|
A K K NAMBIAR Vs. DESRAJ
|
April 18, 1972 |
|
A K ROY Vs. VOLTAS LIMITED
|
December 1, 1972 |
|
ABDUL AZIZ Vs. DISTRICT MAGISTRATE BURDWAN
|
October 11, 1972 |
|
ABDUL GHANI S O MOHAMMAD Vs. STATE OF UTTAR PRADESH
|
November 10, 1972 |
|
ABDUS SAMAD Vs. STATE OF WEST BENGAL
|
September 12, 1972 |
|
ABDUS SUKKUR Vs. STATE OF WEST BENGAL
|
May 30, 1972 |
|
AGRAWAL TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
|
January 17, 1972 |
|
AHMED BIN SALAH Vs. MOHAMMAD BASHA
|
January 5, 1972 |
|
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. RAM TAHEL RAMNAND
|
April 14, 1972 |
|
AIR INDIA CORPORATION BOMBAY Vs. V A REBELLOW
|
February 24, 1972 |
|
AJIT KUMAR GHAUDHARY Vs. STATE OF BIHAR
|
July 28, 1972 |
|
AJITKAYAL Vs. STATE OF WEST BENGAL
|
June 6, 1972 |
|
AJITPRASADRAMKISHANSINGH Vs. STATE OF MAHARASHTRA
|
May 2, 1972 |
|
AKSHOY KONAI Vs. STATE OF WEST BENGAL
|
October 27, 1972 |
|
ALIARIA Vs. GHHANNU
|
August 4, 1972 |
|
ALLENBURY ENGINEERS PRIVATE LIMITED Vs. RAMKRISHNA DALMIA
|
September 15, 1972 |
|
ALLENBURY ENGINEERS PVT. LTD. Vs. RAMKRISHNA DALMIA AND ORS.
|
September 16, 1972 |
|
ALUMINIUM CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 29, 1972 |
|
AMAR CHAND AGARWALLA Vs. SHANTI BOSE
|
December 22, 1972 |
|
AMAR CHAND INANI Vs. UNION OF INDIA
|
October 13, 1972 |
|
AMAR CHANDRA CHAKRABORTY Vs. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA
|
May 3, 1972 |
|
AMAR DYE CHEM LIMITED Vs. UNION OF INDIA
|
December 8, 1972 |
|
AMAR KRISHNA GHOSE Vs. LIFE INSURANCE CORPORATION
|
November 14, 1972 |
|
AMBALAL D BHATT Vs. STATE OF GUJARAT
|
March 7, 1972 |
|
AMBALAL MANSUKHRAM JOSHI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
January 20, 1972 |
|
AMBIGA MILLS LIMITED NO 1 Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD AND VICE ERSA
|
December 29, 1972 |
|
AMERICAN EXPORT ISBRANDTSEN LINES INC Vs. JOE LOPEZ
|
April 4, 1972 |
|
AMIYA KUMAR KLARMAKAR Vs. STATE OF WEST BENGAL
|
July 31, 1972 |
|
ANAKAPALLE CO OP AGRL AND INDUSTRIAL SOCIETY LIMITED ETP Vs. UNION OF INDIA
|
November 6, 1972 |
|
ANAL CHANDRA BANARJEE Vs. STATE OF WEST BENGAL
|
February 2, 1972 |
|
ANANDRAO TULSIRAM BHAWAR Vs. STATE OF MAHARASHTRA
|
March 9, 1972 |
|
ANANTA MUKHI ALIAS ANANTA HARI Vs. STATE OF WEST BENGAL
|
February 3, 1972 |
|
APREN JOSEPH ALIAS CURRENT KUNJUKUNJU Vs. STATE OF KERALA
|
September 1, 1972 |
|
ARUN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
January 25, 1972 |
|
ARUN KUMAR ROY ALIAS KATU Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
ARUN KUMAR SINHA Vs. STATE OF WEST BENGAL
|
July 31, 1972 |
|
ASA SINGH Vs. STATE OF PUNJAB
|
January 31, 1972 |
|
ASHIM KUMAR RAY Vs. STATE OF WEST BENGAL
|
August 17, 1972 |
|
ASHOK KUMAR THAKUR Vs. UNIVERSITY OF HIMACHAL PRADESH
|
November 6, 1972 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA DIVISION Vs. NATIONAL TOBACCO CO OF INDIA LIMITED
|
August 9, 1972 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. DUTEX CLOCK COMPANY
|
May 5, 1972 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. CEMENT WORKERS KAMDAR UNION
|
March 17, 1972 |
|
ATIAR RAHMAN Vs. STATE OF WEST BENGAL
|
August 9, 1972 |
|
ATIG INDUSTRIES LIMITED ATUL PRODUCTS LIMITED WORKMEN EMPLOYED Vs. WORKMEN:WORKMEN:ATIC INDUSTRIES LIMITED
|
March 14, 1972 |
|
ATMADUDDIN Vs. STATE OF UTTAR PRADESH
|
November 13, 1972 |
|
AVERY INDIA LIMITED Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
|
May 5, 1972 |
|
AWADESH KUMAR BHATNAGAR Vs. GWALIOR RAYON SILK MFG WEAVING LIMITED
|
April 17, 1972 |
|
AYODHYA SINGH Vs. STATE OF RAJASTHAN
|
August 17, 1972 |
|
B D GUPTA Vs. STATE OF HARYANA
|
September 18, 1972 |
|
B G SOMANNA AND SONS NAV SWADESHI OIL MILT AND REFINERY JADOCHERLA SREE RAMA TRADING GO Vs. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER MAHABOOB NAGAR:STATE OF ANDHRA PRADESH
|
July 21, 1972 |
|
BABUL MITRA ALIAS ANIL MITRA Vs. STATE OF WEST BENGAL
|
September 21, 1972 |
|
BACHAN Vs. KANKAR
|
July 26, 1972 |
|
BACHAN SINGH Vs. DHIAN DASS
|
April 27, 1972 |
|
BACHAN SINGH Vs. UNION OF INDIA
|
March 17, 1972 |
|
BADRILAL Vs. MUNICIPAL CORPORATION OF INDORE
|
December 6, 1972 |
|
BAIDYA NATH GHUNAKAR Vs. STATE OF WEST BENGAL
|
March 14, 1972 |
|
BAIJNATH SINGH Vs. STATE OF BIHAR
|
April 5, 1972 |
|
BAIKUNTHA NATH PARAMANIK DRAD Vs. SASHI BHUSAN PRAMANIK DEAD
|
August 9, 1972 |
|
BALI RAM PRASAD Vs. STATE OF MYSORE
|
February 4, 1972 |
|
BALKISHANDAS AND TWELVE Vs. STATE BANK OF HYDERABAD
|
January 20, 1972 |
|
BALLARPUR COLLIERIES CO Vs. PRESIDING OFFICER C G I T DHANBAD
|
March 14, 1972 |
|
BALMADIES PLANTATIONS LIMITED NILAMBUR KOVILAKAM OVALLEY ESTATE LIMITED THE CO OPERATIVE TEA SOCIETY LIMITED Vs. STATE OF TAMIL NADU
|
April 19, 1972 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
February 7, 1972 |
|
BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED Vs. LABOUR COURT II LUCKNOW
|
April 25, 1972 |
|
BANWARI LAL Vs. SUKHDARSHAN DAYAL
|
December 12, 1972 |
|
BAR COUNCIL OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH
|
December 1, 1972 |
|
BARADAK ANTA MISHRA EX COMMIS SIONER OF ENDOWMENTS Vs. BHIMSEN DIXIT
|
September 29, 1972 |
|
BARSI MUNICIPAL COUNCIL BARSI DISTRICT SHOLAPUR BARSI MUNICIPAL COUNCIL BARSI DISTRICT SHOLAPUR STATE OF MAHARASHTRA Vs. LOKAMANYA MILLS BARSI LTD
|
September 19, 1972 |
|
BATUL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN Vs. UNION OF INDIA
|
October 30, 1972 |
|
BHABADEB MONDAL Vs. STATE OF WEST BENGAL
|
January 24, 1972 |
|
BHAGAT RAM PATANGA Vs. STATE OF PUNJAB
|
April 7, 1972 |
|
BHAGAT RAM STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:RAM SWAROOP
|
January 31, 1972 |
|
BHAGWAN KAUR Vs. MAHARAJ KRISHAN SHARMA
|
October 25, 1972 |
|
BHAKLA AND RAMADHIN Vs. STATE OF MADHYA PRADESH
|
August 30, 1972 |
|
BHARAT SINGH Vs. STATE OF UTTAR PRADESH
|
September 15, 1972 |
|
BHAVAN VAJA Vs. SOLANKI HANUJI KHODAJI MANSANG
|
February 3, 1972 |
|
BHAWANI SHANKAR SHARMA Vs. UNION OF INDIA
|
April 7, 1972 |
|
BHOLA SHANKER Vs. DISTT LAND ACQUISITION OFFICER ALIGARH
|
April 12, 1972 |
|
BHOPAT SINGH KISHAN SINGH Vs. STATE OF MAHARASHTRA
|
March 16, 1972 |
|
BHUBNESHWAR MANDAL Vs. STATE OF BIHAR
|
December 6, 1972 |
|
BIDHAN CHANDRA BISWAS Vs. STATE OF WEST BENGAL
|
