REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A HAJEE ABDUL SHUKOOR AND CO Vs. STATE MADRAS	May 7, 1964
A P KRISHNAXWAMI NAIDU R MUTHUSWAMI GOUNDER K KANDI GOUNDER ADVOCATE GENERAL FOR THE STATE OF MADHYA PRADESH S T A K PARAVATHAMMAL ADVOCATE GENERAL LOR THE STATE OF MADHYA PRADESH GURUVIAH NAIDU Vs. STATE OF MADRAS	March 9, 1964
A VENKATA SUBBARAO THE FIRM OF PERUMBALLA SUBBARAO AND Vs. STATE OF ANDHRA PRADESH	December 14, 1964
ABDUL SATTAR HAJI IBRAHIM PATEL Vs. STATE OF GUJARAT	February 17, 1964
ADDITIONAL INCOME TAX OFFICER CUDDAPAH Vs. A THIMAYYA A RANGANTHAM	November 9, 1964
ADMINISTRATOR GENERAL OF WEST BENGAL P N TAGORE Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	October 6, 1964
AFNAR CHAND BUTAIL Vs. UNION OF INDIA	March 11, 1964
AFRAHIM SHEIKH Vs. STATE OF WEST BENGAL	January 7, 1964
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. N S BATHENA	March 30, 1964
AMBA PRASAD Vs. MOHABOOB ALI SHAH	April 17, 1964
AMIN LAL Vs. HUNNA MAL	September 26, 1964
AMRIT BANASPATI COMPANY LIMITED Vs. STATE OF UTTAR PRADESH	July 27, 1964
ANDHRA PRADESH STATE ROAD TRANS PORT CORPORATION HYDERABAD Vs. SATYANAYANA TRANSPORTS PRIVATE LTD	October 5, 1964
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER B I B WARD HYDERABAD	March 5, 1964
ANUP SINGH Vs. ABDUL GHANI LACHMAN SINGH M L A	August 14, 1964
ASSOCIATED BANKING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY	October 22, 1964
ASSOCIATED CEMENT COMPANY LIMITED Vs. P N SHARMA	December 9, 1964
AVTAR SINGH Vs. STATE OF PUNJAB	August 25, 1964
B BASAVALIGAPPA Vs. D MUNICHINNAPPA	September 23, 1964
B N TEWARI Vs. UNION OF INDIA	December 10, 1964
B RAJAGOPALA NAIDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS	March 5, 1964
BALMUKAND Vs. KAMLA WATI	January 27, 1964
BALRNUKAND Vs. DISTRICT MAGISTRATE DELHI	August 17, 1964
BANARASI DASS Vs. WEALTH TAX OFFICER SPL CIRCLE MEERUT	December 8, 1964
BANARSI DEBI LUXMI NIWAS MOODY Vs. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA	March 31, 1964
BASANT KUMAR SARKAR JANKINATH BANERJEE SITARAM SHAW Vs. EAGLE ROLLING MILLS LIMITED:KUMARDHUBI ENGINEERING WORKS LIMITED:KUMARDHUBI FIRE CLAY AND SILICA WORKS LIMITED	February 26, 1964
BASHIRUDDIN ASHRAF Vs. BIHAR SUBAI SUNNI MAJLIS AWAQF	November 23, 1964
BASMATI DEVI SINCE DECEASED AND AFTER DEATH HER LEGAL REPRESENTATIVES Vs. CHAMRU SAO	April 3, 1964
BEN GORM NILGIRI PLANTATIONS CO CONOOR NILGIRIS Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM	April 10, 1964
BHARAT FIRE AND GENERAL INSURANCE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI	April 2, 1964
BHIKHI LAL Vs. TRIBENI	November 18, 1964
BIHARI LAL BATRA Vs. CHIEF SETTLEMENT COMMISSIONER RURAL PUNJAB CHANDIGARH	March 12, 1964
BIREN DUTTA MOHAN CHAUDBURY MOHAN CHAUDHURY RAMAKANTA ACHARYA AND MAKHAN DATTA RAKHAL RAJKUMAR AGHORE ON BEHALF OF 10 DETENUES Vs. CHIEF COMMISSIONER OF TRIPURA IN ALL THE APPEALS :THE CHIEF COMMISSIONER TRIPURA IN ALL THE PETITIONS	July 23, 1964
BISHUN NARARIN MISRA Vs. STATE OT UTTAR PRADESH	October 7, 1964
BISHWESHWAR DAYAL SINHA Vs. UNIVERSITY OF BIHAR	April 24, 1964
BISWANATH PRASAD BISWANATH PRASAD Vs. UNION OF INDIA :NA TIONAL COAL DEVELOPMENT CORPORATION PRIVATE LIMITED	August 14, 1964
BOARD OF REVENUE UTTAR PRADESH Vs. RAI SAHEB SIDHNATH MEHROTRA	November 26, 1964
BOMBAY STEAM NAVIGATION CO 1953 PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY	October 21, 1964
BOMBAY STEEL ROLING MILLS LTD Vs. KHEMCHAND RAJKUMAR STEL MILLS AND PAHORPUR YARDS LABOUR UNION	March 26, 1964
BONDADA GAJAPATHI RAO Vs. STATE OF ANDHRA PRADESH	March 16, 1964
BRAHMA NAND PURI Vs. NELD PURI SINCE DECESED	November 24, 1964
BRAJLAL MANILAL AND CO Vs. UNION OF INDIA	March 10, 1964
BRIJ MOHAN SINGH Vs. PRIYA BRAT NARAIN SINHA	February 5, 1964
BRITISH INDIA CORPORATION Vs. ITS WORKMEN	October 29, 1964
