A N DSILVA Vs. UNION OF INDIA
|
December 6, 1961 |
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY Vs. RAMCHAND SOBHRAJ WADHWANI
|
April 4, 1961 |
ABDUL GAFOORPROPRIETOR SHAHEEN MOTOR SERVICE CHANNARYAPATNA Vs. STATE OF MYSORE
|
April 12, 1961 |
ABDUL HAKIM KHAN Vs. REGIONAL SETTLEMENT COMMISSIONER CUM CUSTODIAN OF EVACUEE PROPERTY BHOPAL
|
March 22, 1961 |
ABDUL KADIR SHAMSUDDIN BUBERE Vs. MADHAV PRABHAKAR OAK
|
September 20, 1961 |
ABDULLABHAI M BHAGAT Vs. INCOME TAX OFFICER SPECIAL CIRCLE MADRAS
|
March 22, 1961 |
ABHAYANAND MISHRA Vs. STATE OF BIHAR
|
April 24, 1961 |
ABHIRAJ KUER Vs. DEBENDRA SINGH
|
September 15, 1961 |
ABINASH CHANDRA BANNERJI Vs. UTTARPARA HITAKARI SABHA
|
April 18, 1961 |
ACCOUNTANT GENERAL BIHAR Vs. N BAKSHI
|
November 21, 1961 |
ADDITIONAL INCOME TAX OFFICER CIRCLE I SALEM Vs. E ALFRED
|
October 20, 1961 |
ADDITIONAL SETTLEMENT COMMISSIONER NAGPUR Vs. YESHWANT MADHAO MAHAJAN
|
November 29, 1961 |
AHMEDABAD MISCELLANEOUS INDUSTRIAL WORKERS UNION Vs. AHMEDABAD ELECTRICITY CO LIMITED
|
July 28, 1961 |
AIRLINES HOTEL PRIVATE LIMITED Vs. ITS WORKMEN
|
January 13, 1961 |
AKBAR KHAN ALAM KHAN Vs. UNION OF INDIA
|
April 5, 1961 |
AKSHAJBAR LAL RAMDEO MISRA GOPAL TRIPATHI SHRI GANESH PRASAD SINGH SHRI RADHEY SHYAM SHARMA RAM YASH ROY SHRI RAM VYAS PANDEY GAURI SHANKAR TIWARI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
January 10, 1961 |
ALL INDIA BANK EMPLOYEES ASSOCIATION THE STATE BANK OF INDIA STAFF UNION PETITIONERS ATTORNEY GENERAL FOR INDIA THE PUNJAB NATIONAL BANK EMPLOYEES ASSOCIATION ALL INDIA STATE BANK STAFF FEDERATION Vs. NATIONAL INDUSTRIAL TRIBUNAL:NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES :NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES
|
August 28, 1961 |
AMALGAMATED COALFIELDS LIMITED Vs. JANAPADA SABHA CHHINDWARA
|
February 10, 1961 |
AMAR JYOTI STONE CRUSHING CO Vs. UNION OF INDIA
|
August 8, 1961 |
AMBALAL M SHAH Vs. HATHISINGH MANUFACTURING COMPANY LIMITED
|
August 21, 1961 |
ANDHRA BANK LIMITED Vs. R SRINIVASAN
|
August 31, 1961 |
ANIYOTH KUNHAMINA URNMA Vs. MINISTRY OF REHABILITATION COVT OF INDIA NEW DELHI
|
March 22, 1961 |
ARDESHIR H BHIWANDIWALA Vs. STATE OF BOMBAY NOW MAHARASHTRA
|
January 27, 1961 |
ARJUN PRASAD DEAD Vs. SHANTILAL SHANKARLAL SHAHIN C A NO 201 OF 61 AND 2 NAND PRASADIN C A NO 202 OF 61
|
December 22, 1961 |
ASHOK LEYLAND LIMITED Vs. STATE OF MADRAS TATA LOCO AND ENGINEERING CO LTD
|
March 28, 1961 |
B K KAR Vs. HONBLE THE CHIEF JUSTICE AND HIS COMPANION JUSTICES OF THE ORISSA HIGH COURT
|
March 14, 1961 |
B SUBBARAMA NAIDU Vs. B SIDDAMA NAIDU
|
April 5, 1961 |
BABULAL PARATE Vs. STATE OF MAHARASHTRA
|
January 12, 1961 |
BADRI NARAYAN SINGH Vs. KAMDEO PRASAD SINGH
|
September 22, 1961 |
BALAJI Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE AKOLA
|
August 4, 1961 |
BANGALORE WOOLLEN COTTON AND SILK MILLS CO LIMITED BANGALORE Vs. CORPORATION OF CITY OF BANGALORE
|
April 5, 1961 |
BANGALORE WOOLLEN COTTON AND SILK MILLS CO LIMITED BANGALORE AND MYSORE SPINNING AND MANUFACTURING CO LIMITED BANGALORE Vs. CORPORATION OF THE CITY OF BANGALORE
|
February 3, 1961 |
BANWARILAL AGARWALLA Vs. STATE OF BIHAR
|
February 10, 1961 |
BAWA HARIGIR Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTY BHOPAL
|
March 7, 1961 |
BERAR SWADESHI VANASPATHI Vs. MUNICIPAL COMMITTEE SHEGAON
|
March 28, 1961 |
BHAGAT SINGH Vs. JASWANT SINGH
|
March 8, 1961 |
BHAGWAN DAYAL SINCE DECEASED AND THEREAFTER HIS HEIRS AND LEGAL REPRESENTATIVES BANSGOPAL DUBEY Vs. REOTI DEVI DECEASED AND AFTER HER DEATH MST DAYAVATI HER DAUGHTER
|
September 4, 1961 |
BHAGWATI SARAN Vs. STATE OF UTTAR PRADESH
|
January 20, 1961 |
BHAIYALAL SHUKLA IN ALL THE PETNS Vs. STATE OF MADHYA PRADESH IN ALL THE PETNS
|
December 21, 1961 |
BHARAT SUGAR MILLS LIMITED Vs. JAI SINGH
|
September 20, 1961 |
BHAROO MAL PADMA DEVI BHAROO MAL Vs. CUSTODIAN GENERAL EVACUEE PROPERTY:CUSTODIAN GENERAL EVACUEE PROPERTY:CUSTODIAN GENERAL EVACUEE PROPERTY
|
March 10, 1961 |
BHAU RAM MADHVA PRADESH AND ADVOCATE GENERAL RAJASTHAN Vs. BAIJ NATH SINGH:BAIJ NATH SINGH
|
March 16, 1961 |
BHIKRAJ JAIPURIA Vs. UNION OF INDIA
|
July 24, 1961 |