January 24, 1972 |
|
BIJLI COTTON MILLS PRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II
|
March 20, 1972 |
|
BIKASH CHANDRA BADURY Vs. STATE OF WEST BENGAL
|
February 2, 1972 |
|
BILAS SINGH ALIAS RAM BILAS OJHAS Vs. STATE OF BIHAR
|
July 26, 1972 |
|
BIMAL GHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
August 16, 1972 |
|
BINNY LIMITED Vs. THEIR WORKMEN
|
February 15, 1972 |
|
BINNY LIMITED Vs. THEIR WORKMEN
|
February 17, 1972 |
|
BINODE HEMBRAM Vs. STATE OF WEST BENGAL
|
July 28, 1972 |
|
BISHAN SARUP GUPTA UNION OF INDIA M C JOSHI SHRI E D HELMS Vs. UNION OF INDIA
|
August 16, 1972 |
|
BOMBAY GAS COMPANY LIMITED Vs. JAGANNATHPANDURANG
|
March 22, 1972 |
|
BORJAHAN GOREY Vs. STATE OF WEST BENGAL
|
August 1, 1972 |
|
BRAHAM SINGH Vs. STATE OF UTTAR PRADESH
|
March 14, 1972 |
|
BRITISH INDIA CORPORATION Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
October 3, 1972 |
|
C BUGHIVENKATA RAO Vs. UNION OF INDIA
|
March 8, 1972 |
|
CALCUTTA TRAMWAYS CO LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
August 28, 1972 |
|
CHAHAT KHAN Vs. STATE OF HARYANA
|
March 9, 1972 |
|
CHAND Vs. STATE OF UTTAR PRADESH
|
February 15, 1972 |
|
CHANDER BHAN Vs. BAL MUKAND
|
January 20, 1972 |
|
CHANDER SINGH Vs. STATE OF UTTAR PRADESH
|
August 23, 1972 |
|
CHANDRAKANT SHUKLA Vs. MAHARAJA MARTAND SINGH
|
January 3, 1972 |
|
CHEN SHEN LING Vs. NAND KISHORE JHAJHARIA
|
January 20, 1972 |
|
CHHAJULAL Vs. STATE OF RAJASTHAN
|
March 17, 1972 |
|
CHHOTABHAI JETHABHAI PATEL AND GO Vs. INDUSTRIAL COURT MAHARASHTRA NAGPUR BENCH NAGPUR
|
March 9, 1972 |
|
CHIGURUPATI VENKATA SUBBAYYA Vs. PALADUGA ANJAYYA
|
January 24, 1972 |
|
CHINA MALL Vs. STATE OF WEST BENGAL
|
October 12, 1972 |
|
CHOWRINGHEE SALES BUREAU PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
October 10, 1972 |
|
COLLECTOR AND CONTROLLER OF COURT OF WARD KOLHAPUR Vs. G N GHORPADE
|
December 12, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD VACUUM OIL CO
|
March 29, 1972 |
|
COMMISSIONER OF INCOME TAX ASSAM Vs. HIMANGSHU SEKHAR GHAKRAVARTY
|
September 26, 1972 |
|
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. S P JAIN
|
September 19, 1972 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. ABDUL SATTAR HAJI USMAN
|
December 11, 1972 |
|
COMMISSIONER OF INCOME TAX CALCUTTA GILLANDERS ARBUTHNOT AND GO Vs. GILLANDERS ARBUTHNOT AND GO:THE COMMISSIONER OF INCOME TAX CALCUTTA
|
September 27, 1972 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. DAULAT RAM RAWATMULL
|
September 12, 1972 |
|
COMMISSIONER OF INCOME TAX GUJARAT COMMISSIONER OF INCOME TAX GUJARAT Vs. VADILAL LALLUBHAI :SAKARLAL BALABHAI
|
August 29, 1972 |
|
COMMISSIONER OF INCOME TAX KERALA ERNAKULAM Vs. K S KANNAN KUNHI KILLARA HOUSE KATTOOR
|
September 19, 1972 |
|
COMMISSIONER OF INCOME TAX KERALA ERNAKULAM Vs. TPE TRAVANCORE SUGAR AND CHEMICALS LIMITED
|
October 27, 1972 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. ASHOK LEYLAND LIMITED
|
October 3, 1972 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. S N A S A ANNAMALAI GHETTIAR
|
September 27, 1972 |
|
COMMISSIONER OF INCOME TAX POONA Vs. MANNA RAMJI AND CO
|
August 29, 1972 |
|
COMMISSIONER OF INCOME TAX U P Vs. MOHAMMAD SHAKOOR MOHAMMAD BASHIR
|
December 12, 1972 |
|
COMMISSIONER OF INCOME TAX U P LUCKNOW GANGADHAR BAIJNATH Vs. GANGADHAR BAIJNATH GENERALGANJ KANPUR:THE COMMISSIONER OF INCOME TAX U P
|
August 23, 1972 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ABDUL RAHIM OSMAN AND GO INDIA PRIVATE LIMITED
|
September 19, 1972 |
|
COMMISSIONER OF SALES TAX U P Vs. SARJOO PRASAD RAM KUMAR
|
October 4, 1972 |
|
COMMISSIONER OF SALES TAX U P Vs. BHAGWAN INDUSTRIES P LTD
|
October 10, 1972 |
|
COMMISSIONER OF SALES TAX U P Vs. S R BROTHERS KANPUR
|
November 2, 1972 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHADEO JALAN AND MAHABIR PRASAD JALANE TC
|
September 13, 1972 |
|
COMMISSIONER OF WEALTH TAX MADRAS Vs. SPENCER AND GO LIMITED
|
November 10, 1972 |
|
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. CHAMPA KUMARI SINGHI
|
January 19, 1972 |
|
COMMISSIONER SALES TAX U P Vs. SURAJ PRASAD GOURI SHANKAR
|
October 4, 1972 |
|
COMMISSIONER SIBSAGAR Vs. NURUL ISLAM
|
January 18, 1972 |
|
CONTROLLER OF ESTATE DUTY MYSORE BANGALORE Vs. HAJI ABDUL SATTAR SAIT
|
April 19, 1972 |
|
D M MANASVI Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
|
September 19, 1972 |
|
D M THIPPESWAMY Vs. MYSORE APPELLATE TRIBUNAL BANGALORE
|
May 4, 1972 |
|
D N BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
March 22, 1972 |
|
D RAJIAH RAJ P T REDDY S RAMAKRISHNA RAO Vs. UNION OF INDIA
|
September 26, 1972 |
|
D SATYANARAYANA AND ANOTHEK Vs. P T REDDY
|
September 26, 1972 |
|
DAPPILI VERMA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 4, 1972 |
|
DARSHAN KUMAR Vs. SECRETARY MUNICINAL CORPORATION JABALOUR
|
April 14, 1972 |
|
DASAUDHA SINGH Vs. STATE OF HARYANA
|
November 16, 1972 |
|
DAUD AHMAD Vs. DISTRICT MAGISTRATE ALLAHABAD
|
February 4, 1972 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
August 11, 1972 |
|
DAULAT RAO JAI RAM JL SINCE DEAD L RS Vs. HARISH GHANDRA
|
August 3, 1972 |
|
DEBENDRA NATH GOSWAMI Vs. STATE OF WEST BENGAL
|
October 31, 1972 |
|
DEHRADUN TEA GO LIMITED Vs. COMMISSIONER OF INCOME TAX U P
|
December 12, 1972 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. LUDH BUDH SINGH
|
January 11, 1972 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. THEJVIR SINGH
|
January 11, 1972 |
|
DELHI SPECIAL POLICE ESTABLISHMENT NEW DELHI Vs. LT COL S K LORAIYA
|
August 24, 1972 |
|
DEO NARAIN Vs. STATE OF UTTAR PRADESH
|
December 11, 1972 |
|
DEOKI NANDAN PARASHAR Vs. AGRA DISTT CO OPERATIVE BANK AGRA
|
August 23, 1972 |
|
DEONARAYAN MONDAL ALIAS DEBU Vs. STATE OF WEST BENGAL
|
October 10, 1972 |
|
DEPUTY ASSISTANT IRON AND STEEL CONTROLLER Vs. L MANICKCHAND PROPRIETOR KATRELLA METAL CORPORATION MADRAS
|
January 5, 1972 |
|
DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY Vs. DAULAT RAM
|
December 22, 1972 |
|
DEVI SINGH Vs. MUNICIPAL CORPORATION HYDERABAD
|
July 20, 1972 |
|
DEVIDAS VITHALDAS AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
January 28, 1972 |
|
DHARMA RAMA BHAGARE Vs. STATE OF MAHARASHTRA
|
December 13, 1972 |
|