BRITISH INDIA STEAM NAVIGATION CO LIMITED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED SHIPPING CORPORATION OF INDIA LIMITED Vs. JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:S VENKATESAN ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:THE COLLECTOR OF CUSTOMS CALCUTTA:S VENKATESAN A	February 3, 1964
BUILDERS SUPPLY CORPORATION Vs. UNION OF INDIA	November 30, 1964
BUJARANG JUTE MILLS LIMITED GUNTUR Vs. STATE OF ANDHRA PRADESH	February 6, 1964
BURHANPUR TAPTI MILLS LIMITED Vs. BURHANPUR TAPTI MILLS MAZDOOR SANGH	November 5, 1964
C CHANNABASAVAIH Vs. STATE OF MYSORES IN ALL PETITIONS	September 28, 1964
C PERIASWAMI GOUNDER SWAMINA THA ANDI SUNDARESA AYYAR Vs. SUNDARESA AYYARSWAMINATHA ANDISUNDARAM AYYARPERIASWAMI GOUNDANC PERIASWAMI GOUNDER	July 31, 1964
C RAJAGOPALACHARI Vs. CORPORATION OF MADRAS	March 3, 1964
C S ROWJEE Vs. STATE OF ANDHRA PRADESH	January 29, 1964
C V K RAO Vs. DANTU BHASKARA RAO	May 4, 1964
CENTRAL BANK OF INDIA LIMITED AMRISTAR Vs. HARTFORD FIRE INSURANCE COMPANY LIMITED	September 11, 1964
CHANDRASHEKHAR MALLESHAPPA SHANTAGIRI G S RAMASWAMY Vs. INSPECTOR GENERAL OF POLICE MYSORE STATE BANGALORE:INSPECTOR GENERAL OF POLICE MYSORE STATE BANGALORE	January 21, 1964
CHHABILDAS TRIBHUVANDAS SHAH Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	September 21, 1964
CHITTOORI SUBBANNA Vs. KUDAPPA SUBBANNA	December 18, 1964
CINEMA THEATRES Vs. THEIR WORKMEN	March 26, 1964
CIRDHARILAL BANSIDHAR Vs. UNION OF INDIA	March 6, 1964
COLLECTOR DY COMMISSIONER SULTANPUR Vs. RAJA JAGDISH PRATAP SAHI	November 5, 1964
COLLECTOR OF KAMRUP Vs. KAMAKHYA RAM BAROOAH UMAKANTA GOSWAMI AND SUSHILA BALA DEVI	September 11, 1964
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR Vs. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM	October 26, 1964
COMMISSIONER OF AGRICULTURAL INCOME TAX HYDERABAD Vs. RAJA RATAN GOPAL	September 21, 1964
COMMISSIONER OF INCOME TAX Vs. KALYANMAL MILLS LIMITED	April 17, 1964
COMMISSIONER OF INCOME TAX Vs. DAULATRAM RAWATMULL	March 26, 1964
COMMISSIONER OF INCOME TAX BIHAR Vs. DALMIA INVESTMENT COMPANY LIMITED	March 13, 1964
COMMISSIONER OF INCOME TAX BOMBAY CITY L BOMBAY Vs. CHUGANDAS AND CO BOMBAY	July 29, 1964
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. RAO THAKUR NARAYAN SINGH AJMER	October 30, 1964
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN NEW DELHI IN BOTH APPEALS Vs. ANANT RAO B KAMAT IN BOTH THE APPEALS	May 8, 1964
COMMISSIONER OF INCOME TAX GUJARAT Vs. ASHOKBHAI CHIMANBHAI	October 20, 1964
COMMISSIONER OF INCOME TAX GUJARAT Vs. A ABDUL RAHIM AND CO BARODA	November 4, 1964
COMMISSIONER OF INCOME TAX GUJARAT Vs. KESHAVLAL LALLUBHAI PATEL	November 9, 1964
COMMISSIONER OF INCOME TAX KERALA Vs. MALAYALAM PLANTATION LTD	April 10, 1964
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. L W RUSSEL	April 1, 1964
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. P KRISHNA WARRIAR	April 29, 1964
COMMISSIONER OF INCOME TAX M P NAGPUR Vs. SWADESHI COTTON AND FLOUR MILLS PVT LTD	July 17, 1964
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA NAGPUR Vs. SWADESHI COTTON AND FLOUR MILLS PRIVATE LTD	April 17, 1964
COMMISSIONER OF INCOME TAX MADRAI Vs. AJAX PRODUCTS LIMITED	October 8, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. INDIAN BANK LTD	October 26, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. A KRISHNASWAMI MUDALIAR	April 16, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. A GAJAPATHY NAIDU MADRAS	April 16, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. M GANAPATHI MUDALIAR	April 27, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. AMRUTANJAN LTD	April 28, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. SIVAKASI MATCH EXPORTING CO SIVAKASI	April 29, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. EXPRESS NEWSPAPERS LTD	May 7, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. KUMBAKONAM MUTUAL BENEFIT FUND LIMITED	May 7, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. K H CHAMBER MADRAS	November 9, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. M K STREMANN	November 9, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. S RAMAN CHETTIAR	October 27, 1964