BHOR INDUSTRIES LIMITED PRADYUMNA M D TLIACKERSEV PUSHPAKUMAR M D THACKERSEY MRS MOTIBAI M D THACKERSEY VIJAY M MERCHANT MRS PREMLATA PADAMSI HARIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
|
January 12, 1961 |
BIDI BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION GONDIA NOW MAHARASHTRA HAJI LATIF GHANI KACHHI Vs. STATE OF BOMBAY NOW MAHARASHTRA :BIDI BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION:HAJI LATIF GHANI KACHHI
|
November 15, 1961 |
BINANI COMMERCIAL COMPANY LIMITED Vs. RAMANLAL MAGANLAL MEHTA
|
May 1, 1961 |
BIRAJMOHAN DAS GUPTA AND JAGATPUR MOTOR ASSOCIATION CUTTACK Vs. STATE OF ORISSA
|
November 28, 1961 |
BISHAN DEVI Vs. STATE OF PUNJAB
|
April 19, 1961 |
BOARD OF THISTEES AYURVEDIC AND UNANI TIBIA COLLEGE DELHI Vs. STATE OF DELHI NOW DELHI ADMINISTRATION
|
October 23, 1961 |
BOMBAY CYCLE STORES CO PRIVATE LIMITED Vs. STATE OF BOMBAY
|
October 4, 1961 |
BOMBAY UNION OF JOURNALISTS Vs. HINDU BOM BAY
|
September 27, 1961 |
BROOKE BOND INDIA PRIVATE LTD Vs. S. SUBBA RAMAN
|
March 15, 1961 |
BURMAH CONSTRUCTION COMPANY Vs. STATE OF ORISSA
|
October 26, 1961 |
BURMAH SHELL REFINERIES LIMITED Vs. THEIR WORKMEN
|
February 1, 1961 |
BURRAKUR COAL CO LIMITED EAST INDIAN COAL CO LIMITED Vs. UNION OF INDIA
|
February 10, 1961 |
C Vs. KUNWAR SRI TRIVIKRAM NARAIN SINGH
|
August 22, 1961 |
C MOHAMMAD YUNUS Vs. SYED UNNISSA
|
February 14, 1961 |
C P C MOTOR SERVICE MYSORE Vs. STATE OF MYSORE
|
December 1, 1961 |
CALCUTTA JUTE MANUFACTURING CO LIMITED CALCUTTA Vs. CALCUTTA JUTE MANUFACTURING WORKERS UNION CALCUTTA
|
November 16, 1961 |
CARL STILL GMB H Vs. STATE OF BIHAR
|
April 19, 1961 |
CENTRAL TALKIES LIMITED Vs. DWARKA PRASAD
|
January 16, 1961 |
CHANDI PRASAD CHOKHANI Vs. STATE OF BIHAR
|
April 24, 1961 |
CHANDRAKANT KRISHNARAO PRADHAN TULSIDAS KHIMJI AND COMPANY Vs. JASJIT SINGH THE COLLECTOR OF CUSTOMS BOMBAYIN ALL PETITIONS :JASJIT SINGH THE COLLECTOR OF CUSTOMS BOMBAYIN ALL PETITIONS
|
August 11, 1961 |
CHHOTABHAI JETHABHAI PATEL AND CO. Vs. UNION OF INDIA
|
December 11, 1961 |
CHIEF INSPECTOR OF MINES Vs. KARAM CHAND THAPAR
|
February 10, 1961 |
CHINA COTTON EXPORTERS Vs. BEHARILAL RAMCHARAN COTTON MILLS LIMITED
|
February 17, 1961 |
CHRESTIEN MICA INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
January 9, 1961 |
COLLECTOR OF CUSTOMS BARODA Vs. DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LTD
|
April 12, 1961 |
COLLECTOR OF CUSTOMS MADRAS NATHELLA SAMPATHU CHETTY PURAN SINGH KEWAL KRISHAN KRISHAN LAL ATTORNEY GENERAL FOR INDIA SONI NARANDAS NAGJIBHAI PUKHRAJ M S VENKITANARAYANA IYER Vs. NATHELLA SAMPATHU CHETTY:THE COLLECTOR OF CUSTOMS MADRAS:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:D R KOHLI:THE COLLECTOR OF CENTRAL EXCISE MADRAS
|
September 25, 1961 |
COMMISSIONER OF EXCESS PROFITS TAX HYDERABAD Vs. S R V G PRESS COMPANY KURNOOL
|
March 10, 1961 |
COMMISSIONER OF INCOME TAX Vs. NAVINCHANDRA MAFATLAL
|
January 10, 1961 |
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
|
April 6, 1961 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. BHIKAJI DADABNAI AND CO
|
February 22, 1961 |
COMMISSIONER OF INCOME TAX BIHAR Vs. DURGABATI
|
January 24, 1961 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. DHARAMDAS HARGOVANDAS
|
February 3, 1961 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. LAXMICHAND NARAYANDAS
|
December 13, 1961 |
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. FILMISTAN LIMITED
|
February 21, 1961 |
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. SHAKUNTALA
|
July 18, 1961 |
COMMISSIONER OF INCOME TAX BOMBAY CITY IN BOTH THE APPEALS Vs. S P JAIN IN BOTH THE APPEALS
|
May 4, 1961 |
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. PUTHIYA PONMANICHINTAKARN WAKF
|
August 14, 1961 |
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR Vs. KHUSHAL CHAND DAGA
|
March 7, 1961 |
COMMISSIONER OF INCOME TAX MADRAS Vs. S A S MARIMUTHU NADAR
|
August 10, 1961 |
COMMISSIONER OF INCOME TAX NEW DELHI Vs. CHUNI LAL MOONGA RAM DELHI
|
May 5, 1961 |
COMMISSIONER OF INCOME TAX POONA Vs. BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP
|
March 6, 1961 |
