REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A G BENJAMIN Vs. UNION OF INDIA	December 13, 1966
A NARAYANAN Vs. COMMISSIONER OF INCOME TAX MADRAS	October 27, 1966
ABDUL WAHEED KHAN Vs. BHAWANI	February 21, 1966
ABHOY PADA SAHA Vs. SUDHIR KUMAR MODAL	May 5, 1966
ADDANKI NARAYANAPPA Vs. BHASKARA KRISHNAPPA DEAD AND THEREAFTER HIS HEIRS	January 21, 1966
ADDITIONAL COLLECTOR OF CUSTOMS CAL CUTTA Vs. BEST AND CO	March 25, 1966
AJIT SINGH Vs. STATE OF PUNJAB	December 2, 1966
AKARAPU KATTA MALLU PURNA CHANDRA RAO Vs. PURNA CHANDRA RAO:STATE OF ANDHRA PRADESH	December 16, 1966
AMAR SINGH Vs. RANA BALBAHADUR SINGH	January 27, 1966
AMMATHAYEE ALIAS PERUMALAKKAL Vs. KUMARESAN ALIAS BALAKRISHNAN	September 15, 1966
ARNOLD RODRICKS LAWRENCE ZUREN JOHN Vs. STATE OF MAHARASHTRAS IN BOTH THE PETITIONS	March 14, 1966
ASHWIN NANUBHAI VYAS Vs. STATE OF MAHARASHTRA	October 10, 1966
ASSOCIATED CLOTHIERS LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	September 23, 1966
ATTAR SINGH Vs. INDER KUMAR	November 4, 1966
B N NAGARAJAN LINGAPPA VEERAPPA SHINDAL Vs. STATE OF MYSORES:STATE OF MYSORES	March 1, 1966
BABAN SINGH Vs. JAGDISH SINGH	February 8, 1966
BABULAL Vs. SHEONATH DAS	December 18, 1966
BADAKU JOTI SVANT ATTORNEY GENERAL OF INDIA INTERVENER Vs. STATE OF MYSORE	March 1, 1966
BAKSHISH SINGH DHALIWAL Vs. STATE OF PUNJAB	August 31, 1966
BANDIT SINGH Vs. PRITAM SINGH	February 8, 1966
BANGALORE Vs. S C CHANDRAIAH	September 14, 1966
BARIUM CHEMICALS LIMITED Vs. COMPANY LAW BOARD	May 4, 1966
BASANT SINGH Vs. JANKI SINGH	August 2, 1966
BHAGAT RAM Vs. STATE OF PUNJAB	December 2, 1966
BHARAT BARREL AND DRUM MFG CO Vs. L K BOSE	October 5, 1966
BHRIGUNANDAN PRASAD Vs. OFFICER	March 25, 1966
BIHAR MINES LIMITED Vs. UNION OF INDIA	October 3, 1966
BIHTA CO OPERATIVE DEVELOPMENT AND CANE MARKETING UNION LIMITED Vs. BANK OF BIHAR	October 12, 1966
BISWABAHAN DAS Vs. GOPEN CHANDRA HAZARIKA	September 21, 1966
BISWAMBHAR ROY Vs. GIRINDRA KUMAR PAUL	March 30, 1966
BUNGO STEEL FURNITURE PVT LIMITED Vs. UNION OF INDIA	September 30, 1966
C P SARATHY MUDALIAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	September 21, 1966
CALTEX INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT PATNA	February 23, 1966
CENTRAL BANK OF INDIA LIMITED Vs. GOKAL CHAND	September 12, 1966
CHAND Vs. JAGDISH PERSHAD KISHAN CHAND	February 4, 1966
CHANDRA BHUSHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION UTTAR PRADESH REGIONAL LUCKNOW	December 15, 1966
CHANDRA MOHAN Vs. STATE OF UTTAR PRADESH	August 8, 1966
CHANDRA MOHINI SRIVASTAVA Vs. AVINUH PRASAD SRIVASTAVA AND MOTHER	October 16, 1966
CHANDRADHAR GOSWAMI Vs. GAUHATI BANK LIMITED	October 14, 1966
CHANDULAL HARJIVANDAS Vs. COMMISSIONER OF INCOME TAX GUJARAT	October 14, 1966
CHARAN SINGH DEAD Vs. BABU LAL	March 25, 1966
CHERUMANALIL LAKSHMI Vs. MYLIYIL KUNNINANKANDY NARAYANI DEAD	September 12, 1966
CHIEF CONSERVATOR OF FORESTS REWA Vs. RATAN SINGH HANS	April 7, 1966
CHOUTHI PRASAD GUPTA Vs. UNION OF INDIA	August 31, 1966
CHULAM SARWAR Vs. UNION OF INDIA	December 15, 1966
