REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A E M USOOF Vs. THIRD INCOME TAX OFFICER TUTICORIN	July 22, 1971
A J PINTO Vs. SAHEBBI KOM MUKTUM SAHEB	January 22, 1971
A PERIAKARUPPAN CHETTIAR MINOR Vs. STATE OF TAMIL NADU	January 21, 1971
A RANGASWAMY IYENGAR Vs. PATTAMMAL ALIAS RAJALAKSHMI AMMAL	January 11, 1971
ABDUL QAYUM Vs. STATE OF BIHAR	November 15, 1971
ACHUTYANAND SINGH Vs. STATE OF BIHAR	May 4, 1971
ADDITIONAL ASSISTANT COMMR OF SALES TAX INDORE REGION INDORE Vs. FIRM JAGMOHANDAS VIJAYKUMAR	July 22, 1971
ADITYA KUMAR SINGH Vs. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI	March 17, 1971
AGENCY Vs. S K BHATTACHARJEE	December 15, 1971
AGHA ABDUL JABBAR KHAN Vs. COMMISSIONER OF INCOME TAX M P	August 3, 1971
AHMED SULEMAN BHORAT Vs. STATE OF GUJARAT	March 2, 1971
AHMEDABAD MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. HAJI ABDULGAFUR HAJI HUSSENBHAI	March 18, 1971
AHMEDABAD RANA CASTE ASSOCIATION Vs. COMMISSIONER OF INCOME TAX GUJARAT	September 16, 1971
AJODHIA PRASAD Vs. SANGAM LAL	January 18, 1971
ALA MOHAN MALLICK Vs. STATE OF WEST BENGAL	December 14, 1971
ALLEN BERRY AND CO PRIVATE LIMITED Vs. UNION OF INDIA NEW DELHI	January 5, 1971
ALLOY STEEL PROJECT Vs. WORKMEN	February 2, 1971
AMAR SINGH Vs. STATE OF BIHAR	March 26, 1971
AMARCHAND SOBHACHAND Vs. COMMISSIONER OF INCOME TAX MADRAS	January 21, 1971
AMRIK SINGH Vs. STATE DELHI ADMN	March 24, 1971
AMRIT BANASPATI COMPANY LIMITED Vs. S TAKI BILGRAMI	August 12, 1971
AMRITSAR IMPROVEMENT TRUST STATE OF PUNJAB Vs. BALDEVA INDER SINGH:S BALDEV INDER SINGH	November 17, 1971
ANAND SWARUP SINGH Vs. STATE OF PUNJAB	November 30, 1971
ANDIAPPAN Vs. COMMISSIONER OF INCOME TAX MADRAS	August 9, 1971
APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX A RANGE BANGALORE Vs. LATE B APPAIAH NAIDU	July 29, 1971
ARUN RANJAN MUKHERJEE Vs. UNION OF INDIA	April 29, 1971
ASHOKVINIYOGALTD Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	August 17, 1971
ASNEW DRUMS PRIVATE LIMITED Vs. MAHARASHTRA STATE FINANCE CORPORA TION	August 24, 1971
ASSAM OIL COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA	September 23, 1971
ASSISTANT COLLECTOR OF CUSTOMS Vs. CHARAN DAS MALHOTRA	February 19, 1971
ASSISTANT REGISTRAR OF COMPANIES WEST BENGAL Vs. STANDARD PAINT WORKS PRIVATE LIMITED	March 1, 1971
ASSOCIATED STONE INDUSTRIES KOTAH LIMITED Vs. COMMISSIONER OF INCOME TAX	August 25, 1971
ATLAS CYCLE INDUSTRIES LIMITED MILTON CYCLE INDUSTRIES LIMITED Vs. STATE OF HARYANA	August 11, 1971
AUTOMOTIVE MANUFACTURERS PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	November 25, 1971
AZMAT AZIM KHAN Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD	April 21, 1971
B C DASS Vs. STATE OF ASSAM	April 23, 1971
B NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH	May 6, 1971
B RAMACHANDRA RAO Vs. STATE OF ORISSA	August 11, 1971
B SRIKANTIAH Vs. REGIONAL TRANSPORT AUTHORITY ANANTAPUR	May 7, 1971
B SUNDAR RAO Vs. STATE OF ORISSA	November 29, 1971
BABU LAL HARGOVINDAS Vs. STATE OF GUJARAT	March 18, 1971
BABU RAJIRAO SHINDE Vs. STATE OF MAHARASHTRA	April 28, 1971
BABURAO BAJIRAO PATIL Vs. STATE OF MAHARASHTRA	February 19, 1971
BACHAN SINGH Vs. STATE OF PUNJAB	February 18, 1971
BADRI PRASAD Vs. COLLECTOR OF CENTRAL EXCISE	March 30, 1971
BAGHAN SINGH Vs. GAURI SHANKAR AGARWAL	March 26, 1971
BAITAHKA Vs. ALIHUSSAINFIDAALLICHOTHIA	October 6, 1971
BAKHSHISH SINGH Vs. STATE OF PUNJAB	January 29, 1971
BALADIN RAM Vs. STATE OF UTTAR PRADESH	May 6, 1971
BALAKRUSHNA SWAIN Vs. STATE OF ORISSA	February 9, 1971
BALDEO SINGH Vs. STATE OF BIHAR	December 2, 1971
BALRAJ KHANNA Vs. MOTI RAM	April 22, 1971
BANCHHANIDHI RATH Vs. STATE OF ORISSA	December 9, 1971
BANK OF BIHAR Vs. STATE OF BIHAR	April 1, 1971
BANKEY LAL Vs. STATE OF UTTAR PRADESH	February 4, 1971
BANKIPUR GLUB LIMITED PATNA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA	September 8, 1971
BANSILAL Vs. STATE OF RAJASTHAN	March 18, 1971
BANSILAL KOHISTANI Vs. RISHI KUMAR KAUSHAL	March 23, 1971
BAREILLY ELECTRICITY SUPPLY COMPANY LIMITED Vs. WORKMEN	August 16, 1971
BARIUM CHEMICALS LIMITED Vs. A J RANA	December 7, 1971
BASAPPA RUDRAPPA BETGERI Vs. HUBLI DHARWAR MUNICIPAL CORPORA TION	April 27, 1971
BASTI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN	September 24, 1971
BASUDEV HAZRA Vs. MATIAR RAHAMANMANUAL	January 21, 1971
BATAHARI JENA Vs. STATE OF ORISSA	April 5, 1971
BHAGWATI DEBI GOENKA Vs. KISHORILAL GOENKA	September 14, 1971
BHANU KU MAR SHASTRI Vs. MOHAN LAL SUKHADIA	January 22, 1971
BHARAT BARREI AND DRUM MFG CO Vs. COLLECTOR OF CUSTOMS BOMBAY	January 6, 1971
BHARAT BARREL AND DRUM MFG CO LIMITED Vs. EMPLOYEES STATE INSURANCE CORPO RATION	September 23, 1971
BHARVAD BHIKHA VALU Vs. STATE OF GUJARAT	March 3, 1971
BHAWANJI LAKHAMSHI Vs. HIMATLAL JAMNADAS DANI	December 14, 1971
BHUBANESHWAR PRASAD NARAIN SINGH Vs. SIDHESWAR MUKHERJEE	February 2, 1971
BIHAR STATE BOARD RELIGIOUS TRUST PATNA Vs. MAHANT SRI BISESHWAR DAS	February 9, 1971
BINOY KUMAR MUKHERJEE Vs. STATE OF BIHAR	March 4, 1971
BIRLA JUTE MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX WEST BENGAL CALCUTTA	August 10, 1971
BISHAMBHER BHAGAT Vs. STATE OF BIHAR	September 1, 1971
BISHWANATH RAI Vs. SACHHIDANAND SINGH	May 7, 1971
BISWANATH BANARJEE Vs. STATE OF WEST BENGAL	March 2, 1971
BOLOMA TEA ESTATE Vs. ASSTT COMMR OF TAXES ASSAM	August 4, 1971
BOMBAY DYEING AND MFG CO LIMITED Vs. COMMISSIONER OF WEALTH TAX BOMBAY	August 25, 1971
BOMBAY PANJRAPOLE BHULESHWAR Vs. WORKMEN	August 16, 1971
BUDHRAM KASHIRAM Vs. STATE OF BIHAR	March 29, 1971
BUDHRAMKASHIRAM Vs. STATE OF BIHAR	July 29, 1971
C 1 T WEST BENGAL II CALCUTTA Vs. ELECTRO HOUSE	September 2, 1971
C K DAPHTARY Vs. O P GUPTA	March 19, 1971
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF WEALTH TAX WEST BENGAL	August 12, 1971