COPAL DASS VERMA Vs. S K BHARDWAJ
|
May 2, 1961 |
CORPORATION OF CALCUTTA Vs. PADMA DEBI
|
August 8, 1961 |
CUSTODIAN OF EVACUEE PROPERTY BANGALORE IN ALL APPEALS Vs. KHAN SAHEB ABDUL SHUKOOR
|
February 20, 1961 |
DAFEDAR NIRANJAN SINGH Vs. CUSTODIAN EVACUEE PROPERTYPB
|
March 8, 1961 |
DAJI KRISHNAJI DESAI TAMBULKAR Vs. GANESH VISHNU KULKARNI
|
April 12, 1961 |
DARGAH COMMITTEE AJMER Vs. STATE OF RAJASTHAN
|
April 24, 1961 |
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI Vs. STATE OF UTTAR PRADESH
|
March 27, 1961 |
DEEP CHAND Vs. STATE OF RAJASTHAN
|
March 30, 1961 |
DELHI ADMINISTRATION Vs. RAM SINGH
|
May 3, 1961 |
DEVATA PRASAD SINGH CHAUDHURI Vs. HONBLE CHIEF JUSTICE AND THE JUDGES OF THE PATNA HIGH COURT
|
August 29, 1961 |
DEVENDRA PRATAP NARAIN RAI SHARMA Vs. STATE OF UTTAR PRADESH
|
November 3, 1961 |
DEVIDAS Vs. SHRISHAILAPPA
|
February 21, 1961 |
DEVNAGERE COTTON MILLS LIMITED DEVANAGERE Vs. DEPUTY COMMISSIONER CHITRADURGA
|
March 24, 1961 |
DHAGAMWAR NARSINGH Vs. S S GREWAL
|
October 9, 1961 |
DHANESHWAR NARAIN SAXENA Vs. DELHI ADMINISTRATION
|
August 24, 1961 |
DHANRAJAMAL GOBINDRAM Vs. SHAMJI KALIDAS AND CO
|
February 27, 1961 |
DHARAMVIR DHIR Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
January 5, 1961 |
DIBAKAR SATPATHY Vs. HONBLE THE CHIEF JUSTICE AND HIS COMPANION JUSTICES OF THE ORISSA HIGH COURT ANA ANOTHER
|
March 14, 1961 |
DONALD MIRANDA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 11 BOMBAY IN APPEALS
|
March 1, 1961 |
DOOARS TEA CO LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL
|
August 18, 1961 |
DOSSIBAI N B JEEJEEBHOY DOSSIBAI N B JEEJEEBHOY DOSSIBAI N B JEEJEEBHOY DOSSIBAI N B JEEJEEBHOY Vs. KHERNCHAND GORUMAL:PARMANAND DIPCHAND HNIDUJA:BALCHAND MENGHRAJ:PARMANAND SUGOMAL MEBRA
|
September 29, 1961 |
DURGAH COMMITTEE AJMER ATTORNEY GENERAL FOR INDIA Vs. SYED HUSSAIN ALI:SYED HUSSAIN ALI
|
March 17, 1961 |
DWARKADAS KESARDEO MORARKA Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
|
January 25, 1961 |
E V BALAKRISHNAN Vs. MAHALAKSHMI AMMAL
|
February 24, 1961 |
ENDUPURI NARASIMHAM AND SON Vs. STATE OF ORISSA
|
March 14, 1961 |
FAZAL BHAI DHALA FAZAL BHAI DHALA Vs. CUSTODIAN GENERAL EVACUEE PROPERTY NEW DELHI :CUSTODIAN EVACUEE PROPERTY MADRAS
|
March 21, 1961 |
FIDA HUSSAIN Vs. STATE OF UTTAR PRADESH
|
April 5, 1961 |
FIRESTONE TYRE AND RUBBER COMPANY Vs. ITS WORKMEN
|
January 20, 1961 |
FIRST ADDITIONAL INCOME TAX OFFICER MYSORE Vs. H N S IYENGAR
|
October 5, 1961 |
FIRST NATIONAL CITY BANK Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
January 6, 1961 |
FRENCH INDIA IMPORTING CORPORATION DELHI Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
April 26, 1961 |
G S DUGAL AND CO PRIVATE LIMITED Vs. STATE OF ORISSA
|
October 26, 1961 |
GANESHI RAM Vs. DISTRICT MAGISTRATE
|
August 10, 1961 |
GANGA DUTT MURARKA Vs. KARTIK CNANDRA DAS
|
February 10, 1961 |
GARMENT CLEANING WORKS BOMBAY Vs. WORKMEN
|
April 3, 1961 |
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER Vs. RANGACHARI
|
April 28, 1961 |
GEORGE OAKES PRIVATE LIMITED Vs. STATE OF MADRAS
|
April 28, 1961 |
GEORGE OAKES PRIVATE LIMITED ADDISON AND COMPANY PRIVATE LIMITED RANE MADRAS LIMITED Vs. STATE OF MADRAS
|
November 27, 1961 |
GHAURUL HASAN Vs. STATE OF RAJASTHAN
|
April 5, 1961 |
GIAN CHAND Vs. STATE OF PUNJAB
|
November 13, 1961 |
GIAN SINGH Vs. STATE OF PUNJAB
|
September 11, 1961 |
GLASS CHATONS IMPORTERS AND USERS ASSOCIATION Vs. UNION OF INDIA
|
April 10, 1961 |
GOBALD MOTOR SERVICE LIMITED Vs. R M K VELUSWAMI
|
April 14, 1961 |
GOPAL DAS SINDHI Vs. STATE OF ASSAM
|
January 20, 1961 |
GOPAL VINAYAK GODSE Vs. STATE OF MAHARASHTRA
|
January 12, 1961 |
GORDON WOODROFFEE LEATHER MANUFACTURING CO Vs. COMMISSIONER OF INCOME TAX MADRAS
|
December 20, 1961 |
GORKHA RAM Vs. CUSTODIAN GENERAL OF INDIA DELHI
|
April 21, 1961 |
GOSWAMI SHREE VALLABHALAIJI Vs. GOSWAMINI SHREE MAHALAXMI BAHUJI MAHARAI
|
September 15, 1961 |
GOURI PRASAD BAGARIA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
January 10, 1961 |
GOVERNMENT OF UTTAR PRADESH Vs. RAJA MOHAMMAD AMIR AHMAD KHAN
|
February 16, 1961 |
GOVERNOR GENERAL IN COUNCIL Vs. MUSADDI LAL