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS Vs. BAGYALAKSHMI AND CO UDAMALPET IN ALL THE APPEALS	November 4, 1964
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS Vs. ANDHRA CHAMBER OF COMMERCE MADRAS IN ALL THE APPEALS	October 1, 1964
COMMISSIONER OF INCOME TAX PUNJAB IN BOTH APPEALS Vs. R D AGGARWAL AND CO	October 6, 1964
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA Vs. PUNJAB DISTILLING INDUSTRIES LTD	March 24, 1964
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. NAINITAL BANK LIMITED	September 25, 1964
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. KANPUR COAL SYNDICATE KANPUR	April 30, 1964
COMMISSIONER OF SALES TAX CUTTACK ORISSA Vs. BRIJRAJ RAMESHWAR	November 4, 1964
COMMISSIONER OF SALES TAX U P Vs. BIJLI COTTON MILLS HATHRAS U P	March 20, 1964
COMMISSIONER OT INCOME TAX MADRAS COMMISSIONER OT INCOME TAX MADRAS Vs. MIR MOHAMMAD ALI:ARUNA MILLS LTD	April 24, 1964
COMMISSIONER QUILON MUNICIPALITY Vs. HARRISIONS AND CROSFIELD LIMITED	October 5, 1964
CORPORATION OF CALCUTTA Vs. LIBERTY CINEMA	December 14, 1964
D S CHELLAMMAL ANNI Vs. MASANAN SAMBAN	March 13, 1964
DAHYABHAI CHHAGANBHAI THAKKAR Vs. STATE OF GUJARAT	March 19, 1964
DAYA RAMA Vs. SHVAM SUNDARI	September 8, 1964
DEOCHAND Vs. SHIV HAM	August 25, 1964
DEPUTY CUSTODIAN EVACUEE PROPERTY NEW DELHI Vs. OFFICIAL RECEIVER OF THE ESTATE OF DAULAT RAM SURANA DELHI	September 3, 1964
DEVILAL MODI Vs. SALES TAX OFFICER RATLAM	October 7, 1964
DEVJI Vs. MAGAN LAL R ATHARANA	April 1, 1964
DHIRENDRA NATH GORAI IN C A NO 85 OF 1961 SUBAL CHANDRA NATH SAHA IN C A NO 86 OF 1961 Vs. SUDHIR CHANDRA GHOSHIN BOTH APPEALS :SUDHIR CHANDRA GHOSHIN BOTH APPEALS	March 4, 1964
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY, ALLAHABAD Vs. PUSHKAR DATT SHARMA	December 10, 1964
DUNLOP RUBBER CO INDIA LIMITED Vs. THEIR WORKMEN	November 17, 1964
FADDI Vs. STATE OF MADHYA PRADESH	January 24, 1964
FIRST ADDITIONAL INCOME TAX OFFICER KOZHIKODE Vs. SUSEELA SADANANDAN	October 29, 1964
FIRST ADDITIONAL WEALTH TAX OFFICER KOZHIKODE Vs. KHAN BAHADUR MAMMED KEYI	February 17, 1964
G M TALANG Vs. SHAW WALLACE AND CO LIMITED	March 24, 1964
GAMINI KRISHNAYYA Vs. GURAZA SESHACHALAM	August 31, 1964
GILHNDERS ARBUTHNOT AND COMPANY LIMITED Vs. COMMISSIONER OF INCOUIE TAX CALCUTTA	May 1, 1964
GODAVARI SHAMRAO PARULEKAR SHAMRAO VISHNU PARULEKAR PRAHLAD KRISHNA KURANE Vs. STATE OF MAHARASHTRA	January 29, 1964
GOVERNMENT OF ANDHRA PRADESH Vs. GUNTUR TOBACCOS LTD	November 18, 1964
GRAMOPHONE COMPANY LTD Vs. WOKMEN OF GRAMOPHONE COMPQNY LTD	March 31, 1964
GULABCHAND CHHOTALAL PARIKH Vs. STATE OF GUJARAT	December 14, 1964
GULRAJ SINGH Vs. MOTA SINGH	March 13, 1964
GURBUX SINGH Vs. BHOORALAL	April 22, 1964
GURDATTA MAL Vs. STATE OF UTTAR PRADESH	February 5, 1964
GURDEV SINGH SIDHU Vs. STATE OF PUNJAB	April 1, 1964
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED Vs. STATE OF MADHYA PRADESH	April 28, 1964
GYARSI BAI Vs. DHANSUKH LAL	November 18, 1964
H R S MURTHY H R S MURTHY Vs. COLLECTOR OF CHITTOOR:COLLECTOR OF CHITTOOR	February 4, 1964
HAMDARD DAWAKHANA WAKF DELHI Vs. UNION OF INDIA	November 23, 1964
HARI DAS Vs. STATE OF WEST BENGAL	March 16, 1964
HARICHARAN KURMI JOGIA HAJAM Vs. STATE OF BIHAR	February 3, 1964
HARISH CHANDRA Vs. STATE OF MADHYA PRADESH	September 24, 1964
HIMATSINGKA TIMBER LIMITED Vs. STATE OF ORISSA	October 26, 1964
HIND CONSTRUCTION AND ENGINEERING CO LIMITED Vs. THEIR WORKMEN	November 9, 1964
HINDUSTANI CONSTRUCTION CO LIMITED Vs. V S GAITONDE	December 10, 1964
