|
A VISHWANATH RAO 2 RACHAPPA KARNI Vs. STATE OF MYSORE
|
February 16, 1968 |
|
A.R. SALAY MOHAMED SAIT Vs. JAFFER MOHAMED SAIT
|
March 25, 1968 |
|
ABDUL RAHIMAN KHAN Vs. SADA SHIV TRIPATHI
|
July 15, 1968 |
|
ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION INDORE Vs. FIRM JAGMOHANDAS VIJAY KUMAR
|
August 14, 1968 |
|
AGRA ELECTRIC SUPPLY COMPANY LIMITED Vs. LABOUR COURT MEERUT
|
November 8, 1968 |
|
AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE Vs. COMMISSIONER OF SALES TAX M P
|
August 14, 1968 |
|
AJAIB SINGH Vs. JOGINDER SINGH
|
April 30, 1968 |
|
AKHTAR ALAM Vs. STATE OF BIHAR
|
November 12, 1968 |
|
ALAMOHAN DAS Vs. STATE OF WEST BENGAL
|
October 26, 1968 |
|
AMALGAMATED ELECTRICITY CO BELGAUM LIMITED Vs. MUNICIPAL COMMITTEE AJMER
|
July 25, 1968 |
|
AMBALAL PURSHOTTAM Vs. AHMEDABAD MUNICIPAL CORPORATION OF THE CITY OF AHMEDABADIN ALL THE APPEALS
|
February 19, 1968 |
|
AMOLAK CHAND Vs. RAGHUVEER SINGH
|
February 22, 1968 |
|
AMRIT LAL AMBALAL PATEL Vs. HIMATHBHAI GOMANBHAI PATEL ANA ANOTHER
|
May 3, 1968 |
|
AMRIT LAL GOVERDHAN LALAN DEAD Vs. STATE BANK OF TRAVANCORE
|
April 11, 1968 |
|
ANAND SWARUP MISRA Vs. B N NIGAM
|
July 22, 1968 |
|
ANGLO AMERICAN DIRECT TEA TRADING CO LIMITED IN ALL APPEALS Vs. COMMISSIONER OF AGRICUTURAL INCOME TAX KERALA IN ALL APPEALS
|
January 10, 1968 |
|
ARBIND KUMAR SINGH Vs. NAND KISHORE PRASAD
|
February 26, 1968 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
October 8, 1968 |
|
ASHIQ MIYAN Vs. STATE OF MADHYA PRADESH
|
May 1, 1968 |
|
ASSISTANT COLLECTOR OF CUSTOMS BOMBAY BEHRAMJI MERWANJI DAMANIA Vs. L R MELWANI :L R MELWANI
|
October 16, 1968 |
|
ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD Vs. NAWAB SIR MIR OSMAN ALI KHAN BAHADUR H E H THE NIZAM OF HYDERABAD
|
August 23, 1968 |
|
ATAMDAS Vs. SURYA PRASAD
|
March 20, 1968 |
|
AYODHYA PRASAD VAJPAI Vs. STATE OF UTTAR PRADESH
|
March 13, 1968 |
|
B C MOHINDRA Vs. MUNICIPAL BOARD SAHARANPUR
|
November 20, 1968 |
|
B S VADERA G S CHAGGAR Vs. UNION OF INDIA
|
March 27, 1968 |
|
B SHANKAR RAO BADAMI Vs. STATE OF MYSORE
|
December 4, 1968 |
|
BABURAM PRAKASH CHANDRA MAHESHWARI Vs. ANTARIM ZILA PARISHAD NOW ZILA PARISHAD MUZAFFAMAGAR
|
August 2, 1968 |
|
BADRI PRASAD Vs. STATE OF MADHYA PRADESH
|
October 11, 1968 |
|
BAHADUR SINGH Vs. MUNI SUBRAT DASS
|
October 16, 1968 |
|
BAI RADHA Vs. STATE OF GUJARAT
|
November 20, 1968 |
|
BAIDYANATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
April 30, 1968 |
|
BALADIN BAM Vs. COMMISSIONER OF INCOME TAX U P
|
August 21, 1968 |
|
BALAMMAL Vs. STATE OF MADRAS
|
April 23, 1968 |
|
BALCHAND Vs. INCOME TAX OFFICER SAGAR
|
August 19, 1968 |
|
BANARAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX U P
|
August 13, 1968 |
|
BANK OF BIHAR LIMITED Vs. DAMODAR PRASAD
|
August 8, 1968 |
|
BASHIRA Vs. STATE OF UTTAR PRADESH
|
April 19, 1968 |
|
BEGUM SURIYA RASHID Vs. STATE OF MADHYA PRADESH
|
August 28, 1968 |
|
BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LIMITED Vs. ITS WORKMEN
|
September 16, 1968 |
|
BHAGWAN DAS Vs. PARAS NATH
|
September 27, 1968 |
|
BHAILAL AND COMPANY Vs. WORKMEN
|
August 29, 1968 |
|
BHALCHANDRA Vs. STATE OF MAHARASHTRA
|
April 11, 1968 |
|
BHANUPRASAD HARIPRASAD DAVE Vs. STATE OF GUJARAT
|
April 19, 1968 |
|
BHARAT NIDHI LIMITED Vs. TAKHATMAL DEAD
|
August 7, 1968 |
|
BHUPENDRA SINGH Vs. STATE OF PUNJAB
|
March 5, 1968 |
|
BIBHUTI BHUSAN DAS GUPTA Vs. STATE OF WEST BENGAL
|
September 16, 1968 |
|
BIBI AISHA Vs. BIHAR SUBAI SUNNI MAJLIS AVAQAF
|
July 24, 1968 |
|
BIDYA DEB BARMA Vs. DISTRICT MAGISTRATE TRIPURA AGARTALA
|
August 6, 1968 |
|
BIRENDRA PRATAP SINGH Vs. GULWANT SINGH
|
January 31, 1968 |
|
BOARD OF DIRECTORS OF SOUTH ARCOT ELECTRICITY DISTRIBUTION CO LIMITED Vs. N K MOHAMMAD KHAN
|
November 25, 1968 |
|
BOOTHALINGA AGENCIES Vs. V T C PORIASWAMI NADAR
|
April 22, 1968 |
|
BULCHAND CHANDIRAM Vs. BANK OF INDIA LIMITED
|
April 19, 1968 |
|
BUNNA PRASAD Vs. STATE OF UTTAR PRADESH
|
April 24, 1968 |
|
BURN AND COMPANY LIMITED Vs. WORKMAN
|
February 8, 1968 |
|
C R NAGAPPA Vs. COMMISSIONER OF INCOME TAX MYSORE
|
September 4, 1968 |
|
CALTEX INDIA LIMITED Vs. BHAGWAN DEVI MARODIA
|
November 26, 1968 |
|
CENTRAL BANK OF INDIA Vs. PRAKASH CHAND JAIN
|
August 20, 1968 |
|
