|
A ARUPUTHAM Vs. A V YAGAPPA
|
February 26, 1970 |
|
A C MOIDEEN KUTTY Vs. RICHARDSON AND CRUDDAS AND COMPANY LIMITED
|
January 9, 1970 |
|
A K T K M VISHNUDATTA ANDHARJANAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUMF
|
May 5, 1970 |
|
A LAKSHMANARAO Vs. JUDICIAL MAGISTRATE FIRST GLASS PARVATIPURAM
|
November 24, 1970 |
|
A SANJEEVI NAIDU Vs. STATE OF MADRAS
|
February 26, 1970 |
|
A. SANJEEVI NAIDU, ETC. Vs. STATE OF MADRAS AND ANR.
|
February 5, 1970 |
|
ABDUL GHANI Vs. STATE OF JAMMU AND KASHMIR
|
December 18, 1970 |
|
ABDUL RAHMAN BHADAR WAHI Vs. STATE OF JAMMU AND KASHMIR
|
October 16, 1970 |
|
ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA Vs. BEST AND COMPANY
|
October 23, 1970 |
|
ADI PHEROZSHAH GANDHI Vs. H M SEERVAI ADVOCATE GENERAL OF MAHARASHTRA BOMBAY^
|
August 21, 1970 |
|
AGARWAL AND CO Vs. COMMISSIONER OF INCOME TAX U P
|
April 7, 1970 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
September 29, 1970 |
|
ALIGARH MUNICIPAL BOARD Vs. EKKA TONGA MAZDOOR UNION
|
August 4, 1970 |
|
ALL INDIA TEA AND TRADING CO LIMITED Vs. COLLECTOR OF DARRANG
|
September 24, 1970 |
|
ALOTE ESTATE Vs. R B SETH HIRALAL KALYANMAL
|
February 20, 1970 |
|
AMBALAL CHIMMANLAL CHOKSHI Vs. STATE OF MAHARASHTRA
|
January 29, 1970 |
|
AMITAVA DAS GUPTA Vs. NATH BANK LIMITED
|
October 21, 1970 |
|
AMRUT SAKHARAM SANAP Vs. STATE OF MAHARASHTRA
|
April 6, 1970 |
|
ANDHRA PRADESH GRAIN AND SEED MERCHANTS ASSOCIATION Vs. UNION OF INDIA
|
March 31, 1970 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K VENKATARAMIREDDY
|
February 27, 1970 |
|
ANGNOO Vs. STATE OF UTTAR PRADESH
|
September 11, 1970 |
|
ANJUMAN ISLAMIA Vs. MUNSHI TEGH ALI
|
December 17, 1970 |
|
ANTU S O MUNSHI Vs. STATE OF HARYANA
|
December 18, 1970 |
|
ANWAR Vs. STATE OF JAMMU AND KASHMIR
|
July 7, 1970 |
|
ANWAR KHAN MEHBOOB COMPANY Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
April 22, 1970 |
|
APPAR APAR SINGH Vs. STATE OF PUNJAB
|
December 3, 1970 |
|
ASARAM VITHALSINGH PARDRSHI Vs. STATE OF MAHARASHTRA
|
September 16, 1970 |
|
ASBESTOS CEMENT LIMITED Vs. P D SAWARKAR
|
February 23, 1970 |
|
ASHOK CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
February 13, 1970 |
|
ASHOKA MARKETING LIMITED Vs. STATE OF BIHAR
|
January 30, 1970 |
|
ASHWIN NANABHAI VYAS Vs. STATE OF MAHARASHTRA
|
August 4, 1970 |
|
ASHWIN NANABHAI VYAS Vs. THE STATE OF MAHARASHTRA
|
April 20, 1970 |
|
ASTHAN BHAGAT DWARA Vs. CHIEF SETTLEMENT COMMISSIONER
|
October 16, 1970 |
|
AWADHI YADAV Vs. STATE OF BIHAR
|
August 17, 1970 |
|
AZIZUL HAQUE Vs. STATE OF UTTAR PRADESH
|
March 25, 1970 |
|
B C KAME Vs. NEMI GHAND JAIN
|
March 5, 1970 |
|
B MANIK PETER Vs. UNION OF INDIA
|
March 2, 1970 |
|
B R RAO Vs. N G RANGA
|
October 16, 1970 |
|
BABULAL Vs. SAJJAN SINCH A ND ANOTHER
|
September 11, 1970 |
|
BABURAO BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
|
September 28, 1970 |
|
BACHUBHAI HASSANALLI KARYANI Vs. STATE OF MAHARASHTRA
|
December 18, 1970 |
|
BAGH HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
|
January 7, 1970 |
|
BAI CHANCHAL Vs. SYED JALALUDDIN+
|
September 11, 1970 |
|
BAIDYANATH AYURVED BHAWAN PVT LIMITED JHANSI Vs. EXCISE COMMISSIONER U P
|
October 14, 1970 |
|
BAJAJ AUTO LIMITED Vs. N K FIRODIA
|
September 4, 1970 |
|
BALLABHADAS MATHURDAS LAKHANI Vs. MUNICIPAL COMMITTEE MALKAPUR
|
April 1, 1970 |
|
BALWANT SINGH Vs. MOOL CHAND
|
August 19, 1970 |
|
BAM DEV Vs. SARLA PRASHAR
|
August 19, 1970 |
|
BANK OF BARODA Vs. JEEWAN LAL MEHROTRA
|
March 9, 1970 |
|
BANSHI DHAR LACHHMAN PRASAD AND Vs. UNION OF INDIA
|
March 11, 1970 |
|
BANSI LAL KAUL Vs. STATE OF JAMMU AND KASHMIR
|
October 16, 1970 |
|
BANSIDHAR SHANKARLAL Vs. MOHAMMAD IBRAHIM
|
September 25, 1970 |
|
BARKAT ALI Vs. STATE OF JAMMU AND KASHMIR
|
October 22, 1970 |
|
BARSI MUNICIPAL COUNCIL, BARSI, DISTRICT SHOLAPUR Vs. LOKAMANYA MILLS, BARSI, LIMITED
|
January 1, 1970 |
|
BASAKHA SINGH AND CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS NEW DELHI
|
February 9, 1970 |
|
BECKER GRAY AND CO 1930 LIMITED Vs. UNION OF INDIA
|
January 23, 1970 |
|
BHAGWAN DAS Vs. CHET RAM
|
October 16, 1970 |
|
BHAGWAN KAUR Vs. STATE OF PUNJAB
|
February 13, 1970 |
|
BHAGWAN PRASAD SRIVASTAVA Vs. N P MISHRA
|
April 20, 1970 |
|
BHAGWAN PRASAD SRIVASTAVA Vs. N.P. MISHRA
|
March 11, 1970 |
|
BHAGWAN SWARUP Vs. STATE OF UTTAR PRADESH
|
August 18, 1970 |
|
BHAGWANDAS Vs. S RAJDEV SINGH
|
April 2, 1970 |
|
BHAGWANT PUNDALIK Vs. KISHAN GANPAT BHARASKAL
|
October 19, 1970 |
|
BHAIYA RAM MUNDA Vs. ANIRUDH PATAR
|
August 14, 1970 |
|
BHAIYALAL Vs. STATE OF MAHARASHTRA
|
February 27, 1970 |
|
BHAJAN LAL Vs. STATE OF PUNJAB
|
September 28, 1970 |
|
BHARAT Vs. STATE OF UTTAR PRADESH
|
March 17, 1970 |
|
BHAVANARAYANASWAMIVARI TEMPLE Vs. VADAPALLI VENK ATA BHAVANARAYANA
|
March 25, 1970 |
|
BHIMAPPA BASAPPA BHU SANNAVAR Vs. LAXMAN SHIVARAYAPPA SAMAGOUDA
|
March 11, 1970 |
|
BHIMAPPA BASAPPA BHU SANNAVAR Vs. LAXMAN SHIVARAYAPPA SAMAGOUDA AND ORS.