|
January 31, 1961 |
GULAB BAI Vs. MANPBOOL BAI
|
September 5, 1961 |
GURBACHAN SINGH Vs. PURAN SINGH
|
March 6, 1961 |
GURU DATTA SHARMA Vs. STATE OF BIHAR
|
April 24, 1961 |
H CHARU CHANDRA KUNDU Vs. GURUPADA GHOSH
|
May 5, 1961 |
H S RIKHY MANOHAR LAL MR P GOYLE Vs. NEW DELHI MUNICIPAL COMMITTEE
|
September 13, 1961 |
HAJI SK SUBHAN Vs. MADHORAO
|
October 16, 1961 |
HAL BANS SINGH Vs. STATE OF PUNJAB
|
October 16, 1961 |
HARI SHANKAR Vs. RAO GIRDHARI LAL CHODHURY
|
December 5, 1961 |
HARI SHANKER LAL Vs. SHAIRTBHU NATH
|
May 4, 1961 |
HARIDAS MONDAL Vs. ANATH NATH MITTRA
|
February 21, 1961 |
HARINAGAR SUGAR MILLS LIMITED Vs. SHYAM SUNDER JHUNJHUNWALA
|
April 25, 1961 |
HARNAM DAS Vs. STATE OF UTTAR PRADESH
|
April 27, 1961 |
HAZRAT SYED SHAH MASTARSHID ALI AL QUADARI Vs. COMMISSIONER OF WAKFS WEST BENGAL
|
February 6, 1961 |
HIRA LALPATNI Vs. KALI NATH
|
May 4, 1961 |
HIRALAL PATNI Vs. LOONKARAN SETHIYA
|
April 11, 1961 |
HIS HOLINESS VISHWOTHAMA THIRTHA SWAMIAR OF SODE MUTT Vs. STATE OF MYSORE
|
December 18, 1961 |
HOTA VENKATA SURYA SIVARAMA SASTRY Vs. STATE OF ANDHRA PRADESH
|
April 28, 1961 |
HUKAM SINGH Vs. STATE OF UTTAR PRADESH
|
March 28, 1961 |
IMMANI APPA RAO Vs. GOLLAPALLI RAMALINGAMURTHI
|
September 22, 1961 |
IMPERIAL TOBACCO COMPANY OF INDIA LIMITED Vs. ITS WORKMEN
|
March 16, 1961 |
IN RE: 'A' AN ADVOCATE Vs. STATE
|
November 2, 1961 |
INDER SINGH Vs. GURDIAL SINGH
|
April 10, 1961 |
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
April 24, 1961 |
INDORE IRON AND STEEL REGISTERED STOCKHOLDERS ASSOCIATION P LIMITED Vs. STATE OF MADHYA PRADESH
|
July 26, 1961 |
INSTALMENT SUPPLY PRIVATE LIMITED Vs. UNION OF INDIA
|
May 2, 1961 |
INTERNATIONAL CONTRACTORS LIMITED Vs. PRASANTA KUMAR SUR
|
January 25, 1961 |
ISSARDAS DAULAT RAM Vs. UNION OF INDIA
|
November 13, 1961 |
J K JUTE MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
April 17, 1961 |
JAGANNATH Vs. UNION OF INDIA
|
April 20, 1961 |
JAGANNATH AGARWALA Vs. STATE OF ORISSA
|
March 8, 1961 |
JAGANNATH PRASAD SHARMA Vs. STATE OF UTTAR PRADESH
|
March 6, 1961 |
JAISRI SAHU Vs. RAJDEWAN DUBEY
|
April 28, 1961 |
JARDINE HENDERSON LIMITED Vs. THEIR EMPLOYEES
|
January 13, 1961 |
JATISH CHANDRA GHOSH Vs. HARI SADHAN MUKHERJEE
|
January 16, 1961 |
JAVER CHAND Vs. PUKHRAJ SURANA
|
April 25, 1961 |
JAWAHAR LAL BARMAN Vs. UNION OF INDIA
|
September 25, 1961 |
JAWALA RAM Vs. STATE OF PEPSU NOW PUNJAB
|
April 27, 1961 |
JEEWANLAL 1929 LIMITEDCALCUTTA Vs. ITS WORKMEN
|
April 3, 1961 |
JETHANAND AND SONS Vs. STATE OF UTTAR PRADESH
|
February 6, 1961 |
JETHANAND BETAB Vs. HONBLE JUDGES OF THE PUNJAB HIGH COURT
|
December 6, 1961 |
JIBON CHANDRA SARMA DOLOI Vs. ANANDI RAM KALITA
|
February 23, 1961 |
JIVABHAI PURSHOTTAM Vs. CHHAGAN KARSON
|
March 27, 1961 |
JIYAJEERAO COTTON MILLS LIMITED BIRLANAGAR GWALIOR Vs. STATE OF MADHYA PRADESH
|
October 31, 1961 |
JOGINDER SINGH Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
May 4, 1961 |
JOHN DONALD MACKENZIE Vs. CHIEF INSPECTOR OF FAERIES BIHAR RANCHI
|
April 17, 1961 |
JUGGILAL KAMLAPAT KHARDAH COMPANY LIMITED Vs. GENERAL FIBRE DEALERS LIMITED :MORGAN WALKER AND COMPANY LIMITED
|
December 12, 1961 |
JUTE AND GUNNY BROKERS LIMITED AND OTHEIR Vs. UNION OF INDIA ANIL
|
February 17, 1961 |
JYOTI BHUSHAN GUPTA OTHERS Vs. BANARAS BANK LIMITED
|
October 12, 1961 |
K A RAMACHAR Vs. COMMISSIONER OF INCOME TAX MAD RAS
|
January 10, 1961 |
K M NANAVATI Vs. STATE OF MAHARASHTRA
|
November 24, 1961 |
K S NANJI AND CO Vs. JATASHANKAR DOSSA
|
March 22, 1961 |
K T M T M ABDUL KAYOOM Vs. COMMISSIONER OF INCOME TAX MADRAS
|
November 23, 1961 |
KAILASH CHANDRA Vs. UNION OF INDIA
|
March 16, 1961 |
KALIMATA THAKURANI OF KALIGHAT Vs. JIBANDHAN MUKHERJEE
|
November 1, 1961 |
KALYAN SINGH 1 SARDAR SINGH IN PETN NO 180 OF 61 2 LAL SINGH IN PETN NO 181 OF 61 AND 3 BHARAT RAJ SINGH IN PETN NO 205 OF 61 PETITIONERS Vs. STATE OF UTTAR PRADESHS :STATE OF UTTAR PRADESH
|
December 11, 1961 |
KANHAIYALAL LOHIA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
July 17, 1961 |
KANSHI RAM JAGAN NATH Vs. STATE
|
July 28, 1961 |
KARAPURA DEVELOPMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 31, 1961 |
