. BABU BHAKIA RATAN
|
August 14, 1973 |
|
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
March 28, 1973 |
|
GANESH TRADING CO KARNAL Vs. STATE OF HARYANA
|
April 25, 1973 |
|
GHOTKA HEMBRAM Vs. STATE OF WEST BENGAL
|
August 29, 1973 |
|
GIANI BAKSHISH SINGH Vs. GOVERNMENT OF INDIA
|
September 18, 1973 |
|
GORAKH NATH DUBE Vs. HARI NARAIN SINGH
|
August 7, 1973 |
|
GOVIND LAL Vs. STATE OF UTTAR PRADESH
|
April 23, 1973 |
|
GUANSHYAM DAS SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
February 23, 1973 |
|
GUJARAT ELECTRICITY BOARD Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
November 28, 1973 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. P H BRAHMBHATT
|
October 30, 1973 |
|
GULAM ABBAS Vs. HAZI KAYYUM ALI
|
September 18, 1973 |
|
GULI CHAND Vs. STATE OF RAJASTHAN
|
November 30, 1973 |
|
GURBACHAN SINGH Vs. STATE OF HARYANA
|
December 11, 1973 |
|
GURCHARAN SINGH Vs. PRITHI SINGH
|
November 14, 1973 |
|
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED Vs. ASSTT COMMISSIONER OF SALES TAX
|
December 21, 1973 |
|
HABIBULLAH KHAN Vs. STATE OF WEST BENGAL
|
December 20, 1973 |
|
HAJI LAL MOHAMMAD BIRI WORKS ALLAHABAD Vs. STATE OF UTTAR PRADESH
|
April 23, 1973 |
|
HANSRAJ GUPTA AND CO Vs. UNION OF INDIA
|
September 5, 1973 |
|
HAR JAS DEV SINGH Vs. STATE OF PUNJAB
|
July 25, 1973 |
|
HAR PRASAD CHOUBEY Vs. UNION OF INDIA
|
April 24, 1973 |
|
HARASINGH CHARAN MOHANTY Vs. SURENDRA MOHANTY
|
October 12, 1973 |
|
HARCHAND SINGH Vs. STATE OF HARYANA
|
August 31, 1973 |
|
HARI KRISHNA WATTAL Vs. VAIKUNTH NATH PANDYA
|
July 18, 1973 |
|
HARI PRASAD CHAMARIA Vs. BISHUN KUMAR SUREKHA
|
September 6, 1973 |
|
HARI PRASAD MULSHANKER TRIVEDI Vs. V B RAJU
|
August 28, 1973 |
|
HARNANDRAI BADRIDAS Vs. DEBIDUTT BHAGWATI PRASAD
|
May 4, 1973 |
|
HINDUSTAN LEVER LIMITED Vs. WORKMEN
|
October 12, 1973 |
|
HINDUSTAN LEVER LIMITED THE WORKMEN Vs. RAM MOHAN RAY:HINDUSTAN LEVER LIMITED
|
March 7, 1973 |
|
HINDUSTAN STEEL LIMITED Vs. THEIR WORKMEN
|
April 30, 1973 |
|
HIRA NATH MISHRA Vs. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI
|
April 4, 1973 |
|
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED Vs. STATE OF KERALA:UNION OF INDIA
|
April 24, 1973 |
|
HOLAR Vs. STATE OF HARYANA
|
March 26, 1973 |
|
HUKUMDEV NARAIN YADAV Vs. LALIT NARAIN MISHRA
|
December 21, 1973 |
|
HUSAINBHAI NABIBUX KUNJADA Vs. MODHIA CHHOTALAL MANSUKHLAL
|
April 24, 1973 |
|
INCOME TAX OFFICER COLLECTION CIRCLE 1 BANGALORE Vs. A SATTLAR
|
April 23, 1973 |
|
INDER SAIN Vs. STATE OF PUNJAB
|
May 4, 1973 |
|
INDIAN EXPRESS AND CHRONICLE PRESS Vs. M C KAPUR
|
March 28, 1973 |
|
INDIAN STANDARD WAGON GO LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL
|
April 25, 1973 |
|
INDUSTRIAL TRUST LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI CENTRAL AND RAJASTHAN
|
April 19, 1973 |
|
INURADEO MAHATO Vs. STATE OF WEST BENGAL
|
February 13, 1973 |
|
J C BHATIA Vs. STATE OF RAJASTHAN
|
April 23, 1973 |
|
JAGDEVSINGH Vs. STATE OF PUNJAB
|
April 24, 1973 |
|
JAGDISH CHANDER Vs. STATE OF DELHI
|
May 3, 1973 |
|
JAGDISH NARAIN MALTIAR Vs. STATE OF BIHAR
|
March 15, 1973 |
|
JAI NARAIN Vs. STATE OF UTTAR PRADESH
|
November 15, 1973 |
|
JAINARAM SINGH Vs. STATE OF M.P.
