|
ABDUL RAHIM ISMAIL C RAHIMTOOLA Vs. STATE OF BOMBAY
|
May 14, 1959 |
|
ABDUL REHMAN MAHOMED YUSUF Vs. MAHOMED HAJI AHMAD AGBOTWALA
|
September 15, 1959 |
|
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA
|
May 14, 1959 |
|
ALL INDIA STATION MASTERS AND ASSISTANT STATION MASTERS ASSOCIATION DELHI Vs. GENERAL MANAGER CENTRAL RAILWAY
|
November 20, 1959 |
|
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. N S BATHENA
|
February 13, 1959 |
|
ANANT CHINTAMAN LAGU Vs. STATE OF BOMBAY
|
December 14, 1959 |
|
ANDHERI MAROL KURLA BUS SERVICE Vs. STATE OF BOMBAY
|
April 21, 1959 |
|
ANIL STARCH PRODUCTS LIMITED Vs. AHMEDABAD CHEMICAL WORKERS UNION
|
May 5, 1959 |
|
ANWARKHAN MEHBOOB CO Vs. STATE OF MADHYA PRADESH
|
September 20, 1959 |
|
ASIATIC STEAM NAVIGATION COMPANY LIMITED Vs. SUB LT ARABINDA CHAKRAVARTI
|
January 16, 1959 |
|
ASSOCIATED CEMENT COMPANIES LIMITED CHAIBASA CEMENT WORKS JHINKPANI Vs. THEIR WORKMEN
|
September 11, 1959 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. WORKMEN EMPLOYED UNDER APPELLANT NO 1 WORKMEN EMPLOYED UNDER APPELLANT NO 2
|
May 5, 1959 |
|
ASSOCIATED HOTELS OF INDIA LIMITED Vs. R N KAPOOR
|
May 19, 1959 |
|
B K PAL CHAUDHRY Vs. STATE OF ASSAM
|
October 7, 1959 |
|
B P HIRA WORKS MANAGER CENTRAL RAILWAY PAREL BOMBAY Vs. C M PRADHAN
|
May 8, 1959 |
|
BABULAL PARATE Vs. STATE OF BOMBAY
|
August 28, 1959 |
|
BALAKRISHNA SAVALRAM FUJ ARI WAGHINARE DUTTATRAYA GANGARAM PUJARI WAGHMARE MADHAY TUKARAM PUJARI BABU TUKARAM PUJARI WAGHMARE Vs. DHYANESHWAR MAHARAJ SANSTHAN
|
March 26, 1959 |
|
BALVANTRAI CHIMANLAL TRIVEDI MANAGER RAIPUR MAFG CO LIMITED AHMEDABAD Vs. M N NAGRASHNA
|
October 29, 1959 |
|
BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LIMITED Vs. THEIR EMPLOYEES
|
January 28, 1959 |
|
BHAGWAN SINGH Vs. RAMESHWAR PRASAD SHASTRI
|
April 14, 1959 |
|
BHAGWIM SAHAI Vs. STATE OF PUNJAB
|
December 18, 1959 |
|
BHARWAD MEPA DANA Vs. STATE OF BOMBAY
|
November 10, 1959 |
|
BHASKAR WAMAN JOSHI Vs. SHRINARAYAN RAMBILAS AGARWAL
|
November 3, 1959 |
|
BHINKA Vs. CHARAN SINGH
|
April 24, 1959 |
|
BIBHUTI BHUSAN CHATTERJEE Vs. STATE OF BIHAR
|
October 6, 1959 |
|
BRAHMACHARI RESEARCH INSTITUTE CALCUTTA 4 Vs. THEIR WORKMEN
|
October 16, 1959 |
|
BRITISH INDIA GENERAL INSURANCE COMPANY LIMITED Vs. CAPTAIN ITBAR SINGH AND JAGJIT SINGH
|
May 11, 1959 |
|
C I EMDEN Vs. STATE OF UTTAR PRADESH
|
December 15, 1959 |
|
C S D SWAMI Vs. STATE
|
May 21, 1959 |
|
CALCUTTA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 12, 1959 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. CALCUTTA ELECTRIC SUPPLY WORKERS UNION
|
April 22, 1959 |
|
CENTRAL BANK OF INDIA Vs. THEIR WORKMEN
|
May 12, 1959 |
|
CHAGANLAL TEXTILE MILLS PRIVATE LIMITED Vs. CHALISGOAN GIRNI KAMGAR UNION
|
March 31, 1959 |
|
CHANDRIKA PRASAD TRIPATHI Vs. SHIV PRASAD CHANPURIA
|
April 9, 1959 |
|
CHARAN SINGH Vs. STATE OF UTTAR PRADESH
|
May 14, 1959 |
|
CHATURBHAI M PATEL Vs. UNION OF INDIA
|
December 2, 1959 |
|
CHHADAMILAL JAIN Vs. STATE OF UTTAR PRADESH
|
September 14, 1959 |
|
CHIMANLAL PREMCHAND Vs. STATE OF BOMBAY
|
September 15, 1959 |
|
CHIMMONLALL RAMESHWARLALL Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
