|
A K GOPALAN Vs. NOORDEEN
|
September 15, 1969 |
|
A K JAIN Vs. UNION OF INDIA
|
July 25, 1969 |
|
A K K NAMBIAR Vs. UNION OF INDIA
|
October 28, 1969 |
|
A K KRAIPAK Vs. UNION OF INDIA
|
April 29, 1969 |
|
A V S NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
March 28, 1969 |
|
A VISHWANATHAN Vs. STATE OF MAHARASHTRA
|
October 8, 1969 |
|
ABDUL GANI NAMTHALI Vs. GULAM MOHAMMAD PARAY
|
April 17, 1969 |
|
ABDUL KARIM Vs. STATE OF WEST BENGAL
|
January 31, 1969 |
|
ABDUL RAJAK MURTAJA DAFEDAR Vs. STATE OF MAHARASHTRA
|
May 2, 1969 |
|
AGRA ELECTRIC SUPPLY COMPANY LIMITED Vs. ALLADDIN
|
August 12, 1969 |
|
AHER MULU LAXMAN AND OTHERS Vs. STATE OF GUJARAT
|
April 29, 1969 |
|
AHMED G H ARIFF Vs. COMMISSIONER OF WEALTH TAX CATCUTTA
|
August 20, 1969 |
|
ALL INDIA FILM CORPORATION LIMITED Vs. RAJA GYAN NATH
|
September 26, 1969 |
|
ALUMINIUM CORPORATION OF INDIA Vs. THEIR WORKMEN
|
February 14, 1969 |
|
AMALENDU MUKHERJEE Vs. RAM KISHUN SINGH
|
March 18, 1969 |
|
AMBIKA SHARAN SINGH Vs. MAHANT MAHADEVA AND GIRI
|
February 2, 1969 |
|
AMRITSAGAR GUPTA Vs. SUDESH BEHARILAL
|
March 13, 1969 |
|
ANANDA BAZAR PATRIKA PRIVATE LIMITED Vs. WORKMEN
|
February 7, 1969 |
|
ANTHONYSWAMY Vs. M R CHINNASWAMY KOUNDAN
|
October 6, 1969 |
|
ARATI PAUL Vs. REGISTRAR ORIGINAL SIDE HIGH COURT CALCUTTA
|
March 10, 1969 |
|
ARJUN KANOJI TANKAR Vs. SANTARAM KANOJI TANKAR
|
April 18, 1969 |
|
ARUN GHOSH Vs. STATE OF WEST BENGAL
|
December 2, 1969 |
|
ASSISTANT COMMISSIONER OF URBAN LAND TAX Vs. BUCKINGHAM AND GARNATIC CO LTD
|
April 11, 1969 |
|
ATA MOHD. MISTRI Vs. RADHEY SHYAM
|
August 25, 1969 |
|
ATMADAS Vs. SURIYA PRASAD
|
March 11, 1969 |
|
AYESHA BIBI Vs. COMMISSIONER OF WAKFS WEST BENGAL
|
July 15, 1969 |
|
B D SAXENA Vs. STATE OF JAMMU AND KASHMIR
|
March 7, 1969 |
|
B P INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
December 16, 1969 |
|
B P MAURYA Vs. PRAKASH VIR SHASTRI
|
August 14, 1969 |
|
B SHANKAR RAO BADAMI Vs. STATE OF MYSORE
|
January 23, 1969 |
|
BABURAO BHAVADU SONAR Vs. PUNAMCHAND ONKARDAS NAHATA
|
March 10, 1969 |
|
BAIDYANATH PANJIAR Vs. SITARAM MAHTO
|
August 13, 1969 |
|
BAIJNATH KADIO Vs. STATE OF BIHAR
|
August 28, 1969 |
|
BALAK SINGH Vs. WAKF ALEE ALLAH KAYAM KARDE AHMAD ULLAH KHAN SAHEB
|
March 20, 1969 |
|
BALDEV DAS SHIVLAL Vs. FILMISTAN DISTRIBUTORS INDIA PRIVATE LIMITED
|
April 29, 1969 |
|
BASHIR AHMAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 19, 1969 |
|
BASUDEO PRASAD SINHA Vs. GENDA MAHTO
|
March 11, 1969 |
|
BENARES STATE BANK LIMITED Vs. COMMISSIONER 0F INCOME TAX LUCKNOW
|
July 25, 1969 |
|
BENGAL ENAME L WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGALI
|
December 9, 1969 |
|
BENNETT COLEMAN AND CO PRIVATE LIMITED Vs. PUNYAPRIYA DAS GUPTA
|
April 2, 1969 |
|
BEOHAR RAJENDRA SINHA Vs. STATE OF MADHYA PRADESH AND VICE VERSA
|
March 11, 1969 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
September 17, 1969 |
|
BHAWANI DAS Vs. JAGJIWAN RAM
|
February 13, 1969 |
|
BHRIGUNATH TEWARY AND RAMLAL RAJBHAR Vs. STATE OF WEST BENGAL
|
December 1, 1969 |
|
BHUDAN SINGH Vs. NABI BUX
|
August 20, 1969 |
|
BHUTNATH CHATTERJEE Vs. STATE OF WEST BENGAL
|
March 14, 1969 |
|
BOARD OF HIGH SCHOOL AND INTER MEDIATE EDUCATION U P Vs. KUMARI CHITRA SRIVASTAVA
|
November 20, 1969 |
|
BUDGE BUDGE JUTE MILLS CO. LTD. Vs. WORKMEN
|
September 29, 1969 |
|
C K SUBRAMANIA IYER Vs. T KUNHIKUTTAN NAIR
|
October 8, 1969 |
|
C MACKERTICH Vs. STEUART AND CO LIMITED
|
October 14, 1969 |
|
CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
|
October 15, 1969 |
|
CANNON DUNKERLEY AND COMPANY LIMITED Vs. UNION OF INDIA
|
October 28, 1969 |
|
CANTONMENT BOARD MEERUT Vs. NARAINDAS
|
April 9, 1969 |
|
CEMENT MARKETING CO OF INDIA BANGALORE Vs. STATE OF MYSORE
|
December 9, 1969 |
|
CENTRAL TOBACOO CO., BANGALORE Vs. CHANDRA PRAKASH
|
April 23, 1969 |
|
CENTRAL WEAVING AND MFG CO BOMBAY Vs. MILL MAZDOOR SABHA BOMBAY ANDANR
|
March 12, 1969 |
|
CH. LAIQ SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
|
October 15, 1969 |
|
CHAMAN SINGH Vs. JAIKAUR
|
August 11, 1969 |
|
CHAMPALAL BINANI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 4, 1969 |
|
CHANDRA BHAVAN BOARDING AND LODGING BANGALORE THE ALL MYSORE HOTELS AND ASSOCIATION Vs. STATE OF MYSORE
|
September 29, 1969 |
|
CHANDRAKANT KALYANDAS KAKODKAR Vs. STATE OF MAHARASHTRA
|
August 25, 1969 |
|
CHANDRAMOULESHWAR PRASAD Vs. PATNA HIGH COURT
|
October 7, 1969 |
|
CHANDUL LAL Vs. RAM DASS
|
February 7, 1969 |
|
CHINNAMMAL Vs. PONNAMMAL
|
March 7, 1969 |
|
CHOTTAN MAHTON Vs. STATE OF BIHAR
|
April 24, 1969 |
|
CHOUDHARY JAWAHARLAL Vs. STATE OF MADHYA PRADESH
|
October 30, 1969 |
|
CHUNILAL KOTHARI Vs. GOPI DEVI MIMANI
|
September 19, 1969 |
|
CIT, KERALA Vs. MANICK AND SONS
|
February 14, 1969 |
|
CITY MUNICIPAL COUNCIL MANGALORE Vs. FREDERICK PAIS
|
October 13, 1969 |
|
CO OPERATIVE CENTRAL BANK LIMITED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH
|
April 23, 1969 |
|
COFFEE BOARD BANGALORE Vs. JOINT COMMERCIAL TAX OFFICER MADRAS
|
October 29, 1969 |
|
COLLECTOR OF CUSTOMS Vs. SOORAJMULL NAGARMULL
|
March 28, 1969 |
|
COMMISIONER OF INCOME TAX WEST BENGAL III Vs. KAMAL SINGH RAMPURIA
|
February 12, 1969 |
|
COMMISSIONER OF GIFT TAX KERALA Vs. GEORGE KURUVILLA
|
January 27, 1969 |
|
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE Vs. U KRISHNA RAO
|
October 17, 1969 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. A DHARMA REDDY DEAD
|
February 2, 1969 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DHARMA REDDY MORTHAD
|
February 19, 1969 |
|
COMMISSIONER OF INCOME TAX BANGALORE Vs. D C SHAH
|
February 6, 1969 |
|
COMMISSIONER OF INCOME TAX BIHAR Vs. KIRKEND COAL CO