|
August 18, 1973 |
|
JAINUL HAQUE Vs. STATE OF BIHAR
|
October 15, 1973 |
|
JALAJA SHEDTHI Vs. LAKSHMI SHEDTHI
|
September 20, 1973 |
|
JAMUNA CHAUDHARY Vs. STATE OF BIHAR
|
December 7, 1973 |
|
JANKI PRASAD PARIMOO Vs. STATE OF JAMMU AND KASHMIR
|
January 10, 1973 |
|
JAYDAYAL PODDAR Vs. BIBI HAZRA
|
October 19, 1973 |
|
JETHAMAL PITHAJI Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
|
September 10, 1973 |
|
JOHRI LAL H U F AGRA Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1973 |
|
JOSE ALIAS KOLLI JOSE Vs. STATE OF KERALA
|
January 10, 1973 |
|
JUGAL KISHORE Vs. DHANNO DEVI
|
August 13, 1973 |
|
JUGAL KISHORE MANDAL Vs. FANI BHUSHAN KUNDU
|
May 4, 1973 |
|
K K CHARI Vs. R M SESHADRI
|
March 16, 1973 |
|
K M SENGODA GOUNDAR Vs. STATE OF MADRAS
|
August 17, 1973 |
|
K T CHANDY Vs. MANSA RAM ZADE
|
December 11, 1973 |
|
KAILASH RAI Vs. JAIJAI RAM
|
January 22, 1973 |
|
KALI PRASAD SINGH Vs. RAM PRASAD SINGH
|
November 9, 1973 |
|
KALI RAM Vs. STATE OF HIMACHAL PRADESH
|
September 24, 1973 |
|
KALIAMMA Vs. JANARDHANAN PILLAI
|
February 8, 1973 |
|
KAMTA PRASAD AGGARWAL Vs. EXECUTIVE OFFICER BALLABGARH
|
December 20, 1973 |
|
KANPUR VANASPATI STORES KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
January 22, 1973 |
|
KANTILAL GANDALAL SHAH Vs. STATE OF GUJARAT
|
November 15, 1973 |
|
KANU SANYAL Vs. DISTRICT MAGISTRATE DARJEELING
|
September 11, 1973 |
|
KAPOOR NILOKHERI CO OP DAIRY FARM SOCIETY LIMITED Vs. UNION OF INDIA
|
March 16, 1973 |
|
KARAMCHAND THAPAR PRIVATE LIMITED Vs. THEIR WORKMEN
|
April 6, 1973 |
|
KATIKARA CHINTAMANI DORA Vs. GUNTREDDI ANNAMANAIDU
|
December 11, 1973 |
|
KAUR SAIN Vs. STATE OF PUNJAB
|
November 23, 1973 |
|
KELVINATOR OF INDIA LIMITED Vs. STATE OF HARYANA
|
August 23, 1973 |
|
KHASBABA MARUTI SHOLKE Vs. STATE OF MAHARASHTRA
|
July 23, 1973 |
|
KHAZAN SJNGH AMAR TRANSPORT ROADWAYS AND SHRI DULUH SINGH Vs. STATE OF UTTAR PRADESH
|
December 3, 1973 |
|
KISHAN Vs. STATE OF MADHYA PRADESH
|
November 19, 1973 |
|
KISHAN NARAIN Vs. STATE OF MAHARASHTRA
|
September 7, 1973 |
|
KOLATHOOR VARIATH Vs. PAIAPRAKOTTOTH CHERIYA KUMHAHAMMAD HAJI
|
December 13, 1973 |
|
KRISHAN CHANDER Vs. RAM LAL
|
August 10, 1973 |
|
KRISHANGOPAL Vs. PRAKASHCHANDRA
|
November 8, 1973 |
|
KRISHENA KUMAR Vs. S P SAKSENA
|
February 2, 1973 |
|
KRISHNA VITHU SUROSHE Vs. STATE OF MAHARASHTRA
|
August 30, 1973 |
|
KRISHNAWATI Vs. HANS RAJ
|
November 29, 1973 |
|
KUSO SAH Vs. STATE OF BIHAR
|
November 8, 1973 |
|
L ISHWAR DASS Vs. HARYANA WOOLLEN AND GENERAL MILLS LIMITED
|
October 17, 1973 |
|
LALA BISHAMBAR NATH Vs. AGRA NAGAR MAHAPALIKA AGRA
|
March 28, 1973 |
|
LALJEE DUBEY Vs. UNION OF INDIA
|
November 13, 1973 |
|
LALJI Vs. STATE OF UTTAR PRADESH
|
August 14, 1973 |
|
LAXMAN Vs. STATE OF MAHARASHTRA
|
September 21, 1973 |
|
LAXMAN Vs. STATE OF MAHARASHTRA
|
November 28, 1973 |
|
LAXMINARAYAN Vs. RETURNING OFFICER
|
September 28, 1973 |
|
LEKHA YADAV Vs. STATE OF BIHAR
|
May 3, 1973 |
|
LOKENATH TOLARAM Vs. B N RANGWANI
|
November 8, 1973 |
|
