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A ST ARUNACHALAM PILLAI Vs. SOUTHERN ROADWAYS LTD
|
April 29, 1960 |
|
ABDUL HAKIM QURAISHI HAJI MOHAMMAD SHAFFI MOHD JAN Vs. STATE OF BIHAR:STATE OF MADHYA PRADESH:STATE OF UTTAR PRADESH
|
November 23, 1960 |
|
AHMEDABAD TEXTILE INDUSTRYS RESEARCH ASSOCIATION Vs. STATE OF BOMBAY
|
November 17, 1960 |
|
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. WORKMEN
|
December 15, 1960 |
|
ALL INDIA REPORTER LIMITED Vs. RAMCHANDRA D DATAR
|
November 29, 1960 |
|
ALOPI PARSHAD AND SONS LIMITED Vs. UNION OF INDIA
|
January 20, 1960 |
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AMALENDU GHOSH Vs. DISTRICT TRAFFIC SUPERINTENDENT NORTH EASTERN RAILWAY KATIHAR
|
January 15, 1960 |
|
AMBA LAL Vs. UNION OF INDIA
|
October 3, 1960 |
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AMBICA MILLS CO LIMITED Vs. S B BHATT
|
December 12, 1960 |
|
ANDHRA SCIENTIFIC COMPANY LIMITED Vs. A SESHAGIRI RAO
|
December 13, 1960 |
|
ANGLO AMERICAN DIRECT TEA TRADING COMPANY Vs. WORKMEN OF NAHORTOLI TEA ESTATE
|
December 5, 1960 |
|
ANWARKHAN MAHBOOB CO Vs. STATE OF BOMBAY NOW MAHARASHTRA
|
September 20, 1960 |
|
APPASAHEB TULJARAM DESAI Vs. BHALCHANDRA VITHALRAO THUBE
|
October 28, 1960 |
|
ASSAM OIL CO LIMITED NEW DELHI Vs. ITS WORKMEN
|
April 4, 1960 |
|
ASSOCIATED CEMENT COMPANIES LIMITED PORBANDAR Vs. THEIR WORKMEN
|
March 3, 1960 |
|
ASSOCIATED CEMENT COMPANY LIMITED Vs. P D VYAS
|
February 11, 1960 |
|
ASSOCIATED ELECTRICAL INDUSTRIES INDIA PRIVATE LIMITED CALCUTTA Vs. ITS WORKMEN
|
March 1, 1960 |
|
ASSOCIATED HOTELS OF INDIA LIMITED Vs. R B JODHA MAL KAIHALIA
|
August 23, 1960 |
|
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED Vs. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM
|
September 26, 1960 |
|
AZIMUNNISSA Vs. DEUTY CUSTODIAN EVACUEE PROPERTIES DISTRICT DEORIA
|
October 26, 1960 |
|
B K WADEYAR SALES TAX OFFICER IV DIVISION LICENCE CIRCLE BOMBAY Vs. DAULATRAM RAMESHWARLAL
|
September 27, 1960 |
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B N ELIAS AND CO LIMITED EMPLOYEES UNION Vs. B N ELIAS AND CO LTD
|
March 24, 1960 |
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B V PATANKAR Vs. C G SASTRY
|
September 8, 1960 |
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BABU BARKYA THAKUR Vs. STATE OF BOMBAY NOW MAHARASHTRA
|
August 8, 1960 |
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BALDEO SINGH Vs. COMMISSIONER OF INCOME TAX DELHI AND AJMER
|
September 2, 1960 |
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BALLDBHDAS AGARWALA Vs. J C CHAKRAVARTY
|
January 15, 1960 |
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BALVANTRAI CHIMANLAL TRIVEDI Vs. M N NAGRASHNA NATVERLAL NIRALAL TALATI
|
August 3, 1960 |
|
BALWAN SINGH Vs. LAKSHMI NARAIN
|
February 23, 1960 |
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BAREILLY ELECTRICITY SUPPLY COMPANY, LIMITED Vs. SIRAJUDDIN
|
March 21, 1960 |
|
BASANT LAL BANARSI LAL Vs. BANSI LAL DAGDULAL
|
November 30, 1960 |
|
BASHIRBHAI MOHAMEDBHAI Vs. STATE OF BOMBAY
|
April 19, 1960 |
|
BATA SHOE CO PRIVATE LIMITED Vs. D N GANGULY
|
December 15, 1960 |
|
BAYYANA BHIMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 14, 1960 |
|
BENGAL AND ASSAM INVESTORS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
November 2, 1960 |
|
BENGAL TEXTILES ASSOCIATION IN LIQUIDATION CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
March 30, 1960 |
|
BHAGAT SINGH Vs. STATE OF PUNJAB
|
July 21, 1960 |
|
BHAGAT SINGH Vs. THE STATE OF PUNJAB
|
July 1, 1960 |
|
BHAGWANT RAO Vs. VISHWAS RAO
|
January 12, 1960 |
|
BHAICHAND AMOLUK AND COMPANY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1
|
November 7, 1960 |
|
BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LIMITED LOWER PAREL BOMBAY 13 Vs. GOVIND GOPAL WAGHMARE
|
March 24, 1960 |
|
BHARAT SUGAR MILLS LIMITED THE TATA IRON AND STEEL CO LIMITED DEBIJHORA TEA CO LIMITED C AND E MORTON INDIA LIMITED Vs. STATE OF BIHAR
|
September 27, 1960 |
|
BHARATKHAND TEXTILE MANUFACTURING CO LIMITED AHMEDABAD Vs. TEXTILE LABOUR ASSOCIATION BHADRA AHMEDABAD ADVOCATE GENERAL FOR STATE OF BOMBAY
|
March 17, 1960 |