|
March 12, 1969 |
|
COMMISSIONER OF INCOME TAX BIHAR Vs. RAMNIKLAL KOTHARI
|
March 7, 1969 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. NALIN BEHARI LAL SINGHA
|
July 25, 1969 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SHAILA BEHARI LAL SINGHA
|
August 21, 1969 |
|
COMMISSIONER OF INCOME TAX CALCUTTA NEW WEST BENGAL III Vs. IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LIMITED
|
February 20, 1969 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. BIKANER TRADING CO LTD
|
February 12, 1969 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. MCLEOD AND COMPANY LIMITED
|
July 15, 1969 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. INDIA DISCOUNT COMPANY LIMITED
|
August 7, 1969 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. DAULATRAM RAWATMALL
|
September 10, 1969 |
|
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX HYDERABAD Vs. V JAGAN MOHAN RAO
|
July 31, 1969 |
|
COMMISSIONER OF INCOME TAX KERALA Vs. MANICK AND SONS
|
February 14, 1969 |
|
COMMISSIONER OF INCOME TAX KERALA Vs. P KRISHNA WARRIER
|
February 10, 1969 |
|
COMMISSIONER OF INCOME TAX KERALA Vs. ASSOCIATED ENGINEERING CORPORATION P LIMITED
|
January 27, 1969 |
|
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. LADY KANCHANBAI
|
December 16, 1969 |
|
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. BINODIRAM BALCHAND INDORE
|
December 16, 1969 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. RN AR AR VEERAPPA CHETTIAR
|
December 4, 1969 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. M K K R MUTHUKARUPPAN CHETTIAR
|
October 6, 1969 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. S CHENNIAPPA MUDALIAR MADURAI
|
February 24, 1969 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ALLAHABAD BANK LIMITED
|
February 14, 1969 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL III Vs. KAMAL SINGH RAMPURIA
|
February 10, 1969 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. MINERVA MINERALS
|
February 5, 1969 |
|
COMMISSIONER OF TAXES ASSAM Vs. BABUBHAI S PATEL
|
September 15, 1969 |
|
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. TUNGABADRA INDUSTRIES LTD
|
August 8, 1969 |
|
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. ALUMINIUM CORPORATION OF INDIA LIMITED
|
August 7, 1969 |
|
COMMISSIONER PF INCOME TAX CENTRAL CALCUTTA Vs. GOLD MOHORE INVESTMENT COMPANY LIMITED
|
April 3, 1969 |
|
D C JOHAR AND SONS P LTD Vs. SALES TAX OFFICER ERNAKULAM
|
July 31, 1969 |
|
D L F HOUSING AND CONSTRUCTION COMPANY P LIMITED NEW DELHI Vs. SARUP SINGH
|
September 12, 1969 |
|
D R GURUSHANTAPPA Vs. ABDUL KHUDDUS ANWAR
|
January 27, 1969 |
|
DADH NATHU RAJAH DEAD Vs. ANGHA NATHU JAMAL DEAD
|
September 16, 1969 |
|
DAHARI RAI Vs. STATE OF U.P.
|
January 8, 1969 |
|
DALCHAND JAIN Vs. NARAYAN SHANKAR TRIVEDI
|
January 30, 1969 |
|
DATTATRAYAYA SHANKARBHAT AMBALGI Vs. COLLECTOR OF SHOLAPUR
|
October 17, 1969 |
|
DEB DUTTA SEAL Vs. RAMANLAL PHUMRA
|
November 6, 1969 |
|
DEBESH CHANDRA DAS Vs. UNION OF INDIA
|
April 8, 1969 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
October 17, 1969 |
|
DELHI ADMINISTRATION Vs. CHANAN SHAH
|
February 12, 1969 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. CHIEF COMMISSIONER DELHI
|
September 11, 1969 |
|
DELHI TRANSPORT UNDERTAKING Vs. ZAMINDAR MOTOR TRANSPORT CO P
|
October 8, 1969 |
|
DEO CHAND Vs. SHIV RAM
|
February 7, 1969 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PALAMPADAM PLANTATIONS LTD
|
February 12, 1969 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX NORTH ZONE KOZHIKODE Vs. BALLAPATAM PRODUCE TEA GO
|
July 29, 1969 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX SOUTH ZONE QUILON Vs. ALUMINIUM INDUSTRIES LIMITED
|
August 11, 1969 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX SOUTH ZONE QUILON Vs. GREENHAM ESTATE PRIVATE LIMITED
|
January 29, 1969 |
|
DESARTHI GHOSE Vs. TATINDRA MOHARPAL
|
March 12, 1969 |
|
DEVI PRASAD Vs. MALLURAM SINGHANIA
|
February 21, 1969 |
|
DEWAN SINGH Vs. CHAMPAT SINGH
|
October 17, 1969 |
|
DHARNI DHAR BHALLA Vs. DISTRICT GO OPERATIVE BANK LIMITED
|
September 9, 1969 |
|
DHIAN SINGH Vs. MUNICIPAL BOARD SAHARANPUR
|
July 31, 1969 |
|
DIGYADARSAN RAJENDRA RAMDASSJIVARU Vs. STATE OF ANDHRA PRADESH
|
March 26, 1969 |
|
DISTRICT BOARD OF MUZAFFARNAGAR, U.P. Vs. SRI HANS RAJ GUPTA & CO. PVT. LTD.
|
September 1, 1969 |
|
DONDAPANI SAHU Vs. ARJUNA PANDA
|
March 7, 1969 |
|
DURGA DAS KHANNA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
January 30, 1969 |
|
DURGA SHOW Vs. PRESIDENT OF INDIA
|
September 2, 1969 |
|
DYER MEAKIN BREWERIES LIMITED Vs. STATE OF KERALA
|
July 31, 1969 |
|
EBRAHIM AKBARALLI Vs. DISTRICT DEPUTY COLLECTOR PANDHARPUR DIVISION DISTRICT SHOLAPUR
|
September 22, 1969 |
|
ESTATES DEVELOPMENT LTD Vs. UNION OF INDIA
|
September 22, 1969 |
|
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION Vs. CHANDRA KIRAN TYAGI
|
September 8, 1969 |
|
F HOFFMANN LA ROCHE AND COMPANY LIMITED Vs. GEOFFREY MANNER AND CO PRIVATE LIMITED
|
September 8, 1969 |
|
FAZAL HUSSAIN AND ARSHAD AHMAD Vs. STATE OF JAMMU AND KASHMIR
|
July 29, 1969 |
|
FIRM ISHAR DAS DEVICHAND Vs. R B PRAKASH CHAND
|
February 13, 1969 |
|
G S NAGMOTI Vs. STATE OF MYSORE
|
August 22, 1969 |
|
GANESH PRASAD DIXIT Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
February 3, 1969 |
|
GARIB DAS Vs. MUNSHI ABDUL HAMID
|
November 13, 1969 |
|
GENERAL MANAGER EASTERN RAILWAY Vs. JAWALA PROSAD SINGH
|
November 20, 1969 |
|
GENERAL MANAGER NORTH EAST FRONTIER RAILWAY Vs. SAGHINDRA NOTH SEN
|
August 22, 1969 |
|
GH LAIQ SINGH Vs. STATE OF UTTAR PRADESH
|
December 2, 1969 |
|
GHULAM NABI ZAKI Vs. STATE OF JAMMU AND KASHMIR
