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A J PEIRIS Vs. STATE OF MADRAS
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March 18, 1954 |
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AFTAB AHMAD KHAN S O HAKIM MOHAMAD YAR KHAN Vs. STATE OF HYDERABAD
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May 6, 1954 |
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AL VR ST VEERAPPA CHETTIAR Vs. STATE OF MADRAS
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February 5, 1954 |
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ANDERSON WRIGHT LIMITED Vs. MORAN AND CO
|
November 1, 1954 |
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ASHALATA DEBI Vs. JADU NATH ROY
|
April 26, 1954 |
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ASSAM BENGAL CEMENT CO LIMITED Vs. COMMR OF INCOME TAX WEST BENGAL
|
November 11, 1954 |
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AUDH BEHARI SINGH Vs. GAJADHAR JAIPURIA
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April 23, 1954 |
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BABUL CHANDRA MITRA Vs. CHIEF JUSTICE
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March 11, 1954 |
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BABURAO NARAYANRAO SANAS Vs. UNION OF INDIA
|
October 21, 1954 |
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BACHA F GUZDAR BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
October 28, 1954 |
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BANSIDHAR MOHANTY Vs. ORISSA
|
November 19, 1954 |
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BEHRAM KHURSHID PESIKAKA Vs. STATE OF BOMBAY
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September 21, 1954 |
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BHAGAT RAM Vs. STATE OF PUNJAB
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February 9, 1954 |
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BHASKAR JOSHI Vs. SHRINARAYAN AGRAWAL
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November 3, 1954 |
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BHATARAJU NAGESHWARA RAO Vs. HONBLE JUDGES OF THE MADRAS HIGH COURT
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December 3, 1954 |
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BHOLANATH J THAKER Vs. STATE OF SAURASHTRA
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May 4, 1954 |
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BIHARI SINGH MADHO SINGH Vs. STATE OF BIHAR
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March 18, 1954 |
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BIJAY COTTON MILLS LIMITED Vs. STATE OF AJMER
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October 14, 1954 |
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BISWABHUSAN NAIK Vs. STATE OF ORISSA
|
April 7, 1954 |
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BLSSU MAHGOO Vs. STATE OF UTTAR PRADESH
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February 12, 1954 |
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BUDHAN CHOUDHRY Vs. STATE OF BIHAR
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December 2, 1954 |
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CENTRAL BANK OF INDIA Vs. RAM NARAIN THE STATE OF PUNJAB