CENTRAL BANK OF INDIA LIMITED Vs. HARI PRASAD JALAN	October 22, 1971
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF MAHARASHTRA	October 13, 1971
CHAJU RAM Vs. RADHEY SHYAM	March 23, 1971
CHANAN SINGH Vs. STATE OF HARYANA	April 2, 1971
CHANDRA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE INDUSTRIAL COURT	August 16, 1971
CHANDRIKA PRASAD SINGH Vs. STATE OF BIHAR	September 7, 1971
CHAPSIBHAI DHANJIBHAI DANAD Vs. PURUSHOTTAM	April 5, 1971
CHAUDHURI RAGHUBANS NARAIN SINGH Vs. STATE OF UTTAR PRADESH	October 12, 1971
CHHOTE LAL Vs. KEWAL KRISHAN MEHTAF	February 25, 1971
CHHUGAMAL RAJPAL Vs. S P CHALIHA	January 21, 1971
CHOUGULE AND GO PRIVATE LIMITED Vs. UNION OF INDIA	January 25, 1971
COLLECTOR OF LAKHIMPUR Vs. BHUBAN CHANDRA DUTTA	January 29, 1971
COMMERCIAL TAXES OFFICER D CIRCLE JAIPUR Vs. GORUHANDASS GIDDOMAL AND CO JAIPUR	October 4, 1971
COMMISSIONER OF AGRICULTURAL INCOME TAX U P COMMISSIONER OF AGRICULTURAL INCOME TAX U P Vs. M L BAGLA AND:SHRI PURAN MAL JAIPURIA	January 18, 1971
COMMISSIONER OF AGRIGULTURAL INCOME TAX KERALA Vs. V M NARAYANAN B VALEKKAT MANA PARUR	August 18, 1971
COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE Vs. HINDUSTAN AERONAUTICS LIMITED	December 17, 1971
COMMISSIONER OF GIFT TAX KERALA Vs. P GHEEVARGHESE TRAVANCORE TIMBERS AND PRODUCTS KOTTAYAM	September 20, 1971
COMMISSIONER OF GIFT TAX KERALA Vs. VALSALA AMMA	September 16, 1971
COMMISSIONER OF GIFT TAX MADRAS Vs. GETTY CHETTIAR	September 16, 1971
COMMISSIONER OF GIFT TAX WEST BENGAL Vs. SARDAR AJAIB SINGH CALCUTTA	September 6, 1971
COMMISSIONER OF INCOME TAX Vs. K D KAMATH AND CO	October 11, 1971
COMMISSIONER OF INCOME TAX Vs. W H HARTON AND CO LTD	August 18, 1971
COMMISSIONER OF INCOME TAX Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED	August 20, 1971
COMMISSIONER OF INCOME TAX Vs. K K ROY	August 11, 1971
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. C P SARATHY MUDALIAR	October 12, 1971
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. JAYALAKSHMI RICE AND OIL MILLS CON TRACTOR CO	January 15, 1971
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. KOTRIKA VENK ATASWAMY AND SONS	January 7, 1971
COMMISSIONER OF INCOME TAX ASSAM AND NAGALAND Vs. G HYATT	January 21, 1971
COMMISSIONER OF INCOME TAX ASSAM TRIPURA MANIPUR AND NAGALAND Vs. RAMESHWARI LAL SANWARMAL	September 22, 1971
COMMISSIONER OF INCOME TAX BANGALORE Vs. PODDAR MARTIN MINING AND MINERALS LIMITED	September 21, 1971
COMMISSIONER OF INCOME TAX BANGALORE Vs. C M JAFFAR KHAN	September 24, 1971
COMMISSIONER OF INCOME TAX BANGALORE Vs. R HANUMATHAPPA AND SON	August 10, 1971
COMMISSIONER OF INCOME TAX BIHAR Vs. BANWARI LAL AGARWAL	January 18, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. ASHOKA MARKETING LIMITED	January 12, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. PANDIT LAKSHMI KANTJHA	August 10, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. ASHOKA MARKETING GO	July 26, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. DALMIA JAIN AND CO LIMITED	July 23, 1971
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAHARASHTRA SUGAR MILLS LTD	August 16, 1971
COMMISSIONER OF INCOME TAX BOMBAY Vs. WEST COAST PAPER MILLS LIMITED	September 17, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. CHUNILAL V MEHTA AND SONS PRIVATE LIMITED	August 11, 1971
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BURLOP DEALERS LIMITED	January 21, 1971
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ASIATIC TEXTILES LIMITED	August 9, 1971
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ASSOCIATED INDUSTRIAL DEVELOPMENT CO P LTD	September 7, 1971
COMMISSIONER OF INCOME TAX CENTRAL NEW DELHI Vs. S ZORASTER AND COMPANY	September 24, 1971
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. HIRA LAL KAPUR CHAND	July 28, 1971
COMMISSIONER OF INCOME TAX GUJARAT Vs. DISTRIBUTORS BARODA PRIVATE LIMITED	September 16, 1971
COMMISSIONER OF INCOME TAX GUJARAT Vs. KOTHARI	October 5, 1971
COMMISSIONER OF INCOME TAX GUJARAT Vs. BHANJI LAVJI PORBANDAR	January 21, 1971
COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. KURBAN HUSSAIN IBRAHIMJI MITHIBORWALA	September 2, 1971
COMMISSIONER OF INCOME TAX KERALA Vs. K SRINIVASAN	November 5, 1971
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR Vs. HUKAMCHAND MOHANLAL	September 17, 1971
COMMISSIONER OF INCOME TAX MADRAS Vs. KHODAY ESWARSA AND SONS	September 22, 1971
COMMISSIONER OF INCOME TAX MADRAS Vs. T S PL P CHIDAMBARAM GHETTIAR DEAD	January 21, 1971
COMMISSIONER OF INCOME TAX MYSORE Vs. S G MAGAVI	January 8, 1971
COMMISSIONER OF INCOME TAX MYSORE BANGALORE Vs. MYSORE ELECTRICAL INDUSTRIES LIMITED	April 27, 1971
COMMISSIONER OF INCOME TAX PUNJAB HARYANA J AND K HIMACHAL PRADESH Vs. PRABHU DAYAL	October 6, 1971
COMMISSIONER OF INCOME TAX U P Vs. BHARAT ENGINEERING AND CONSTRUC TION CO	September 8, 1971
COMMISSIONER OF INCOME TAX U P Vs. GUPTA BROS PRIVATE LIMITED	July 21, 1971
COMMISSIONER OF INCOME TAX U P Vs. MOHANLAL KEDARNATH	August 11, 1971
COMMISSIONER OF INCOME TAX U P Vs. GURBUX RAI HARBUX RAI	January 21, 1971
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. GURBUX RAI HARBUX RAI	August 24, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. RAMENDRA NATH GHOSH	August 19, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. DINESH CHANDRA H SHAH	August 27, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED	August 17, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BALKRISHAN MALHOTRA	July 28, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BRIJLAL LOHIA AND MAHABIR PRASAD KHEMKA EXECUTORS OF LATE KANAILAL LOHIA	July 29, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CENTRAL INDIA INDUSTRIES LIMITED	September 7, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. HIND CONSTRUCTION LIMITED	September 6, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL 11 Vs. KAMAL BEHARI LAL SINGHA	August 16, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. BENGAL RIVER STEAM SERVICE CO LTD	August 5, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. SHYAMA SHANKAR LALL SINGHA	September 24, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. COAL SHIPMENT PRIVATE LIMITED	October 14, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. DURGA PRASAD MORE	August 26, 1971