|
BHIMRAJ PANNALAL Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
October 18, 1960 |
|
BHOPAL SUGAR INDUSTRIES LIMITED Vs. INCOME TAX OFFICER BHOPAL
|
September 2, 1960 |
|
BIHAR STATE CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1960 |
|
BIJAY COTTON MILLS LIMITED Vs. ITS WORKMEN
|
February 12, 1960 |
|
BIRDHICHAND SHARMA Vs. FIRST CIVIL JUDGE NAGPUR
|
December 9, 1960 |
|
BOMBAY GAS COMPANY LIMITED Vs. SHRIDHAR BHAU PARAB
|
April 21, 1960 |
|
BOMBAY GAS COMPANY LIMITED BOMBAY GAS COMPANY LIMITED BOMBAY GAS COMPANY LIMITED Vs. BOMBAY GAS COMPANY LIMITED :ITS WORKMEN:BOMBAY GAS COMPANY LIMITED
|
April 21, 1960 |
|
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED Vs. JANARDAN RAMCHANDRA KULKARNI
|
February 22, 1960 |
|
BRIJ RAI SINGH Vs. LAXMAN SINGH
|
September 8, 1960 |
|
BRIJENDRALAL GUPTA Vs. JWALAPRASAD
|
April 22, 1960 |
|
BUCKINGHAM AND CARNATIC COMPANY LIMITED Vs. VENKATIAH
|
August 2, 1960 |
|
BULLION AND GRAIN EXCHANGE LIMITED Vs. STATE OF PUNJAB
|
September 13, 1960 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED STANDARD VACUUM OIL CO Vs. COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
|
September 27, 1960 |
|
BURN AND CO LIMITED HOWRAH IRON WORKS Vs. THEIR EMPLOYEES
|
March 30, 1960 |
|
BURN AND COMPANY, LIMITED Vs. THEIR EMPLOYEES
|
March 8, 1960 |
|
C A ABRAHAM Vs. INCOME TAX OFFICER KOTTAYAM
|
November 29, 1960 |
|
C T MUNIAPPAN Vs. STATE OF MADRAS
|
March 11, 1960 |
|
CALCUTTA DISCOUNT COMPANY LIMITED Vs. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA
|
November 1, 1960 |
|
CALTEX INDIA LIMITED Vs. THEIR WORKMEN
|
February 11, 1960 |
|
CAWNPORE TANNERY LIMITED KANPUR Vs. S GUHA
|
November 11, 1960 |
|
CENTRAL INDIA COALFIELDS LIMITED CALCUTTA Vs. RAM BILAS SHOBNATH
|
March 31, 1960 |
|
CHAANDAS HARIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
March 15, 1960 |
|
CHAINPALAL Vs. SAMRATHBAI
|
January 21, 1960 |
|
CHAIRMAN OF BANKURA MUNICIPALITY Vs. LALJI RAJA AND SONS
|
March 23, 1960 |
|
CHANDAJI KUBAJI AND CO CHANDAJI KUBAJI AND CO Vs. STATE OF ANDHRA PRADESH
|
April 29, 1960 |
|
CHANGDEO SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
December 7, 1960 |
|
CHARTERED BANK BOMBAY Vs. CHARTERED BANK EMPLOYEES UNION
|
April 4, 1960 |
|
CHIDAMBARA IYER Vs. P S RENGA IYER
|
May 6, 1960 |
|
COMMISSIONER OF AGRICULTURAL INCOMETAX TRIVANDRUM Vs. CALVARY MOUNT ESTATES PRIVATE LIMITED
|
December 15, 1960 |
|
COMMISSIONER OF EXCESS PROFITS TAX MADRAS Vs. N M RAYALOO IYER AND SONS
|
December 8, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN WOOLLEN TEXTILES MILLS
|
November 18, 1960 |
|
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. KARAMCHAND PREMCHAND LTD
|
April 28, 1960 |
|
COMMISSIONER OF INCOME TAX B AND O Vs. MAHARAJA PRATAPSINGH BAHADUR
|
November 29, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. DWARKADAS KHETAN AND CO
|
December 1, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. JALGAON ELECTRIC SUPPLY CO LTD
|
May 4, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. NANDILAL GANDALAL
|
April 21, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. BIPINCHANDRA MAGANLAL AND CO LTD
|
November 17, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED
|
May 4, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. S K F BALL BEARING COMPANY LIMITED
|
August 10, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. KHATAU MAKANJI SPINNING AND WEAVING CO LTD
|
May 4, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. NARSEE NAGSEE AND CO BOMBAY
|
May 6, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. JAGAIIIIATH KISSOIILAL BOMBAY
|
November 24, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. SITALDAS TIRATHDAS BOMBAY
|
November 24, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. NATIONAL SYNDICATE BOMBAY
|
November 1, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH Vs. CHANDULAL KESHAVLAL AND CO PETIAD
|
February 17, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH Vs. CHAMANLAL MANGALDAS AND CO IN C A NO 162 OF 1958 AND MANGALDAS GIRDHARDAS PAREKH LTD
|
