REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C ESTATES Vs. SERAJUDDIN AND CO	May 7, 1965
A D PARTHA SARATHY Vs. STATE OF ANDHRA PRADESH	May 7, 1965
A K GOPALAN M M CHERIYAN Vs. GOVERNMENT OF INDIA	October 27, 1965
A K GUPTA AND SONS LIMITED Vs. DAMODAR VALLEY CORPORATION	September 10, 1965
ABDUL KARIM KHAN Vs. MUNICIPAL COMMITTEE RAIPUR	March 18, 1965
ACHUTHAN NAIR Vs. CHINNAMMU AMMA	August 13, 1965
AGHNOO NAGESIA Vs. STATE OF BIHAR	May 4, 1965
AHMEDABAD MILLOWNERS ASSOCIATION Vs. TEXTILE LABOUR ASSOCIATION	August 10, 1965
AJAIB SINGH Vs. GURBACHAN SINGH	February 2, 1965
AJOY KUMAR MUKHERJEE Vs. LOCAL BOARD OF BARPETA	February 11, 1965
ALAPATI VENKATARAMIAH Vs. COMMISSIONER OF INCOME TAX HYDERABAD	March 29, 1965
ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION Vs. BANK OF INDIA	April 23, 1965
ALUMINIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA	September 22, 1965
ALURU KONDAYYA Vs. SINGARAJU RAMA RAO	September 20, 1965
AMALGAMATED COFFEE ESTATES, LIMITED Vs. THEIR WORKMEN	January 22, 1965
AMALGAMATED COMMERCIAL TRADERS PRIVATE LIMITED Vs. A C K KRISHNASWAMI	January 8, 1965
AMBIKA PRASAD THAKUR Vs. RAM EKBAL RAI DEAD	September 8, 1965
AMIREDDI RAJA GOPALA RAO Vs. AMIREDDI SITHARAMAMMA	February 18, 1965
ANDA Vs. STATE OF RAJASTHAN	March 9, 1965
ANOWAR HUSSAN Vs. AJOY KUMAR MUKHERJEE	February 19, 1965
ANWAR KHAN MEHBOOB CO Vs. STATE OF MADHYA PRADESH	October 6, 1965
ARNRITSAR SUGAR MILLS CO LIMITED LORD KRISHNA SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH:COMMISSIONER OF SALES TAX UTTAR PRADESH	December 13, 1965
ARUN ELECTRICS BOMBAY Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE	December 16, 1965
ASSAM OIL COMPANY LIMITED STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA :COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA	November 24, 1965
ATYAM VEERRAJU Vs. PECHETTI VENKANNA	September 20, 1965
B B IRANEE Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II	December 14, 1965
B H ASWATHANARAYANA SINGH Vs. STATE OF MYSORE	April 23, 1965
BABORALLY SARDAR Vs. CORPORATION OF CALCUTTA	November 29, 1965
BABU OTHERS Vs. STATE OF UTTAR PRADESH	January 19, 1965
BABULAL GAYAPRASAD Vs. COLLECTOR DAMOH	February 9, 1965
BADRIPRASAD Vs. STATE OF MADHYA PRADESH	March 16, 1965
BAHREIN PETROLEUM COMPANY LIMITED Vs. P J PAPPU	August 16, 1965
BAIJNATH G V KALE Vs. STATE OF MADHYA PRADESH IN ALL THE APPEALS :STATE OF MADHYA PRADESH IN ALL THE APPEALS	May 7, 1965
BALLARPUR COLLIERIES CO Vs. STATE INDUSTRIAL COURT NAGPUR	November 15, 1965
BANK LIMITED IN LIQUIDATION Vs. SARKAR DUTT ROY AND CO	April 9, 1965
BEGUM NOORBANU Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY	May 7, 1965
BEHARILAL SHYAMSUNDER Vs. SALES TAX OFFICER CUI CIRCLE CUTTACK	November 8, 1965
BHAGWAN DAS Vs. STATE OF PUNJAB	November 4, 1965
BHAGWANDAS GOVERDHANDAS KEDIA Vs. GIRDHARLAL PARSHOTTAMDAS AND CO	August 30, 1965
BHAGWATI PRASAD Vs. CHANDRAMAUL	October 19, 1965
BHAIYA LAL Vs. HARIKISHAN SINGH	February 5, 1965
BHANWARLAL Vs. REGIONAL SETTLEMENT COMMISSIONER JAIPUR COM CUSTODIAN EVACUEE PROPERTY	May 1, 1965
BHARAT KALA BHANDAR LIMITED PRIVATE HIRABAI Vs. MUNICIPAL COMMITTEE DHAMANGAON	March 26, 1965
BHARAT SINGH Vs. BHAGIRATHI	August 26, 1965
BHAURAO SHANKAR LOKHANDE Vs. STATE OF MAHARASHTRA	February 1, 1965
BHIMAJI SHANKAR KULKARNI Vs. DUNDAPPA VITHAPPA UDAPUDI ANOTHER	May 5, 1965
BINAYAK SWAIN Vs. RAMESH CHANDRA PANIGRAHI ANOTHER	December 10, 1965
BIRAM PRAKASH Vs. NARENDRA DASS	October 6, 1965
BISHAMBHAR NATH KOHLI Vs. STATE OF UTTAR PRADESH	October 11, 1965
BISHAN PAUL Vs. MOTHU RAM	March 21, 1965
BOMBAY LABOUR UNION THE COMMITTEE FOR DEFENCE OF WORK ING WOMENS RIGHTS Vs. INTERNATIONAL FRANCHISESP LIMITED	November 3, 1965
BOMBAY MUNICIPAL CORPORATION Vs. DHONDU NARAYAN CHOWDHARY	February 8, 1965
BRIJ KISHORE 2 ROOP NARAIN IN C A NO 121 OF 1963 Vs. VISHWA MITTER KAPUR IN C A NO 879 OF 1962 2 BRIJ KISHOREIN C A NO 121 OF 1963	January 8, 1965