DHARMADEO RAI Vs. RAMNAGINA RAI
|
January 18, 1972 |
|
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. STATE OF GUJARAT
|
September 20, 1972 |
|
DINA BANDHU DAS ALIAS DINU Vs. STATE OF WEST BENGAL
|
July 10, 1972 |
|
DIPAK BOSE ALIAS NARIPADA Vs. STATE OF WEST BENGAL
|
November 1, 1972 |
|
DIRECTOR OF INDUSTRIES AND COMPANYMMERCE GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. V VENKATA REDDY
|
October 3, 1972 |
|
DUNLOP INDIA LIMITED Vs. THEIR WORKMEN
|
March 10, 1972 |
|
DURAIPANDI THEVAR Vs. STATE OF TAMIL NADU
|
November 24, 1972 |
|
DURGA PADA GHOSH Vs. STATE OF WEST BENGAL
|
August 7, 1972 |
|
DWARKA PRASAD SINGH Vs. HARIKANT PRASAD SINGH
|
November 29, 1972 |
|
E D SASOON AND GO LIMITED BOMBAY Vs. COMMISSIONER OB INCOME TAX BOMBAY CITY AND VICE VERSA
|
August 29, 1972 |
|
EMPLOYERS IN RELATION TO THE MANAGE MENT OF INDIAN CABLE CO Vs. THEIR WORKMEN
|
April 11, 1972 |
|
FEDERATION OF SMALL AND MEDIUM INDUSTRIES Vs. WORKMEN
|
January 18, 1972 |
|
FIRM AMAR NATH BASHESHAR DASS Vs. TEK CHAND
|
March 21, 1972 |
|
FIROJ FARUKEE Vs. STATE OF WEST BENGAL
|
February 3, 1972 |
|
FONSECA PRIVATE LIMITED Vs. L C GUPTA
|
September 12, 1972 |
|
G L SUBRAMANIAM Vs. COLLECTOR OF CUSTOMS COCHIN
|
February 15, 1972 |
|
G NARASIMHAN G KASTURI AND K GOPALAN FRANK MORSES AND M KRISHNASWAMI A M SWARAMAN AND M KRISHNASWAMI Vs. T V GHOKKAPPA :T V GHOKKAPPA :T V CHOKKAPPA
|
September 4, 1972 |
|
G NARAYANASWAMI Vs. G PANNERSELVAM
|
April 12, 1972 |
|
GANESHBHAI SANKARBHAI Vs. STATE OF GUJARAT
|
May 3, 1972 |
|
GANGA DEVI Vs. RAM SARAN
|
April 14, 1972 |
|
GANGA DEVL Vs. STATE OF UTTAR PRADESH
|
February 11, 1972 |
|
GANGA RAM Vs. STATE OF MADHYA PRADESH
|
March 9, 1972 |
|
GANGADHAR NARSINGDAS AGARWAL Vs. P S THRIVIKRAMAN
|
March 16, 1972 |
|
GARIB SINGH Vs. STATE OF PUNJAB
|
March 22, 1972 |
|
GAURI SHANKER Vs. HINDUSTAN TRUST PRIVATE LIMITED
|
April 27, 1972 |
|
GHANSHYAM NARAYAN BEHERE Vs. KESHAV MAHADEO KARANDIKAR
|
December 19, 1972 |
|
GHASITA ALIAS GHASI RAM Vs. STATE OF UTTAR PRADESH
|
November 14, 1972 |
|
GHERIYAN JOSEPH POPPALLIL Vs. GEEVARGHESE PHILIP DEAD
|
February 16, 1972 |
|
GHURPHEKAN Vs. STATE OF UTTAR PRADESH
|
March 10, 1972 |
|
GOBIND RAM Vs. STATE OF MAHARASHTRA
|
February 21, 1972 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
February 8, 1972 |
|
GOPAL DASS SHARMA Vs. DISTRICT MAGISTRATE JAMMU
|
November 10, 1972 |
|
GOPALAN NAIR Vs. STATE OF KERALA
|
December 22, 1972 |
|
GOPALSINGH Vs. STATE OF MADHYA PRADESH
|
February 22, 1972 |
|
GOURI SHANKAR JHA Vs. STATE OF BIHAR
|
January 20, 1972 |
|
GOVERNING BODY G C COLLEGE SILCHAR ASSAM Vs. GAUHATI UNIVERSITY
|
October 26, 1972 |
|
GOVIND HANUMANTHA RAO DESAI Vs. NAGAPPA ALIAS NARAHARI LAXMAN RAO DESHPANDE
|
January 25, 1972 |
|
GOVINDDAS Vs. SHANTIBAI
|
January 21, 1972 |
|
GUDAR DUSADH Vs. STATE OF BIHAR
|
February 15, 1972 |
|
GULAM ABBAS Vs. HAJI KAYYUM ALI
|
September 18, 1972 |
|
GUNWANTLAL Vs. STATE OF MADHYA PRADESH
|
May 3, 1972 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
September 13, 1972 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
April 25, 1972 |
|
GUZDAR KAJORA GOAL MINES LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
July 31, 1972 |
|
HARBANSINGH SARDAR LENASINGH Vs. STATE OF MAHARASHTRA
|
February 24, 1972 |
|
HARI GHAND MADAN GOPA L Vs. STATE OF PUNJAB
|
October 6, 1972 |
|
HARI SINGH BHARTIYA HOTEL Vs. MILITARY ESTATE OFFICER:UNION OF INDIA
|
May 3, 1972 |
|
HARIDWAR SINGH Vs. BAGUN SUMBRUI
|
February 25, 1972 |
|
HARINARAYAN Vs. UNION OF INDIA
|
August 23, 1972 |
|
HARISH UPPAL Vs. UNION OF INDIA
|
November 27, 1972 |
|
HARU DAS GUPTA Vs. STATE OF WEST BENGAL
|
February 1, 1972 |
|
HARYANA STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB
|
April 17, 1972 |
|
HARYANA STATE FLECTRICITY BOARD Vs. STATE OF PUNJAB AND HARYANA
|
April 17, 1972 |
|
HASAN ALI Vs. STATE OF WEST BENGAL
|
July 28, 1972 |
|
HAZARA SINGH Vs. UNION OF INDIA
|
September 12, 1972 |
|
HIMALAYA HOUSE GO LIMITED BOMBAY Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 1, 1972 |
|
HIMAT LAL K SHAH Vs. COMMISSIONER OF POLICE AHMEDABAD
|
September 15, 1972 |
|
HIND CYCLES LIMITED Vs. WORKMEN
|
February 23, 1972 |
|
HIND TOBACCO AND CIGARETTE COMPANY LIMITED Vs. UNION OF INDIA
|
November 1, 1972 |
|
HINDUSTAN STEEL LIMITED ROURKELA Vs. KALYANI BANERJEE
|
December 4, 1972 |
|
HIRA LAL JAIN Vs. DELHI ADMINISTRATION
|
September 1, 1972 |
|
HIRALAL RATTANLAL Vs. STATE OF UTTAR PRADESH
|
October 3, 1972 |
|
HIRALAL VALLABHBHAI PATEL Vs. STATE OF MAHARASHTRA
|
March 7, 1972 |
|
HIS HOLINESS DIGYA DARSHAN RAJENDRA RAM DOSS Vs. DEVENDRA DOSS
|
November 6, 1972 |
|
HITKARINI SABHA JABALPUR Vs. CORPORATION OF CITY OF JABALPUR
|
May 3, 1972 |
|
HUKAM CHAND PRITHV I CHAND Vs. UNION OF INDIA
|
August 22, 1972 |
|
I C I INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
January 20, 1972 |
|
I M THAPAR Vs. COMMISSIONER OF EXPENDITURE TAX WEST BENGAL 1
|
March 17, 1972 |
|
I R HINGORANI Vs. PRAVINCHANDRA KANTILAL SHAH
|
May 4, 1972 |
|
INCOME TAX OFFICER GORAKHPUR Vs. RAM PRASAD
|
August 28, 1972 |
|
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
March 29, 1972 |
|
INDIAN CARBON LTD. Vs. SUPERINTENDENT OF TAXES, GAUHATI
|
August 18, 1972 |
|
INTER STATE TRANSPORT COMMISSION NEW DELHI Vs. P MANJUNATH KAMATH
|
August 2, 1972 |
|
IQBAL SINGH Vs. G S BADAL
|
April 12, 1972 |
|
ISHAR DAS Vs. STATE OF PUNJAB
|
January 31, 1972 |
|
ISHWAR CHANDRA Vs. SATYANARAIN SINHA
|
March 14, 1972 |
|
ISHWAR DAS MALHOTRA Vs. UNION OF INDIA
|
February 8, 1972 |
|
JAGANNATH Vs. STATE OF WEST BENGAL
|
April 12, 1972 |
|
JAGAT RAM SETHI Vs. R B D D JAIN
|
March 28, 1972 |
|
JAGDISH CHANDER CHATTERJEE & ORS Vs. KISHAN & ANR
|
August 9, 1972 |
|
JAGDISH CHANDER GHATTERJEE Vs. KISHAN
|
August 10, 1972 |
|
JAGDISH RAI Vs. STATE OF BIHAR
|
January 11, 1972 |
|
JAGDISHCHANDRADHEYSHYAM Vs. STATE OF PUNJAB
|
September 6, 1972 |
|
JAGMOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
October 3, 1972 |
|
JAI NARAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
August 23, 1972 |
|
JAI SHANKER LUNATIC Vs. STATE OF HIMACHAL PRADESH
|
August 30, 1972 |
|
JAIPUR UDYOG LIMITED Vs. CEMENT WORK KARMAGHARI SANGH SAHU NAGAR
|
January 28, 1972 |