HIRALAL PARBHUBHAI Vs. NAGINDAS ATNARNAM KHATRI	February 14, 1964
HOCHTIEF GAMMON Vs. INDUSTRIAL TRIBUNAL BHUBANESHWAR ORISSA	April 1, 1964
HUKUMCHAND MILLS LIMITED Vs. STATE OF MADHYA PRADESH	February 20, 1964
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LIMITED BRIGHT CHEMICALS AND PHARMACEUTICALS SHETTYS PHARMACEUTICALS AND BIOLOGICALS LIMITED NATH LABORATORIES BIOLOGICAL PRODUCTS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	March 20, 1964
I K JOSEPH AUGUSTHI GEORGE THOMAS KOTTUKAPALLY K GEORGE JOSEPH Vs. M A NARAYANAN:M A NARAYANAN:M A NARAYANAN	March 11, 1964
IBRAHIM Vs. STATE OF RAJASTHAN	March 24, 1964
IDOL OF THAKURJI SHRI GOVIND DEOJI MAHARAJ JAIPUR Vs. BOARD OF REVENUE RAJASTHAN AJMER	August 24, 1964
INCOME TAX OFFICER A WARD SITAPUR Vs. MURNDHAR BHAGWAN DAS	January 29, 1964
INCOME TAX OFFICER KOLAR CIRCLE KOLAR Vs. SEGHU BUCHIAH SETTY	March 11, 1964
INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE " A " NAGPUR Vs. J B MANGHARAM AND CO	April 28, 1964
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY, LIMITED Vs. THEIR WORKMEN	November 4, 1964
INDIAN COPPER CORPORATION LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES BIHAR PATNA	October 19, 1964
INDO CHINA STEAM NAVIGATION COMPANY LIMITED INDO CHINA STEAM NAVIGATION COMPANY LIMITED Vs. JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA	February 3, 1964
INDORE MALWA UNITED MILLS LIMITED GWALIOR Vs. STATE OF MADHYA PRADESH	October 1, 1964
ISHAR SINGH Vs. SARWAN SINGH	September 30, 1964
J DALMIA Vs. COMMISSIONER OF INCOME TAX NEW DELHI	April 1, 1964
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED Vs. SALES TAX OFFICER KANPUR	October 28, 1964
JAGADGURU KARI BASAVA RAJENDRASWAMI OF GOVIMUTT Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS HYDERABAD	May 8, 1964
JAGDEV SINGH SIDHANTI Vs. PRATAP SINGH DAULTA	February 12, 1964
JAGDISH CHANDRA GUPTA Vs. KAJARIA TRADERS INDIA LIMITED	April 29, 1964
JAIPURIA BROTHERS LIMITED Vs. STATE OF UTTAR PRADESH	October 21, 1964
JASHWAIITRAI MALUKCHAND Vs. ANANDILAL BAPALAL	December 7, 1964
JOHN DOUGLAS KEITH BROWN Vs. STATE OF WEST BENGAL	December 11, 1964
JUGGANKHAN Vs. STATE OF MADHYA PRADESH	August 10, 1964
JYOTI PRAKASH MITTER Vs. HONBLE JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA	November 9, 1964
K C THOMAS 1ST INCOME TAX OFFICER MAR KET WARD BOMBAY Vs. VASANT HIRALAL SHAH	January 29, 1964
K HUTCHI GOWER Vs. RICOBDOS FATHAIHMULL AND CO	July 24, 1964
K J NATHAN Vs. S V MARUTHI RAO	February 11, 1964
K JOSEPH AUGUSTHI Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD	March 11, 1964
K L JOHAR AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER COIMBATORE III	November 10, 1964
K NARASIMHIAH Vs. H C SINGRI GOWDA	April 1, 1964
K S RASHID AND SON MAT SAIDA BEGUM SAID AHMAD K S RASHID AHMAD BHAWANI PRASAD GIRDHAR LAL K S RASHID AND SON IN ALL PETITIONS Vs. INCOME TAX OFFICER:INCOME TAX OFFICER:INCOME TAX OFFICER:INCOME TAX OFFICER:THE INCOME TAX OFFICER:INCOME TAX OFFICER	February 18, 1964
K V NARAYANASWAMI IYER Vs. K V RAMAKRISHNA IYER	March 26, 1964
KANUIRNUKKALA KRISHNAMURTHY Vs. STATE OF ANDHRA PRADESH	March 23, 1964
KANWAR SINGH Vs. DELHI ADMINISTRATION	August 5, 1964
KAPUR CHAND Vs. B S GREWAL FINANCIAL COMMISSIONER PUNJAB CHANDIGARH	November 6, 1964
KARAMSHI JETHABHAI SOMAYYA Vs. STATE OF BOMBAY NOW MAHARASHTRA	March 3, 1964
KARAN SINGH Vs. STATE OF MADHYA PRADESH	November 4, 1964
KASHIRAM AGGARWALLA Vs. UNION OF INDIA	October 6, 1964
KASTURI LAL RALIA KAM JAIN Vs. STATE OF UTTAR PRADESH	September 29, 1964
KAUAALAMMAL Vs. VENKATALAKSHMI AMMAL	September 23, 1964
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS Vs. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS	October 20, 1964
KAYS CONSTRUCTION CO PRIVATE LIMITED Vs. STATE OFUTTAR PRADESH	November 26, 1964
