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A M ALLISON E B SHAWE Vs. B L SEN:B L SEN
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December 21, 1956 |
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A S KRISHNA Vs. STATE OF MADRAS
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November 28, 1956 |
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ABDUL JABAR BUTT Vs. STATE OF JAMMU AND KASHMIR
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November 13, 1956 |
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AVADH BEHARI SHARMA Vs. STATE OF MADHYA PRADESH
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May 10, 1956 |
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BACHHARAM DATTA PATIL AND ANR. Vs. VISHWANATH PUNDALIK PATIL AND ORS.
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September 20, 1956 |
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BALBIR SINGH Vs. STATE OF PUNJAB
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September 27, 1956 |
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BANARAS ICE FACTORY LIMITED Vs. ITS WORKMEN
|
November 28, 1956 |
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BANARSIDAS Vs. STATE OF UTTAR PRADESH
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April 16, 1956 |
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BARODA BOROUGH MUNICIPALITY Vs. ITS WORKMEN
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November 13, 1956 |
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BASDEV Vs. STATE OF PEPSU
|
April 17, 1956 |
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BHAGUBHAI DULLABHBHAI BHANDARI RAMESHWAR SINGH Vs. DISTRICT MAGISTRATE THANA:DEPUTY COMMISSIONER OF POLICE GREATER BOMBAY
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May 8, 1956 |
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BHAGWAN DATTA SHASTRI BHAGWAN DATTA SHASTRI Vs. RAM RATANJI GUPTA:BADRI NARAYAN SINGH
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February 17, 1956 |
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BHAIREBENDRA NARAYAN BHUP SM BEDA BALA DEBI Vs. STATE OF ASSAM:STATE OF ASSAM
|
April 11, 1956 |
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BIDI SUPPLY CO Vs. UNION OF INDIA
|
March 20, 1956 |
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BIMBADHAR PRADHAN Vs. STATE OF ORISSA
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March 13, 1956 |
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BIPINCHANDRA JAISINGHBAI SHAH Vs. PRABBAVATI
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October 19, 1956 |
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BLPIN LAL KUTHLALA Vs. COMMISSIONER OF LNCOME TEX PUNJAB
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May 4, 1956 |
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BRIJ BHUKHAN Vs. STATE OF UTTAR PRADESH
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November 9, 1956 |
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BRITISH INDIA CORPORATION LIMITED Vs. INDUSTRIAL TRIBUNAL PUNJAB ANA ANOTHER
|
September 2, 1956 |
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BURN AND COMPANY WORKMEN OF BARN AND COMPANY Vs. THEIR EMPLOYEES:BURN AND CO
|
October 11, 1956 |
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CALTEX INDIA LIMITED Vs. E FERNANDES
|
October 31, 1956 |
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CENTRAL PROVINCES TRANSPORT SERVICE LIMITED NAGPUR Vs. RAGHUNATH GOPAL PATWARDHAN
|
November 6, 1956 |
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CHIEF COMMISSIONER OF AJMER Vs. RADHEY SHYAM DANI
|
November 15, 1956 |
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CHIKKARANGE GOWDA Vs. STATE OF MYSORE
|
May 9, 1956 |
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CHUNILAL KHUSHALDAS PATEL H K ADHYARU Vs. H K ADHYARU
|
February 14, 1956 |
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CLARKS AND DEPOT 0ASHLERS OF THE CALCUTTA TRAMWAYS CO LIMITED Vs. CALCUTTA TRAM WAYS COMPANY LIMITED
|
October 11, 1956 |
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COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS Vs. SOUTH INDIA PICTURES LTD
|
March 14, 1956 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. C PARAKH AND COMPANY INDIA LIMITED
|
March 2, 1956 |
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COMMISSIONER OF INCOME TAX MADRAS Vs. R VENKATASWAMY NAIDU
|
February 17, 1956 |
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DEOKI NANDAN Vs. MARLIDHAR
|