CHUNILAL VITHALDAS Vs. MOHANLAL MOTILAL PATEL	April 15, 1966
CIRCOS COFFEE COMPANY Vs. STATE OF MYSORE	September 23, 1966
COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR Vs. VAMANA SETTI:2 PULAKODE KIZHAKE MADOM:3 ERALIL MATHAI PAUL:4 THOTTAKKAT BHAMMATHI AMMA:5 KALLIANIKUTTY AMMA:6 THE STATE OF KERALA	March 2, 1966
COLLECTOR OF CUSTOMS CALCUTTA Vs. G DASS AND CO	February 9, 1966
COMMISSIONER OF AGRICULTURAL INCOME TAX COORG Vs. NEW AMBADI ESTATES LIMITED	October 12, 1966
COMMISSIONER OF INCOME TAX BANGALORE Vs. K Y PILLIAH AND SONS	October 13, 1966
COMMISSIONER OF INCOME TAX BOMBAY Vs. KASTURBAI WALCHAND TRUST BOMBAY	October 31, 1966
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. GODAVARI SUGAR MILLS LIMITED	October 10, 1966
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. TATA LOCOMOTIVE AND ENGINEERING CO LIMITED	January 13, 1966
COMMISSIONER OF INCOME TAX BOMBAY SOUTH POONA Vs. MURLIDHAR JHAWAR AND PURNA GINNING AND PRESSING FACTORY DHARMABAD	January 7, 1966
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIDHU BHUSAN SARKAR	October 3, 1966
COMMISSIONER OF INCOME TAX GUJARAT Vs. GIRDHARDAS AND CO PRIVATE LIMITED	October 7, 1966
COMMISSIONER OF INCOME TAX GUJARAT Vs. KANTILAL NATHUCHAND SAMI	October 11, 1966
COMMISSIONER OF INCOME TAX MADRAS Vs. PRITHVI INSURANCE COMPANY LIMITED	October 23, 1966
COMMISSIONER OF INCOME TAX MADRAS Vs. MEENAKSHI MILLS LTD	October 25, 1966
COMMISSIONER OF INCOME TAX MYSORE Vs. CANARA BANK LIMITED	October 18, 1966
COMMISSIONER OF INCOME TAX PATIALA Vs. SHAHZADA NAND AND SONS	January 19, 1966
COMMISSIONER OF INCOME TAX PUNJAB HIMACHAL PRADESH JAMMU AND KASHMIR AND SIMLA Vs. CHANDER BHAN HARBHAJAN LAL	January 4, 1966
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. NATIONAL BANK LIMITED	September 15, 1966
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. EAST COAST COMMERCIAL COMPANY LIMITED	October 11, 1966
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. JUGGILAL KAMALAPAT	October 7, 1966
COMMISSIONER OF TAXES ASSAM Vs. PRABHAT MARKETING CO LTD	October 27, 1966
COMMISSIONER OF WEALTH TAX MADRAS Vs. RAMARAJU SURGICAL COTTON MILLS LIMITED	October 5, 1966
COMMISSIONER OF WEALTH TAX WEST BENGAL CALCUTTA Vs. IMPERIAL TOBACCO CO OF INDIA LIMITED	April 15, 1966
COMMISSIONER OFINCOME TAX U P Vs. A TELLERY AND SONS PRIVATE LIMITED	October 4, 1966
DALCHAND Vs. DELHI IMPROVEMENT TRUSTNEW DELHI DEVELOPMENT AUTHORITY NEW DELHI	March 24, 1966
DAYAWATI Vs. INDERJIT	January 14, 1966
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. WORKMENIN ALL THE	October 14, 1966
DHANJI RAM SHARMA Vs. SUPERINTENDENT OF POLICE NORTH DIST DELHI POLICE	March 17, 1966
DHARANGADHRA CHEMICAL WORKS KAMDAR SANG Vs. DHRANGADHRA CHEMICAL WORKS, LIMITED	February 22, 1966
DHUN DADABHOY KAPADIA Vs. COMMISSIONER OF INCOME TAX BOMBAY	October 31, 1966
DINNAPATI SADASIVA REDDI VICE CHANCELLOR OSMANIA UNIVERSITY Vs. CHANCELLOR OSMANIA UNIVERSITY	December 9, 1966
DOLAI MALIKO Vs. KRUSHNA CHANDRA PATNAIK	March 23, 1966