May 1, 1959 |
|
CHINUBHAI HARIDAS Vs. STATE OF BOMBAY
|
September 4, 1959 |
|
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. PATNEY AND CO
|
May 5, 1959 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. M K KIRTIKAR
|
May 7, 1959 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. RANCHHODDAS KARSONDAS BOMBAY
|
May 8, 1959 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA Vs. PATEL AND CO JAMNAGAR
|
April 22, 1959 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. P M RATHOD AND CO
|
May 20, 1959 |
|
COMMISSIONER OF INCOME TAX HYDERABAD DECCAN Vs. VAZIR SULTAN AND SONS
|
March 20, 1959 |
|
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE Vs. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED
|
February 23, 1959 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA NATIONAL BANK LTD
|
April 20, 1959 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED
|
March 26, 1959 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. KALU BABU LAL CHAND
|
May 15, 1959 |
|
COMMISSIONER OF SALES TAX EASTERN DIVISION NAGPUR Vs. HUSENALI ADAMJI AND CO
|
April 21, 1959 |
|
CORN PRODUCTS REFINING CO Vs. SHANGRILA FOOD PRODUCTS LIMITED
|
October 8, 1959 |
|
CROMPTON PARKINSON WORKS PRIVATE LIMITED BOMBAY Vs. ITS WORKMEN
|
May 5, 1959 |
|
CT A CT NACHIAPPA CHETTIAR Vs. CT A CT SUBRAMANIAM CHETTIAR
|
November 13, 1959 |
|
DAL AT ABASAHEB SOLUNKE Vs. DRB S MAHAJAN
|
December 6, 1959 |
|
DALMIA CEMENT BHARAT LIMITED Vs. THEIR WORKERS
|
October 16, 1959 |
|
DAMODHAR TUKARAM MANGALMURTI Vs. STATE OF BOMBAY
|
February 2, 1959 |
|
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD Vs. STATE OF UTTAR PRADESH
|
January 15, 1959 |
|
DEV KANTA BAROOAH Vs. KUSHARAM NATH
|
September 25, 1959 |
|
DHARAMDAS HUKAMATRAI DORWANI Vs. STATE OF BOMBAY
|
November 4, 1959 |
|
DHRANGADHRA CHEMICAL WORKS LIMITED DHRANGADHRA CHEMICAL WORKS LIMITED Vs. DHRANGADHRA MUNICIPALITY:T U MEHTA
|
May 19, 1959 |
|
DIN DAYAL SHARMA Vs. STATE OF UTTAR PRADESH
|
April 23, 1959 |
|
DIWAN SUGAR AND GENERAL MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 23, 1959 |
|
DOLGOBINDA PARICHA Vs. NIMAI CHARAN MISRA
|
April 27, 1959 |
|
DUNLOP RUBBER CO INDIA LIMITED Vs. WORKMEN CLERICAL STAFF
|
October 16, 1959 |
|
EAST INDIAN COAL COMPANY LIMITED Vs. PARBATI SANKAR MUKHERJEE
|
April 15, 1959 |
|
EMERALD AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 26, 1959 |
|
FAGUNA KANTA NATH Vs. STATE OF ASSAM
|
January 13, 1959 |
|
FEDCO PRIVATE LIMITED Vs. S N BILGRAMI
|
December 9, 1959 |
|
FEROZ DIN Vs. STATE OF WEST BENGAL
|
November 25, 1959 |
|
G D SHARMA R N TYAGI Vs. STATE OF UTTAR PRADESH
|
September 1, 1959 |
|
GHERULAL PARAKH Vs. MAHADEODAS MAIYA
|
March 26, 1959 |
|
GHULAM MEHDI Vs. STATE OF RAJASTHAN
|
April 21, 1959 |
|
GODREJ AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
August 4, 1959 |
|
GOHAR BEGUM Vs. SUGGI ALIAS NAZMA BEGUM
|
August 27, 1959 |
|
GOPI CHAND Vs. DELHI ADMINISTRATION
|
January 20, 1959 |
|
GRAHAMS TRADING CO INDIA LTD Vs. THEIR WORKMEN
|
May 7, 1959 |
|
GREAT INDIAN MOTOR WORKS LTD Vs. THEIR EMPLOYEES
|
May 6, 1959 |
|