February 19, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH IN C A NO 145 OF 1958 AND SHRI AMBICA MILLS LIMITED IN C A NO 323 OF 1957 Vs. HARIVALLABHDAS KALIDAS AND CO IN C A NO 145 OF 1958 AND COMMISSIONER OF INCOME TAX BOMBAY NORTH IN C A NO 323 OF 1957
|
February 19, 1960 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD Vs. INDIRA BALKRISHNA
|
April 14, 1960 |
|
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY BOMBAY Vs. SHAMSHER PRINTING PRESS BOMBAY
|
March 8, 1960 |
|
COMMISSIONER OF INCOME TAX HYDERABAD Vs. DEWAN BAHADUR RAMGOPAL MILLS LIMITED
|
November 8, 1960 |
|
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR Vs. BHOPAL TEXTILES LTD
|
October 17, 1960 |
|
COMMISSIONER OF INCOME TAX PUNJAB HIMACHAL PRADESH AND BILASPUR Vs. THAKAR DAS BHARGAVA
|
July 27, 1960 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ROYAL CALCUTTA TURF CLUB
|
November 28, 1960 |
|
COMMISSIONER OF IUCOME TAX BOMBAY Vs. ABDULLABHAI ABDULKADAR
|
December 6, 1960 |
|
COMMISSIONER OF SALES TAX U P Vs. MODI SUGAR MILLS LIMITED
|
October 31, 1960 |
|
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION Vs. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR
|
February 10, 1960 |
|
COTTON AGENTS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
|
May 3, 1960 |
|
D N DUTTA Vs. INCOME TAX INVESTIGATION COMMISSION
|
March 7, 1960 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
July 28, 1960 |
|
DALMIA CEMENT BHARAT LIMITED NEW DELHI Vs. THERI WORKMEN
|
March 17, 1960 |
|
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
|
November 21, 1960 |
|
DARBAR SHRI VIRA VALA SURAG VALA VADIA SAURASHTRA Vs. STATE OF SAURASHTRA NOW BOMBAY
|
April 14, 1960 |
|
DATTAJIRAO BAHIROJIRAO GHORPADE Vs. VIJAYASINHRAO
|
April 20, 1960 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. KUSHAL BHAN
|
March 10, 1960 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. RAMESHWAR DAYAL
|
November 22, 1960 |
|
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
|
November 30, 1960 |
|
DESHRAJ Vs. AKHTAR HUSSAIN
|
September 12, 1960 |
|
DHANNJAY RAM SHARMA Vs. M S UPPADAYA
|
March 11, 1960 |
|
DIAMOND SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
|
December 13, 1960 |
|
DIRECTOR OF RATIONING AND DISTRIBUTION Vs. CORPORATION OF CALCUTTA
|
August 16, 1960 |
|
DISTRICT BOARD GHAZIPUR Vs. LAKSHMI NARAIN SHARMA
|
October 26, 1960 |
|
DOOM DOOMA TEA COMPANY, LIMITED Vs. ASSAM CHAH KARMACHARI
|
February 19, 1960 |
|
DWARKA NATH Vs. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR
|
March 29, 1960 |
|
E M MUTHAPPA CHETTIAR E M MUTHAPPA CHETTIAR Vs. INCOME TAX OFFICER SPECIAL CIRCLE E P T CIRCLE COIRN BATORE:INCOME TAX OFFICER SPECIAL CIRCLE E P T CIRCLE COIRN BATORE
|
September 21, 1960 |
|
EAST AND WEST STEAMSHIP CO GEORGETOWN MADRAS NARANDAS MATHURADAS NARIELWALA NARANDAS MATHURADAS NARIELWALA Vs. S K RAMALINGAM CHETTIAR:BHARAT LINE LIMITED :BRITISH INDIA STEAM NAVIGATION CO LIMITED
|
May 3, 1960 |
|
EAST INDIA HOUSING AND LAND DEVELOPMENT TRUST LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
November 2, 1960 |
|
ESTHURI ASWATHIAH Vs. INCOME TAX OFFICER MYSORE STATE
|
December 5, 1960 |
|
GANGADHARRAO NARAYANRAO MUJLIMDAR TRIMBAK LAXMAN DABIR LAXMAN HARISHASTRI GARGE BABUBHAI GULABBHAI NAGARSHETH SARDAR MANSINHJI BHASAHEB SHRI LAXMINARAYAN DEVASTHAN Vs. STATE OF BOMBAY
|
October 3, 1960 |
|
GAZULA DASARATHA RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
December 6, 1960 |
|
GHASIRAM LACHMINARAYAN AND CO. AND OTHERS Vs. THE CORPORATION OF CALCUTTA
|
November 24, 1960 |
|
GODAVARI SUGAR MILLS LIMITED Vs. KOPARGAON TALUKA SAKHAR KAMGAR SABHA SAKARWADI
|
December 16, 1960 |
|
GODAVARI SUGAR MILLS LTD Vs. D K WORLIKAR
|
March 15, 1960 |
|
GUDUTHUR BROS Vs. INCOME TAX OFFICER SPECIAL CIRCLE BANGALORE
|
July 22, 1960 |
|
H C NARAYANAPPA D R KARIGOWDA Vs. STATE OF MYSORE
|
April 28, 1960 |
|
HAJI AZIZ AND ABDUL SHAKOOR BROS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II
|
November 24, 1960 |
|
HATHISING MANUFACTURING CO LIMITED AHMEDABAD D P R CASSAD DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LIMITED JAMNAGAR Vs. UNION OF INDIA
|
April 14, 1960 |
|
HER HIGHNESS MAHARANI KESARKUNVERBA SAHEB OF MORVI Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
March 15, 1960 |