KETTLEWELL BULLEN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	May 1, 1964
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. STATE OF KERALA	October 23, 1964
KOTHAMASU KANAKARATHANIMA Vs. STATE OF ANDHRA PRADESH	January 23, 1964
KULTAR SINGH Vs. MAKHTIAR SINGH	April 17, 1964
KUMARANAND Vs. BRIJ MOHAN LAL	August 24, 1964
KUNWAR TRIVIKRAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH	September 25, 1964
KURBAN HUSSAIN MOHAMEDALLI RANGAWALLA Vs. STATE OF MAHARASHTRA	December 15, 1964
KURBAN HUSSEIN MOHAMEDALLI RANGAWALLA Vs. STATE OF MAHARASHTRA	December 13, 1964
KYLASA SARABHAIAH Vs. COMMISSIONER OF INCOME TAX HYDERABAD	December 1, 1964
LABOUR COMMISSIONER MADHYA PRADESH Vs. BURHANPUR TAPTI MILLS LIMITED	March 25, 1964
LACHMAN UTAMCHAND KIRPALANI Vs. MEENA ALIAS MOTA	August 14, 1964
LALJI HARIDAS Vs. R H BHATT	August 5, 1964
LALJI HARIDAS Vs. STETE OF MAHARASHTRA	February 7, 1964
LAXMI DEVI Vs. MUKAND KAN WAR	October 9, 1964
LIFE INSURANCE CORPORATION OF INDIA Vs. S V OAK	September 29, 1964
M N CLUBWALA Vs. FIDA HUSSAIN SAHEB	February 3, 1964
MADEMSETTY SATYANARAYANA Vs. G YELLOJI RAO	November 24, 1964
MAHANT NARAYANA DASJEE VARU THE BOARD OF TRUSTEES THE TIRUMALAI TIRUPATHI DEVASTHANAM Vs. BOARD OF TRUSTEES THE TIRUMALAI TIRUPATHI DEVASTHANAM MAHANT NARAYANA DASJEE VARU	September 10, 1964
MAHARAJ KUMAR TOKENDRA BIR SINGH Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS	March 23, 1964
MAHENDRA MANILAL NANAVATI Vs. SUSHILA MAHENDRA NANAVATI	March 18, 1964
MAHIJIBHAI MOHANBHAI BAROT Vs. PATEL MANIBHAI GOKALBHAI	December 11, 1964
MALAYALAM PLANTATIONS LIMITED QUILON Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX SOUTH ZONE QUILON	March 20, 1964
MALLAPPA BASAPPA DESAI Vs. MALLAPPA VIRABHADRAPPA DESAI	August 26, 1964
MANAGEMENT OF BOMBAY CO PRIVATE LIMITED COCHIN Vs. WORKMEN OF BOMBAY CO PRIVATE LTD	March 25, 1964
MANAGEMENT OF D G DEWAN MOHIDEEN SAHIB AND SONS IN C A NO 721 OF 63 JANAB S AHMED HUSSAIN AND SONS IN C A NO 791 OF 63 Vs. SECRETARY UNITED BEEDI WORKERS UNION SALEM IN BOTH THE APPEALS :SECRETARY UNITED BEEDI WORKERS UNION SALEM IN BOTH THE APPEALS	April 6, 1964
MANAGEMENT OF DELHI TRANSPORT UNDERTAKING Vs. INDUSTRIAL TRIBUNAL DELHI	October 30, 1964
MANAGEMENT OF HINDUSTAN COMMERCIAL BANK LIMITED KANPUR Vs. BHAGWAN DASS	November 30, 1964
MANAGEMENT OF MURUGAN MILLS LIMITED Vs. INDUSTRIAL TRIBUNAL MADRAS ANOTHER	November 11, 1964
MANIPUR ADMINISTRATION MANIPUR Vs. THOKCHOM BIRA SINGH	March 11, 1964
MARA Vs. NIKKO ALIAS PUNJAB KAUR	March 24, 1964
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD Vs. STATE OF UTTAR PRADESH	May 4, 1964
MATIULLAH SHEIKH Vs. STATE OF WEST BENGAL	March 3, 1964
MEMON ABDUL KARIM HAJI TAYAB CENTRAL CUTLERY STORES VERAVAL Vs. DEPUTY CUSTODIAN GENERAL NEW DELHI	February 19, 1964
MISRILAL PARASMAL Vs. H P SADASIVIAH	March 20, 1964
MITHOO SHAHANI MITHOO SHAHANI Vs. UNION OF INDIA	March 10, 1964
MODI SPINNING AND WEAVIG MILLS CO LIMITED Vs. COMMISSIONER OF SALES TAX PUNJAB	October 5, 1964
MOHAMMAD QUASIM LARRY Vs. MUHAMMAD SAMSUDDIN	March 24, 1964
MOHAMMAD SULAIMAN Vs. MOHAMMAD AYUB	December 9, 1964
MOHANSINGH Vs. BHANWARLAL	October 3, 1964
MOTOR TRANSPORT CONTROLLER MAHARASHTRA STATE BOMBAY 18 Vs. PROVINCIAL RASHTRIYA MOTOR KAMGAR UNION NAGPUR	April 3, 1964
MUGNEERAM BANGUR AND CO PRIVATE LIMITED Vs. GURBACHAN SINGH	December 16, 1964
MUKUND DEO DEAD Vs. MAHADU	August 31, 1964
MUNICIPAL BOARD MANGLAUR Vs. MAHADEOJI MAHARAJ	November 24, 1964
MUNICIPAL COUNCIL KHURAI Vs. KAMAL KUMAR	December 18, 1964
MUNSHI RAM Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS	March 18, 1964
MURARILAL SINCE DECEASED AND ALTER HIS DEATH HIS NEWLY SUBSTITUTED LEGAL REPRESENTATIVES UMEDI LAL Vs. DEVKARAN SINCE DECEASED AND AFTER HIS DEATH HIS LEGAL REPRESENTATIVES JAGAN PRASAD	May 8, 1964
MURTI DUSADHIN Vs. MOHAMMAD MIR KHAN	August 11, 1964