|
JAISINGH MORARJI Vs. SOVANI PRIVATE LIMITED
|
October 9, 1972 |
|
JANAK SINGH Vs. STATE OF UTTAR PRADESH
|
May 5, 1972 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
November 21, 1972 |
|
JAYARAM MUDALIAR Vs. AYYASWAMI
|
April 12, 1972 |
|
JEEWAN PRAKASH Vs. STATE OF MAHARASHTRA
|
March 9, 1972 |
|
JEEWANLAL 1929 LIMITED Vs. WORKME
|
February 16, 1972 |
|
JETHMULL BHOJRAJ Vs. STATE OF BIHAR
|
January 25, 1972 |
|
JIWAN LAL Vs. BRIJ MOHAN MEHRA
|
September 14, 1972 |
|
JNANENDRA NATH ROY Vs. STATE OF WEST BENGAL
|
January 24, 1972 |
|
JOYDEB GORAI Vs. STATE OF WEST BENGAL
|
July 24, 1972 |
|
JOYDEB MITTRA Vs. STATE OF WEST BENGAL
|
July 10, 1972 |
|
JUGAL KISHORE PRASAD Vs. STATE OF BIHAR
|
August 16, 1972 |
|
K SRINIVASA IYENGAR Vs. K SRINIVASAN
|
August 24, 1972 |
|
K V A L M RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
October 11, 1972 |
|
KALA CHAND SARAN Vs. STATE OF WEST BENGAL
|
August 2, 1972 |
|
KAMI MANPRASAD GORDHANDAS Vs. GOPICHAND SHERSING GUPTA
|
August 24, 1972 |
|
KAMINI KUMAR DAS GHOUDHURY Vs. STATE OF WEST BENGAL
|
July 24, 1972 |
|
KANI RAM Vs. KAZANI
|
April 19, 1972 |
|
KANNAN DEVAN HILLS PRODUCE Vs. STATE OF KERALA
|
April 27, 1972 |
|
KANTI LAL BOSE Vs. STATE OF WEST BENGAL
|
May 5, 1972 |
|
KANU BISWAS Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
KANUNGO AND COMPANYMPANY Vs. COLLECTOR OF CUSTOMS
|
February 7, 1972 |
|
KAPURCHAND KESRIMAL JAIN Vs. STATE OF MAHARASHTRA
|
November 6, 1972 |
|
KARANSINGH Vs. STATE OF UTTAR PRADESH
|
November 22, 1972 |
|
KASHINATH KRISHNA JADHAV Vs. STATE OF MAHARASHTRA
|
May 23, 1972 |
|
KEDAR NATH BAHL Vs. STATE OF PUNJAB
|
February 2, 1972 |
|
KELUKUTTY Vs. MAMMAD
|
August 1, 1972 |
|
KESHAB ROY Vs. STATE OF WEST BENGAL
|
February 3, 1972 |
|
KESHAV DEV S O CHUNILAL Vs. STATE OF UTTAR PRADESH
|
May 2, 1972 |
|
KESHAV MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
December 8, 1972 |
|
KHANDU SONU DHOBI Vs. STATE OF MAHARASHTRA
|
February 15, 1972 |
|
KHATRI HEMRAJ AMULAKH Vs. STATE OF GUJARAT
|
February 7, 1972 |
|
KISHAN Vs. STATE OF UTTAR PRADESH
|
July 28, 1972 |
|
KISHANLALHARICHAND Vs. INCOME TAX OFFICER NIZAMABAD
|
September 8, 1972 |
|
KISHORI MOHAN BERA Vs. STATE OF WEST BENGAL
|
May 4, 1972 |
|
KODAVANDI MOIDEAN ALIAS BAPUTTY Vs. STATE OF KERALA
|
December 19, 1972 |
|
KRISHNA GOVIND PATIL Vs. STATE OF MAHARASHTRA
|
July 18, 1972 |
|
KRISHNAMURTHI AND CO Vs. STATE OF MADRAS
|
September 5, 1972 |
|
KSHUDIRAM MAJHI Vs. STATE OF WEST BENGAL
|
February 11, 1972 |
|
KUNJUKUTTY SAHIB Vs. STATE OF KERALA
|
April 26, 1972 |
|
L CHAMANLAL DEAD Vs. RAM KATORI
|
January 31, 1972 |
|
LABOUR INSPECTOR CENTRAL Vs. CHITTAPORE STONE QUARRYING GO PRIVATE LIMITED
|
April 5, 1972 |
|
LACHMINARAYAN MADAN LAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
September 13, 1972 |
|
LAKSHMI SANYAL Vs. SAGHIT KUMAR DHAR
|
September 8, 1972 |
|
LAKSHMI TIWARI Vs. STATE OF BIHAR
|
January 19, 1972 |
|
LALI TMOHAN DEB Vs. UNION OF INDIA
|
February 8, 1972 |
|
LAXMI AND COMPANY Vs. ANANT R DESHP NDE
|
September 12, 1972 |
|
LIYAKAT MIAN Vs. STATE OF BIHAR
|
December 21, 1972 |
|
M K BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR
|
August 29, 1972 |
|
M KALLAPPA SETTY Vs. M V LAKSHMINARAYANA RAO
|
May 1, 1972 |
|
M L SETHI Vs. R P KAPUR
|
July 19, 1972 |
|
M N GANGAPPA Vs. ATMAKUR NAGABHUSHANAM SEITY AND GO
|
January 21, 1972 |
|
M SHAM SINGH Vs. STATE OF MYSORE
|
August 11, 1972 |
|
MADAN GOPAL AGARWAL Vs. DISTRICT MAGISTRATE ALLAHABAD
|
October 10, 1972 |
|
MADAN LAL Vs. BHAI ANAND SINGH
|
October 12, 1972 |
|
MADAN MALIK Vs. STATE OF WEST BENGAL
|
May 5, 1972 |
|
MADAN MOHAN MONDAL Vs. STATE OF WEST BENGAL
|
August 2, 1972 |
|
MADHI Vs. MAHANBAI
|
January 13, 1972 |
|
MADHO RAM Vs. STATE OF UTTAR PRADESH
|
December 19, 1972 |
|
MAHABIR COMMERCIAL COMPANY LIMITED Vs. G I T WEST BENGAL CALCUTTA
|
September 8, 1972 |
|
MAHABIR MANDAL Vs. STATE OF BIHAR
|
March 7, 1972 |
|
MAHABIR SAO ALIAS MAHADEO SAO Vs. STATE OF BIHAR
|
January 5, 1972 |
|
MAHADEV TUKARAM VETALE Vs. STJGANDHA
|
March 14, 1972 |
|
MAHANT BHAGWAN BHAGAT Vs. G N BHAGAT
|
January 4, 1972 |
|
MAHARASHTRA STATE ELECTRICITY BOARD AND THE STATE OF MAHARASHTRA Vs. NAGPUR ELECTRIC LIGHT AND POWER COM PANY LIMITED
|
January 7, 1972 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY
|
April 5, 1972 |
|
MALANKARA RUBBER AND PRODUCE GO Vs. STATE OF KERALA
|
April 28, 1972 |
|
MALIKARJUNAPPA BASAVALINGAPPA MAMLE DESAI SMT GANGABAI Vs. SIDDALINGAPPA:SIDDALINGAPPA
|
September 21, 1972 |
|
MAN SINGH Vs. STATE OF HARYANA
|
March 17, 1972 |
|
MANAGEMENT OF D T U Vs. B B L HAJELAY
|
September 6, 1972 |
|
MANAGEMENT OF DAILY PRATAP Vs. THEIR KATIBS
|
May 1, 1972 |
|
MANAGEMENT OF ORIENTAL MERCANTILE AGENCY Vs. PRESIDING OFFICER
|
November 10, 1972 |
|
MANAGEMENT OF TIWARY BEHCAR AND COMPANY PRIVATE LIMITED Vs. THEIR WORKMEN
|
January 18, 1972 |
|
MANGULU SAHU RAMAHARI SAHU Vs. SALES TAX OFFICER GANJAM
|
November 10, 1972 |
|
MANILAL CHATTERJEE ALIAS SUDIP Vs. STATE OF WEST BENGAL
|
July 17, 1972 |
|
MANOHAR LAL GANERIWAL Vs. BHURI BAI
|
January 24, 1972 |
|
MANTU CHALAK Vs. STATE OF WEST BENGAL
|
October 11, 1972 |
|
MANU BHUSAN ROY PRODHAN Vs. STATE OF WEST BENGAL
|
October 31, 1972 |
|
MATTAPALLI CHELAMAYYA Vs. MATTAPALLI VENKATARATNAM
|
January 18, 1972 |
|
MEHAR SINGH NANAK GHAND Vs. NAUNIHAL THAK AR DAS
|
March 22, 1972 |
|
MEWAR SUGAR MILLS LIMITED BHUPAL SAGAR Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
|
September 26, 1972 |
|
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
August 24, 1972 |
|
MINTU BHAKTA Vs. STATE OF WEST BENGAL
|
April 25, 1972 |
|
MODI RAM LALA Vs. STATE OF MADHYA PRADESH
|
August 11, 1972 |
|
MOHAMMAD EKRAMUL Vs. STATE OF BIHAR
|
September 19, 1972 |
|
MOHAMMAD MAQBOOL DAMNOO Vs. STATE OF JAMMU AND KASHMIR
|
January 5, 1972 |
|
MOHAMMAD SALIM KHAN Vs. C C BOSE
|
April 25, 1972 |
|
MOHAMMAD SUBRATI ALIAS MOHAMMAD KARIM Vs. STATE OF WEST BENGAL
|
November 14, 1972 |
|
MOHAMMAD YAMIN Vs. STATE OF UTTAR PRADESH
|
April 26, 1972 |
|
MOHIT CHANDRA SAHA Vs. DISTRICT MAGISTRATE 24 PARGANAS ALIPORE CALCUTTA 27
|
January 21, 1972 |
|
MOONGA DEVI Vs. RADHA BALLABH
|
April 18, 1972 |
|
MRITUNJOY PRAMANIK Vs. STATE OF WEST BENGAL
|