DURGACHARAN NAIK Vs. STATE OF ORISSA	February 23, 1966
ELLERMAN AND BUCKNALL STEAMSHIP COMPANY LIMITED Vs. SHA MISRIMAL BHERAJEE	March 29, 1966
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX MYSORE	January 18, 1966
EVEREST APARTMENTS CO OPERATIVE HOUS ING SOCIETY LTD Vs. STATE OF MAHARASHTRA	January 18, 1966
FAKHRUDDIN Vs. STATE OF MADHYA PRADESH	December 18, 1966
FAKHRUDDIN Vs. THE STATE OF MADHYA PRADESH	December 13, 1966
FAQIR CHAND Vs. SARDARNI HARNAM KAURDEAD	August 5, 1966
FIRM BANSIDHAR PREMSUKHDAS Vs. STATE OF RAJASTHAN	March 29, 1966
FIRM MADANLAL ROSHANLAL MAHAJAN Vs. HUKUMCHAND MILLS LTD	August 19, 1966
FRICHAND K KHETWANI Vs. STATE OF MAHARASHTRA	September 17, 1966
G SADANANDAN Vs. STATE OF KERALA	February 11, 1966
G SADANANDAN Vs. STATE OF KERALA	February 16, 1966
GANDI RAMAMURTHY Vs. STATE OF ANDHRA PRADESH	August 26, 1966
GENERAL ASSURANCE SOCIETY LIMITED Vs. CHANDMULL JAIN	February 7, 1966
GEORGE DA COSTA Vs. CONTROLLER OF ESTATE DUTY MYSORE	October 28, 1966
GHANSHIAM DAS IN BOTH THE APPEALS Vs. DEBI PRASAD IN BOTH THE APPEALS	March 11, 1966
GIRDHARILAL AMRATLAL SHODAN Vs. STATE OF GUJARAT	January 28, 1966
GIRIJANANDINI DEVI Vs. BIJENDRA NARAIN CHOUDHARY	August 11, 1966
GODAVARI S PARULEKAR B K KHOPKAR; OTHERS Vs. STATE OF MAHARASHTRA	January 17, 1966
GOMATHINAYAGAM PILLAI Vs. PALANISWAMI NADAR	September 2, 1966
GOPALKRISHNA PILLAI Vs. MEENAKSHI AYAL	March 31, 1966
GOPI RAM Vs. STATE OF RAJASTHAN	April 19, 1966
GORDON WOODROFFE AND COMPANY LIMITED Vs. SHAIK M A MAJID AND CO	March 22, 1966
GOVIND DATTATRAY KELKAR Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	November 1, 1966
GOWLI BUDDANNA Vs. COMMISSIONER OF INCOME TAX MYSORE	January 10, 1966
GUJARAT POTTERY WORKS PRIVATE LIMITED Vs. B P SOOD	October 3, 1966
GULABBHAI VALLABBHAI DESAI Vs. UNION OF INDIA	September 27, 1966
GULABCHAND Vs. KUDILAL	February 22, 1966
GULAM YASIN KHAN Vs. SAHEBRAO YESHWANTRAO WALASKAR	January 17, 1966
GURCHARAII DASS CHADHA Vs. STATE OF RAJASTHAN	November 24, 1966
GYARSILAL Vs. STATE OF MADHYA PRADESH	March 10, 1966
GYASI RAM Vs. BRIJBHUSHANDAS	March 30, 1966
H A K RAO Vs. COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI	December 13, 1966
HAR SWARUP Vs. BRIJ BHUSAN SARAN	September 14, 1966
HARI CHAND SHARDA Vs. MIZO DISTRICT COUNCIL	October 28, 1966
HARINAGAR SUGAR MILLS CO LTD Vs. M W PRADHAN	March 21, 1966
HARINAGAR SUGAR MILLS DO LIMITED BOMBAY Vs. M W PRADHAN NOW G V DALVI COURT RECEIVER HIGH COURT BOMBAY	March 21, 1966
HASAN NURANI MALAK Vs. S M ISM AIL ASSISTANT CHARITY COMMISSIONER NAGPUR	August 22, 1966
HAZARAT PIRMAHOMED SHAH SAHEB ROZA COMMITTEE Vs. COMMISSIONER OF INCOME TAX GUJARAT	October 27, 1966
HIMMATRAO 2 LAXMAN VINAVALC BHAVE Vs. JAIKISANDAS:JAIKISANDAS	March 4, 1966
HINDUSTAN ANTIBIOTICS LIMITED Vs. WORKMEN	October 3, 1966
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA	October 12, 1966
HIS HIGHNESS YESHWANT RAO GHORPADE Vs. COMMISSIONER OF WEALTH TAX BANGALORE	May 6, 1966
HUKUMCHAND MANNALAL CO Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR BHANDARA	January 4, 1966
HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	September 22, 1966
HYDERABAD DECCAN CIGARETTE FACTORY Vs. STATE OF ANDHRA PRADESH	January 13, 1966
I B R SHANKARANARAYANA IN C A NO 174 OF 1965 2 N VISWESHWARAIAH IN C A NO 177 OF 1965 3 N S KALINGAPPA IN C A NO 181 OF 1965 4 R KRISHNASWAMY IN C A NO 188 OF 1965 5 KRISHNA MU Vs. STATE OF MYSORES IN ALL APPEALS	January 21, 1966
INCOME TAX OFFICER ALLEPPEY Vs. S VEERIAH REDDIAR	October 10, 1966
INDIAN AND GENERAL INVESTMENT TRUST LIMITED LONDON Vs. PUMA CHANDRA MARDARAJ DEO	December 18, 1966
INDIAN CHEMICAL PRODUCTS LIMITED Vs. STATE OF ORISSA	May 5, 1966
INDIAN IRON AND STEEL CO LIMITED Vs. BISWANATH SONAR	March 22, 1966
JAGARNATH SINGH Vs. H KRISHNA MURTHY	August 31, 1966
JAHURI SAH Vs. DWARKA PRASAD JHUNJHUNWALA	April 27, 1966
JAICHAND LAL SETHIA Vs. STATE OF WEST BENGAL	July 27, 1966
JAIN JARI STORES MADRAS Vs. STATE OF MADRAS	December 7, 1966
JALAN TRADING CO PRIVATE LIMITED Vs. MILL MAZDOOR SABHA	August 5, 1966
JAMMU AND KASHMIR BANK LIMITED Vs. ATTAR UI NISA	October 7, 1966
JAMNAGAR MOTOR TRANSPORT UNION (P) LTD Vs. GOKALDAS PITAMBERS L.RS.	January 14, 1966
JAMUNA SHIGH Vs. STATE OF BIHAR	September 22, 1966
JANAK RAJ Vs. GURDIAL SINGH	November 8, 1966
JIWANLAL ACHARIYA Vs. RAMESHWARLAL AGARWALLA	August 26, 1966
JOINT FAMILY OF UDAYAN CHINUBHAI Vs. COMMISSIONER OF INCOME TAX GUJARAT	October 14, 1966
JUGAL KISHORE BALDEO SAHAI Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW	September 20, 1966
K G KHOSLA AND CO PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS	January 18, 1966
K N SHUKLA Vs. NAVNIT LAL MANILAL BHATT	December 15, 1966
K P CHOWDHRY Vs. STATE OF MADHYA PRADESH	March 15, 1966
K P RAGHAVAN Vs. M H ABBAS	September 6, 1966
K S ABDUL AZEEZ Vs. RAMANATHAN CHETTIAR	February 28, 1966
K V RAJLAKSHMIAH SETTY Vs. STATE OF MYSORE	November 7, 1966
K V SRINIVASA AYYANGAR Vs. P N VENKATASNBRAMANIA IYER	January 6, 1966
KANHAIYALAL KHADIWALA Vs. VISHWANATH	March 10, 1966
KANTAMANI VENKATA NARAYANA AND SONS Vs. FIRST ADDITIONAL INCOME TAX OFFICER RAJAHMUNDRY	October 27, 1966
KATRA EDUCATION SOCIETY ALLAHABAD Vs. STATE OF UTTAR PRADESH	January 17, 1966
KEHAR SINGH Vs. DEWAN SINGH	January 21, 1966
KHUB CHAND Vs. STATE OF RAJASTHAN	August 22, 1966
KHUSHI RAM BEHARI LAL AND COMPANY Vs. ASSESSING AUTHORITY SANGRUR	November 1, 1966
KISHANCHAIID LUNIDASING BAJAJ Vs. COMMISSIONER OF INCOME TAX BANGALORE	February 10, 1966
KRISHNA COCONUT CO Vs. EAST GODAVARI COCONUT AND TOBACCO MARKET COMMITTEE	October 27, 1966
KRISHNAMURTHY ALIAS TAILOR KRISHNAN Vs. PUBLIC PROSECUTOR MADRAS	September 26, 1966
KUCHIYAN GOVINDA SWAMI Vs. KALLIANI AMMA LAKSHMI AMMA DEAD	March 31, 1966
KULATHIL MAMMU Vs. STATE OF KERALA	March 2, 1966
KUMARA NAND Vs. BRIJMOHAN LAL SHARMA	November 29, 1966
KUPPA GOUNDAN Vs. M S P RAJESH	May 5, 1966
LACHHI RAM Vs. STATE OF PUNJAB	September 2, 1966
LAKHAN MAHTO OTHERS Vs. STATE OF BIHAR	February 24, 1966
LALA RAM Vs. SUPREME COURT OF INDIA	March 24, 1966
LALLAN PRASAD Vs. RAHMAT ALL	December 13, 1966
