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A V FERNANDEZ Vs. STATE OF KERALA
|
April 2, 1957 |
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ABDUL SHAKUR Vs. RIKHAB CHAND
|
September 12, 1957 |
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AGGARWAL CHAMBER OF CORTIMERCE LIMITED Vs. GANPAT RAI HIRA LAL
|
November 11, 1957 |
|
AL PR RANGANATHAN CHETTIAR AL PR RANGANATHAN CHETTIAR Vs. AI PR AL PERIAKARUPPAN CHETTIAR:AL PR AL PERIAKARUPPAN CHETTIAR
|
May 24, 1957 |
|
AMAR SINGH Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB
|
March 29, 1957 |
|
ASA RAM Vs. RAM KALI
|
November 21, 1957 |
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ASGARALI NAZARALI SINGAPOREWALLA Vs. STATE OF BOMBAY
|
February 19, 1957 |
|
ASSOCIATED TUBEWELLS LIMITED Vs. R B GUJARMAL MODI
|
May 23, 1957 |
|
BABULAL AMTHALAL MEHTA Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
May 8, 1957 |
|
BAIJ NATH PRASAD TRIPATHI SUTHAKAR DUBE Vs. STATE OF BHOPAL
|
February 13, 1957 |
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BAKHSHISH SINGH Vs. STATE OF PUNJAB
|
September 17, 1957 |
|
BALDEO SINGH Vs. STATE OF BIHAR
|
April 22, 1957 |
|
BALDEO SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 2, 1957 |
|
BAMYED RAI Vs. STATE OF BIHAR
|
January 30, 1957 |
|
BASHIRUDDIN ASHRAF Vs. STATE OF BIHAR
|
April 25, 1957 |
|
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
April 2, 1957 |
|
BHATNAGARS AND COMPANY LIMITED MESSRS BHATNAGARS AND COMPANY LIMITED DILHI BHATNAGARS AND COMPANY LIMITED BHATNAGARS AND COMPANY PRIVATE LIMITED DELHI MESSRS BHATNAGARS AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
February 21, 1957 |
|
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF BOMBAY
|
December 20, 1957 |
|
BOMBAY SALT AND CHEMICAL INDU STRIES Vs. L J JOHNSON
|
October 4, 1957 |
|
BRITISH INDIA ELECTRIC CONSTRUCTION COMPANY LIMITED Vs. THEIR WORKMEN
|
November 13, 1957 |
|
C Vs. ADVOCATE GENERAL OF MADRAS
|
May 16, 1957 |
|
C Vs. THE ADVOCATE-GENERAL OF MADRAS
|
May 6, 1957 |
|
CENTRAL INDIA SPINNING AND WEAVING AND MANUFACTURING CO LIMITED EMPRESS MILLS NAGPUR Vs. MUNICIPAL COMMITTEE WARDHA
|
December 18, 1957 |
|
COLLECTOR OF MALABAR Vs. ERIMMAL EBRAHIM HAJEE
|
April 11, 1957 |
|
COMMINSIONER OF INCOME TAX Vs. PATIALA CEMENT COMPANY LIMITED
|
May 17, 1957 |
|
COMMISSIONER OF EXCESS PROFITS TAX WEST BENGAL Vs. RUBY GENERAL INSURANCE COMPANY LIMITED
|
April 24, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTIKANA CHOWDHURANI:BIRENDRA NARAYAN CHOWDHARY:SMT SULOCHANA CHOWDHURANI:KAMAL KRISHNA CHOUDHURY:SOURINDRA NARAIN CHOUDHURY:SMT SINDHURANI CHAUDHURANI
|
May 23, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. MCMILLAN AND CO
|
October 16, 1957 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. PROVIDENT INVESTMENT CO LID
|
May 15, 1957 |
|
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL SM DAMAYANTI SAHNI PARTNER OF ISHWAR DAS SAHNI AND BROS Vs. SODRA DEVI:COMMISSIONER OF INCOME TAX
|
May 17, 1957 |
|