GUEST KEEN WILLIAMS PR LIMITED Vs. P J STERLING
|
May 15, 1959 |
|
GULLAPPALLI NAGESWARARAO CHENNUPATI SATYANARAYANA V SOMASANKARA SASTRY Vs. STATE OF ANDHRA PRADESH
|
August 21, 1959 |
|
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI Vs. UNION OF INDIA
|
December 18, 1959 |
|
HAMID RAZA Vs. STATE OF MADHYA PRADESH
|
February 9, 1959 |
|
HINDUSTAN FOREST COMPANY Vs. LAL CHAND
|
August 19, 1959 |
|
HOWRAH TRADING CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
March 26, 1959 |
|
I P R CHOWDHARY S GANGOLI Vs. STATE OF UTTAR PRADESH
|
May 14, 1959 |
|
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY LIMITED Vs. BROJOLAL CHAKRABORTY
|
April 22, 1959 |
|
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY LIMITED Vs. THEIR WORKMEN
|
October 14, 1959 |
|
INDIAN BANK LIMITED MADRAS Vs. INDIAN BANK EMPLOYEES UNION
|
October 20, 1959 |
|
INDIAN HUME PIPE CO LIMITED Vs. WORKMEN
|
October 16, 1959 |
|
INDIAN HUME PIPE CO LIMITED Vs. HIND MAZDOOR SABHA
|
May 5, 1959 |
|
INDIAN MOLASSES CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOMETAX WEST BENGAL
|
May 5, 1959 |
|
INDIAN OXYGEN AND ACETYLENE CO PRIVATE LIMITED BOMBAY Vs. ITS WORKMEN
|
May 5, 1959 |
|
ISPAHANI LIMITED ISPANANI EMPLOYEES UNION Vs. ISPANANI EMPLOYEES UNION: ISPAHANI LIMITED
|
May 6, 1959 |
|
JETHANAND BETAB Vs. STATE OF DELHI NOW DELHI ADMINISTRATION
|
September 15, 1959 |
|
JIBON KRISHNA MUKHERJEE Vs. NEW BEERBHUM COAL COMPANY LIMITED
|
November 10, 1959 |
|
JNANENDRA NATH GHOSE Vs. STATE OF WEST BENGAL
|
May 8, 1959 |
|
JOGTA COAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
March 2, 1959 |
|
JUTE AND GUNNY BROKERS LIMITED Vs. NEW CENTRAL JUTE MILLS COMPANY LIMITED
|
January 20, 1959 |
|
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR Vs. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI
|
April 21, 1959 |
|
K SATWANT SINGH K SATWANT SINGH Vs. STATE OF PUNJAB
|
October 28, 1959 |
|
KADIRI KUNHAHAMMAD Vs. STATE OF MADRAS
|
January 27, 1959 |
|
KAMARHATTY CO LIMITED Vs. USHNATH PAKRASHI
|
May 21, 1959 |
|
KAMESHWAR SINGH MAHARAJADHIRAJA SIR Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1959 |
|
KANGSHARI HALDAR Vs. STATE OF WEST BENGAL
|
December 18, 1959 |
|
KAPOOR AND CO Vs. WORKMEN OF KAPOOR AND CO
|
May 7, 1959 |
|
KAUSHALYA DEVI Vs. BACHITTAR SINGH
|
April 8, 1959 |
|
KAVALAPPARA KOTTARATHIL KOCHUNNI ALIAS MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA ALIAS DEVAKI AMMAL RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR P KOCHUNNI RAJA Vs. STATE OF MADRAS
|
March 4, 1959 |
|
KEDAR NATH MOTANI Vs. PRAHLAD RAI
|
September 25, 1959 |
|
KESHAV LAKSHMAN BORKAR Vs. DEORAO LAKSHMAN ANANDE
|
September 30, 1959 |
|
KESHAVA NARAYAN Vs. MANDAL CO-OPERATIVE MARKETING SOCIETY
|
August 18, 1959 |
|
KIRLOSKAR OIL ENGINES LIMITED Vs. ITS WORKMEN
|
May 5, 1959 |
|
KRISHAN KUMAR Vs. UNION OF INDIA
|
May 21, 1959 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
September 24, 1959 |
|
LALCHAND BHAGAT AMBICA RAM Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
May 14, 1959 |
|
LILACHAND TULJARAM GUJAR Vs. MALLAPPA TUKARAM BORGAVI
|
September 11, 1959 |
|
LIPTON LIMITED Vs. THEIR EMPLOYEES
|