|
October 27, 1969 |
|
GIASI RAM Vs. RAMJILAL
|
March 11, 1969 |
|
GIRDHARI LAL GUPTA Vs. D N MEHTA ASSISTANT COLLECTOR OF CUSTOMS
|
August 18, 1969 |
|
GITA DEVI AGGARWAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL AND OHERS
|
July 31, 1969 |
|
GOPI NATH GANGA RAM SURVE Vs. STATE OF MAHARASHTRA
|
October 15, 1969 |
|
GOPPULAL Vs. THAKURJI SHRIJI SHRIJI DWARAKADHEESHJI
|
March 12, 1969 |
|
GOSWAMI SHRI MAHALAXMI VAHUJI Vs. RANCHHODDAS KALIDAS
|
September 9, 1969 |
|
GOVINDA PILLAI GOPALA PILLAI Vs. AYYAPAN PILLAI
|
September 24, 1969 |
|
GULAM ABBAS Vs. MULLA ABDUL KADAR
|
November 20, 1969 |
|
GULAMHUSSAIN GULAM MOHIUDDIN Vs. PINJARA ISMALLBHAI UMARBHAI
|
September 22, 1969 |
|
GUNWANT KAUR Vs. MUNICIPAL COMMITTEE BHATINDA
|
December 4, 1969 |
|
H V KAMATH Vs. NITIRAJ SINGH
|
February 24, 1969 |
|
H V MATHAI Vs. SUBORDINATE JUDGE KOTTAYAM
|
April 21, 1969 |
|
HANUMAN COTTON MILLS Vs. TATA AIR GRAFT LIMITED
|
October 28, 1969 |
|
HANUMAN MINING CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE
|
February 11, 1969 |
|
HAR GOVIND Vs. AZIZ AHMED
|
August 8, 1969 |
|
HARAKCHAND RATANCHAND BANTHIA Vs. UNION OF INDIA
|
April 30, 1969 |
|
HARBANS KAUR Vs. P C CHATURVEDI
|
September 23, 1969 |
|
HARDAYAL GIR Vs. SOHNA RAM
|
September 25, 1969 |
|
HARI NANDAN SHARAN BHATNAGAR Vs. S N DIXIT
|
April 25, 1969 |
|
HARI SAO Vs. STATE OF BIHAR
|
October 15, 1969 |
|
HARI SAO AND ANR. Vs. THE STATE OF BIHAR
|
October 6, 1969 |
|
HARI VISHNU KAMATH Vs. GOPAL SWARUP PATHAK
|
December 18, 1969 |
|
HARWANT SINGH Vs. STATE OF HARYANA
|
April 18, 1969 |
|
HAZARA SINGH Vs. STATE OF UTTAR PRADESH
|
February 11, 1969 |
|
HEAVY ENGINEERING MAZDOOR UNION Vs. STATE OF BIHAR
|
March 12, 1969 |
|
HINDUSTAN STEEL LIMITED Vs. DILIP CONSTRUCTION COMPANY
|
February 14, 1969 |
|
HINDUSTAN STEEL LIMITED Vs. STATE OF ORISSA
|
August 4, 1969 |
|
HINDUSTAN STEEL LTD Vs. DILIP CONSTRUCTION CO
|
February 18, 1969 |
|
HINDUSTAN STEELS LIMITED ROURKELA Vs. A K ROY
|
December 18, 1969 |
|
HINDUSTHAN COMMERCIAL BANK LIMITED Vs. PUNNU SAHU DEAD
|
December 1, 1969 |
|
HIRA H ADVANI Vs. STATE OF MAHARASHTRA
|
August 13, 1969 |
|
HIRA LAL PANNA LAL MAHI Vs. STATE OF GUJARAT
|
April 24, 1969 |
|
HOOGHLY TRUST PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
February 4, 1969 |
|
HORI LAL Vs. STATE OF UTTAR PRADESH
|
September 8, 1969 |
|
HYDERABAD ASBESTOS CEMENT PRODUCT LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 19, 1969 |
|
IBRAHIM HAJI MOIDEE UMMER HAJI Vs. FOOD INSPECTOR NILESHWAR:FOOD INSPECTOR NILESHWAR
|
August 5, 1969 |
|
IMPERIALTEACO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I
|
December 11, 1969 |
|
INCOME TAX OFFICER ALLEPPY Vs. M C PONNOOSE
|
July 28, 1969 |
|
INCOME TAX OFFICER SPECIAL INVESTIGA TION CIRCLE LNDORIE Vs. RUSTOMJI
|
February 12, 1969 |
|
INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B MEERUT Vs. SETH BROTHERS
|
July 15, 1969 |
|
INDU BHUSHAN BOSE Vs. RAMA SUNDARI DEBI
|
April 29, 1969 |
|
JAFFAR HUSSAIN DASTAGIR Vs. STATE OF MAHARASHTRA
|
September 11, 1969 |
|
JAGAD BANDHU CHATTERJEE Vs. NILIMA RANI
|
October 17, 1969 |
|
JAI CHAND SAWHNEY Vs. UNION OF INDIA
|
October 31, 1969 |
|
JAI JAI RAM MANOHAR LAL Vs. NATIONAL BUILDING MATERIAL SUPPLY GURGAON
|
March 17, 1969 |
|
JAI NARAIN Vs. KISHANCHAND
|
February 27, 1969 |
|
JAIN BROS Vs. UNION OF INDIA
|
November 18, 1969 |
|
JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. PANDALIKRAO LAXMANRAO SURYAWANSHI
|
September 3, 1969 |
|
JALLIM RAM MALLAK Vs. R S N COMPANY LIMITED
|
January 23, 1969 |
|
JAMSHED JAHAN BEGUM Vs. LAKHAN LAL
|
September 25, 1969 |
|
JANI GULAB SHAIKH Vs. STATE OF MAHARASHTRA
|
September 29, 1969 |
|
JANKINATH SARANGI Vs. STATE OF ORISSA
|
March 11, 1969 |
|
JASODABAI AND RAMCHANDRABAI Vs. STATE OF MAHARASHTRA
|
November 26, 1969 |
|
JAYANARAYAN SUKUL Vs. STATE OF WEST BENGAL
|
November 5, 1969 |
|
JEEWAN NATH WAHAL Vs. SHEIK MAHF007 JAN
|
September 8, 1969 |
|
JINDAL OIL MILLS SOMALAL NATHJI Vs. GODHRA ELECTRICITY COMPANY LIMITED
|
February 26, 1969 |
|
JITENDRA BAHADUR SINGH Vs. KIRSHNA BEHARI
|
August 13, 1969 |
|
JOTHI TIMBER MART Vs. CORPORATION OF CALICUT
|
July 18, 1969 |
|
JOTIRAM LAXMAN SURANGE Vs. STATE OF MAHARASHTRA
|
October 8, 1969 |
|
JOYDEB DANA Vs. STATE OF WEST BENGAL
|
January 6, 1969 |
|
JUGGILAL KAMLAPAT KANPUR Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
July 31, 1969 |
|
JULLUNDER RUBBER GOODS MANU Vs. UNION OF INDIA
|
August 25, 1969 |
|
K C NAMBIAR Vs. RENT CONTROLLER MADRAS*
|
August 18, 1969 |
|
K R CHINNA KRISHNA CHETTIAR Vs. AMBAL AND CO MADRAS
|
April 14, 1969 |
|
K RANGANATHA REDDIAR Vs. STATE OF KERALA
|
August 14, 1969 |
|
KABUL SINGH Vs. KUNDAN SINGH
|
August 13, 1969 |
|
KALIANNA GOUNDER Vs. PALANI GOUNDER
|
September 17, 1969 |
|
KALLAPPA SULTANA PATIL Vs. BALGONDA SULTANGOUDA PATIL
|
September 11, 1969 |
|
KALOO Vs. STATE OF UTTAR PRADESH
|
December 3, 1969 |
|
KAMTA PRASAD UPADHYAYA Vs. SARJOO PRASAD TIWARI
|
January 15, 1969 |
|
KANAIYALAL MANEKLAL CHINAI Vs. STATE OF GUJARAT
|
October 17, 1969 |
|
KANBI NANJI VIRJI Vs. STATE OF GUJARAT
|
October 6, 1969 |
|
KANBI NANJI VIRJI AND ORS. Vs. THE STATE OF GUJARAT
|
October 10, 1969 |
|
KANGRA VALLEY STATE CO LIMITED Vs. STATE OF PUNJAB
|
December 19, 1969 |
|
KANPUR KAPRA COMMISSIONER SYNDICATE Vs. COMMISSIONER OF SALES TAX U P
|
February 5, 1969 |
|
KANPUR NAGAR MAHAPALIKA Vs. NARAIN DAS HARIBANSH
|
August 20, 1969 |
|
KANTI PRASAD JAYSHANKER YAGNIK Vs. PURSHOTTAMDAS RANCHHODDAS PATEL
|
January 24, 1969 |
|
KANTILAL CHANDULAL MEHTA Vs. STATE OF MAHARASHTRA
|
October 10, 1969 |
|
KANTILAL CHANDULAL MEHTA Vs. THE STATE OF MAHARASHTRA AND ANR.