CHAIRMAN BROOKE BOND INDIA PRIVATE LIMITED Vs. CHANDRANATH CHOUDHARY
|
September 3, 1968 |
|
CHANDRA PRAKASH Vs. COMMISSIONER OF INCOME TAX U P
|
August 21, 1968 |
|
CHARITY COMMISSIONER BOMBAY Vs. ADMINISTRATOR OF THE SHRINGERI MATH AND ITS PROPERTIES
|
August 13, 1968 |
|
CHATURBHAI PANDE Vs. COLLECTOR RAIGARH
|
July 23, 1968 |
|
CHHATU RAM HORIL RAM PRIVATE LIMITED Vs. STATE OF BIHAR
|
January 31, 1968 |
|
CHIEF COMMISSIONER DELHI Vs. CHADHA MOTOR TRANSPORT CO PRIVATE LIMITED
|
March 4, 1968 |
|
CHIEF SETTLEMENT COMMISSIONER PUNJAB CHIEF SETTLEMENT COMMISSIONER PUNJAB UNION OF INDIA Vs. OM PARKASH:AJIT SINGH KALHA:PARTAP SINGH
|
April 5, 1968 |
|
CHOCKALINGA SETHURAYAR Vs. ARUMANAYAKAIN
|
August 28, 1968 |
|
COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS SHILLONG Vs. SANAWARMAL PUROHIT
|
December 16, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL RADHEY LAL
|
September 6, 1968 |
|
COMMISSIONER OF INCOME TAX BANGALORE Vs. UNION TILE EXPORTERS BANGALORE
|
September 10, 1968 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. GOVERDHAN LTD
|
January 9, 1968 |
|
COMMISSIONER OF INCOME TAX GUJARAT II Vs. B M KHARWAR
|
August 13, 1968 |
|
COMMISSIONER OF INCOME TAX KERALA Vs. PANGAL VITTAL NAYAK AND COMPANY PRIVATE LIMITED
|
August 22, 1968 |
|
COMMISSIONER OF INCOME TAX KERALA Vs. K B KALIKUTTY DEAD ANA ANOTHER
|
August 2, 1968 |
|
COMMISSIONER OF INCOME TAX MYSORE Vs. GURUNATH V DHAKAPPA
|
July 23, 1968 |
|
COMMISSIONER OF INCOME TAX U P Vs. DEVI PRASAD VISHWANATH PRASAD
|
August 1, 1968 |
|
COMMISSIONER OF INCOME TAX U P Vs. ABDUL HAI AZIM ULLAH
|
September 5, 1968 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. DURGA PRASAD MORE
|
August 22, 1968 |
|
COMMISSIONER OF SALES TAX INDORE Vs. MOHAMMAD HUSSAIN RAHIM BUX
|
August 28, 1968 |
|
COMMISSIONER OF SALES TAX M P INDORE Vs. ALLWYN COOPER
|
August 21, 1968 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE Vs. MADHYA PRADESH ELECTRICITY BOARD JABALPUR
|
November 26, 1968 |
|
COMMISSIONER OF SALES TAX U P Vs. INDIAN HERBS RESEARCH AND SUPPLY CO
|
August 19, 1968 |
|
COMMISSIONER OF SALES TAX U P Vs. SUKH DEO
|
August 19, 1968 |
|
COMMISSIONER OF SALES TAX U P Vs. GANGA SUGAR CORPORATION LIMITED
|
September 10, 1968 |
|
COMMISSIONER OF SALES TAX U P Vs. D C DHIMANI LIMITED
|
August 13, 1968 |
|
COMMISSIONER OF WEALTH TAX MADRAS Vs. R A MUTHUKRISHNA AMMAL
|
September 6, 1968 |
|
COMMR OF INCOME TAX U P COMMR OF INCOME TAX U P Vs. JAGANNATH MAHADEO PRASAD:GAURI DUTT BHAGWAN DASS AND CO
|
August 2, 1968 |
|
CRICKET CLUB OF INDIA LIMITED Vs. BOMBAY LABOUR UNION
|
August 7, 1968 |
|
DAFFADAR BHAGAT SINGH AND SONS Vs. INCOME TAX OFFICER A WARD FEROZEPURE
|
August 22, 1968 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
February 13, 1968 |
|
DATTATRAYA Vs. SHAIKH MAHABOOB SHAIKH ALI
|
October 24, 1968 |
|
DEBABRATA BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
July 2, 1968 |
|
DECCAN MERCHANTS CO OPERATIVE BANK LIMITED Vs. DALICHAND JUGRAJ JAIN
|
August 29, 1968 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. WORKMAN
|
September 27, 1968 |
|
DELHI MOTOR CO Vs. U A BASRURKAR DEAD
|
January 8, 1968 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX QUILON Vs. MIDLAND RUBBER AND PRODUCE COMPANY LIMITED
|
August 14, 1968 |
|
DEVENDRA M SURTI Vs. STATE OF GUJARAT
|
May 2, 1968 |
|
DEWAJI Vs. GANPATLAL
|
August 6, 1968 |
|
DHANI DEVI Vs. SANT BIHARI SHARMA
|
October 18, 1968 |
|
DHANKI MAHAJAN Vs. RANA CHANDUBHA VAKHATSING DEAD
|
April 11, 1968 |
|
DHULABHAI Vs. STATE OF MADHYA PRADESH
|
April 5, 1968 |
|
DURGA PRASHAD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
November 22, 1968 |
|
E J MATHEW Vs. STATE OF KERALA
|
August 28, 1968 |
|
ESTATE OF THE LATE A M K M KARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
August 22, 1968 |
|
FIRM MUKUND LAL VEERKUMAR Vs. PURUSHOTTAM SINGH
|
January 31, 1968 |
|
FORT GLOSTER INDUSTRIES LIMITED Vs. SETHIA MERCANTILE PRIVATE LIMITED
|
March 19, 1968 |
|
G E C PRIVATE LIMITED NAINI ALLAHABAD Vs. LABOUR COURT ALLAHABAD
|
August 5, 1968 |
|
G NARAYANA RAJU DEAD Vs. G CHAMARAJU
|
March 19, 1968 |
|
GAYA RAI Vs. STATE OF BIHAR
|
July 28, 1968 |
|
GHASI RAM Vs. DAL SINGH
|
February 7, 1968 |
|
GILL AND COMPANY PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER HYDERABAD III