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October 12, 1954 |
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CHAMBER OF COMMERCE HAPUR Vs. STATE OF UTTAR PRADESH
|
October 18, 1954 |
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CHAMRU BUDHWA Vs. STATE OF MADHYA PRADESH
|
May 24, 1954 |
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CHHOTE KHAN Vs. MALKHAN
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April 21, 1954 |
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CHUNCHUN JHA Vs. EBADAT ALI
|
April 14, 1954 |
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COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS Vs. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT
|
March 16, 1954 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. RATILAL NATHALAL
|
May 5, 1954 |
|
COMMR OF EXCESS PROFITS TAX WEST BENGAL Vs. ADAIR DUTT AND COMPANY LIMITED
|
October 29, 1954 |
|
COMMR OF INCOME TAX BOMBAY SOUTH BOMBAY Vs. OGALE GLASS WORKS LTD
|
April 19, 1954 |
|
COMMR OF INCOME TAX BOMBAY SOUTH BOMBAY Vs. KIRLOSKAR BROS LIMITED
|
April 19, 1954 |
|
COMMR OF INCOME TAX MADRAS Vs. MYSORE CHROMITE LIMITED
|
November 1, 1954 |
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DHAKESHWARI COTTON MILLS LIMITED Vs. COMMR OF INCOME TAX WEST BENGAL
|
October 29, 1954 |
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DHAKESWARI COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 20, 1954 |
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DHIRENDRA CHANDRA PAL Vs. ASSOCIATED BANK OF TRIPURA LIMITED
|
December 6, 1954 |
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DHIRENDRA KUMAR Vs. SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOV ERNMENT OF WEST BENGAL
|
April 24, 1954 |
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DHIRJLAL GIRDHARIAL Vs. COMMR OF INCOME TAX BOMBAY
|
October 25, 1954 |
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DHIRUBHA DEVISINGH GOHIL Vs. STATE OF BOMBAY
|
October 11, 1954 |
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DINABANDHU SAHU Vs. JADUMONI MANGARAJ
|
April 23, 1954 |
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DOMINION OF INDIA NOW UNION OF INDIA Vs. SHRINBAL A IRANI
|
May 14, 1954 |
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DUNI CHAND RATARIA Vs. BHUWALKA BROTHERS LIMITED
|
December 3, 1954 |
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DURGA SHANKAR MEHTA Vs. RAGHURAL SINGH
|
May 19, 1954 |
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DWARKA PRASAD LAXMI NARAIN Vs. STATE OF UTTAR PRADESH
|
January 11, 1954 |
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E D SASSOON AND COMPANYMPANY LIMITED Vs. COMMR OF INCOME TAX BOMBAY CITY
|
May 14, 1954 |
|
EBRAHIM VAZLR MAVAT ANFL OTHERS Vs. STATE OF BOMBAY
|
February 15, 1954 |
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EDWARD EZRA Vs. STATE OF WEST BENGAL
|
November 30, 1954 |
|
EDWARD MILLS CO LIMITED BEAWAR Vs. STATE OF AJMER
|
October 14, 1954 |
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G A SENIOR ADVOCATE OF THE SUPREME COURT Vs. HONBLE CHIEF JUSTICE AND JUDGES OF HIGH COURT OF JUDICSTURE AT BOMBAY
|
May 27, 1954 |
|
GAJANAND Vs. STATE OF UTTAR PRADESH
|
March 18, 1954 |