LT GOVERNOR DELHI Vs. GANESH FLOUR MILLS CO LIMITED
|
January 9, 1973 |
|
M C CHOCKALINGAM Vs. V MANICKAVASAGAM
|
October 31, 1973 |
|
M K KRISHNASWAMY Vs. UNION OF INDIA
|
February 28, 1973 |
|
M L DEVENDER SINGH Vs. SYED KHAJA
|
August 3, 1973 |
|
M N DASANNA Vs. STATE OF ANDHRA PRADESH
|
May 2, 1973 |
|
M RAMANATHA PILLAI S AJIT SINGH KULBHUSHAN LAL Vs. STATE OF KERALA:STATE OF PUNJAB:STATE OF HARYANA
|
August 27, 1973 |
|
M T CHANDRASENAN Vs. N SUKUMARAN
|
September 14, 1973 |
|
MADAN MOHAN PRASAD Vs. STATE OF BIHAR
|
February 23, 1973 |
|
MAHALINGA THAMBIRAN SWAMIGAL Vs. HIS HOLINESS SRI LA SRI KASIVASI ARULNANDI THAMBIRAN SWAMIGAL
|
October 19, 1973 |
|
MAHENDRA SINGH Vs. STATE OF WEST BENGAL
|
April 24, 1973 |
|
MAHESH PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
December 3, 1973 |
|
MANAGEMENT 0F BROOKE BOND INDIA PRIVATE LIMITED Vs. Y K GAUTAM
|
August 22, 1973 |
|
MANAGEMENT OF HINDUSTAN STEEL LIMITED Vs. WORKMEN
|
January 12, 1973 |
|
MANAGEMENT OF KIRLOSKAR ELECTRIC CO Vs. THEIR WORKMEN
|
May 4, 1973 |
|
MANAGEMENT OF TOURNAMULLA ESTATE Vs. WORKMEN
|
March 26, 1973 |
|
MANAGEMENT OF WILLCOX BUCKWELL INDIA LIMITED Vs. JAGANNATH
|
March 28, 1973 |
|
MANIBAI Vs. STATE OF MAHARASHTRA
|
August 10, 1973 |
|
MANPHUL SINGH Vs. SURINDER SINGH
|
April 24, 1973 |
|
MANSOOR KHAN Vs. STATE OF UTTAR PRADESH
|
May 1, 1973 |
|
MASOOD ALAM Vs. UNION OF INDIA
|
January 11, 1973 |
|
MASUD KHAN Vs. STATE OF UTTAR PRADESH
|
September 26, 1973 |
|
MEENAKSHI MILLS LIMITED BIHAR COTTON MILLS LIMITED Vs. UNION OF INDIA
|
November 26, 1973 |
|
MIR GHULAM HUSSAN Vs. UNION OF INDIA
|
February 27, 1973 |
|
MOHAMMAD HABBIBUDDIN KHAN MOHAMMAD HABBIBUDDIN KHAN Vs. JAGIR ADMINISTRATOR GOVERNMENT OF ANDHRA PRADESH:THE NAZIM ATIYAT
|
October 11, 1973 |
|
MOHAMMAD SAGIRUDDIN Vs. DISTT MECHANICAL ENGINEER NORTH EAST FRONTIER RAILWAYS
|
March 27, 1973 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
November 21, 1973 |
|
MOHANDAS LALWANI Vs. STATE OF MADHYA PRADESH
|
September 11, 1973 |
|
MOHINDER SINGH Vs. DELHI ADMINISTRATION
|
January 10, 1973 |
|
MOHINDER SINGH JAGGI Vs. DATARAM JAGANNATH
|
October 11, 1973 |
|
MOLAR Vs. STATE OF HARYANA
|
April 26, 1973 |
|
MOOSA S MADHA AND AZAM S MADHA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
February 6, 1973 |
|
MRINAL ROY Vs. STATE OF WEST BENGAL
|
September 6, 1973 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. B R S T WORKERS UNION
|
January 12, 1973 |
|
MUNICIPAL COUNCIL BHOPAL Vs. SINDHI SAHITI MULTIPURPOSE TRANSPORT CO OP SOCIETY LIMITED
|
July 24, 1973 |
|
MUSTAQ AHMEDMOHMEDHUSSAIN MUKHTAR HUSSAIN ALI HUSSAIN Vs. STATE OF GUJARAT
|
March 13, 1973 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. S K ATHANI:THE PRESIDING OFFICER LABOUR COURT HUBLI
|
August 8, 1973 |
|
NABA KUMAR DAS Vs. STATE OF WEST BENGAL
|
November 14, 1973 |
|
NAGINDAS RAMDAS Vs. DALPATRAM ICHHARAM ALIAS BRIJRAM
|
November 30, 1973 |
|
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
April 10, 1973 |
|
NARAYAN BHONDEO PIMPUTKAR Vs. LAXMAN PURSHOTTAM PIMPUTKAR
|