|
February 9, 1968 |
|
GODHARA BOROUGH MUNICIPALITY GODHARA Vs. GODHARA ELECTRICITY COMPANY LIMITED
|
May 20, 1968 |
|
GOKA RAMALINGAM Vs. BODDU ABRAHAM
|
November 27, 1968 |
|
GOPAL KRISHNAJI KETKAR Vs. MOHAMED HAJI LATIF
|
April 19, 1968 |
|
GORANTLA THATAIAH Vs. THOTAKURA VENKATA SUBBAIAH
|
March 19, 1968 |
|
GOVARDHAN DASS Vs. SITABAI
|
May 3, 1968 |
|
GOVIND SAHAT Vs. STATE OF UTTAR PRADESH
|
April 30, 1968 |
|
GRAM SABHA BESAHNI Vs. RAM RAJ SINGH
|
January 31, 1968 |
|
GUJARAT ELECTRICITY BOARD Vs. GIRDHARLAL MOTILAL
|
August 6, 1968 |
|
GUJARAT ELECTRICITY BOARD Vs. SHANTILAL R DESAI
|
August 6, 1968 |
|
GURUJI SHRIHARI BALIRAM JIVATODE Vs. VITHELRAO
|
November 19, 1968 |
|
GURUJI SHRIHARI BALIRAM JIVATODE Vs. VITHALRAO
|
November 9, 1968 |
|
H L SUD INCOME TAX OFFICER COM PANIES CIRCLE 1 1 BOMBAY Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
|
September 20, 1968 |
|
HADIBANDHU DAS Vs. DISTRICT MAGISTRATE CUTTACK ANOTHER
|
May 2, 1968 |
|
HANSRAJ GORDHANDAS Vs. H H DAVE ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS SURAT
|
September 27, 1968 |
|
HARCHARAN SINGH Vs. S MOHINDER SINGH
|
May 1, 1968 |
|
HARDEODAS JAGANNATH Vs. THEE STATE OF ASSAM
|
September 27, 1968 |
|
HARI CHAND AGGARWAL Vs. BATALA ENGINEERING COMPANY LIMITED
|
September 24, 1968 |
|
HARNATH SINGH Vs. STATE OF MADHYA PRADESH
|
September 27, 1968 |
|
HAZARI Vs. NEKI DEAD
|
January 25, 1968 |
|
HIND TRADING CO Vs. UNION OF INDIA
|
October 28, 1968 |
|
HIRA SINGH PAL Vs. MADANLAL
|
January 15, 1968 |
|
HIRALAL AGRAWAL Vs. RAMPADARATH SINGH
|
July 15, 1968 |
|
HYDRO ENGINEERS PVT LIMITED Vs. WORKMEN
|
April 30, 1968 |
|
III INCOME TAX OFFICER MANGALORE Vs. DAMODAR BHAT
|
September 6, 1968 |
|
ILLIAS Vs. COLLECTOR OF CUSTOMS MADRAS
|
October 18, 1968 |
|
IMAN ALI Vs. STATE OF ASSAM
|
August 28, 1968 |
|
INCOME TAX OFFICER Vs. MOHAMMED KUNHI
|
September 11, 1968 |
|
INCOME TAX OFFICER CANNANORE Vs. M K MOHAMMAD KUNHI
|
November 11, 1968 |
|
INCOME TAX OFFICER DISTRICT II II KANPUR Vs. MANI RAM
|
August 20, 1968 |
|
INDIAN HUME PIPE COMPANY LIMITED Vs. THEIR WORKMEN
|
February 8, 1968 |
|
INDIAN OXYGEN LIMITED Vs. THEIR WORKMEN
|
August 5, 1968 |
|
INDIAN OXYGEN LIMITED Vs. UDAYNATH SINGH
|
July 25, 1968 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. P K MUKHERJEE
|
February 26, 1968 |
|
ISHWAR LAL R B SURAJ NARAIN Vs. COMMISSIONER OF INCOME TAX DELHI RAJASTHAN AND MADHYA PRADESH :COMMISSIONER OF INCOME TAX DELHI RAJASTQAN AND MADHYA PRADESH
|
August 28, 1968 |
|
ISHWAR SINGH BINDRA Vs. STATE OF UTTAR PRADESH
|
May 5, 1968 |
|
ISHWARDAS Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
|
March 13, 1968 |
|
ISHWARLAL GIRDHARILAL PAREKH Vs. STATE OF MAHARASHTRA
|
May 1, 1968 |
|
J B ADVANI AND CO P LIMITED Vs. R D SHAH COMMISSIONER OF INCOME TAX BOMBAY
|
August 22, 1968 |
|
J K BOMBAY PRIVATE LIMITED J K BOMBAY PRIVATE LIMITED Vs. NEW KAISER I HIND SPINNING AND WEAVING CO LTD:JUGGILAL KAMLAPAT BANKERS KANPUR
|
November 22, 1968 |
|
J K STEEL LIMITED Vs. UNION OF INDIA
|
October 18, 1968 |
|
J K WOOLLEN MANUFACTURERS Vs. COMMISSIONER OF INCOME TAX U P
|
August 2, 1968 |
|
J P JANI INCOME TAX OFFICER CIRCLE IV WARD G AHMEDABAD Vs. INDUPRASAD DEVSHANKER BHATT
|
August 20, 1968 |
|
JAIMAL Vs. FINANCIAL COMMISSIONER PUNJAB
|
October 25, 1968 |
|
JAIPUR UDYOG LIMITED AAD Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
September 24, 1968 |
|
JAL LAL Vs. DELHI ADIMINISTRATION
|
April 30, 1968 |
|
JAMBU RAO SATAPPA KOCHERI Vs. NEMINATH APPAYYA HANAMAVNAYAR
|
April 10, 1968 |
|
JANG BAHADUR SINGH Vs. BAIJ NATH TIWARI
|
April 26, 1968 |
|
JASHBHAI CHUNIBHAI PATEL Vs. ANVERBEG A MIRZA
|
September 18, 1968 |
|
JEEWAN NATH WAHAL Vs. STATE OF UTTAR PRADESH
|
April 3, 1968 |
|
JEEWANLAL 1929 LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
|
July 25, 1968 |
|
JOTISH CHANDRA CHAUDHURY Vs. STATE OF BIHAR
|
April 26, 1968 |
|
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX U P
|
September 4, 1968 |
|
K BRAHMA SURIAH Vs. LAKSHMINARAYANA
|
November 26, 1968 |
|
K M KANAVI Vs. STATE OF MYSORE
|
April 18, 1968 |
|
K M VISWANATHA PILLAI Vs. K M SHANMUGAM PILLAI
|
November 25, 1968 |
|
K MANICK CHAND Vs. ELIAS SALEH MOHAMMAD SAIT
|
November 3, 1968 |
|
K VENKATESWARA RAO Vs. BEKKAM NARASIMHA REDDI
|