COMMISSIONER OF INCOME TAX" U P LUCKNOW GANGADHAR BAIJNATH Vs. MJS GANGADHAR BAIJNATH GENERAL GANG KANPUR:THE C I T	August 12, 1971
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. AMARNATH AJIT KUMAR OF BHIND MADHYA PRADESH	September 20, 1971
COMMISSIONER OF TAXES ASSAM Vs. JALANNAGAR SOUTH ESTATE LIMITED	August 4, 1971
COMMISSIONER OF WEALTH TAX Vs. HALL AND ANDERSON LIMITED	November 8, 1971
COMMISSIONER OF WEALTH TAX Vs. GAURI SHANKAR BHAR	November 8, 1971
COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA Vs. KIRPASHANKER DAYASHANKAR WORAH	July 29, 1971
COMMISSIONER OF WEALTH TAX BOMBAY Vs. CONSOLIDATED PNEUMATIC TOOLS GO	July 27, 1971
COMMISSIONER OF WEALTH TAX BOMBAY Vs. MICHEL POSTEL	August 4, 1971
COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA Vs. MOONE MILLS LIMITED	September 7, 1971
COMMISSIONER OF WEALTH TAX RAJ ASTHAN Vs. HER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR	September 14, 1971
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. SARDAR AJAIB SINGH	September 6, 1971
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. ALUMINIUM CORPORATION LIMITED	August 30, 1971
COMMR OF INCOME TAX KERALA Vs. MOHAMED HANEEF	September 15, 1971
CRICKET ASSOCIATION OF BENGAL Vs. STATE OF WEST BENGAL	March 24, 1971
D A V COLLEGE BHATINDA Vs. STATE OF PUNJAB	May 5, 1971
D N CHANCHALA USHA P BHASKAR RAMASUBRAMANYAM SETTY V V SOUDAMINI R JAYASHREE Vs. STATE OF MYSORE	May 3, 1971
DAISY Vs. STATE OF KERALA	January 20, 1971
DALMIA JAIN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA	July 29, 1971
DAMODARPRASAD CHANDRIKAPRASAD Vs. STATE OF MAHARASHTRA	November 29, 1971
DAMYANTI NARANGA THE HINDI SAHITYA SAMMELAN Vs. UNION OF INDIA	February 23, 1971
DANTULURI RAM RAJU A V BHASKARA RAO OTHERS Vs. STATE OF ANDHRA PRADESH	December 16, 1971
DARASING DHYANSING Vs. STATE OF GUJARAT	November 25, 1971
DARSHAN SINGH RAM KISHAN Vs. STATE OF MAHARASHTRA	September 2, 1971
DATTAJIRAO BHAUSAHEB PATH Vs. STATE OF MAHARASHTRA	March 4, 1971
DATTATRAYA Vs. RANGNATH GOPALRAO KAWATHEKAR DEAD	January 28, 1971
DAULAT RAM RAWATMULL Vs. G I T CENTRAL CALCUTTA	January 18, 1971
DAYARAM Vs. DAWALATSHAH	January 8, 1971
DEB SADHAN ROY Vs. STATE OF WEST BENGAL	December 7, 1971
DEBAN DAS Vs. STATE OF WEST BENGAL	December 7, 1971
DEBU GHOSE ASWINI KUMAR DAS MANICK CHANDRAROY Vs. STATE OF WEST BENGAL	October 15, 1971
DELHI ADMINISTRATION Vs. BAL KRISHAN	October 15, 1971
DELHI ADMINISTRATION Vs. S N KHOSLA	April 2, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. WORKMEN	September 3, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX INDORE	July 28, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH	August 11, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. GANESH DUTT	December 17, 1971
DEOKINANDAN PRASAD Vs. STATE OF BIHAR	May 4, 1971
DES RAJ Vs. STATE OF PUNJAB	March 25, 1971
DEVENDRA SINGH NAVIN DUTT Vs. STATE OF UTTAR PRADESH	May 5, 1971
DEVI LAL Vs. STATE OF RAJASTHAN	April 8, 1971
DHARAMDEO PRASAD SINHA Vs. STATE OF BIHAR	July 7, 1971
DHONDEY Vs. STATE OF UTTAR PRADESH	May 7, 1971
DINABANDHU SAHU SANTOSH KUMAR SAHU Vs. STATE OF ORISSA	November 17, 1971
DIRECTOR OF PANCHAYAT RAJ STATE OF UTTAR PRADESH Vs. BABU SINGH GAUR:JUGAL KISHORE BHATT	November 18, 1971
DISTRICT COUNCIL OF UNITED KHASI AND JAINTIA HILLS Vs. SITIMON SAWIAN	August 25, 1971
DIVISIONAL FOREST OFFICER Vs. MOOL CHAND SAROUGI JAIN	January 6, 1971
DOMA SAO MOHANLAL Vs. STATE OF BIHAR	January 21, 1971
DOMINIC VARKEY Vs. STATE OF KERALA	April 8, 1971
DUVVUR DASRATHARAMMAREDDY Vs. STATE OF ANDHRA PRADESH	April 13, 1971
DWARKA NATH Vs. MUNICIPAL CORPORATION OF DELHI	April 23, 1971
ELLERMAN LINES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA	October 22, 1971
EXEN INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	January 22, 1971
FILMISTAN PRIVATE LIMITED Vs. BALKRISHNA BHIWA	August 11, 1971
FILMISTAN PRIVATE LIMITED Vs. WORKMEN	November 15, 1971
FIRM OF HARBANSLAL JAGMOHANDAS Vs. PRABHUDAS SHIVLAL	April 16, 1971
FIRM STYLED MESSRS G L KILIKAR Vs. STATE OF KERALA	April 26, 1971
FOOD INSPECTOR CALICUT CORPORATION Vs. CHERUKATTIL GOPALAN	May 6, 1971
FORT GLOSTER INDUSTRIES LIMITED Vs. SETHIA MERCANTILE PRIVATE LIMITED	February 3, 1971
FRANCIS KLEIN AND COMPANY PRIVATE LIMITED Vs. THEIR WORKMEN	September 17, 1971
G F ANGADI Vs. Y S HIRANNAYYA	November 23, 1971
G I T ANDHRA PRADESH Vs. TAJ MAHAL HOTEL SECUNDERABAD	August 12, 1971
G I T LUCKNOW Vs. K S RASHID	July 23, 1971
G I T U P Vs. BANKEY LAL VAIDYA DEAD	January 21, 1971
G M CONTRACTOR Vs. GUJARAT ELECTRICITY BOARD	December 10, 1971
G MARULASIDDAIAH Vs. T G MDDAPPARADHYA	February 1, 1971
G SANKARANARAYANAN Vs. STATE OF KERALA	May 4, 1971
GANESH PRASAD DUBE Vs. STATE OF BIHAR	February 16, 1971
GANNON DUNKERLAY AND GO LTD Vs. THEIR WORKMEN:MESSRS GANNON DUNKERLAY AND COMPANY LIMITED	February 4, 1971
GAURISHANKAR CHHITARMAL GUPTA Vs. GANGABAI TOKERSEY	January 8, 1971
GAYA PRASAD RAMLAL Vs. STATE OF MAHARASHTRA	March 1, 1971
GEORGE DOMINIC VARKEY Vs. STATE OF KERALA	April 6, 1971
GH JAGE RAM INSPECTOR OF POLICE Vs. HANS RAJ MIDHA	November 18, 1971
GHANDER SEKHAR SINGH BHOI THE STATE OF ORISSA Vs. STATE OF ORISSA:E KANTAMMA K RATANMALA P VENKATAMA	November 5, 1971
GHANDRANA AND COMPANY Vs. STATE OF MYSORE	November 11, 1971