BRITANNIA ENGINEERING COMPANY, LIMITED Vs. THEIR WORKMEN	April 15, 1965
BRITISH PAINTS INDIA LIMITED Vs. ITS WORKMEN	November 4, 1965
BRUNDABAN NAYAK Vs. ELECTION COMMISSION OF INDIA	February 12, 1965
BUNDELKHAND MOTOR TRANSPORT CO Vs. BEHARI LAL CHAURASIA	August 17, 1965
CACHAR CHAH SRAMIK UNION SILCHAR ASSAM Vs. MANAGEMENT IF TEA ESTATE OF CACHAR ASSAM	October 26, 1965
CALCUTTA DOCK LABOUR BOARD Vs. JAFFAR IMAM BRINDABAN NAYAK JAMBU PATRA	March 22, 1965
CALCUTTA TRAMWAYS COMPANY LIMITED Vs. CORPORATION OF CALCUTTA	March 12, 1965
CANTONMENT BOARD AMBALA Vs. PYARE LAL	March 12, 1965
CARONA SAHLI CO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	December 2, 1965
CHAIRMAN MADAPPA Vs. M N MAHANTHADEVARU ANA	October 11, 1965
CHHATRASINHJI KESARISINHJI THAKORE Vs. COMMISSIONER OF INCOME TAX	October 20, 1965
CHHATRASINHJI KESARISNHJI THAKORE Vs. COMMISSIONER OF INCOMETAX BOMBAY CITY II	October 28, 1965
CHITTANNAL PETITIONER Vs. SHAH PANNALAL CHANDULAL	January 14, 1965
CHITTOOR MOTOR TRANSPORT CO PRIVATE LIMITED Vs. INCOME TAX OFFICER CHITTOOR	October 6, 1965
CHUNILAL VITHALDAS Vs. MOHANLAL MOTILAL PATEL	April 15, 1965
COCHIN STATE POWER AND LIGHT CORPO RATION LIMITED Vs. STATE OF KERALA	February 25, 1965
COMMINISSIONER AT INCOME TAX MADRAS Vs. CHARI AND CHARI LIMITED	April 9, 1965
COMMISSIONER MADRAS HINDU RELI GIOUS AND CHARITABLE ENDOWMENTS MADRAS Vs. NARAYANA AYYANGAR	February 24, 1965
COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA Vs. KAILAS RUBBER AND COMPANY LIMITED	December 15, 1965
COMMISSIONER OF INCOME TAX Vs. LONAPPAN C D	November 16, 1965
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. H E H MIR OSMAN ALL BAHADUR	October 25, 1965
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD IN ALL APPEALS Vs. COCANADA RADHASWAMI BANK LTD	April 2, 1965
COMMISSIONER OF INCOME TAX ASSAM TRIPURA AND MANIPUR Vs. PANBARI TEA COMPANY LIMITED	April 19, 1965
COMMISSIONER OF INCOME TAX ASSAM TRIPURA AND MANIPUR Vs. NAND LAL AGARWAL	November 17, 1965
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. DHARAMPUR LEATHER COMPANY LIMITED	December 3, 1965
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. E FRANCESCANTO	November 30, 1965
COMMISSIONER OF INCOME TAX CALCUTTA Vs. JAIPURIA CHINA CLAY MINES P	November 1, 1965
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. STANDARD VACUUM OIL CO	October 26, 1965
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. MOON MILLS LIMITED	October 26, 1965
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. GOVIND COMMERCIAL CO P LIMITED	October 27, 1965
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. MEWAR TEXTILE MILLS LIMITED	December 10, 1965
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. BHARAT CARBON AND RIBBON MANUFACTURING CO LTD	December 17, 1965
COMMISSIONER OF INCOME TAX KERALA EMAKULAM Vs. SOUTH INDIAN BANK LTD	November 23, 1965
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA Vs. NAND LAL BHANDARI MILLS LIMITED	December 7, 1965
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA Vs. STRAW PRODUCTS LIMITED	December 8, 1965
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA Vs. PALURAM DHANANIA	October 28, 1965
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA Vs. KALOORAM GOVINDRAM	March 22, 1965
COMMISSIONER OF INCOME TAX MADRAS Vs. MANAGING TRUSTEES NAGORE DURGHA NAGORE IN BOTH THE APPEALS	April 8, 1965
COMMISSIONER OF INCOME TAX MADRAS Vs. BEST AND CO PRIVATE LTD	November 2, 1965
COMMISSIONER OF INCOME TAX MADRAS Vs. RAJU AND MANNAR	December 10, 1965
COMMISSIONER OF INCOME TAX MADRAS Vs. P K N COMPANY LIMITED	December 10, 1965
COMMISSIONER OF INCOME TAX MYSORE Vs. SHAH JETHAJI PHULCHAND	April 15, 1965
COMMISSIONER OF INCOME TAX MYSORE BANGALORE IN BOTH APPEALS Vs. SHALL MOHANDAS SADHURAM MYSORE IN BOTH THE APPEALS	April 15, 1965
COMMISSIONER OF INCOME TAX PUNJAB Vs. LAHORE ELECTRIC SUPPLY COMPANY LIMITED	November 25, 1965