August 13, 1968 |
|
KALINGA TUBES LIMITED Vs. THEIR WORKMEN
|
May 3, 1968 |
|
KALVA SLIRYANARAYANA Vs. INCOME TAX OFFICER A 3 WARD HYDERABAD
|
August 28, 1968 |
|
KALVA SURYANARAYANA Vs. INCOME TAX OFFICER
|
August 23, 1968 |
|
KAMARAJU VENKATA KRISHNA RAO Vs. SUB COLLECTOR ONGOLE AND AN
|
August 8, 1968 |
|
KAPUREHAND SHRIMAL KAPUREHAND SHRIMAL Vs. TAX RECOVERY OFFICER HYDERABAD
|
August 14, 1968 |
|
KARNESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 15, 1968 |
|
KASSIM KUNJU POOKUNJU AND ANOTHER Vs. K.K. RAMAKRISHNA PILLAI AND ANOTHER
|
December 2, 1968 |
|
KESHAVLAL JETHALAL SHAH Vs. MOHANLAL BHAGWANDAS
|
April 2, 1968 |
|
KHUSHRO S GANDHI Vs. N A GUZDER
|
November 27, 1968 |
|
KISHANCHAND NARSINGHDAS BHATIA Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
|
March 28, 1968 |
|
KOLLIPARA SRIRAMULU DEAD Vs. T ASWATHA NARAYANA DEAD
|
March 4, 1968 |
|
KONAPPA RUDRAPPA NADGOUDA Vs. VISHWANATH REDDY
|
July 19, 1968 |
|
KOTESWAR VITTAL KAMATH Vs. K RANGAPPA BALIGA AND CO
|
December 9, 1968 |
|
KRISHNA BALLABH SAHAY Vs. COMMISSION OF INQUIRY
|
July 18, 1968 |
|
KT N RM THENAPPA CHETTIAR Vs. N S KR KARUPPAN CHETTIAR
|
January 31, 1968 |
|
KUCHWAR LIME AND STONE CO Vs. DEHRI ROHTAS LIGHT RAILWAY AND CO LTD
|
July 15, 1968 |
|
KUMAR SHRI DIGVIJAYSINGHJI HAMIRSINLIJI Vs. MANJI SAVDA
|
July 23, 1968 |
|
L D HEALY Vs. STATE OF UTTAR PRADESH
|
November 27, 1968 |
|
L R GANAPATHI THEVAR Vs. NAVANEETHASWARASWAMI DEVASTHANAM
|
August 1, 1968 |
|
LAJWANTI Vs. LAL CHAND
|
March 22, 1968 |
|
LAKHAN LAL JANARDAN PRASAD SATVANARAIN SAROOGI Vs. STATE OF BIHAR
|
March 26, 1968 |
|
LAKHI PRASAD AGARWAL Vs. NATHMAL DOKANIA
|
September 6, 1968 |
|
LAKSHMIRATAN COTTON MILLS CO LIMITED KANPUR Vs. COMMISSIONER OF INCOME TAX U P
|
March 9, 1968 |
|
LALTA Vs. STATE OF UTTAR PRADESH
|
October 25, 1968 |
|
LAXMAN BALKRISHNA JOSHI Vs. TRIMBAK BAPU GODBOLEAND ANOTHER
|
May 2, 1968 |
|
LAXMAN KALU NIKALJE Vs. STATE OF MAHARASHTRA
|
April 1, 1968 |
|
LAXMAN KALU NIKALJE Vs. STATE OF MAHARASHTRA
|
April 8, 1968 |
|
LAXMAN SIDDAPPA NAIK Vs. KATTIMANI CHANDAPPA JAMPANNA
|
January 19, 1968 |
|
LAXMI NARAIN Vs. STATE OF U.P. AND ANOTHER
|
January 19, 1968 |
|
LAXMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX U P
|
August 30, 1968 |
|
M C VERGHESE Vs. T J POONAN
|
November 13, 1968 |
|
M MANICKCHAND Vs. ELIAS SALEH MOHAMED SAIT
|
December 3, 1968 |
|
M V NARASAPPA Vs. COMMERCIAL TAX OFFICER KOLAR
|
February 13, 1968 |
|
M. L. BOSE AND COMPANY PRIVATE, LIMITED Vs. STATE OF WEST BENGAL
|
November 11, 1968 |
|
MADANLAL Vs. STATE OF MAHARASHTRA
|
September 5, 1968 |
|
MADANLAL RAMCHANDRA DAGA MURLIDHAR MAGNIRAM DAGA Vs. STATE OF MAHARASHTRA
|
February 5, 1968 |
|
MAGANLAL CHHOTABHAI DESAI Vs. CHANDRAKANT MOTILAL
|
April 22, 1968 |
|
MAHADEO Vs. SHANTIBHAI
|
October 15, 1968 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KALYAN BOROUGH MUNICIPALITY DATTATRAYA PANDURANG PIMPALE
|
February 8, 1968 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BALWANT REGULAR MOTOR SERVICE AMRAVATI
|
August 22, 1968 |
|
MAHESH BHAGAT Vs. RAM BARAN MAHTO
|
April 11, 1968 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
November 28, 1968 |
|
MANAGEMENT CHITAVALSAH JUTE MILLS COMPANY LIMITED Vs. WORKMEN OF CHITAVALSAH JUTE MILLS
|
February 2, 1968 |
|
MANAGEMENT OF CHURAKULAM TEA ESTATE PRIVATE LIMITED Vs. WORKMEN
|
September 3, 1968 |
|
MANAGEMENT OF CONSOLIDATED COFFEE ESTATE LIMITED Vs. WORKMEN
|
September 17, 1968 |
|
MANAGEMENT OF THE FERTILIZER CORPORATION OF INDIA LIMITED Vs. WORKMEN
|
November 15, 1968 |
|
MANAGEMENT SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY COMPANY LIMITED Vs. S S RAILWAY WORKERS UNION
|
September 18, 1968 |
|
MANAGER PYARCHAND KESARIMAL PORWAL BIDI FACTORY Vs. ONKAR LAXMAN THENGE
|
September 27, 1968 |
|
MANINDRARAJ SINGH Vs. SHEIKH KHALILULLAH
|
January 9, 1968 |
|
MANSUKHALAL Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 11 BOMBAY
|
September 3, 1968 |
|
MESSRS WEST JAMURIA COAL COMPANY, LIMITED Vs. THEIR WORKMEN
|
August 26, 1968 |
|
METAL BOX COMPANY OF INDIA LIMITED STEEL MAZDOOR SABHA BOMBAY INDIAN OXYGEN LIMITED KAPRA MAZDOOR EKTA UNION ASSOCIATED CEMENT CO LTD Vs. THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN
|
August 20, 1968 |
|
MEWA LAL, ETC. Vs. STATE OF U.P.