February 2, 1959 |
|
LORD KRISIRTA SAGAR MILLS LIMITED IN PETRI NO 9 OF 59 AND SHIVA PRASAD BANARSI DAS SUGAR MILLS IN PETN NO 14 OF 59 Vs. UNION OF INDIA
|
May 6, 1959 |
|
M G DESAI Vs. STATE OF BOMBAY
|
December 2, 1959 |
|
M NARASIMHACHAR Vs. STATE OF MYSORE
|
October 12, 1959 |
|
MADANRAJ Vs. JALAMCHAND LODHA
|
January 27, 1959 |
|
MAFAAGEINENT OT PRAGA INDUSTRIES LIMITED COIMBATORE Vs. WORKERS
|
May 8, 1959 |
|
MAHADEO SETH BANSIDHAR AMARSIBHAI SAMBASHIV FIRM HABIB AHMED BROTHERS HIRJIBHAI FIRM S PRATAP AND COMPANY KUMAR S PRATAP SINGH AND COMPANY R M CHANDRAPAL SINGH RANA Vs. STATE OF BOMBAY STATE OF MADHYA PRADESH DIVISIONAL FOREST OFFICER EAST CHANDA
|
March 9, 1959 |
|
MAHANT MOTI DAS MAHANT SHIA RAM DAS MAHANT NARAIN DAS MAHANT MAHABIR DAS MAHANT RAM KRISHNA DAS Vs. S P SAHI THE STATE OF BIHAR THE PRESIDENT BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
April 15, 1959 |
|
MAHANT RAM SAROOP DASJI Vs. S P SAHI SPECIAL OFFICER IN CHARGE OF HINDU RELIGIOUS TRUSTS
|
April 15, 1959 |
|
MAHARAJ PRITHVISINGHJI BHIMSINGHJI Vs. STATE OF BOMBAY NOW RAJASTHAN
|
December 9, 1959 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. STATE OF BIHAR
|
May 15, 1959 |
|
MAHARANA MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER PORBANDER
|
April 14, 1959 |
|
MALLAPPA GIRIMALLAPPA BETGERI Vs. R YELLAPPAGOUDA PATIL
|
April 9, 1959 |
|
MANAGEMENT HOTEL IMPERIAL NEW DELHI Vs. HOTEL WORKERS UNION
|
May 21, 1959 |
|
MANAGEMENT OF BALIPARA TEA ESTATE Vs. ITS WORKMEN
|
April 30, 1959 |
|
MANAGEMENT OF RANIPUR COLLIERY UNDER EQUITABLE CO LIMITED Vs. BHUBAN SINGH
|
April 21, 1959 |
|
MANAGER HOTEL IMPERIAL NEW DELHI Vs. CHIEF COMMISSIONER DELHI ANA
|
May 13, 1959 |
|
MCGREGOR AND BALFOUR LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
March 16, 1959 |
|
MINERAL DEVELOPMENT LIMITED Vs. STATE OF BIHAR
|
December 15, 1959 |
|
MOHAN Vs. STATE OF UTTAR PRADESH
|
November 5, 1959 |
|
MULK RAJ Vs. STATE OF UTTAR PRADESH
|
February 20, 1959 |
|
MUNICIPAL BOARD MAINPURI Vs. KANHAIYA LAL
|
October 6, 1959 |
|
MUZAFFARPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. MUZAFFARPUR ELECTRIC SUPPLY WORKERS UNION
|
April 23, 1959 |
|
NARAYAN BHAGWANTRAO GOSAVI BALAJIWALE Vs. GOPAL VINAYAK GOSAVI
|
September 22, 1959 |
|
NARAYANDAS BHAGWANDAS MADHAVDAS Vs. STATE OF WEST BENGAL
|
May 7, 1959 |
|
NARENDRA KUMAR Vs. UNION OF INDIA
|
December 3, 1959 |
|
NARESH CHANDRA GANGULI FOR SHRI RAM PRASAD DAS Vs. STATE OF WEST BENGAL
|
May 20, 1959 |
|
NARUMAL Vs. STATE OF BOMBAY
|
November 25, 1959 |
|
NEW JEHANGIR VAKIL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA
|
May 12, 1959 |
|
NIKHIL RANJAN GHOSH Vs. STATE OF WEST BENGAL
|
October 27, 1959 |
|
OFFICIAL LIQUIDATORS U P UNION BANK LIMITED IN LIQUIDATION Vs. RAMESHWAR NATH AGARWAL
|
November 10, 1959 |
|
OKARA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF PUNJAB
|
November 13, 1959 |
|
OM PRABHA JAIN Vs. GIAN CHAND
|
April 1, 1959 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
September 15, 1959 |
|
OMAR SALAY MOHAMED SAIT Vs. COMMISSIONER OF INCOME TAX MADRAS
|
March 5, 1959 |
|
ORISSA CEMENT LIMITED Vs. HABIBULLAH
|
April 30, 1959 |