KARIMBIL KUNHIKOMAN K GANAPATHY BHAT Vs. STATE OF KERALA IN BOTH PETNS
|
December 5, 1961 |
KARTAR SINGH Vs. STATE OF PUNJAB
|
April 26, 1961 |
KARUMUTHU THIAGARAJAN CHETTIAR AND MOTHER Vs. E M MUTHAPPA CHETTIAR
|
February 27, 1961 |
KASHINATHSA YAMOSA KABADI Vs. NARSINGSA BHASKARSA KABADI
|
February 10, 1961 |
KAUSHALYA DEVI Vs. BAIJNATH SAYAL
|
February 9, 1961 |
KESAR SINGH Vs. BALWANT SINGH
|
November 3, 1961 |
KESHAVLAL MOHANLAL SHAH Vs. STATE OF BOMBAY NOW GUJARAT
|
March 17, 1961 |
KHAN BAHADUR SHAPOOR FREDOOM MAZDA Vs. DURGA PRASAD CHAMARIA
|
March 1, 1961 |
KIRLOSKAR OIL ENGINES LIMITED KIRKEE Vs. WORKMEN
|
November 17, 1961 |
KISHORI MOHANLAL BAKSHI Vs. UNION OF INDIA
|
April 11, 1961 |
KRISHAN CHANDER NAYAR Vs. CHAIRMAN CENTRAL TRACTOR ORGANISATION
|
August 22, 1961 |
KRISHNAMURTHI VASUDEORAO DESHPANDE Vs. DHRUWARAJ
|
May 5, 1961 |
KUNDAN LAL RALLARAM Vs. CUSTODIAN EVACUEE PROPERTY BOMBAY
|
March 16, 1961 |
L JANAKIRAMA IYER S R KOOTHANANIAR PILLAI IN C A NO 77 OF 59 Vs. P M NILAKANTA IYER:P M NILAKANTA IYER
|
October 26, 1961 |
L N MUKHERJEE Vs. STATE OF MADRAS
|
April 19, 1961 |
LADHU RAM TAPARIA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
January 3, 1961 |
LAKSHMAN SINGH KOTHARI Vs. RUP KANWAR
|
March 22, 1961 |
LALJI HARIDAS CHHOTALAL HARIDAS Vs. INCOME TAX OFFICER :M D KARNIK
|
July 25, 1961 |
LOKMANYA MILLS BARSI LIMITED Vs. BARSI BOROUGH MUNICIPALIT BARSI
|
March 14, 1961 |
M A RAHMAN Vs. STATE OF ANDHRA PRADESH
|
March 30, 1961 |
M V JOSHI Vs. M U SHIMPI
|
February 27, 1961 |
MADAN LAL ARORA Vs. EXCISE AND TAXATION OFFICER AMRITSAR
|
April 7, 1961 |
MADHAV LAXMAN VAIKUNTHE Vs. STATE OF MYSORE
|
April 12, 1961 |
MAGITI SASAMAL Vs. PANDAB BISSOI
|
September 20, 1961 |
MAHABIR PRASAD RUNGTA IN BOTH THE APPEALS Vs. DURGA DATTA IN BOTH THE APPEALS
|
January 31, 1961 |
MAHADEO PAIKAJI KOLHE YAVATMAL NAMADEORAO BALIRAMJI Vs. STATE OF BOMBAY
|
April 4, 1961 |
MAHANT SANKARSHAN RAMANUJA DAS GOSWAMI Vs. STATE OF ORISSA
|
August 22, 1961 |
MAHANTH RAM DAS Vs. GANGA DAS
|
February 7, 1961 |
MAHARANA SHRI JAYVANTSINGHJI RANMALSINGHJI Vs. STATE OF GUJARAT IN AIL PETITIONS
|
December 22, 1961 |
MAHARUDRAPPA DANAPPA KESARAPPANAVAR Vs. STATE OF MYSORE
|
February 16, 1961 |
MAJOR E G BARSAY Vs. STATE OF BOMBAY:HARNAM SINGH RAM SINGH KOCHHAR
|
April 24, 1961 |
MAJOR GOPAL SINGH Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB
|
March 15, 1961 |
MALIK RAM MALIK RAM Vs. STATE OF RAJASTHAN
|
April 14, 1961 |
MALLALA SURYANARAYANA Vs. VIJAYA COMMERCIAL BANK LIMITED
|
October 26, 1961 |
MALLESAPPA BANDEPPA DESAI Vs. DESAI MALLAPPA ALIAS MALLESAPPA
|
February 9, 1961 |
MANAGEMENT OF MARINA HOTEL Vs. WORKMEN
|
August 4, 1961 |
MANAGEMENT OF MAY AND BAKER INDIA LIMITED AND RESPONDENT Vs. THEIR WORKMEN AND APPELLANTS
|
January 13, 1961 |
MANAGEMENT OF PAKSHIRAJA STUDIOS Vs. HIE WORKERS IN PAKSHIRAJA STUDIOS
|
August 29, 1961 |
MANAGEMENT OF TOCKLAI EXPERIMENTAL STATION Vs. WORKMEN
|
November 24, 1961 |
MANNALAL JAIN PETITIONER Vs. STATE OF ASSAM
|
September 29, 1961 |
MANOHAR LAL CHOPRA Vs. RAI BAHADUR RAO RAJA SETH HIRALAL
|
November 16, 1961 |
MATHRA PARSHAD AND SONS Vs. STATE OF PUNJAB
|
December 5, 1961 |
MOHAMMAD HUSSAIN GULAM MOHAMMAD Vs. STATE OF BOMBAY
|
May 2, 1961 |
MOHAMMAD NOORULLA REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHAMMAD OOMER SAHIB Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 18, 1961 |
MOHAMMAD SAHEB MEDICO MOHAMMAD SAEED MAHBOOB MEDICO Vs. DEPUTY CUSTODIAN GENERAL:UNION OF INDIA
|
April 25, 1961 |
MOHAMMAD SERAJUDDIN Vs. R C MISRA
|
November 24, 1961 |
MOHAMMAD SHARFUDDIN Vs. R P SINGH
|
March 10, 1961 |
MOHAN LAL GOENKA Vs. STATE OF WEST BENGAL
|
April 18, 1961 |
MOHANLAL JAIN Vs. HIS HIGHNESS MAHARAJA SHRI SAWAI MAN SINGHJI EX RULER OF JAIPUR AN
|
April 3, 1961 |
MOOL CHAND SHARMA Vs. STATE OF UTTAR PRADESH
|
September 20, 1961 |
MOTIPUR ZAMINDARY CO PRIVATE LIMITED MOTIPUR ZAMINDARY CO PRIVATE LIMITED Vs. STATE BIHAR:SUPER INTENDENT OF TAXES MUZAFFARPUR
|
November 20, 1961 |
MRUTUNJAY PANI Vs. NARMADA BALA SASMAL
|
March 14, 1961 |
MST. JADAO BAHUJI Vs. MUNICIPAL COMMITTEE, KHANDWA AND ANR.
