REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C AGGARWAL SUB DIVISIONAL MAGISTRATE DELHI Vs. RAM KALI	August 16, 1967
ABDUL GHAFOOR AND ORS. Vs. MOHAMMAD KASSAM AND ANR.	May 5, 1967
ABDUL HUSSAIN TAYABALI Vs. STATE OF GUJARAT	September 20, 1967
ABHINANDAN JHA ROOPCHAND LAL Vs. DINESH MISHRA:STATE OF BIHAR	April 17, 1967
ADDITIONAL TAHSILDAR RAIPUR Vs. GENDALAL	April 12, 1967
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. STATE OF GUJARAT	April 10, 1967
AHMEDABAD MILLS OWNERS ASSOCIATION Vs. I G THAKORE	January 20, 1967
AIIAND PRAKASH SAKSENA Vs. UNION OF INDIA	December 14, 1967
ALOK KUMAR ROY Vs. S N SARMA	October 19, 1967
ANANDJI HARIDAS AND CO PRIVATE LIMITED Vs. S P KASTURE ANIL	September 28, 1967
ANANDRAM JIVRAJ GOGLE Vs. PREMRAJ MUKUNDDAS	August 31, 1967
ANDHRA PRABHA LIMITED EXPRESS NEWSPAPERS LIMITED EMPLOYEES OF EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. SECRETARY MADRAS UNION OF JOURNALISTS	May 4, 1967
ANDHRA SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH	September 29, 1967
ASSOCIATED HOTELS OF INDIA LIMITED Vs. S B SARDAR RANJIT SINGH	December 7, 1967
AVTAR SINGH Vs. STATE OF JAMMU AND KASHMIR IN ALL THE PETITIONS	June 9, 1967
B D BHARUCHA Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	March 21, 1967
B M LALL DEAD R N DUTTA Vs. DUNLOP RUBBER CO INDIA LTD	July 18, 1967
B SHAMA RAO Vs. UNION TERRITORY OF PONDICHERRY	February 20, 1967
BABURAO PATEL Vs. ZAKIR HUSSAIN	November 7, 1967
BALVANTRAI RATILAL PATEL Vs. STATE OF MAHARASHTRA	December 12, 1967
BALWANT SINGH Vs. L C BHARUPAL INCOME TAX OFFICER NEW DELHI	November 27, 1967
BANARASI DASS AHLUWALIA Vs. CHIEF CONTROLLING REVENUE AUTHORITY DELHI	September 28, 1967
BANT SINGH GILL Vs. SHANTI DEVI	March 1, 1967
BAUL Vs. STATE OF UTTAR PRADESH	December 24, 1967
BENGAL TIMBER TRADING CO LIMITED CALCUTTA Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE IN ALL APPEALS	February 1, 1967
BHAGAT RAJA IN BOTH THE APPEALS Vs. UNION OF INDIA IN BOTH THE APPEALS	March 29, 1967
BHALCHANDRA WAMAN PATHE Vs. STATE OF MAHARASHTRA	November 20, 1967
BHANJI BHAGWANDAS Vs. COMMISSIONER OF INCOME TAX MADRAS	July 18, 1967
BHANWAR SINGH Vs. STATE OF RAJASTHAN	December 5, 1967
BHAWANI COTTON MILLS LIMITED Vs. STATE OF PUNJAB	April 10, 1967
BIJOYA LAKSHMI COTTON MILLS LIMITED Vs. WEST BENGAL	January 18, 1967
BINA DAS GUPTA Vs. SACHINDRA MOHAN DAS GUPTU	March 7, 1967
BISHWANATH Vs. THAKUR RADHA BALLABHJI	February 6, 1967
BISRA STONE LIME COMPANY, LIMITED Vs. INDUSTRIAL TRIBUNAL	September 22, 1967
BISWARANJAN Vs. COMMISSIONER OF INCOME TAX CALCUTTA	April 4, 1967
BOARD OF REVENUE FOR RAJASTHAN AJMER Vs. RAO BALDEV SINGH	December 14, 1967
BODDU VENKATAKRISHNA RAO Vs. BODDU SATYAVATHI	November 23, 1967
BOOL CHAND Vs. CHANCELLOR KURUKSHETRA UNIVERSITY	September 4, 1967
BRAITHWAITE AND CO INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 10, 1967
C A RAJENDRAN Vs. UNION OF INDIA	September 9, 1967
C P TIMBER WORKS Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH	February 1, 1967
C T SENTHILNATHAN CHETTIAR Vs. STATE OF MADRAS	July 20, 1967
CALCUTTA CREDIT CORPORATION LIMITED Vs. HAPPY HOMES PRIVATE LIMITED	October 23, 1967
CALCUTTA INSURANCE LIMITED Vs. WORKMEN	February 6, 1967
CANNANORE SPINNING AND WEAVING MILLS, LIMITED Vs. CANNANORE SPINNING AND WEAVING MILLS WORKERS	September 19, 1967
CAPITAL MULTI PURPOSE CO OPERATIVE SOCIETIES BHOPAL IN C A NO 2201 OF 1966 NIRMAL MOTOR CAR CO INDORE Vs. STATE OF MADHYA PRADESH	March 30, 1967
CENTRAL BANK OF INDIA LIMITED Vs. KARUNAMOY BANERJEE	August 18, 1967
CENTURY SPINNING AND MANUFACTURING CO LIMITED Vs. DISTRICT MUNICIPALITY OF ULHASNAGAR	November 9, 1967
CHIEF MINING ENGINEER EAST INDIA COAL CO LIMITED BARAREE COLLIERY DHANBAD Vs. RAMESHWAR	August 8, 1967