|
PACIFIC MINERALS (P.) LTD Vs. STATE OF M.P.
|
June 1, 1959 |
|
PANDHARINATH BUDHO PATIL Vs. STATE OF MAHARASHTRA
|
May 2, 1959 |
|
PARBATI KUER Vs. SARANGDHAR SINHA
|
September 14, 1959 |
|
PATNA ELECTRIC SUPPLY CO LIMITED PATNA Vs. PATNA ELECTRIC SUPPLY WORKERS UNION
|
April 23, 1959 |
|
PHULBARI TEA ESTATE Vs. ITS WORKMEN
|
May 6, 1959 |
|
PREM NATH KAUL FOR SELF AND ON BEHALF OF OTHER MEMBERS OF THE KASHMIR AGRICULTURISTS ASSOCIATION SRINAGAR Vs. STATE OF JAMMU AND KASHMIR
|
March 2, 1959 |
|
PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION Vs. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED
|
September 24, 1959 |
|
R ABDULLA ROWTHER S GOPALAN NAIR Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS:K DAMODARAN NAIR
|
February 18, 1959 |
|
R C MITTER AND SONS CALCUTTA IN C A NO 85 OF 57 2 D C AUDDY CALCUTTA IN C A NO 389 OF 57 Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
April 15, 1959 |
|
RADHA PRASAD SINGH Vs. CAJADHAR SINGH
|
September 7, 1959 |
|
RAIPUR MANUFACTURING COMPANY LIMITED AHMEDABAD Vs. NAGRASHNA M N
|
October 29, 1959 |
|
RAJAH VELUGOTI VENKATA SESHA VARADA RAJAGOPALA KRISHNA YACHENDRA BAHADUR KUMARA RAJAH VENKATAGIRI Vs. STATE OF ANDHRA PRADESH
|
August 14, 1959 |
|
RAM DIAL Vs. SANT LAL
|
April 23, 1959 |
|
RAM GOPAL Vs. ANANT PRASAD AXID ANOTHER
|
April 21, 1959 |
|
RAMAN AND RAMAN LIMITED Vs. STATE OF MADRAS
|
February 18, 1959 |
|
RAMANLAL MOHANLAL PANDYA Vs. SATE OF BOMBAY
|
April 21, 1959 |
|
RANI DRIGRAJ KUER Vs. RAJA SRI AMAR KRISHNA NARAIN SINGH
|
December 14, 1959 |
|
RANJIT SINGH Vs. STATE OF PEPSU NOW PUNJAB
|
April 21, 1959 |
|
RATHOD BHIMJIBHAI MASRUBHAI RAJPUTND Vs. STATE OF BOMBAY
|
December 7, 1959 |
|
REHMAN SHAGOO Vs. STATE OF JAMMU AND KASHMIR
|
September 10, 1959 |
|
RM NL RAMASWAMI CHETTIAR Vs. OFFICIAL RECEIVER RAMANATHAPURAM AT MADURAI
|
August 28, 1959 |
|
ROMESH CHANDRA ARORA Vs. STATE
|
October 6, 1959 |
|
RUKHMABAI Vs. LALA LAXMINARAYAN
|
November 17, 1959 |
|
S GURMEJ SINGH Vs. S PRATAP SINGH KAIRON
|
September 30, 1959 |
|
S K SAHGAL ADDITIONAL COLLECTOR BA NARAS Vs. MAHARAJ KISHORE KHANNA
|
March 16, 1959 |
|
S KAPUR SINGH Vs. UNION OF INDIA
|
December 15, 1959 |
|
S M BANERJI Vs. KRISHNA AGARWAL
|
November 20, 1959 |
|
S. GANGOLI Vs. THE STATE OF UTTAR PRADESH
|
May 14, 1959 |
|
SALEKH CHAND Vs. STATE OF UTTAR PRADESH
|
April 22, 1959 |
|
SARDAR SARUP SINGH Vs. STATE OF PUNJAB
|
April 1, 1959 |
|
SAROJ KUMAR MAZURNDAR Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 4, 1959 |
|
SASA MUSA SUGAR WORKS PRIVATE LIMITED Vs. SHOBRATI KHAN
|
April 29, 1959 |
|
SATYANARAYAN LAXMINARAYAN HEGDE Vs. MALLIKARJUN BHAVANAPPA TIRUMALE
|
September 25, 1959 |
|
SETH TEOMAL Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1959 |
|
SHALIMAR WORKS LIMITED THE WORKMEN OF SHALIMAR WORKS LIMITED Vs. THEIR WORKMEN: SHALIMAR WORKS LIMITED
|
May 8, 1959 |
|
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
|
October 30, 1959 |
|
SHIBRAJ SINGH Vs. STATE OF WEST BENGAL
|
April 14, 1959 |
|
SHIVA GLASS WORKS CO LIMITED Vs. THEIR WORKMEN
|
April 21, 1959 |
|
SHIVA JUTE BALING LIMITED Vs. HINDLEY AND COMPANY LIMITED
|
August 21, 1959 |