October 4, 1956 |
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DHARANGADHRA CHEMICAL WORKS LIMITED Vs. STATE OF SAURASHTRA
|
November 23, 1956 |
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DHARMAN Vs. STATE OF PUNJAB
|
September 13, 1956 |
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DULICHAND LAXMINARAYAN Vs. COMMR OF INCOME TAX NAGPUR
|
February 17, 1956 |
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DWARKA DAS BHATIA Vs. STATE OF JAMMU AND KASHMIR
|
November 1, 1956 |
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FIRM BHAGAT RAM MOHANLAL Vs. COMMISSIONER OF EXCESS PROFITS TAX NAGPUR
|
February 15, 1956 |
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FRUIT AND VEGETABLE MERCHANTS UNION Vs. DELHI IMPROVEMENT TRUST
|
November 6, 1956 |
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G A MONTERIO Vs. STATE OF AJMER
|
September 21, 1956 |
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GROYERNMENT OF STATE OF BIHAR Vs. RAM BHAROSA BINGH
|
February 17, 1956 |
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HANUMAN JUTE MILLS Vs. AMIN DAS
|
October 16, 1956 |
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HARI KHEMU GAWALI Vs. DEPUTY COMMISSIONER OF POLICE BOMBAY
|
May 8, 1956 |
|
HARIHAR PRASAD SINGH Vs. DEONARAIN PRASAD
|
January 16, 1956 |
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HARINDER SINGH Vs. S KAMAIL SINGH
|
December 20, 1956 |
|
HARIPADA DAY Vs. STATE OF WEST BENGAL
|
September 5, 1956 |
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HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED Vs. A D DIVELKAR:K N JOGLEKAR
|
November 27, 1956 |
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HARISH CHMDRA BAJPAI Vs. TRILOKI SINGH
|
December 21, 1956 |
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INDIAN TEA ASSOCIATION Vs. WORKMEN OF ALL TEA ESTATES IN ASSAM
|
September 21, 1956 |
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J NARAYANA RAO Vs. V G BASAYARAYAAPPA
|
May 9, 1956 |
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JAI NARAIN RAM LUNDIA Vs. KEDAR NATH KHETAN
|
January 31, 1956 |
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JASWANTRAI MANILAL AKHANEY Vs. THE STATE OF BOMBAY
|
May 4, 1956 |
|
JUMMAN BANSA HAZARA SINGH Vs. STATE OF PUNJAB
|
November 15, 1956 |
|
KALUA Vs. STATE OF UTTAR PRADESH
|
November 21, 1956 |
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KARANPURA DEVELOPMENT COMPANY LIMITED Vs. KAMAKSHYA NARAIN SINGH
|
April 10, 1956 |
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KARTAR SINGH Vs. STATE OF PUNJAB
|
April 26, 1956 |
|
KATNANI PROPERTIES LIMITED Vs. AUGUSTINE
|
November 9, 1956 |
|
KESHAV NILKANTH JOGLEKAR KESHAV LAXMAN DESAI KRISHNA GANGARAM DESAI NANA RAMJEE PATIL GANGARAM LAXMAN REDDY GULAB RAO BHANRAO GANGACHARYA PRAHLAD KRISHNA KURANE Vs. COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER
|
September 17, 1956 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 15, 1956 |
|
LAKSHMI DEVI SAGAR MILLS LIMITED LAKSHMI DEVI SUGAR MILLS LIMITED Vs. PT RAM SARUP:CHINI MILLS MAZDOOR SANGH
|
October 24, 1956 |
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LALIT MOHAN DAS Vs. ADVOCATE GENERAL ORISSA ANA ANOTHER
|
November 29, 1956 |
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LAWRENCE JOACHIM JOSEPH DSOUZA Vs. STATE OF BOMBAY
|
April 24, 1956 |
|
LAXMI DEVI SUGAR MILLS Vs. NAND KISHORE SINGH
|
October 4, 1956 |
|
MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 8, 1956 |
|
MANAGEMENT OF ALL TEA ESTATES IN ASSAM Vs. INDIAN NATIONAL TRADE UNION CONGRESS DIBRUGARH
|
September 21, 1956 |
|
MANGAL SINGH Vs. STATE OF MADHYA BHARAT
|
September 19, 1956 |
|
MEENAKSHI MILLS LIMITED MADURAI Vs. COMMISSIONER OF INOOME TAX MADRAS
|
September 26, 1956 |
|
MEHTA PARIKH AND COMPANY Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
May 10, 1956 |
|
MELA RAM AND SONS Vs. COMMR OF INCOME TAX PUNJAB
|
February 21, 1956 |
|
MODI FOOD PRODUCTS AND COMPANY LIMITED Vs. FAQIR CHAND SHARMA
|
May 8, 1956 |
|
MOHAMMAD AFZAL KHAN Vs. STATE OF JAMMU AND KASHMIR
|
November 13, 1956 |
|
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA PRADESH
|
November 29, 1956 |
|
MOHAMMAD SHAH Vs. FASIHUDD IN ANSARI
|
May 9, 1956 |
|
MOSEB KAKA CHOWDHRY Vs. STATE OF WEST BENGAL
|
April 18, 1956 |
|
MUKTILAL AGARWALA Vs. TRUSTEES OF THE PROVIDENT FUND OF THE TIN PLATE CO OF INDIA LTD
|
February 14, 1956 |
|
NAGUBAI AMMAL Vs. B SNAMA RAO
|
April 26, 1956 |
|
NEW PRAKASH TRANSPORT CO. LTD. Vs. NEW SUWARNA TRANSPORT CO. LTD.