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH Vs. R B JODHA MAL KUTHIALA	November 19, 1965
COMMISSIONER OF INCOME TAX U P Vs. MANMOHAN DAS DECEASED AFTER HIM	November 5, 1965
COMMISSIONER OF INCOME TAX U P Vs. MAHESHWARI DEVI JUTE MILLS LTD	April 15, 1965
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. KUNWAR TRIVIKRAM NARAIN SINGH	April 9, 1965
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. GANGADHAR BANERJEE AND CO PRIVATE LIMITED	March 22, 1965
COMMISSIONER OF INCOME TAX WEST BENGAL IN ALL APPEALS Vs. CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION LTD	April 2, 1965
COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA Vs. STANDARA VACUUM OIL COMPANY LIMITED	October 25, 1965
COMMR OF INCOME TAX CENTRAL CALCUTTA Vs. MUGNEERAM BANGUR AND CO LAND DEPARTMENT	March 31, 1965
COMMR OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA NAGPUR IN BOTH THE APPEALS Vs. SETH GOVINDRAM SUGAR MILLS IN BOTH THE APPEALS	March 26, 1965
COMMR OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALS Vs. S RAGHBIR SINGH IN ALL THE APPEALS	April 8, 1965
CUMBUM ROADWAYS PRIVATE LIMITED MADURAI GOOD LUCK TRANSPORT PRIVATE LIMITED NATESAN TRANSPORT PRIVATE LIMITED Vs. SOMU TRANSPORT PRIVATE LIMITED SRI LAKSHMIPATHI SERVICE PRIVATE LIMITED TANJORE MOTOR TRADERS PRIVATE LIMITED	December 10, 1965
DAMJI VALJI SHAH GHANSHYAMDAS Vs. LIFE INSURANCE CORPORATION OF INDIAIN BOTH THE APPEALS :LIFE INSURANCE CORPORATION OF INDIAIN BOTH THE APPEALS	April 8, 1965
DEO KUER Vs. SHEO PRASAD SINGH	April 8, 1965
DEPUTY COMMERCIAL TAX OFFICER MADRAS Vs. RAYALASEEMA CONSTRUCTIONS	November 24, 1965
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY MYSORE Vs. S RAGHAVENDRACHAR	December 16, 1965
DURGA PRASHAD Vs. H R GOMES SUPERINTENDENT PREVENTION CENTRAL EXCISE NAGPUR ANOTHER	December 9, 1965
DURGADAS SHIRALI Vs. UNION OF INDIA ANOTHER	November 12, 1965
DWARKA NATH Vs. LALCHAND	February 10, 1965
EDWINGSON BAREH Vs. STATE OF ASSAM	November 29, 1965
EMPLOYERS IN RELATION TO THE DIGWADIH COLLIERTY Vs. THEIR WORKMEN	March 22, 1965
ERAMMA Vs. VEERUPANA	November 18, 1965
ERAMMA Vs. MUDDAPPA	October 20, 1965
FAZLUL RABBI PRADHAN KAWSAR ALAM MUTAWALLI Vs. STATE OF WEST BENGALS IN BOTH APPEALS	March 8, 1965
FILMISTAN PRIVATE, LIMITED Vs. ITS WORKMEN	November 4, 1965
FIRST INCOME TAX OFFICER SALEM Vs. SHORT BROTHERS PRIVATE LIMITED	December 15, 1965
G H GRANT Vs. STATE OF BIHAR	March 30, 1965
G. S. PALRIWALA Vs. ASSISTANT COLLECTOR OF CUSTOMS	December 9, 1965
G. S. PALRIWALA Vs. ASSISTANT COLLECTOR OF CUSTOMS	August 31, 1965
GADDE VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 11, 1965
GAJJAN SINGH Vs. STATE OT MADHYA PRADESH	May 7, 1965
GANESH PRASAD Vs. LAL UMASHANKAR PRATAP NARAIN SINGH	October 12, 1965
GOBALD MOTOR SERVICE P LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	December 16, 1965
GOPISETTI VENKATRATNAM Vs. VIJAYAWADA MUNICIPALITY ANOTHER	March 5, 1965
GOTAN LIME SYNDICATE Vs. COMMISSIONER OF INCOME TAX RAJASTHAN AND DELHI	November 15, 1965
GULAB BAI Vs. PUNIYA	October 17, 1965
GURANDITTA MAL KAPUR Vs. AMAR DASS CHELA MAHANT RAM SARAN	March 19, 1965
GURBINDER SINGH Vs. LAL SINGH	February 12, 1965
H DEAR AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	December 14, 1965
H E H NIZAMS RELIGIOUS ENDOWMENT TRUST HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	October 26, 1965
H K CHOUDHURY REGIONAL SETTLEMENT COMMISSIONER BOMBAY H K CHOUDHURY REGIONAL SETTLEMENT COMMISSIONER BOMBAY Vs. ISSARDAS KUNDANMAL MOTIANI:2 LACHMADAS HOTECHAND KRIPALANI	February 15, 1965
HAMILTON AND COMPANY PRIVATE, LIMITED Vs. ITS WORKMEN	March 19, 1965
HARBHAJAN SINGH Vs. STATE OF PUNJAB	March 2, 1965
HARBHAJAN SINGH Vs. KARAMINGH	September 16, 1965
HARI KRISHNA BHARGAV Vs. UNION OF INDIA	October 6, 1965
HARI PRASAD JAYANTILAL AND CO Vs. V S GUPTA INCOME TAX OFFICER AHMEDABAD	November 28, 1965