July 10, 1972 |
|
MULK RAJ Vs. STATE OF PUNJAB
|
February 24, 1972 |
|
MULYACHANDRADEY Vs. STATE OF WEST BENGAL
|
July 10, 1972 |
|
MUNICIPAL CORPORATION BHOPAL M P STATE OF MADHYA PRADESH Vs. MISBAHUL HASAN:MISBAHUL HASAN
|
February 1, 1972 |
|
MUNICIPAL CORPORATION JABALPUR Vs. SOORJI BHANJI KENLYA
|
October 13, 1972 |
|
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. STATE OF GUJARAT
|
March 27, 1972 |
|
MUNSHI SINGH Vs. UNION OF INDIA
|
August 23, 1972 |
|
MURALIDHAR MALLA Vs. STATE OF WEST BENGAL
|
October 12, 1972 |
|
N E HORO Vs. JAHANARA JAIPAL SINGH
|
February 2, 1972 |
|
N S VARDAGHARI Vs. G VASANTHA PAI
|
August 21, 1972 |
|
N SUBBA RAO Vs. UNION OF INDIA
|
August 23, 1972 |
|
N V PUTTABHATTA Vs. STATE OF MYSORE
|
April 20, 1972 |
|
NADAR CHANDRA KARAR ALIAS NADE Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
NAGEN MURMU Vs. STATE OF WEST BENGAL
|
July 27, 1972 |
|
NAGENDRA NATH MONDAL Vs. STATE OF WEST BENGAL
|
January 13, 1972 |
|
NAGESHWAR SHRI KRISHNA GHOBE Vs. STATE OF MAHARASHTRA
|
September 19, 1972 |
|
NAGPUR IMPROVEMENT TRUST Vs. VITHAL RAO
|
December 11, 1972 |
|
NAGPUR IMPROVEMENT TRUST NAGPUR Vs. GANESH KULKARNI
|
December 11, 1972 |
|
NANDLAL ROY ALIAS NONDA DULAL ROY ALIAS PAGLA Vs. STATE OF WEST BENGAL
|
April 11, 1972 |
|
NANHEY Vs. STATE OF UTTAR PRADESH
|
November 6, 1972 |
|
NANHKU SINGH Vs. STATE OF BIHAR
|
April 21, 1972 |
|
NANTHAN Vs. STATE OF MADRAS
|
November 23, 1972 |
|
NARAIN DAS Vs. IMPROVEMENT TRUST AMRITSAR
|
February 3, 1972 |
|
NARAYAN DASS INDURAKHYA Vs. STATE OF MADHYA PRADESH
|
April 27, 1972 |
|
NARINDRAJIT SINGH AND RANJIT SINGH Vs. STATE OF UTTAR PRADESHS
|
October 24, 1972 |
|
NASIRUDDIN KHAN Vs. STATE OF BIHAR
|
September 20, 1972 |
|
NASU SHEIKH Vs. STATE OF BIHAR
|
March 21, 1972 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs. PRITAM SINGH GILL
|
March 29, 1972 |
|
NEEL ALIAS NIRANJAN MAJUMDAR Vs. STATE OF WEST BENGAL
|
May 23, 1972 |
|
NEPAL HAIT Vs. STATE OF WEST BENGAL
|
January 25, 1972 |
|
NEPTUNE ASSURANCE CO LTT Vs. UNION OF INDIA
|
November 10, 1972 |
|
NETAIPADA SHAH Vs. STATE OF WEST BENGAL
|
April 18, 1972 |
|
NIKA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 28, 1972 |
|
NIRANJANSINGH Vs. STATE OF MADHYA PRADESH
|
July 18, 1972 |
|
NIRMAL SINGH Vs. STATE OF RAJASTHAN
|
February 18, 1972 |
|
NIRMALJIT SINGH HOON Vs. STATE OF WEST BENGAL
|
September 6, 1972 |
|
NIRUPAMA GHOSH Vs. PURNIMA GHOSH
|
January 25, 1972 |
|
NISHI KANTA MONDAL Vs. STATE OF WEST BENGAL
|
April 18, 1972 |
|
OIL AND NATURAL GAS COMMISSION Vs. WORKMEN
|
September 28, 1972 |
|
P B ROY Vs. UNION OF INDIA
|
February 11, 1972 |
|
P D JAMBEKAR Vs. STATE OF GUJARAT
|
October 25, 1972 |
|
P LAKSHMINARAYAN Vs. K B PUNNAYYA
|
May 3, 1972 |
|
P R SUBRAMANIA LYER Vs. LAKSHMI AMMAL LAKSHMI AMMAL
|
May 4, 1972 |
|
PABITAR SINGH Vs. STATE OF BIHAR
|
March 22, 1972 |
|
PADMARAJA Vs. DHANAVATHI
|
April 27, 1972 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
August 23, 1972 |
|
PANDHARINATH SHRIDHAR RANGNEKAR Vs. DEPUTY COMMR OF POLICE THE STATE OF MAHARASHTRA
|
December 11, 1972 |
|
PANIPAT CO OPERATIVE SUGAR MILLS Vs. UNION OF INDIA
|
November 6, 1972 |
|
PARIMAL SARKAR Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
PARLE PRODUCTS PRIVATE LIMITED Vs. J P AND CO MYSORE
|
January 28, 1972 |
|
PIONEER LIMITED Vs. S TAJDAR HUSSAIN DEAD
|
April 3, 1972 |
|
POLYCHEM LIMITED Vs. R D TULPULE INDUSTRIAL TRIBUNAL BOMBAY
|
March 15, 1972 |
|
PRABHAWATI Vs. PRITAM KAUR
|
March 24, 1972 |
|
PRAHLADDAS KHANDELWAL Vs. NARENDRA KUMAR SALAVE
|
September 11, 1972 |
|
PRATAP Vs. STATE OF UTTAR PRADESH
|
December 22, 1972 |
|
PREM CHAND TANDON Vs. KRISHNA CHAND KAPOOR
|
August 9, 1972 |
|
PREM LATA Vs. ARHANT KUMAR
|
March 8, 1972 |
|
PREM PARKASH KALUNIYA Vs. PUNJAB UNIVERSITY
|
January 25, 1972 |
|
PRODUCE EXCHANGE CORPN LIMITED Vs. COMMISSIONER OF EXCISE ASSAM
|
April 17, 1972 |
|
PROF BALRAJ MADHOK Vs. SHASHI BHUSHAN
|
August 21, 1972 |
|
PUBLIC PROSECUTOR MADRAS Vs. R RAJU
|
August 8, 1972 |
|
PUNJAB NATIONAL BANK Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 22, 1972 |
|
PUNJABI UNIVERSITY Vs. ACHARYA SWAMI GANESH
|
March 7, 1972 |
|
PUSHPAVATHI Vs. CHANDRARAJA KADAMBA
|
August 23, 1972 |
|
R B SETH MOOLCHAND SUGANCHAND Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1972 |
|
R C JAL Vs. UNION OF INDIA
|
February 23, 1972 |
|
R L KAPUR Vs. STATE OF MADRAS
|
February 8, 1972 |
|
R L NARASIMHAM B MALIK M C DESAI Vs. UNION OF INDIA
|
August 4, 1972 |
|
R M MALKANI Vs. STATE OF MAHARASHTRA
|
September 22, 1972 |
|
R M SUBBARAJ Vs. KODAIKANAL MOTOR UNION PRIVATE LIMITED
|
August 29, 1972 |
|
R P KHANNA Vs. S A F ABBAS
|
February 22, 1972 |
|
R RAMAMURTHI IYER Vs. RAJA V RAJESWARA RAO
|
August 22, 1972 |
|
RABINDRA NATH SAMUEL DAWSON Vs. SIVAKASI
|
January 20, 1972 |
|
RAHIM BEG Vs. STATE OF UTTAR PRADESH
|
April 20, 1972 |
|
RAI BAHADUR MOHAN SINGH OBEROI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
November 29, 1972 |
|
RAILWAY BOARD GOVERNMENT OF INDIA Vs. OBSERVER PUBLICATIONS PRIVATE LIMITED
|
March 16, 1972 |
|
RAJ NARAIN Vs. INDIRA NEHRU GANDHI
|
March 15, 1972 |
|
RAJ NARAIN PANDEY Vs. SANT PRASAD TEWARI
|
October 31, 1972 |
|
RAJBALI SINGH Vs. SHYAMLAL
|
March 29, 1972 |
|
RAJENDRA SAREEN Vs. STATE OF HARYANA
|
January 31, 1972 |
|
RAJKUMAR DEVINDRA SINGH Vs. STATE OF PUNJAB
|
September 11, 1972 |
|
RAM DAYAL Vs. NARBADA
|
December 22, 1972 |
|
RAM EKBAL RAI Vs. JALDHARI PANDEY
|
February 16, 1972 |
|
RAM KRISHNA BEDU RANE Vs. STATE OF MAHARASHTRA
|
November 1, 1972 |
|
RAM KRISHNA PAUL Vs. GOVERNMENT OF WEST BENGAL
|
February 3, 1972 |
|
RAM LAL Vs. DELHI ADMINISTRATION
|
September 5, 1972 |
|
RAM LAL WADHWA Vs. STATE OF HARYANA
|
May 5, 1972 |
|
RAM NARAIN Vs. STATE OF UTTAR PRADESH
|
August 29, 1972 |
|
RAM NARAIN SINGH Vs. STATE OF BIHAR
|
July 28, 1972 |
|
RAM PERSHAD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
August 24, 1972 |
|
RAM PRAKASH ARORA Vs. STATE OF PUNJAB
|
March 22, 1972 |
|
RAM SARAN Vs. GANGA DEVI
|
April 17, 1972 |
|
RAM SARUP Vs. LAND ACQUISITION OFFICER ALIGARH
|
April 12, 1972 |
|
RAMAGYA PRASAD GUPTA BRAHAMDEO PRASAD GUPTA Vs. MURLI PRASAD:MURLI PRASAD
|
April 3, 1972 |
|
RAMAKRISHNA CEMENT THE K G P LIMITED Vs. INDUSTRIAL TRIBUNAL A P