|
HINGIR RAMPUR COAL CO LIMITED Vs. STATE OF ORISSA
|
November 21, 1960 |
|
HOMI JEHANGIR GHEESTA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
September 22, 1960 |
|
HOSHIARPUR CENTRAL CO OPERATIVE BANK LIMITED HOSHIARPUR Vs. COMMISSIONER OF INCOME TAX SIMLA
|
August 2, 1960 |
|
HOSHIARPUR ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME TAX SIMLA
|
December 6, 1960 |
|
I M H PRESS DELHI Vs. ADDITIONAL INDUSTRIAL TRIBUNAL DELHI
|
April 6, 1960 |
|
IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LIMITED G B CHITNIS Vs. WORKMEN:IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LTD
|
November 14, 1960 |
|
INCOME TAX OFFICER ALWAYE Vs. ASOK TEXTILES LTD
|
December 13, 1960 |
|
INDIA COPPER CORPORATION LIMITED Vs. STATE OF BIHAR
|
November 7, 1960 |
|
INDIA GENERAL NAVIGATION AND RAILWAY CO LIMITED CALCUTTA Vs. THEIR WORKMEN
|
March 23, 1960 |
|
INDORE MALWA UNITED MILLS LIMITED IN ALL APPEALS Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY IN ALL APPEALS
|
November 19, 1960 |
|
J C JAIN Vs. R A PATHAK
|
January 12, 1960 |
|
J K COTTON SPINNING AND WEAVING Vs. STATE OF UTTAR PRADESH
|
December 12, 1960 |
|
J K IRON AND STEEL COMPANY LIMITED Vs. ITS WORKMEN
|
February 11, 1960 |
|
J V GOKAL AND CO PRIVATE LIMITED J V GOKAL AND CO PRIVATE LIMITED J V GOKAL AND CO PRIVATE LIMITED J V GOKAL AND CO PRIVATE LIMITED Vs. ASSISTANT: COLLECTOR SALES TAX INSPECTION :BOMBAY CHAMBER OF COMMERCE AND: INDUSTRY BOMBAY;:GILL AND: CO P LTD
|
January 25, 1960 |
|
J Y KONDALA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 8, 1960 |
|
JADAB SINGH AMARSINGH RAVI SINGH GIAN SINGH KANWAR ISHWAR SINGH K PARTAP SINGH K ROMHARASHAN SINGH IN PETN NO 69 OF 59 ; HIRDAY RAM KANSHI RAM Vs. HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL P
|
April 28, 1960 |
|
JAGAN NATH SATHU Vs. UNION OF INDIA
|
January 20, 1960 |
|
JAGAT DHISH BHARGAVA Vs. JALWAHAR LAL BHARGAVA
|
December 5, 1960 |
|
JAGDISH PRAAAD SAXENA Vs. STATE OF MADHYA BHARAT NOW MADHYA PRADESH
|
October 28, 1960 |
|
JAI KAUR Vs. SHER SINGH
|
May 6, 1960 |
|
JAIKRISHNADAS MANOHARDAS DESAI Vs. STATE OF BOMBAY
|
March 16, 1960 |
|
JAMES ANDERSON ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY CANON BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
March 4, 1960 |
|
JASWANT SUGAR MILLS LIMITED MEERUT Vs. BADRI PRASAD
|
December 14, 1960 |
|
JESHTAMANI GULABRAI DHOLKIA JESHTAMANI GULABRAI DHOLKIA JESHTAMANI GULABRAI DHOLKIA Vs. SCINDIA STEAM NAVIGATION CO BOMBAY:AIR SERVICES OF INDIA LTD
|
November 30, 1960 |
|
JHAGRAKHAND COLLIERIES PRIVATE, LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 15, 1960 |
|
K M NANAVATI Vs. STATE OF BOMBAY NOW MAHARASHTRA
|
September 5, 1960 |
|
K R C S BALAKRISHNA CHETTY AND SONS AND COMPANY Vs. SATE OF MADRAS
|
November 29, 1960 |
|
K.M. MATHEW ALIAS SUNNY Vs. STATE OF KERALA
|
February 16, 1960 |
|
KAJARI LAL AGARWALA Vs. UNION OF INDIA
|
December 17, 1960 |
|
KANTILAL MANILAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
November 22, 1960 |
|
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR Vs. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS
|
May 4, 1960 |
|
KEKI BEJONJI Vs. STATE OF BOMBAY NOW MAHARASHTRA
|
November 18, 1960 |
|
KHANDESH SPINNING AND WEAVING MILLS CO LIMITED JALGAON Vs. RASHTRIYA GIRNI KAMGAR SANGH JALGAON
|
January 22, 1960 |
|
KISHAN CHAND ARORA Vs. COMMISSIONER OF POLICE CALCUTTA
|
December 9, 1960 |
|
KR JYOTI SARUP Vs. BOARD OF REVENUE U P
|
September 5, 1960 |
|
KRISHNA FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
November 1, 1960 |
|
KUNDAN SUGAR MILLS Vs. ZIYAUDDIN
|
February 9, 1960 |
|
KUNNATHAT THATHUNNI MOOPIL NAIR Vs. STATE OF KERALA
|
December 9, 1960 |
|
KUSUMBEN D MAHADEVIA Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 30, 1960 |
|
L HAZARI MAL KUTHIALA Vs. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA CANTT
|
September 27, 1960 |
|
LA SUBRAMANYA DESIGA GNANASAM BADA PANDARASANNADHI Vs. STATE OF MADRAS
|
February 8, 1960 |
|
LALIT HARI AYURVEDIC COLLEGE PHARMACY PILIBHIT Vs. LALIT HART AYURVEDIC COLLEGE PHARMACY WORKERS UNION PILIBHIT
|
January 29, 1960 |
|
LLOYDS BANK LIMITED NEW DELHI Vs. PANNA LAL GUPTA
