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A THANGAL KUNJU MUSALIAR M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER Vs. M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER:A THANGAL KUNJU MUSALIAR
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December 20, 1955 |
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A V DCOSTA DIVISIONAL ENGINEER G I P RAILWAY Vs. B C PATEL
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March 4, 1955 |
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ABDUL SATTAR Vs. STATE OF MYSORE
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October 19, 1955 |
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AHER RAJA KHIMA Vs. STATE OF SAURASHTRA
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December 22, 1955 |
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AINEEI UN NISSA BEGUM Vs. MAHBOOB BEGUM
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January 14, 1955 |
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AMAR SINGH Vs. STATE OF RAJASTHAN
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April 15, 1955 |
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AMRIK SINGH Vs. STATE OF PEPSU
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February 28, 1955 |
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ANANDA BEHERA Vs. STATE OF ORISSA
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October 27, 1955 |
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ANIL BEHARI GHOSH Vs. LMFLCH BALA DASSI
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April 15, 1955 |
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ATLEY Vs. STATE OF UTTAR PRADESH
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September 16, 1955 |
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AUTOMOBILE PRODUCTS OF INDIA LIMITED Vs. RUKMAJI BALA
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February 3, 1955 |
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BALADIN Vs. STATE OF UTTAR PRADESH
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October 18, 1955 |
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BED RAJ Vs. STATE OF UTTAR PRADESH
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September 28, 1955 |
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BENGAL IMMUNITY COMPANY LIMITED Vs. STATE OF BIHAR
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September 6, 1955 |
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BHAGWANDAS GANGASAHAI PYARELAL BALU RAM Vs. UNION OF INDIA
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October 11, 1955 |
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BHIKAJI KESHAO JOSHI Vs. BRIJLAL NANDLAL BIYANI
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May 2, 1955 |
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BHIKAJI NARAIN DHAKRAS Vs. STATE OF MADHYA PRADESH
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September 29, 1955 |
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BHIM SEN Vs. STATE OF UTTAR PRADESH
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March 15, 1955 |
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BRAJNANDAN SINHA Vs. JYOTINARAIN
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November 8, 1955 |
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CHANDI PRASAD SINGH Vs. STATE OF UTTAR PRADESH
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December 7, 1955 |
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CHATTANATHA KARAYALAR Vs. RAMACHANDRA IYER
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September 19, 1955 |
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CHATTURAM HORILRAM LIMITED Vs. COMMR OF INCOME TAX B AND O
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April 18, 1955 |
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CHHUTANNI Vs. STATE OF UTTAR PRADESH
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November 3, 1955 |
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COLLECTOR OF BOMBAY Vs. NUSSERWANJI RATTANJI MISTRI
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February 28, 1955 |
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CORPORATION OF CALCUTTA Vs. MULCHAND AGARWALA
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November 17, 1955 |
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D AN ADVOCATE OF THE SUPREME COURT Vs. PRESIDENT OF INDIA
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November 23, 1955 |
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D P JOSHI Vs. STATE OF MADHYA BHARAT
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January 27, 1955 |
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DAJI SAHEB Vs. SHANKAR RAO VITHALRAO MANE
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October 11, 1955 |
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DASRATH GOND Vs. STATE OF ORISSA
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March 15, 1955 |
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DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. HARNAM SINGH
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April 21, 1955 |
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DEONANDAN MISHRA Vs. STATE OF BIHAR
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September 28, 1955 |
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DHIRENDRA NATH MITRA Vs. MUKANDA LAL SEN
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March 1, 1955 |
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DIRECTOR OF ENDOWMENTS GOVERNMENT OF HYDERABAD Vs. AKRAM ALI
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April 22, 1955 |
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DIVISIONAL ENGINEER G I P RAILWAY Vs. MAHADEO RAGHOO
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March 2, 1955 |
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ERADU Vs. STATE OF HYDERABAD
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November 1, 1955 |
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GIRJA DATT SINGH Vs. GANGOTRI DATT SINGH
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January 25, 1955 |
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GURBAKSH SINGH Vs. STATE OF PUNJAB
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February 16, 1955 |
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GURCHARAN SINGH Vs. STATE OF PUNJAB
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November 2, 1955 |
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HANS MULLER OF NIIN?NL IIRG Vs. SUPERINTCNDENT PRESIDENCY JAIL CALCUTTA
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February 23, 1955 |
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INDIRA SOHANLAL Vs. CUSTODIAN OF EVACUEE PROPERTY DELHI
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October 28, 1955 |
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J K IRON AND STEEL CO LIMITED KANPUR J K IRON AND STEEL CO LIMITED KANPUR Vs. IRON AND STEEL MAZOOR UNION KANPUR:LABOUR APPELLATE TRIBUN AF OT INDIA CALCUTTA