COCHIN COMPANY Vs. COMMISSIONER OF INCOME TAX KERALA	March 14, 1967
COLLECTOR AKOLA Vs. RAMCHANDRA	August 30, 1967
COLLECTOR OF AURANGABAD Vs. CENTRAL BANK OF INDIA	May 2, 1967
COLLECTOR OF CUSTOMS AND EXCISE COCHIN Vs. A S BAVA	July 27, 1967
COLLECTOR VARANASI Vs. GAURI SHANKER MISRA	August 29, 1967
COMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. GOLD MOHORE INVESTMENT COMPANY LIMITED	July 18, 1967
COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS Vs. RAMKISHAN SHRIKISHAN JHAVER	August 9, 1967
COMMISSIONER OF EXPENDITURE TAX GUJARAT IN BOTH APPEALS Vs. DARSHAN SURENDRA PAREKH IN BOTH THE APPEALS	December 12, 1967
COMMISSIONER OF INCOME TAX Vs. DEWAS CINE CORPORATION	November 1, 1967
COMMISSIONER OF INCOME TAX Vs. GREAVES COTTON AND COMPANY LIMITED	May 4, 1967
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. MOTORS AND GENERAL STORES PRIVATE LIMITED	May 2, 1967
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K ADIUARAYANA MURTY	April 3, 1967
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. KRISHNA AND SONS	November 10, 1967
COMMISSIONER OF INCOME TAX ASSAM TRIPURA AND MANIPUR Vs. JWALAPRASAD AGARWALA	March 15, 1967
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. MANAGER COURT OF WARDS ESTATE BETTIAH	February 24, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY Vs. CIBA OF INDIA LIMITED	December 15, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY ARID SUBURBAN DISTRICT BOMBAY Vs. HUKNMCHAND MILLS LTD	July 21, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. NATIONAL STORAGE PRIVATE LIMITED BOMBAY IN ALL THE APPEALS	April 26, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. JUBILEE MILLS LTD	December 5, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. BOMBAY STATE CO OPERATIVE BANK LIMITED	November 23, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. KESHAVJI MORARJI	March 16, 1967
COMMISSIONER OF INCOME TAX BOMBAY IN BOTH APPEALS Vs. WALCHAND AND CO PRIVATE LTD	March 17, 1967
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. MOON MILLS LIMITED	March 17, 1967
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. HARDUTROY MOTILAL CHAMARIA	April 7, 1967
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA IN BOTH THE APPEALS Vs. AMALGAMATED DEVELOPMENT LTA IN BOTH THE APPEALS	March 3, 1967
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. WEBBING AND BELTING FACTORY LIMITED	March 28, 1967
COMMISSIONER OF INCOME TAX ERNAKULAM Vs. MANAGING TRUSTEE JALAKHABAI TRUST	March 23, 1967
COMMISSIONER OF INCOME TAX GUJARAT Vs. TEJAJI FARASRAM KHARAWALLA LIMITED	July 19, 1967
COMMISSIONER OF INCOME TAX GUJARAT Vs. JAYANTILAL AMRATLAL	May 5, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. JOSEPH JOHN	May 5, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. R R RAMAKRISHNA PILLAI	May 5, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. GEMINI CASHEW SALES CORPORATION QUILON	April 20, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. THAYABALLI MULLA JEEVAJI KAPASI DEED	March 15, 1967
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA Vs. DEWAS CINE CORPORATION	November 8, 1967
COMMISSIONER OF INCOME TAX MADRAS Vs. S NELLIAPPAN	May 5, 1967
COMMISSIONER OF INCOME TAX MADRAS Vs. MAHALAKSHMI TEXTILE MILLS LIMITED	August 5, 1967
COMMISSIONER OF INCOME TAX MYSORE Vs. BANGALORE TRANSPORT COMPANY LTD	April 3, 1967
COMMISSIONER OF INCOME TAX POONA Vs. H H RAJA OF BHOR	March 21, 1967
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH Vs. DAULAT RAM KHANNA	March 29, 1967