October 30, 1973 |
|
NARAYANAN SANKARAN MOOSS Vs. STATE OF KERALA
|
October 12, 1973 |
|
NARENDRA SWARUP BHATNAGAR Vs. STATE OF RAJASTHAN
|
December 10, 1973 |
|
NASEEM AHMED Vs. DELHI ADMINISTRATION
|
December 12, 1973 |
|
NATHUSINGH Vs. STATE OF MADHYA PRADESH
|
October 15, 1973 |
|
NATIONAL IRON AND STEEL CO LIMITED Vs. WORKMEN
|
March 1, 1973 |
|
NAVNIT LAL MANILAL BHAT Vs. UNION OF INDIA
|
March 7, 1973 |
|
NETI SREERAMULU Vs. STATE OF ANDHRA PRADESH
|
April 2, 1973 |
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NIRMAL ENEM HORO Vs. JAHAN ARA JAIPAL SINGH
|
April 26, 1973 |
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O RM M SP SV P PANCHANATHAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
March 6, 1973 |
|
OFFICIAL LIQUIDATOR SUPREME BANK LIMITED Vs. P A TENDOLKAR
|
January 19, 1973 |
|
OFFICIAL TRUSTEE OF WEST BENGAL FOR TRUST OF CHITRA DASSI Vs. G I T WEST BENGAL CALCUTTA
|
December 4, 1973 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
December 14, 1973 |
|
OUSU VARGHESE Vs. STATE OF KERALA
|
December 17, 1973 |
|
OYAMI AYATU Vs. STATE OF MADHYA PRADESH
|
August 20, 1973 |
|
P MALAICHAMI Vs. M ANDI AMBALAM
|
April 18, 1973 |
|
P PALANISWAMI Vs. RAM POPULAR SERVICE PRIVATE LIMITED
|
December 3, 1973 |
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PANDIT LAKSHMI KANT JHA Vs. COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA
|
April 16, 1973 |
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PANNALAL Vs. DEPUTY COMMISSIONER BHANDARA
|
February 23, 1973 |
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PARKASH CHAND KHURANA Vs. HARNAM SINGH
|
March 28, 1973 |
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PARMESHWARI PRASAD GUPTA Vs. UNION OF INDIA
|
August 2, 1973 |
|
PATEL INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
March 28, 1973 |
|
PATIRAJI Vs. MAMTA
|
March 15, 1973 |
|
PHOOL RANI Vs. NAUBAT RAI AHLUWALIA
|
March 14, 1973 |
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PILANI INVESTMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
January 9, 1973 |
|
PODAR MILLS LIMITED Vs. BHAGWAN SINGH
|
April 25, 1973 |
|
POORAN MAL SHRI HANUMAN PERSHAD GANERWALA JAGAT RAM MAGO RAMJI DAS SHARMA Vs. DIRECTOR OF INSPECTION INVESTIGA TION NEW DELHI:DIRECTOR OF INSPECTION NEW DELHI:SHRI R N LIMAYA:SHRI R N LIMAYA
|
December 14, 1973 |
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PRABHU DAYAL DEORAH RAJ KUMAR DEORAH Vs. DISTRICT MAGISTRATE KAMRUP:DISTRICT MAGISTRATE KAMRUP
|
October 11, 1973 |
|
PRAVARA SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX POONA
|
April 16, 1973 |
|
PREM DATTA GAUTAM Vs. STATE OF UTTAR PRADESH
|
August 23, 1973 |
|
PRESIDENT OF BLHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS PRESIDENT OF BIHAR STATE BOARD OF HINDU RELIGIOUS TRUST Vs. NALINI GHOUDHARI:MAHANT RAMANAND DAS
|
August 23, 1973 |
|
PRINCE MUFFAKHAM JAH BAHADUR Vs. COMMISSIONER OF EXPENDITURE TAX HYDERABAD
|
March 9, 1973 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
August 29, 1973 |
|