|
November 18, 1960 |
|
LORD KRISHNA TEXTILE MILLS Vs. ITS WORKMEN
|
December 12, 1960 |
|
LT COL KHAJOOR SINGH Vs. UNION OF INDIA
|
December 5, 1960 |
|
LUHAR AMRIT LAL NAGJI Vs. DOSHI JAYANTILAL JETHALAL
|
May 4, 1960 |
|
M L BOSE AND CO PRIVATE LIMITED CALCUTTA Vs. ITS EMPLOYEES
|
March 28, 1960 |
|
M PENTIAH Vs. MUDDALA VEERAMALLAPPA
|
November 7, 1960 |
|
M S M SHARMA Vs. KRISHNA SINHA
|
August 1, 1960 |
|
MADAN MOHAN DHAMMA MAL LIMITED Vs. STATE OF WEST BENGAL
|
November 24, 1960 |
|
MADHAORAO PHAIKE Vs. STATE OF MADHYA BHARAT NOW MADNYA PRADESH
|
October 3, 1960 |
|
MADHUBHAI AMATHALAL GANDHI Vs. UNION OF INDIA
|
August 17, 1960 |
|
MADHYA PRADESH MINERAL INDUSTRY ASSOCIATION NAGPUR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL JABAL PUR
|
April 7, 1960 |
|
MAHADEOLAL KANODIA Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
April 20, 1960 |
|
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
November 13, 1960 |
|
MAHARAJA PRAVIR CHANDRA BHANJ DEO KAKATIYA Vs. STATE OF MADHYA PRADESH
|
November 18, 1960 |
|
MAHARAJADHIRA SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
October 25, 1960 |
|
MAHARASHTRA FIRESTONE TYRE AND RUBBER CO Vs. K P KRISHNANIN BOTH THE APPEALS :K P KRISHNANIN BOTH THE APPEALS
|
August 18, 1960 |
|
MAHESH ANANTRAI PATTANI Vs. HE COMMISSIONER OF INCOMETAX BOMBAY NORTH AHMEDABAD
|
November 29, 1960 |
|
MAJOR U R BHATT Vs. UNON IOF INDIA
|
May 6, 1960 |
|
MAKHAN LAL MALHOTRA Vs. UNION OF INDIA
|
October 27, 1960 |
|
MAKHAN SINGH TARSIKKA Vs. STATE OF PUNJAB
|
October 11, 1960 |
|
MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. B DASAPPA M T
|
February 3, 1960 |
|
MANAGEMENT OF BIRLA COTTON SPINN ING AND WEAVING MILLS LIMITED DELHI Vs. ITS WORKMEN
|
April 8, 1960 |
|
MANAGEMENT OF CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. SECRETARY CANNANORE SPINNING AND WEAVING MILLS WORKERS UNION
|
February 4, 1960 |
|
MANAGEMENT OF CHANDRAMALAI ESTATE ERNAKULAM Vs. ITS WORKMEN
|
April 4, 1960 |
|
MANAGEMENT OF ITAKHOOLIE TEA ESTATE Vs. ITS WORKMEN
|
January 14, 1960 |
|
MANAGEMENT OF KAIRBETTA ESTATE KOTAGIRI P O Vs. RAJAMANICKARN
|
March 24, 1960 |
|
MANAGEMENT OF MADURA MILLS CO LIMITED Vs. THEIR WORKMEN
|
November 23, 1960 |
|
MANAGEMENT OF PRATAP PRESS NEW DELHI Vs. SECRETARY DELHI PRESS WORKERS UNION DELHI IN C A NO 482 OF 58 AND ITS WORKMEN IN C A NO 189 OF 59
|
February 23, 1960 |
|
MANAGEMENT OF RAJENDRA MILLS LIMITED IN C AS NOS 295 AND 296 OF 58 MANAGEMENT OF JAWAHAR MILLS LIMITED IN C A NO 294 OF 58 Vs. THEIR WORKMEN:THEIR WORKMEN
|
February 11, 1960 |
|
MANAGEMENT OF SWATANTRA BHARAT MILLS NEW DELHI Vs. RATAN LAL
|
March 28, 1960 |
|
MANAGEMENT OF THE KODANERI ESTATE Vs. ITS WORKMEN
|
February 22, 1960 |
|
MANAGEMENT OF TRICHINOPOLY MILLS LIMITED Vs. NATIONAL COTTON TEXTILE MILL WORKERS UNION
|
January 13, 1960 |
|
MANAGEMENT OF VISHNU SUGAR MILLS LIMITED HARKHUA Vs. WORKMEN
|
March 9, 1960 |
|
MANAGER BENGAL NAGPUR COTTON MILLS LIMITED Vs. J BASLIAN
|
February 26, 1960 |
|
MANNA LAL Vs. COLLECTOR OF JHALAWAR
|
December 7, 1960 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
November 11, 1960 |
|
MINERAL DEVELOPMENT LIMITED Vs. UNION OF INDIA
|
August 31, 1960 |
|
MOHAMED DASTAGIR Vs. THE STATE OF MADRAS
|
February 26, 1960 |
|
MOHAMMAD DASTAGIR Vs. STATE OF MADRAS UNION OF INDIA
|
February 28, 1960 |
|
MOTI RAM Vs. SURAJ BHAN
|
February 3, 1960 |
|
MOTI SINGH Vs. STATE OF UTTAR PRADESH
|
January 23, 1960 |
|
MUIR MILLS CO LIMITED KANPUR Vs. THEIR WORKMEN
|
April 7, 1960 |
|
MULLER AND PHIPPS INDIA PRIVATE LIMITED NEW DELHI Vs. K C SUD
|
April 11, 1960 |
|
N KALINDI Vs. TATA LOCOMOTIVE AND ENGINEERING CO LTD
|
March 25, 1960 |
|
NAGINDRA BALA MITRA Vs. SUNIL CHANDRA ROY
|
February 12, 1960 |
|
NAND LAL MISRA Vs. KANHAIYA LAL MISRA
|
April 1, 1960 |
|
NANDURI YOGANANDA LAKSHMINARASIMHACHARI Vs. AGASTHE SWARASWAMIVARU
|
January 15, 1960 |
|
NARAIN DAS Vs. STATE OF UTTAR PRADESH
|
September 14, 1960 |
|
NATHMAL TOLARAM Vs. SUPERINTENDENT OF TAXES DHUBRI
|
October 18, 1960 |
|
NEW INDIA MOTORS P LIMITED NEW DELHI Vs. K T MORRIS
|
March 22, 1960 |
|
NEW MANECK CHOWK SPG AND WVG CO LIMITED AHMEDABAD Vs. TEXTILE LABOUR ASSOCIATION ANMEDA BAD