|
April 13, 1970 |
|
BHOLANATH AMRITLAL PUROHIT Vs. STATE OF GUJARAT
|
August 14, 1970 |
|
BHUSAI ALIAS MOHAMMAD MIAN Vs. STATE OF UTTAR PRADESH
|
December 3, 1970 |
|
BIHAR SCHOOL EXAMINATION BOARD Vs. SUBHAS CHANDRA SINHA
|
February 25, 1970 |
|
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. PALAT LALL
|
October 16, 1970 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
|
February 19, 1970 |
|
BIMAL CHANDRA BANERJEE JAGANNATH PRASAD Vs. STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH
|
August 19, 1970 |
|
BOMBAY MUNICIPAL CORPORATION Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
|
April 21, 1970 |
|
BRAHAM SINGH Vs. STATE OF UTTAR PRADESH
|
April 13, 1970 |
|
BRAHAM SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
|
May 6, 1970 |
|
BRIJ LAL SUD Vs. STATE OF PUNJAB
|
March 18, 1970 |
|
BUDHSEN Vs. STATE OF UTTAR PRADESH
|
May 6, 1970 |
|
BUDHSEN AND ANR. Vs. STATE OF U.P.
|
March 3, 1970 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED Vs. BURMA SHELL MANAGEMENT STAFF ASSOCIATION
|
November 12, 1970 |
|
C R BANSI Vs. STATE OF MAHARASHTRA
|
December 15, 1970 |
|
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. ULHASNAGAR MUNICIPAL COUNCIL
|
February 27, 1970 |
|
CHAJU RAM Vs. STATE OF JAMMU AND KASHMIR
|
March 3, 1970 |
|
CHAJU RAM Vs. THE STATE OF JAMMU & KASHMIR
|
March 6, 1970 |
|
CHALLAPPA RAMASWAMI Vs. STATE OF MAHARASHTRA
|
August 13, 1970 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
March 6, 1970 |
|
CHAMPA KUMARI SINGHI Vs. MEMBER BOARD OF REVENUE WEST BENGAL
|
February 2, 1970 |
|
CHANDRA BHAN Vs. STATE OF UTTAR PRADESH
|
February 19, 1970 |
|
CHANDRA KANT MISSIR Vs. BALAKRISHNA MISSIR
|
March 6, 1970 |
|
CHANDRAKANT MADHAVRAV DHAIBAR Vs. PATEL PARSHOTTAMDAS SHAMALBHAI
|
September 4, 1970 |
|
CHANDROJI RAO Vs. COMMISSIONER OF INCOME TAX M P NAGPUR
|
April 28, 1970 |
|
CHANDULAL GORDHANDAS PATEL Vs. STATE OF GUJARAT
|
May 7, 1970 |
|
CHANNABASAPPA BASAPPA HAPPALI Vs. STATE OF MYSORE
|
October 16, 1970 |
|
CHECK POST OFFICER Vs. K P ABDULLA AND BROS
|
November 23, 1970 |
|
CHETKAR JHA Vs. VISHWANATH PRASAD VERMA
|
May 7, 1970 |
|
CHHATERPATI Vs. STATE OF JAMMU AND KASHMIR
|
September 16, 1970 |
|
CHHITTER MAL NARAIN DAS Vs. COMMISSIONER OF SALES TAX
|
July 21, 1970 |
|
CHINNAMUTHU GOUNDER Vs. P A S PERUMAL CHETTIAR
|
February 16, 1970 |
|
CHINTA LINGAM GUGGILA RAMAIAH Vs. GOVERNMENT OF INDIA:THE UNION OF INDIA
|
November 30, 1970 |
|
COLLECTOR OF CUSTOMS NEW DELHI Vs. GHULAM SARWAR
|
March 24, 1970 |
|
COLLECTOR OF DARRANG Vs. ASSAM INDUSTRIES PRIVATE LIMITED
|
September 24, 1970 |
|
COMMISSIONER OF GIFT TAX KERALA Vs. GEORGE KURUVILLA
|
April 24, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. JAWAHAR LAL RASTOGI
|
May 7, 1970 |
|
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. KIRKAND GOAL CO
|
April 21, 1970 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. MYSORE SPINNING AND MFG COMPANY LIMITED
|
April 30, 1970 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIRLA HOUSE PRIVATE LIMITED
|
April 23, 1970 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PREM BHAI PAREKH
|
April 20, 1970 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PADAMCHAND RAMGOPAL
|
April 20, 1970 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. KOKILA DEVI
|
April 20, 1970 |
|
COMMISSIONER OF INCOME TAX DELHI CENTRAL NEW DELHI Vs. SINGH ENGINEERING WORKS P LTD
|
August 11, 1970 |
|
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. HUKAMCHAND MANNALAL AND CO
|
July 20, 1970 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. M V MURUGAPPAN
|
April 24, 1970 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. S S SIVAN PILLAI
|
April 29, 1970 |
|
COMMISSIONER OF INCOME TAX MYSORE Vs. SEGU BUCHIAH SETTY
|
April 23, 1970 |
|
COMMISSIONER OF INCOME TAX PATIALA Vs. AMBALA FLOUR MILLSAND VICE VERSA
|
April 27, 1970 |
|
COMMISSIONER OF INCOME TAX PUNJAB Vs. KULU VALLEY TRANSPORT CO PRIVATE LIMITED
|
April 30, 1970 |
|
COMMISSIONER OF INCOME TAX U P Vs. KUNJI LAL GUPTA
|
April 17, 1970 |
|
COMMISSIONER OF INCOME TAX U P Vs. J P KANODIA AND CO
|
April 28, 1970 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ANWAR ALI
|
April 29, 1970 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. INDIAN MICA SUPPLY COMPANY PRIVATE LIMITED
|
April 16, 1970 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. INDIAN MOLASSES PRIVATE LIMITED