LILABAI Vs. JAI PRAKASH	April 12, 1966
LORD KRISHNA SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	March 31, 1966
LORD KRISHNA SUGAR MILLS LIMITED Vs. MUNICIPAL BOARD SAHARANPUR	December 8, 1966
M A RAZACK AND COMPANYMPANY Vs. STATE OF MADRAS	October 4, 1966
M L SETHI Vs. R P KAPUR	September 23, 1966
M M PARIKH INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B AHMEDABAD Vs. NAVANAGAR TRANSPORT AND INDUSTRIES LIMITED	November 1, 1966
M P SHREEVASTAVA Vs. VEENA	August 24, 1966
M PADMANABHA SETTY Vs. K P PAPLAH SETTY	March 11, 1966
M V KRISHNAN NAMBISSAN Vs. STATE OF KERALA	January 18, 1966
MAHANT SHRI SRINIVAS RAMANUJ DAS Vs. SURAJNARAYAN DAS	May 6, 1966
MAHARAJA PRATAP SINGH BABADUR Vs. THAKUR MANMOHAN DEY	February 28, 1966
MAHENDRA RAMBHAI PATEL Vs. CONTROLLER OF ESTATE DUTY GUJARAT STATE AHMEDABAD	October 28, 1966
MANGAL SINGH Vs. UNION OF INDIA	November 17, 1966
MANJI DANA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHANDARA AND NAGPUR	January 14, 1966
MANMOHAN DAS SHAH Vs. BISHUN DAS	October 12, 1966
MANORAMA S MASUREKAR Vs. DHANLAXMI G SHAH	August 23, 1966
MANUJENDRA DUTT Vs. PURNEDU PROSAD ROY CHOWDHURY	September 22, 1966
MAQBOOL ALAM KHAN Vs. KHODAIJA	February 4, 1966
MARIKAR MOTORS LIMITED TRIVANDRUM Vs. SALES TAX OFFICER SPECIAL CIRCLE TRIVANDRUM	September 27, 1966
MATURI PULLALAH Vs. MATURI NARASIMHAM	March 1, 1966
MEENAKSHI MILLS LIMITED MADURAI Vs. COMMISSIONER OR INCOME TAX MADRAS	September 19, 1966
MEGHRAJ KOTHARI Vs. DELIMITATION COMMISSION	September 20, 1966
MERVYN CONTINHO Vs. COLLECTOR OF CUSTOMS BOMBAY	February 14, 1966
MOHAMED REZA DEBSTANI Vs. STATE OF BOMBAY OTNWS	January 28, 1966
MOHANLAL HARGOVINDAS Vs. STATE OF MADHYA PRADESH	November 15, 1966
MOHD MURTIYA KHAN Vs. STATE OF M P	March 23, 1966
MUNICIPAL COMMITTEE AKOT Vs. MANILAL MANEKJI PRIVATE LIMITED AMBIKA TRADING CO AKOT	January 17, 1966
MUNICIPAL COMMITTEE DAMOH Vs. STATE OF M P	January 19, 1966
MUNICIPAL CORPORATION OF DELHI Vs. GHISA RAM	November 23, 1966
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI Vs. SUBHAGWANTI	February 24, 1966
MURLIDHAR HIMATSINGKA Vs. COMMISSIONER OF INCOME TAX CALCUTTA	July 19, 1966
N S SHETHNA Vs. VINUBHAI HARILAL PANCHAL	August 25, 1966
NALINIKANT AMBALAL MODY Vs. S A L NARAYAN ROW COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY	May 4, 1966
NAND KISHORE Vs. RAM KISHAN	August 25, 1966
NANDRAM HUNATRAM CALCUTTA Vs. UNION OF INDIA	March 29, 1966
NARANDAS MORARDAS GAJIWALA Vs. S P A M PAPAMMAL	March 25, 1966
NARESH SHRIDHAR MIRAJKAR Vs. STATE OF MAHARASHTRA	March 3, 1966
NATHIA AGARWALLA Vs. JAHANARA BEGUM	March 15, 1966
NAVINCHANDRA BABUBHAI NAGARSHETH BAI KALAVTI JAYANTILAL MAGANLAL Vs. GUJARAT REVENUE TRIBUNALIN ALL THE THREE APPEALS	January 21, 1966
O RM M SP SV FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS	October 14, 1966
OM OIL AND OIL SEEDS EXCHANGE LTD Vs. THEIR WORKMEN	March 28, 1966
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA	February 25, 1966
P ARULSWAMI Vs. STATE OF MADRAS	August 29, 1966