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December 23, 1955 |
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JASWANTRAI MANILAL AKHANEY Vs. STATE OF BOMBAY
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May 4, 1955 |
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JAYARAM VITHOBA Vs. STATE OF BOMBAY
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December 13, 1955 |
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JUGAL KISHORE RAMESHWARDAS Vs. GOOLBAI HORMUSJI
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October 4, 1955 |
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JUGALKISHORO SARAF Vs. RAW COTTON COMPANY LIMITED
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March 7, 1955 |
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K C MATHEW Vs. STATE OF TRAVANCORE COCHIN
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December 15, 1955 |
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KAMAKSHYA NARAIN SINGH Vs. COLLECTOR ANA DEPUTY COMMISSIONER OF HAZARIBAGH
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October 28, 1955 |
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KHACHERU SINGH Vs. STATE OF UTTAR PRADESH
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November 10, 1955 |
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KISHIP SINGH OTHERS Vs. STATE OF RAJASTHAN
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September 27, 1955 |
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LAXMI NARAIN KAIRA Vs. STATE OF UTTAR PRADESH
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November 25, 1955 |
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M C MUTHIAH Vs. COMMISSIONER OF INCOME TAX MADRAS
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December 20, 1955 |
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M K RANGANATHAN Vs. GOVERNMENT OF MADRAS
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April 20, 1955 |
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MACHANDER Vs. STATE OF HYDERABAD
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September 27, 1955 |
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MAHARAJ UMEG SINGH Vs. STATE OF BOMBAY
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April 6, 1955 |
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MATAJOG DOBEY NAND RAM AGARWALA Vs. H C BHARI:H C BHARI
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October 31, 1955 |
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MATHURALA ADI REDDY Vs. STATE OF HYDERABAD
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October 7, 1955 |
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MEMBER BOARD OF REVENUE Vs. ARTHUR PAUL BENTHALL
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October 4, 1955 |
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MERLA RAMANNA Vs. NALLAPARAJU
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November 4, 1955 |
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MESSNI MOHANLAL HARGOVIND DAS Vs. STATE OF MADHYA PRADESH
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September 20, 1955 |
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MOHAMMAD BAQAR Vs. NAIM UN NISA BIBI
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November 9, 1955 |
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MOHINDER SINGH Vs. STATE OF PUNJAB
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September 13, 1955 |
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N SATYANATHAN Vs. K SUBRAMANYAN
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March 29, 1955 |
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NANAK GHANCI Vs. STATE OF PUNJAB
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January 25, 1955 |
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NARAYANAN NAIR RAGHAVAN NAIR Vs. STATE OF TRAVANCORE COCHIN
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September 26, 1955 |
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NATHU Vs. STATE OF UTTAR PRADESH
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September 21, 1955 |
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OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
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April 21, 1955 |
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P L LAKHANPAL Vs. STATE OF JAMMU AND KASHMIR
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December 20, 1955 |
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PONNAMMAL Vs. R SRINIVASARANGAN
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October 21, 1955 |
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PRABHU BABAJI NAVLE Vs. STATE OF BOMBAY
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September 19, 1955 |
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PRADYAT KUMAR BOSE Vs. HONBLE CHIEF JUSTICE OF CALCUTTA HIGH COURT
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December 23, 1955 |
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PRATAP SINGH Vs. KRISHNA GUPTA
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December 2, 1955 |
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PRITAM SINGH Vs. STATE OF PUNJAB
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November 4, 1955 |
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PRITHI NATH Vs. BIRKHA NATH
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October 4, 1955 |
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PURSHOTTAM GOVINDJI HALAI Vs. B M DESAI ADDITIONAL COLLECTOR OF BOMBAY
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October 14, 1955 |
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R KANWAR RAJ NATH Vs. PRAMOD C BHATT CUSTODIAN OF EVACUEE PROPERTY
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November 10, 1955 |
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RAI SAHIB RAM JAWAYA KAPUR Vs. STATE OF PUNJAB
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April 12, 1955 |
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RAJ KALI KUER Vs. RAM RATTAN PANDEY
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April 7, 1955 |
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RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED Vs. A NAGESNWARA RAO
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December 16, 1955 |
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RAM DEVI Vs. STATE OF UTTAR PRADESH
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February 22, 1955 |
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RAM NARAIN Vs. STATE OF PUNJAB
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February 11, 1955 |
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RAM NARAIN SONS LIMITED Vs. ASST COMMISSIONER OF SALES TAX
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September 20, 1955 |
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RAM SHANKAR SINGH OTHERS Vs. STATE OF UTTAR PRADESH
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April 19, 1955 |