|
August 12, 1970 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. HEMGHANDRA K AR
|
April 16, 1970 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. RAJASTHAN MINES LTD
|
May 5, 1970 |
|
COMMISSIONER OF SALES TAX Vs. OIL MILLS MAITHAN AGRA
|
May 6, 1970 |
|
COMMISSIONER OF SALES TAX M P Vs. PURSHOTTAM PREMJI
|
April 13, 1970 |
|
COMMISSIONER OF WEALTH TAX GUJARAT AT AHMEDABAD Vs. ARUNDHATI BALKRISHNA
|
February 25, 1970 |
|
COMMISSIONFR OF INCOME TAX CENTRAL CALCUTTA Vs. BIKANER TRADING COMPANY LIMITED
|
April 28, 1970 |
|
CORPORATION OF CALCUTTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 9, 1970 |
|
D C NANJAPPA Vs. STATE OF MYSORE
|
September 30, 1970 |
|
D D SURI Vs. A K BARREN
|
October 22, 1970 |
|
D F O SOUTH KHERI Vs. RAM SANEHI SINGH
|
January 15, 1970 |
|
D N ROY AND S K BANNERJEE Vs. STATE OF BIHAR
|
September 30, 1970 |
|
D P MISHRA Vs. KAMAL NARAIN SHARMA
|
December 18, 1970 |
|
DALMIA DADRI CEMENT LIMITED Vs. MURARI LAL BIKANERIA
|
August 19, 1970 |
|
DEBABRATA GUPTA Vs. S K GHOSH
|
February 23, 1970 |
|
DEEDAR SINGH Vs. STATE OF UTTAR PRADESH
|
March 16, 1970 |
|
DELHI ADMINISTRATION Vs. MOHAMMAD IQBAL
|
November 30, 1970 |
|
DELHI TRANSPORT UNDERTAKING Vs. BALBIR SARAN GOEL
|
February 23, 1970 |
|
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI Vs. K T KOSALRAM
|
September 29, 1970 |
|
DEV KANTA BAROOAH Vs. GOLOK CHANDRA BARUAH
|
February 12, 1970 |
|
DEV RAJ ANAND Vs. BHAGWANDAS
|
October 20, 1970 |
|
DHANPATTI Vs. DEVI PRASAD
|
February 20, 1970 |
|
DHARAMPAL Vs. STATE OF UTTAR PRADESH
|
February 2, 1970 |
|
DINDAYAL Vs. RAJARAM
|
April 17, 1970 |
|
DISTRICT COLLECTOR OF HYDERABAD Vs. IBRAHIM AND CO
|
February 5, 1970 |
|
DNYANU HARIBA MALI Vs. STATE OF MAHARASHTRA
|
March 10, 1970 |
|
DWARKA PRASAD MISHRA Vs. KAMAL NARAYAN SHARMA
|
March 13, 1970 |
|
E M SANKARAN NAMBOODRIPAD Vs. T NARAYANAN NAMBIAR
|
July 31, 1970 |
|
ERACH F D MEHTA Vs. MINOO F D MEHTA
|
September 9, 1970 |
|
ESTATE OF LATE RANGALAL JAJODIA Vs. COMMISSIONER OF INCOME TAX MADRAS
|
November 19, 1970 |
|
FATEH BIBI Vs. CHARAN DASS
|
March 10, 1970 |
|
FI LR071 LAL JAIN Vs. MAN MAL
|
March 11, 1970 |
|
FILMISTAN PRIVATE LTD Vs. BHAGWANDAS SANTPRAKASH
|
August 21, 1970 |
|
G P L NARASIMHA RAJU Vs. STATE OF ANDHRA PRADESH
|
October 12, 1970 |
|
G R BAQUAL Vs. STATE OF JAMMU AND KASHMIR
|
March 4, 1970 |
|
GAJNAN Vs. SETH BRINDABAN
|
July 20, 1970 |
|
GANGA MOTOR SERVICE Vs. CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
|
February 4, 1970 |
|
GANGA PRASAD Vs. STATE OF BIHAR
|
April 2, 1970 |
|
GANGA RAM Vs. UNION OF INDIA
|
February 2, 1970 |
|
GANGAPPA GURUPADAPPA GUGWAD GULBARGA Vs. RAGHAWWA WIDOW OF LOCHANAPPA GUGWAD
|
October 23, 1970 |
|
GENERAL FIBRE DEALERS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
April 17, 1970 |
|
GENERAL MANAGER NORTH EAST FRONTIER RAILWAY Vs. DINABANDHU CHAKRABORTY
|
February 19, 1970 |
|
GHANSHAMDAS SRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
December 18, 1970 |
|
GHIKKAM KORESWARA RAO Vs. CHIKKAM SUBBA RAO
|
February 25, 1970 |
|
GIRDHARI LAL GUPTA AND ANR. Vs. D.N. MEHTA, ASSISTANT COLLECTOR OF CUSTOMS AND ANR.
|
August 18, 1970 |
|
GIRDHARI LAL GUPTA AND ANR. Vs. D.N. MEHTA, ASSISTANT COLLECTOR OF CUSTOMS AND ANR.
|
July 20, 1970 |
|
GOLCHA INVESTMENT PRIVATE LIMITED Vs. SHANTI GHANDRA BARNA
|
March 5, 1970 |
|
GOLI ESWARIAH Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH
|
May 5, 1970 |
|
GOPAL PAPER MILLS CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
April 21, 1970 |
|
GOPAL PRASAD SINHA Vs. STATE OF BIHAR
|
October 16, 1970 |
|
GOPI KRISHNA KANORIA Vs. DRAUPADI SAHAYA
|
February 25, 1970 |
|
GOPI S O BODEY Vs. STATE OF UTTAR PRADESH
|
February 3, 1970 |
|
GOTTIPULLA VENKATASIVA SUBBRAYANAM Vs. STATE OF ANDHRA PRADESH
|
January 19, 1970 |
|
GOVINDA KADTUJI KADAM Vs. STATE OF MAHARASHTRA
|
February 9, 1970 |
|
GUNTUR MUNICIPAL COUNCIL Vs. GUNTUR TOWN RATE PAYERS ASSOCIATION
|
September 18, 1970 |
|
GYAN CHAND Vs. STATE OF HARYANA
|
August 21, 1970 |
|
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR Vs. UNION OF INDIA
|
December 15, 1970 |
|
H H MAHARANA RAJASAHEB SHRI PRATAPSINHJI SAHEB OF WANKANER Vs. COMMISSIONER OF GIFT TAX GUJARAT
|
May 5, 1970 |
|
H P GUPTA Vs. HIRALAL
|
February 24, 1970 |
|
HAJI HAFIZ TANWAR AHMED Vs. UNION OF INDIA
|
November 24, 1970 |
|
HALLU AND ORS. Vs. STATE OF M.P.