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA Vs. ALPS THEATRE	March 16, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ANIL KUMAR ROY CHOWDHURY	March 30, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. B K DHOTE	April 10, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. PREMJI BHIMJI	March 9, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. JALAN INVESTMENT PRIVATE LIMITED	May 4, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL AND ANOTER Vs. GEORGE HENDERSON AND COMPANY LIMITED	April 26, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. ANUSUYA DEVI	December 28, 1967
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE Vs. JASWANT SINGH CHARAN SINGH	February 23, 1967
COMMISSIONER OF SALES TAX U P Vs. G G INDUSTRIES AGRA	April 25, 1967
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MADAN LAL DAYAL CHAND	April 24, 1967
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. HARBILAS RAI AND SONS	May 3, 1967
COMMISSIONER OT INCOME TAX GUJARAT Vs. A RAMAN AND CO	July 18, 1967
CONTROLLER OF ESTATE DUTY GUJARAT Vs. H H IQBAL MOHOMED KHAN NAWAB OF PALANPUR	April 19, 1967
CUSTODIAN EVACUEE PROPERTY PUNJAB Vs. JAFRAN BEGUM	January 20, 1967
CUSTODIAN OF EVACUEE PROPERTY PUNJAB AND ORS. Vs. JAFRAN BEGUM	April 20, 1967
D R NIM Vs. UNION OF INDIA	January 5, 1967
D SANJEEVAYYA Vs. ELECTION TRIBUNAL ANDHRA PRADESH	January 1, 1967
DABUR DR S K BURMAN PRIVATE LIMITED DEOGHAR BIHAR Vs. WORKMEN	July 26, 1967
DALHOUSIE INVESTMENT TRUST CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	November 22, 1967
DEPUTY COMMERCIAL TAX OFFICER PARK TOWN DIVISION MADRAS Vs. SHA SUKRAJ PEERAJEE	April 17, 1967
DEPUTY COMMERCIAL TAX OFFICER SAIDAPET MADRAS Vs. ENFIELD INDIA LTD	November 23, 1967
DEPUTY COMMISSIONER AND COLLEC TOR KAMRUP Vs. DURGANATH SARMA	September 15, 1967
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX QUILON Vs. TRAVANCORE RUBBER AND TEA CO	April 10, 1967
DEVI DAS GOPAL KRISHNAN Vs. STATE OF PUNJAB	April 10, 1967
DHANWATEY M D Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA	October 26, 1967
DHARA SINGH Vs. DISTRICT JUDGE MEERUT	August 18, 1967
DIRECTOR OF SUPPLIES AND DISPOSALS CALCUTTA Vs. MEMBER BOARD OF REVENUE WEST BENGAL CALCUTTA	April 20, 1967
DIVISIONAL FOREST OFFICER SARAHAN FOREST DIVISION OF SIMLA FOREST CIRCLE HIMACHAL PRADESH Vs. DAUT	October 30, 1967
DWARAMPUDI NAGARATNAMBA Vs. KUNUKU RAMAYYA	July 19, 1967
EAST INDIA INDUSTRIES MADRAS PRIVATE LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	April 3, 1967
ELECTRICAL MANUFACTURING COMPANY LIMITED Vs. D D BHARGAVA	August 30, 1967
EMPLOYERS OF AZAM JAHI MILLS LIMITED Vs. WORKMEN	January 30, 1967
EMPLOYERS OF FIRESTONE TYRE AND RUBBER CO PRIVATE LIMITED Vs. WORKMEN	August 22, 1967
ESSEN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	March 16, 1967
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX MYSORE	April 18, 1967
EXCISE AND TAXATION OFFICER PUNJAB Vs. VISHESHER NATH KASHMIRI LAL	November 30, 1967
G EKAMBARAPPA Vs. EXCESS PROFITS TAX OFFICER BELLARY	June 1, 1967
G J FERNANDEZ Vs. STATE OF MYSORE	April 14, 1967
GANGA BISHNU SWAIKA Vs. CALCUTTA PINJRAPOLE SOCIETY	October 30, 1967
GHATGE AND PATIL CONCERNS EMPLOYEES UNION Vs. GHATGE AND PATIL TRANSPORTS PRIVATE LIMITED	August 22, 1967
GIRIWAR PRASAD NARAIN SINGH Vs. DUKHU LAL DAS DEAD	April 20, 1967
GOPI KANTA SEN Vs. ABDUL GAFFUR	August 11, 1967
GOVERNMENT OF MADRAS Vs. SIMPSON AND COMPANY LIMITED	May 4, 1967
GUMMANNA SHETTY Vs. NAGAVENIAMMA	May 4, 1967
GURCHARAN PRASAD DIED Vs. P KRISHNANAND GIRI	December 13, 1967
GURDIT SINGH Vs. ANGREZ KAUR	April 25, 1967
H H SETU PARVATI BAYI Vs. COMMISSIONER OF WEALTH TAX KERALA	December 1, 1967
HAJI ESMAIL NOOR MOHAMMAD AND CO HAJI ESMAIL NOOR MOHAMMAD AND CO HAJI ESMAIL NOOR MOHAMMAD AND CO Vs. COMPETENT OFFICER LUCKNOW:COMPETENT OFFICER LUCKNOW	March 8, 1967
HAJI SULEMAN HAJI AYUB BHIWANDIWALA Vs. NARAYAN SADASHIV OGALE	May 3, 1967
HANS RAJ Vs. RATTAN CHAND	April 3, 1967
HANS RAJ Vs. RATTAN CHAND	April 8, 1967
HARBANS Vs. STATE OF UTTAR PRADESH	November 30, 1967