|
March 29, 1961 |
MUNIAPPAN Vs. STATE OF MADRAS
|
September 27, 1961 |
MUNICIPAL COMMITTEE Vs. PHOOLCHAND
|
October 20, 1961 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LALA PANCHAM
|
October 1, 1961 |
MUNICIPALITY OF ANAND Vs. STATE OF BOMBAY
|
December 21, 1961 |
MURLIDHAR CHIRANJILAL Vs. HARISHCHANDRA DWARKADAS
|
March 29, 1961 |
MYSORE KIRLOSKAR LIMITED Vs. WORKERS OF THE MYSORE KIRLOSKAR LIMITED
|
November 15, 1961 |
N KASTURI Vs. D PONNAMMAL
|
February 23, 1961 |
N MASTHAN SAHIB AND S REDDIAR N MASTHAN SAHIB AND S S REDDIAR Vs. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY
|
December 8, 1961 |
N MASTHAN SAHIB S S REDDIAR N MASTHAN SAHIB S S REDDIAR Vs. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY
|
April 28, 1961 |
N T PATEL AND CO Vs. COMMISSIONER OF INCOME TAX MADRAS
|
March 13, 1961 |
NAND LAL RAJ KISHAN Vs. COMMISSIONER OF SALES TAX DELHI
|
March 14, 1961 |
NANDLAL BHANDARI MILLS LIMITED INDORE Vs. STATE OF MADHYA BHARAT NOW MADHYA PRADESH
|
July 17, 1961 |
NATIONAL CEMENT MINES INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
January 17, 1961 |
NATWARLAL SHANKARLAL MODY Vs. STATE OF BOMBAY
|
January 19, 1961 |
NAV RATTANMAL Vs. STATE OF RAJASTHAN
|
April 24, 1961 |
NEW BANK OF INDIA LIMITED Vs. PEAREY LAL
|
December 20, 1961 |
NILKANTH PRASAD RAI JAI KRISHNA DEBI SINGH TANSUKH RAI JAIN RAM SANEHI SINGH NAWALKISHORE LAL ROAD TRANSPORT CO DHANBAD Vs. STATE OF BIHAR
|
December 1, 1961 |
NILKANTHA SIDRAMAPPA NINGASHETTI Vs. KASHINATH SOMANNA NINGASHETTI
|
April 28, 1961 |
OM PARKASH Vs. STATE OF PUNJAB
|
April 24, 1961 |
ORIENT PAPER MILLS LIMITED THE STATE OF ORISSA Vs. STATE OF ORISSAS:THE ORIENT PAPER MILLS LIMITED
|
March 24, 1961 |
ORIOL INDUSTRIES LIMITED Vs. BOMBAY MERCANTILE BANK LIMITED
|
January 31, 1961 |
P J IRANI Vs. STATE OF MADRAS
|
April 21, 1961 |
P SRINIVASA NAICKER Vs. ENGAMMAL AND AFTER HER DEATH HER LEGAL REPRESENTATIVE NARAYANASWAMI
|
November 28, 1961 |
P V BHEEMSENA RAO Vs. SIRIGIRI PEDDA YELLA REDDI
|
March 16, 1961 |
PADMINI KUNWAR JU SAHIBA Vs. STATE OF VINDHYA PRADESH NOW MADHYA PRADESH
|
February 21, 1961 |
PANDIT KISHAN LAL Vs. GANPAT RAM KHOSIA
|
April 17, 1961 |
PARESH GHANDRA CHAITERJEE Vs. STATE OF ASSAM
|
August 9, 1961 |
PATNEEDI RUDRAYYA Vs. VELUGUBANTLA VENKAYYA
|
April 10, 1961 |
PAYARE LAL Vs. STATE OF PUNJAB
|
August 30, 1961 |
PIONEER MOTORS PRIVATE LIMITED Vs. MUNICIPAL COUNCIL NAGERCOIL
|
January 27, 1961 |
POOHARI FAKIR SADAVARTHY OF BONDILIPU RAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
December 21, 1961 |
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. STATE OF BOMBAY
|
February 16, 1961 |
PRAMATHA NATH TALUKDAR SURENDRA MOHAN BASU Vs. SAROJ RANJAN SARKAR
|
December 21, 1961 |
PRATAP CHAND Vs. RAM NARAYAN
|
February 22, 1961 |
PRESENTATION OF INDIA Vs. H N SANYAL ADDITIONAL SOLICITIOR OF INDIA MR T M SEN
|
November 2, 1961 |
PROMOD CHANDRA DEB BADA KUMAR PRATAP GANGADEB HER HIGHNESS MAHA RAJMATA SURATARANGINI DEBI Vs. STATE OF ORISSA
|
November 16, 1961 |
PURANLAL LAKHANPAL Vs. PRESIDENT OF INDIA
|
March 30, 1961 |
PURE DRINKS (P) LTD Vs. KIRAT SINGH MAUNGATT
|
March 30, 1961 |
PURSHOTAM LAL DHAWAN Vs. DIWAN CHAMAN LAL
|
March 14, 1961 |
PURUSHOTHAMAN NAMBUDIRI Vs. STATE OF KERALA
|
December 5, 1961 |
PURUSHOTTAMDAS DALMIA Vs. STATE OF WEST BENGAL
|
April 19, 1961 |
R L ARORA Vs. STATE OF UTTAR PRADESH
|
December 15, 1961 |
R M D C MYSORE PRIVATE LIMITED Vs. STATE OF MYSORE
|
August 22, 1961 |
RABIA BAI Vs. CUSTODIAN ENERAL OF EVACUEE PROPERTY
|
January 12, 1961 |
RADHAKRISHNA SIVADUTTA RAI Vs. TAYEBALLI DAWOODBHAI
|
October 13, 1961 |
RAGHUBAR DAYAL JAI PARKASH CHITTARMAL RAMDAYAL NATHUMALL HARIKISHAN DASS DASWANDI RAM BANARSI DASS Vs. UNION OF INDIA
|
September 12, 1961 |
RAI SHIVENDRA BAHADUR Vs. GOVERNING BODY OF THE NALANDA COLLEGE BIHAR SHARIF
|
December 15, 1961 |
RAJA HARISH CHANDRA RAJ SINGH SINGH Vs. DEPUTY LAND ACQUISITION OFFICER
|
March 30, 1961 |
RAJA J RAMESHWAR RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
March 7, 1961 |
RAJA RAM MAHADEV PARANJYPE Vs. ABA MARUTI MALI
|
December 1, 1961 |
RAJA RAMESHWAR RAO Vs. RAJA GOVIND RAO
|
March 28, 1961 |
RAJA SAILENDRA NARAYAN BHAN DEO Vs. KUMAR JAGAT KISHORE PRASAD NARAYAN SINGH
|