|
April 27, 1970 |
|
HANS RAJ BAGRECHA Vs. STATE OF BIHAR
|
September 18, 1970 |
|
HARGUN SUNDER DAS GODEJA Vs. STATE OF MAHARASHTRA
|
March 26, 1970 |
|
HARI OM Vs. STATE OF UTTAR PRADESH
|
September 16, 1970 |
|
HARI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 25, 1970 |
|
HATTI Vs. SUNDER SINGH
|
September 11, 1970 |
|
HAZARIMAL K SHAH PROPRIETOR OF J HAZARIMAL AND COMPANY Vs. COLLECTOR OF CUSTOMS MADRAS
|
February 27, 1970 |
|
HETHUBHA ALIAS JITHUBA MADHUBA Vs. STATE OF GUJARAT
|
March 13, 1970 |
|
HINDUSTAN STEEL LIMITED Vs. STATE OF ORISSA
|
April 14, 1970 |
|
HIRA LAL S O KESHO RAM Vs. STATE OF HARYANA
|
December 4, 1970 |
|
HIS DAVECOS GARMENTS FACTORY Vs. STATE OF RAJASTHAN
|
August 31, 1970 |
|
HUSAINA Vs. STATE OF UTTAR PRADESH
|
October 12, 1970 |
|
I S BAJAJ Vs. ARJAN DAS DAYARAM VACHHANI
|
January 21, 1970 |
|
INCOME TAX OFFICER GUDUR Vs. MARAMREDDY SULOCHANAMMA
|
August 7, 1970 |
|
INDIA ELECTRIC WORKS LIMITED Vs. JAMES MANTOSH
|
September 15, 1970 |
|
INDIA MACHINERY STORES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR
|
May 6, 1970 |
|
INDIAN INSURANCE AND BANKING CORPORATION LIMITED Vs. MANI PARAVATHU
|
February 3, 1970 |
|
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 23, 1970 |
|
INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
April 21, 1970 |
|
J B MANGHARAM AND CO Vs. COMMISSIONER OF INCOME TAX NAGPUR
|
August 11, 1970 |
|
JADUNATH SINGH Vs. STATE OF UTTAR PRADESH
|
December 7, 1970 |
|
JAGANNATH PRASAD Vs. DAULAT RAM MANOCHA
|
January 30, 1970 |
|
JAGANNATH SINGH Vs. RAM NARESH SINGH
|
March 10, 1970 |
|
JAGANNATH SINGH AND ORS. Vs. RAM NARESH SINGH
|
August 4, 1970 |
|
JAGAT KISHORE PRASAD NARAIN SINGH Vs. RAJENDRA KUMAR PODDAR
|
August 14, 1970 |
|
JAGDISH PRASAD SHASTRI Vs. STATE OF UTTAR PRADESH
|
October 13, 1970 |
|
JAI NARAIN MISRA Vs. STATE OF BIHAR
|
September 15, 1970 |
|
JAIPUR HOSIERY MILLS PRIVATE LIMITED JAIPUR Vs. STATE OF RAJASTHAN
|
April 27, 1970 |
|
JAMNADAS HARAKHCHAND Vs. NARAYANLAL BANSILAL
|
January 20, 1970 |
|
JANAPADA SABHA CHHINDWARA STATE OF MADHYA PRADESH Vs. CENTRAL PROVINCES SYNDICATE LTD:AMALGAMATED COALFIELDS LTD
|
February 23, 1970 |
|
JANARDHAN TEWARY Vs. STATE OF BIHAR
|
March 4, 1970 |
|
JATAN KUMAR GOLCHA Vs. GOLCHA PROPERTIES P LTD
|
December 16, 1970 |
|
JAYVANTRAO Vs. PT CHANDRA KANT RAO
|
February 26, 1970 |
|
JETHAMALNI HAL CHAND JAIN Vs. STATE OF MAHARASHTRA
|
January 30, 1970 |
|
JETHMAL Vs. UNION OF INDIA
|
March 18, 1970 |
|
JHANDA SINGH Vs. GRAM SABHA OF VILLAGE UMRI
|
March 17, 1970 |
|
JIJABAI VITHALRAO GAJRE Vs. PATHANKHAN
|
September 1, 1970 |
|
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 30, 1970 |
|
JOHARMAL MURLIDHAR AND CO Vs. AGRICULTURAL INCOME TAX OFFICER ASSAM
|
August 4, 1970 |
|
JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS Vs. YOUNG MENS INDIAN ASSOCIATION REGD MADRAS
|
February 12, 1970 |
|
JOINT FAMILY OF MUKUND DAS RAJA BHAGWAN UAS AND SONS Vs. STATE BANK OF HYDERABAD
|
September 10, 1970 |
|
JT REGISTRAR 0F CO OPERATIVE SOCIETIES MADRAS Vs. P S RAJAGOPAL NAIDU
|
April 6, 1970 |
|
JUGRAJ SINGH Vs. JASWANT SINGH
|
March 16, 1970 |
|
K A A BRINNAND Vs. BIJOYANAND PATNAIK
|
February 27, 1970 |
|
K A ABBAS Vs. UNION OF INDIA
|
September 24, 1970 |
|
K A NATARAJAN Vs. M NAINA MOHD
|
February 3, 1970 |
|
K L SELECTED COAL CONCERN Vs. S K KHANSON AND COMPANY
|
October 20, 1970 |
|
K V V CHATHUKUTTY NAMBIAR Vs. MALIKKANDAKATH ASSAINAR HAJI
|
February 23, 1970 |
|
KAKINANDA ANNADANA SAMAJAM THE YADALLA PITCHAIAH CHETTY CHARITIES ASSOCIATION Vs. COMMISSIONER OF HINDU PELIGIOUS AND CHARITABLE ENDOWMENTS HYDERABAD:GOVERNMENT OF ANDHRA PRADESH
|
December 2, 1970 |
|
KALOJL TALUSAPPA GANGAVATHI Vs. KHYANAGOUDA
|
April 9, 1970 |
|
KAMRU MIAN ALIAS KAMRU HASSAN Vs. STATE OF BIHAR
|
September 1, 1970 |
|
KANDU Vs. KOCHI
|
February 25, 1970 |
|
KANPUR SUGAR WORKS LIMITED Vs. STATE OF BIHAR
|
March 6, 1970 |
|
KARAM CHAND Vs. STATE OF JAMMU AND KASHMIR
|
January 21, 1970 |
|
KARAM CHAND GANGA PRASAD Vs. UNION OF INDIA
|
October 12, 1970 |
|
KASHI NATH Vs. KUDSIA BEGUM
|
December 16, 1970 |
|
KATAR SINGH Vs. STATE OF UTTAR PRADESH
|
August 3, 1970 |
|
KH USUAL KHRMGAR SHAH Vs. KHORSHED BANU DADIBA BOATWALLA
|
February 12, 1970 |
|
KHAJAMIAN WAKF ESTATES Vs. STATE OF MADRAS
|
November 18, 1970 |
|
KHEDU MOHTON Vs. STATE OF BIHAR
|
August 17, 1970 |
|
KISHAN Vs. STATE OF MAHARASHTRA
|
March 18, 1970 |
|
KISHAN CHAND Vs. STATE OF HARYANA
|
September 19, 1970 |
|
KISTAMMA Vs. H T VIRA REDDY
|
March 24, 1970 |
|
KODAR Vs. STATE OF KERAKA
|
January 1, 1970 |
|
KRISHNA GYANODAYA SUGAR LIMITED Vs. STATE OF BIHAR
|
April 8, 1970 |
|
KSHIRODE BEHARI CHAKRAVARTY Vs. UNION OF INDIA
|
February 5, 1970 |
|
KULBHUSHAN KUMAR Vs. RAJ KUMARI
|
October 20, 1970 |