|
October 14, 1969 |
|
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL CALCUTTA
|
February 6, 1969 |
|
KARNAL DISTILLERY COMPANY LIMITED Vs. STATE OF HARYANA
|
October 16, 1969 |
|
KASHMIRI LAL Vs. STATE OF UTTAR PRADESH
|
September 2, 1969 |
|
KAVALAPPARA KOTTARATHIL KOCHUNNI Vs. KAVALAPPARA KOTTARATHIL PARVATHI NETHIAR
|
August 21, 1969 |
|
KEDAR NATH LAL Vs. GANESH RAM
|
September 5, 1969 |
|
KERALA STATE ELECTRICITY BOARD Vs. ULAHANNAN MARKOSE
|
February 24, 1969 |
|
KHAJI KHANAVAR KHADIRKHAN HUSSAIN KHAN Vs. SIDDAVANBALLI NIJALINGAPPA
|
February 4, 1969 |
|
KHEM CHAND DAYAL JL AND CO Vs. MOHAMMAD BHAI CHAND BHAI
|
March 24, 1969 |
|
KHETRABASI SAMUAL F Vs. STATE OF ORISSA
|
August 14, 1969 |
|
KHILA DHISH Vs. MOOL CHAND
|
February 21, 1969 |
|
KIDAR NATH Vs. MANGAT RAI
|
October 31, 1969 |
|
KRISHAN PAL SINGH Vs. BABULAL
|
September 8, 1969 |
|
KSHETRA GOGOI Vs. STATE OF ASSAM
|
September 19, 1969 |
|
KSHETRA GOGOI Vs. THE STATE OF ASSAM
|
December 18, 1969 |
|
KUMARI CHITRA GHOSH Vs. UNION OF INDIA
|
April 28, 1969 |
|
KUMARL REGINA Vs. ST ALOYSIUS HIGHER ELEMENTARY SCHOOL
|
March 10, 1969 |
|
KUNWAR SHRI VIR RAJENDRA SINGH KUNWAR SHRI VIR RAJENDRA SINGH Vs. UNION OF INDIA
|
January 30, 1969 |
|
KURAPATI VENKATASATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 1, 1969 |
|
KUTTIHANIYIL SANKARAN Vs. STATE OF KERALA
|
September 27, 1969 |
|
LACHHMAN DASS UNION OF INDIA Vs. MUNICIPAL COMMITTEE JALALABAD:MUNICIPAL COMMITTEE JALALABAD
|
February 12, 1969 |
|
LACHMAN DASS Vs. STATE OF PUNJAB
|
October 10, 1969 |
|
LAKHI RAM Vs. VLDYUT CABLE AND RUBBER INDUSTRY
|
October 6, 1969 |
|
LAKSHMI COTTON MFG COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX BOMBAY
|
April 17, 1969 |
|
LALA MATA DIN Vs. A NARAYANAN
|
August 25, 1969 |
|
LALA RAM Vs. HARI RAM
|
October 17, 1969 |
|
LALAI Vs. STATE OF UTTAR PRADESH
|
September 29, 1969 |
|
LALLAN SINGH Vs. STATE OF BIHAR
|
April 17, 1969 |
|
LALROUKUNG Vs. MAOKHO LAL THANGJOM
|
January 9, 1969 |
|
LAXMAN PRASAD VAIDYA Vs. GANGADHAR YADEORAO TAMASKAR
|
January 27, 1969 |
|
LENNART SCHUSSLER Vs. DIRECTOR OF ENFORCEMENT AND AN
|
October 14, 1969 |
|
LENNART SCHUSSLER AND ANR. Vs. THE DIRECTOR OF ENFORCEMENT AND ANR.
|
March 31, 1969 |
|
LORD KRISHNA BANK LIMITED Vs. KARTHIAYANI AMMA
|
August 11, 1969 |
|
M C AGARWAL Vs. STATE OF RAJASTHAN
|
November 25, 1969 |
|
M C CHACKO Vs. STATE BANK OF TRAVANCORE TRIVANDRUM
|
July 23, 1969 |
|
M K RAPPAI Vs. JOHN
|
August 28, 1969 |
|
M L ABDUL JABBAR SAHIB Vs. M V VENKATA SASTRI AND SONS
|
February 4, 1969 |
|
M M CHAWLA Vs. J S SETHI
|
September 15, 1969 |
|
M R GOYEL PROP MILKHI RAM BROS BOMBAY Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1969 |
|
M. NAGENDRIAH Vs. M. RAMACHANDRAIAH
|
September 23, 1969 |
|
MACKINNON MACHENZIE AND CO PRIVATE LIMITED Vs. IBRAHIM MAHMMED ISSAKF
|
August 14, 1969 |
|
MACKINNON MACKENZIE AND COMPANY PVT. LTD. Vs. RITTA FARNANDES
|
August 14, 1969 |
|
MADAN RAJ BHANDARI Vs. STATE OF RAJASTHAN
|
July 29, 1969 |
|
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI Vs. UNION OF INDIA
|
January 9, 1969 |
|
MAGANLAL BHIKAMCHAND MEHAR Vs. MULCHAND JAWARMAL NAHAR (DEAD) BY L.RS.
|
September 11, 1969 |
|
MAGANTI SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
|
April 17, 1969 |
|
MAHAL CHAND SETHIA Vs. STATE WEST OF BENGAL
|
September 10, 1969 |
|
MAHARAJ KISHAN Vs. JANENDRA KUMAR JAIN
|
March 7, 1969 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BABU GOVERDHAN REGULAR MOTOR SERVICE
|
September 10, 1969 |
|
MALINI AYYAPPA NAICKER NOW DEAD Vs. SETH MANGHRAJ UDHAVADAS FIRM
|
February 13, 1969 |
|
MALOJIRAO Vs. STATE OF MADHYA PRADESH
|
July 14, 1969 |
|
MALOJIRAO NARASINGARAO SHITOLE Vs. STATE OF MADHYA PRADESH
|
March 7, 1969 |
|
MALYA APAD ARAT Vs. STATE OF MAHARASHTRA
|
April 21, 1969 |
|
MANAGEMENT AND GHAZIABAD ENGINEERING CO PRIVATE LIMITED Vs. ITS WORKMEN
|
July 17, 1969 |
|
MANAGEMENT OF MESSRS PRADIP LAMP WORKS Vs. PRADIP LAMP WOKERS KARAMGHARYA SANGH
|
October 16, 1969 |
|
MANAGEMENT OF PRADIP LAMP WORKS, PATNA CITY Vs. WORKMEN OF THE PRADIP LAMP WORKS
|
August 28, 1969 |
|
MANAGEMENT OF RASHTRA600T JAIPUR Vs. RAJASTHAN WORKING JOURNALIST UNION JAIPUR
|
September 22, 1969 |
|
MANAGEMENT OF STATE BANK OF HYDERABAD Vs. VASUDEV ANANT BHIDE
|
April 24, 1969 |
|
MANGAT RAI Vs. STATE OF MADHYA PRADESH
|
September 1, 1969 |
|
MANGI LAL Vs. STATE OF MAHARASHTRA
|
September 9, 1969 |
|
MANI MANI Vs. MANI JOSHUA
|
March 21, 1969 |
|
MANUBHAI NANDLAL AMORSEY Vs. POPATLAL MANILAL JOSHI
|
January 4, 1969 |
|
MATHAI METHEWS Vs. STATE OF MAHARASHTRA
|
July 23, 1969 |
|
MAULA BUX Vs. UNION OF INDIA
|
August 19, 1969 |
|
MEHANGA SINGH Vs. SUNDER CHAND
|
February 20, 1969 |
|
MEHARBAN SINGH Vs. NARESH SINGH
|
October 27, 1969 |
|
MFGHRAJ Vs. BAYABI
|
April 30, 1969 |
|
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B MEERUT
|
February 10, 1969 |
|
MOHAMMAD FARUK Vs. STATE OF MADHYA PRADESH
|
April 1, 1969 |
|
MOHAMMAD HANIF Vs. STATE OF ASSAM
|
September 3, 1969 |
|
MOHAMMAD HUSAIN UMAR KOCHRA Vs. K S DALIPSINGHJI
|
March 31, 1969 |
|
MOHAMMAD IBRAHIM Vs. STATE OF ANDHRA PRADESH
|
December 4, 1969 |
|
MOHAMMAD ISMAIL Vs. NANNEY LAL
|
March 7, 1969 |
|
MOHAMMAD KUTUBBUDDIN Vs. STATE OF ANDHRA PRADESH
|
October 8, 1969 |
|
MOHAMMAD SHAFI Vs. STATE OF JAMMU AND KASHMIR
|
October 17, 1969 |
|
MOHD. HUSAIN UMAR KOCHRA ETC. Vs. K.S. DALIPSINGHJI AND ANR. ETC.
|
November 24, 1969 |
|
MOMAMMAD ABDUL KHADER IBRAHIM SAHIB Vs. CHIDAMBARAM MUDALIAR
|
February 27, 1969 |
|
MOOL RAJ AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 16, 1969 |
|
MOTI LAL Vs. NANAK CHAND
|
October 14, 1969 |
|
MST. JADAO BAHUJI Vs. MUNICIPAL COMMITTEE, KHANDWA AND ANR.