P L LAKHANPAL Vs. UNION OF INDIA	September 21, 1966
P L LAKHANPAL Vs. UNION OF INDIA	April 19, 1966
PAMPAPATHY Vs. STATE OF MYSORE	July 28, 1966
PAREKH WADILAL JIVANBHAI Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA NAGPUR	October 28, 1966
PATEL RAMBHAI BECHARBHAI Vs. PATEL DAHYABHAI BECHARBHAI	April 4, 1966
PERIYASAMI Vs. STATE OF MADRAS	November 25, 1966
PRABHU Vs. RAMDEO	February 28, 1966
PRAFULLA KUMAR MALIK Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA	September 15, 1966
PREM BALLABH KHULBE Vs. MATHURA DATT BHATT	December 16, 1966
PRESIDENCY MOTORS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS	September 22, 1966
PROBHUDAS MORARJEE RAJKOTIA Vs. UNION OF INDIA	February 4, 1966
R B H M JUTE MILLS KATIHAR Vs. CERTIFICATE OFFICER KATIHAR	October 13, 1966
RAGHUBANS NARAIN SINGH Vs. UTTAR PRADESH GOVERNMENT	September 30, 1966
RAGHUNATH SINGH Vs. STATE OF M.P.	October 10, 1966
RAIN CHAND AND SONS SUGAR MILLS PRIVATE LIMITED BARABANKI U P Vs. KANHAYALAL BHARGAVA	March 10, 1966
RAJ KISHORE PRASAD NARAYAN SINGH Vs. RAM PRATAP PANDEY	November 7, 1966
RAJA ANAND BRAHMA SHAH Vs. STATE OF UTTAR PRADESH	September 16, 1966
RAJA YADUVENDRA DUTT DUBEY (IN BOTH THE APPEALS) Vs. STATE OF UTTAR PRADESH (IN BOTH THE APPEALS)	September 20, 1966
RAJWANT SINGH KALARIMADATHIL UNNI Vs. STATE OF KERALA	April 22, 1966
RAM BARAN PRASAD Vs. RAM MOHIT HAZRA	September 6, 1966
RAM CHAND SPG AND WVG MILLS Vs. BIJLI COTTO : MILLS P LTD	December 16, 1966
RAM CHANDRA AGGARWAL THE ATTORNEY GENERAL FOR INDIA INTERVENER Vs. STATE OF UTTAR PRADESH	May 5, 1966
RAM CHANDRA PRASHAD SHARMA Vs. STATE OF BIHAR	February 8, 1966
RAM GOPAL REDDY Vs. ADDITIONAL CUSTODIAN EVACUEE PROPERTY HYDERABAD	January 6, 1966
RAM KISHORE Vs. STATE OF UTTAR PRADESH	March 28, 1966
RAM PARSHAD Vs. STATE OF PUNJAB	February 7, 1966
RAMA IYER DECEASED THEREAFTER HIS HEIRS AND LEGAL REPRESENTATIVES Vs. SUNDARESA PONNAPOONDAR	February 4, 1966
RAMESH Vs. GENDALAL MOTILAL PATNI	January 6, 1966
RAMKUMAR AGARWAL AND BROS Vs. COMMISSIONER OF INCOME TAX CALCUTTA	October 26, 1966
RAMPRASAD DAGADURAM Vs. VIJAYKUMAR MOTILAL HIRAKHANWALA	April 18, 1966
RAMRATI KUER Vs. DWARIKA PRASAD SINGH	August 24, 1966
RAO NIHALKARAN Vs. RAM GOPAL MOHINDER SINGH RAN NIHALKARAN	January 27, 1966
RATANLAL AGRWAL Vs. STATE OF M P	January 20, 1966
RM AR AR RM AR RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	October 27, 1966
ROMAN CATHOLIC MISSION MEENAKSHI SUNDARESWARAL Vs. STATE OF MADRAS:ROMAN CATHOLIC MISSION	January 14, 1966
S A L NARAYANA ROW COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. MODEL MILLS NAGPUR LIMITED	October 6, 1966
S GURBAX SINGH Vs. STATE OF PUNJAB	October 25, 1966
S NARAYANAPPA Vs. COMMISSIONER OF INCOME TAX BANGALORE	September 27, 1966
S S RAJLINGA RAJA Vs. STATE OF MADRAS	October 26, 1966
S SRINIVASAN ERODE Vs. COMMISSIONER OF INCOME TAX MADRAS	October 4, 1966
S VARDACHARIAR Vs. GOPALA MENON	October 4, 1966
SAKVATE T B Vs. NEMICHAND	February 11, 1966
SALES TAX OFFICER CIRCLE 1 JABALPUR Vs. HANUMAN PRASAD	October 11, 1966