COMMISSIONER OF INCOME TAX WEST BENGALI CALCUTTA Vs. BENOY KUMAR SAHAS ROY
|
May 23, 1957 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS Vs. B MUKHERJEA
|
September 10, 1957 |
|
CROWN ALUMINIUM WORKS Vs. THEIR WORKMEN
|
October 15, 1957 |
|
DHARAM SINGH RATHI Vs. STATE OF PUNJAB
|
November 25, 1957 |
|
DHARMANAND PANT Vs. STATE OF UTTAR PRADESH
|
January 30, 1957 |
|
DHIAN SINGH SOBHA SINGH Vs. UNION OF INDIA
|
October 29, 1957 |
|
EQUITABLE COAL CO LIMITED Vs. ALGU SINGH
|
September 11, 1957 |
|
F N ROY Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
May 16, 1957 |
|
G X FRANCIS Vs. BANKA BIHARI SINGH
|
December 4, 1957 |
|
GANESH FLOUR MILLS COMPANY LIMITED Vs. EMPLOYEES OF GANESH FLOUR MILLS COMPANY LIMITED
|
November 19, 1957 |
|
GANGA BARN DAS Vs. TEZPUR KAIBARTA CO OPERATIVE FISHERY SOCIETY LIMITED
|
January 29, 1957 |
|
GARIKAPATI VEERAYA Vs. N SUBBIAH CHOUDHRY
|
February 1, 1957 |
|
GULABDAS AND COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:A
|
April 25, 1957 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
April 24, 1957 |
|
HANSRAJ MOOLJI Vs. STATE OF BOMBAY
|
February 12, 1957 |
|
HARTWELL PRESCOTT SINGH Vs. UTTAR PRADESH GOVERNEMNT
|
September 19, 1957 |
|
HOOGHLY JUTE MILLS Vs. THEIR EMPLOYEES
|
January 29, 1957 |
|
INAYAT ULLAH Vs. CUSTODIAN EVACUEE PROPERTY
|
October 30, 1957 |
|
INDIAN IRON AND STEEL CO LIMITED Vs. THEIR WORKMEN: INDIAN IRON AND STEEL CO LIMITED
|
October 15, 1957 |
|
INDU BHUSAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
November 26, 1957 |
|
J K TRUST BOMBAY Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY
|
May 22, 1957 |
|
JAGANNATH BEHERA Vs. RAJA HARIHAR SINGH MAHARAJ BHRAMARBARA ROY
|
December 6, 1957 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
October 25, 1957 |
|
K N MEHRA Vs. STATE OF RAJASTHAN
|
February 11, 1957 |
|
KAILASH NATH Vs. STATE OF UTTAR PRADESH
|
February 22, 1957 |
|
KAMALA DEVI Vs. BACHU LAL GUPTA
|
January 29, 1957 |
|
KAMLA DEVI Vs. BACHULAL QUPTO
|
January 20, 1957 |
|
KAMLA PRASAD KHETAN Vs. UNION OF INDIA
|
May 1, 1957 |
|
KANAI LAL SUR Vs. PARAMNIDHI SADHUKHAN
|
September 10, 1957 |
|
KAPIL DEO SHUKLA Vs. STATE OF UTTAR PRADESH
|
October 14, 1957 |
|
KAUSHAL KISHORE Vs. RAM DEV
|
May 24, 1957 |
|
KHEM CHAND Vs. UNION OF INDIA
|
December 13, 1957 |
|
KHUSHAL RAO Vs. STATE OF BOMBAY
|
September 25, 1957 |
|
KIRPAL KUAR Vs. BACHAN SINGH
|
November 15, 1957 |
|
KRISHNA KUMAR Vs. MUNICIPAL COMMITTEE
|
February 21, 1957 |
|
L J LEACH AND CO LIMITED Vs. JARDINE SKINNER AND CO
|
January 22, 1957 |
|
LEO ROY FREY THOMAS DANA Vs. SUPERINTENDENT DISTRICT JAIL AMRITSAR:SUPERINTENDENT DIST JAIL AMRITSAR
|
October 31, 1957 |
|
LILA VATI BAI Vs. STATE OF BOMBAY
|
March 5, 1957 |
|
MACHERLA HANUMANTHA RAO Vs. SYAYE OF ANDHRA PRADESH
|
September 17, 1957 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
May 23, 1957 |
|
MANAK LAL ADVOCATE Vs. PREM CHAND SINGHVI
|
February 6, 1957 |
|
MANGOO SINGH Vs. ELECTION TRIBUNAL BAREILLY
|
September 17, 1957 |
|