GHIRANJI LAL KHAITAN Vs. MOTI LAL SARAOGI DEAD	August 4, 1971
GHURAN YADAV Vs. STATE OF BIHAR	January 18, 1971
GIAN MAHTANI Vs. STATE OF MAHARASHTRA	July 21, 1971
GIRDHARI LAL GUPTA Vs. D H MEHTA	February 18, 1971
GIRIJA PRASAD PAUL Vs. CORPORATION OF CALCUTTA	August 18, 1971
GOKUL KANHAIYA Vs. STATE OF RAJASTHAN	November 17, 1971
GOPAL INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN	July 27, 1971
GOPAL SARKAR Vs. PASHUPATI GHOSH	February 9, 1971
GOPIRAM BHAGWAN DASS Vs. STATE OF BIHAR	July 27, 1971
GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS Vs. TARAK NATH GHOSH	February 12, 1971
GOVIND MEHTA Vs. STATE OF BIHAR	May 7, 1971
GOVINDER SINGH VERMA Vs. BACHUBHAI T PESTONJI	October 21, 1971
GOVINDPUR TEA COMPANY LIMITED Vs. GOLAK CHANDRA BEZBARUA	January 13, 1971
GULABCHAND BAPALAL MODI Vs. MUNICIPAL CORPORATION OF AHMEDABAD CITY	March 4, 1971
GUMAN SINGH MOTILAL KAKKAR SHIV CHARAN SHARMA Vs. STATE OF RAJASTHAN	July 26, 1971
GURCHARAN DASS VAID Vs. STATE OF PUNJAB	September 24, 1971
GURDEV SINGH Vs. STATE OF PUNJAB	January 27, 1971
GURDIPSINGH Vs. STATE OF PUNJAB	February 2, 1971
GURMUKH SINGH Vs. STATE OF PUNJAB	December 14, 1971
GYANENDRA KUMAR Vs. STATE OF UTTAR PRADESH	November 25, 1971
H H PRINCE AZAM JHA BAHADUR DEAD Vs. EXPENDITURE TAX OFFICER:SRI RAJ KUMAR SINGH	August 30, 1971
H H SHRI VISHWESHA THIRTHA SWAMIAR Vs. STATE OF MYSORE	August 12, 1971
H H SIR HARINDER SINGH Vs. COMMISSIONER OF INCOME TAX PUNJAB AND HARYANA JAMMU AND KASHMIR AND HIMACHAL PRADESH	October 15, 1971
H LYNGDOH Vs. CROMLYN LYNGDOH JUDGE	March 2, 1971
HAKAM SINGH Vs. GAMMON INDIA LIMITED	January 8, 1971
HALIM MIAN JANGLOO MIAN Vs. STATE OF BIHAR	April 28, 1971
HAMIDULLAH DEAD Vs. SHEIKH ABDULLAH	November 25, 1971
HAR PRASAD Vs. STATE OF MADHYA PRADESH	April 6, 1971
HAR SHARAN VERMA Vs. TRIBHUVAN NARAN SINGH CHIEF MINISTER J P	March 16, 1971
HARDEO NARAIN SINGH Vs. SURAJDEO SINGH	August 12, 1971
HARDWARI LAL Vs. KANWAL SINGH	December 7, 1971
HARENDRA NATH BHATTACHARYA Vs. KALIRAM DAS DEAD	November 22, 1971
HARI SINGH DARBAR Vs. MAHANT VAISHNAVADAS GURU MAHANT RAJARANGADAS	May 6, 1971
HARIDAS GIRDHARDAS Vs. VARADARAJA PILLAI	August 18, 1971
HARIHAR PRASAD Vs. STATE OF BIHAR	September 7, 1971
HARISHANKAR KHANNA SINCE DEAD Vs. UNION OF INDIA	March 3, 1971
HARISHIKESH GANGULI DEAD Vs. COMMISSIONER OF INCOME TAX CALCUTTA	August 18, 1971
HARIVANSH LAL MEHRA Vs. STATE OF MAHARASHTRA	March 19, 1971
HARKISHAN SINGH Vs. STATE OF PUNJAB	March 25, 1971
HAZARA SINGH BHAJAN SINGH Vs. STATE OF PUNJAB	February 4, 1971
HAZARI LAL GUPTA Vs. RAMESHWAR PRASAD	December 2, 1971
HIMACHAL PRADESH ADMINISTRATION Vs. OM PRAKASH	December 7, 1971
HINDUSTHAN GENERAL ELECTRICAL CORPORATION LIMITED Vs. BISHWANATH PRASAD	August 17, 1971
HIRA RAI Vs. STATE OF BIHAR	November 23, 1971
HIS HIGHNESS RAJA SIR HARINDER SINGH BARAR BANS BAHADUR Vs. COMMISSIONER OF INCOME TAX PUNJAB	October 15, 1971
HUSSAIN BHAI Vs. COMMISSIONER OF INCOME TAX MADRAS	April 16, 1971
I V SHIVASWAMY Vs. STATE OF MYSORE	January 18, 1971
INDIA CARBON LTD Vs. SUPERINTENDENT OF TAXES GAUHATI	August 18, 1971
INDIAN AIRLINES CORPORATION Vs. SUKHDEO RAI	April 27, 1971
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	January 12, 1971
INDIAN LINK CHAIN MANUFACTURERS LIMITED WORKMEN OF INDIAN LINK CHAIN MANUFACTURERS LIMITED Vs. THEIR WORKMEN:THE MANAGEMENT	September 17, 1971
INDIAN MICA MICANITE INDUSTRIES Vs. STATE OF BIHAR	April 2, 1971
INDIAN OXYGEN LIMITED WORKMEN OF INDIAN OXYGON LIMITED WORKMEN OF INDIAN OXYGEN LIMITED Vs. WORKMEN:INDIAN OXYGEN LIMITED CALCUTTA:INDIAN OXYGEN LIMITED	December 9, 1971
INDRANARAYAN Vs. ROOP NARAYAN	May 7, 1971
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX Vs. V M RAVI NAMBOODIRIPAD	September 17, 1971
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX KOZHIKODE Vs. POOMULLI MANAKKAL PARAMESWARAN NAMBOODRIPAD	August 18, 1971
INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX KOZHIKODE Vs. V K RAMUNNI PANIKKAR RECEIVER OF ZAMORINS ESTATE	October 5, 1971
IYANAHALLI BAKKAPPA AND SONS Vs. STATE OF MYSORE	October 29, 1971
J K SYNTHETICS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	September 24, 1971
J K SYNTHETICS LIMITED Vs. J K SYNTHETICS MAZDOOR UNION	September 9, 1971
JABALPUR BIJLIGHAR K ARAMCHARI PANGHAYAT Vs. JABALPUR ELECTRIC SUPPLY GO LIMITED	August 9, 1971
JADUNATH SINGH Vs. STATE OF UTTAR PRADESH	August 12, 1971
JAGANNATH Vs. AUTHORISED OFFICER LAND REFORMS	October 11, 1971
JAGANNATHRAO Vs. RAJ KISHORE	December 3, 1971
JAGDISH PRASAD ALIAS JAGDISH PRASAD GUPTA Vs. STATE OF WEST BENGAL	December 13, 1971
JAGE RAM Vs. STATE OF HARYANA	March 2, 1971
JAGTAR SINGH Vs. STATE OF PUNJAB	December 3, 1971
JAGTARSINGH Vs. STATE OF PUNJAB	December 15, 1971
JAI NARAIN MISHRA Vs. STATE OF BIHAR	November 3, 1971
JAIPURIA SAMLA AMALGAMATED COLLIERS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	August 31, 1971
JANAK SINHA Vs. MAHANT RAM KISHORE DAS	August 23, 1971
JASWANT SINGH SALUJA Vs. CHIEF SETTLEMENT COMMISSIONER	January 5, 1971
JAYANTILAL AMRATHLAL Vs. UNION OF INDIA	February 22, 1971
JAYDIP INDUSTRIES THANA Vs. WORKMEN	December 16, 1971
JEETMAL RAM GOPAL Vs. UNION OF INDIA	January 19, 1971
JER AND CO Vs. COMMR OF INCOME TAX U P	January 13, 1971
JIWAN NATH ZUTSHI Vs. STATE OF MADHYA PRADESH	January 5, 1971
JODHA MAL KUTHIALA Vs. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA	September 9, 1971
JOGINDER AHIR Vs. STATE OF BIHAR	April 23, 1971
JONNALA NARASIMHARAO AND CO G JAYARAMA NAIDU ABBINA VEERARAGHULU Vs. STATE OF ANDHRA PRADESH	April 5, 1971
JUPUDI KESAVA RAO Vs. PUL WARTHI VENKATA SUBBARAO	January 29, 1971
JUWAR SINGH Vs. STATE OF MADHYA PRADESH	February 2, 1971
K D KAMATH AND COMPANY Vs. COMMISSIONER OF INCOME TAX BANGALORE	October 11, 1971
K H PHADNIS Vs. STATE OF MAHARASHTRA	March 19, 1971