|
September 19, 1969 |
|
MUDDADA CHAVANNNA Vs. KODANDRAMA SWAMI VARU
|
March 19, 1969 |
|
MUDI GOWDA GOWDAPPA SANKH Vs. RAM CHANDRA RAVAGOWUA SANKH
|
January 7, 1969 |
|
MULA Vs. GODHU
|
August 28, 1969 |
|
MULCHAND ODHAVJI Vs. RAJKOT BOROUGH MUNICIPALITY
|
October 28, 1969 |
|
MULSHANKAR OJHA Vs. CHUNILAL OJHA
|
September 25, 1969 |
|
MUNICIPAL BOARD SITAPUR Vs. PRAYAG NARAIN SAIGAL AND FIRM MOOSARAM BHAGWAN DAS
|
January 16, 1969 |
|
MUNICIPAL COMM ITTEE AMRITSAR Vs. STATE OF PUNJAB
|
January 30, 1969 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. STATE OF PUNJAB
|
September 12, 1969 |
|
MUNICIPAL CORPORATION Vs. NIYAMATULLAH
|
August 21, 1969 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHIV PRASAD
|
April 15, 1969 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAGDISH LAL
|
May 27, 1969 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KHEM CHAND AND ANOTHER
|
May 27, 1969 |
|
MUNICIPAL COUNCIL RAIPUR Vs. STATE OF MADHYA PRADESH
|
August 21, 1969 |
|
MUNICIPAL COUNCIL RAIPUR Vs. STATE OF MADHYA PRADESH
|
August 18, 1969 |
|
MUNICIPAL COUNCIL, RAIPUR AND ANR. Vs. STATE OF M.P.
|
August 19, 1969 |
|
MUNNI DEVI Vs. GOKAL CHAND
|
September 12, 1969 |
|
MUNSHI LAL BENI RAM GLASS WORKS Vs. S S SINGH ASSISTANT LABOUR COMMIS SIONER
|
October 27, 1969 |
|
MUNSHI MANZOOR ALI KHAN OTHERS Vs. SUKHBASI LAL
|
March 14, 1969 |
|
MURTAZA AND SONS Vs. NAZIR MOHAMMAD KHAN
|
November 24, 1969 |
|
N S RAJABATHAR MUDALIAR Vs. M S VADIVELU MUDALIAR
|
September 9, 1969 |
|
N SWAIN Vs. B K MOHAPATRA
|
April 11, 1969 |
|
N V NARENDRANATH Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH
|
March 7, 1969 |
|
N VENUGOPALA RAVI VARMA RAJAH Vs. UNION OF INDIA
|
February 26, 1969 |
|
NAGARAJA RAO Vs. C K MAMAD KEYI
|
October 27, 1969 |
|
NANAK CHAND Vs. GHANDRA KISHOKE AGGARWAL ANDOTHERS
|
May 20, 1969 |
|
NANAK CHAND Vs. INDERJIT
|
September 9, 1969 |
|
NARAIN AND OTHERS Vs. MUNSHI
|
July 28, 1969 |
|
NARAYAN MISRA Vs. STATE OF ORISSA
|
March 25, 1969 |
|
NARAYANIBAI Vs. STATE OF MAHARASHTRA
|
October 29, 1969 |
|
NARENDRAJIT SINGH Vs. STATE OF UTTAR PRADESH
|
November 21, 1969 |
|
NARESH CHANDRA SAHA Vs. UNION TERRITORY OF TRIPURA
|
October 6, 1969 |
|
NATHU PRASAD Vs. RANCHHOD PRASAD
|
October 6, 1969 |
|
NATHULAL Vs. PHOOLCHAND
|
October 16, 1969 |
|
NATHURAM MIRDHA Vs. GORDHAN SONI
|
February 11, 1969 |
|
NATIONAL AND GRINDLAYS BANK LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 5, 1969 |
|
NAVALKHA AND SONS Vs. RAMANYA DAS
|
October 27, 1969 |
|
NAZERIA MOTOR SERVICE Vs. STATE OF ANDHRA PRADESH
|
August 21, 1969 |
|
NAZUL ALI MOLLA Vs. STATE OF WEST BENGAL
|
September 16, 1969 |
|
NETHERLAND STEAM NAVIGATION CO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
March 14, 1969 |
|
NEW SAVAN SUGAR AND GUR REFINING CO LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
February 19, 1969 |
|
NIDAMARTHI SURAYYA Vs. PARVATHNENI RAMAKRISHNAIH
|
September 24, 1969 |
|
NILKANTH Vs. STATE OF MAHARASHTRA
|
September 1, 1969 |
|
NIRMAL CHAND Vs. VIDYA WANTI ECEASED
|
January 21, 1969 |
|
NITYANANDA M JOSHI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 25, 1969 |
|
OM PRAKASH Vs. LALCHAND
|
August 8, 1969 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
November 24, 1969 |
|
OM PRAKASH Vs. LALCHAND
|
August 14, 1969 |
|
OM PRAKASH Vs. THE STATE OF HARYANA AND ANR.
|
October 15, 1969 |
|
OSMAN FAKIR MOHAMMAD DIVECHA Vs. ALI AKBAR JAVAD SADAKYA
|
August 28, 1969 |
|
OUDH SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
October 17, 1969 |
|
OUSEPH VARGHESE Vs. JOSEPH ALEY
|
August 18, 1969 |
|
P M MOHAMMAD MEERAKHAN Vs. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM
|
February 12, 1969 |
|
P. HANUMANTHIAH Vs. UNION OF INDIA
|
September 15, 1969 |
|
P. MADURAI PILLAI Vs. G. AIYALU NAIDU
|
February 13, 1969 |
|
PADRAUNA RAJKRISHNA SUGAR WORKS LIMITED Vs. LAND REFORMS COMMISSIONER U P
|
January 31, 1969 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
February 7, 1969 |
|
PANDIT LAKSHMIKANTA JHA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
February 19, 1969 |
|
PANDIT SADAYATAN PANDEY Vs. MOTILAL BANDHU SAHU
|
September 11, 1969 |
|
PANDIT SHREE KRISHNA SELOT Vs. RAMGHARAN PUJARI
|
January 21, 1969 |
|
PANKAJ KUMAR CHAKRABARTY Vs. STATE OF WEST BENGAL
|
May 1, 1969 |
|
PARASRAMKA COMMERCIAL COMPANY Vs. UNION OF INDIA
|
August 29, 1969 |
|
PATEL BHUDER NAVJI Vs. JAT MAMDAJI KALAJI
|
February 13, 1969 |
|
PATI RAM Vs. STATE OF UTTAR PRADESH
|
September 24, 1969 |
|
PATNA ELECTRIC SUPPLY CO LIMITED Vs. PATNA MUNICIPAL CORPORATION
|
October 9, 1969 |
|
PHARMED PRIVATE LIMITED Vs. WORKMEN
|
December 2, 1969 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
January 6, 1969 |
|
POSTMASTER GENERAL CENTRAL CIRCLE NAGPUR Vs. RADHABAI
|
April 23, 1969 |
|
PRABHAKAR YESHWANTJOSHI Vs. STATE OF MAHARASHTRA
|
September 29, 1969 |
|
PRABHAT KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
April 22, 1969 |
|
PRAGA TOOLS CORPORATION Vs. C A IMANUAL
|
February 19, 1969 |
|
PRAKASH MAHADEO GODSE Vs. STATE OF MAHARASHTRA
|
March 25, 1969 |
|
PRAKASH NARAYAN MODA Vs. DURGADUTTA MODA
|
October 10, 1969 |
|
PRATAP NARAIN Vs. CHIEF COMMISSIONER DELHI
|
January 21, 1969 |
|
PREM KRISHNA Vs. KRISHINCHAND CHELLARAM
|
September 2, 1969 |
|
PRITAM SINGH Vs. STATE OF RAJASTHAN
|
September 19, 1969 |
|
PRITHVI COTTON MILLS LIMITED Vs. BROACH BOROUGH MUNICIPALITY
|
April 25, 1969 |
|
PROF CHANDRA PRAKASH AGARWAL Vs. CHATURBUJ DAS PARIKH
|
December 18, 1969 |
|
PROVIDENT FUND INSPECTOR TRIVANDRUM Vs. SECRETARY N S S CO OPERATIVE SOCIETY CHANGANACHERRY
|
September 17, 1969 |
|
PULLANGODE RUBBER AND PRODUCE CO LIMITED QUILON Vs. COMMISSIONER AGRL INCOME TAX
|
April 24, 1969 |
|
PUNIT RAM Vs. STATE OF MADHYA PRADESH
|
January 7, 1969 |
|
PUNJAB NATIONAL BANK LIMITED Vs. VIKRAM COTTON MILLS
|
September 17, 1969 |
|
R B SUBBAIYYA Vs. STATE OF BIHAR
|
April 28, 1969 |
|
R KEMPRAJ Vs. BARTON SON AND CO
|
August 20, 1969 |
|
R OBLISWAMI NAIDU Vs. ADDITIONAL STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
|
February 17, 1969 |
|
R S LALA PRADUMAN KUMAR Vs. VIRENDRA GOYAL DEAD
|
March 11, 1969 |
|
R V M NEELADRI RAO Vs. BOARD OF REVENUE
|
September 23, 1969 |
|
RABINDRANATH BOSE Vs. UNION OF INDIA
|
October 9, 1969 |
|
RADHAKISHAN KANHIYA LAL Vs. HIGH COURT OF BOMBAY AND OTHERS
|
March 6, 1969 |
|
RAGHUNATH Vs. KEDAR NATH
|
February 3, 1969 |
|
RAGHUNATH SINGH ALIAS MANNA Vs. STATE OF UTTAR PRADESH
|
March 11, 1969 |
|
RAGHUVIR SINGH Vs. RAGHUBIR SINGH KUSHWAHA
|
October 7, 1969 |
|
RAILWAY BOARD REPRESENTING THE UNION OF INDIA Vs. NIRANJAN SINGH
|
February 4, 1969 |
|
RAJ BHONGSHI PRASAD Vs. STATE OF ASSAM
|
July 31, 1969 |
|
RAJ KUMAR MOHAN SINGH Vs. RAJ KUMAR PASUPATHINATH SARAN SINGH
|
April 29, 1969 |
|
RAJA BAHADUR S A N M H MOHAPATRA DEAD Vs. BIDYADHAR NAYAK
|
February 17, 1969 |
|
RAJA BAHDUR KAMAK HYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
September 1, 1969 |
|
RAJA BAJRANG BAHADUR SINGH Vs. JAI NARAIN
|
April 8, 1969 |
|
RAJA KANDREGULA SRINIVASA JAGANNATHA RAO PANTULU BAHADUR GARU Vs. STATE OF ANDHRA PRADESH
|
October 9, 1969 |
|
RAJAH VELUGOTI KUMARA KRISHNA YACHENDRA VARU Vs. RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA VARU
|
October 28, 1969 |
|
RAJENDRA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
January 30, 1969 |
|
RAM CHANDER RAI Vs. STATE OF BIHAR
|
October 16, 1969 |
|
RAM CHANDRA SHUKLA Vs. MAHADEOJI MAHABIRJI AND HAZRAT ALL KANPUR
|
October 15, 1969 |
|
RAM DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
|
October 7, 1969 |
|
RAM DAYAL Vs. BRIJRAJ SINGH
|
April 30, 1969 |
|
RAM GOPAL Vs. ALLADIA
|
November 27, 1969 |
|
RAM GOPAL CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
April 29, 1969 |
|
RAM KIRPAL BHAGAT Vs. STATE OF BIHAR
|
November 13, 1969 |
|
RAM KIRPAL BHAGAT AND ORS. Vs. THE STATE OF BIHAR