|
SHRINIVASA REDDY Vs. STATE OF MYSORE
|
November 6, 1959 |
|
SHUBNATH DEOGAM Vs. RAM NARAIN PRASAD
|
October 8, 1959 |
|
SITARAM RAMCHARAN Vs. M N NAGRASHANA AUTHORITY UNDER THE PAYMENT OF WAGES ACT FOR AHMEDABAD AREA AHMEDABAD
|
September 25, 1959 |
|
STATE OF AJMER NOW RAJASTHAN Vs. SHIVJI LAL
|
April 22, 1959 |
|
STATE OF BIHAR Vs. CHARUSILA DASI
|
April 15, 1959 |
|
STATE OF BIHAR Vs. BHABAPRITANANDA OJHA
|
April 5, 1959 |
|
STATE OF BIHAR Vs. HIRA LAL KEJRIWAL
|
September 14, 1959 |
|
STATE OF BIHAR Vs. RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS:S K C SUGAR LIMITED:NEW SWADESHI SUGAR MILLS LIMITED
|
November 26, 1959 |
|
STATE OF BIHAR Vs. GOPI KISHORE PRASAD
|
November 25, 1959 |
|
STATE OF BOMBAY Vs. RUSY MISTRY
|
September 24, 1959 |
|
STATE OF DELHI Vs. RAM LOHIA
|
December 9, 1959 |
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STATE OF JAMMU AND KASHMIR Vs. THAKUR CANGA SINGH FOR SELF AND ON BEHALF OF
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November 26, 1959 |
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STATE OF MADHYA PRADESH Vs. MUBARAK ALI
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February 3, 1959 |
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STATE OF MADRAS Vs. C P AGENCIES
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August 25, 1959 |
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STATE OF PUNJAB Vs. SNADI LAL
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September 4, 1959 |
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STATE OF RAJASTHAN Vs. REHMAN
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October 14, 1959 |
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STATE OF SAURASHTRA Vs. SALAM BIN HINDI
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August 4, 1959 |
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STATE OF UTTAR PRADESH Vs. M P SINGH:S P SABHARWAL:R K LAHRI
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December 15, 1959 |
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STATE STATE STATE Vs. HIRALAL GIRDHARILAL KOTHARI:D P CHADDA:F X JACOBS
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November 30, 1959 |
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TAHSILDAR SINGH Vs. STATE OF UTTAR PRADESH
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May 5, 1959 |
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TATA OIL MILLS COMPANY LIMITED Vs. ITS WORKMEN
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May 5, 1959 |
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TEXTILE SUPPLY CO ASSAM Vs. COMMISSIONER OF INCOME TAX ASSAM
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April 7, 1959 |
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TIKA RAM AND SONS LIMITED Vs. ITS WORKMAN BISHAMBER DAYAL
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May 1, 1959 |
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TITAGHUR PAPER MILLS CO LIMITED BENGAL KAGAZKAL MAZDOOR UNION Vs. THEIR WORKMEN :ALL INDIA TRADE UNION CONGRESS
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May 5, 1959 |