HARJINDER SINGH Vs. DELHI ADMINISTRATION	November 14, 1967
HAROOM HAJI ABDULLA Vs. STATE OF MAHARASHTRA	December 14, 1967
HINDUSTAN BROWN BOVERI, LIMITED Vs. THEIR WORKMEN	July 31, 1967
HIRALAL VALLABHRAM Vs. SHETH KASTURBHAI LALBHAI	March 31, 1967
HUKUMCHAND Vs. BANSILAL	April 19, 1967
HULAS RAI BAIJ NATH Vs. FIRM K B BASS AND CO	May 3, 1967
I N SAKSENA Vs. STATE OF MADHYA PRADESH	January 30, 1967
I T M KANNIYAN FRENCH INDIA IMPORTING CORPORATION PONDICHERRY BALWANT SINGH HIMAL LAL J TALSANIA Vs. INCOME TAX OFFICER PONDICHERRY	October 30, 1967
I. C. GOLAKNATH & ORS. / N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT Vs. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE	February 27, 1967
IBRAHIM Vs. STATE OF WEST BENGAL	November 21, 1967
INCOME TAX OFFICER AGRA Vs. RADHA KRISHANAN	April 27, 1967
INCOME TAX OFFICER MADRAS Vs. BUDHA PICTURES MADRAS	April 5, 1967
INCOME TAX OFFICER TUTICORIN Vs. T S DEVINATHA NADAR	October 25, 1967
INDER SINGH Vs. STATE OF PUNJAB	April 10, 1967
INDIAN BANK, LIMITED Vs. RAMANATHAN S. M	March 1, 1967
INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. STATE OF MADRAS	September 11, 1967
ISHWARLAL GIRDHARLAL JOSHI Vs. STATE OF GUJARAT IN ALL THE APPEALS	November 16, 1967
J KRISHAN KUMAR NARULA SURINDER KUMAR Vs. STATE OF JAMMU AND KASHMIR	March 1, 1967
J M AJWANI Vs. UNION OF INDIA	February 6, 1967
JAGDEV SINGH SARDAR SINGH Vs. STATE OF JAMMU AND KASHMIR IN BOTH THE PETITIONS	August 14, 1967
JAGDISH PANDEY Vs. CHANCELLOR UNIVERSITY OF BIHAR	August 17, 1967
JAGIR SINGH Vs. STATE OF PUNJAB	March 21, 1967
JAI CHARAN LAL ANAL Vs. STATE OF UTTAR PRADESH	May 5, 1967
JAMATRAJ KEWALJI GOVANI Vs. STATE OF MAHARASHTRA	April 4, 1967
JOHRI MAL Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS PUNJAB	March 28, 1967
K GOPAUL IN BOTH THE APPEALS Vs. UNION OF INDIA	April 12, 1967
K L GUPTE PADAMAKAR BALKRISHNA SAMANT INDIA FARMERS PRIVATE LIMITED BOMBAY LAXMISINGH UDITSINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	August 21, 1967
KALAWATI Vs. BISHESHWAR	August 17, 1967
KALAWATI DEVI HARLALKA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL DURGA DEVI	June 1, 1967
KALIDINDI VENKATA SUBBARAJU Vs. CHINTALAPATI SUBBARAJU	November 21, 1967
KAMANI METALS AND ALLOYS LIMITED Vs. WORKMEN	January 24, 1967
KAMLA PRASAD SINGH Vs. HARI NATH SINGH IN ALL THE APPEALS	April 27, 1967
KANAKA BAI Vs. UNION OF INDIA	March 31, 1967
KANTILAL BABULAL AND BROS Vs. H C PATEL THE NEW SHORROCK SPG AND MFG COMPANY LIMITED	August 29, 1967
KEHAR SINGH Vs. CHANAN SINGH	December 14, 1967
KHAMBHALIA MUNICIPALITY Vs. STATE OF GUJARAT	February 16, 1967
KHAN BAHADUR AHMED ALLADIN AND SONS Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH IN ALL THE APPEALS	November 24, 1967
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY	May 5, 1967
KONCHADA RAMAMURTY SUBUDHI DEAD Vs. GOPINATH NAIK	December 7, 1967
KOSHAN LAL TANDON KUNJ BEHARI Vs. UNION OF INDIA	August 14, 1967
KRISHNA CHETTIAR Vs. STATE OF MADRAS	September 5, 1967
KUPPUSWAMI CHETTIAR Vs. A S P A ARUMUGAM CHETTIAR ANOTHER	September 6, 1967
L M CHHABDA SONS Vs. COMMISSIONER OF INCOME TAX GUJARAT *	March 21, 1967
LAKSHMI NARAIN AGARWAL Vs. STATE TRANSPORT AUTHORITY U P	September 26, 1967
LAKSHMIRATAN ENGINEERING WORKS LIMITED Vs. ASST COMMISSIONER JUDICIAL I SALES TAX KANPUR RANGE KANPUR	September 12, 1967
LALA SHANTI SWARUP Vs. MUNSHI SINGH	January 3, 1967
LALLI YESHWANT SINGH Vs. RAO JAGDISH SINGH	November 9, 1967
LAXMIPAT CHORARIA Vs. STATE OF MAHARASHTRA	December 14, 1967
LIFE INSURANCE CORPORATION OF INDIA Vs. BIBI PADMAWATI	January 31, 1967
LT COMMANDER PASCAL FERNANDES Vs. STATE OF MAHARASHTRA	September 28, 1967
M A JABBAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	November 28, 1967
M GOPALKRISHNA NAIDU Vs. STATE OF MADHYA PRADESH	August 24, 1967