HER HIGHNESS MAHARANI MANDALSA DEVI Vs. M RARMARAM PRIVATE LIMITED	March 19, 1965
HOWRAH MUNICIPALITY Vs. MANSA DAS DEY	March 22, 1965
HUKUMCHAND GULABEHAND JAIN Vs. FULCHAND LAKHMICHAND JAIN	February 16, 1965
INCOME TAX OFFICER A WARD LUCKNOW Vs. BACHU LAL KAPOOR	December 14, 1965
INDIA CEMENTS LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	December 8, 1965
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY, LIMITED Vs. THEIR WORKMEN	October 28, 1965
INDIAN CHEMICAL PHARMACEUTICAL WORKS HYDERABAD Vs. STATE OF ANDHRA PRADESH	October 7, 1965
INDIAN COPPER CORPORATION LIMITED Vs. STATE OF BIHAR	February 8, 1965
INDRA KUMAR KARNANI Vs. ATULCHANDRA PATITUNDI	March 10, 1965
INDRA SINGH AND SONS PVT LIMITED Vs. SALES TAX OFFICER RAIGARH CIRCLE RAIGARH	November 12, 1965
ISHVERLAL THAKORELAL ALMAULA DECEASED AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES Vs. MOTIBHAI NAGJIBHAI	August 10, 1965
J N SHARMA Vs. H H VIJAYKUVERBA	November 18, 1965
J P SHRIVASTAVA AND SONS BHOPAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADHYAPRADESH	March 24, 1965
J. K. COTTON SPINNING AND WEAVING COMPANY, LIMITED Vs. WORKMEN	April 27, 1965
JAGANNATH MISRA Vs. STATE OF ORISSA	December 17, 1965
JAGANNATH SINGH ALIAS JAINATH SINGH SOHARI LAL Vs. B S RAMASWAMY	September 22, 1965
JAGAT BAHADUR Vs. STATE OF MADHYA PRADESH	November 30, 1965
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH	April 15, 1965
JAGJIT SINGH Vs. GIANI KARTAR SINGN	November 25, 1965
JAHIRUDDIN Vs. K D RATHI FACTORY MANAGER MODEL MILLS NAGPUR LTD	November 22, 1965
JAI SHANKER Vs. STATE OF RAJASTHAN	September 16, 1965
JAN MOHAMMAD NOOR MOHAMAD BAGBAN Vs. STATE OF GUJARAT	August 18, 1965
JANKI RAM BAHADUR RANI Vs. COMMR OF INCOME TAX CALCUTTA	March 31, 1965
JAORA SUGAR MILLS PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH	August 19, 1965
JAWAHARMAL Vs. STATE OF RAJASTHAN	September 22, 1965
JOHN MOWLEM AND COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA	November 19, 1965
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS IN ALL APPEALS Vs. AMINCHAND MUTHA	July 21, 1965
JOSEPH POTHEN Vs. STATE OF KERALA	February 3, 1965
K ANANDA NAMBIAR R UMANATH THE STATE OF PUNJAB Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS:CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS:CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS	October 27, 1965
K K HANDIQUE Vs. MEMBER BOARD OF AGRICULTURAL INCOME TAX ASSAM	November 16, 1965
K S VENKATARAMAN AND CO PRIVATE LIMITED Vs. STATE OF MADRAS	October 18, 1965
KAIIWAL RAM Vs. HIMACHAL PRADESH ADMINISTRATION	August 19, 1965
KALOORAM GOVINDRAM Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHARDARA	April 5, 1965
KALURAM ONKARMAL Vs. BAIDYANATH GORAIN	February 11, 1965
KALYANI STORES Vs. STATE OF ORISSA	September 21, 1965
KAMAL NARAIN SANNA Vs. DWARKA PRASAD MISHRA	August 17, 1965
KARIMTHARUVI TEA ESTATE LIMITED Vs. STATE OF KERALA	December 15, 1965
KARPAGATHACHI Vs. NAGARATHINATHACHI	March 10, 1965
KARSANDAS H THACKER Vs. SARAN ENGINEERING COMPANY LIMITED	February 24, 1965
KARSANDAS H. THACKER Vs. THE SARAN ENGINEERING CO. LTD.	February 14, 1965
KAUTENDRA JAYRNUKHIAL MAJUMDAR Vs. COLLECTOR OF BARODA	February 25, 1965
KEDAR PANDEY Vs. NARAIN BIKRAN SAH	April 15, 1965
KEDARNATH JUTE MANUFACTURING COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER	April 2, 1965
KESHARICHAND JAISUKHALAL Vs. SHILLONG BANKING CORPORATION LTD	February 16, 1965
KESHAV MILLS CO LIMITED PETLAD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD	February 8, 1965
KESORAM INDUSTRIES AND COTTON MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA	November 24, 1965
KRISHNA RICE MILLS ETC Vs. JOINT DIRECTOR	January 27, 1965
KRISHNAPASUBA RAO KUNDAPUR DEAD AFTER HIM HIS 1 R Vs. DATTATRAVA KRISHNAJI KARANI	October 6, 1965
KUMAON MOTOR OWNERS UNION LIMITED Vs. STATE OF UTTAR PRADESH	October 8, 1965