|
KUNDAN SINGH Vs. STATE OF PUNJAB
|
February 4, 1970 |
|
L DEBI PRASAD Vs. TRIBENI DEVI
|
March 18, 1970 |
|
L HANUMAN PERSHAD Vs. ROOP NARAIN
|
September 21, 1970 |
|
L HIRDAY NARAIN Vs. INCOME TAX OFFICER BAREILLY
|
July 23, 1970 |
|
LAKSHMI AMMA Vs. TALENGALANARAYANA BHATTA
|
March 10, 1970 |
|
LAKSHMIRA1TAN COTTON MILLS CO LIMITED AND BEHARI LAL RAM CHARAN Vs. ALUMINIUM CORPORATION OF INDIA LIMITED
|
October 16, 1970 |
|
LATIF HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
|
July 7, 1970 |
|
LEELAWATI Vs. RAVI KHANNA
|
March 17, 1970 |
|
LT GOVERNOR OF HIMACHAL PRADESH Vs. AVINASH SHARMA
|
April 28, 1970 |
|
LUKA MATHAI Vs. NEELAKANTA IYER SUBRAMONIA IYER
|
May 26, 1970 |
|
M D SHUKLA Vs. STATE OF GUJARAT
|
February 6, 1970 |
|
M G SUMKUNTE Vs. STATE OF MYSORE
|
November 27, 1970 |
|
M K PALANIAPPA CHETTIAR Vs. A PENNUSWAMI PILLAI
|
February 27, 1970 |
|
M MARATHACHALAM PILLAI Vs. PADMAVATHI AMMAL
|
February 25, 1970 |
|
MADAN LAL JAGGI Vs. DISTRICT MAGISTRATE DELHI
|
February 3, 1970 |
|
MADAN MOHANLAL Vs. STATE OF PUNJAB
|
April 1, 1970 |
|
MADHARAO RAJESHWAR DESHPANDE Vs. SHANKER SINGH
|
February 24, 1970 |
|
MADHOWJI DHARAMSHI MFG CO LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
April 29, 1970 |
|
MADHU LIMAYE Vs. VED MURTIF
|
October 28, 1970 |
|
MADHU LIMAYE MADHU LIMAYE Vs. SUB DIVISIONAL MAGISTRATE MONGHYR:VED MURTI
|
October 28, 1970 |
|
MADHU LIMAYR Vs. VED MURTI
|
September 10, 1970 |
|
MADHYA PRADESH INDUSTRIES LIMITED Vs. INCOME TAX OFFICER NAGPUR
|
April 16, 1970 |
|
MADHYA PRADESH MINES Vs. R B SREERAM DURGA PRASAD LIMITED
|
April 9, 1970 |
|
MAGRAJPATODIA Vs. R K BIRLA
|
September 10, 1970 |
|
MAHABIR PRASAD SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
|
April 2, 1970 |
|
MAHARAJADHIRAJ OF BURDWAN UDAYCHAND MAHATAB CHAND Vs. SUBODH GOPAL
|
December 17, 1970 |
|
MAHESHWARI DEVI Vs. STATE OF BIHAR
|
March 11, 1970 |
|
MAHLI Vs. RANBIR SINGH
|
February 26, 1970 |
|
MALEGAON ELECTRICITY CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
August 11, 1970 |
|
MANAGEMENT OF ADVANCE INSURANCE COMPANY LIMITED Vs. GURUDASMAL
|
March 4, 1970 |
|
MANAGEMENT OF SAFDARJUNG HOSPITAL NEW DELHI MANAGEMENT OF MESSRS T B HOSPITAL NEW DELHI KURJI HOLY FAMILY HOSPITAL Vs. KULDIP SINGH SETHI:THE WORKMEN:THE STATE OF BIHAR
|
April 1, 1970 |
|
MANNAN LAL Vs. CHHOTAKA BIBI DEAD
|
April 10, 1970 |
|
MANNI LAL Vs. PARMAI LAL
|
August 13, 1970 |
|
MATHURA PRASAD BAJOO JAISWAL Vs. DOSSIBAI N B JEEJEEBHOYF
|
February 26, 1970 |
|
MATHURA PRASAD RAJGARHIA Vs. STATE OF WEST BENGAL
|
October 27, 1970 |
|
MATHURALAL Vs. KESHAR BAI
|
February 20, 1970 |
|
MEGNA MILLS GO LIMITED Vs. ASHOKA MARKETING CO
|
November 6, 1970 |
|
MINOR A PEERIAKARUPPAN SOBHA JOSEPH Vs. STATE OF TAMIL NADU
|
September 23, 1970 |
|
MIR MUZAFARUDDIN KHAN Vs. SYED ARIFUDDIN KHAN
|
March 25, 1970 |
|
MOHAMMAD IBRAHIM Vs. STATE TRANSPORT APPELLATE
|
April 30, 1970 |
|
MOHAMMAD ILLAHAMUDDIN Vs. BHIVASANAND ANOTHER
|
March 16, 1970 |
|
MOHAMMAD ILYAS Vs. UNION OF INDIA
|
March 6, 1970 |
|
MOHAMMAD MUSTAFA Vs. ABU BAKAR
|
December 8, 1970 |
|
MOHAMMAD QADIM Vs. KHURSHED AHMED HASHMI
|
May 7, 1970 |
|
MOHAN LAL Vs. MOHUN RAM
|
April 7, 1970 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
December 4, 1970 |
|
MOWU Vs. SUPERINTENDENT SPECIAL JAIL NOWGONG ASSAM
|
December 14, 1970 |
|
MUND AND SAMONT CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR ORISSA AND PATNA
|
May 6, 1970 |
|
MUNICIPAL BOARD NAINITAL Vs. BRIJ MOHAN CHANDRA
|
October 26, 1970 |
|
MUNICIPAL CORPORATION Vs. MISBAHUL HASSAN AND ORS.
|
August 26, 1970 |
|
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. CHANDULAL SHAMALDAS PATEL
|
January 8, 1970 |
|
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD AYODAYA GNG AND MFG CO LIMITED Vs. NEW SHROCK SPG AND WVG CO LTD
|
April 17, 1970 |
|
MUNIR KHAN Vs. STATE OF UTTAR PRADESH
|
August 17, 1970 |
|
MUNNEY KHAN S O GULAM MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
August 28, 1970 |
|
MUNSHI RAM Vs. UNION OF INDIA
|
September 18, 1970 |
|
MYLAPORE HINDU PERMANENT FUND LIMITED MADRAS Vs. K S SUBRAMANIA IYER
|
May 6, 1970 |
|
N RAMA REDDY Vs. V V GIRI
|
April 27, 1970 |
|
N V SHANMUGAM AND GO Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 22, 1970 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
March 16, 1970 |
|
NAGAR PANCHAYAT UNA Vs. UNA TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED
|
September 17, 1970 |
|
NAGAR RICE AND FLOUR MILLS Vs. N TEEKAPPA GOWDA AND BROS
|
February 27, 1970 |
|
NAGARMAL TEKRIWAL Vs. STATE OF BIHAR
|
March 4, 1970 |
|
NAIN SINGH Vs. KOONWARJEE
|
April 2, 1970 |
|
NANAK CHAND Vs. STATE OF UTTAR PRADESH
|
January 21, 1970 |
|
NANAK CHAND Vs. CHANDRA KISHORE AGGARWAL AND ORS.