|
July 26, 1968 |
|
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA Vs. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS
|
January 17, 1968 |
|
MOHAMMAD USMAN Vs. STATE OF BIHAR
|
March 12, 1968 |
|
MOHAMMAD USMAN Vs. UNION OF INDIA
|
September 26, 1968 |
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MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF EXCISE BIHAR
|
October 17, 1968 |
|
MOHAN RAI BHARATH RAI Vs. STATE OF BIHAR IN BOTH APPEALS
|
March 22, 1968 |
|
MOHAN RAJ Vs. SURENDRA KUMAR TAPARIA
|
August 12, 1968 |
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MOHANLAL CHOKHANY Vs. COMMERCIAL TAX OFFICER CALCUTTA
|
February 12, 1968 |
|
MOHANTA LAL SAHA Vs. STATE OF WEST BENGAL
|
March 21, 1968 |
|
MOHINDROO Vs. BAR DELHI
|
January 8, 1968 |
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MOTI LAL BANKER DEAD Vs. MAHARAJ KUMAR MAHMOOD HASAN KHAN
|
February 9, 1968 |
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MOTI LAL JAIN Vs. STATE OF BIHAR
|
March 27, 1968 |
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MOTIBHAI FULABHAI PATEL AND CO Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA
|
October 8, 1968 |
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MULAMCHAND Vs. STATE OF MADHYA PRADESH
|
February 20, 1968 |
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MUNICIPAL COMMITTEE KHURAI Vs. DHNNALAL SETHI
|
April 30, 1968 |
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MUNICIPAL CORPORATION INDORE Vs. K N PALSIKAR
|
September 6, 1968 |
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MUNICIPAL CORPORATION OF DELHI Vs. KISHAN DASS
|
October 19, 1968 |
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MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS Vs. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS
|
February 23, 1968 |
|
MUNICIPAL CORPORATION, INDORE Vs. K.N. PALSHIKAR
|
July 23, 1968 |
|
MUSAMIA IMAM HAIDER BAX RAZVI Vs. RABARI GOVINDBHAI RATNABHAI
|
August 21, 1968 |
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MYSORE STEEL WORKS Vs. JITENDRA CHANDRA KAR
|
August 12, 1968 |
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NAGAR MAHAPALIKA VARANASI Vs. DURGA DAS BHATTACHARYA
|
August 4, 1968 |
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NAIR SERVICE SOCIETY LIMITED Vs. K C ALEXANDER
|
February 12, 1968 |
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NANI GOPAL MITRA Vs. STATE OF BIHAR
|
October 15, 1968 |
|
NARBADA PRASAD Vs. CHHAGANLAL
|
October 30, 1968 |
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NARBADA PRASAD Vs. CHHAGANLAL
|
July 30, 1968 |
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NATH SINGH Vs. BOARD OF REVENUE U P
|
March 21, 1968 |
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NEW TAJ MAHAL CAFE PRIVATE LIMITED Vs. LABOUR COURT
|
September 19, 1968 |
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NINGAWWA Vs. BYRAPPA SHIDDAPPA HIREKNRABAR
|
January 17, 1968 |
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NIRANJANLALL AGARWALLA Vs. UNION OF INDIA
|
March 7, 1968 |
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NIRBHAY SINGH Vs. STATE OF MADHYA PRADESH
|
October 30, 1968 |
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NIRSHI DHOBIN Vs. SUDHIR KUMAR MUKHERJEE
|
July 30, 1968 |
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NISHI KANT JHA Vs. STATE OF BIHAR
|
December 2, 1968 |
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OFFICIAL TRUSTEE WEST BENGAL Vs. SACHINDRA NATH CHATTERJEE
|
December 13, 1968 |
|
OM PRABHA JAIN Vs. ABNASH CHAND
|
February 7, 1968 |
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ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA
|
May 3, 1968 |
|
ORIENTAL INVESTMENT CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
September 10, 1968 |
|
P BHIMA REDDY Vs. STATE OF MYSORE
|
December 5, 1968 |
|
P C K MUTHIA CHETTIAR Vs. V E S SHANMUGHAM CHETTIAR DEAD ANOTHER
|
July 26, 1968 |
|
P C SEN Vs. CULCUTTA HIGH COURT
|
November 8, 1968 |
|
P D SHARMA Vs. STATE BANK OF INDIA
|
February 7, 1968 |
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P N KRISHNA LYER Vs. COMMISSIONER OF INCOME TAX KERALA
|
September 3, 1968 |
|
P S L RAMANATHAN CHETTIAR Vs. O R M P R M RAMANATHAN CHETTIAR
|
March 4, 1968 |
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P V JAGANNATH RAO Vs. STATE OF ORISSA