KUMAR ; HARISH CHANDRA SINGH DEO Vs. BANSIDHAR MOHANTY	May 5, 1965
LA SUBRAMANIA DESIKA GNANASAM BANDA PANDARASANNIDI Vs. STATE OF MADRAS	February 10, 1965
LAKHMI CHAND KHEMANI Vs. KAURAN DEVI	November 26, 1965
LAKSHMI RATTAN ENGINEERING WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 6, 1965
LALA SHRI BHAGWAN Vs. RAM CHAND	March 1, 1965
LALITESHWAR PRASAD SAHI Vs. BATESHWAR PRASAD	October 7, 1965
LEKHRAJ S LALVANI Vs. N M SHAH DEPUTY CUSTODIAN CUM MANAGING OFFICER BOMBAY	May 4, 1965
LIFE INSURANCE CORPORATION OF INDIA Vs. CROWN LIFE INSURANCE CO	March 26, 1965
LOTUS LINE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	January 7, 1965
M CT M CHIDAMBARAM CHETTIAR DEAD Vs. COMMISSIONER OF INCOME TAX MADRAS	November 29, 1965
M G ABROL ADDITIONAL COLLECTOR OF CUSTOMS BOMBAY Vs. SHANTILAL CHHOTELAL TAYEHALLI DAWOODBHAI MOHOMEDBHOY DAWOODBHAI MEHZAI TRADING CORPORATION	July 27, 1965
M R GODA RAO SAHIB Vs. STATE OF MADRAS	August 27, 1965
M R PATEL Vs. STATE OF BIHAR	January 5, 1965
M V S MANIKAYALA RAO Vs. M NARASIMHASWAMI	August 27, 1965
MADHUBAND COLLIERY Vs. THEIR WORKMEN	November 5, 1965
MADHUSUDANO MOLLANA Vs. KONTARU NAIKO	August 6, 1965
MADHYA PRADESH INDUSTRIES LIMITED Vs. UNION OF INDIA	August 16, 1965
MADHYA PRADESH INDUSTRIES LIMITED Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B NAGPUR	April 8, 1965
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL M P Vs. B P UPADHYAYA REGIONAL TRANSPORT AUTHORITY RAIPUR	April 15, 1965
MAFATLAL NARANDAS BAROT Vs. J D RATHOD DIVISIONAL CONTROLLER STATE TRANSPORT MEHSANA	December 13, 1965
MAHADEO Vs. BABU UDAI PARTAP SINGH	November 10, 1965
MAHADEV SHARMA TUNUK LAL MONDAL Vs. STATE OF BIHAR	April 21, 1965
MAHANT KAUSBALYA DAS Vs. STATE OF MADRAS	May 7, 1965
MANAGEMENT OF BROOKE BOND INDIA P LTD Vs. THEIR WORKMEN	November 1, 1965
MANAGEMENT OF SYNDICATE BANK LIMITED Vs. WORKMEN	November 4, 1965
MANAGEMENT OF TRAVANCORE TITANIUM PRODUCTS LIMITED Vs. THEIR WORKMEN	October 29, 1965
MANAGEMENT OF UTKAL MACHINERY LIMITED Vs. WORKMAN SANTI PATNAIK	October 27, 1965
MANGALDAS RAGHAVJI RUPAREL DARYANOMAL Vs. STATE OF MAHARASHTRA	February 8, 1965
MARTIN BUM LIMITED Vs. CORPORATION OF CALCUTTA	August 19, 1965
MASTER CONSTRUCTION CO PRIVATE LIMITED Vs. STATE OF ORISSA	December 16, 1965
MATHURA PRASAD Vs. COMMISSIONER OF INCOME TAX	December 9, 1965
MATHURA PRASAD Vs. SAGAR ELECTRIC SUPPLY CO LTD	November 2, 1965
MATHURA PRASAD AND ORS. Vs. SAGAR ELECTRIC SUPPLY COMPANY LTD., SAGAR	November 20, 1965
MATUKDHARI SINGH Vs. JANARDAN PRASAD	July 20, 1965
MC KENZIES LIMITED Vs. STATE OF MAHARASHTRA	January 19, 1965
MEHEBUB BEG AND OTHERS Vs. STATE OF MAHARASHTRA	March 19, 1965
MILKHIRAM INDIA PRIVATE LIMITED Vs. CHAMANLAL BROS	April 23, 1965
MIRZA ALI AKBAR KASHANI Vs. UNITED ARAB REPUBLIC	August 5, 1965
MODI SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX U P	November 16, 1965
MOHAININAD SAFI Vs. STATE OF WEST BENGAL	March 25, 1965
MOHAMMAD AYUB KHAN Vs. COMMISSIONER OF POLICE MADRAS	February 5, 1965
MOHAMMAD LDRIS Vs. SAT NARAIN	December 10, 1965
MOHAMMAD MAHMOOD Vs. TIKAM DAS	May 4, 1965
MONGIBAI HARIRAM Vs. STATE OF MAHARASHTRA	October 25, 1965
MORVI MERCANTILE BANK LIMITED Vs. UNION OF INDIA	March 3, 1965
MOTIPUR ZAMINDARI COMPANY PRIVATE, LIMITED Vs. THEIR WORKMEN	March 31, 1965
MUNICIPAL BOARD HAPUR Vs. RAGHUVENDRA KRIPAL	September 23, 1965
MUNICIPAL BOARD OF HARDWAR Vs. RAGHUBIR SINGH ETO	December 6, 1965
MUNICIPAL CORPORATION OF THE CITY OF JABALPUR Vs. KISHAN 1AL ANDOTHERS	May 4, 1965
N K MOHAMMAD SULAIMAN SAHIB Vs. N C MOHAMMAD ISMAIL SAHEB	September 23, 1965
NALINI DASSI ALIAS NABANALINI DASSI Vs. KSHITISH CHANDRA HAJRA	September 23, 1965
NAND KISHORE SARAL Vs. STATE OF RAJASTHAN	February 24, 1965
NATHULAL Vs. STATE OF MADHYA PRADESH	March 22, 1965
NATIONAL BANK OF LAHORE LIMITED NATIONAL BANK OF LAHORE LIMITED NATIONAL BANK OF LAHORE LIMITED Vs. SOHAN LAL SAIGAL	March 5, 1965