MARTIN BURN LIMITED Vs. R N BANERJEE
|
September 20, 1957 |
|
MEENAKSHI MILLS LIMITED MEENAKSHI MILLS LIMITED Vs. THEIR WORKMEN:THEIR WORKMEN
|
November 15, 1957 |
|
MEMBER FOR THE BOARD OF AGRICULTURAL INCOME TAX, ASSAM Vs. STATE OF ASSAM
|
April 24, 1957 |
|
MENAKURU DASARATHARAMI REDDI Vs. DUDAUKURU SUBBA RAO
|
May 10, 1957 |
|
MILL MANAGER MODEL MILLS NAGPUR LIMITED Vs. DHARAM DAS
|
October 25, 1957 |
|
MOBARIK ALI AHMED Vs. STATE OF BOMBAY
|
September 6, 1957 |
|
N B KHARE Vs. ELECTION COMMISSION OF INDIA
|
October 14, 1957 |
|
N SUBRAMANIA IYER Vs. OFFICIAL RECEIVER QUILON
|
May 24, 1957 |
|
NANI GOPAL BISWAS Vs. MUNICIPALITY OF HOWRAH
|
October 29, 1957 |
|
NARAVAN RAO Vs. STATE OF ANDHRA PRADESH
|
July 15, 1957 |
|
NARAYAN BHASKAR KHARE PT RAM NATH KALIA Vs. ELECTION COMMISSLON OF INDIA:ELECTION COMMISSION OF INDIA AND ANCTHER
|
May 3, 1957 |
|
NEWSPAPERS LIMITED Vs. STATE INDUSTRIAL TRIBUNAL U P
|
March 20, 1957 |
|
NIEMLA TEXTILE FINISHING MILLS LIMITED NIEMLA TEXTILE MILLS LIMITED ATLAS CYCLE INDUSTRIES LIMITED SONEPAT HUKAM CHAND Vs. IIND PUNJAB TRIBUNAL:STATE OF PUNJAB :STATE OF PUNJAB :STATE OF PUNJAB
|
January 10, 1957 |
|
NISAR ALI Vs. STATE OF UTTAR PRADESH
|
February 14, 1957 |
|
NOHIRIA RAM NOHIRIA RAM Vs. UNION OF INDIA
|
November 8, 1957 |
|
OM PARKASH GUPTA RAM GOBIND SINGH Vs. STATE OF UTTAR PRADESH:STATE OF VINDHYA PRADESH
|
January 11, 1957 |
|
ORIENTAL INVESTMENT CO LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
May 22, 1957 |
|
P BALAKOTAIAH A SURYAPRASAD RAO DHONDBA ARJUN Vs. UNION OF INDIA
|
December 3, 1957 |
|
PARSHOTAM LAL DHINGRA Vs. UNION OF INDIA
|
November 1, 1957 |
|
PATNA ELECTRIC SUPPLY CO LIMITED PATNA Vs. BALI RAI
|
November 5, 1957 |
|
PIRGONDA HONGONDA PATIL Vs. KALGONDA SHIDGONDA PATIL
|
February 7, 1957 |
|
PRAKASH CHANDRA PATHAK Vs. STATE OF UTTAR PRADESH
|
July 10, 1957 |
|
PRATAP CHANDRA SEN Vs. COMMISSIONER OF LABOUR BIHAR PATNA
|
May 1, 1957 |
|
PREM SINGH Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY
|
May 24, 1957 |
|
PROVINCIAL LIBRARY Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1957 |
|
PURANLAL LAKHANPAL Vs. UNION OF INDIA
|
September 17, 1957 |
|
R M D CHAMARBAUGWALLA MIS SHARMA MAGAZINE A FIRM HIND SHABDA RACHANA HARIFAI SHRI CHAMAN LAL KHANNA BANNETT COLEMAN AND COMPANY LIMITED Vs. UNION OF INDIA
|
April 9, 1957 |
|
RADHA KISSEN CHAMRIA Vs. KESHARDEO CHAMRIA
|
May 24, 1957 |
|
RAGHUBANSH LAL Vs. STATE OF UTTAR PRADESH
|
February 20, 1957 |
|
RAGHUBAR MANDAL HARIHAR MANDAL Vs. STATE OF BIHAR
|
May 22, 1957 |
|
RAJVI AMAR SINGH Vs. STATE OF RAJASTHAN
|
November 28, 1957 |
|
RAMASWAMY NADAR Vs. STATE OF MADRAS
|
October 21, 1957 |
|
RAMASWAMY NADAR Vs. THE STATE OF MADRAS
|
October 11, 1957 |
|
RAMGOPAL GANPATRAI RUIA Vs. STATE OF BOMBAY
|
October 8, 1957 |
|
RAMJI LAL MODI PETITIONER Vs. STATE OF UTTAR PRADESH
|
April 5, 1957 |
|
S A VENKATARAMAN V D JHINGAN Vs. STATE:STATE OF UTTAR PRADESH
|
December 3, 1957 |
|
S RM AR S SP SATHAPPA CHETTIAR Vs. S RM AR RM RAMANATHAN CHETTIAR