PURSHOTTAM LAL Vs. UNION OF INDIA
|
February 21, 1973 |
|
PYARALI K TEJANI Vs. MAHADEO RAMCHANDRA DANGE
|
October 31, 1973 |
|
QUDRAT ULLAH Vs. MUNICIPAL BOARD BAREILLY
|
November 29, 1973 |
|
R CHANDRAN Vs. M V MARAPPAN
|
April 23, 1973 |
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R G SHARMA Vs. CHIEF SECRETARY GOVERNMENT OF MADHYA PRADESH BHOPAL
|
April 25, 1973 |
|
R N GANEKAR AND COMPANY Vs. HINDUSTAN WIRES LIMITED
|
November 29, 1973 |
|
RADHEY KRISHAN SINGH Vs. SHIVA SHANKAR SINGH
|
July 30, 1973 |
|
RAGHUNATH Vs. STATE OF UTTAR PRADESH
|
January 23, 1973 |
|
RAGHUNATH PRASAD PODDAR Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
April 25, 1973 |
|
RAJ PAL BHIRARAM Vs. STATE OF MAHARASHTRA
|
November 13, 1973 |
|
RAJA JAGDISH PRATAP SAHI Vs. STATE OF UTTAR PRADESH
|
February 13, 1973 |
|
RAJENDER SINGH Vs. SANTA SINGH
|
August 16, 1973 |
|
RAJENDRAPAUL RAMASARAN DASS SHARMA Vs. STATE OF MAHARASHTRA
|
February 23, 1973 |
|
RAM AUTAR LAL JAIN Vs. MINISTER OF TRANSPORT
|
November 28, 1973 |
|
RAM JAG Vs. STATE OF UTTAR PRADESH
|
December 21, 1973 |
|
RAM LAL Vs. PIARA LAL GOBINDRAM
|
May 3, 1973 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
January 31, 1973 |
|
RAM PRAKASH Vs. MOHAMMAD ALI KHAN DEAD
|
April 4, 1973 |
|
RAM PRASAD Vs. STATE OF UTTAR PRADESH
|
September 17, 1973 |
|
RAM PUJAN Vs. STATE OF UTTAR PRADESH
|
July 25, 1973 |
|
RAM PUKAR THAKUR Vs. STATE OF BIHAR
|
November 29, 1973 |
|
RAMA SUGAR INDUSTRIES LIMITED THE ANDHRA SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 17, 1973 |
|
RAMACHANDRAIAH Vs. LAND ACQUISITION OFFICER SAGAR
|
January 9, 1973 |
|
RAMAMOHAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
April 11, 1973 |
|
RAMANLALBHOGILAL SHAH Vs. D K GUHA
|
January 24, 1973 |
|
RAMASHANKAR KAUSHIK Vs. ELECTION COMMISSION OF INDIA
|
November 14, 1973 |
|
RAMCHANDRA SHANKAR DEODHAP Vs. STATE OF MAHARASHTRA
|
November 12, 1973 |
|
RAMESHWAR Vs. STATE OF UTTAR PRADESH
|
January 30, 1973 |
|
RAMJAS Vs. STATE OF UTTAR PRADESH
|
April 17, 1973 |
|
RAMNARAIN Vs. STATE OF UTTAR PRADESH
|
April 5, 1973 |
|
RAMNARESH PANDEY Vs. STATE OF MADHYA PRADESH
|
September 28, 1973 |
|
RANBIR Vs. STATE OF PUNJAB
|
April 26, 1973 |
|
RANCHOD MATHUR WASAWA Vs. STATE OF GUJARAT
|
October 15, 1973 |
|
RASHEED BEG Vs. STATE OF MADHYA PRADESH
|
November 20, 1973 |
|
RATAN LAL GOENKA Vs. MADHAB PRASAD GOENKA
|
April 23, 1973 |
|
RATTAN LAL GUPTA SURAJ BHAN HARISH CHANDRA MESSRS BHUMARGYATAYAT Vs. SURAJ BHAN:THE STATE TRANSPORT AUTHORITY:THE STATE TRANSPORT APPELLATE TRIBUNAL:THE STATE TRANSPORT APPELLATE TRIBUNAL U P
|
November 29, 1973 |
|
RAVAL AND CO Vs. K G RAMACHANDRAN
|
December 11, 1973 |
|
REGISTRAR OF HIGH COURT OF MADHYA PRADESH Vs. B A NIGAM
|
April 3, 1973 |
|
REV FR K C ALEXANDER Vs. STATE OF KERALA
|
August 16, 1973 |
|
RITA KUMAR SURESH ELWADHI Vs. UNION OF INDIA
|
January 24, 1973 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
August 28, 1973 |
|
ROSY JACOB Vs. JACOB A CHAKRAMAKKAL
|
April 5, 1973 |
|
RUTTA PEDDA NARASAREDDY Vs. SUGHRA BEGUM