|
August 18, 1970 |
|
NANIK AWATRAI CHAINANI Vs. THE UNION OF INDIA (UOI)
|
March 10, 1970 |
|
NANIK AWATRAI CHAINANI Vs. UNION OF INDIA
|
July 20, 1970 |
|
NARAYAN NATHU NAIK Vs. STATE OF MAHARASHTRA
|
March 25, 1970 |
|
NARAYANLAL BANSILAL PITTIE Vs. TARABAI MOTILAL
|
October 15, 1970 |
|
NARESH CHANDRA SANYAL Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED
|
September 25, 1970 |
|
NARUTHAPPAN CHETTIAR Vs. VEERAMANY CHETTIAR
|
February 20, 1970 |
|
NATIONAL BELL CO GUPTA INDUSTRIAL CORPORATION Vs. METAL GOODS MFG CO PRIVATE LIMITED:METAL GOODS MFG CO PRIVATE LIMITED
|
March 18, 1970 |
|
NATIONAL COAL DEVELOPMENT CORPORATION LIMITED Vs. MANMOHAN MATHUR
|
January 15, 1970 |
|
NEW CENTRAL JUTE MILLS CO LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ALLAHABAD
|
September 8, 1970 |
|
NEYAZUDDIN Vs. SURYA DEVA NARAIN VERMA
|
February 3, 1970 |
|
NIDHAN SINGH Vs. STATE OF RAJASTHAN
|
February 24, 1970 |
|
NIHAL SINGH Vs. RAO BIRENDRA SINGH
|
August 12, 1970 |
|
NIRODE BARAN BANNERJEE Vs. UNION OF INDIA
|
August 20, 1970 |
|
NOOKALA SETHARAMAIAH Vs. KOTAIAH NAIDU
|
March 31, 1970 |
|
NOOR MOHAMMAD MOHAMMAD YUSUF MOMIN Vs. STATE OF MAHARASHTRA
|
March 24, 1970 |
|
NUND AND SAMONT CONPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
May 6, 1970 |
|
O N MOHINDROO Vs. DISTRICT JUDGE DELHI SUPREME COURT BAR ASSOCIATION
|
September 4, 1970 |
|
OM PARKASH Vs. STATE OF HARYANA
|
March 16, 1970 |
|
OM PRAKASH Vs. LAUTI RAM
|
January 8, 1970 |
|
OM PRAKASH Vs. UNION OF INDIA
|
December 2, 1970 |
|
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA
|
March 10, 1970 |
|
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
|
April 22, 1970 |
|
P SIRAJUDDIN Vs. STATE OF MADRAS
|
March 9, 1970 |
|
PAMPAKAVI RAYAPPA BELAGALI Vs. B D JATTI
|
October 5, 1970 |
|
PANCHAMAL NARAYAN SHENOY Vs. BASTHI VENKATESHA SHENOY
|
February 20, 1970 |
|
PANCHAYATI AKHARA MAHANIRWANI Vs. CONSOLIDATION OFFICERS
|
September 17, 1970 |
|
PARBHAT GENERAL AGENCIES Vs. UNION OF INDIA
|
October 12, 1970 |
|
PARESH CHANDRA NANDI Vs. CONTROLLER OF STORES N F RAILWAY PANDU
|
December 7, 1970 |
|
PATEL NARSHI THAKERSHI Vs. PRADYUMANSINGHJI ARJUNSINGHJI
|
March 2, 1970 |
|
PATEL PREMJI JIVA Vs. STATE OF GUJARAT
|
August 20, 1970 |
|
PERUMAL NADAR Vs. PONNUSWAMI I
|
March 17, 1970 |
|
PIARASINGH Vs. STATE OF PUNJAB
|
March 9, 1970 |
|
PILOO DHUNJISHAW SIDHWA Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
|
February 12, 1970 |
|
PILOO DHUNJISHAW SIDHWA Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
|
January 15, 1970 |
|
PIONEER PAPER BOX FACTORY Vs. THAKURDEVI SHRINIWAS
|
May 26, 1970 |
|
PRABHAKAR SHANKAR DHURI Vs. S G PRADHAN
|
December 18, 1970 |
|
PRABODH CHANDRA Vs. MOHINDER SINGH
|
October 15, 1970 |
|
PRAKASH CHAND AGARWAL Vs. HINDUSTAN STEEL LIMITED
|
September 15, 1970 |
|
PRANAB CHATTERJEE Vs. STATE OF BIHAR
|
October 13, 1970 |
|
PRATAP SINGH Vs. HARDWARI LAL
|
March 4, 1970 |
|
PREM LATA AGARWAL Vs. AKSHMAN PRASAD GUPTA
|
April 23, 1970 |
|
PREM NATH Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
August 12, 1970 |
|
PRESIDENT UNION OF INDIA Vs. KALINGA CONSTRUCTION CO PRIVATE LIMITED
|
September 11, 1970 |
|
PRITHVINATH SINGH Vs. SURAJ AHIR
|
December 4, 1970 |
|
PRODUCE EXCHANGE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX CEN TRAL CALCUTTA
|
April 27, 1970 |
|
PUNITHAVALLI AMMAL Vs. MINOR RAMALINGAM
|
March 4, 1970 |
|
PURTABPORE COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
April 28, 1970 |
|
R C CHANDIOK Vs. CHUNI LAL SABHARWAL
|
October 12, 1970 |
|
R D AGARWALA SHRI MUSADDI LAL Vs. UNION OF INDIA
|
February 23, 1970 |
|
R D GUPTA Vs. UNION OF INDIA
|
February 23, 1970 |
|
R J SINGH AHULLUWALIA Vs. STATE OF DELHI
|
September 7, 1970 |
|
R K GARG RAJENDRA KUMAR GARG RAJ KUMAR VOHRA Vs. SUPERINTENDENT DISTRICT JAIL SAHARANPUR:DISTRICT MAGISTRATE SAHARANPUR:SUPERINTENDENT DISTRICT JAIL SAHARANPUR
|
October 28, 1970 |
|
R L BUTAIL Vs. UNION OF INDIA
|
September 8, 1970 |
|
R M RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 30, 1970 |
|
R N CHATTERJI Vs. HAVILDAR KUER SINGH
|
February 19, 1970 |
|
RADHA NATH SEAL Vs. HARIPADA JANA
|
September 21, 1970 |
|
RADHEY SHYAM Vs. SHYAM BEHARI SINGH
|
August 12, 1970 |
|
RAGHU NATH Vs. COMPETENT OFFICER DELHI
|
August 20, 1970 |
|
RAJ KUMAR RAGHUBANCHMANI PRASAD NARAIN SINGH Vs. AMBICA PRASAD SINGH DEAD
|
December 18, 1970 |
|
RAJ KUMAR SINGH HUKAM CHANDJI Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
|
August 11, 1970 |
|
RAJ NARAIN Vs. SUPERINTENDENT CENTRAL JAIL NEW DELHI
|
September 11, 1970 |
|
RAJA RAM Vs. STATE OF HARYANA
|
March 26, 1970 |
|
RAJA YUVRAJ DUTT SINGH Vs. DEPUTY COMMISSIONER KHERI
|
May 5, 1970 |
|
RAJINDRA KUMAR Vs. CHANDRA NARAIN SINGH
|
April 2, 1970 |
|
RAJKISHORE SINGH Vs. STATE OF BIHAR
|
September 25, 1970 |
|
RAJNIKANT Vs. STATE OF MAHARASHTRA
|
September 30, 1970 |
|
RAJPAL SLNGH Vs. JAI SINGH
|
April 16, 1970 |
|
RAM CHANDRA RAI Vs. STATE OF MADHYA PRADESH
|
August 12, 1970 |
|
RAM DAHIN SINGH Vs. STATE OF UTTAR PRADESH
|
August 18, 1970 |
|
RAM DAHIN SINGH Vs. STATE OF BIHAR
|
April 22, 1970 |
|
RAM DAS Vs. STATE OF MADHYA PRADESH
|
September 17, 1970 |
|
RAM JAS Vs. STATE OF UTTAR PRADESH
|
September 11, 1970 |
|
RAM MURTI Vs. STATE OF HARYANA
|
April 14, 1970 |
|
RAM NARAIN Vs. STATE OF UTTAR PRADESH
|
December 11, 1970 |
|
RAM SANEHI SINGH Vs. BIHAR STATE ROAD TRANSPORT GORPN
|
August 20, 1970 |
|
RAM SINGH Vs. STATE OF HARYANA
|
March 26, 1970 |
|
RAM SWARUP VERMA Vs. ONKAR NATH
|
December 16, 1970 |
|
RAMA SHANKAR LAL Vs. STATE OF UTTAR PRADESH
|
March 26, 1970 |
|
RAMACHANDRA PILLAI Vs. ARUNSCHALATHAMMAL
|
February 20, 1970 |
|
RAMAKRISHNA RAMNATH Vs. PRESIDING OFFICER LABOUR COURT NAGPUR
|
February 27, 1970 |
|
RAMAPHUPALA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 28, 1970 |
|
RAMESHWAR DAYAL Vs. STATE OF UTTAR PRADESH
|
February 2, 1970 |
|
RAMJI DAS Vs. TRILOK CHAND
|
February 26, 1970 |
|
RAMJI LAL Vs. RAM BABU MAHRSHWARI
|
August 21, 1970 |
|
RAMPAKAVI RAYAPPA BELAGALI Vs. B D JATTI
|
October 15, 1970 |
|
RAMTANU CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
August 5, 1970 |
|
RANENURA NARAYAN SINHA Vs. STATE OF WEST BENGAL
|
October 12, 1970 |
|
RANI Vs. SANTA BALA DEBNATH
|
October 14, 1970 |
|
RATAN LAL Vs. STATE OF MADHYA PRADESH
|
December 17, 1970 |
|
RATILAL SHAKARABHAI Vs. STATE OF GUJARAT
|
March 11, 1970 |
|
RAVI ROADWAYS ASIA BL Vs. ASIA BL: RAVI ROADWAYS
|
April 1, 1970 |
|
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI Vs. UNION OF INDIA
|
February 10, 1970 |
|
RUSTOM COWASJEE COOPER Vs. UNION OF INDIA
|
May 5, 1970 |
|
S N SHARMA Vs. BIPEN KUMAR TIWARI
|
March 10, 1970 |
|
S RAJAGOPALASWAMI NAIDU Vs. BANK OF KARAIKUDI LIMITED
|
September 22, 1970 |
|
S SETHURATHINAM PILLAI Vs. BARBARA ALIAS DOLLY SETHURATHINAM
|
March 25, 1970 |
|
SAHADU GANGARAM BHAGADE Vs. SPECIAL DEPUTY COLLECTOR AHMEDNAGAR
|
March 30, 1970 |
|
SAHIB RAM LACHMI NARAIN Vs. FINANCIAL COMMISSIONER PUNJAB AND THERS:FINANCIAL COMMISSIONER PUNJAB
|
February 24, 1970 |
|
SAIFUDDIN HUSSINBHAY SIAMWALA Vs. BURMA CYCLE TRADING CO
|
February 13, 1970 |
|
SAPMAWIA Vs. DEPUTY COMMISSIONER AIJAL
|
July 30, 1970 |