K ISWARA WARIYYAR Vs. UNION OF INDIA	October 5, 1971
K R DEB Vs. COLLECTOR OF CENTRAL EXCISE SHILLONG	April 7, 1971
KAHAN SINGH Vs. STATE OF HARYANA	February 24, 1971
KANDA PADAYACHI ALIAS KANDASWAMY Vs. STATE OF TAMIL NADU	August 27, 1971
KANU AMBU VISH Vs. STATE OF MAHARASHTRA	February 1, 1971
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	January 21, 1971
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 26, 1971
KARMI Vs. AMRU	January 5, 1971
KARNAIL SINGH Vs. STATE OF PUNJAB	August 4, 1971
KARNANI PROPERTIES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	August 27, 1971
KARTAR SINGH Vs. UNION OF INDIA	January 28, 1971
KEDARNATH JUTE MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	August 17, 1971
KESHAV GANGARAM NAVGE Vs. STATE OF MAHARASHTRA	February 3, 1971
KESHAVSINH DWARKADAS KAPADIA Vs. INDIAN ENGINEERING COMPANY	September 10, 1971
KHAGEN SARKAR Vs. STATE OF WEST BENGAL	July 28, 1971
KHAITAN APTE AND CO Vs. D RAMA RAO INCOME TAX OFFICER EXCESS PROFITS TAX OFFICER RAJAHMUNDRY	September 24, 1971
KHANJAN LAL SEWAK RAM Vs. COMMISSIONER OF INCOME TAX U P	August 31, 1971
KHEDUT SAHAKARI GINNING AND PRESSING SOCIETY LIMITED Vs. STATE OF GUJARAT	September 14, 1971
KISHORILAL HANS Vs. RAJA RAM SINGH	November 30, 1971
KOCHAN KANI KUNJURAMAN KANI Vs. MATHEVAN KANI SANKARAN KANI	May 7, 1971
KOZHIKODE Vs. RAMUNNI PANIKKER	October 5, 1971
KRISHNA AGENCY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	August 24, 1971
KRISHNA BRHARILAL Vs. GULABCHAND	March 16, 1971
KRISHNAKUMAR MILLS COMPANY LIMITED Vs. STATE OF GUJARAT	February 9, 1971
KUMARI N VASUNDARA Vs. STATE OF MYSORE	April 15, 1971
LACHOO MAL Vs. RADHEY SHYAM	February 10, 1971
LAKHI RAM RAM DASS Vs. HAR PRASAD SYAL	May 7, 1971
LAKSHMI ICE FACTORY Vs. UNION OF INDIA	March 4, 1971
LAKSHMIJI SUGAR MILLS GO Vs. COMMISSIONER OF INCOME TAX NEW DELHI	August 27, 1971
LAL UMESH BAHADUR PAL Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW	September 17, 1971
LALJ I RAJA AND SONS Vs. FIRM HANSRAJ NATHURAM	February 23, 1971
LALLUBHAI DEVCHAND SHAH Vs. STATE OF GUJARAT	November 3, 1971
LALTA PRASAD KHINNI LAL Vs. ASSTT COMMISSIONER JUDL SALES TAX KANPUR	October 6, 1971
LATAFAT ALI KHAN Vs. STATE OF UTTAR PRADESH	May 6, 1971
LEKH RAJ KHURANA Vs. UNION OF INDIA	March 3, 1971
LIBERTY TALKIES Vs. STATE OF GUJARAT	January 21, 1971
LT COL S K KASHYAP Vs. STATE OF RAJASTHAN	March 2, 1971
LUKA MATHAI Vs. NEELAKANTA IYER SUBRAMONIA IYER	October 6, 1971
M GURU MOORTHY Vs. ACCOUNTANT GENERAL ASSAM AND NAGALAND	April 21, 1971
M K BALAKRISHNAN MENON Vs. ASSISTANT CONTROLLER OF ESTATE DUTY GUM INCOME TAX OFFICER ERNAKULAM	October 5, 1971
M N ARYAMURTHY Vs. M D SUBBARAYA SETTY DEAD	September 20, 1971
M N SANKARAYARAYANAN NAIR Vs. P V BALAKRISHNAN	November 26, 1971
M P SINGH DY TRANSPORT COMMIS SIONER M P GWALIOR Vs. ANAND TRANSPORT CO P LTD	July 29, 1971
MADAN LAL PURI Vs. SAIN DAS BERRY	July 27, 1971
MADHAORAO Vs. STATE OF MAHARASHTRA	January 29, 1971
MADHUSUDAN GORDHANDAS AND COMPANY Vs. MADHU WOOLLEN INDUSTRIES PRIVATE LIMITED	October 29, 1971
MADHYA PRADESH MINES LIMITED NOW MADHYA PRADESH INDUSTRIES LIMITED Vs. RAI BAHADUR SHRIRAM DURGA PRASAD LIMITED	May 5, 1971
MAGATHANE SAMYUKTA SAHAKARI SHETI SANSTHA Vs. TRUSTEES OF SETH MULRAJ KHATAU TRUST SETTLEMENT	March 16, 1971
MAHABIR PRASAD Vs. JAGE RAM	January 6, 1971
MAHADEOHARILOKRS Vs. STATE OF MAHARASHTRA	November 23, 1971
MAHANT ABHEY DASS Vs. S GURDIAL SINGH	February 11, 1971
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA	August 5, 1971
MAHARASHTRA STATE BOARD TRANSPORT CORPORATION Vs. MANGRULPIR JT MOTOR SERVICE P LTD	April 29, 1971
MAHENDRA SINGH Vs. STATE OF RAJASTHAN	October 26, 1971
MAJOR N C SINGHAL Vs. DIRECTOR GENERAL ARMED FORGES MEDICAL SERVICES NEW DELHI	December 17, 1971
MAJOR SOM NATH Vs. UNION OF INDIA	May 25, 1971
MAKAN JIVAN Vs. STATE OF GUJARAT	April 30, 1971
MAKESHWAR NATH SRIVASTAVA Vs. STATE OF BIHAR	March 2, 1971
MAKHANLAL WAZA Vs. STATE OF JAMMU AND KASHMIR	February 23, 1971
MALWA SUGAR MILLS LIMITED Vs. WORKMEN	September 16, 1971
MANAGEMENT OF HOSPITALS ORISSA DIRECTOR OF HEALTH SERVICES ORISSA Vs. THEIR GLASS IV EMPLOYEES:THEIR WORKERS	March 24, 1971
MANAGEMENT OF NATIONAL AND GRINDLAYS BANK LIMITED Vs. THEIR WORKMEN	August 3, 1971
MANAGEMENT OF PANITOLE TEA ESTATE Vs. WORKMEN	February 18, 1971
MANAGEMENT OF SHEVAROY BAUXITE PRODUCTS GO PRIVATE LIMITED Vs. WORKMEN	August 5, 1971
MANAGEMENT OF THE FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. THEIR WORKMAN SHRI R K MITTAL	November 15, 1971
MANAGEMENT OF THE KIRLAMPUDI SUGAR MILLS LIMITED Vs. INDUSTRIAL TRIBUNAL A P	August 26, 1971
MANAGING DIRECTOR MIG HINDUSTAN AERONAUTICS LIMITED BALA NAGAR Vs. AJIT PRASAD TARWAY	November 5, 1971
MANALI RAMAKRISHNA MUDALIAR Vs. STATE OF MADRAS	March 2, 1971
MANEKJI EDULJI MISTRY AND Vs. MANEKSHA ARDESHIR IRANI	August 20, 1971
MANGALA KUNHIMINA UMMA Vs. PUTHLYAVEETTIL PARU AMMA	January 28, 1971
MANGI LAL Vs. K R PAWAR	May 7, 1971
MANHAR LAL BHOGILAL SHAH Vs. STATE OF MAHARASHTRA	April 5, 1971
MANNAM VENKATADARI Vs. STATE OF ANDHRA PRADESH	April 8, 1971
MANSOOR Vs. STATE OF MADHYA PRADESH	May 6, 1971
MASJI TATO RAWOOL Vs. STATE OF MAHARASHTRA	February 16, 1971
MASOODAHMAD Vs. RENT CONTROL AND EVICTION OFFICER	December 16, 1971
MASTER LAL MOHAMMAD SABIR Vs. STATE OF JAMMU AND KASHMIR	May 7, 1971
MATRU ALIAS GIRISH CHANDRA Vs. STATE OF UTTAR PRADESH	March 3, 1971
MCDOWELL AND COMPANY LIMITED Vs. SALES TAX OFFICER SHERTHALLAY	September 22, 1971
MEMBER BOARD OF REVENUE WEST BENGAL Vs. PHELPS AND CO PRIVATE LIMITED	September 9, 1971
MICKI KHAN Vs. STATE OF WEST BENGAL	December 7, 1971
MISHRILAL JAIN Vs. DISTRICT MAGISTRATE KAMRUP	October 14, 1971
MOHAMMAD KHAN NAWAB KHAN Vs. STATE OF MADHYA PRADESH	October 21, 1971