SAMARENDRA NATH SINHA Vs. KRISHNA KUMAR NAG	November 1, 1966
SATRUGHAN ISSER Vs. SABUJPARI	August 4, 1966
SHASTRI YAGNAPURUSHDASJI THE ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA Vs. MULDAS BHUNDARDAS VAISHYA:MULDAS BHUNDARDAS VAISHYA	January 14, 1966
SHEODAN SINGH Vs. DARYAO KUNWAR	January 14, 1966
SHEW BUX MOHATA Vs. AJIT NATH DUTTA	August 24, 1966
SHINDE BROTHER Vs. DEPUTY COMMISSIONER RATCHUR	September 26, 1966
SHIVNARAYAN KABRA Vs. STATE OF MADRAS	August 23, 1966
SHYAM KISHORI DEVI Vs. PATNA MUNICIPAL CORPORATION	February 4, 1966
SHYAM SUNDER Vs. SATYA KETU	October 5, 1966
SITA RAM Vs. STATE OF UTTAR PRADESH	April 25, 1966
SITARAM MOTILAL KALAL Vs. SANTANUPRASAD JAISHANKER BHATT	February 8, 1966
SMAYUKTA SOCIALIST PARTY Vs. ELECTION COMMISSION OF INDIA	September 30, 1966
SONI LALJI JETHA Vs. SONI KALIDAS DEVCHAND	October 14, 1966
SRICHAND K KHETWANI Vs. STATE OF MAHARASHTRA	September 27, 1966
SRINIVAS GUPTA Vs. HINDUSTAN COMMERCIAL BANK LIMITED	October 3, 1966
STANDARD MILLS CO LIMITED BOMBAY Vs. COMMISSIONER OF WEALTH TAX BOMBAY	October 6, 1966
STATE OF ASSAM Vs. KANAK CHANDRA DUTTA	October 3, 1966
STATE OF ASSAM Vs. KRIPANATH SARMA	September 28, 1966
STATE OF ASSAM Vs. HORIZON UNION	September 23, 1966
STATE OF ASSAM Vs. RANGA MUHAMMAD	September 21, 1966
STATE OF BIHAR Vs. S.K. ROY	April 25, 1966
STATE OF BIHAR ATTORNEY GENERAL FOR INDIA Vs. RAMBALAK SINGH BALAK:RAMBALAK SINGH BALAK	January 17, 1966
STATE OF GUJARAT Vs. JAGANBHAI BHAGWANBHAI	February 16, 1966
STATE OF GUJARAT Vs. KALLASH ENGINEERING CO PVT LIMITED	September 26, 1966
STATE OF GUJARAT Vs. VINAY CHANDRA CHHOTA LAL PATHI	September 2, 1966
STATE OF GUJARAT Vs. ASHOK MILLS LIMITED	September 27, 1966
STATE OF GUJARAT Vs. SAKARWALA BROTHERS	September 27, 1966
STATE OF GUJARAT Vs. ARVIND MILLS LIMITED	September 27, 1966
STATE OF GUJARAT Vs. AMBICA MILLS LIMITED	September 27, 1966
STATE OF GUJARAT Vs. RAIPUR MANUFACTURING COMPANY LIMITED	September 30, 1966
STATE OF GUJARAT Vs. VIVEKANAND MILLS	October 4, 1966
STATE OF JAMMU AND KASHMIR Vs. BAKSHI GULAM MOHAMMAD	May 6, 1966
STATE OF KERALA Vs. N RAMASWAMI IYER AND SONS	February 11, 1966
STATE OF M P Vs. BANARASILAL	September 30, 1966
STATE OF M.P. Vs. RANOJI RAO SHINDE	March 21, 1966
STATE OF MADHYA PRADESH Vs. AZAD BHARAT FINANCE CO	July 28, 1966
STATE OF MADHYA PRADESH Vs. KALURAM	September 5, 1966
STATE OF MADHYA PRADESH Vs. VISHNU PRASAD SHARMA	February 9, 1966
STATE OF MADHYA PRADESH Vs. SHOBHARAM:SHOBHARAM:SHOBHARAM:SHOBHARAM	April 22, 1966
STATE OF MADHYA PRADESH Vs. RATANLAL AND ANOTHER	March 10, 1966
STATE OF MADRAS Vs. RADIO AND ELECTRICALS LIMITED	April 19, 1966
STATE OF MADRAS Vs. A R SRINIVASAN	March 2, 1966
STATE OF MADRAS Vs. M N A ABDUL RAHIMAN	October 4, 1966
STATE OF MADRAS Vs. MADURAI MILLS CO LIMITED	October 4, 1966
STATE OF MADRAS Vs. BELL MARK TOBACCO CO	October 4, 1966
STATE OF MAHARASHTRA Vs. ATMA RAM	March 14, 1966
STATE OF MAHARASHTRA Vs. NARHAR RAO	March 14, 1966