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RAO SHIVA BAHADUR SINGH Vs. STATE OF VINDHYA PRADESH
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April 7, 1955 |
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RAWALPENTA VENKALU Vs. STATE OF HYDERABAD
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October 7, 1955 |
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REGISTRAR OF TRADE MARKS Vs. ASHOK CHANDRA RAKHIT LIMITED
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April 15, 1955 |
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RISHIDEO PANDE Vs. STATE OF UTTAR PRADESH
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February 3, 1955 |
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S KHADER SHERIFF Vs. MUNNUSWAMI
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September 15, 1955 |
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SADHU RAM Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
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October 28, 1955 |
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SAHU MADHO DAS Vs. MUKAND RAM
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March 22, 1955 |
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SAIYID ALIMUDDIN Vs. SAEED AHMAD
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September 9, 1955 |
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SALLG RAM Vs. MAYA DEVI
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January 21, 1955 |
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SANGRAN SINGH Vs. ELECTION TRIBUNI KOTAH
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March 22, 1955 |
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SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. LT SARDAR RAGHUBIR SINGH
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March 24, 1955 |
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SHIROMANI GURDWARA PARBANDHAK COMMITTEE ARNRITSAR Vs. RAJA SHIV RATTAN DEV SINGH
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March 24, 1955 |
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SHIVA JUTE BALING LIMITED Vs. HINDLEY AND COMPANY LIMITED
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April 5, 1955 |
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SHIVNANDA SHARMA Vs. PUNJAB NATIONAL BANK LIMITED
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March 15, 1955 |
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SHYABUDDINSAB MOHIDINSAB AKKI Vs. GADAG BETGERI MUNICIPAL BOROUGH
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February 22, 1955 |
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SITA MAHARANI Vs. CHHEDI MAHTO
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February 3, 1955 |
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STATE OF BIHAR Vs. KUMAR AMAR SINGH
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February 10, 1955 |
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STATE OF BIHAR Vs. M HOMI
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March 24, 1955 |
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STATE OF BOMBAY Vs. MULJI JETHA AND CO
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February 10, 1955 |
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STATE OF BOMBAY Vs. ALI GULSHAN
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October 4, 1955 |
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STATE OF MADRAS Vs. V SRINIVASA AYYANGAR
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October 21, 1955 |
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STATE OF MADRAS Vs. GURVIAH NAIDU AND CO LTD
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October 28, 1955 |
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STATE OF MADRAS Vs. K M RAJAGOPALAN
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September 27, 1955 |
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SUCHETA KRIPALANI Vs. S S DULAT
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September 6, 1955 |
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SUNDER SINGH Vs. STATE OF UTTAR PRADESH
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November 3, 1955 |
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SURAJ PAL Vs. STATE OF UTTAR PRADESH
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March 1, 1955 |
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SURJAN Vs. STATE OF RAJASTHAN
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November 1, 1955 |
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T NAGAPPA Vs. T C BASAPPA
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September 15, 1955 |
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THAIVALAPPIL KUNJUVARU VAREED Vs. STATE OF TRAVANCORE COCHIN
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December 1, 1955 |
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THAKUR AMAR SINGHJI Vs. STATE OF RAJASTHAN
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April 5, 1955 |
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THAKUR PRASAD BANIA Vs. STATE OF BIHAR
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August 13, 1955 |
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THAWARDAS FHERUMAL Vs. UNION OF INDIA
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March 24, 1955 |
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TILKESHWAR SINGH Vs. STATE OF BIHAR
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December 8, 1955 |
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TIRATH SINGH Vs. BACHITTAR SINGH
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September 15, 1955 |
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TOPANDAS Vs. STATE OF BOMBAY
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October 14, 1955 |
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TROPICAL INSURANCE CO LIMITED Vs. UNION OF INDIA
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September 22, 1955 |
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U J S CHOPRA Vs. STATE OF BOMBAY
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March 25, 1955 |
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UNION OF INDIA SHRI GANESH JUTE MILLS LIMITED Vs. COMMERCIAL TAX OFFICER WEST BENGAL:COMMERCIAL TAX OFFICER
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December 19, 1955 |
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V O VAKKAN Vs. STATE OF MADRAS
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September 19, 1955 |
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VIDYA VERMA Vs. SHIV NARAIN VERMA
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November 11, 1955 |
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VIRINDAR KUMAR SATYAWADI Vs. STATE OF PUNJAB
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November 24, 1955 |
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WILLIE WILLIAM SLANEY Vs. STATE OF MADHYA PRADESH
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October 31, 1955 |
LOGIN