MOHAMMAD MOINUDDIN Vs. STATE OF MAHARASHTRA	February 16, 1971
MOHAMMAD MUNNA Vs. STATE OF WEST BENGAL	December 7, 1971
MOHAMMAD USMAN Vs. STATE OF ANDHRA PRADESH	April 29, 1971
MOHAN LAL Vs. ANANDIBAI	March 3, 1971
MOHD KHAN Vs. STATE OF MP	October 20, 1971
MOHINDER SINGH JAGGI Vs. DATA RAM JAGANNATH	September 7, 1971
MOHINI THAPAR Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	September 23, 1971
MOINUDDIN MOZUMDAR Vs. STATE OF ASSAM	December 15, 1971
MORVI INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	October 5, 1971
MUKHTIAR SINGH ALIAS MUKHA Vs. STATE OF PUNJAB	April 13, 1971
MUKUNU SINGH Vs. WAZIR SINGH	January 19, 1971
MUNI LAL Vs. DELHI ADMINISTRATION	March 30, 1971
MUNICIPAL BOARD KANNAUJ Vs. STATE OF UTTAR PRADESH	August 12, 1971
MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. ADVANCE BUILDERS INDIA PRIVATE LIMITED	August 25, 1971
MUNICIPAL CORPORATION OF DELHI Vs. SHIV SHANKER	February 1, 1971
N ANGAMI Vs. RAVOLUEU	February 2, 1971
N B MIRZAN Vs. DISCIPLINARY COMMITTEE OF BAR COUNCIL OF MAHARASHTRA	September 15, 1971
N B SANJANA ASSISTANT COLLECTOR OF CEN TRAL EXCISE BOMBAY Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED	January 22, 1971
NABI BUX Vs. STATE OF MADHYA PRADESH	November 5, 1971
NANHU KAHAR Vs. STATE OF BIHAR	March 3, 1971
NANHU PRASAD SINGH Vs. STATE OF BIHAR	September 2, 1971
NARAINDAS Vs. VALLABHDAS	October 15, 1971
NARAYANA PILLAY DAIVASEN Vs. STATE OF KERALA	January 5, 1971
NARAYANSWAMI Vs. STATE OF MAHARASHTRA	April 30, 1971
NARINDER CHAND HEM RAJ AND Vs. LT GOVERNOR ADMINISTRATOR UNION TERRITORY HIMACHAL PRADESH	October 5, 1971
NASIRUDDIN Vs. STATE OF ASSAM	April 7, 1971
NATHA SINGH Vs. STATE OF JAMMU AND KASHMIR	March 16, 1971
NATIONAL TR ACTORS HUBLI Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	January 15, 1971
NAVINGHANDRA CHOTELAL Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	January 13, 1971
NEPAL CHANDRA ROY Vs. NETAI CHANDRA DAS	July 19, 1971
OM PARKASH ALIAS OMLA Vs. STATE OF DELHI	February 16, 1971
OM PRAKASH Vs. STATE OF HARYANA	April 19, 1971
ONKAR NATH SIDHAULI ALIAS NARAIN AND KAILASH Vs. STATE OF UTTAR PRADESH	November 10, 1971
ORIENTAL GAS COMPANY LIMITED Vs. THEIR WORKMEN	September 24, 1971
ORIENTAL TEXTILE FINISHING MILLS AMRITSAR Vs. LABOUR COURT JULLUNDUR	August 31, 1971
P C PURUSHOTHAMA REDDIAR Vs. S PERUMAL	December 2, 1971
P K NEDUNGADI Vs. MALAYALEE BANK LTD	February 9, 1971
P R NAYAK Vs. UNION OF INDIA	December 7, 1971
P V AYYAPPA REDDIAR Vs. AYYAPPAN PILLAI JANARDHANAN PILLAI	March 16, 1971
PADAM KUMAR AGARWALLA Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA	November 22, 1971
PANDIT NARAIN DUTT CHIMWAL Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW	August 3, 1971
PANDURANG MAHADEO KAVADE Vs. ANNAJI BALWANT BOKIL	February 5, 1971
PANGHSHILA INDUSTRIAL GO OPERATIVE SOCIETIES MULTI UNIT Vs. GURGAON CENTRAL GO OPERATIVE BANK LTD	August 6, 1971
PARICHHAT Vs. STATE OF MADHYA PRADESH	October 14, 1971
PARSHOTTAM JADAVJI JENI Vs. STATE OF GUJARAT	April 1, 1971
PATEL LALJIBHAI SOMABHAI Vs. STATE OF GUJARAT	May 7, 1971
PATEL UKA NARAN Vs. KALYAN KARSAN	January 18, 1971
PATIALA BISCUIT MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 23, 1971
PERCY RUSTOMJI BASTA Vs. STATE OF MAHARASHTRA	March 16, 1971
PILLANI INVESTMENT CORPORATION LIMITED Vs. I T O A WARD CALCUTTA	November 23, 1971
PRABHAT RANJAN SARKAR Vs. PARAS NATH VERMA	January 29, 1971
PRAKASH CHAND MAHESHVVARI Vs. ZILA PARISHAD MUZAFFARNAGAR	May 7, 1971
PREMIER AUTOMOBILES LIMITED Vs. UNION OF INDIA	November 24, 1971
PRITAM SINGH Vs. STATE OF HARYANA	March 15, 1971
PRIYA BALA GHOSH Vs. SURESH CHANDRA GHOSH	March 4, 1971
PROF KHAIDEM IBOGHA SINGH Vs. STATE OF MANIPUR	October 8, 1971
PROKASH CHANDRA MUKHERJEES Vs. SARADINDU KUMAR MUKHERJEE OF CHOUDHURY PARA ROA BARASAT	February 4, 1971
PULLANGODA RUBBER PRODUCE COMPANY LIMITED Vs. STATE OF KERALA	September 22, 1971
PUNJAB PRODUCE AND TRADING GO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA	July 29, 1971
PURAN LAL SAH Vs. STATE OF UTTAR PRADESH	January 21, 1971
PURSHOTTAM N AMARSAY Vs. COMMR OF WEALTH TAX BOMBAY	September 16, 1971
R B BANSILAL ABIRCHAND MILLS GO LIMITED Vs. LABOUR COURT NAGPUR	November 25, 1971
R B SETH GUJAR MAL MODI Vs. COMMISSIONER OF INCOME TAX PUNJAB	September 7, 1971
R C MEHTA Vs. STATE OF PUNJAB	May 4, 1971
R K AUDIM Vs. SPECIAL STEEL LTD	January 22, 1971
R N NANJUNDAPPA Vs. T THIMMIAH	December 8, 1971
R VISWANATHAN Vs. R NARAYANASWAMY SUBSTITUTED	November 23, 1971
RAGHU NATH SINGH Vs. KRISHNA CHANDRA SHARMA	April 28, 1971
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH	August 11, 1971
RAGHUNANDAN PRASAD MOHANLAL Vs. STATE OF UTTAR PRADESH	January 21, 1971
RAGHUNATH LAXMAN WANI Vs. STATE OF MAHARASHTRA	August 6, 1971
RAHMAN Vs. STATE OF UTTAR PRADESH	August 27, 1971
RAI SINGH Vs. STATE OF HARYANA	September 1, 1971
RAILWAY BOARD Vs. A PITCHUMANI	October 29, 1971
RAJA SHATRUNJI Vs. MOHAMMAD AZMAT AZIM KHAN	April 21, 1971
RAJINDRA NATH MAHATO Vs. T GANGULY DY SUPERINTENDENT	December 2, 1971
RAM AWADESH SINGH Vs. SUMITRA DEVI	December 3, 1971
RAM BHAROSEY LAL KRISHAN KUMAR Vs. STATE OF UTTAR PRADESH	October 21, 1971
RAM GOBINDA DAWAN RAM GOBINDA DAWAN Vs. BHAKTABALA:SUNIL KUMAR ROY	January 8, 1971
RAM GOPAL Vs. STATE OF MAHARASHTRA	November 29, 1971
RAM JANKI DEVI Vs. JUGGILAL KAMLAPAT	January 21, 1971
RAM KISHAN SINGH Vs. HARMIT KAUR	December 9, 1971
RAM SARUP SINGH Vs. STATE OF BIHAR	March 25, 1971
RAM TAHAL Vs. STATE OF UTTAR PRADESH	November 18, 1971
RAMAKRISHNA HARI HEGDE Vs. MARKET COMMITTEE SIRSI	January 15, 1971
RAMDASS Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 7, 1971
RAMESH CHANDRA Vs. STATE OF UTTAR PRADESH	October 14, 1971
RAMESHWAR PRASAD UPADHYAYA Vs. STATE OF BIHAR	September 20, 1971