NAWAB USMANALI KHAN Vs. SAGARMAL	February 26, 1965
NICHHALBHAI VALLABHAI Vs. JASWANTLAL ZINABHAI	August 23, 1965
NIRMALA BALA GHOSE IN CIVIL APPEALS NOS 966 AND 968 OF 1964 2 NIRMALA BALA GHOSE IN CIVIL APPEAL NO 967 OF 1964 Vs. BALAI CHAND GHOSE IN CIVIL APPEALS NOS 966 AND 968 OF 1964 2 BALAI CHAND GHOSEIN CIVIL APPEAL NO 967 OT 1964	March 29, 1965
ORIENTAL METAL PRESSING WORKS P LIMITED Vs. WORKMEN	March 23, 1965
P C GULATI IN ALL APPEALS Vs. LAJYA RAIN IN ALL APPEALS	August 19, 1965
P L BAPUSWAMI Vs. N PATTAY GOUNDER	December 7, 1965
P MOHAMMAD MEERA LEBBAI Vs. THIRUMALAYA GOUNDER RAMASWAMY GOUN DAR	August 23, 1965
PACIFIC MINERALS PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH	August 19, 1965
PANDURANG DHONDI CHOUGULE Vs. MARUTI HARI JADHAV	April 26, 1965
PARAMANANDA MAHAPATRA IN C A NO 310 OF 1963 RADHAKANTA DEB Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ORISSA	September 10, 1965
PARIMISETTI SEETHARANAMMA Vs. COMMR OF INCOME TAX ANDHRA PRADESH HYDERABAD IN ALL THE APPEALS	April 21, 1965
PATIIAIK AND CO Vs. STATE OF ORISSA	January 19, 1965
PEMA CHIBAR ALIAS PREMABHAI CHHIBABHAI TANGAL Vs. UNION OF INDIA	August 9, 1965
POONA ELECTRIC SUPPLY CO LIMITED BOMBAY IN BOTH THE APPEALS Vs. COMMISSIONER OFINCOME TAX BOMBAY CITY I BOMBAY IN BOTH THE APPEALS	April 19, 1965
PRABHAKAR RAMKRISHNA JODH Vs. A L PANDE	January 12, 1965
PRABHAKAR RAO H MAWLE Vs. STATE OF ANDHRA PRADESH	April 9, 1965
PRINCIPAL PATNA COLLEGE PATNA Vs. KALYAN SRINIVAS RAMAN	September 24, 1965
PUBLIC PASSENGER SERVICE LIMITED CHIDAMBARAM Vs. M A KHADAR	August 30, 1965
PUNJAB AB SIKH REGULAR MOTOR SERVICE MOUDHAPARA RAIPUR Vs. REGIONAL TRANSPORT AUTHORITY RAIPUR ANOTHER	October 15, 1965
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONUR OF INCOME TAX PUNJAB	February 9, 1965
PURAN SINGH Vs. STATE OF MADHYA PRADESH	February 3, 1965
PURSHOTTAM H JUDYE Vs. V B POTDAR THE AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT	October 26, 1965
R B SETH CHAMPALAL RAMSWARUP Vs. COMMISSIONER OF INCOME TAX EAST PUNJAB DELHI AND AJMER	October 21, 1965
R JEEVARATNAM Vs. STATE OF MADRAS	October 13, 1965
R S MADDANAPPA DECEASED AFTER HIM Vs. CHANDRAMMA	March 5, 1965
R VENKATASWAMI NAIDU Vs. NARASRAIN NURANIDAS	April 27, 1965
RADHA RANI BHARGAVA Vs. HANUMAN PRASAD BHARGAVA DECEASED AND AFTER HIM	April 20, 1965
RAJA SOAP FACTORY Vs. S P SHANTHARAJ	January 20, 1965
RAJESWAR PRASAD MISRA Vs. STATE OF WEST BENGAL	May 6, 1965
RAM CHARAN DAS Vs. GIRIJA NANDINI DEVI	April 20, 1965
RAM DIAL UMA SHANKAR Vs. STATE OF PUNJAB	February 3, 1965
RAM KISHORE SEN Vs. UNION OF INDIA	August 11, 1965
RAM MANOHAR LOHIA Vs. STATE OF BIHAR	September 7, 1965
RAM RATAN GUPTA Vs. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION	August 30, 1965
RAM SWARUP Vs. SHIKAR CHAND	November 10, 1965
RAMCHANDRA Vs. TUKARAM	August 21, 1965
RAMLAL ONKARMAL FIRM Vs. MOHANLAL JOGANI RICE AND ATTA MLLLS	February 16, 1965
RAMVALLABH TIBREWALLA Vs. DWARKA DAS AND CO	August 31, 1965
RANGUBAI KOM SANKAR JAGTAP Vs. SUNDERABAI BHRATAR SAKHARAM JEDHE	March 1, 1965
RATAN LAL Vs. STATE OF MAHARASHTRA	October 8, 1965
RATILAL BALABHAI NAZAR Vs. RANCHHODBHAI SHANKARBHAI PATEL	August 23, 1965
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO LIMITED AMITABH TEXTILE MILLS LIMITED Vs. STATE OF UTTAR PRADESH	December 3, 1965
RUSSA H MEHTA TRUST BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1	November 12, 1965
S A L NARAYAN ROW N D MEHROTRA Vs. ISHWARLAL BHAGWANDAS VRAJLAL KEWALDAS	May 7, 1965
S DUTT Vs. STATE OF UTTAR PRADESH	August 18, 1965
S LIGHT RAILWAYS Vs. WORKMEN IN HEAD OFFICE	March 16, 1965
S N SUDALAIMUTHU CHETTIAR Vs. PALANIYANDAVAN	August 12, 1965
SABVATE T.B. Vs. NEMICHAND	February 11, 1965
SACHIDANAND PRASAD Vs. BABU SHEO PRASAD SINGH	May 6, 1965