|
March 8, 1972 |
|
RAMAYAN HARIJAN Vs. STATE OF WEST BENGAL
|
October 30, 1972 |
|
RAMESH ROY ALIAS RAMSHA Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
RAMESHGHANDRA J THAKKAR Vs. ASSANDAS PARMANAND JHAVERI STATE OF MAHARASHTRA
|
October 13, 1972 |
|
RAMESHWAR PRASAD BAGLA Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
September 27, 1972 |
|
RAMGHANDRA KESHEO UTTARWAR Vs. COMMISSIONER OF NAGPUR DIVISION NAGPUR
|
October 27, 1972 |
|
RAMLAGAN SINGH Vs. STATE OF BIHAR
|
August 17, 1972 |
|
RAMPARKASH Vs. STATE OF HIMACHAL PRADESH
|
March 14, 1972 |
|
RANJIT DAM Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
RASHID SK Vs. STATE OF WEST BENGAL
|
October 11, 1972 |
|
RATILAL BHANJI MITHANI Vs. STATE OF MAHARASHTRA
|
April 11, 1972 |
|
RAZA BULAND SUGAR COMPANY LIMITED Vs. THEIR WORKMEN
|
March 16, 1972 |
|
RAZA TEXTILES LIMITED Vs. INCOME TAX OFFICER RAMPUR
|
September 22, 1972 |
|
S ABDUL KHADER SAHEB Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
|
November 9, 1972 |
|
S DHANA LAKSHMI AMMAL Vs. T THARANI SINGH GRAMANI
|
March 13, 1972 |
|
S G MERCANTILE CORPN PRIVATE LIMITED Vs. G I T CALCUTTA
|
January 4, 1972 |
|
S K KEDAR Vs. STATE OF WEST BENGAL
|
May 2, 1972 |
|
S L GOSWAMI Vs. STATE OF MADHYA PRADESH
|
January 4, 1972 |
|
S N HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
January 5, 1972 |
|
S N PALLEGAR Vs. STATE OF MYSORE
|
December 22, 1972 |
|
S SHANMUGAM PILLAI AND OFHERS Vs. K SHANMUGAM PILLAI
|
May 4, 1972 |
|
S V KANDEAKAR Vs. V M DESHPANDE
|
January 4, 1972 |
|
SABHARWAL BROTHERS Vs. GUNA AMRIT THANDANI OF BOMBAY
|
March 29, 1972 |
|
SACHALMAL PARASRAM Vs. RATNABAI
|
January 13, 1972 |
|
SADHU MUKTAJIVENDASJI GURU ISHWAR DASJL Vs. ACHARYA SRI DEVENDRA PRASADJI B PRASAD JL PANDE DIED
|
March 17, 1972 |
|
SAHAJ RAM Vs. STATE OF UTTAR PRADESH
|
November 17, 1972 |
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SAHARANPUR CO OPERATIVE CANE DEVELOPMENT UNION LIMITED COLLECTOR SAHARANPUR Vs. LORD KRISHNA SUGAR MILLS LIMITED :LORD KRISHNA SUGAR MILLS LIMITED
|
September 13, 1972 |
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SAKTU Vs. STATE OF UTTAR PRADESH
|
October 27, 1972 |
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SALES TAX OFFICER GANJAM SALES TAX OFFICER GANJAM Vs. UTTARESWARI RICE MILLS
|
September 18, 1972 |
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SALES-TAX OFFICER, NAVGAON Vs. TIMBER & FUEL CORPORATION
|
February 22, 1972 |
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SAMARESH CHANDRA BOSE SHYAMAL BISWAS DULAL GHANDRA DAS Vs. DISTRICT MAGISTRATE BURDWAN:DISTRICT MAGISTRATE BURDWAN:DISTRICT MAGISTRATE BURDWAN
|
August 14, 1972 |
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SAMBHU KAR Vs. STATE OF WEST BENGAL
|
June 6, 1972 |
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SAMMBHU NATH JHA Vs. KEDAR PRASAD SINHA
|
January 24, 1972 |
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SANTIRANJAN DAS GUPTA Vs. DASURAM MURZAMULL
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August 24, 1972 |
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SARAT GHANDRA ROY Vs. HARAK CHAND DAMANI
|
January 11, 1972 |
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SARDARMAL LALWANI Vs. STATE OF MADHYA PRADESH
|
December 11, 1972 |
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SAROJ KUMARI Vs. STATE OF UTTAR PRADESH
|
November 24, 1972 |
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SASTHI CHANDRA ROY Vs. STATE OF WEST BENGAL
|
April 24, 1972 |
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SASTI ALIAS SATISHCHOWDHARY Vs. STATE OF WEST BENGAL
|
May 2, 1972 |
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SATHI PRASAD Vs. STATE OF UTTAR PRADESH
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March 15, 1972 |
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SATNARAIN SAO Vs. STATE OF BIHAR
|
April 18, 1972 |
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SATYA SUNDAR SEN Vs. STATE OF WEST BENGAL
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February 3, 1972 |
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SATYABHAN KISHORE Vs. STATE OF BIHAR
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February 23, 1972 |
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SATYABRATA SEAL ALIAS DULU Vs. STATE OF WEST BENGAL
|
October 31, 1972 |
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SATYANARAIN Vs. STATE OF MADHYA PRADESH
|
March 14, 1972 |
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SAYEEDUR REHMAN Vs. STATE OF BIHAR
|
November 28, 1972 |
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SECRETARY GOVERNMENT OF MADRAS HOME DEPARTMENT Vs. ZENITH LAMP AND ELECTRICAL LIMITED
|
November 10, 1972 |
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SENIOR SUPERINTENDENT R M S COCHIN Vs. K V GOPINATH SORTER
|
February 18, 1972 |
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SESHAMMAL Vs. STATE OF TAMIL NADU
|
March 14, 1972 |
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SETH MOOLGHAND SUGANCHAND Vs. COMMISSIONER OF INCOME TAX DELHI
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September 19, 1972 |
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SHADI LAL Vs. NAGIN CHAND
|
October 9, 1972 |
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SHAIKH MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
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August 25, 1972 |
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SHAMLAL BATRA Vs. BHAGWANDAS NARANDAS PATEL
|
November 28, 1972 |
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SHAMRAO VITHAL CO OPERATIVE BANK LIMITED Vs. KASARGOD PANDHURANGA MALLYA
|
October 21, 1972 |
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SHANKAR BHIKA NARSALE Vs. STATE OF MAHARASHTRA
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March 14, 1972 |
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SHARIFUL ISLAM Vs. STATE OF UTTAR PRADESH
|
October 26, 1972 |
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SHAUKAT HUSSAIN ALIAS ALI AKRAM Vs. BHUNESHWARI DEVI
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August 25, 1972 |