|
December 7, 1960 |
|
NEWSPAPERS LIMITED; ALLAHABAD Vs. U P STATE INDUSTRIAL TRIBUNAL
|
May 4, 1960 |
|
NEWTON CHIKLI COLLIERIES LIMITED Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
|
October 19, 1960 |
|
NORTH BROOK JUTE CO LIMITED Vs. THEIR WORKMEN
|
March 23, 1960 |
|
ORIENTAL METAL PRESSING WORKS P LIMITED Vs. BHASKAR KASHINATH THAKOOR
|
December 16, 1960 |
|
ORISSA CEMENT LIMITED Vs. THEIR WORKMEN
|
March 22, 1960 |
|
P C JOSHI Vs. STATE OF UTTAR PRADESH
|
October 25, 1960 |
|
PADAM SEN Vs. STATE OF UTTAR PRADESH
|
September 27, 1960 |
|
PANDIT JHANDU LAL Vs. STATE OF PUNJAB
|
November 16, 1960 |
|
PANNALAL NANDLAL BHANDARI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
October 18, 1960 |
|
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY AURANGABAD
|
March 7, 1960 |
|
PARSRAM PARUMAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
November 7, 1960 |
|
PEIRCE LESLIE AND COMPANY LIMITED KOZHIKODE Vs. THEIR WORKMEN
|
March 9, 1960 |
|
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. DYES AND CHEMICAL WORKERS UNION
|
February 3, 1960 |
|
PHALTAN SUGAR WORKS LIMITED SAKHARWADI Vs. EMPLOYEES OF THE PHALTAN SUGAR WORKS LTD
|
April 12, 1960 |
|
PINGLE INDUSTRIES LIMITED SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
April 26, 1960 |
|
PIVARE LAL ADISHWAR LAL Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 26, 1960 |
|
PORT ENGINEERING WORKS Vs. THEIR WORKMEN
|
February 8, 1960 |
|
PRAMATHA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 11, 1960 |
|
PRATAP SINGH Vs. STATE OF VINDHYA PRADESH NOW MADHYA PRADESH
|
November 18, 1960 |
|
PRESIDENT OF INDIA Vs. BERUBARI UNION AND EXCHANGE OF ENCLAVES
|
March 14, 1960 |
|
PRINTERS MYSORE PRIVATE LIMITED Vs. POTHAN JOSEPH
|
April 27, 1960 |
|
PROVAT KUMAR MITTER Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 8, 1960 |
|
PUNJAB NATIONAL BANK, LIMITED Vs. WORKMEN
|
December 6, 1960 |
|
PURUSHOTTAM UMEDBHAI AND CO Vs. MANILAL AND SONS
|
October 7, 1960 |
|
QAMAR SHAFFI TYABJI Vs. COMMISSIONER EXCESS FRONTS LAX HYDERABAD
|
April 18, 1960 |
|
R G S NAIDU AND CO Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS
|
December 14, 1960 |
|
R MUTHAMMAL DIED Vs. SUBRAINANIASWAMI DEVASTHANAM TIRUCHENDUR
|
January 14, 1960 |
|
R P KAPUR Vs. STATE OF PUNJAB
|
March 25, 1960 |
|
R P KAPUR Vs. SARDAR PRATAP SINGH KAIRON
|
October 28, 1960 |
|
R S A C KASI IYER Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE
|
September 1, 1960 |
|
RABARI CHELA JADAV Vs. STATE OF BOMBAY
|
February 26, 1960 |
|
RADHAKISHAN LAXMINARAYAN TOSHNIWAL Vs. SHRIDHAR RAMCHANDRA ALSHI
|
August 23, 1960 |
|
RAGHUVANSHI MILLS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1960 |
|
RAJA BAHADUR VISHESHWARA SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA IN ALL THE APPEALS
|
December 15, 1960 |
|
RAJA BHANU PRATAP SINGH Vs. ASSISTANT CUSTODIAN E P BAHRAICH
|
July 29, 1960 |
|
RAJA NARAYANLAL BANSILAL Vs. MANECK PHIROZ MISTRY
|
August 31, 1960 |
|
RAJKUMARI KAUSHALYA DEVI Vs. BAWA PRITAM SINGH
|
April 20, 1960 |
|
RAJPUTANA MINING AGENCIES LIMITED Vs. UNION OF INDIA
|
August 31, 1960 |
|
RAM DAYA RAM Vs. STATE OT MAHARASHTRA:STATE OT MAHARASHTRA
|
December 5, 1960 |
|
RAM NATH Vs. RAM NATH CHHITTAR MAL
|
September 8, 1960 |
|
RAM PADARATH MAHTO Vs. MISHRI SINHA
|
November 17, 1960 |
|
RAM PRASAD VISHWAKARMA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL PATNA
|
December 12, 1960 |
|
RAMESHWAR DAYAL UNION OF INDIA AND 0M DUTT SHARMA AND B D PATHAK Vs. STALE OF PUNJAB:STALE OF PUNJAB
|
December 5, 1960 |
|
RAMNAGAR CANE AND SUGAR COMPANY LIMITED Vs. JATIN CHAKRAVORTY
|
May 5, 1960 |
|
RAMNARAIN SONS PR LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
December 5, 1960 |
|
RANGILDAS VARAJDAS KHANDWALA Vs. COLLECTOR OF SURAT
|
October 3, 1960 |
|
RARUHA SINGH Vs. ACHAL SINGH
|
March 24, 1960 |
|
RASHTRIYA MILL MAZDOOR SANGH PAREL BOMBAY Vs. APOLLO MILLS LTD
|
March 10, 1960 |
|
ROHTAS INDUSTRIES LIMITED Vs. ITS WORKMEN
|
February 3, 1960 |
|
ROHTAS SUGAR LIMITED Vs. MAZDOOR SEVA SANGH
|
February 12, 1960 |
|
S C CAMBATTA AND CO PRIVATE LIMITED BOMBAY Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY
|
November 30, 1960 |
|
S N KAMBLE Vs. SHOLAPUR BOROUGH MUNICIPATITY
|
August 27, 1960 |
|
S N NAMASIVAYAM CHETTIAR S N NAMASIVAYAM CHETTIAR S N NAMASIVAYAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF EXCESS PROFITS TAX MADRAS
|
February 3, 1960 |
|
SAHEBZADA MOHAMMAD KAMGARH SHAH Vs. JAGDISH CHANDRA DEO DHABAI DEB
|
April 21, 1960 |
|
SAHIBZADA SAIYED MUHAMMED AMIRABBAS ABBASI Vs. STATE OF MADHYA BHARAT NOW MADHYA PRADESH
|
February 26, 1960 |
|
SAMARTH TRANSPORT CO PRIVATE LIMITED Vs. REGIONAL TRANSPORT AUTHORITY NAGPUR
|
September 8, 1960 |
|
SANT RAM Vs. GENERAL OF INDIA
|
April 7, 1960 |
|
SANWAT SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1960 |
|
SARAT CHANDRA RABHA Vs. KHAGENDRANATH NATH
|
October 27, 1960 |
|
SARDAR SHAMSHER SINGH Vs. RAJA SARDA NARAIN SINGH
|
August 5, 1960 |
|
SARJOO PRASAD Vs. STATE OF UTTAR PRADESH
|
December 16, 1960 |
|
SARWARLAL MIL SHAH SARWAR ALI Vs. STATE OF HYDERABAD
|
March 16, 1960 |
|
SATYADHYAN GHOSAL Vs. DEORAJIN DEBI
|
April 20, 1960 |
|
SETABGANJ SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
November 17, 1960 |
|
SETH JAMNADAS DAGA Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1960 |
|
SETH MATHURADAS COMMISSIONER OF INCOME TAX Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL :SETH MATHURADAS
|
November 22, 1960 |
|
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY COMPANY LIMITED Vs. UPPER DOAB SUGAR MILLS LTD
|
February 9, 1960 |
|
SHANNO DEVI Vs. MANGAL SAIN
|
September 7, 1960 |
|
SHEW BUX MOHATA Vs. BENGAL BREWERIES LTD
|
September 15, 1960 |
|
SHIVJI NATHUBHAI Vs. UNION OF INDIA
|
January 19, 1960 |
|
SHOORJI VALLABHDAS AND CO BOMBAY Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY
|
April 19, 1960 |
|
SHUBHLAXMI MILLS LIMITED Vs. UNION OF INDIA
|
September 2, 1960 |
|
SITA RAM SUGAR MILK LIMITED BAITALPUR DISTRICT DEORIA U P DEORIA SUGAR MILLS LIMITED DEORIA U P THE STATE OF UTTAR PRADESH Vs. THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN
|
March 21, 1960 |
|
SRISH CHANDRA SEN Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
November 23, 1960 |
|
STAE OF GUJARAT Vs. PARSHOTTAM KANAIYALAI
|
August 31, 1960 |
|
STANDARD VACUUM BEFINING CO OF INDIA LIMITED Vs. THEIR WORKMEP
|
April 6, 1960 |
|
STATE BANK OF INDIA Vs. ITS WORKMEN
|
February 22, 1960 |
|
STATE BANK OF INDIA Vs. M SELVARAJ DANIEL
|
December 19, 1960 |
|
STATE OF ANDHRA PRADESH Vs. GADDAM VENKATAPPAYYA
|
December 8, 1960 |
|
STATE OF BIHAR Vs. S K ROY
|
April 25, 1960 |
|
STATE OF BIHAR Vs. KUNDAN SINGH
|
April 25, 1960 |
|
STATE OF BIHAR Vs. RANI SONABATI KUMARI
|
September 20, 1960 |
|
STATE OF BIHAR Vs. KRIPA SHAIKAR JAISWAL
|
October 14, 1960 |
|
STATE OF BOMBAY Vs. SUPREME GENERAL FILMS EXCHANGE LTD
|
April 22, 1960 |
|
STATE OF BOMBAY Vs. S S MIRANDA LTD
|
March 25, 1960 |
|
STATE OF BOMBAY Vs. HOSPITAL MAZDOOR SABHA
|
January 29, 1960 |
|
STATE OF BOMBAY Vs. S L APTE
|
December 9, 1960 |
|
STATE OF BOMBAY Vs. AUTOMOBILE AND AGRICULTURAL INDUSTRIES CORPORATION BOMBAY
|
December 6, 1960 |
|
STATE OF KERALA Vs. C M FRANCIS AND CO
|
December 12, 1960 |
|
STATE OF KERALA Vs. V M PATEL
|
October 12, 1960 |
|
STATE OF KERALA Vs. COCHIN COAL COMPANY LIMITED
|
October 31, 1960 |
|
STATE OF MADHYA PRADESH Vs. BALDEO PRASAD
|
October 3, 1960 |
|
STATE OF MADHYA PRADESH Vs. CHINTAMAN SADASHIVA WAISHAMPAYAN
|
November 1, 1960 |
|
STATE OF MADHYA PRADESH Vs. GWALIOR SUGAR COMPANY, LIMITED
|
November 30, 1960 |
|
STATE OF MADRAS Vs. M A NOOR MOHAMMAD AND CO
|
August 12, 1960 |
|
STATE OF MAHARASHTRA Vs. BANDHAN RAM BHANDANI
|
September 23, 1960 |
|
STATE OF MAHARASHTRA Vs. RATILAL VADILAL AND BROS
|
November 15, 1960 |
|
STATE OF MAHARASHTRA Vs. VISHNU RAMCHANDRA
|
October 18, 1960 |
|
STATE OF MYSORE Vs. MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED
|
September 14, 1960 |
|
STATE OF ORISSA Vs. GOBINDA RATH
|
September 20, 1960 |
|
STATE OF ORISSA Vs. KARAMSHI WAGHJI CHAUDA
|
September 20, 1960 |
|
STATE OF ORISSA Vs. CHAKOBHAI GHELABHAI AND CO
|
September 20, 1960 |
|
STATE OF ORISSA Vs. RAM NARAYAN DAS
|
September 8, 1960 |
|
STATE OF ORISSA Vs. DHIRENDRANATH DAS
|
August 18, 1960 |
|
STATE OF PUNJAB Vs. SODHA SULCHDEV SINGH