SACHIDANANDA BANERJEE ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA SACHIDANANDA BANERJEE ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA SACHIDANANDA BANERJEE ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA THE STATE OF MAHARASHTRA PHUTARMAL RAJMAL BALDOTA Vs. SITARAM AGARWALA:WANG CHIT KHAW:AMIN KHAN:HAMARMAL KARAMCHAND SHAH ICHHALAL SUNKHDEO:HAMARMAL KARAMCHAND SHAH ICHHALAL SUNKHDEO	October 5, 1965
SADHU SINGH Vs. DELHI ADMINISTRATION	June 1, 1965
SAHIB SINGH DUGAL JAGDAV KUMAR GUPTA PETITIONERS Vs. UNION OF INDIA	July 30, 1965
SAHIB SINGH MEHRA Vs. STATE OF UTTAR PRADESH	January 22, 1965
SAHOO Vs. STATE OF UTTAR PRADESH	February 16, 1965
SALEM ERODE ELECTRICITY DISTRIBUTION CO PRIVATE LIMITED Vs. THEIR EMPLOYEES UNION	November 3, 1965
SALES TAX OFFICER JODHPUR Vs. SHIV RATAN G MOHATTA	February 12, 1965
SANT SARAN LAL Vs. PARSURAM SAHU	August 6, 1965
SANTOKCHAND KANAIYALAL JAIN Vs. BHUSAVAL BOROUGH MUNICIPALITY	September 2, 1965
SARANGADEVA PERIYA MATAM Vs. RAMASWAMI GOUNDAR DEAD	September 23, 1965
SARAVANABHAVAN AND GOVINDASWAMY Vs. STATE OF MADRAS	December 16, 1965
SARJU PRASAD SAHA Vs. STATE OF UTTAR PRADESH	March 3, 1965
SAWAI SINGHAI NIRMAL CHAND Vs. UNION OF INDIA	September 24, 1965
SAWTRAM RAMPRASAD MILLS CO LIMITED AKOLA Vs. BALIRAM UKANDAJI	September 9, 1965
SHAH CHHOTALAL LALLUBHAI Vs. CHARITY COMMISSIONER BOM BAY	January 22, 1965
SHANTI PRASAD JAIN Vs. KALINGA TUBES LTD	January 14, 1965
SHEIKH GULFAN TAPESWAR SAWOO J P OJHA FOR SELF AND KARTA OF JOINT FAMILY BRAHAMDEO OJHA SMT MATI BALA DASSI Vs. SANAT KUMAR GANGULI	March 15, 1965
SHIBU METAL WORKS Vs. THEIR WORKMEN	October 27, 1965
SHITLA SAHAI SRIVASTAVA Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR	December 4, 1965
SHITLA SAHAI SRIVASTAVA Vs. GENERAL MANAGER, NORTH EASTERN RAILWAY	December 14, 1965
SHIV NATH RAO RAM DHARI AMRIT BANASPATI CO LIMITED GAZIABAD SUNDU MAL RAM SARUP GANESHI LAL BHAGWAN DAS S JEET SINGH Vs. UNION OF INDIA	February 10, 1965
SINGARENI COLLIERIES CO LIMITED STATE OF MADHYA PRADESH AMALGAMATED COAL FIELDS LIMITED PANCH VALLEY COAL CO LIMITED PERFECT POTTERY CO LIMITED ATTORNEY GENERAL FOR INDIA Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD:COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	October 12, 1965
SOMANI Vs. SANGLI BANK LIMITED	April 15, 1965
SOUTH ASIA INDUSTRIES PRIVATE LIMITED Vs. S SARUP SINGH	April 19, 1965
SOUTH ASIA INDUSTRIES PRIVATE LIMITED Vs. S B SARNP SINGH	January 18, 1965
SOUTH ASIA INDUSTRIES PRIVATE LTD. Vs. S. SARUP SINGH AND ORS.	April 15, 1965
SRINIVASA REDDIAR Vs. N RAMASWAMY REDDIAR	December 16, 1965
STAE OF GUJARAT Vs. JAGMOHANDAS	October 19, 1965
STATE BANK OF PATIALA TEK CHAND SHARMA Vs. RAM PARKASH:RAM PRAKESH	December 6, 1965
STATE BANK OK INDIA Vs. RAJENDRA KUMAR SINGH	September 25, 1965
STATE OF GUJARAT Vs. ANANTA MILLS LIMITED	November 23, 1965
STATE OF JAMMU AND KASHMIR Vs. CALTEX INDIA LIMITED	December 17, 1965
STATE OF KERALA Vs. KARIMTHARUVI TEA ESTATE LIMITED	December 15, 1965
STATE OF KERALA Vs. C VELUKUTTY	December 2, 1965
STATE OF KERALA Vs. N SAMILYER	October 26, 1965
STATE OF KERALA Vs. BHAVANI TEA PRODUCE CO LTD	October 7, 1965
STATE OF KERALA Vs. ALUMINIUM INDUSTRIES LIMITED	April 21, 1965
STATE OF MADHYA BHARAT NOW STATE OF MADHYA PRADESH OTHERS Vs. HIRALAL JI	November 29, 1965
STATE OF MADHYA PRADESH Vs. HAJI HASAN DADA	December 2, 1965
STATE OF MADHYA PRADESH Vs. LAL RAMPAL SINGH	October 7, 1965
STATE OF MADHYA PRADESH Vs. LAL BHARGAVENDRA SINGH	October 7, 1965
STATE OF MADRAS Vs. P GOVINDARAJULU NAIDU	September 23, 1965
STATE OF MADRAS Vs. KUNNAKUDI MELAMATAM	February 17, 1965
STATE OF MADRAS Vs. SWASTIK TOBACCO FACTORY VEDARANYAM	December 14, 1965
STATE OF MAHARASHTRA Vs. JUGININDER LAL	December 9, 1965
STATE OF MAHARASHTRA Vs. NURUL LATIT KHAN	February 22, 1965
STATE OF MAHARASHTRA Vs. MOHANLAL DEVICHAND SHAH	March 3, 1965
STATE OF MAHARASHTRA Vs. MOHANLAL DEVICHAND SHAH	March 23, 1965
STATE OF MAHARASHTRA Vs. PRABHAKAR PANDURANG SANZGIRI	September 6, 1965