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SHEIKH MOHAMMAD RAFIQ Vs. KHALILUL REHMAN
|
May 3, 1972 |
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SHEORAM SINGH Vs. STATE OF UTTAR PRADESH
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August 23, 1972 |
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SHER E PUNJAB SILK STORES Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
December 11, 1972 |
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SHERALLI WALI MOHAMMED Vs. STATE OF MAHARASHTRA
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August 9, 1972 |
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SHEVEROY ESTATES LIMITED Vs. GOVERNMENT OF MADRAS
|
September 26, 1972 |
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SHIBAPADA MUKHERJEE Vs. STATE OF WEST BENGAL
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January 25, 1972 |
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SHIV GOVIND Vs. STATE OF MADHYA PRADESH
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March 14, 1972 |
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SHIV SINGH Vs. UNION OF INDIA
|
November 17, 1972 |
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SHIVA BANGLES STORES Vs. INDUSTRIAL TRIBUNAL II U P
|
March 20, 1972 |
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SHIVAJI GENU MOHITE Vs. STATE OF MAHARASHTRA
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September 20, 1972 |
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SHREEWANT KUMAR CHOUDHARY Vs. BAIDYANATH PANJIAR
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October 27, 1972 |
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SHYAM LAL SHARMA Vs. STATE OF MADHYA PRADESH
|
February 9, 1972 |
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SHYAMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
January 21, 1972 |
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SILK AND ART SILK MILLS ASSOCIATION LIMITED BOMBAY SILK MILLS LIMITED Vs. MILL MAZDOOR SABHA:MILK MAZDOOR SABHA
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April 19, 1972 |
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SIYA RAM RAI Vs. STATE OF BIHAR
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September 26, 1972 |
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SOCKIETING TEA COMPANY PRIVATE LIMITED Vs. UNDER SECY TO THE GOVERNMENT OF ASSAM
|
March 22, 1972 |
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SOHRAB S O BELI NAYATA Vs. STATE OF MADHYA PRADESH
|
May 2, 1972 |
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SOM NATH PURI Vs. STATE OF RAJASTHAN
|
February 15, 1972 |
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SONE VALLEY PORTLAND CEMENT CO Vs. WORKMEN
|
March 8, 1972 |
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SPECIAL LAND ACQUISITION OFFICER Vs. K S RAMACHANDRARAO
|
April 26, 1972 |
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SRIDAM SAHA Vs. STATE OF WEST BENGAL
|
May 2, 1972 |
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STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT DHANBAD
|
April 11, 1972 |
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STATE OF ANDHRA PRADESH Vs. U S V BALRAM
|
January 28, 1972 |
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STATE OF ASSAM Vs. JILKADAR ALI
|
July 18, 1972 |
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STATE OF ASSAM Vs. MOHAN CHANDRA KALITA
|
August 8, 1972 |
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STATE OF ASSAM Vs. BASANTA KUMAR DAS
|
December 22, 1972 |
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STATE OF ASSAM Vs. OM PRAKASH MEHTA
|
December 22, 1972 |
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STATE OF ASSAM STATE OF ASSAM Vs. KRISHNA RAO:M D BAJID
|
September 15, 1972 |
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STATE OF BIHAR Vs. DEOKARAN NENSHI
|
August 24, 1972 |
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STATE OF GUJARAT Vs. PRAKASH TRADING CO AHMEDABAD
|
August 22, 1972 |
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STATE OF GUJARAT Vs. PRAKASH TRADING COMPANY
|
August 29, 1972 |
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STATE OF GUJARAT Vs. MANSHANKAR PRABHASHANKAR DWIVEDI:VALIABHDAS GORDHANDAS THAKKAR
|
April 26, 1972 |
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STATE OF HARYANA Vs. SHAMSHER JANG BAHAUUR
|
April 19, 1972 |
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STATE OF HARYANA Vs. RAJA RAM
|
October 27, 1972 |
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STATE OF JAMMU AND KASHMIR Vs. HAJI WALI MOHAMMED
|
August 8, 1972 |
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STATE OF JAMMU AND KASHMIR Vs. M S FAROOQI
|
March 17, 1972 |
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STATE OF KERALA Vs. A PAREED PILLAI
|
April 28, 1972 |
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STATE OF MADHYA PRADESH Vs. BUDHIYA AND
|
January 5, 1972 |
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STATE OF MADHYA PRADESH SAITH AND SKELTON PRIVATE LIMITED THE STATE OF MADHYA PRADESH Vs. SAITH AND SKELTON PRIVATE LIMITED :THE STATE OF MADHYA PRADESH:SAITH AND SKELTON PRIVATE LIMITED
|
January 28, 1972 |
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STATE OF MAHARASHTRA Vs. MANGLYA DHAVU KONGIL
|
January 7, 1972 |
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STATE OF MYSORE Vs. R N RAJANNA
|
January 25, 1972 |
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STATE OF MYSORE Vs. P R KULKARNI ET
|
July 24, 1972 |
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STATE OF MYSORE Vs. ABDUL RAZAK SAHIB
|
August 11, 1972 |
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STATE OF MYSORE Vs. MALLICK HASHIM AND CO
|
October 30, 1972 |
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STATE OF MYSORE Vs. M H KRISHNA MURTHY
|
October 5, 1972 |
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STATE OF ORISSA Vs. HARINARAYAN JAISWAL
|
March 14, 1972 |
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STATE OF ORISSA Vs. RAJASAHEB CHA^DANMULL INDRAKUMAR PRIVATE LIMITED
|
March 28, 1972 |