|
April 30, 1968 |
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PAOKAI HAOKIP Vs. RISHANG
|
August 12, 1968 |
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PARRY AND CO LIMITED Vs. P C PAL JUDGE OF THE SECOND INDUSTRIAL TRIBUNAL CALCUTTA
|
November 27, 1968 |
|
PARSRAM Vs. SHIVCHAND
|
November 28, 1968 |
|
PASHUPATI NATH SINGH Vs. HARIHAR PRASAD SINGH
|
January 22, 1968 |
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PAYMENT OF WAGES INSPECTOR UJJAIN Vs. SURAJMAL MEHTA DIRECTOR THE BARNAGAR ELECTRIC SUPPLY AND INDUSTRIAL CO LTD
|
December 3, 1968 |
|
PERSPECTIVE PUBLICATIONS P LIMITED Vs. STATE OF MAHARASHTRA
|
November 19, 1968 |
|
PIERCE LESLIE AND CO LIMITED MISS VIOLET OUCHTERIONYONY WAPSHARE Vs. VIOLET OUCHTERLONG WAPSHARE
|
December 20, 1968 |
|
PRABHAKAR V SINARI Vs. SHANKER ANANT VERLEKAR
|
November 29, 1968 |
|
PREM RAJ Vs. D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED
|
April 4, 1968 |
|
PREMIER AUTOMOBILES LIMITED Vs. S N SRIVASTAVA INCOME TAX OFFICER COMPANIES CIRCLE 1 3 BOMBAY
|
October 10, 1968 |
|
PRESIDENT OF INDIA Vs. SUSHANTA GOSWAMI
|
December 17, 1968 |
|
PRESIDENT OF INDIA Vs. MADHU LIMAYE
|
December 18, 1968 |
|
PURSHOTTAM DAS Vs. RAJ MANI DEVI
|
October 30, 1968 |
|
PURTABPORE CO LIMITED Vs. CANE COMMISSIONER OF BIHAR
|
November 21, 1968 |
|
PUSHKAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
November 7, 1968 |
|
PUTTRANGAMMA Vs. M S RANGANNA
|
February 8, 1968 |
|
R H BHUTANI Vs. MAN J DESAI
|
April 23, 1968 |
|
R M SESHADRI Vs. G VASANTHA PAI
|
December 4, 1968 |
|
R RAMAKRISHNA RAO Vs. STATE OF KERALA IN ALL APPEALS
|
January 23, 1968 |
|
RAGHO PRASAD GUPTA Vs. KRISHNA PODDAR
|
August 23, 1968 |
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RAGHUNATH DAS Vs. UNION OF INDIA
|
July 26, 1968 |
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RAJ KUMAR Vs. UNION OF INDIA
|
April 18, 1968 |
|
RAJ KUMAR MOHAN SINGH Vs. RAJ KUMAR PASUPATINATH SARAN SINGH
|
April 19, 1968 |
|
RAJA DHRUV DEV CHAND Vs. RAJA HARMOHINDER SINGH
|
March 1, 1968 |
|
RAJPUTANA TRADING CO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I
|
September 5, 1968 |
|
RAM AUTAR JALAN Vs. COAL PRODUCTS P. LIMITED
|
March 1, 1968 |
|
RAM CHARAN Vs. STATE OF UTTAR PRADESH
|
March 1, 1968 |
|
RAM KRISTO MANDAL Vs. DHANKISTO MANDAL
|
July 15, 1968 |
|
RAMA RAO Vs. NARAYAN
|
December 26, 1968 |
|
RAMA SHANKAR SINGH Vs. SHYAMLATA DEVI
|
October 10, 1968 |
|
RAMANLAL GULABEHAND SHAH Vs. STATE OF GUJARAT
|
April 19, 1968 |
|
RAMESH CHANDRA MEHTA DATTATRAYA WAMAN CHITNIS FATAKIA PUNAMCHAND RAMLALJI PUNAMCHAND RAMLALJI Vs. STATE OF WEST BENGAL :H R SIYAM ASSISTANT COLLECTOR OF CUSTOMS BOMBAY:K K GANGULI ASSTT COLLECTOR OF CUSTOMS BOMBAY :DADY ADAVJI AMPTJER :V R R GAMES ASSISTANT COLLATOR OF CUSTOMS BOMBAY
|
October 18, 1968 |
|
RAMJI DIXIT DEAD Vs. BHIRGUNATH
|
January 12, 1968 |
|
RAMU GOPE OTHERS Vs. STATE OF BIHAR
|
October 29, 1968 |
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RATTAN LAL AND CO Vs. ASSESSING AUTHORITY PATIALA
|
October 29, 1968 |
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REHMAN KUNJU Vs. STATE OF KERALA
|
February 26, 1968 |
|
REV FATHER W PROOST Vs. STATE OF BIHAR
|
September 13, 1968 |
|
ROHTAS INDUSTRIES Vs. S D AGARWAL
|
December 16, 1968 |
|
RUSTOM SHERIOR IRANI Vs. STATE OF MAHARASHTRA
|
April 3, 1968 |
|
S K GHOSH Vs. UNION OF INDIA
|
April 2, 1968 |
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S KIRPAL SINGH DUGGAL Vs. MUNICIPAL BOARD GHAZIABAD
|
March 26, 1968 |
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S RAJAGOPAL Vs. C M ARMUGAM
|
May 3, 1968 |
|
S UMRAO SIGNGH Vs. DARBARA SINGH
|
July 25, 1968 |
|
SAHODRABAI RAI Vs. RAM SINGH AHARWAR
|
February 2, 1968 |
|
SAHU RAJESHWAR NATH Vs. INCOME TAX OFFICER C WARD MEERUT
|
September 4, 1968 |
|
SAILENDRANATH BOSE Vs. STATE OF BIHAR
|
March 26, 1968 |
|
SAMPAT PRAKASH S K B REHMAN S NIZAMUDDIN Vs. STATE OF FAMMU AND KASHMIR:STATE OF FAMMU AND KASHMIR
|
October 10, 1968 |
|
SANGHVI JEEVRAJ GHEWAR CHAND INDIAN TELEPHONE INDUSTRIES LIMITED Vs. SECRETARY MADRAS CHILLIES GRAINS AND KIRANA MER CHANTS WORKERS UNION:THE WORKMEN
|
July 16, 1968 |
|
SATISH KUMAR Vs. SURINDER KUMAR
|
September 27, 1968 |
|
SECURITY AND FINANCE PRIVATE LIMITED Vs. DATTARAYA RAGAV AGGE
|
November 8, 1968 |
|
SETH GOVERDHAN DAS Vs. SLTABAI
|
May 3, 1968 |
|
SETH LOON KARAN SETHIYA Vs. IVAN E JOHN