|
July 27, 1973 |
|
S K IBRAHIM Vs. STATE OF WEST BENGAL
|
December 19, 1973 |
|
S P WATEL S P WATEL Vs. STATE OF UTTAR PRADESH :BHAGWAT DAYAL
|
March 28, 1973 |
|
S PARTHASARATHI Vs. STATE OF ANDHRA PRADESH
|
September 20, 1973 |
|
SAKAL DEEP SAHAI SRIVASTAVA Vs. UNION OF INDIA
|
November 27, 1973 |
|
SALES TAX OFFICER NAVGAON Vs. TIMBER AND FUEL CORPORATION
|
February 22, 1973 |
|
SAMBHA JA KRISHAN JI Vs. STATE OR MAHARASHTRA
|
November 13, 1973 |
|
SAMBHU NATH SARKAR Vs. STATE OF WEST BENGAL
|
April 19, 1973 |
|
SAMSON HYAM KEMKAR Vs. STATE OF MAHARASHTRA
|
September 20, 1973 |
|
SANTOKH SINGH Vs. IZHAR HUSSAIN
|
April 25, 1973 |
|
SANTOKH SINGH Vs. DELHI ADMINISTRATION
|
February 20, 1973 |
|
SAPPANI MOHAMED MOHIDEEN Vs. R V SETHUSUBRAMANIA PILLAI
|
December 7, 1973 |
|
SARASPUR MILLS COMPANY LIMITED Vs. RAMANLAL CHIMANLAL
|
April 12, 1973 |
|
SARDARILAL Vs. UNION OF INDIA
|
October 9, 1973 |
|
SARUPURI NARAYANAMMA Vs. KADIYALAVENKATASUBBAIAH
|
April 4, 1973 |
|
SAT KUMAR Vs. STATE OF HARYANA
|
November 23, 1973 |
|
SATYA BRATA GHOSE Vs. ARIF ALI DISTRICT MAGISTRATE SIBASAGAR JORHAT
|
November 15, 1973 |
|
SATYA NARAIN Vs. DHUJA RAM
|
December 21, 1973 |
|
SATYANARAYANA SINHA Vs. S LAL AND COMPANY PRIVATE LIMITED
|
September 10, 1973 |
|
SAXBY AND FARMER INDIA PRIVATE LIMITED Vs. THEIR WORKMEN
|
March 29, 1973 |
|
SESAMMA PHILLIP Vs. P PHILLIP
|
January 18, 1973 |
|
SHADI LAL GUPTA Vs. STATE OF PUNJAB
|
March 7, 1973 |
|
SHAMSHER SINGH Vs. RAJINDER PRASHAD
|
August 3, 1973 |
|
SHEW KISSEN BHATTAR Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
March 5, 1973 |
|
SHIVAJI SAHABRAO BOBADE Vs. STATE OF MAHARASHTRA
|
August 27, 1973 |
|
SHUDHAKARBHANAJICHAVAN Vs. STATE OF MAHARASHTRA
|
April 26, 1973 |
|
SHYAM NIRANJAN DUBEY Vs. STATE OF UTTAR PRADESH
|
December 18, 1973 |
|
SILVER JUBILEE TAILORING HOUSE Vs. CHIEF INSPECTOR OF SHOPS AND ESTABLISHMENTS
|
September 25, 1973 |
|
SIRSI MUNICIPALITY Vs. CEGELIA KOM FRANCIS TELLIS
|
January 18, 1973 |
|
SITA RAM SUGAR GO LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
April 24, 1973 |
|
SOHAN LAL SOHAN LAL SOHAN LAL Vs. AMIN CHAND AND SONS:SHIV DAYAL:AMIN CHAND AND SONS
|
August 22, 1973 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PROVINCIAL POTTERIES LIMITED
|
August 17, 1973 |
|
STATE OF ANDHRA PRADESH Vs. S M K PARASURAMA GURUKUL
|
May 3, 1973 |
|
STATE OF ANDHRA PRADESH Vs. NARAYANA VELUR BEEDL MANUFACTURING FACTORY
|
March 26, 1973 |
|
STATE OF BIHAR Vs. BHAGIRATH SHARMA
|
April 9, 1973 |
|
STATE OF BIHAR PASHUPATI SINGH Vs. PASHUPATI SINGH:STATE OF BIHAR
|
September 24, 1973 |
|
STATE OF GUJARAT Vs. C G DESAI
|
November 13, 1973 |
|
STATE OF GUJARAT Vs. YAKUB IBRAHIM
|
December 3, 1973 |
|
STATE OF HARYANA Vs. SUBASH CHANDER MARWAHA
|
May 2, 1973 |
|
STATE OF JAMMU AND KASHMIR Vs. TRILOKI NATH KHOSA
|
September 26, 1973 |
|
STATE OF KERALA AMALGAMATED MALABAR ESTATE PRIVATE LIMITED Vs. GWALIOR RAYON SILK MANUFACTURING WVG CO LTD
|
September 18, 1973 |
|
STATE OF MADHYA PRADESH Vs. FIRM GOBARDHAN DASS KAILASH NATH