STATE OF MAHARASHTRA Vs. MINISTERIAL SERVICES ASSACIATTION WARDHA	October 8, 1965
STATE OF MYSORE Vs. PADMANABHACHARYA:J K NANJAPPA:II K KESHAVA MURTHY:M S RAMACHANDRA RAO:N RAMACHANDRA RAO	September 24, 1965
STATE OF ORISSA Vs. SHYAM SUNDAR PATNALK	October 27, 1965
STATE OF ORISSA Vs. UTKAL DISTRIBUTORS P LIMITED	December 13, 1965
STATE OF ORISSA Vs. DURGA CHARAN DAS	December 6, 1965
STATE OF PUNJAB Vs. HARI KISHAN SHARMA	December 9, 1965
STATE OF PUNJAB Vs. JULLUNDUR VEGETABLES SYNDICATE	November 1, 1965
STATE OF RAJASTHAN Vs. HARISHANKER RAJENDRAPAL	March 19, 1965
STATE OF RAJASTHAN Vs. GHASILAL	January 21, 1965
STATE OF UTTAR PRADESH Vs. SRINARAYAN	February 22, 1965
STATE OF UTTAR PRADESH Vs. RAMAGYA SHARMA VAIDYA	February 24, 1965
STATE OF UTTAR PRADESH Vs. RAJA YADVENDRA DATT DUBE	December 17, 1965
STATE OF WEST BENGAL Vs. NRIPENDRA NATH BAGEHI	September 10, 1965
SUB DIVISIONAL OFFICER MIRZAPUR Vs. RAJA SRINIVASA PRASAD SINGH	December 9, 1965
SUNDARAM FINANCE LIMITED Vs. STATE OF KERALA	November 30, 1965
SYNDICATE BANK, LIMITED Vs. ITS WORKMEN	November 19, 1965
T A KRISHNASWAMY Vs. STATE OF MADRAS	December 10, 1965
T S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX MADRAS	November 29, 1965
TATA IRON AND STEEL COMPANY LIMITED Vs. S N MODAK	March 19, 1965
TATA IRON AND STEEL COMPANY LIMITED Vs. D R SINGH	March 19, 1965
TATA OIL MILLS CO LIMITED BOMBAY TATA OIL MILLS CO LIMITED BOMBAY Vs. K V GOPALAN:K J XAVIER	April 15, 1965
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. ITS WORKMEN	March 16, 1965
TEK BAHADUR BHUJIL Vs. DEBT SINGH BHUJIL	February 26, 1965
THAKUR RAM Vs. STATE OF BIHAR	November 26, 1965
THE MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. THE REGIONAL TRANSPORT AUTHORITY, RAIPUR	April 15, 1965
THIRUVALANCHULI VAITHILINGAM PILLAI CHARITIES Vs. VIJAYAVALLI ACHI	October 6, 1965
TILAYYIL MAINMO Vs. KOTTIATH RAMUMI	May 4, 1965
UNION Vs. TRANSPORT AND DOCK WORKERS'NEW DHOLERA STEAMSHIPS	November 24, 1965
UNION OF INDIA Vs. INDIA FISHERIES PRIVATE LTD	April 9, 1965
UNION OF INDIA Vs. WATKINS MAYOR AND CO	March 10, 1965
UNION OF INDIA Vs. MAHADEOLAL PRABHU DAYAL	February 23, 1965
UNION OF INDIA Vs. RAM BOHRA	January 29, 1965
UNION OF INDIA Vs. WEST PUNJAB FACTORIES LIMITED	August 24, 1965
UNION OF INDIA Vs. SUKUMAR PYNE	October 6, 1965
UNITED BANK OF INDIA LIMITED Vs. LEKHARAM SONARAM AND CO	February 1, 1965
UNIVERSITY OF MYSORE IN BOTH THE APPEALS Vs. GOPALA GOWDA 2 A BHEEMAPPA REDDY	March 2, 1965
V N SARIN Vs. AJIT KUMAR POPLAI	August 9, 1965
V R MAVINKURVE DIVISIONAL FOREST OFFICER CHHOTA UDEPUR Vs. THAKORE MADHAVSINGHJI GAMBHIRSINGHJI	February 24, 1965
V S S V MEENAKSHI ACHI Vs. COMMISSIONER OF INCOME TAX MADRAS	December 17, 1965
VANGUARD FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	December 15, 1965
VENKATESH NARAHAR KATTI Vs. HAJISAHEB KHADIRSAHEB MULLA	October 13, 1965
VIJAY SINGH Vs. STATE OF MAHARASHTRA	March 12, 1965
VR KR S FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS	December 17, 1965
WORKMAN OF THE BOMBAY PORT TRUST Vs. TRUSTEES OF THE PORT OF BOMBAY	November 18, 1965
WORKMEN OF DHARAM PAL PREM CHAND SAUGANDHI Vs. DHARAM PAL PREM CHAND SAUGANDHI	March 16, 1965
WORKMEN OF INDIA EXPLOSIVES, LIMITED Vs. INDIA EXPLOSIVES LIMITED	November 12, 1965
WORKMEN OF LAMBABARI TEA ESTATE Vs. LAMBABARI TEA ESTATE	November 3, 1965
WORKMEN OF NATIONAL TOBACCO COMPANY, LIMITED Vs. NATIONAL TOBACCO COMPANY, LIMITED	November 4, 1965
WORKMEN OF THE MOTIPUR SUGAR FACTORY PRIVATE LIMITED Vs. MOTIPUR SUGAR FACTORY PRIVATE LIMITED	March 30, 1965
WORKMEN OF UTTAR PRADESH STATE ELECTRICITY BOARD Vs. UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY	October 28, 1965
YENUMULA MALLUDORA Vs. PENIRI SEETHARATHNAM	October 14, 1965
ZAINUDDIN HOSSAIN MIRZA Vs. SATYENDRA NATH BOSE	February 25, 1965

Year 1965 of SUPREME COURT OF INDIA

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