December 13, 1961 |
RAJAH OF VIZIANAGARAM Vs. OFFICIAL RECEIVER OFFICIAL LIQUIDATOR OF VIZIANAGARAM MINING CO LTD
|
November 6, 1961 |
RAJAH S V JAGANNATH RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
July 17, 1961 |
RAJE ANANDRAO Vs. SHAMRAO
|
February 23, 1961 |
RAJPUTANA TEXTILES AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
April 12, 1961 |
RAM BUX CHATURBHUJ MUNNA LAL Vs. STATE OF RAJASTHAN
|
March 14, 1961 |
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
April 18, 1961 |
RAM RAN BIJAI SINGH Vs. BEHARI SINGH
|
April 25, 1961 |
RAM SARAN DAS BROS Vs. COMMERCIAL TAX OFFICER CALCUTTA
|
October 31, 1961 |
RAM SARAN LALL THE STATE OF PUNJAB Vs. DOMINI KUER:MST DOMINI KUER
|
April 27, 1961 |
RAM SINGH Vs. STATE OR UTTAR PRADESH
|
December 19, 1961 |
RAMA SHANKAR SINGH Vs. STATE OF WEST BENGAL
|
October 10, 1961 |
RAMAVATAR BUDHAIPRASAD Vs. ASSISTANT SALES TAX OFFICER AKOLA
|
March 14, 1961 |
RAMCHAND JAGDISH CHAND Vs. UNION OF INDIA
|
August 8, 1961 |
RAMDHANDAS Vs. STATE OF PUNJAB
|
April 10, 1961 |
RAMLAL Vs. REWA COALFIELDS LIMITED
|
May 4, 1961 |
RAMLAL Vs. REWA COALFIELDS LTD
|
February 4, 1961 |
RAMSWAROOP DAS Vs. STATE OF BIHAR
|
January 11, 1961 |
RANA SHEO AMBAR SINGH Vs. ALLAHABAD BANK LTD
|
April 27, 1961 |
RANBIR SINGH SEHGAL RANBIR SINGH SEHGAL Vs. STATE OF PUNJAB
|
November 2, 1961 |
RANCHBODDAS ATMARAM Vs. UNION OF INDIA
|
February 3, 1961 |
RANGILAL CHOUDHURY Vs. DAHU SAO
|
April 26, 1961 |
RANI PURNIMA DEBI Vs. KUMAR KHAGENDRA NARAYAN DEB
|
August 22, 1961 |
RANJIT SINGH Vs. COMMISSIONER OF INCOME TAX U P
|
April 14, 1961 |
RATHNAVARMARAJA Vs. VIMLA
|
February 27, 1961 |
RAYALA CORPORATION PRIVATE LIMITED Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
|
July 23, 1961 |
REGISTRAR CO OPERATIVE SOCIETIES Vs. DHARAM CHAND
|
April 27, 1961 |
RIKHABDASS Vs. BALLABNDAS
|
November 16, 1961 |
RIVER STEAM NAVIGATION COMPANY LIMITED Vs. SHYAM SUNDER TEA COMPANY LIMITED
|
May 5, 1961 |
ROHTAS INDUSTRIES LIMITED Vs. STATE OF BIHAR IN ALL APPEALS
|
July 18, 1961 |
ROSHAN LAL MEHRA BRITISH MEDICAL STORES Vs. ISHWAR DASS:AMAR NATH
|
August 2, 1961 |
S N DUTT Vs. UNION OF INDIA
|
March 27, 1961 |
S P JINADATHAPPA Vs. R P SHARMA
|
April 17, 1961 |
S P JINADATHAPPA Vs. R P SHARMA
|
April 7, 1961 |
SAIBAL KUMAR GUPTA Vs. B K SEN
|
January 13, 1961 |
SAINIK MOTORS JODHPUR Vs. STATE OF RAJASTHAN
|
March 22, 1961 |
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS Vs. UNION OF INDIA
|
September 25, 1961 |
SAKHARAM ALIAS BAPUSAHEB NARAYAN SANAS Vs. MANIKCHAND MOTICHAND SHAH
|
April 19, 1961 |
SALAR JUNG ESTATE COMMITTEE Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
July 17, 1961 |
SALIG RAM Vs. MUNSHI RAM
|
March 21, 1961 |
SARDA PRASAD Vs. LALA JUMNA PRASAD
|
February 20, 1961 |
SATINDER SINGH UMRAO SINGH SARDARNI GURDIAL KAUR Vs. UMRAO SINGH THE STATE OF PUNJAB THE STATE OF PUNJAB
|
February 2, 1961 |
SATISH CHURN LAW Vs. H K GANGULY
|
December 5, 1961 |
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. UNION OF INDIA
|
August 31, 1961 |
SENAIRAM DOONGARMALL Vs. COMMISSIONER OF INCOME TAX ASSAM
|
March 13, 1961 |
SENIOR ELECTRIC INSPECTOR Vs. LAXMINARAY CHOPRA
|
August 13, 1961 |
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY Vs. SUBHASH CHANDRA YOGRAJ SINHA
|
April 21, 1961 |
SHANKAR BALAJI WAJE Vs. STATE OF MAHARASHTRA
|
October 27, 1961 |
SHAPOOR FREDOOM MAZDA Vs. DURGA PROSAD CHAMARIA
|
March 1, 1961 |
SHEODHYAN SINGH Vs. SANICHARA KUER
|
May 4, 1961 |
SHEW BUX MOHATA Vs. TULSIMANJARI DASI
|
March 29, 1961 |
SHIVDEO SINGH Vs. STATE OF PUNJAB
|
February 8, 1961 |
SHRIRAM JHUNJHUNWALA Vs. STATE OF BOMBAY
|
May 4, 1961 |
SHUGANCHAND Vs. PRAKASH CHAND
|
February 16, 1961 |
SHYAMAPADA CHAKRABERTTY Vs. CONTROLLER OF INSURANCE GOVERNMENT OF INDIA SIMLA
|
December 13, 1961 |
SIKANDER JEHAN BEGUM Vs. ANDHRA PRADESH STATE GOVERNMENTIN BOTH THE APPEAL AND THE PETITION
|
December 20, 1961 |
SINGHAI AJIT KUMAR Vs. UJAYAR SINGH
|
March 16, 1961 |
SINHA GOVINDJI Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
March 23, 1961 |
SINHA RAMANUJA JEER ALIAS VANAMAMALAI RAMANUJA JEER SWAMIGAL Vs. RANGA RAMANUJA JEER ALIAS EMBERUMANAR JEER
|
April 27, 1961 |
SITABATI DEBI Vs. STATE OF WEST BENGAL
|
December 1, 1961 |