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GANAPATI SINGHJI Vs. STATE OF AJMER
|
December 3, 1954 |
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GAYA SUGAR MILLS LIMITED Vs. NAND KISHORE BAJORIA
|
November 24, 1954 |
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GENERAL FAMILY PENSION FUND Vs. COMMR OF INCOME TAX WEST BENGAL
|
November 1, 1954 |
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GHATTURBHUJ VITHALDAS JASANI Vs. MORESHWAR PARASHRAM
|
February 15, 1954 |
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GOBARDHAN DAS Vs. LACHHMI RAM
|
March 24, 1954 |
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GOPAL DAS MOHTA Vs. UNION OF INDIA
|
October 21, 1954 |
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GOPAL KRISHNA POTNAY Vs. UNION OF INDIA
|
January 25, 1954 |
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GOPAL SINGH Vs. UJAGAR SHINGH
|
April 2, 1954 |
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GURUNATH Vs. KAMALABAL
|
December 10, 1954 |
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H N RISHBUD Vs. STATE OF DELHI
|
December 14, 1954 |
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HARI LAL DIXIT Vs. STATE OF UTTAR PRADESH
|
October 1, 1954 |
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HARI SHANKER PRASAD GUPTA Vs. SIBBAN LAL SAKSENA
|
September 28, 1954 |
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HARI VISHNU KAMATH Vs. AHMAD ISHAQUE
|
December 9, 1954 |
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HARISHANKAR BAGLA Vs. STATE OF MADHYA PRADESH
|
May 14, 1954 |
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HEM RAJ DEVILAL Vs. STATE OF AJMER
|
March 17, 1954 |
|
HEM SINGH Vs. HARNAM SINGH
|
April 1, 1954 |
|
HIMMATLAL HARILAL MEHTA Vs. STATE OF MADHYA PRADESH
|
March 16, 1954 |
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INDER SINGH BAGGA SINGH Vs. STATE OF PEPSU
|
August 9, 1954 |
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INDIA UNITED MILLS LIMITED Vs. COMMR OF EXCESS PROFITS TAX BOMBAY
|
October 28, 1954 |
|
JAGAN NATH Vs. JASWANT SINGH
|
January 20, 1954 |
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JAGANNATH RAMANUJ DAS Vs. STATE OF ORISSA
|
March 16, 1954 |
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JAGJIVAN MAVJI VITHLANI Vs. RANCHHODDAS MEGHJI
|
May 28, 1954 |
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JAI RAM Vs. UNION OF INDIA
|
January 22, 1954 |
|
JAMUNA PRASAD MUKHARIYA Vs. LACHHI RAM
|
September 28, 1954 |
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K N GURUSWAMY Vs. STATE OF MYSORE
|
May 24, 1954 |
|
K S RASHID AND SON Vs. INCOME TAX INVESTIGATION COMMISSION
|
January 22, 1954 |
|
KALIDAS DHANJIBHAI Vs. STATE OF BOMBAY
|
October 29, 1954 |
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KALISHANKER DAS Vs. DHIRENDRA NATH
|
May 21, 1954 |
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KAPUR SINGH Vs. STATE OF PEPSU
|
September 15, 1954 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 24, 1954 |
|
KEDAR NATH BAJORIA Vs. STATE OF WEST BENGAL
|
April 23, 1954 |
|
KIRAN SINGH Vs. CHAMAN PASWAN
|
April 14, 1954 |
|
KISHAN LAL Vs. BHANWAR LAL
|
May 12, 1954 |
|
KISHAN PRASAD AND COMPANY LIMITED Vs. CONMISSIONER OF INCOME TAX PUNJAB