|
May 20, 1969 |
|
RAM NARAIN MAHATO Vs. STATE OF MADHYA PRADESH
|
September 16, 1969 |
|
RAM NATH Vs. CHHAJU RAM
|
March 6, 1969 |
|
RAM PAL CHATURVEDI Vs. STATE OF RAJASTHAN
|
September 24, 1969 |
|
RAM PRASAD S O PRABHU DAYAL MATHUR VAISHYA Vs. STATE OF MADHYA PRADESH
|
October 7, 1969 |
|
RAM PRASAD SHARMA Vs. STATE OF BIHAR
|
July 30, 1969 |
|
RAMAN NADAR VISWANATHAN NADAR Vs. SNEHAPPOO RASALAMMA
|
September 17, 1969 |
|
RAMCHAND DEAD Vs. THAKUR JANKI BALLABHJI MAHARAJ
|
July 23, 1969 |
|
RAMCHANDER NARSEY & CO. Vs. WAMANRAO SHENOY
|
March 13, 1969 |
|
RAMPUR DISTILLERY CO LIMITED Vs. COMPANY LAW BOARD
|
September 2, 1969 |
|
RAMSINGH Vs. STATE OF UTTAR PRADESH
|
July 29, 1969 |
|
RANA VIDYA BHUSHAN SINGH Vs. RATIRAM
|
January 28, 1969 |
|
RANGANATH REDDIAR Vs. STATE OF KERALA
|
July 14, 1969 |
|
RANI BAI Vs. YADUNANDAN RAM
|
February 19, 1969 |
|
RANJIT CHANDRA CHOWDHURY Vs. MOHITOSH MUKHERJEE
|
March 17, 1969 |
|
RASH BEHARI CHATTERJEE Vs. FAGU SHAW
|
April 28, 1969 |
|
RASHBIHARI PANDA Vs. STATE OF ORISSA
|
January 16, 1969 |
|
RATAN LAL SHAH Vs. FIRM LALMANDAS GHHADAMMALAL
|
April 15, 1969 |
|
REFORM FLOUR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
December 11, 1969 |
|
REMINGTON RAND OF INDIA LIMITED Vs. WORKMEN
|
October 17, 1969 |
|
REV MONS SEBASTIAO FRANSISCO XAVIER DOS REMEDIOS MONTERIO Vs. STATE OF GOA
|
March 26, 1969 |
|
RIGHT REV BISHOP S K PATRO Vs. STATE OF BIHAR
|
April 2, 1969 |
|
RUBY GENERAL INSURANCE COMPANY LIMITED Vs. P P CHOPRA
|
September 12, 1969 |
|
RUSTON AND HORNSBY LIMITED Vs. ZAMINDARA ENGINEERING CO
|
September 9, 1969 |
|
S JHANSI LAXMI BAI Vs. POTHANA APPARAO
|
March 17, 1969 |
|
S KARTAR SINGH Vs. CHAMANLAL
|
March 14, 1969 |
|
S L AGARWAL Vs. GENERAL MANAGER HINDUSTAN STEEL LIMITED
|
December 19, 1969 |
|
S PARTHASARATHY Vs. COMMISSIONER OF INCOME TAX MADRAS
|
December 1, 1969 |
|
S.M. RAM LAL & CO. Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
April 3, 1969 |
|
SAKHARAM Vs. STATE OF MAHARASHTRA
|
April 22, 1969 |
|
SALES TAX OFFICER Vs. SUDARSANAM IYENGAR AND SONS
|
August 13, 1969 |
|
SAMANT N BALKRISHNA Vs. GEORGE FERNANDEZ
|
February 12, 1969 |
|
SAMBUDAMURTHI MUDALIAR Vs. STATE OF MADRAS
|
September 15, 1969 |
|
SAMPAT PRAKASH Vs. STATE OF JAMMU AND KASHMIR
|
February 6, 1969 |
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SAMPAT SINGH Vs. STATE OF RAJASTHAN
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January 2, 1969 |
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SANGAT SINGH Vs. PERMA NAND BAHL
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November 26, 1969 |
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SARMUKH SINGH Vs. KARAM SINGH
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September 5, 1969 |
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SATWARA CHHAGAN KARSAN Vs. STATE OF GUJARAT
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August 13, 1969 |
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SATYA CHARAN DUTTA Vs. URMILLA SUNDARI DASAI
|
September 9, 1969 |
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SATYANARAYANA MODI Vs. CONTROLLER OF ESTATE DUTY DELHI AND RAJASTHAN NEW DELHI
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July 31, 1969 |
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SAYED REHMANMIYA MUSTAFAMIYA Vs. STATE OF GUJARAT
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December 2, 1969 |
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SETH ANAND KUMAR Vs. ABNASH KAUR
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February 11, 1969 |
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SETHBADRI PRASAD Vs. KANSO DEVI
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August 26, 1969 |
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SHAIK MOHAMMAD UMAR SAHEB Vs. KALESKAR HASHAM KARIMSAB
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March 13, 1969 |
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SHAKUNTALA Vs. STATE OF HARYANA
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February 16, 1969 |
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SHAMALBHAI LALLUBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
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August 28, 1969 |
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SHAMLAL Vs. AMARNATH
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September 17, 1969 |
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SHANKAR KERBA JADHAV Vs. STATE OF MAHARASHTRA
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September 8, 1969 |
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SHANKAR PRAHLAD DESHPANDE Vs. SETH GENDALAL MOTILAL PATNI
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October 29, 1969 |
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SHANKAR RAMCHANDRA ABHYANKAR Vs. KRISHNAJI DATTATREYA BAPAT
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April 16, 1969 |
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SHASHI CHAUDHURY Vs. STATE OF JAMMU AND KASHMIR
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February 3, 1969 |
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SHAUQIN SINGH Vs. DESA SINGH
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December 4, 1969 |
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SHEIK ABDUL REHMAN Vs. JAGAT RAM ARYAN
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February 11, 1969 |
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SHEIKH ABDUL SATTAR Vs. UNION OF INDIA
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October 10, 1969 |
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SHEIKH HAFEEZ Vs. STATE OF BIHAR
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July 30, 1969 |
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SHEO SADAN SINGH Vs. MOHAN LAL GAUTAM
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January 24, 1969 |
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SHEOLAL Vs. SULTAN
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September 15, 1969 |
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SHEONATH Vs. STATE OF UTTAR PRADESH
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October 15, 1969 |
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SHEONATH Vs. THE STATE OF UTTAR PRADESH
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November 24, 1969 |
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SHEOPUJAN DHAR Vs. STATE OF UTTAR PRADESH
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September 26, 1969 |
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SHIVAGONDA SUBRAIGONDA PATIL Vs. RUDRAGONDA BHIMAGONDA PATIL
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October 14, 1969 |
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SHIVASHANKAR PRASAD SHAH Vs. BAIKUNTH NATH SINGH
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March 7, 1969 |
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SHRI RAM CHAUHAN Vs. DELHI ADMINISTRATION
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September 19, 1969 |
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SHRIKALANKADEVISANSTHAN Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
|
August 19, 1969 |
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SHRIMATI LALITHAMMA Vs. SUBBANNA
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April 9, 1969 |
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SHYAM BEHARI LAL Vs. LALLA JAGESHWAR PRASAD
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April 4, 1969 |
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SHYAMAL CHAKRABORTY Vs. COMMISSIONER OF POLICE CALCUTTA
|
August 4, 1969 |
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SHYAMSUNDER TIKAM SHET Vs. STATE OF MAHARASHTRA