|
SARAN DASS Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
|
October 16, 1970 |
|
SARIN CHEMICAL LABORATORY Vs. COMMISSIONER OF SALES TAX U P
|
August 7, 1970 |
|
SATYANARAIN PRASAD Vs. STATE OF BIHAR
|
March 9, 1970 |
|
SECOND GIFT TAX OFFICER MANGALORE Vs. D H NAZARETH
|
April 2, 1970 |
|
SEWA SINGH Vs. RAVINDER KAUR
|
March 13, 1970 |
|
SHANKAR MADHOJI NEMADE Vs. CHISUJI JANAJI BHADKE
|
September 8, 1970 |
|
SHANKAR NATH CHATTERJEE Vs. MAKHAN LAL CHATTERJEE
|
March 18, 1970 |
|
SHANTILAL R DESAI Vs. GUJARAT ELECTRICITY BOARD
|
February 6, 1970 |
|
SHAPURJI BROACHA MILLS LIMITED Vs. G I T BOMBAY
|
April 29, 1970 |
|
SHEIKH MOHAMMAD OMER Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
September 4, 1970 |
|
SHEO MAHADEO SINGH Vs. STATE OF BIHAR
|
March 6, 1970 |
|
SHESHANNA BHUMANNA YADAV Vs. STATE OF MAHARASHTRA
|
May 8, 1970 |
|
SHITAL SINGH Vs. STATE OF BIHAR
|
September 23, 1970 |
|
SHIV KIRPAL SINGH Vs. V V GIRI
|
September 14, 1970 |
|
SHIV LAL Vs. CHET RAM
|
September 9, 1970 |
|
SHIVAMURTHY SWAMI INAMDAR VEERABHADRAPPA VEERAPPA Vs. CHANBASANGOUDA HANUMANTHAGOUDA PATIL:AGADI SANGANNA ANDANAPPA
|
February 11, 1970 |
|
SHIVAPPA Vs. STATE OF MYSORE
|
February 19, 1970 |
|
SHIVPRASAD SHIVPRASAN Vs. MODEL MILLS NAGPUR LIMITED
|
September 24, 1970 |
|
SHUKLA LABHSHANKER MAGANLAL Vs. STATE OF GUJARAT
|
October 28, 1970 |
|
SIDDANNA APPARAO PATIL Vs. STATE OF MAHARASHTRA
|
March 6, 1970 |
|
SIRPUR PAPER MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX HYDERA BAD
|
April 20, 1970 |
|
SOBRAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 3, 1970 |
|
STANDARD REFINERY AND DISTILLERY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
May 6, 1970 |
|
STAR CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
April 29, 1970 |
|
STATE BANK OF TRAVANCORE Vs. ELIAS ELIAS
|
September 4, 1970 |
|
STATE OF ASSAM Vs. ASSAM TEA COMPANY LIMITED
|
August 21, 1970 |
|
STATE OF ASSAM Vs. AMALGAMATED TEA ESTATES COMPANY LIMITED
|
August 21, 1970 |
|
STATE OF ASSAM Vs. BARGA DEWANI
|
September 17, 1970 |
|
STATE OF ASSAM Vs. DAKSHA PRASAD DEKA
|
October 23, 1970 |
|
STATE OF ASSAM Vs. PREMADHAR BARUAH
|
May 4, 1970 |
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STATE OF ASSAM Vs. MAHENDRA KUMAR DAS
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March 18, 1970 |
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STATE OF ASSAM Vs. ABDUL NOOR
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March 13, 1970 |
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STATE OF BIHAR Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
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November 27, 1970 |
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STATE OF BIHAR Vs. SHIVA BHIKSHUK MISHRA
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September 14, 1970 |
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STATE OF GUJARAT Vs. KRISHNA CINEMA
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September 10, 1970 |
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STATE OF GUJARAT Vs. KUMAR SHRI RANJIT SINGHJI BHAVAN SINGHJI
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October 13, 1970 |
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STATE OF GUJARAT Vs. ACHARYA D PANDEY
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October 12, 1970 |
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STATE OF KERALA Vs. VERY REV MOTHER PROVINCIAL
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August 10, 1970 |
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STATE OF KERALA Vs. KAKKODAM MAMMU HAJI
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April 17, 1970 |
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STATE OF MADHYA PRADESH Vs. DADU JAGDISH PRASAD
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March 16, 1970 |
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STATE OF MADRAS Vs. M R KRISHNASWAMI NAIDU
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April 14, 1970 |
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STATE OF MADRAS Vs. G V PAREKH
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October 28, 1970 |
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STATE OF MAHARASHTRA Vs. NASIMKHAN AHMAD KHAN MALI KHAN
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August 17, 1970 |
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STATE OF MAHARASHTRA Vs. CHAMPALAL KISHANLAL MOHTAF
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March 17, 1970 |
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STATE OF MYSORE Vs. ALEXANDER MISQUITH
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April 8, 1970 |
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STATE OF MYSORE Vs. D CAWASJI AND COMPANY:M GOVINDAPPA
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November 18, 1970 |
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STATE OF MYSORE Vs. H PAPANNA GOWDA
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November 21, 1970 |
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STATE OF MYSORE AND ANR. Vs. M. V. BHAGWAT AND OTHERS
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August 17, 1970 |
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STATE OF ORISSA Vs. KALINGA CONSTRUCTION COMPANY PRIVATE LIMITED
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September 11, 1970 |
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STATE OF PUNJAB Vs. RAMJILAL
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October 12, 1970 |
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STATE OF PUNJAB Vs. TARLOK SINGH
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October 13, 1970 |
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STATE OF PUNJAB Vs. HIRA LAL
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December 18, 1970 |
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STATE OF PUNJAB Vs. SUKH DEB SARUP GUPTA
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April 29, 1970 |
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STATE OF PUNJAB Vs. DEWAN CHUNI LAL
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February 16, 1970 |
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STATE OF PUNJAB BUA DAS KAUSHAL Vs. BUA DAS KAUSHAL:THE STATE OF PUNJAB
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October 13, 1970 |
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STATE OF RAJASTHAN GURJANT SINGH S O KARTAR SINGH Vs. KARTAR SINGH:STATE OF RAJASTHAN
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March 18, 1970 |
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STATE OF TAMIL NADU Vs. M RAYAPPA GOUNDER
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October 21, 1970 |
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STATE OF UTTAR PRADESH Vs. SUSHIL CHANDRA
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August 10, 1970 |
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STATE OF UTTAR PRADESH Vs. RAM SWARUP
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February 20, 1970 |
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STATE OF UTTAR PRADESH Vs. RAM NARESH LAL