|
September 30, 1956 |
|
NEW PRAKASH TRANSPORT COMPANY LIMITED Vs. NEW SUWARNA TRANSPORT COMPANY LIMITED
|
November 30, 1956 |
|
NIRANJAN SINGH Vs. THE STATE OF UTTAR PRADESH
|
October 3, 1956 |
|
NIRANJAN SINGH UDAIBIR SINGH Vs. STATE OF UTTAR PRADESH
|
October 23, 1956 |
|
P LAKSHMI REDDY Vs. L LAKSHMI REDDY
|
December 5, 1956 |
|
PANDIT RAM NARAIN Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
September 20, 1956 |
|
PANNALAL BINJRAJ Vs. UNION OF INDIA
|
December 21, 1956 |
|
PIPRAICH SUGAR MILLS LIMITED Vs. PIPRAICH SUGAR MILLS MAZDOOR UNION
|
October 23, 1956 |
|
PRATAPMAL LUXMICHAND Vs. CORNER OF INCOME TAX MADHYA PRADESH
|
February 8, 1956 |
|
PRESIDENT OF INDIA Vs. PURSHOTTAOM TRICUMDAS B B TAWAKLEY G C MATHUR K P GUPTA M C SETALVAD B SEN
|
October 17, 1956 |
|
PUNJAB NATIONAL BANK LIMITED Vs. RAM KUNWAR INDUSTRIAL TRIBUNAL DELHI
|
December 20, 1956 |
|
RAJA BAHADUR MOTILAL POONA MILLS LIMITED Vs. TUKARAM PIRAJI MUSALE
|
October 31, 1956 |
|
RAJA RAJINDER CHAND Vs. SUKHI
|
October 23, 1956 |
|
RAJA RAM CHANDRA REDDY Vs. RANI SHANKARAMMA
|
February 11, 1956 |
|
RAJES KANTA ROY Vs. SHANTI DEBI
|
November 19, 1956 |
|
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
November 26, 1956 |
|
RAM CHANDRA PALAI Vs. STATE OF ORISSA
|
January 20, 1956 |
|
RAM KARAIA Vs. SIMLA BANKING INDUSTRIAL COMPANY LIMITED
|
May 9, 1956 |
|
RAM KRISHAN ANOTHER GIAN CHAND Vs. STATE OF DELHI
|
March 9, 1956 |
|
RAMAN AND RAMAN LIMITED Vs. STATE OF MADRAS
|
March 15, 1956 |
|
RAVULU SABBA RAO Vs. COMMR OF INCOME TAX MADRAS
|
May 9, 1956 |
|
ROHTAS INDUSTRIES LIMITED Vs. BRIJ NANDAN PANDEY
|
October 11, 1956 |
|
S SWAMIRATHNAM M K S ABBAS M K ABU BUCKER Vs. STATE OF MADRAS
|
September 14, 1956 |
|
SADASIB PRAKASH BRAHMCHARI TRUSTEE OF MAHIPARAKASH MUTH Vs. STATE OF ORISSA
|
January 20, 1956 |
|
SAILENDRA NARAYAN BHANJA DEO Vs. STATE OF ORISSA
|
February 3, 1956 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
February 2, 1956 |
|
SHAMBHU NATH MEHRA Vs. STATE OF AJMER
|
March 12, 1956 |
|
SHAMRAO VISHNU PARULEKAR Vs. DISTRICT MAGISTRATE THANA
|
September 17, 1956 |
|
SHIRINBAI MANEKSHAW Vs. NARGACEBAI J MOTISHAW
|
May 9, 1956 |
|
SHYAM BEHARI Vs. STATE OF UTTAR PRADESH
|
October 5, 1956 |
|
STATE OF BOMBAY Vs. R S NANJI
|
January 17, 1956 |
|
STATE OF MADHYA PRADESH Vs. K P GHIARA
|
September 19, 1956 |
|
STATE OF PUNJAB Vs. KHARAITI LAL
|
May 8, 1956 |
|
SUDHDEO JHA UTPAL Vs. STATE OF BIHAR
|
December 4, 1956 |
|
SUKHA Vs. STATE OF RAJASTHAN
|
April 5, 1956 |
|
SURENDRA NATH KHOSLA Vs. S DALIP SINGH
|
November 29, 1956 |
|
TIKA RAMJI OTHERS Vs. STATE OF UTTAR PRADESH
|
April 24, 1956 |
|
UNION OF INDIA Vs. MOHINDRA SUPPLY CO
|
September 5, 1956 |
|
UTTAR PRADESH GOVERNMENT H S GUPTA Vs. H S GUPTA:UTTAR PRADESH GOVERNMENT
|
September 25, 1956 |
|
VERNIREDDY SATYANARAYAN REDDY Vs. STATE OF HYDERABAD
|
March 14, 1956 |
|
VIKRAMA DAS MAHANT Vs. DAULAT RAM ASTHANA
|
February 15, 1956 |
|
WASIM KHAN Vs. STATE OF UTTAR PRADESH
|
March 12, 1956 |
|
WAZIR SINGH Vs. STATE OF PUNJAB
|
May 10, 1956 |
|
ZABAR SINGH Vs. STATE OF UTTAR PRADESH
|
December 6, 1956 |
LOGIN