SIVAYOGESWARA COTTON PRESS DEVANGERE Vs. M PANCHAKSHARAPPA
|
September 27, 1961 |
SONAPUR TEA CO LIMITED MST MAZIRUNNESSA Vs. DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP:DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP
|
April 4, 1961 |
STAE OF GUJARAT Vs. NARANDAS MANGILAL AGARWAL
|
October 6, 1961 |
STANDARD VACUUM REFINING CO OF INDIA Vs. ITS WORKMEN
|
January 20, 1961 |
STATE Vs. CAPTAIN JAGJIT SINGH
|
September 14, 1961 |
STATE BANK OF INDIA Vs. PARKASH CHAND MEHRA
|
August 29, 1961 |
STATE OF ANDHRA PRADESH Vs. KANDIMALLA SUBBAIAH
|
March 8, 1961 |
STATE OF ANDHRA PRADESH Vs. ABDULL KHADER
|
April 4, 1961 |
STATE OF ANDHRA PRADESH Vs. THADI NARAYANA:THE STATE OF ANDHRA PRADESH
|
July 24, 1961 |
STATE OF ASSAM Vs. RAMESH CHANDRA DEY
|
April 14, 1961 |
STATE OF BIHAR Vs. RAMESHWAR PRATAP NARAIN SINGH
|
April 25, 1961 |
STATE OF BIHAR Vs. KARAM CHAND THAPAR ANDC BROTHERS LIMITED
|
April 7, 1961 |
STATE OF BIHAR Vs. URNESH JHA
|
May 3, 1961 |
STATE OF BIHAR Vs. DULHILI SHANTI DEVI
|
March 25, 1961 |
STATE OF BIHAR Vs. LT COL K S R SWAMI
|
September 22, 1961 |
STATE OF BOMBAY Vs. F A ABRAHAM
|
December 12, 1961 |
STATE OF BOMBAY Vs. FAKIR UMAR DHANSE
|
February 3, 1961 |
STATE OF BOMBAY Vs. KATHI KALU OGHAD
|
August 4, 1961 |
STATE OF GUJARAT Vs. ADAM KASAM BHAYA
|
September 18, 1961 |
STATE OF JAMMU AND KASHMIR Vs. CHULAM RASOOL
|
February 23, 1961 |
STATE OF MADHYA PRADESH Vs. SYED QAMARALI
|
March 8, 1961 |
STATE OF MADHYA PRADESH Vs. AHMADULLA
|
January 25, 1961 |
STATE OF MADHYA PRADESH Vs. MOULA BUX
|
May 5, 1961 |
STATE OF ORISSA Vs. MURLIDHAR JENA
|
August 8, 1961 |
STATE OF ORISSA MANINOHAN MISHRA Vs. BHUPENDRA KUMAR BOSE THE STATE OF ORISSA
|
December 22, 1961 |
STATE OF PUNJAB Vs. BARKAT RAM
|
August 30, 1961 |
STATE OF PUNJAB Vs. NATHURAM
|
May 1, 1961 |
STATE OF PUNJAB Vs. SURAJ PARKASH KAPUR
|
May 4, 1961 |
STATE OF SAURASHTRA NOW GUJARAT STATE OF SAURASHTRA NOW GUJARAT STATE OF SAURASHTRA NOW GUJARAT Vs. JAMADAR MOHAMAD ABDULLA:SALEM BIN MAHMED HINDI:BAI CHATUMA ABDULKHANMIYA
|
October 3, 1961 |
STATE OF WEST BENGAL Vs. B K MONDAL AND SONS
|
December 5, 1961 |
SUBHADRA Vs. NARSAJI CHENAJL MARWADI
|
August 9, 1961 |
SUNKAVILLI SURANNA Vs. GOLI SATHIRAJU
|
September 18, 1961 |
SUVVARI SANYASI APPARAO Vs. BODDEPALLI LAKSHMINARAYANAAND ANOTHER
|
October 5, 1961 |
SWADESHI COTTON MILLS CO LIMITED R J HOLLEY Vs. STATE INDUSTRIAL TRIBUNAL U P:STATE OF UTTAR PRADESH
|
March 17, 1961 |
T Y R SUBBU CHETTYS FAMILY CHARITIES Vs. M RAGNAVA MUDALIAR
|
January 27, 1961 |
TADAO BAHUJI Vs. MUNICIPAL COMMITTEE KHANDWA
|
March 30, 1961 |
TARACHAND DAMU SUTAR Vs. STATE OF MAHARASHTRA
|
May 4, 1961 |
TEEKA AND KABOOL Vs. STATE OF UTTAR PRADESH
|
February 15, 1961 |
THAKUR BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1961 |
TIRUMALACHETTI RAJARAM Vs. TIRUMALACHETTI RADHAKRISHNAYYA CHETTY
|
April 27, 1961 |
TORI SINGH Vs. STATE OF UTTAR PRADESH
|
September 12, 1961 |
TRIMBAK DAMODHAR RAIPURKAR Vs. ASSARAM HIRAMAN PATIL
|
November 29, 1961 |
TULSIDAS KILACHAND CHINUBHAI KILACHAND AMBALAL KILACHAND RAMDAS KILACHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I IN ALL THE APPEALS
|
January 3, 1961 |
U UNICHOYI Vs. STATE OF KERALA
|
April 14, 1961 |
UNION OF INDIA Vs. GHAUS MOHAMMAD
|
April 4, 1961 |
UNION OF INDIA Vs. PANDURANG KASHINATH MORE
|
April 28, 1961 |
UNION OF INDIA Vs. MAHARAJA KISHANGARH MILLS LTD
|
January 19, 1961 |
UNION OF INDIA Vs. RAM KANWAR
|
August 29, 1961 |
UNITED SALT WORKS AND INDUSTRIES, LIMITED Vs. THEIR WORKMEN
|
March 29, 1961 |
UPPALPATI VEERA VENKATA SATYANARAYANARAJU Vs. JOSYULA HANUMAYAMMA
|
September 29, 1961 |
V K JAVALI Vs. STATE OF MYSORE
|
August 7, 1961 |
V N M ARUNACHALA NADAR Vs. COMMISSIONER OF EXCESS PROFITS TAX MADRAS
|
August 17, 1961 |
V R SUBRAMANYAM Vs. B THAYAPPA
|
February 1, 1961 |
VADARANEESWARARSWAMY DEVASTHANAMY DEVASTHANAM Vs. DOMINATION OF INDIA ANOTHER
|
February 15, 1961 |
VALLABHDAS Vs. MUNICIPAL COMMITTEE AKOLA
|
January 27, 1961 |
WAR PROFITS TAX COMMISSIONER Vs. BINODIRAM BALCHAND
|
December 20, 1961 |
WORKMEN OF THE BOMBAY PORT TRUST Vs. TRUSTEES OF PORT OF BOMBAY
|
October 10, 1961 |
ZAFAR ALI SHAH Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY JHANSI
|
April 4, 1961 |