M J KANAKABAI UNION OF INDIA Vs. UNION OF INDIA :A P NARASINGA SHENOY	March 31, 1967
M M LPOH M CHETTIPPAN Vs. COMMISSIONER OF INCOMETAX MADRAS IN ALL APPEALS :INCOME TAX OFFICER KARAIKUDI IN ALL APPEALS	July 26, 1967
MADAN LAL Vs. STATE OF PUNJAB	April 5, 1967
MADAN LAL DEAD Vs. SUNDER LAL	March 9, 1967
MADHYA PRADESH INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	September 28, 1967
MADRAS CO OPERATIVE CENTRAL LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	July 19, 1967
MAHANT HARNAM SINGH Vs. GURDIAL SINGH	February 24, 1967
MAHENDRA PRATAP SINGH Vs. SARJU SINGH	November 20, 1967
MALWA CO-OPERATIVE MILK UNION LTD. INDORE AND ORS. Vs. BIHARILAL AND ANR.	August 14, 1967
MANAGEMENT OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. WORKMEN	September 18, 1967
MANAGEMENT OF THE INDIAN OVERSEAS BANK LIMITED Vs. WORKMEN	August 16, 1967
MANAGEMENT OF THE NORTHERN RAILWAY CO OPERATIVE CREDIT SOCIETY LIMITED JODHPUR Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR	January 27, 1967
MANEKLAL CHBOTALAL Vs. M G MAKWANA	March 2, 1967
MANEKLAL JINABHAI KOT Vs. STATE OF GUJARAT	January 30, 1967
MANGAL SINGH Vs. RATTNO DEAD	April 4, 1967
MANGAL SINGH Vs. RATTNO	April 6, 1967
MANGRU MAHTO RAMANANDAN LAL Vs. THAKUR TARAKNATHJI TARKEAHWAR MATH	March 8, 1967
MANGULAL CHUNILAL Vs. MANILAL MAGANLAL	November 23, 1967
MODI CO Vs. UNION OF INDIA	December 7, 1967
MOHAMMAD YAQUB Vs. STATE OF JAMMU AND KASHMIR	November 10, 1967
MOHAMMED Vs. THEIR WORKMEN	July 27, 1967
MOHANLAL MAGANLAL THAKKAR Vs. STATE OF GUJARAT	December 15, 1967
MOHD. AKHTAR Vs. STATE OF U.P.	August 14, 1967
MOON MILLS LIMITED Vs. M R MEHER PRESIDENT INDUSTRIAL COURT BOMBAY	February 28, 1967
MOTICHAND HIRACHAND Vs. BOMBAY MUNICIPAL CORPORATION	September 15, 1967
MULRAJ Vs. MURTI RAGHUNATHLL MAHARAJ	August 2, 1967
MULRAJ Vs. MURTI RAGHONATHJI MAHARAJ	March 2, 1967
MUNICIPAL CORPORATION INDORE Vs. RAI BAHADUR SETH HIRALAL	October 31, 1967
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ROYAL WESTERN INDIA TURF CLUB LIMITED	September 13, 1967
MUNICIPAL COUNCIL RAICHUR IN ALL APPEALS Vs. BOHAR AMARCHAND PRASANNA	August 1, 1967
MUNICIPALITY OF TALODA Vs. CHARITY COMMISSIONER BOMBAY	September 28, 1967
MUNNI LAL DEAD Vs. BISHWANATH PRASAD	September 15, 1967
MUNSHI RAM Vs. DELHI ADMINISTRATION	December 27, 1967
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. GOPINATH GUNDACHAR CHAR	October 6, 1967
N C MUKHERJEE AND CO Vs. UNION OF INDIA	January 18, 1967
N KT SIVALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	March 27, 1967
N R SRINIVASAN IYER Vs. VANGUARD FIRE AND GENL INS COMPANY LIMITED	October 31, 1967
N S GUJRAL Vs. CUSTODIAN OF EVACUEE PROPERTY	September 12, 1967
NAGENDRA PRASAD Vs. KEMPANANJAMMA	August 7, 1967
NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED EMPLOYEES OF NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CORPORATION:NAGPUR ELECTRIC LIGHT AND POWER CO LTD	March 2, 1967
NAIHATI JUTE MILLS LIMITED Vs. KHYALIRAM JAGANNATH	October 19, 1967
NARAIN DAS SURAJ BHAN Vs. COMMISSIONER SALES TAX U P LUCKNOW	April 18, 1967
NARAIN LAL Vs. SETH SUNDERLAL THOLIA JORHI DEAD	May 4, 1967
NARAYAN SWAMI Vs. STATE OF MAHARASHTRA	October 26, 1967
NATIONAL CONDUITS PRIVATE LIMITED Vs. S S ARORA	September 1, 1967
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. ITS WORKMEN AND VICE VERSA	October 16, 1967
NATIONAL ENGINEERING INDUSTRIES LIMITED JAIPUR Vs. HANUMAN	October 25, 1967
NATIONAL IRON AND STEEL CO LIMITED Vs. STATE OF WEST BENGAL	January 1, 1967
NEW ERA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOMETAX BOMBAY CITY I BOMBAY	November 28, 1967
NEW MANEK CHOWK SPG AND WVG MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABADIN ALL THE PETITIONS	February 21, 1967