N B JEEJEEBHOY Vs. ASSISTANT COLLECTOR THANA PRANT THANA	October 5, 1964
N RAGHAVENDRA RAO Vs. DEPUTY COMMISSIONER SOUTH KANARA MANGALORE	March 31, 1964
N VAJRAPANI NAIDU Vs. NEW THEATRES CARNATIC TALKIES LIMITED	March 4, 1964
NAINI GOPAL LAHIRI Vs. STATE OF UTTAR PRADESH	May 8, 1964
NAROTTAM KISHORE DEB VARMAN Vs. UNION OF INDIA	March 6, 1964
NAROTTAMDAS Vs. STATE OF MADHYA PRADESH	April 21, 1964
NAVNIT LAL C JAVERI Vs. K K SEN APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX BOMBAY	October 28, 1964
NEW ASIATIC INSURANCE COMPANY LIMITED Vs. PESSUMAL DHANAMAL ASWANI	April 24, 1964
NILRATAN SIRCAR Vs. LAKSHMI NARAYAN RAM NIWAS	April 14, 1964
OFFICIAL LIQUIDATOR THE POPULAR BANK LIMITED Vs. K MADHAVA NAIK	August 17, 1964
OFFICIAL RECEIVER KANPUR Vs. ABDUL SHAKOOR	September 11, 1964
OUCHTERLONEY VALLEY ESTATES LIMITED Vs. STATE OF KERALA	October 23, 1964
OUSEPH POULO SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. CATHOLIC UNION BANK LTD	April 15, 1964
P C WADHWA Vs. UNION OF INDIA	August 27, 1964
P VAJRAVELU MUDALIAR MOST REV DR L MATHIAS Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION WEST MADRAS	October 5, 1964
PANDYAN INSURANCE CO LIMITED MADURAI Vs. COMMISSIONER OF INCOME TAX MADRAS	September 29, 1964
PARI CHINNA KRISHNA MOORTHY S RAGHUNATHAM AND SONS Vs. STATE OF ORISSAS:THE SALES TAX OFFICER GANJAM	March 12, 1964
PATEL CHUNIBHAI DAJIBHA Vs. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER	December 3, 1964
PATNA ELECTRIC SUPPLY COMPANY LTD Vs. WORKMEN PATNA ELECTRIC SUPPLY COMPANY LTD	April 2, 1964
PENTAKOTA SRIRAMULU Vs. CO OPERATIVE MARKETING SOCIETY LTD	August 18, 1964
PENTAPATI CHINA VENKANNA Vs. PENTAPATI BANGARARAJU	January 20, 1964
PENU BALAKRISHNA IYER Vs. ARIYA M RAMASWAMI IYER	March 6, 1964
POONA CITY MUNICIPAL CORPORATION Vs. DATTATRAYA NAGESH DEODHAR	May 5, 1964
POTTI LAKSHMI PERUMALLU Vs. POTTI KRISHNAVENAMMA	August 13, 1964
POWARI TEA ESTATE Vs. BARKATAKI	November 4, 1964
PR AL M M ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	October 26, 1964
PRAVIN CHANDRA MODY Vs. STATE OF ANDHRA PRADESH	September 15, 1964
PRESIDENT OF INDIA Vs. LILY ISABEL THOMAS	January 14, 1964
PUNJABRAO Vs. D P MESHRAM	October 26, 1964
R ABDUL QUADER AND CO Vs. SALES TAX OFFICER 2ND CIRCLE HYDERABAD	February 21, 1964
R CHITRALEKHA VENKATESUBBA REDDY Vs. STATE OF MYSORE	January 29, 1964
R K AGARWALLA Vs. STATE OF WEST BENGAL	September 18, 1964
R L ARORA Vs. STATE OF UTTAR PRADESH	February 14, 1964
R RATILAL AND CO Vs. NATIONAL SECURITY ASSURANCE CO LTD	December 16, 1964
RADHA KISHAN BHATIA Vs. UNION OF INDIA	November 23, 1964
RADHEY SHYAM SHARMA Vs. POST BLASTER GENERAL CENTRAL CIRCLE NAGPUR	March 23, 1964
RAFIQUENNESSA MOHAMMAD WAHEDULLA Vs. LAL BAHADUR CHETRI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESEN TATIVES:MOHAMMAD ABDUL HANAID	February 14, 1964
RAGHUNATH SINGH Vs. STATE OF M P	July 30, 1964
RAJ KUMAR NARSING PRATAP SINGH DEO Vs. STATE OF ORISSA	March 9, 1964
RAJA BIRA KISHORE DEB HEREDITARY SUPERINTENDENT JAGANNATH TEMPLE P 0 AND DISTRICT PURI Vs. STATE OF ORISSA	March 5, 1964
RAJA MOHAMMAD AMIR AHMAD KHAN Vs. MUNICIPAL BOARD OF SITAPUR	December 3, 1964
RAM KISSEN SINHA SAMBHU NATH PAL DHARAMRAJ TEWARY Vs. DIVISIONAL FOREST OFFICER BANKURA STATE OF WEST BENGAL	August 4, 1964
RAM SEWAK YADAV Vs. HUSSAIN KAMIL KIDWAI	January 17, 1964
RAM SHARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE AJMER	March 16, 1964
RAMACHANDRA NARASIMHA KULKARNI Vs. STATE OF MYSORE	April 1, 1964
RAMANBHAI ASHABHAI PATEL Vs. DABHI AJITKUMAR FULSINJI	October 9, 1964
RAMCHANDRA RAMBUX Vs. CHAMPABAI	February 17, 1964
RAMESH R SARAIYA BHARAT KUMAR R SARAIYA MRS PADMAVATI R SARAIYA DR PRATAP R SARAIYA IN THE COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 2 RAMESH R SARAIYA BHARAT KUMAR R SARAIYAPADMAVATI R SARAIVADR PRATAP R SARAIYA	September 22, 1964