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October 15, 1969 |
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SIDRAMAPPA Vs. RAJASHETTY
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December 9, 1969 |
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SIHOR ELECTRICITY WORKS LIMITED Vs. GUJARAT ELECTRICITY BOARD
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January 26, 1969 |
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SILVER SCREEN ENTERPRISES Vs. DEVKI NANDAN NAGPAL
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November 28, 1969 |
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SITABAI Vs. RAMCHANDRA
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August 20, 1969 |
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SITARAM MAHTON Vs. STATE OF BIHAR
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October 29, 1969 |
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SMT. VIDYA SINGH Vs. SHRI S.P. BHATNAGAR
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August 27, 1969 |
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SOMNATH BURMAN Vs. S P RAJU
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October 16, 1969 |
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SOMNATH SAHU Vs. STATE OF ORISSA
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March 21, 1969 |
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SRIMATI KANTA KATHURIA Vs. MANAK CHAND SURANA
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October 16, 1969 |
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STAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
August 7, 1969 |
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STATE BANK OF INDIA Vs. GHAMANDI RAM DEAD
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February 13, 1969 |
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STATE OF ANDHRA PRADESH Vs. B S PRASADA RAO
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October 27, 1969 |
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STATE OF ASSAM Vs. KUSESWAR SAIKIA
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October 17, 1969 |
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STATE OF ASSAM Vs. BIRAJA MOHAN DEB
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September 16, 1969 |
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STATE OF ASSAM Vs. HARISINGH
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July 16, 1969 |
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STATE OF ASSAM Vs. D C CHOUDHURI
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August 7, 1969 |
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STATE OF BIHAR Vs. NATHU PANDEY
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April 23, 1969 |
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STATE OF BIHAR Vs. R.B. MOTILAL CHAMARIA
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September 12, 1969 |
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STATE OF BIHAR Vs. KAMLA KANT MISRA
|
October 29, 1969 |
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STATE OF BIHAR Vs. UNION OF INDIA
|
September 19, 1969 |
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STATE OF GUJARAT Vs. RAMPRAKASH P PURI
|
October 16, 1969 |
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STATE OF GUJARAT Vs. PATIL RAGHAV NATHA
|
April 21, 1969 |
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STATE OF GUJARAT Vs. R G TEREDESAI
|
April 10, 1969 |
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STATE OF GUJARAT Vs. SHANTILAL MANGALDAS
|
January 13, 1969 |
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STATE OF HARYANA Vs. MOHANLAL
|
October 30, 1969 |
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STATE OF KERALA Vs. P P JOSEPH AND CO AND JOSEPH ELIAS
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August 14, 1969 |
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STATE OF KERALA Vs. A B ABDUL KADIR
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July 30, 1969 |
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STATE OF KERALA Vs. K E NAINAN
|
July 29, 1969 |
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STATE OF M P Vs. KANHAIYALAL
|
April 21, 1969 |
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STATE OF M P Vs. GHANDROJ RAO ANGRE
|
January 28, 1969 |
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STATE OF M.P. Vs. MAHANT KAMAL PURI
|
April 17, 1969 |
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STATE OF MADHYA PRADESH Vs. BRIJ MOHAN DAS
|
September 1, 1969 |
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STATE OF MADHYA PRADESH Vs. SHARDUL SINGH
|
December 2, 1969 |
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STATE OF MADHYA PRADESH Vs. HARIHAR GOPAL
|
March 10, 1969 |
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STATE OF MADRAS Vs. DAVAR AND CO
|
May 20, 1969 |
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STATE OF MAHARASHTRA Vs. BHAISHANKAR AVALRAM JOSHI
|
March 10, 1969 |
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STATE OF MAHARASHTRA Vs. NAINMAL PUNJAJI SHAH
|
October 31, 1969 |
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STATE OF MYSORE Vs. G N LINGAPPA
|
August 21, 1969 |
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STATE OF MYSORE Vs. S V G IYENGAR
|
September 1, 1969 |
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STATE OF MYSORE Vs. P N NANJUNDIAH
|
March 7, 1969 |
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STATE OF NAGALAND Vs. G VASANTHA
|
October 16, 1969 |
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STATE OF ORISSA Vs. MAHARAJA SHRI B P SINGH DEO
|
December 1, 1969 |
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STATE OF ORISSA Vs. BAISHNAB SAHU
|
February 6, 1969 |
|
STATE OF ORISSA Vs. CHANDRASEKHAR SINGH BHOI
|
July 15, 1969 |
|
STATE OF ORISSA Vs. B K MOHAPATRA
|
April 11, 1969 |
|
STATE OF ORISSA Vs. RAGHUNATH SAHU
|
January 15, 1969 |
|
STATE OF PUNJAB Vs. CHANDU LAL KISHORI LAL:KRISHNA COTTON DAL AND OIL FACTORY:GURBAX SINGH MADAN LAL
|
February 27, 1969 |
|
STATE OF PUNJAB Vs. SATPAL
|
November 24, 1969 |
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STATE OF PUNJAB Vs. SARDAR SEWA SINGH GILL
|
October 27, 1969 |
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STATE OF PUNJAB Vs. SANT SINGH KANWARJIT SINGH
|
December 4, 1969 |
|
STATE OF PUNJAB Vs. KHEMI RAM
|
October 6, 1969 |
|
STATE OF PUNJAB Vs. SATPAL AND ANR.
|
September 17, 1969 |
|
STATE OF RAJASTHAN Vs. FATEH CHAND
|
November 24, 1969 |
|
STATE OF RAJASTHAN Vs. MAN INDUSTRIAL CORPORATION LIMITED
|
February 4, 1969 |
|
STATE OF RAJASTHAN Vs. GHASIRAM MANGLLAL
|
March 19, 1969 |
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STATE OF RAJASTHAN Vs. NENU RAM
|
July 31, 1969 |
|
STATE OF U.P. Vs. KANWAR DURGESHWAR DAYAL
|
March 11, 1969 |
|
STATE OF UTTAR PRADESH Vs. SATYA NARAIN PRASAD
|
October 30, 1969 |
|
STATE OF UTTAR PRADESH Vs. OM PRAKASH GUPTA
|
October 28, 1969 |
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STATE OF UTTAR PRADESH Vs. RAJKUMAR RUKMINI RAMAN BRAHMAF
|
September 11, 1969 |
|
STATE OF UTTAR PRADESH Vs. ABDUL KHALIQ
|
April 30, 1969 |
|
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA SINGH
|
January 17, 1969 |
|
STATE OF UTTAR PRADESH Vs. SHAH MOHAMMED
|
March 13, 1969 |
|
STATE OF WEST BENGAL Vs. JUGAL KISHORE MORE
|
January 10, 1969 |
|
SUB DIVISIONAL OFFICER MANDLA Vs. PIRMA GOND
|
March 10, 1969 |
|
SUB DIVISIONAL OFFICER SADAR FAIZABAD Vs. SHAMBHOO NARAIN SINGH
|
March 31, 1969 |
|
SUDHIR KUMAR Vs. BALDEV KRISHNA THAPAR
|
October 28, 1969 |
|
SUDHIR KUMAR SAHA Vs. COMMISSIONER OF POLICE CALCUTTA
|
December 18, 1969 |
|
SUDHIR KUMAR SAHA Vs. THE COMMISSIONER OF POLICE, CALCUTTA AND ANR.