NIRANJAN SHANKAR GOLIKARI Vs. CENTURY SPINNING AND MANUFACTURING CO LIMITED	January 17, 1967
NORTHERN INDIA CATERERS PRIVATE LIMITED Vs. STATE OF PUNJAB	April 4, 1967
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA	March 3, 1967
P L LAKHANPAL Vs. UNION OF INDIA	March 7, 1967
P S N S AMBALAVANA CHETTIAR AND CO LIMITED Vs. EXPRESS NEWSPAPERS LTD	November 10, 1967
PABBOJAN TEA CO LIMITED Vs. DEPUTY COMMISSIONER LALCHIMPUR	August 18, 1967
PANNA LAL Vs. MURARI LAL DEAD	February 17, 1967
PANNALAL Vs. MURARILAL	February 27, 1967
PHOOLCHAND Vs. COPAL LAL	March 10, 1967
PRAGDAS UMAR VAISHYA Vs. UNION OF INDIA	August 17, 1967
PREM DULARI Vs. RAJ KUMARI	May 23, 1967
PREM NATH Vs. STATE OF RAJASTHAN	March 15, 1967
PYARE LAL Vs. NEW DELHI MUNICIPAL COMMITTEE	April 20, 1967
R B BANSILAL ABIRCHAND FIRM Vs. COMMISSIONER OF INCOME TAX M P	November 22, 1967
R B SETH CHAMPALAL RAM SWARUP Vs. COMMISSIONER OF INCOME TAX EAST PUNJAB AJMER AND DELHI	March 20, 1967
R S SETH GOPIKISAN AGARWAL Vs. R N SEN ASSISTANT COLLECTOR OF CUST AND CENTRAL EXCISE RAIPUR	January 5, 1967
R SANTHANAKUMAR NADAR Vs. INDIAN BANK LTD	February 6, 1967
RAGHUBANS DUBEY Vs. STATE OF BIHAR	January 19, 1967
RAI BAHADUR CHOUDHARY RAGHURAJ SINGH Vs. MURARI LAL	March 16, 1967
RAI BAHADUR SETH JESSA RAM FATEHCHAND Vs. OM NARAIN TANKHA	January 19, 1967
RAJA MOHAN RAJA BAHADUR Vs. COMMISSIONER OF INCOME TAX U P	April 6, 1967
RAJA SHARDA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX U P	April 17, 1967
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. MOHAN LAL	April 3, 1967
RAJENDRA PRASAD JAIN Vs. SHEEL BHADRA YAJEE ANA	February 28, 1967
RAM ADHAR SINGH PETITIONER Vs. RAMROOP SINGH	December 26, 1967
RAM BACHAN LAL Vs. STATE OF BIHAR	February 28, 1967
RAM CHANDRA ARYA Vs. MAN SINGH	December 8, 1967
RAM LAXMAN SUGAR MILLS Vs. COMISSIONER OF INCOME TAX U P	March 17, 1967
RAM VILAS SERVICE LIMITED KUMBAKONAM Vs. RAMAN AND RAMAN PRIVATE LIMITED	October 20, 1967
RAMEKBAL TIWARY Vs. MADAN MOHAN TIWARY	January 17, 1967
RAMESHWAR LAL PATWARI Vs. STATE OF BIHAR	December 1, 1967
RAMPYARI DEVI SARAOGI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	May 1, 1967
RAMSWARUP GURU CHHOTE BALAKDAS Vs. MOTIRAM KHANDU PATIL	September 26, 1967
RANJIT SINGH RAO(MAJOR) Vs. RAJA BAI SAHEBA	July 18, 1967
RATILAL BHANJI MITHANI Vs. ASSTT COLLECTOR OF CUSTOMS BOMBAY	April 5, 1967
RAVINDRA NATH Vs. RAGHBIR SINGH	January 8, 1967
RAVINDRA NATH Vs. RAGHBIR SINGH AND ANR.	August 4, 1967
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX INDORE Vs. MALWA VANASPATI AND CHEMICAL COMPANY LIMITED	November 24, 1967
REMINGTON RAND OF INDIA LIMITED Vs. WORKMEN	August 11, 1967
RENTALA LACHALAH Vs. CHIMMAPUDI SUBRAHMANYAM	April 19, 1967
ROSHAN DI HATTI Vs. COMMISSIONER OF INCOME TAX NEW DELHI	March 29, 1967
S AZEEZ BASHA MOHAMMAD YASEEN NURI ZULFIQUARULLA DR M TAJUDDIN QURASHI MOHD IDRIS Vs. UNION OF INDIA	October 20, 1967
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI Vs. UNION OF INDIA	February 22, 1967
S GOVINDA MENON Vs. UNION OF INDIA	August 2, 1967
S K DUTTA INCOME TAX OFFICER SALARYCURN S I B CIRCLE ASSAM Vs. LAWRENCE SINGH INGTY	November 7, 1967
S PRITAM SINGH CHAHIL Vs. STATE OF PUNJAB	February 1, 1967
S RM CT PL PALANIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	October 26, 1967
S SANKAPPA Vs. INCOME TAX OFFICER CENTRAL CIRCLE II BANGALORE	December 14, 1967
S SANYAL Vs. GIAN CHAND	September 14, 1967
SALES TAX OFFICER PONKUNNAM Vs. K I ABRAHAM	April 7, 1967
SANT RAM SHARMA Vs. STATE OF RAJASTHAN	July 7, 1967
SARDAR CHANDROJIRAO ANGRE Vs. STATE OF MADHYA PRADESH	April 10, 1967
SARPANCH LONAND GRAMPANCHAYAT Vs. RAMGIRI GOSAVI	April 20, 1967
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR Vs. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI	April 10, 1967