|
March 7, 1973 |
|
STATE OF MADRAS Vs. REV BROTHER JOSEPH
|
August 3, 1973 |
|
STATE OF MAHARASHTRA Vs. LAXMAN CHIMAN NAIK:
|
August 2, 1973 |
|
STATE OF MAHARASHTRA Vs. KAMANI EMPLOYEES UNION
|
April 27, 1973 |
|
STATE OF MYSORE Vs. R V BIDAP
|
September 3, 1973 |
|
STATE OF MYSORE Vs. K G JAGANNATH
|
March 27, 1973 |
|
STATE OF MYSORE Vs. H D KOLKAR
|
October 10, 1973 |
|
STATE OF PUNJAB Vs. SOHAN SINGH
|
November 16, 1973 |
|
STATE OF PUNJAB Vs. KHAN CHAND: RAM CHANDER JAGDISH CHANDER
|
December 17, 1973 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH
|
March 12, 1973 |
|
STATE OF PUNJAB Vs. SUCHA SINGH
|
September 3, 1973 |
|
STATE OF PUNJAB Vs. JAGIR SINGH BALJIT SINGH AND KARAM SINGH
|
August 6, 1973 |
|
STATE OF PUNJAB Vs. S P SHARMA:HARBANT SINGH
|
July 27, 1973 |
|
STATE OF PUNJAB Vs. GANDHARA TRANSPORT COMPANY PRIVATE LIMITED
|
April 26, 1973 |
|
STATE OF RAJASTHAN Vs. TARACHAND JAIN
|
May 1, 1973 |
|
STATE OF RAJASTHAN Vs. RAJENDER SINGH
|
May 4, 1973 |
|
STATE OF RAJASTHAN Vs. SAJJANLAL PANJAWAT
|
December 14, 1973 |
|
STATE OF TAMIL NADU Vs. SITOLAKSHMI MILLS:LONDON RUBBER CO INDIA LIMITED :MULLER AND PHILIPS PRIVATE LIMITED
|
December 21, 1973 |
|
STATE OF UTTAR PRADESH Vs. BANSI DHAR
|
December 11, 1973 |
|
STATE OF UTTAR PRADESH Vs. HARI PRASAD
|
December 6, 1973 |
|
STATE OF UTTAR PRADESH Vs. SUGHAR SINGH
|
November 22, 1973 |
|
STATE OF UTTAR PRADESH Vs. ANAND SWARUP
|
November 6, 1973 |
|
STATE OF UTTAR PRADESH Vs. KORES INDIA LIMITED
|
October 18, 1973 |
|
STATE OF UTTAR PRADESH Vs. JANKI SARAN KAILASH CHANDRA
|
April 23, 1973 |
|
STATE OF UTTAR PRADESH Vs. ZAHOOR AHMAD
|
August 8, 1973 |
|
STATE OF UTTAR PRADESH Vs. DYER MEAKIN BREWERIES LIMITED
|
March 8, 1973 |
|
STATE OF UTTAR PRADESH Vs. KAILASH NATH AGARWAL
|
March 16, 1973 |
|
STATE OF UTTAR PRADESH Vs. ANNAPURNA BISCUIT MANUFACTURING CO
|
April 16, 1973 |
|
STATE OF UTTAR PRADESH Vs. IFTIKHAR KHAN
|
January 15, 1973 |
|
STATE OF UTTAR PRADESH Vs. PARAS NATH SINGH
|
January 15, 1973 |
|
STATK OF TAMIL NADU Vs. K A KAMUDU CHETTIAR AND CO
|
February 22, 1973 |
|
SUBA SINGH Vs. MAHENDRA SINGH
|
October 12, 1973 |
|
SUBBIAHTHEVAR Vs. STATE OF TAMIL NADU
|
January 10, 1973 |
|
SUDHIR KUMAR MUKHERJEE AND SHAM LAL SHAW Vs. STATE OF WEST BENGAL
|
September 24, 1973 |
|
SUKH RAM Vs. STATE OFU P
|
November 28, 1973 |
|
SULTAN AHMED Vs. STATE OF BIHAR
|
September 28, 1973 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. BIRENDRA CHANDRA CHAKRAVARTY
|
November 17, 1973 |
|
SWARAJYA LAKSHMI Vs. G G PADMA RAO
|
October 19, 1973 |
|
T GOVINDARAJA MUDALIAR Vs. STATE OF TAMIL NADU
|
January 9, 1973 |
|
TARLOK SINGH GURDIAL SINGH Vs. STATE OF PUNJAB
|
July 30, 1973 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. THEIR WORKMEN
|
April 27, 1973 |
|
THAKARDA LALAJI GAMAJI Vs. STATE OF GUJARAT
|
November 22, 1973 |
|
THAKKER KESHAVLAL MOHANLAL Vs. PAREKH AMRUTLAL HARILAL
|
February 19, 1973 |
|
THAKORLAL D VADGAMA Vs. STATE OF GUJARAT
|
May 2, 1973 |
|
THAKUR DONGAR SINGH Vs. LADLI PRASAD BHARGAVA
|