|
November 15, 1960 |
|
STATE OF RAJASTHAN Vs. THAKUR PRATAP SINGH
|
August 18, 1960 |
|
STATE OF UTTAR PRADESH Vs. DEOMAN UPADHYAYA
|
May 6, 1960 |
|
STATE OF UTTAR PRADESH Vs. RAJA SYED MOHAMMAD SAADAT ALI KHAN IN C A NO 306 OF 57 :RAJA BIRENDRA BIKRAM SINGH IN C A NO 307 OF 57 :HIS HIGHNESS MAHARAJA SUKHJIT SINGH IN C A NO 308 OF 57
|
July 28, 1960 |
|
STATE OF UTTAR PRADESH Vs. H H MAHARAJA BRIJENDRA SINGH
|
August 26, 1960 |
|
STATE OF UTTAR PRADESH Vs. BASTI SUGAR MILLS COMPANY LIMITED
|
November 11, 1960 |
|
STATE OF UTTAR PRADESH Vs. HAFIZ MOHAMMAD ISMAIL:HAFIZ JAWED ALI
|
February 9, 1960 |
|
STATE OF UTTAR PRADESH Vs. KHUSHI RAM
|
April 1, 1960 |
|
STATE OF UTTAR PRADESH Vs. BABU RAM UPADHYA
|
November 25, 1960 |
|
STATE OF UTTAR PRADESH Vs. AJODHYA PRASAD
|
November 25, 1960 |
|
STATE OF VINDHYA PRADESH NOW MADHVA PRADESH BRIJINDAR SINGH Vs. MORADHWAJ SINGH CTO IN C AS NOS 40 TO 109 OF 1955 AND 2 THE STATE OF VINDHYA PRADESH NOW MADHYA PRADESH IN C A NO 110 OF 1955
|
February 24, 1960 |
|
STATE OF WEST BENGAL Vs. NABA KUMAR SEAL
|
August 20, 1960 |
|
SUDHANSUSEKHAR SINGH DEO HRUAYA CHANDRA DEB BIRABAR HARICHANDAN Vs. STATE OF ORISSA
|
September 21, 1960 |
|
SUPERINTENDENT CENTRAL PRISON FATEHGARH Vs. RAM MANOHAR LOHIA
|
January 21, 1960 |
|
SURAJPAL SINGH Vs. STATE OF UTTAR PRADESH
|
December 7, 1960 |
|
SWADESAMITRAN LIMITED MADRAS Vs. THEIR WORKMEN
|
March 1, 1960 |
|
SWADESHI COTTON MILLS CO LIMITED KANPUR Vs. RAJESHWAR PRASHAD
|
November 14, 1960 |
|
SWADESHI INDUSTRIES LIMITED Vs. ITS WORKMEN
|
January 13, 1960 |
|
T CAJEE Vs. U JORMANIK SIEM ANOTHER
|
September 20, 1960 |
|
TATA IRON AND STEEL CO LIMITED BOMBAY Vs. S R SARKAR
|
August 29, 1960 |
|
TEA DISTRICTS LABOUR ASSOCIATION CALCUTTA Vs. EX EMPLOYEES OF TEA DISTRICTS LABOUR ASSOCIATION
|
March 9, 1960 |
|
TEXTILE MACHINERY CORPORATION LIMITED Vs. ITS WORKMEN
|
January 18, 1960 |
|
THAKUR KESARI SINGH Vs. STATE OF RAJASTHAN
|
October 19, 1960 |
|
THAKUR MANMOHAN DEO TIKAITNI FALDANI KUMARI Vs. STATE OF BIHAR
|
September 19, 1960 |
|
TINNEVELLY TUTICORIN ELECTRIC SUPPLY CO LIMITED Vs. THEIR WORKMEN
|
February 22, 1960 |
|
TIRLOK NATH Vs. UNION OF INDIA
|
November 1, 1960 |
|
TITAGHUR PAPER MILLS COMPANY, LIMITED Vs. RAM NARESH KUMAR
|
March 3, 1960 |
|
TOBACCO MANUFACTURERS INDIA LIMITED Vs. COMMISSIONER OF SALES TAX BIHAR PATNA
|
October 26, 1960 |
|
TRAVANCORE RUBBER AND TEA CO LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA
|
December 15, 1960 |
|
TUNGABHADRA INDUSTRIES LIMITED KURNOOL Vs. COMMERCIAL TAX OFFICER KURNOOL
|
October 18, 1960 |
|
TUNGABHADRA INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
|
October 18, 1960 |
|
U P ELECTRIC SUPPLY CO LIMITED Vs. WORKMEN OF S M CHOUDHARY CONTRACTORS
|
March 8, 1960 |
|
UNIVERSAL IMPORTS AGENCY ANOTHER VICTORY TRADERS Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS:CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
August 23, 1960 |
|
UPPER GANGES SUGAR MILLS LIMITED KHALIL UL RAHMAN Vs. KHALIL UL RAHMAN:UPPER GANGES SUGAR MILLS LIMITED
|
September 6, 1960 |
|
V T S THYAGASUNDARADOSS THEVAR Vs. V T S SEVUGA PANDIA THEVAR
|
February 25, 1960 |
|
VADIALA PANCHAL Vs. DATTATRAYA DULAJI GHADIGAONKER
|
May 6, 1960 |
|
VANGUARD FIRE AND GENERAL INSURANCE CO LIMITED MADRAS Vs. FRASER AND ROSS
|
May 4, 1960 |
|
VASANLAL MAGANBHAI SANJANWALA THE PRATAP SPINNING WEAVING MANUFACTURING CO LIMITED Vs. STATE OF BOMBAY NOW MAHARASHTRA :STATE OF BOMBAY NOW MAHARASHTRA
|
August 25, 1960 |
|
VITTHALBHAI NARANBHAI PATEL Vs. COMMISSIONER OF SALES TAX M P NAGPUR
|
September 6, 1960 |
|
VOLTAS LIMITED Vs. ITS WORKMEN
|
December 9, 1960 |
|
WESTERN INDIA MATCH COMPANY, LIMITED Vs. INDUSTRIAL TRIBUNAL
|
January 30, 1960 |
|
WORKMEN OF INDIAN TURPENTINE AND ROSIN CO LIMITED BAREILLY Vs. INDIAN TURPENTINE AND ROSIN CO LTD
|
April 6, 1960 |
|
WORKMEN OF THE HERCULES INSURANCE CO LIMITED Vs. HERCULES INSURANCE CO LTD
|
December 7, 1960 |
|
YELLAPPAGOUDA SHANKARGOUDA PATIL Vs. BASANGOUDA SHIDDANGOUDA PATIL
|
March 9, 1960 |
|
ZORASTER AND CO Vs. COMMISSIONER OF INCOME TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT NOW MADHYA PRADESH
|
August 17, 1960 |