SAWAN RAM Vs. KALAWANTI	April 19, 1967
SECRETARY HOME ENDOWMENTS DEPARTMENT GOVERNMENT OF ANDHRA PRADESH Vs. DIGYADARSAN RAJENDRA RAM DASJEE VARU	May 3, 1967
SECRETARY MADRAS GYMKHANA CLUB EMPLOYEES UNION Vs. MANAGEMENT OF GYMKHANA CLUB	October 3, 1967
SETH MOHAN LAL IN BOTH THE APPEALS Vs. GRAIN CHAMBERS LTD	November 15, 1967
SETH PUSHALAL MANSINGHKA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI RAJASTHAN AND MADHYA PRADESH	May 5, 1967
SETH SHEO PRASAD DECD Vs. STATE OF UTTAR PRADESH	December 5, 1967
SEVANTILAL MANEKLAL SHETH Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	November 12, 1967
SHAH & CO., BOMBAY Vs. THE STATE OF MAHARASHTRA AND ANR.	April 6, 1967
SHAH AND CO BOMBAY Vs. STATE OF MAHARASHTRA	March 6, 1967
SHAHDARA DELHI SAHARANPUR LIGHT RIY CO LIMITED Vs. MUNICIPAL BOARD SAHARANPUR	March 21, 1967
SHAMSHER SINGH AND ANOTHER Vs. STATE OF UTTAR PRADESH	December 15, 1967
SHER BAHADUR Vs. STATE OF BIHAR	October 6, 1967
SHER SINGH Vs. STATE OF UTTAR PRADESH	February 23, 1967
SHIBSANKAR NANDY Vs. PRABARTAK SINGH	February 1, 1967
SHRIMANT SARDAR CHANDROJIRAO ANGRE Vs. STATE OF MADHYA PRADESH	October 4, 1967
SINDHI LOBHANA CHOITHRAM PARASRAM Vs. STATE OF GUJARAT	March 31, 1967
SINDHU RESETTLEMENT CORPORATION LIMITED Vs. INDUSTRIAL TRIBUNAL OF GUJARAT	September 9, 1967
SITA RAM Vs. RADHA BAI	October 16, 1967
SITAL PARSHAD Vs. KISHORI LAL	March 6, 1967
SOLASA RAMACHANDRA RAO Vs. MADDI KUTUMBA RAO	April 19, 1967
SONAWATI Vs. RAM	September 21, 1967
SOWDAGAR AHMED KHAN Vs. INCOME TAX OFFICER NELLORE	November 21, 1967
STATE BANK OF BIKANER Vs. GOPAL SAHAI PAREEK	September 6, 1967
STATE BANK OF BIKANER Vs. VERMA	September 6, 1967
STATE BANK OF BIKANER Vs. KHANDELWAL	September 6, 1967
STATE OF ANDHRA PRADESH Vs. K SATYNARAYANA	November 23, 1967
STATE OF ANDHRA PRADESH Vs. MADIGA BOOSENNA	May 2, 1967
STATE OF ANDHRA PRADESH Vs. NALLA RAJA REDDY	February 28, 1967
STATE OF ASSAM Vs. GAUHATI MUNICIPAL BOARD GAUHATI	February 24, 1967
STATE OF ASSAM Vs. LABANVA PROBHA DEVI	March 11, 1967
STATE OF ASSAM Vs. BHARAT KALA BHANDAR LTD	April 7, 1967
STATE OF BIHAR DALMIA JAIN AND COMPANY LIMITED Vs. SUBODH GOPAL BOSE	August 22, 1967
STATE OF GUJARAT Vs. MEMON MAHOMED HAJI HASAM DEAD	August 8, 1967
STATE OF GUJARAT Vs. ACHARYA SHRI DEVENDRAPRASADJI PABDE	February 20, 1967
STATE OF GUJARAT Vs. MANILAL JOITARAM AND CO	November 8, 1967
STATE OF GUJARAT Vs. JASWANTLAL NATHALAL	December 28, 1967
STATE OF KERALA Vs. CO CHIN COAL CO LIMITED	August 31, 1967
STATE OF M.P. AND ANR. Vs. BHARAT SINGH	January 23, 1967
STATE OF MADHYA PRADESH Vs. RAM PRASAD	December 4, 1967
STATE OF MADHYA PRADESH Vs. THAKUR BHARAT SINGH	January 23, 1967
STATE OF MADRAS Vs. P M BATCHA AND CO	March 12, 1967
STATE OF MADRAS Vs. T NARAYANASWAMI NAIDU IN C A NO 633 OF 1966 2 ANNUR BHARATHA JOTHI MILL LTD	April 12, 1967
STATE OF MADRAS Vs. R NANDLAL AND CO	April 14, 1967
STATE OF MADRAS Vs. A M SAFIULLA AND COMPANY	April 12, 1967
STATE OF MADRAS Vs. A HABIBUR REHMAN AND SONS	August 8, 1967
STATE OF MADRAS Vs. V P S A NARAYANA NADAR AND CO	May 4, 1967
STATE OF MADRAS Vs. RICHARDSON AND CRUDDAS LIMITED	May 5, 1967
STATE OF MAHARASHTRA Vs. JAMNABAI PURSHOTTAM ASAR	April 25, 1967
STATE OF MAHARASHTRA Vs. R B CHOWDHARI	April 19, 1967
STATE OF MAHARASHTRA Vs. M N KAUL DEAD	March 28, 1967
STATE OF MAHARASHTRA Vs. BABULAL KRIPARAM TAKKAMORE	February 2, 1967
STATE OF MYSORE Vs. G N PUROHIT	January 25, 1967
STATE OF MYSORE Vs. H SANJEEVIAH	January 16, 1967
STATE OF MYSORE Vs. SYED IBRAHIM	February 21, 1967
STATE OF MYSORE Vs. S R JAYARAM	August 23, 1967
STATE OF MYSORE Vs. P NARASINGA RAO	August 31, 1967
STATE OF ORISSA Vs. BINAPAIRI DEI	February 7, 1967
STATE OF ORISSA Vs. SUDHANSU SEKHAR MISRA	November 7, 1967