|
November 11, 1954 |
|
KISHORE CHANDRA SINGH DEO Vs. BABU GANESH PRASAD BHAGAT
|
March 9, 1954 |
|
KRIPAL Vs. STATE OF UTTAR PRADESH
|
February 25, 1954 |
|
KUNJILAL AND MOTHER Vs. STATE OF MADHYA PRADESH
|
October 8, 1954 |
|
KUTUHAL YADAV Vs. STATE OF BIHAR
|
January 13, 1954 |
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LAKSHMINARAYAN RAM GOPAL AND SON LIMITED Vs. GOVERNMENT OF HYDERABAD
|
April 1, 1954 |
|
LAL SHYAMSHAH Vs. SUJANIRAM
|
October 18, 1954 |
|
LAXMANAPPA HANUMANTAPPA JAMKHANDI Vs. UNION OF INDIA
|
October 21, 1954 |
|
LIQUIDATORS OF PURSA LIMITED Vs. GOMMR OF INCOM TAX BIHAR
|
February 9, 1954 |
|
M K GOPALAN Vs. STATE OF MADHYA PRADESH
|
April 5, 1954 |
|
M P SHARMA OTHERS Vs. SATISH CHANDRA DISTRICT MAGISTRATE DELHI
|
March 15, 1954 |
|
M S SHERIFF Vs. STATE OF MADRAS
|
March 18, 1954 |
|
M Y SHAREEF Vs. HONBLE JUDGES OF THE NAGPUR HIGH COURT
|
October 15, 1954 |
|
MADAN MOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
May 7, 1954 |
|
MADHYA BHARAT COTTON ASSOCIATION LIMITED Vs. UNION OF INDIA
|
January 23, 1954 |
|
MAHADEO PRASAD Vs. STATE OF WEST BENGAL
|
January 13, 1954 |
|
MAHENDRA KUMAR Vs. VIDYAVATI
|
October 18, 1954 |
|
MAHESH PRASAD Vs. STATE OF UTTAR PRADESH
|
October 29, 1954 |
|
MANGLESHWARI PRASAD Vs. STATE OF BIHAR
|
January 22, 1954 |
|
MANILAL MOHANLAL SHAH Vs. SARDAR SAYED AHMED SAYED MAHMAD
|
April 14, 1954 |
|
MARACHALIL PAKKU Vs. STATE OF MADRAS
|
May 25, 1954 |
|
MEENAKSHI MILLS LIMITED MADURAI Vs. A V VISVANATHA SASTRI
|
October 21, 1954 |
|
MONOHAR DAS MOHANTA Vs. CHARU CHANDRA PALAND OFHERS
|
December 20, 1954 |
|
MOTI DAS Vs. STATE OF BIHAR
|
May 8, 1954 |
|
MULR MILLS CO LIMITED ALL INDIA ORGANISATION OF INDUSTRIAL EMPLOYERS Vs. SUTI MILLA MAZDOOR UNION KANPUR:THE STATE OF UTTAR PRADESH
|
November 19, 1954 |
|
NAR SINGH Vs. STATE OF UTTAR PRADESH
|
May 5, 1954 |
|
NARAIN SWADESHI WEAVING MILLS Vs. COMMR OF EXCESS PROFITS TAX
|
October 25, 1954 |
|
NARAYAN TEWARY Vs. STATE OF WEST BENGAL
|
January 13, 1954 |
|
NARESH CHARAN DAS GUPTA Vs. PARESH CHARAN DAN CUPTA
|
December 2, 1954 |
|
NATHOO LAL Vs. DURGA PRASAD
|
April 9, 1954 |
|
NAVINCHANDRA MAFATLAL BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
November 1, 1954 |
|
ORAMBA SUNDARI DASI Vs. ISHWAR GOPAL JIEU
|
March 12, 1954 |
|
P JOSEPH JOHN Vs. STATE OF TRAVANCORE COCHIN
|
November 25, 1954 |
|
PANDURANG Vs. STATE OF HYDERABAD
|
December 3, 1954 |
|
POOVERJEE B BHARUCHA Vs. EXCISE COMMISSIONER AND THE CHIEF COMMISSIONER AJMER
|
January 13, 1954 |
|
PRESIDENT OF INDIA Vs. M C SETALVAD ATTORNEY GENERAL OF INDIA
|
May 27, 1954 |
|
PURSHOTTAM JETHANAND Vs. STATE OF KUTCH
|
March 5, 1954 |
|
R M SESHADRI Vs. DIST MAGISTRATE TANJORE
|
October 1, 1954 |
|
R S SETH SHANTI SARUP Vs. UNION OF INDIA
|
November 26, 1954 |
|
RAJ KRUSHNA BOSE Vs. BINOD KANUNGO
|
February 4, 1954 |
|
RAJ RAJENDRA MALOJIRAO SHITOLE Vs. STATE OF MADHYA BHARAT
|
February 2, 1954 |
|
RAJA JAGAVEERA RAMA MUTHUKUMARA VENKATE SWARA ETTAPPA NAICKER AYYAN AVERGAL ZAMINDAR OF ETTAYAPURAM TIRUNELVELL DISTRICT Vs. STATE OF MADRAS
|
February 5, 1954 |
|
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 10, 1954 |
|
RAJKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
October 20, 1954 |
|