|
April 25, 1968 |
|
SHAH DHANSUKHIAL CHHAGANLAL Vs. DALICHAND VIRCHAND SHROFF DEAD
|
March 1, 1968 |
|
SHAIKH PIRU BUX DEAD Vs. KALANDI PATI
|
October 29, 1968 |
|
SHAKUNTALA DEVI JAM Vs. KUNTAL KUMARI
|
September 5, 1968 |
|
SHAM SUNDER Vs. UNION OF INDIA
|
July 15, 1968 |
|
SHASHIBHUSHAN PRASAD MISRA DEAD Vs. BABUAJI RAI DEAD
|
November 27, 1968 |
|
SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA, LIMITED Vs. BURMAH-THEIR WORKMEN
|
May 1, 1968 |
|
SHEONATH PRASAD Vs. STATE OF BIHAR
|
April 30, 1968 |
|
SHIV RAJ SINGH Vs. ADMINISTRATION
|
May 1, 1968 |
|
SHIVAJI RAO AND ANOTHER Vs. STATE OF MAHARASHTRA
|
December 4, 1968 |
|
SIROMANI SIROMANI Vs. HEMKUMAR DINMANI
|
April 4, 1968 |
|
SOBHAG SINGH Vs. JAI SINGH
|
January 31, 1968 |
|
SOLI PESTONJI MAJOO Vs. GANGADHAR KHOMKA
|
December 6, 1968 |
|
SOM DATT DATTA Vs. UNION OF INDIA
|
September 20, 1968 |
|
SOUTH BIHAR SUGAR MILLS LIMITED TATA CHEMICALS LIMITED BOMBAY Vs. UNION OF INDIA
|
February 5, 1968 |
|
SPECIAL LAND ACQUISITION AND REHABILITATION OFFICER SAGAR Vs. M S SESHAGIRI RAO
|
January 31, 1968 |
|
SRIMATHI KAUSHALYA DEVI Vs. K L BANSAL
|
December 12, 1968 |
|
STANDARD MOTOR UNION PRIVATE LIMITED Vs. STATE OF KERALA
|
July 30, 1968 |
|
STATE BANK OF INDIA Vs. RAJENDRA KUMAR SINGH AND ORS.
|
September 25, 1968 |
|
STATE BANK OF INDIA Vs. RAJENDRA KUMAR SINGH
|
October 25, 1968 |
|
STATE OF ANDHRA PRADESH Vs. KOKILIAGADA MEERAYYA
|
November 28, 1968 |
|
STATE OF ANDHRA PRADESH Vs. YEDLA PERAYYA
|
November 4, 1968 |
|
STATE OF ANDHRA PRADESH Vs. P SAGAR
|
March 27, 1968 |
|
STATE OF ASSAM KHANIKAR TEA ESTATE PRIVATE LIMITED Vs. DEVA PRASAD BARUA:DEVA PRASAD BARUA
|
August 14, 1968 |
|
STATE OF BIHAR Vs. MAHARAJA PRATAP SINGH BABADUR
|
April 11, 1968 |
|
STATE OF BIHAR Vs. KAPIL SINGH:THE STATE OF BIHAR:THE STATE OF BIHAR
|
April 18, 1968 |
|
STATE OF GUJARAT Vs. MEHBUBKHAN USMANKHAN AHMED NOORMOHAMAD
|
April 11, 1968 |
|
STATE OF GUJARAT Vs. VAKHATSINGHJI VAJESINGHJI VAGHELA DEAD HIS LEGAL REPRESENTATIVES
|
April 8, 1968 |
|
STATE OF GUJARAT Vs. CHINUBHAI GOPALDAS
|
March 13, 1968 |
|
STATE OF GUJARAT Vs. JETAWAT LALSINGH AMARSINGH
|
August 7, 1968 |
|
STATE OF GUJARAT Vs. ACHARYA SHRI DEVENDRAPRASADJI PANDE
|
July 26, 1968 |
|
STATE OF GUJARAT Vs. R B CHANDRACHUD
|
November 19, 1968 |
|
STATE OF KERALA Vs. HAJI K HAJI K KUTTY NAHA
|
October 1, 1968 |
|
STATE OF KERALA Vs. HAJI K HAJI KUTTY NAHA
|
August 13, 1968 |
|
STATE OF KERALA Vs. POTHAN JOSEPH AND SONS
|
August 29, 1968 |
|
STATE OF KERALA Vs. P P HASSAN KOYA
|
February 19, 1968 |
|
STATE OF KERALA Vs. COCHIN CHEMICAL REFINERIES LIMITED
|
March 26, 1968 |
|
STATE OF M P Vs. SARDAR D K JADAV
|
January 12, 1968 |
|
STATE OF MADHYA PRADESH Vs. SARDAR D K JADAV
|
January 5, 1968 |
|
STATE OF MADHYA PRADESH Vs. RANNOJIRAO SHINDE IN C A NO 1730 OF 1966 2 KRISHNARAO SHINDE IN C A NO 1731 OF 1966
|
March 21, 1968 |
|
STATE OF MADRAS Vs. N K NATARAJA MUDALIAR
|
April 4, 1968 |
|
STATE OF MADRAS Vs. K C PRIVATE LIMITED
|
August 20, 1968 |
|
STATE OF MAHARASHTRA GORAVARI SUGAR MILLS Vs. MADHAVRAO DAMODAR PATIL ANOTHER :S B KAMBLE
|
April 10, 1968 |
|
STATE OF MAHARASHTRA MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HIMMATBHAI NARBHERAM RAO:NOOR MAHOMED MAHOBATKHAN D S KURLAWALA
|
October 15, 1968 |
|
STATE OF MYSORE Vs. D ACHIAH CHETTY
|
December 11, 1968 |
|
STATE OF MYSORE Vs. SYED MAHMOOD
|
March 4, 1968 |
|
STATE OF PUNJAB Vs. SUKH RAJ BAHADUR
|
February 22, 1968 |
|
STATE OF PUNJAB Vs. DHARAM SINGH
|
February 2, 1968 |
|
STATE OF PUNJAB Vs. BHAI ARDAMAN SINGH
|
May 3, 1968 |
|
STATE OF PUNJAB Vs. BRIJ LAL PALTA
|
August 26, 1968 |
|
STATE OF PUNJAB Vs. SATYA PAL DANG DR BALDEV PARKASH
|
July 30, 1968 |
|
STATE OF RAJASTHAN Vs. KARAM CHAND THAPPAR COAL SALES LTD
|
August 27, 1968 |
|
STATE OF RAJASTHAN Vs. MEWAR SUGAR MILLS LTD
|
August 26, 1968 |
|
STATE OF UTTAR PRADESH Vs. MAHARAJA NARAIN
|
January 30, 1968 |
|
STATE OF UTTAR PRADESH Vs. DINANATH RAI
|
October 11, 1968 |
|
STATESMAN PRIVATE LIMITED Vs. H R DEB
|
April 2, 1968 |
|
SUDHIR CHANDRA NAWN Vs. WEALTH TAX OFFICER CALCUTTA
|
April 23, 1968 |
|
SUGRA BIBI Vs. HAZI KUMMUMIA
|
December 13, 1968 |
|
SUIJA Vs. HARDEVA
|
October 17, 1968 |
|
SUKAMAL GUPTA AND ANOTHER Vs. THE CORPORATION OF CALCUTTA
|
May 3, 1968 |
|
SURESH KOSHY GEORGE Vs. UNIVERSITY OF KERALA
|
July 15, 1968 |
|
SURIYA RASHID (BEGUM) Vs. STATE OF M.P.