STATE OF PUNJAB Vs. BAJAJ ELECTRICALS LIMITED	December 5, 1967
STATE OF PUNJAB Vs. TARA CHAND LAJPAT RAI	February 28, 1967
STATE OF PUNJAB Vs. SURJIT SINGH ADVOCATES GENERAL FOR THE STATES OF KERALA GUJARAT U P ASSAM MADRAS AND WEST BENGAL	January 6, 1967
STATE OF PUNJAB Vs. MURLIDHAR MAHABIR PARSHAD	April 4, 1967
STATE OF PUNJAB Vs. SANSARI MAL PURAN CHAND	August 22, 1967
STATE OF UTTAR PRADESH Vs. RAMKRISHAN BURMAN DEAD	September 26, 1967
STATE OF UTTAR PRADESH Vs. C S SHARMA	May 1, 1967
STATE OF UTTAR PRADESH Vs. MADAN MOHAN NAGAR	January 5, 1967
STRAW PRODUCTS LIMITED Vs. INCOME TAX OFFICER A WARD BHOPAL	October 20, 1967
SUKH RAM Vs. GAURI SHANKAR	September 11, 1967
SULEMAN RAHIMAN MULANI Vs. STATE OF MAHARASHTRA	December 1, 1967
SUNDARAM CO PRIVATE LIMITED MADURAI Vs. COMMISSIONER OF INCOME TAX MADRAS	April 25, 1967
SUNDER LAL AND SON Vs. BHARAT HANDICRAFTS PRIVATE LIMITED	September 20, 1967
SUNDERLAL Vs. PARAMSUKHDAS	August 25, 1967
SWASTIK OIL MILLS LIMITED Vs. H B MUNSHI DEPUTY COMMISSIONER OF SALES TAX BOMBAY	November 29, 1967
SYED KHAWAJA MOINUDDIN Vs. GOVERNMENT OF INDIA	January 18, 1967
SYED YOUSUF YAR KHAN Vs. SYED MOHAMMAD YAR KHAN	January 4, 1967
SYNDICATE BANK LIMITED Vs. K RAMANATH V BHAT	August 22, 1967
T N K GOVINDARAJU CHETTY Vs. COMMISSIONER OF INCOME TAX MADRAS	April 17, 1967
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	February 14, 1967
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ANR.	February 24, 1967
THAKUR JUGAL KISHORE SINHA Vs. SITAMARHI CENTRAL CO OPERATIVE BANK LIMITED	March 18, 1967
TIRUMALA VENKATESWARA TIM BER AND BAMBOO FIRM Vs. COMMERCIAL TAX OFFICER RAJAHMUNDRY RESPON DENT	December 28, 1967
TRAVANCORE COCHIN CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX KERALA	April 6, 1967
TREOGI NATH Vs. INDIAN IRON AND STEEL COMPANY LIMITED	August 3, 1967
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR Vs. RATILAL MOTILAL PATEL	September 5, 1967
UDHAVDAS KEWALRAM Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I	April 14, 1967
UNIKAT SANKUNNI MENON Vs. STATE OF RAJASTHAN	April 5, 1967
UNION CO OPERATIVE INSURANCE SOCIETY IN BOTH THE APPEALS Vs. COMMISSIONER OF INCOME TAX BOMBAY IN BOTH THE APPEALS	March 23, 1967
UNION OF INDIA Vs. INDIAN SUGAR MILLS ASSOCIATION	March 21, 1967
UNION OF INDIA Vs. JUBBI	September 5, 1967
UNION OF INDIA Vs. KAMALABAI HARJIVANDAS PAREKH	September 7, 1967
UNION OF INDIA Vs. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH	December 7, 1967
UNION OF INDIA Vs. P K ROY	November 9, 1967
UNION OF INDIA (UOI) Vs. J.A. MUNAFF	December 6, 1967
V D DHANWATEY IN BOTH THE APPEALS Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA IN BOTH APPEALS	October 26, 1967
VALLIAMMAI ACHI Vs. NAGAPPA CHETTIAR	January 23, 1967
VIDYA VATI Vs. STATE OF PUNJAB	September 26, 1967
VILLAGE PANCHAYAT OF KANHAN PIPRI Vs. STANDING COMMITTEE ZILA PARISHAD NAGPUR	August 17, 1967
VISHNU PRATAP SUGAR WORKS PRIVATE LIMITED Vs. CHIEF INSPECTOR OF STAMPS U P	May 4, 1967
VITH INCOME TAX OFFICER CITY CIR CLE II BANGALORE Vs. K Y PILLAIAH AND SONS	July 18, 1967
VITHAL VASUDEO KULKARNI Vs. MARUTI RAMA NAGANE	September 14, 1967
VLSHWANATH MAHARSHI RAJGURU Vs. BOARD OF REVENUE M P	April 20, 1967
WORKMEN OF BRAHMPUTRA TEA ESTATES Vs. INCOMING MANAGEMENT OF BRAHMPUTRA TEA ESTATES	September 25, 1967
WORKMEN OF HINDUSTAN MOTORS LIMITED Vs. HINDUSTAN MOTORS LIMITED	November 21, 1967
WORKMEN OF KANKANEE COLLIERY AND AMLABAD COLLIERY Vs. THEIR EMPLOYERS	January 25, 1967
WORKMEN OF SHRI RANGA VILAS MOTORS PRIVATE LIMITED Vs. RANGAVILAS MOTORSP LIMITED	February 1, 1967
YUSUFALLI ESMAIL NAGREE Vs. STATE OF MAHARASHTRA	April 19, 1967
ZILA PARISHAD MORADABAD Vs. KUNDAN SUGAR MILLS AMROHA	July 18, 1967

Year 1967 of SUPREME COURT OF INDIA

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