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STATE OF PUNJAB Vs. MADAN SINGH
|
April 19, 1972 |
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STATE OF PUNJAB Vs. ASSOCIATED HOTELS OF INDIA LIMITED
|
January 4, 1972 |
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STATE OF PUNJAB Vs. K R ERRY AND SOBHAG RAI MEHTA:SHRI KHAUSHAL SINGH P A S
|
September 21, 1972 |
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STATE OF RAJASTHAN Vs. JAIPUR UDYOG LIMITED
|
August 22, 1972 |
|
STATE OF RAJASTHAN Vs. NOOR MOHAMMAD
|
August 9, 1972 |
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STATE OF TAMIL NADU Vs. MADURAI SOUTH INDIA CORPORATION PRIVATE LIMITED
|
September 1, 1972 |
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STATE OF TAMIL NADU Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED
|
October 10, 1972 |
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STATE OF TAMIL NADU Vs. SIAR TOBACCO GO
|
November 10, 1972 |
|
STATE OF TAMIL NADU Vs. CEMENT DISTRIBUTORS PRIVATE LTD
|
November 22, 1972 |
|
STATE OF TAMIL NADU Vs. S K KRISHNAMURTHI
|
January 18, 1972 |
|
STATE OF UTTAR PRADESH Vs. RAM MANORATH
|
January 14, 1972 |
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STATE OF UTTAR PRADESH Vs. RAJA JITENDRA SINGH
|
January 18, 1972 |
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STATE OF UTTAR PRADESH Vs. SAMMAN DASS
|
January 11, 1972 |
|
STATE OF UTTAR PRADESH Vs. SAVED ABDUL JALIL
|
February 1, 1972 |
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STATE OF UTTAR PRADESH Vs. KAPIL DEO SHUKLA
|
March 30, 1972 |
|
STATE OF UTTAR PRADESH Vs. JAI PRAKASH
|
October 13, 1972 |
|
STATE OF WEST BENGAL Vs. ADMINISTRATOR HOWRAH MUNICIPALITY
|
December 14, 1972 |
|
SUBODH GOPAL BOSE Vs. BEJOY KUMAR ADDYA
|
April 18, 1972 |
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SUDHIR DEY Vs. STATE OF WEST BENGAL
|
September 8, 1972 |
|
SULTAN Vs. STATE OF HARYANA
|
January 5, 1972 |
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SUMAT PRASAD JAIN Vs. SHEOJANAM PRASAD DEAD AND STATE OF BIHAR
|
August 29, 1972 |
|
SUMITRADEVI Vs. SHEO SHANKER PRASAD YADAV
|
November 9, 1972 |
|
SUNA ULLAH BUTT Vs. STATE OF JAMMU AND KASHMIR
|
August 16, 1972 |
|
SURENDRA PRASAD VERMA Vs. STATE OF BIHAR
|
April 25, 1972 |
|
SURESH Vs. VASANT
|
May 1, 1972 |
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SWARTH MAHTO Vs. DHARMDEO NARAIN SINGH
|
January 31, 1972 |
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T D GOPALAN Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS
|
May 4, 1972 |
|
T DEVADASAN Vs. GORDON WOODROFFE AND CO PRIVATE LIMITED
|
April 18, 1972 |
|
T S KRISHNA Vs. COMMISSIONER OF INCOME TAX MADRAS
|
October 3, 1972 |
|
TALKESHWARI DEVI Vs. RAM RAN BIKAT PRASAD SINGH
|
January 12, 1972 |
|
TARA DEVI AGGARWAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
November 27, 1972 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. WORKMEN
|
May 5, 1972 |
|
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. WORKMEN
|
March 8, 1972 |
|
TEK CHAND Vs. STATE OF HARYANA
|
November 25, 1972 |
|
THAKUR SANJEEVAN RAO Vs. JAIDRATH
|
September 6, 1972 |
|
THAKUR SINGH Vs. RAM BAR AN SINGH
|
August 25, 1972 |
|
THOMAS ABRAHAM Vs. NATIONAL TYRE AND RUBBER CO KOTTAYAM
|
January 25, 1972 |
|
THULIA KALI Vs. STATE OF TAMIL NADU
|
February 25, 1972 |
|
TIRATH RAM RAJINDRA NATH LUCKNOW Vs. STATE OF UTTAR PRADESH
|
December 5, 1972 |
|
TRIBENI DEVI Vs. COLLECTOR OF RANCHI AND VICE VERSA
|
January 25, 1972 |
|
TRIBHUVAN NATH Vs. STATE OF MAHARASHTRA
|
March 28, 1972 |
|
TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
November 28, 1972 |
|
TURNER MORRISON AND CO LIMITED Vs. HUNGERFORD INVESTMENT TRUST LIMITED
|
March 9, 1972 |
|
UJJAL MANDAL Vs. STATE OF WEST BENGAL
|
January 21, 1972 |
|
UMAKANT SARAN Vs. STATE OF BIHAR
|
October 13, 1972 |
|
UMAKANT VISHNU JUNNARKAR Vs. PRAMILABAI
|
November 6, 1972 |
|
UNIGHEM LABORATORIES LIMITED Vs. WORKMEN
|
February 24, 1972 |
|
UNION OF INDIA Vs. GAJENDRA SINGH
|
March 7, 1972 |
|
UNION OF INDIA Vs. N K PRIVATE LIMITED
|
February 11, 1972 |
|
UNION OF INDIA Vs. M RAVI VARMA:S GANAPATHI KINI:SURESH KUMAR
|
January 4, 1972 |
|
UNION OF INDIA Vs. K P JOSEPH
|
October 27, 1972 |
|
UNION OF INDIA Vs. RAM MEHAR
|
October 26, 1972 |
|
UNION OF INDIA Vs. SARADA MILLS LIMITED
|
September 28, 1972 |
|
UNION OF INDIA Vs. RAI SINGH DEV SINGH BIST
|
December 15, 1972 |
|
UNION OF INDIA Vs. S B KOHLI
|
December 20, 1972 |
|
UNITED PROVINCES ELECTRIC SUPPLY GO LIMITED ALLAHABAD Vs. THEIR WORKMEN
|
March 13, 1972 |
|
UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY LIMITED Vs. U P ELECTRICITY BOARD
|
December 19, 1972 |
|
V V IYER OF BOMBAY Vs. JASJIT SINGH COLLECTOR OF CUSTOMS
|
September 22, 1972 |
|
VENKATAMMA Vs. CITY IMPROVEMENT OF TRUST BOARD MYSORE
|
October 23, 1972 |
|
VIDYA RAM MISRA Vs. MANAGING GOMMITTEE SHRI JAI NARAIN COLLEGE
|
January 31, 1972 |
|
VIJAI BAHADUR Vs. STATE OF UTTAR PRADESH
|
December 6, 1972 |
|
VIRENDRA KUMAR SAKLECHA Vs. JAGJIWAN
|
March 22, 1972 |
|
WARYAM SINGH Vs. SADHU RAM
|
February 14, 1972 |
|
WOKMEN OF SUR ENAMEL AND STAMPING WORKS PRIVATE LIMITED Vs. STATE OF WEST BENGALS AND VICE VERSA
|
March 28, 1972 |
|
WORKMEN OF BATA SHOE CO PRIVATE LIMITED Vs. BATA SHOE CO PRIVATE LIMITED
|
May 1, 1972 |
|
WORKMEN OF DELHI ELECTRIC SUPPLY UNDERTAKING Vs. MANAGEMENT OF DELHI ELECTRIC SUPPLY UNDERTAKING
|
April 14, 1972 |
|
WORKMEN OF MODI PRIVATE LIMITED BOMBAY Vs. MODI P LTD
|
March 10, 1972 |
|
WORKMEN OF VOLTAS LIMITED Vs. VOLTAS LIMITED
|
December 21, 1972 |
|
WORKS MANAGER BIHAR STATE SUPERPHOSPHATE FACTORY SINDRI Vs. SKI C P SINGH
|
March 22, 1972 |
|
Y A MAMARDE Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT SMALL CAUSES COURT NAGPUR AND AN
|
April 12, 1972 |
|
YESHWANT BRAHMANAND GOKUL PRASAD TEWARI Vs. STATE OF MAHARASHTRA
|
April 20, 1972 |
|
ZABAR SINGH RAM LAL WADWA Vs. STATE OF HARYANA
|
May 5, 1972 |
|
ZILA PARISHAD BHANDARA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
March 30, 1972 |
|
ZILEY SINGH ARZMAND ALI SHIVANANDAN SHARMA Vs. REGISTRAR CANE CO OPERATIVE SOCIETIES:SARSAWA SAHAKARI GANNA SAMITI LTD:THE REGISTRAR CANE CO OPERATIVE SOCIETIES
|
January 20, 1972 |