STATE OF MYSORE Vs. SHANTA VEERAPPA CHANNA MALLAPPA BOMMANAHALLI	May 4, 1966
STATE OF MYSORE Vs. GUDUTHUR THIMMAPPA AND SON	September 30, 1966
STATE OF MYSORE Vs. S V NARAYANAPPA	August 22, 1966
STATE OF MYSORE Vs. SHANTA VEERAPPA CHANNA MALLAPPA BOMMANAHALLI	March 4, 1966
STATE OF MYSORE V HUSSAIN KUNHI AND COMPANY [IN THE SUPREME COURT OF INDIA ] THE STATE OF MYSORE Vs. P B HUSSAIN KUNHI AND CO	October 4, 1966
STATE OF NAGALAND Vs. RATAN SINGH CONSTABLE 7873	March 9, 1966
STATE OF ORISSA Vs. BABU LAL CHAPPOLIA	January 10, 1966
STATE OF PUNJAB Vs. AMAR SINGH HARIKA	January 6, 1966
STATE OF PUNJAB Vs. MAJOR SINGH	April 28, 1966
STATE OF UTTAR PRADESH Vs. AKBAR ALL KHAN	March 9, 1966
STATE OF UTTAR PRADESH Vs. R B AGARWAL	February 4, 1966
STATE OF UTTAR PRADESH Vs. YASHPAL SINGH	September 30, 1966
STATE OF UTTAR PRADESH Vs. RAJA ANAND BRAHMA SHAH AND APPELLANT	September 16, 1966
STATE OF WEST BENGAL Vs. MOTI LAL KANORIA	March 15, 1966
SUBHASH CHANDRA DAS MUSHIB Vs. GANGA PROSAD DAS MUSHIB	September 14, 1966
SUKH LAL Vs. STATE BANK OF INDIA CALCUTTA	September 18, 1966
SUNDAR SINGH Vs. NARAIN SINGH	March 11, 1966
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. CORPORATION OF CALCUTTA	December 7, 1966
SURENDRA NATH BIBRA Vs. STEPHEN COURT LIMITED	February 4, 1966
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX UP NO 1	September 20, 1966
SYED KHAWAJA MOINUDDIN Vs. GOVERNMENT OF INDIA	December 14, 1966
T D GOPALAN Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS	April 5, 1966
T D KUMAR P LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	September 14, 1966
TILAK RAM Vs. NATHU	September 5, 1966
TIRUNAGAR PANCHAYAT Vs. MADORAI CO OPERATIVE HOUSE CONSTRUCTION SOCIETY	March 31, 1966
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA	September 20, 1966
TRAVANCORE TITANIUM PRODUCT LIMITED KOCHUVELI Vs. COMMISSIONER OF INCOME TAX KERALA	January 17, 1966
TRILOKI NATH TIKU Vs. STATE OF JAMMU AND KASHMIR	December 15, 1966
UNION OF INDIA Vs. BUNGO STEEL FURNITURE PRIVATE LIMITED	September 14, 1966
UNION OF INDIA Vs. METAL CORPORATION OF INDIA LIMITED	September 5, 1966
UTTAR PRADESH CO OPERATIVE FEDERATION LIMITED Vs. SUNDER BROS DELHI	April 20, 1966
V D JHINGAN Vs. STATE OF UTTAR PRADESH	March 3, 1966
V M RV RAMASWAMI CHETTIAR Vs. R MUTHUKRISHNA AIYAR	February 16, 1966
VAJESHINGH SALEMBHAI NAYAK Vs. STATE OF GUJARAT	April 1, 1966
VEDAGIRI LAKSHMI NARASIMHA SWAMI TEMPLE Vs. INDURU PATTABHIRAMI REDDI	September 6, 1966
VEEDA MENEZES Vs. YUSUF KHAN HAJI IBRAHIM KHAN ANOTHER	March 31, 1966
VEMAREDDI RAMARAGHAVA REDDY Vs. KONDURU SESHU REDDY	April 26, 1966
VIJENDRA NATH Vs. JAGDISH RAI AGGARWAL	December 2, 1966
VITHAL DASS Vs. RUP CHAND	April 7, 1966
WAR PROFITS TAX COMMISSIONER MADHYA PRADESH Vs. BINODRAM BALCHAND OF UJJAIN	April 20, 1966
WAZIR CHAND MAHAJAN Vs. UNION OF INDIA	September 12, 1966
YELAMANCHILI SIVA PANCHAKSHARAMMA Vs. YELAMANCHILI CHINNABBAYIDECEASED THEREAFTER YELAMANCHILI BASAVAMMA	February 4, 1966

Year 1966 of SUPREME COURT OF INDIA

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