RAMESHWAR SINGH Vs. STATE OF JAMMU AND KASHMIR	September 7, 1971
RAMPAL SINGH Vs. SATYAVIR	January 6, 1971
RAO SAHEB Vs. RANGNATH GOPALRAO KAWATHEKAR DEAD	January 28, 1971
RASUL MOHAMMAD HANIF GULANDAJ Vs. STATE OF MAHARASHTRA	November 25, 1971
RATILAL BHANJI MITHANI Vs. STATE OF MAHARASHTRA	February 4, 1971
RATILAL GHHAGANLAL Vs. DHARI DISTRICT MUNICIPALITY	January 5, 1971
REGIONAL PROVIDENT FUND COMMIS SIONER ANDHRA PRADESH Vs. T S HARIHARAN	April 1, 1971
RELIABLE WATER SUPPLY SERVICE OF INDIA Vs. UNION OF INDIA	January 21, 1971
ROHINI KUMARI Vs. NARENDRA SINGH	December 2, 1971
RUKUMANAND BAIROLIYA Vs. STATE OF BIHAR	January 5, 1971
S B JAIN I T O NAGPUR Vs. MAHANDERA	September 7, 1971
S GHINNA NARASA REDDY Vs. D JAGADEESWARA RAO	November 10, 1971
S M PANDIT Vs. STATE OF GUJARAT	November 18, 1971
S R Y SIVARAM PRASAD BAHADUR RAJA SHRI V V V R K YACHENDRA KUMA RARAJA Vs. COMMISSIONER OF INCOME TAX HYDERA BAD:INCOME TAX OFFICER NELLORE	August 19, 1971
SABITRI DEVI THIRANI Vs. SATYA NARAIN MANDAL	January 28, 1971
SACHINDRA MOHAN NANDY Vs. STATE OF WEST BENGAL	February 19, 1971
SADARAM Vs. STATE OF MADHYA PRADESH	March 4, 1971
SADIQ ALI P KAKKAN Vs. ELECTION COMMISSION OF INDIA NEW DELHI:CHIEF ELECTORAL OFFICER MADRAS	November 11, 1971
SAHODARA DEVI Vs. GOVERNMENT OF INDIA	March 26, 1971
SAIFUDDIN SOOD Vs. STATE OF JAMMU AND KASHMIR	March 29, 1971
SAIT TARAJEE KHIMCHAND Vs. VELAMARTI SATYAM ALIAS SATTEYYA	April 19, 1971
SALAR JUNG SUGAR MILLS LIMITED Vs. STATE OF MYSORE	November 1, 1971
SALES TAX COMMISSIONER U P Vs. M;S LADHA SINGH MAL SINGH	July 27, 1971
SAMRATHMAL KESHRIMAL AGARWAL BUS OPERATOR Vs. REGIONAL TRANSPORT AUTHORITY INDORE	May 5, 1971
SAPTAWNA Vs. STATE OF ASSAM	February 5, 1971
SARDAR BAHADUR S INDRA SINGH TRUST Vs. COMMISSIONER OF INCOME TAX BENGAL	August 25, 1971
SARDAR BALWANT SINGH Vs. BISHAN SAHAI OM PRAKASH	January 21, 1971
SARDARI LAL Vs. UNION OF INDIA	January 21, 1971
SHAIK MADAR SAHEB T N VISWANATHA REDDY G RAMACHANDRA RAJU Vs. STATE OF ANDHRA PRADESH	December 14, 1971
SHAIKH ALIMUDDIN AHMED KALI PROSAD PODDAR Vs. STATE OF WEST BENGAL	March 22, 1971
SHAMBHU PRASAD SINGH Vs. PHOOL KUMARI	March 24, 1971
SHANBHAGAKANNU BHATTAR Vs. MUTHU BHATTAR	July 29, 1971
SHASHI BHUSHAN AMAR NATH CHAWLA Vs. PROF BALRAJ MADHOK:KANWAR LAL GUPTA	October 22, 1971
SHEIKH HASIB ALIAS TABARAK Vs. STATE OF BIHAR	August 23, 1971
SHEIKHUPURA TRANSPORT CO LIMITED Vs. NORTHERN INDIA TRANSPORT INSURANCE CO	March 16, 1971
SHEKHAWATI GENERAL TRADERS LIMITED Vs. INCOME TAX OFFICER COMPANY CIRCLE 1 JAIPUR	October 4, 1971
SHEO DARSHAN Vs. STATE OF UTTAR PRADESH	April 30, 1971
SHEONATHSINGH Vs. COMMISSIONER OF INCOME TAX CALCUTTA	August 12, 1971
SHRI GOPAL INDUSTRIES LTD Vs. STATE OF RAJASTHAN	July 27, 1971
SHYAM DEO PANDEY Vs. STATE OF BIHAR	March 23, 1971
SHYAMAL MONDAL Vs. STATE OF WEST BENGAL	September 1, 1971
SITA RAM BISHAMBHAR DAYAL Vs. STATE OF UTTAR PRADESH	October 21, 1971
SITA RAM GOEL Vs. SUKHNANDI DAYAL	September 20, 1971
SITA RAM JAISWAL Vs. RAI AMARNATH AGARWALA	November 22, 1971
SITA SARAN SINGH Vs. KEDAR PRASAD SINGH	January 21, 1971
SOHAN LAL Vs. STATE OF UTTAR PRADESH	February 9, 1971
SOHAN LAL NARAINDAS Vs. LAXMIDAS RAGHUNATH GADIT	January 8, 1971
SOHBATDEI Vs. DEVIPLAL	February 15, 1971
SPENCER AND GO Vs. STATE OF MYSORE	April 27, 1971
SRINIVAS AND COMPANY Vs. INDEN BISELERS	February 8, 1971
SRIRAM NARAYAN MEDHI Vs. STATE OF MAHARASHTRA	May 4, 1971
STANDARD REFINERY AND DISTILLERY LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	January 18, 1971
STATE BANK OF BIKANER AND JAIPUR Vs. HARI HAR NATH BHARGAVA	August 11, 1971
STATE BANK OF INDIA Vs. R K JAIN	September 17, 1971
STATE BANK OF TRAVANCORE Vs. ARAVINDAN KUNJU PANICKER	March 19, 1971
STATE OF ANDHRA PRADESH Vs. P V NARAYANA	February 9, 1971
STATE OF ANDHRA PRADESH Vs. LAVUNARENDRANATHI	February 11, 1971
STATE OF ANDHRA PRADESH Vs. T RAMAKRISHNA RAO	December 14, 1971
STATE OF ASSAM Vs. RAMESHWAR AGARWALA	January 6, 1971
STATE OF ASSAM Vs. S N SEN	November 3, 1971
STATE OF BIHAR Vs. BARAKAR ENGINEERING AND FOUNDRY WORKS LTD	October 6, 1971
STATE OF BIHAR Vs. MOHAMMAD KHURSHEED	January 27, 1971
STATE OF BOMBAY Vs. LASALGAON MERCHANTS CO OPERATIVE BANK LIMITED	February 1, 1971
STATE OF GUJARAT Vs. ADAM FATEH MOHMED UMATIYA	March 4, 1971
STATE OF GUJARAT Vs. ZINABHAI RANGHHODJI DARJI	December 7, 1971
STATE OF HARYANA Vs. RAJINDRA SAREEN	November 22, 1971
STATE OF KERALA Vs. SOUTH INDIA CORPORATION PRIVATE LIMITED	March 29, 1971
STATE OF KERALA Vs. R E DSOUZHA	February 12, 1971
STATE OF KERALA Vs. MOOLJI VISSANJI	September 13, 1971
STATE OF MADHYA PRADESH Vs. NATHABHAI DESAIBHAI PATEL	September 15, 1971
STATE OF MADHYA PRADESH Vs. SHYAMA CHARAN SHUKLA	September 22, 1971
STATE OF MADHYA PRADESH Vs. MIR BASIT ALT KHAN	March 22, 1971
STATE OF MADHYA PRADESH Vs. SHIV KUNWARBAI	April 20, 1971
STATE OF MADHYA PRADESH Vs. DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY GO PRIVATE LIMITED :REWA MINING COMPANY LIMITED	November 29, 1971
STATE OF MADHYA PRADESH Vs. SARDAR D K JADHAV	December 14, 1971
STATE OF MADHYA PRADESH Vs. CHHOTABHAI JETHABHAI PATEL AND GO	December 10, 1971
STATE OF MADRAS Vs. A KALIDOSS	February 17, 1971
STATE OF MADRAS Vs. EAST INDIA CORPORATION LIMITED	January 7, 1971
STATE OF MADRAS Vs. S PADMANABHAN	January 21, 1971
STATE OF MADRAS Vs. S G JAYARAJ NADAR AND SONS	September 16, 1971
STATE OF MADRAS Vs. LATEEF HAMID AND CO	September 2, 1971
STATE OF MADRAS Vs. CEMENT ALLOCATION CO ORDINATING ORGANISATION	September 1, 1971
STATE OF MAHARASHTRA Vs. DADAMIYA BABUMIYA SHEIKH	May 6, 1971
STATE OF MAHARASHTRA Vs. LAZMEN ABAJI:SYED AHMED	April 20, 1971
STATE OF MAHARASHTRA SAKHARKHERDA EDUCATION SOCIETY SAKHARKHERDA Vs. LOK SHIKSHAN SANSATHA:THE STATE OF MAHARASHTRA	July 26, 1971