|
November 28, 1957 |
|
S S SHETTY Vs. BHARAT NIDHI LIMITED
|
September 17, 1957 |
|
SARDAR INDER SINGH SHRI DURGA PARSHAD DWARKA PRASAD AND OHTERS BANKS LAL BAHADUR GANGA SINGH KALU SINGH SURYA BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
February 8, 1957 |
|
SARDUL SINGH CAVEESHAR PARMESHWAR NATH KAUL VALLABHDAS PHULCHAND MEHTA CHARWHARA GUHAN Vs. STATE OF BOMBAY
|
May 23, 1957 |
|
SARJUG RAI Vs. STATE OF BIHAR
|
October 28, 1957 |
|
SARWAN SINGH RATTAN SINGH HARBANS SINGH BHAN SINGH Vs. STATE OF PUNJAB
|
April 10, 1957 |
|
SASHI MOHAN DEBNATH Vs. STATE OF WEST BENGAL
|
November 19, 1957 |
|
SIDHESWAR GANGULY Vs. STATE OF WEST BENGAL
|
October 24, 1957 |
|
SOHAN LAL Vs. UNION OF INDIA
|
March 7, 1957 |
|
STATE OF ASSAM GOLAP CHANDRA NEOG KHAN DEONARAYAN SINGH HARIDAYANANDA KAKATI RAHOT CHANDRA RAJKHOWA Vs. SRISTIKARDOWERAH:SRISTIKAR DOWERAH:RAFIQUAL PETITIAIN:TULESWAR SAIKIA:RAHOT CHANDRA BURGAHAIN:SUKHRAM KOIRI
|
January 31, 1957 |
|
STATE OF BIHAR Vs. RAM NARESH PANDEY:RAM NARESH PANDEY
|
January 31, 1957 |
|
STATE OF BOMBAY Vs. SALAT PRAGJI KARARNSI
|
March 7, 1957 |
|
STATE OF BOMBAY Vs. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER
|
April 9, 1957 |
|
STATE OF BOMBAY Vs. SAUBHAGCHAND M DOSHI
|
September 25, 1957 |
|
STATE OF KERALA Vs. P J JOSEPH
|
December 18, 1957 |
|
STATE OF MADHYA PRADESH Vs. VEERESHWAR RAO AGNIHOTRI
|
April 5, 1957 |
|
STATE OF MADRAS Vs. A VAIDYANATHA IYER
|
September 26, 1957 |
|
STATE OF MYSORE Vs. H L CHABLANI
|
December 3, 1957 |
|
STATE OF UTTAR PRADESH Vs. SWADESHI COTTON MILLS CO LTD
|
November 20, 1957 |
|
STATE OF UTTAR PRADESH Vs. MOHAMMAD NOOH
|
September 30, 1957 |
|
STATE OF UTTAR PRADESH Vs. MOHAM MED SAYEED
|
March 26, 1957 |
|
STATE OF UTTAR PRADESH MANBODHAN LAL SRIVASTAVA Vs. MANBODHAN LAL SRIVAITAVA:STATE OF UTTAR PRADESH
|
September 20, 1957 |
|
STEEL BROTHERS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 17, 1957 |
|
SUBRAMANIA GOUNDAN Vs. STATE OF MADRAS
|
September 17, 1957 |
|
SURINDER KUMAR Vs. GIAN CHAND
|
September 24, 1957 |
|
SYEDNA TAHER SAIFUDDIN SAHEB Vs. STATE OF BOMBAY
|
November 27, 1957 |
|
T S SWAMINATHA ODAYAR Vs. OFFICIAL RECEIVER OF WEST TANJORE
|
March 27, 1957 |
|
THE SREE MEENAKSHI MILLS, LTD. Vs. THEIR WORKMEN
|
November 5, 1957 |
|
THE STATE OF ASSAM Vs. A.N. KIDWAI, COMMISSIONER OF HILLS DIVISION AND APPEALS, SHILLONG
|
January 31, 1957 |
|
UNION OF INDIA Vs. CHAMAN LAL LOONA AND CO
|
April 30, 1957 |
|
UNION OF INDIA Vs. T R VARNA
|
September 18, 1957 |
|
UNITED COMMERCIAL BANK LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 23, 1957 |
|
V C K BUS SERVICE LIMITED Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE
|
February 19, 1957 |
|
VADIVELU THEVAR CHINNIAH SERVAI Vs. STATE OF MADRAS
|
April 12, 1957 |
|
VENKATARAMANA DEVARU STATE OF MYSORE Vs. STATE OF MYSORE:VENKATARAMANA DEVARU
|
November 8, 1957 |
|
VIRENDRA K NARENDRA Vs. STATE OF PUNJAB
|
September 6, 1957 |
|
W O HOLLSWORTH Vs. STATE OF UTTAR PRADESH
|
September 4, 1957 |