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TOPANMAL CHHOTAMAL Vs. KUNDOMAL GANGARAM
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September 8, 1959 |
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TRACTORS INDIA LIMITED Vs. MOHAMMAD SAYEEDS
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April 15, 1959 |
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TRIVENIBAI Vs. LILABAI
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January 21, 1959 |
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TRUSTEES OF CHARITY FUND ESPLANADE ROAD FORT BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
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May 5, 1959 |
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UJAGAR SINGH Vs. JEO
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April 23, 1959 |
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UMACHARAN SHAW AND BROS Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
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May 15, 1959 |
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UNION OF INDIA Vs. KISHORILAL GUPTA AND BROS
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May 21, 1959 |
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UNION OF INDIA Vs. AMAR SINGH
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October 28, 1959 |
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UNION OF INDIA STATE OF DELHI NOW DELHI ADMINISTRATION Vs. BHANAMAL GULZARIMAL LTD
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December 16, 1959 |
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V V GIRI Vs. D SURI DORA
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May 20, 1959 |
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VAIKUNTAM CHANDRAPPA Vs. STATE OF ANDHRA PRADESH
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August 14, 1959 |
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VISHWANATH Vs. STATE OF UTTAR PRADESH
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September 3, 1959 |
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WAMAN SHRINIWAS KINI Vs. RATILAL BHAGWANDAS AND CO
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February 16, 1959 |
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WESTERN INDIA THEATRES LIMITED Vs. CANTONMENT BOARD POONA CANTONMENT
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January 16, 1959 |
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WESTERN INDIA THEATRES LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
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January 16, 1959 |
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Y MAHABOOB SHERIFF AND SONS Y MAHABOOB SHERIFT S SHAMSODDIN Vs. MYSORE STATE TRANSPORT AUTHORITY BANGALORE:MYSORE STATE TRANSPORT AUTHORITY BANGALORE:MYSORE STATE TRANSPORT AUTHORITY BANGALORE
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November 6, 1959 |
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Y V SRINIVASAMURTHY Vs. STATE OF MYSORE
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January 16, 1959 |
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