RAMKARANDAS RADHAVALLABH Vs. BHAGWANDAS DWARKADAS	November 20, 1964
RAMNIKIAL PITAMBARDAS MEHTA Vs. INDRADAMAN AMRATLAL SHETH	April 28, 1964
RAMRATAN Vs. STATE OF BIHAR	September 22, 1964
RANCHHOD LAL Vs. STALE OF MADHYA PRADESH	November 27, 1964
RANI RATNAPROVA DEVI BAJA SANKAR PRATAP SINGH DEO MAHINDRA BAHADUR PAT RANI SAHEBA OF KEONJHAR MAHARAJA RAJINDER NARAYAN SINGH DEO RAJA BHANUGANGA TRIBHUBEN DEB MAHARAJA PRATAP KESHARI DEO RAJA T M H MAHAPATRA BAJA BIR UDIT PRATAP SHEKHAR DEO Vs. STATE OF ORISSA	January 23, 1964
RANJIT D UDESHI Vs. STATE OF MAHARASHTRA	August 19, 1964
RANJIT SINGH MAJOR NOW LT COL MICHEAL A R SKINNER Vs. STATE OF PUNJAB	August 20, 1964
RATTAN LAL Vs. STATE OF PUNJAB	April 10, 1964
RAZA BULAND SUGAR CO LIMITED RAMPUR Vs. MUNICINAL BOARD RAMPUR	October 30, 1964
REGIONAL PROVIDENT FUNDS COMMISNIOR PUNJAB Vs. SHIBU METAL WORKS	November 9, 1964
ROSHAN LAL Vs. STATE OF PUNJAB	December 3, 1964
ROSHAN LAL GAUTHAM Vs. STATE OF UTTAR PRADESH	October 26, 1964
RUPCHAND GUPTA Vs. RAGHUVANSHI PRIVATE LIMITED	April 15, 1964
S M KARIM Vs. BIBI SAKINA	February 14, 1964
S S GADGIL Vs. LAL AND CO	April 30, 1964
S VARADARAJAN Vs. STATE OF MADRAS	September 9, 1964
SAJJAN SINGH HARNAM SINGH PRITHVI SINGH BRIJ MOHAN LAL R KRISHNASWAMY GOUNDER K RAJAGOPAL Vs. STATE OF RAJASTHAN STATE OF PUNJAB UNION OF INDIA	October 30, 1964
SANT RAM Vs. LABH SINGH	April 15, 1964
SARAN MOTOR PVT LTD Vs. VISHWANATH	March 31, 1964
SARDAR GOVINDRAO Vs. STATE OF MADHYA PRADESH	October 6, 1964
SARJU PRASAD Vs. STATE OF BIHAR	August 20, 1964
SHAM LAL NARULA Vs. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA	April 9, 1964
SHANKAR BABAJI SAVANT Vs. SAKHARAM VITHOBA SALUNKHE	December 9, 1964
SHANKARLAL KACHARABHAI OTHERS Vs. STATE OF GUJARAT	September 21, 1964
SHEOPAL SINGH Vs. RAM PRATAP	August 28, 1964
SHIV PRASAD CHUNI LAL JAIN PYARELAL ISHWARDAA KAPOOR Vs. STATE OF MAHARASHTRA	February 26, 1964
SHIVAGOUDA RAVJI PATIL Vs. CHANDRAKANT NEELKANTH SADAGE	May 8, 1964
SHYAM BEHARI Vs. STATE OF MADHYA PRADESH	February 3, 1964
SILLA CHANDRA SEKHARAM Vs. RAMCHANDN SAHU	April 24, 1964
SIN SURASAIBALINI DEBI Vs. PHANINDRA MOHAN MAJUMDAR	October 31, 1964
SITA RAM JHUNJHUNWALLA Vs. BOMBAY BULLION ASSOCIATION LIMITED	November 25, 1964
SOMCHAND SANGHVI Vs. BIBHUTI BHUSAN CHAKRAVARTY	January 21, 1964
SONI VALLABHDAS LILADHAR SONI NARANDAS NAGJIBHAI Vs. ASSISTANT COLLECTOR OF CUSTOMS JAMNAGAR	January 27, 1964
SPECIAL OFFICER RENT REDUCTION BOARD OF REVENUE ANDHRA PRADESH Vs. KATRAGADDA LAKSMINADHA RAO NAIDU	September 9, 1964
STANDARD MILLS COMPANY LIMITED Vs. M RAMALINGAM	November 17, 1964
STATE OF ANDHRA PRADESH Vs. H ABDUL BAKHI AND BROS	April 8, 1964
STATE OF ANDHRA PRADESH Vs. HOOSINBHOY SONS AND CO	April 3, 1964
STATE OF ASSAM Vs. AJIT KUMAR SARMA	October 27, 1964
STATE OF GUJARAT Vs. KANSARA MANILAL BHIKHALAL	April 7, 1964
STATE OF GUJARAT Vs. VORA FIDDALI BADRUDDIN MITHIBARWALA:VORA HAKIMUDDIN TAYABALI AMTHANIWALA:VORA FIDDALI BADRUDDIN MITHIBARWALA:MEHTA KANTILAL CHANDULAL:PATHAN ABBASKHAN AHMEDKHAN	January 30, 1964
STATE OF KERALA Vs. K M CHARIA ABDULLA AND CO	October 5, 1964
STATE OF M.P. Vs. BILASPUR CO-OPERATIVE BANK LTD	August 31, 1964
STATE OF MADHYA PRADESH Vs. SIRAJUDDIN KHAN	April 22, 1964
STATE OF MADHYA PRADESH Vs. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A	January 20, 1964
STATE OF MADHYA PRADESH Vs. BHOPAL SUGAR INDUSTRIES LIMITED	February 19, 1964
STATE OF MADRAS Vs. G J COELHO	April 30, 1964
STATE OF MADRAS Vs. G SUNDARAM	October 9, 1964
STATE OF MADRAS SPECIAL TEHSILDAR NO 1 LAND ACQUISITION LIGNITE PROJECT AT VRIDDACHALAM Vs. D NAMASIVAYA MUDALIAR N S KARUPPIAH NADAR KRISHNA NAIR BHAVANI AMMAL MOHAMAD KASIM ROWTHER M SAVARIMUTHU ZACHRIAS PADAYACHI	March 3, 1964
STATE OF MAHARASHTRA Vs. SHIVABALAK GAURISHANKAR DUBE	August 31, 1964