|
August 28, 1968 |
|
T K LAKSHMANA LYER Vs. STATE OF MADRAS
|
March 26, 1968 |
|
T S BALIAH Vs. T S RANGACHARI INCOME TAX OFFICER CENTRAL CIRCLE VI MADRAS
|
December 12, 1968 |
|
T S P L P CHIDAMBARAM CHETTIAR DEAD Vs. T K B SANTANARAMASWAMI ODAYAR
|
January 10, 1968 |
|
TARAKNATH GHOSE Vs. STATE OF BIHAR
|
February 22, 1968 |
|
TARAPORE AND COMPANY MADRAS Vs. TRACTORS EXPORT MOSCOW
|
November 15, 1968 |
|
TARAPORE AND COMPANY MADRAS V O TRACTORS EXPORT Vs. V O TRACTORS EXPORT IN C A MOSCOW AND:TARAPORE
|
November 26, 1968 |
|
TIKARAM AND SONS LIMITED Vs. COMMISSIONER OF SALES TAX U P IN ALL APPEALS
|
March 22, 1968 |
|
TILOKCHAND AND MOTICHAND Vs. H B MUNSHI
|
November 22, 1968 |
|
TRILOKI NATH TIKU Vs. STATE OF JAMMU AND KASHMIR
|
April 23, 1968 |
|
TUKARAM G GAOKAR Vs. R N SHUKLA
|
March 8, 1968 |
|
UDAI RAM SHARMA Vs. UNION OF INDIA
|
February 2, 1968 |
|
UDAI RAM SHARMA Vs. UNION OF INDIA
|
February 7, 1968 |
|
UNION OF INDIA Vs. NANAK SINGH
|
January 31, 1968 |
|
UNION OF INDIA Vs. RAMESH COTTON MILLS LIMITED
|
March 21, 1968 |
|
UNION OF INDIA Vs. KHAS KARANPURA COLLIERY COMPANY LIMITED
|
April 15, 1968 |
|
UNION OF INDIA Vs. SALWEEN TIMBER AND CONSTRUCTION CO INDIA
|
September 25, 1968 |
|
UNION OF INDIA Vs. BRIJLAL PURSHOTTAM
|
August 30, 1968 |
|
UNION OF INDIA Vs. RAI BAHADUR SHREERAM DURGA PRASAD PRIVATE LIMITED
|
November 19, 1968 |
|
UNION OF INDIA Vs. JAI NARAIN MISRA
|
October 31, 1968 |
|
UNION OF INDIA Vs. G M SHANKARAIAH
|
October 16, 1968 |
|
UNION OF INDIA Vs. K RAJAPPA MENON
|
October 7, 1968 |
|
UNION OF INDIA Vs. MOTILAL PADAMPAT SUGAR MILLS CO P LIMITED
|
December 13, 1968 |
|
UNION OF INDIA Vs. RADHA KISSAN AGARWALA
|
December 6, 1968 |
|
UNITED COMMERCIAL BANK LIMITED Vs. OKARA GRAIN BUYERS SYNDICATE LTD
|
March 4, 1968 |
|
V SANJEEVARAYA MUDALIAR Vs. N A RAGHAVACHARI
|
September 19, 1968 |
|
VIDYA SAGAR JOSHI Vs. SURIMDER NATH GAUTAM
|
September 13, 1968 |
|
VIJAY COTTON AND OIL MILLS LIMITED Vs. STATE OF GUJARAT
|
September 11, 1968 |
|
VIRJIRAM SUTARIA Vs. NATHALAL PREMJI BHAVADIA
|
November 4, 1968 |
|
VIRUDHUNAGAR STEEL ROLLING MILLS LIMITED Vs. GOVERNMENT OF MADRAS
|
January 10, 1968 |
|
VISHWANATHA REDDY Vs. KONAPPA RUDRAPPA NADGOUDA
|
September 13, 1968 |
|
WESTERN U P ELECTRIC POWER AND SUPPLY CO LIMITED Vs. STATE OF UTTAR PRADESH
|
February 23, 1968 |
|
WILLIAM JACKS AND COMPANY LIMITED Vs. STATE OF ORISSA
|
August 27, 1968 |
|
WORKMEN OF GUJARAT ELECTRICITY BOARD BARODA Vs. GUJARAT ELECTRICITY BOARD BARODA
|
December 19, 1968 |
|
WORKMEN OF INDIAN EXPRESS PRIVATE LIMITED Vs. MANAGEMENT
|
November 27, 1968 |
|
WORKMEN OF ORIENT PAPER MILLS LIMITED Vs. ORIENT PAPER MILLS LIMITED
|
August 13, 1968 |
|
WORKMEN OF SHRI BAJRANG JUTE MILLS LIMITED Vs. EMPLOYERS OF SHRI BAJRANG JUTE MILLS LIMITED
|
October 31, 1968 |
|
WORKMEN OF THE INDIAN LEAF TOBACCO DEVELOPMENT CO LIMITED GUNTUR Vs. MANAGEMENT OF INDIAN LEAF TOBACCO DEVELOPMENT CO LTD
|
September 27, 1968 |
LOGIN