May 4, 1973 |
|
THAKUR JAINARAIN SINGH Vs. STATE OF MADHYA PRADESH
|
August 14, 1973 |
|
TIKA Vs. STATE OF UTTAR PRADESH
|
November 12, 1973 |
|
TRIMBAK NARAYAN HARDAS Vs. BABULAL MOTAJI
|
April 12, 1973 |
|
U P STATE ELECTRICITY BOARD LUCKNOW Vs. OFFICIAL LIQUIDATOR LOWER GANGES JAMUNA ELECTRICITY DISTRIBUTING COMPANY LIMITED
|
May 1, 1973 |
|
UNION OF INDIA Vs. MAJ I C LALA
|
March 29, 1973 |
|
UNION OF INDIA Vs. MODI INDUSTRIES LIMITED
|
March 30, 1973 |
|
UNION OF INDIA Vs. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED
|
February 20, 1973 |
|
UNION OF INDIA OWNER OF THE EASTERN RAILWAY Vs. COMMISSIONER OF SAHIBGANJ MUNICIPALITY
|
February 22, 1973 |
|
UNION OF INDIA STATE OF UTTAR PRADESH Vs. MOHAN LAL KAPOOR:K N MISRA
|
September 26, 1973 |
|
UNION OF INDIA W H DESHMUKH Vs. G R PRABHAVALKAR:GOPAL RAMGHANDRA
|
March 16, 1973 |
|
UNIVERSITY OF KASHMIR Vs. MOHAMMAD YASIN
|
November 5, 1973 |
|
UNIVERSITY OF RAJASTHAN JAIPUR Vs. ROSHAN LAL SETH
|
December 14, 1973 |
|
UTTAR PRADESH CO OPERATIVE FEDERATION UTTAR PRADESH CO OPERATIVE FEDERATION LIMITED Vs. STATE OF UTTAR PRADESH
|
January 19, 1973 |
|
V K BHATT INSPECTOR EMPLOYEES PROVIDENT FUND AHMEDABAD Vs. M S ALLWIN CONCRET^ BLOCKS AND TII ES MFG CO
|
November 30, 1973 |
|
V N KAMDAR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 1, 1973 |
|
V NAGAPPA Vs. IRON ORE MINES CESS COMMISSIONER
|
April 10, 1973 |
|
VEERPAL SINGH Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES MEERUT
|
January 23, 1973 |
|
VEERPAL SINGH SHRI YOGRAJ SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES U P:THE REGISTRAR CO OPERATIVE SOCIETIES U P
|
January 22, 1973 |
|
VIJAY KUMAR Vs. RAGHBIR SINGH ANOKH SINGH
|
May 22, 1973 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
December 14, 1973 |
|
VIRUMAL MULCHAND Vs. STATE OF GUJARAT
|
September 21, 1973 |
|
WASTING HOUSE SAXBY FARMER Vs. WORKMEN
|
April 11, 1973 |
|
WESTERN INDIA MATCH COMPANY LIMITED Vs. WORKMEN
|
August 20, 1973 |
|
WOOLCOMBERS OF INDIA LIMITED Vs. WOOLCOMBERS WORKERS UNION
|
August 27, 1973 |
|
WORKMEN Vs. MANAGEMENT OF DUNLOP RUBBER COMPANY OF INDIA LIMITED
|
May 4, 1973 |
|
WORKMEN Vs. MANAGEMENT OF SIJUA JHERRIAH ELECTRIC SUPPLY COMPANY LIMITED
|
September 25, 1973 |
|
WORKMEN OF CALCUTTA DOCK LABOUR BOARD EMPLOYERS IN RELATION `TO CLACUTTA DOCK LABOUR BORARD Vs. EMPLOYERS IN RELATION TO CALCUTTA DOCK LABOUR BOARD:WORKMEN OF CALCUTTA DOCK LABOUR BORARD
|
April 30, 1973 |
|
WORKMEN OF CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. CALCUTTA ELECTRIC SUPPLY CORPORA TION LIMITED
|
May 1, 1973 |
|
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED Vs. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO
|
March 6, 1973 |
|
WORKMEN OF GOVERNMENT SILK WEAVING FACTORY MYSORE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BANGALORE
|
April 23, 1973 |
|
WORKMEN OF H M T Vs. PRESIDING OFFICER NATIONAL TRIBUNAL CALCUTTA
|
April 3, 1973 |
|
WORKMEN OF SWADESHI COTTON MILLS COMPANY LIMITED Vs. SWADESHI COTTON M ILLS COMPANY LIMITED
|
May 1, 1973 |