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March 13, 1970 |
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STATE OF UTTAR PRADESH Vs. K K GUPTA
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March 10, 1970 |
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STATE OF WEST BENGAL Vs. INDIAN IRON AND STEEL CO LIMITED
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April 16, 1970 |
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STATE OF WEST BENGAL Vs. DALHOUSIE INSTITUTE SOCIETY
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August 5, 1970 |
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STATE OF WEST BENGAL Vs. BATA KRISHNA BURMAN
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November 17, 1970 |
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SUBEDAR Vs. STATE OF UTTAR PRADESH
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August 14, 1970 |
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SUNIL KUMAR ROY Vs. BHOWRA KANKANEE COLLIERIES LIMITED
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December 15, 1970 |
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SURAT SINGH DEAD Vs. MANOHAR LAL
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August 25, 1970 |
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SURATH CHANDRA CHAKRABARTY Vs. STATE OF WEST BENGAL
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December 14, 1970 |
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SURYA MANI Vs. STATE OF UTTAR PRADESH
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December 16, 1970 |
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SUSHIL KUMAR GUPTA Vs. JOY SHANKER BHATTACHARYYA
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February 23, 1970 |
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T N RAGHUNATHA REDDY Vs. MYSORE STATE TRANSPORT AUTHORITY
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February 24, 1970 |
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TALIB HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
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July 7, 1970 |
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TAPINDER SINGH Vs. STATE OF PUNJAB
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May 7, 1970 |
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TARA CHAND Vs. SUPERINTENDENT OF CENTRAL EXCISE BOMBAY
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December 12, 1970 |
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TARACHAND Vs. SUPERINTENDENT OF CENTRAL EXCISE BANGALORE
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December 3, 1970 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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March 2, 1970 |
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TEJ BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
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April 27, 1970 |
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TFJ KIRAN JATN Vs. N SANJIVA REDDY
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May 8, 1970 |
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THE STATE OF MYSORE Vs. H. PAPANNA GOWDA AND ANR. ETC.
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November 24, 1970 |
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THIMMA AND THIMMA RAJU Vs. STATE OF MYSORE
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April 2, 1970 |
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TIRUNELVELLI MOTOR BUS SERVICE CO Vs. COMMISSIONER OF INCOME TAX MADRAS
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August 11, 1970 |
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TWYFORD TEA COMPANY LIMITED Vs. STATE OF KERALA
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January 15, 1970 |
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UGAMSINGH AND MISHRIMAL Vs. KESRIMAL
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November 26, 1970 |
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UNION OF INDIA Vs. SOHANLAL SAMPATLAL
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October 27, 1970 |
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UNION OF INDIA Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
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October 19, 1970 |
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UNION OF INDIA Vs. COLLECTOR J N SINHA
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August 12, 1970 |
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UNION OF INDIA Vs. MOHANLAL ISHWAR DASS PANCHAL
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August 31, 1970 |
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UNION OF INDIA Vs. HINDU UNDIVIDED FAMILY BUSINESS KNOWN AS RAMLAL MANSUKHRAI REWARI !
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August 21, 1970 |
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UNION OF INDIA Vs. VASANTJAYARAMKARNIK
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September 7, 1970 |
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UNION OF INDIA Vs. WEST COAST PAPER MILLS LIMITED
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October 14, 1970 |
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UNION OF INDIA Vs. JAL RUSTOMJI MODI
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March 2, 1970 |
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UNION OF INDIA Vs. LONAVLA BOROUGH MUNICIPALITY OF LONAVLA DISTRICT POONA
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March 9, 1970 |
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UTTAM BALA RAVANKAR Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE GOA
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August 3, 1970 |
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V L ROHLUA Vs. DEPUTY COMMISSIONER AIJAL DISTRICT MIZO
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September 29, 1970 |
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V P GIDRONIYA Vs. STATE OF MADHYA PRADESH
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January 29, 1970 |
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V R BHATE Vs. STATE OF MAHARASHTRA
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March 13, 1970 |
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VALLABH DAS Vs. MADAN LAL
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April 2, 1970 |
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VASUDEV DHANJIBHAI MODI Vs. RAJABHAI ABDUL REHMAN
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March 18, 1970 |
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VEENA THEATRE PATNA Vs. STATE OF BIHAR
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April 23, 1970 |
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WESTERN INDIA MATCH CO LIMITED Vs. WESTERN INDIA MATCH CO WORKERS UNION
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January 9, 1970 |
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ZORA SINGH Vs. J M TANDON
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September 9, 1970 |