STATE OF MAHARASHTRA Vs. R B CHOUDHARI	April 15, 1964
STATE OF MAHARASHTRA Vs. MAYER HAM GEORGE	August 24, 1964
STATE OF MYSORE Vs. M H BELLARY	March 25, 1964
STATE OF MYSORE Vs. YADDALAM LAKSHMINARASIMHIAH SETTY AND SONS	November 10, 1964
STATE OF MYSORE Vs. KARNATAK COFFEE CO	November 10, 1964
STATE OF MYSORE Vs. MYSORE SILK HOUSE	November 10, 1964
STATE OF MYSORE KRISHNA KRISHNA AVADHANI Vs. I K N CHANDRASEKHARA K V JAYARAMA N S ASAWASTHANARAYANA RAO M R NARASIMHAMURTY M N SHESHAGIRI M S SUBARAVAPPAV K KULKARNIR U GAULAYIN C MUMTAZ AHMAD KHAN S S JAMBOTI T R WALVEKAMOHD	July 31, 1964
STATE OF ORISSA Vs. M A TULLOCH AND CO LTD	April 21, 1964
STATE OF PUNJAB Vs. MODERN CULTIVATORS	May 8, 1964
STATE OF RAJASTHAN Vs. LEELA JAIN	September 16, 1964
STATE OF RAJASTHAN Vs. KARAMCHAND THAPPAR AND BROS	October 9, 1964
STATE OF RAJASTHAN Vs. SHYAM LAL:RAM RICHPAL AGARWAL FIRM JANLAI PRASAD RAM NATH	March 12, 1964
STATE OF RAJASTHAN Vs. MUKAN CHAND	February 20, 1964
STATE OF UTTAR PRADESH Vs. AUDH NARAIN SINGH	March 9, 1964
STATE OF UTTAR PRADESH Vs. KARTAR SINGH	February 6, 1964
STATE OF UTTAR PRADESH Vs. SABIR ALI	March 24, 1964
STATE OF UTTAR PRADESH Vs. COLLECTOR SUJAN SINGH	April 15, 1964
STATE OF WEST BENGAL RAMAKRISHNA MISSION HOWRAH Vs. P N TALUKDAR ABDUL KADAI LASKAR	August 13, 1964
STETE OF GUJAIAT Vs. SHYAARIAL MOHANLAL CHOKSIMANUBHAI PATEL	December 14, 1964
SUBBARAO Vs. MEMBER ELECTION TRIBUNAL HYDERABAD	January 13, 1964
SUBHASH CHANDRA Vs. MUNICIPAL CORPORATION OF DELHI	September 25, 1964
SUGANMAL Vs. STATE OF MADHYA PRADESH	November 4, 1964
SUNIL KUMAR PAUL Vs. STATE OF WEST BENGAL	March 6, 1964
SURAJ RATTAN THIRANI Vs. AZAMABAD TEA COMPANY LIMITED	January 13, 1964
SUSHILA BALRAJ Vs. ARDHENDU BHUSHAN	March 18, 1964
T G SHIVACHARANA SINGH C I RAJOO NAIDU V SANJEEVAIAH G SRINIVASA RAO MOHAMED HAFEEZ KHAN H GOPINATH RAO E H MANOHAR SINGH M U LAXMAN B MOHAMMAD ASADULLAH K R SESHADRI IYENGAR K M A BAVOOF KHAN KUMMAJI RAO Vs. STATE OF MYSORE	March 13, 1964
TANSUKH RAI JAIN Vs. NILRATAN PRASAD SHAW	November 4, 1964
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED AUTOMOBILE PRODUCTS OF INDIA STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF BIHAR MOHD SHARFUDDIN SALES TAX OFFICER BOMBAY COMMERCIAL TAX OFFICER	February 25, 1964
TATA OIL MILLS COMPANY LIMITED Vs. WORKMEN	March 31, 1964
TBE COIMMSSIONER OF INCOME TAX AND ORISSA PATNA Vs. RANI BHUNESHWARI KUER	April 28, 1964
TEMPLE SHRI RADHA KRISHNA Vs. RAMLAL BAIJLAL	December 14, 1964
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA Vs. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN	February 4, 1964
THURUKANNI POMPIAH Vs. STATE OF MYSORE	September 25, 1964
TOWN MUNICIPAL COMMITTEE AMRAOTI TALIG Vs. RAMCHANDRA VASUDEO CHIMOTE	March 3, 1964
UGAR AHIR Vs. STATE OF BIHAR	March 6, 1964
UNDER ARTICLE 143 OF THE CONSTITUTION OF INDIA; IN THE MATTER Vs. PRESIDENT OF INDIA	September 30, 1964
UNION OF INDIA Vs. GWALIOR RAYON SILK MFG WVG CO LTD	April 28, 1964
UNION OF INDIA Vs. INDRA DEO KUMAR	January 27, 1964
UNION OF INDIA REPRESENTING THE UNION TERRITORY OF TRIPURA Vs. ABDUL JALIL	May 5, 1964
V K A RANGANATHA KONAR Vs. TIRUCHIRAPPALLI MUNICIPAL COUNCIL	December 18, 1964
V N VASUDEVA Vs. KIRORI MAL LUHARIWALA	January 9, 1964
V S RICE AND OIL MILLS Vs. STATE OF ANDHRA PRADESH	March 25, 1964
VASTULAL Vs. PAREEK COMMERCIAL BANK	August 27, 1964
VEGETABLE PRODUCTS LIMITED Vs. THEIR WORKMEN	November 9, 1964
VELJI RAGHAVJI PATEL Vs. STATE OF MAHARASHTRA	December 11, 1964
WORKMEN OF ASSAM MATCH COMPANY LIMITED Vs. PRESIDING OFFICER	October 27, 1964
WORKMEN OF BRITISH INDIA CORPORATION, LIMITED Vs. BRITISHINDIA CORPORATION, LIMITED	October 29, 1964
WORKMEN OF KETTLEWELL BULLEN AND CO LTD Vs. KETTLEWELL BULLEN AND CO LTD	April 3, 1964

Year 1964 of SUPREME COURT OF INDIA

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