RAJNARAIN SINGH Vs. CHAIRMAN PATNA ADMINISTRATION COMMITTEE PATNA
|
May 21, 1954 |
|
RAM BHAROSEY Vs. UTTAR PRADESH
|
February 25, 1954 |
|
RAM DAS Vs. STATE OF WEST BENGAL
|
February 14, 1954 |
|
RAMJANAM SINGH Vs. STATE OF BIHAR
|
November 2, 1954 |
|
RAMKISHAN MITHANLAL SHARMA Vs. STATE OF BOMBAY
|
October 22, 1954 |
|
RANANJAYA SINGH Vs. BAIJNATH SINGH
|
September 29, 1954 |
|
RAO SHIV BAHADUR SINGH Vs. STATE OF VINDHYA PRADESH
|
March 5, 1954 |
|
RATILAL PANACHAND GANDHI Vs. STATE OF BOMBAY
|
March 18, 1954 |
|
RAVANNA SUBANNA Vs. G S KAGGEER APPA
|
May 21, 1954 |
|
RONALD WOOD MATHAMS Vs. STATE OF WEST BENGAL
|
April 23, 1954 |
|
S A A BIYABANI Vs. STATE OF MADRAS
|
May 28, 1954 |
|
S A VENKATARANAN PETITIONER Vs. UNION OF INDIA
|
March 30, 1954 |
|
S S ROY Vs. STATE OF ORISSA
|
May 14, 1954 |
|
SAGHIR AHMAD Vs. STATE OF UTTAR PRADESH
|
October 13, 1954 |
|
SAKHAWANT ALL Vs. STATE OF ORISSA
|
November 25, 1954 |
|
SALES TAX OFFICER PILIBHIT Vs. BUDH PRAKASH JAL PRAKASH
|
May 3, 1954 |
|
SATYA DEV BUSHAHRI Vs. PADAM DEV
|
May 25, 1954 |
|
SATYA DEV BUSHERI Vs. PADAM DEV
|
October 18, 1954 |
|
SEWA SINGH Vs. JANGIR SINGH
|
December 15, 1954 |
|
SHAMRAO BHAGWANTRAO DESHMUKH Vs. DOMINION OF INDIA
|
November 11, 1954 |
|
SHANKAR SITARAM SONTAKKE Vs. BALKRISHNA SITARAM SONTAKKE
|
April 12, 1954 |
|
SHREEKANTIAH RAMAYYA MUNIPALLI Vs. STATE OF BOMBAY
|
December 22, 1954 |
|
SHYAMLAL Vs. STATE OF UTTAR PRADESH
|
March 30, 1954 |
|
SITAJI Vs. BIJENDRA NARAIN CHOUDHARY
|
April 21, 1954 |
|
SITAL DAS Vs. SANT RAM
|
April 8, 1954 |
|
SOOIA SINGH Vs. STATE OF TEPSU
|
March 11, 1954 |
|
SRINIVAS KRISHNARAO KANGO Vs. NARAYAN DEVJI KANGO
|
March 23, 1954 |
|
STATE OF BIHAR Vs. ABDULMAJID
|
February 11, 1954 |
|
STATE OF BOMBAY Vs. BHANJL MUNJI
|
October 12, 1954 |
|
STATE OF BOMBAY Vs. BOMBAY EDUCATION SOCIETY
|
May 26, 1954 |
|
STATE OF MADHYA PRADESH Vs. O C MANDAWAR
|
May 13, 1954 |
|
STATE OF MADRAS Vs. C G MENONN
|
May 19, 1954 |
|
STATE OF PUNJAB Vs. MANOHAR SINGH PRATAP SINGH
|
October 20, 1954 |
|
STATE OF RAJASTHAN Vs. RAO MANOHAR SINGHJI
|
March 15, 1954 |
|
STATE OF RAJASTHAN Vs. NATH MAL
|
March 12, 1954 |
|
STATE OF RAJASTHAN Vs. MEWAR TEXTILE MILLS LTD
|
March 17, 1954 |
|
STATE OF UTTAR PRADESH Vs. JAGAMANDAR DAS
|
April 30, 1954 |
|
SULEMAN ISSA Vs. STATE OF BOMBAY
|
March 11, 1954 |
|
SURAJ MALI MOHTA AND CO Vs. A V VISVANATHA SASTRI
|
May 28, 1954 |
|
T C BASAPPA Vs. T NAGAPPA
|
May 5, 1954 |
|
TAHIR HUSSAIN Vs. DISTRICT BOARD MUZAFFARNAGAR
|
January 25, 1954 |
|
TOLARAM RELUMAL Vs. STATE OF BOMBAY
|
May 13, 1954 |
|
UMRAO SINGH AJIT SINGHJI Vs. BHAGWATI SINGH BALBIR SINGHMINOR
|
October 11, 1954 |
|
V M SYED MOHAMMAD AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
March 11, 1954 |
|
VASHIST NARAIN SHARMA Vs. DEV CHANDRA
|
May 20, 1954 |
|
VICE CHANCELLOR UTKAL UNIVERSITY Vs. S K GHOSH
|
January 15, 1954 |
|
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
April 29, 1954 |
|
WARYAM SINGH Vs. AMARNATH
|
January 19, 1954 |
|
WAZIR CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 22, 1954 |
|
WUNTAKAL YALPI CHENABASAVANA GOWD Vs. RAO BAHADUR Y MAHABALESHWARAPPA
|
April 15, 1954 |
|
YUSUF ABDUL AZIZ Vs. STATE OF BOMBAY
|
March 10, 1954 |
|
ZAVERBHAI AMAIDAS Vs. STATE OF BOMBAY
|
October 8, 1954 |