|
December 2, 1969 |
|
SUKHRAM SINGH Vs. HARBHRJI
|
February 19, 1969 |
|
SULTAN SINGH Vs. THE STATE OF RAJASTHAN
|
July 28, 1969 |
|
SURAT SINGH Vs. KISHORI LAL
|
August 22, 1969 |
|
SUSHILA KASHINATH DHONDE Vs. HARILAL GOVINDJI BHOGANI
|
October 17, 1969 |
|
SWARAJ SINGH Vs. STATE OF BIHAR
|
October 7, 1969 |
|
SWARAN LATA GHOSH Vs. H K BANERJEE
|
March 12, 1969 |
|
T B THAKORE Vs. STATE OF MAHARASHTRA
|
April 25, 1969 |
|
T G VENKATARAMAN Vs. STATE OF MADRAS
|
July 17, 1969 |
|
TAHSIL NAIDU Vs. KULLA NAIDU
|
September 19, 1969 |
|
TAKHATRAY SHIVDATRAI MANKAD Vs. STATE OF GUJARAT
|
April 9, 1969 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED Vs. S C PRASAD
|
March 11, 1969 |
|
TATA IRON & STEEL CO. LTD. Vs. STATE OF BIHAR
|
March 20, 1969 |
|
TATANAGAR FOUNDRY COMPANY LIMITED Vs. THEIR WORKMEN
|
October 27, 1969 |
|
TAX AND SALES TAX, QUILON Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-DHANALAKSHMI VILAS CASHEW COMPANY
|
February 18, 1969 |
|
TAYABALI JAFFARBHAI TANKIWALA Vs. ASHA AND GO
|
September 24, 1969 |
|
TEXTILE LABOUR ASSOCIATION BHADRA AHMEDABAD BALDEOBHAI MAGANLAL Vs. AHMEDABAD MILL OWNERS ASSOCIATION AHMEDABAD:ARYODAYA SPINNING MILLS GO LTD
|
October 10, 1969 |
|
THAKUR BIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
April 25, 1969 |
|
THE STATE OF ANDHRA PRADESH Vs. I.B.S. PRASADA RAO AND ORS.
|
November 13, 1969 |
|
TILAK GHAND KUREEL Vs. BHIM RAJ
|
May 2, 1969 |
|
TOWN MUNICIPAL COUNCIL ATHANI Vs. PRESIDING OFFICER LABOUR COURTS HUBLI
|
March 20, 1969 |
|
TRAVANCORE RAYON LIMITED Vs. UNION OF INDIA
|
October 28, 1969 |
|
TRIBHUBAN PARKASH NAYYAR Vs. UNION OF INDIA
|
October 10, 1969 |
|
TUFAIL ALIAS SIMMI Vs. STATE OF UTTAR PRADESH
|
January 14, 1969 |
|
TULSIPUR SUGAR CO. LTD. Vs. WORKMEN
|
September 27, 1969 |
|
TULSIPUR SUGAR COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
March 1, 1969 |
|
U P ELECTRIC SUPPLY COMPANY LIMITED Vs. R K SHUKLA
|
April 30, 1969 |
|
UNION OF INDIA Vs. R S DHABA INCOME TAX OFFICER
|
April 7, 1969 |
|
UNION OF INDIA Vs. JAGJIT SINGH
|
April 1, 1969 |
|
UNION OF INDIA Vs. SURJEET SINGH ATWAL
|
April 22, 1969 |
|
UNION OF INDIA Vs. R S DHABA
|
March 7, 1969 |
|
UNION OF INDIA Vs. R.V. SADA SIVA MURTHY
|
July 15, 1969 |
|
UNION OF INDIA Vs. BHIM SEN WALAITI RAMT
|
September 29, 1969 |
|
UNION OF INDIA Vs. PREM PARKASH MIDHA
|
August 14, 1969 |
|
UNION OF INDIA Vs. A V NARASIMHALU
|
September 1, 1969 |
|
UNION TEXTILE TRADERS Vs. BHAWANI COTTON MILLS LIMITED
|
September 15, 1969 |
|
UPPER DOAB SUGAR MILLS LTD Vs. SHAHADARA (DELHI), SAHARANPUR LIGHT RLY. CO. LTD
|
February 18, 1969 |
|
V D M R M M R M MUTHIAH CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
February 14, 1969 |
|
V JAGANMOHAN RAO Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1969 |
|
V O TRAGTOROEXPORT MOSCOW Vs. TARAPORE AND COMPANY
|
October 28, 1969 |
|
V P GOPALA RAO Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
|
March 7, 1969 |
|
V VENUGOPALA VERMA RAJAH Vs. COMMISSIONER OF INCOME TAX KERALA
|
September 24, 1969 |
|
VALLABBHAI NATHABHAI Vs. BAI JIVI
|
January 12, 1969 |
|
VENKATA RAO ESAJIRAO LIMBEKAR Vs. STATE OF BOMBAY
|
April 15, 1969 |
|
VIDYA PRACHAR TRUST Vs. PANDIT BASANT RAM
|
March 21, 1969 |
|
VIRAJLAL MANILAL AND CO Vs. STATE OF MADHYA PRADESH
|
April 25, 1969 |
|
VISHWANATH SHANKAR BELDAR Vs. STATE OF MAHARASHTRA
|
September 18, 1969 |
|
VISWESARDAS GOKULDAS Vs. B K NARAYAN SINGH
|
February 6, 1969 |
|
VIVIAN RODRICK Vs. STATE OF WEST BENGAL
|
April 30, 1969 |
|
VIZAGAPATAM DOCK LABOUR BOARD Vs. STEVEDORES ASSOCIATION VISHAKHAPATNAM
|
September 10, 1969 |
|
VOLETI VENKATARAMA RAO Vs. KESAPRAGADA BHASKARA RAO
|
April 15, 1969 |
|
WAMAN DHULAJI RAJPUT Vs. UMABAI
|
November 26, 1969 |
|
WESTERN M P ELECTRIC POWER AND SUPPLY COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
March 7, 1969 |
|
WESTERN U.P. ELECTRIC AND POWER SUPPLY CO. LTD. Vs. HIND LAMPS LTD.
|
February 17, 1969 |
|
WIRE NETTING STORES Vs. DELHI DEVELOPMENT AUTHORITY
|
January 9, 1969 |
|
WORKMEN EMPLOYED IN B & C MILLS, MADRAS Vs. MANAGEMENT OF B & C MILLS, MADRAS
|
July 31, 1969 |
|
WORKMEN OF DELHI CLOTH AND GENERAL MILLS LIMITED Vs. MANAGEMENT OF DELHI CLOTH AND GENERAL MILLS LIMITED
|
October 17, 1969 |
|
WORKMEN OF KETTLEWELL BULLEN & CO. LTD. Vs. KETTLEWELL BULLEN & CO. LTD.
|
February 12, 1969 |
|
WORKMEN OF MOTOR INDUSTRIES COMPANY LIMITED Vs. MANAGEMENT OF MOTOR INDUSTRIES CO LTD
|
April 15, 1969 |
|
WORKMEN OF SUR IRON AND STEEL CO PRIVATE LIMITED Vs. SUR IRON AND STEEL CO PRIVATE LIMITED
|
February 3, 1969 |
|
WORKS MANAGER CENTRAL RAILWAY WORKSHOP JHANSI Vs. VISHWANATH
|
October 9, 1969 |
|
YOGENDRA NATH NASKAR Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
February 18, 1969 |
|
YUVRAJ UIGVIJAY SINHJI Vs. YUVRANI PRATAP KUMARI
|
May 2, 1969 |
|
ZANDU PHARMACUTICAL WORKS LTD Vs. G.J. DESAI
|
August 28, 1969 |
LOGIN