STATE OF MEGHALAYA Vs. KA BRHYIEN KURKALANG	November 23, 1971
STATE OF MYSORE Vs. SWAMY SATYANAND SARASWATI RELIGIOUS PREACHER RAICHUR	March 31, 1971
STATE OF MYSORE Vs. PENDAKUR VIRUPANNA SETTY AND SONS	April 27, 1971
STATE OF MYSORE Vs. P T MUNISWAMY GOWDA	March 24, 1971
STATE OF PUNJAB Vs. KISHAN DAS	January 19, 1971
STATE OF PUNJAB Vs. GURU NANAK FLOUR AND OIL MILLS: BEHARI LAL ASHU RAM: MEVA RAM RAM LAL	November 5, 1971
STATE OF PUNJAB Vs. SHAKTI COTTON COMPANY:OM PARKASH SOM CHAND:BABU RAM BRIJ LAL:DHANI RAM MILKHI RAM:SURYA RAM AND SONS:SHIVEJI RAM SITA RAM:THE BHUCHO AGGARWAL TRADING CO	November 5, 1971
STATE OF PUNJAB Vs. BAKHTAWAR SINGH	November 19, 1971
STATE OF RAJASTHAN Vs. RAO RAJA KALYAN SINGH DEAD	January 28, 1971
STATE OF RAJASTHAN Vs. MOHAN LAL VYAS	January 22, 1971
STATE OF RAJASTHAN Vs. LAXMIDAN	April 23, 1971
STATE OF TAMIL NADU Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED	October 7, 1971
STATE OF TAMIL NADU Vs. THIRUMAGAL MILLS LTD	November 17, 1971
STATE OF UTTAR PRADESH Vs. RAM NATH PARTNER PANNA LAL DURGA PRASAD KANPUR	November 24, 1971
STATE OF UTTAR PRADESH Vs. MURARI LAL LIMITED	August 3, 1971
STATE OF UTTAR PRADESH Vs. MANCHAR AND COMPANY BAREILLY	August 4, 1971
STATE OF UTTAR PRADESH Vs. SHYAM LAL SHARMA	August 12, 1971
STATE OF UTTAR PRADESH Vs. REHMATULLAH	April 23, 1971
STATE OF UTTAR PRADESH Vs. JAGGO ALIAS JAGDISH	March 30, 1971
STATE OF UTTAR PRADESH Vs. RAM NIRANJAN SINGH	April 16, 1971
STATE OF UTTAR PRADESH Vs. RAM AUTAR	February 23, 1971
STATE OF UTTAR PRADESH Vs. JAYANAND LAKHERA	January 20, 1971
STATE OF UTTAR PRADESH Vs. RAJJU	January 6, 1971
STATE OF WEST BENGAL Vs. NORTH ADJAI COAL COMPANY LIMITED	January 8, 1971
STATE OF WEST BENGAL Vs. SHEBAITS OF ISWAR SRI SARADIA THAKURANI	March 4, 1971
STATE OF WEST BENGAL Vs. ASHOK DEY	November 19, 1971
SUB DIVISIONAL OFFICER AND COLLECTOR SHIVASAGAR Vs. GOPAL CHANDRA KHOUND AND AN	March 23, 1971
SUBAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL	December 7, 1971
SUKHNANDAN SINGH Vs. JAMIAT SINGH	February 18, 1971
SUKRA MAHTO Vs. BASDEO KUMAR MAHTO	April 2, 1971
SURTA Vs. STATE OF HARYANA	February 12, 1971
SUSHILA DEVI Vs. PANDIR KRISHNA KUMAR MISSIR	February 8, 1971
SUSHILA DEVI Vs. HARI SINGH	May 5, 1971
SYED SHAH GHULAM GHOUSE MOHIUDDIN Vs. SYED SHAH AHMED MOHIUDDIN KAMISUL QUADRI DIED	February 17, 1971
T G PILLAI Vs. INDIAN INSTITUTE OF TECHNOLOGY GUINDY MADRAS	April 29, 1971
T S BALARAM INCOME TAX OFFICER COMPANY CIRCLE IV BOMBAY Vs. VOLKART BROTHERS BOMBAY	August 5, 1971
TAPAN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL	December 14, 1971
TARACHAND Vs. STATE OF HARYANA	July 21, 1971
TARAK NATH CHAKRABORTY Vs. STATE OF WEST BENGAL	December 7, 1971
TAX OFFICER CUM REGIONAL TRANSPORT OFFICER Vs. DURG TRANSPORT COMPANY PRIVATE LTD	July 30, 1971
TEJ RAM BERY Vs. UNION OF INDIA	November 30, 1971
THEPFULO NAKHRO ANGANI Vs. RAVALUEI ALIAS RANO M SHAIZA	January 21, 1971
THIRU K N RAJGOPAL Vs. THIRU M KARUNANIDHI	March 17, 1971
TRILOCHAN MISHRA Vs. STATE OF ORISSA	January 21, 1971
TULSIDAS PAUL Vs. SECOND LABOUR COURT W B	February 3, 1971
TULSIRAM SANGANARIA Vs. ANNI RAI	January 7, 1971
U N R RAO Vs. INDIRA GANDHI	March 17, 1971
U P ELECTRICITY SUPPLY GO LIMITED Vs. WORKMEN	September 1, 1971
U P SUNNI CENTRAL WAKF BOARD Vs. MOHAMMAD ALIM	May 7, 1971
UDAIPAL SINGH Vs. STATE OF UTTAR PRADESH	September 7, 1971
UNION OF INDIA Vs. MOOL CHAND DASUMAL PARDASANI	September 3, 1971
UNION OF INDIA Vs. OGALE GLASS WORKS	September 1, 1971
UNION OF INDIA Vs. HARBHAJAN SINGH DHILLON	October 21, 1971
UNION OF INDIA Vs. MAJOR J S KHANNA	October 21, 1971
UNION OF INDIA Vs. SARDAR BAHADUR	October 29, 1971
UNION OF INDIA Vs. RAM KISHAN	May 7, 1971
UNION OF INDIA Vs. SUDHANSV MAZUMDAR	March 29, 1971
UNION OF INDIA Vs. B N ANANTI PADMANABIAH	April 22, 1971
UNION OF INDIA Vs. S R DHARESHWAR	May 5, 1971
UNION OF INDIA Vs. JYOTI PRAKASH MITTER	January 21, 1971
UNION OF INDIA Vs. TARACHAND GUPTA AND BROS	January 28, 1971
UNION OF INDIA Vs. S K RAO	November 22, 1971
UNION OF INDIA THE STATE OF ASSAM Vs. LT COL G K APTE:MAJ B S TALWAR	March 23, 1971
UNIVERSITY OF POONA Vs. SHANKAR NARHAR AGESHE	April 30, 1971
V VENUGOPALA VARMA RAJAH Vs. COMMISSIONER AGRICULTURAL INCOME TAX TRIVANDRUM KERALA	October 6, 1971
VEERAMACHINENI GANGADHARA RAO Vs. ANDHRA BANK LIMITED	March 25, 1971
VEERAMUTHU Vs. STATE OF MADRAS	February 24, 1971
VEGOILS PRIVATE LIMITED Vs. WORKMEN	September 10, 1971
VENKATESWARA RICE GINNING AND GROUNDNUT OIL MILL CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH	August 23, 1971
VIDHYA SINGH Vs. STATE OF MADHYA PRADESH	April 21, 1971
VIVIAN JOSEPH FERREIRA DR J EHANGIR RUSTOM SETHNA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY:MUNICIPAL CORPORATION OF GREATER BOMBAY	November 4, 1971
VIVIAN RODRICK Vs. STATE OF WEST BENGAL	January 27, 1971
VOLTAS LIMITED Vs. J M DEMELLO	July 21, 1971
WAKIL NAYAK Vs. STATE OF BIHAR	November 3, 1971
WESTERN STATES TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	January 18, 1971
WOPANSAO Vs. N L ODYUO	July 28, 1971
WORKERS EMPLOYED IN HIRAKUD DAM Vs. STATE OF ORISSA	February 2, 1971
WORKMEN Vs. GREAVES COTTON AND COMPANY LIMITED	August 24, 1971
WORKMEN OF SUDDER OFFICE CINNAMARA Vs. MANAGEMENT OF SUDDER OFFICE	September 22, 1971
WORKMEN OF WILLIAM JACKS AND CO LIMITED MADRAS Vs. MANAGEMENT OF WILLIAM JACKS AND CO LTD	April 28, 1971
WORKMEN OTIS ELEVATOR CO INDIA LIMITED Vs. OTIS ELEVATOR CO INDIA LTD	October 21, 1971
YOGINDRA PRASAD SHRIVASTAVA Vs. MARKANDESHWAR SINGH	January 6, 1971
YUDHISHTIR RAJKUMAR Vs. STATE OF MADHYA PRADESH	February 19, 1971
YUSUF Vs. STATE OF BIHAR	May 7, 1971
ZILA PARISHAD KHERI Vs. HINDUSTAN SUGAR MILLS	August 26, 1971

Year 1971 of SUPREME COURT OF INDIA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address