|
ABDUL KHADER Vs. STATE OF MYSORE
|
April 30, 1953 |
|
AKHIAKALL HAYATALLI Vs. STATE OF BOMBAY
|
December 9, 1953 |
|
ALLAHABAD BANK Vs. COMMR OF INCOME TAX WEST BENGAL
|
October 8, 1953 |
|
ANGLO FRENCH TEXTILE DO LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
|
December 8, 1953 |
|
ASRUMATI DEBI Vs. KUMAR RUPENDRA DEB RAIKOT
|
February 27, 1953 |
|
ATHERTON WEST AND COMPANY LIMITED KANPUR U P Vs. SUTI MILL MAZDOOR UNION
|
March 16, 1953 |
|
B SATYANARAYANA Vs. KONDURU VENKATAPAYYA
|
February 26, 1953 |
|
BABURAO SHANTARAM MORE Vs. BOMBAY HOUSING BOARD
|
December 18, 1953 |
|
BASIR UL HUQ Vs. STATE OF WEST BENGAL ON COMPLAINT OF DHIRENDRA NATH BERA
|
April 10, 1953 |
|
BEJOY GOPAL MUKHERJI Vs. PRATUL CHANDRA GHOSE
|
January 28, 1953 |
|
BISWAMBHAR SINGH Vs. STATE OF ORISSA
|
December 18, 1953 |
|
BRAHMA PRAKASH SHANNA Vs. STATE OT UTTAR PRADESH
|
May 18, 1953 |
|
BRAHMA PRAKASH SHARMA AND ORS. Vs. THE STATE OF UTTAR PRADESH
|
May 8, 1953 |
|
C N ARUNACHALA MUDALIAR Vs. C A MURUGATHA MUDALLAR ANOTHER
|
October 14, 1953 |
|
CENTRAL NATIONAL BANK LIMITED Vs. UNITED INDUSTRIAL BANK LIMITED
|
November 26, 1953 |
|
CHAINRUP SAMPATRAM Vs. COMMR OF INCOME TAX WEST BENGAL
|
October 9, 1953 |
|
CHAIRMAN OF BANKURA MUNICIPALITY BANKURA Vs. LALJI RAJA AND SONS
|
March 12, 1953 |
|
CHERUVU NAGESWARASWAMI Vs. VADREVU VISWASUNDARA RAO
|
May 18, 1953 |
|
CHILUKURI VENKATESWARLU Vs. CHILUKURI VENKATANARAYANA
|
December 8, 1953 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. K R M T T THIAGARAJA CHETTY AND CO
|
October 14, 1953 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. A W FIGGIS AND CO
|
September 24, 1953 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. H HIRJEE
|
April 17, 1953 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. MTT. AR. S. AR. ARUNACHALAM CHETTIAR
|
December 22, 1953 |
|
COMMR OF INCOME TAX BOMBAY CITY Vs. CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED
|
October 8, 1953 |
|
COMMR OF INCOME TAX BOMBAY CITY Vs. ROYAL WESTERN INDIA TURF CLUB LIMITED
|
October 26, 1953 |
|
COMMR OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY Vs. BHOGILAL LAHER CHAND INCLUDING BATLIBOI AND CO BOMBAY
|
December 18, 1953 |
|
COMMR OF INCOME TAX WEST BENGAL Vs. JEEWANLAL LTD
|
October 8, 1953 |
|
D R MADHAVAKRISHNAIAH Vs. INCOME TAX OFFICER BANGALORE
|
December 16, 1953 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
May 15, 1953 |
|
DEPUTY COMMR HARDOS IN CHARGE COURT OF WARDS BHARAWAN ESTATE Vs. RAMA KRISHNA NARAIN
|
October 8, 1953 |
|
DUNICHAND HAKIM Vs. DEPUTY COMMR DEPUTY CUSTODIAN EVACUEE PROPERTY KARNAL STATE OF PUNJAB
|
December 18, 1953 |
|
DURGA PERIOD Vs. DEEP CHAND
|
November 18, 1953 |
|
DWARKADAS SHRINIVAS Vs. SHOLAPUR SPINNING AND WEAVING COMPANY LIMITED
|
December 18, 1953 |
|
EBRAHIM ABOOBAKER Vs. TEK CHAND DOLWANI
|
April 10, 1953 |
|
ELECTION COMMISSION INDIA Vs. UNION OF INDIA
|
February 27, 1953 |
|
EOOSEIN EASAM DADA INDIA LIMITED Vs. STATE OF MADHYA PRADESH
|
February 25, 1953 |
|
GAYA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF BIHAR
|
February 3, 1953 |
|
GOPAL KRISHNAJI KETKAR Vs. MAHOMED JAFFARMOHAMED HUSSEIN
|
May 22, 1953 |
|
HABEEB MOHAMED PATITIONER Vs. STATE OF HYDERABAD
|
March 30, 1953 |
|
HABEEB MOHAMMAD Vs. STATE OF HYDERABAD
|
October 5, 1953 |
|
HARIHAR OHAKNAVARTY Vs. STATEOF WEST BENGAL
|
October 22, 1953 |
|
HARMAN SIGH Vs. REGIONAL TRANSPORT AUTHORITY CALCUTTA REGION
|
November 24, 1953 |
|
HATE SINGH BHAGAT SINGH Vs. STATE OF MADHYA BHARAT
|
November 2, 1953 |
|
HIRALAL Vs. BADKULAL
|
March 12, 1953 |
|
ISHWAR SRIDHAR JEW Vs. SUSHILA BALA DASI
|
November 16, 1953 |
|
ISHWARDEO NARAIN SING Vs. KAMTH DEVI
|
February 25, 1953 |
|
JAGADGURU GURUSHIDDASWAMI GURU GANGADHARSWAMI MURUSAVIRNATH Vs. DAKSHINA MAHARASHTRA DIGAMBAR JAIN SABHA
|
October 14, 1953 |
|
JAGADISH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
May 12, 1953 |
|
K C GAJAPATI NARAYAN DEO Vs. STATE OF ORISSA
|
May 29, 1953 |
|
K DAMODARAN Vs. STATE OF TRAVANCORE COCHIN
|
March 20, 1953 |
|
K DAMODARAN Vs. STATE OF TRAVANCORE-COCHIN
|
March 10, 1953 |
|
K M S LAKSHMANIER AND SONS Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS
|
January 23, 1953 |
|
K R M T T THIAGARAJA CHETTY AND CO Vs. COMMR OF INCOME TAX MADRAS
|
October 14, 1953 |
|
KALAWATI Vs. THESTAT OF HIMACHAL PRADESH
|
January 19, 1953 |
|
KALIPADA CHAKRABORTI Vs. PALANI BALA DEVI
|
January 16, 1953 |
|
KALYANPUR LIME WORKS LIMITED Vs. STATE OF BIHAR
|
December 14, 1953 |
|
KEDAR NATH BAJORIA S O RAMJIDAS BAJORIA Vs. STATE OF WEST BENGAL
|
May 22, 1953 |
|
KESHAV MILLS LIMITED Vs. COMMR OF INCOME TAX BOMBAY
|
January 30, 1953 |
|
KIKABHAI PREMCHAND KT BOMBAY Vs. COMMR OF INCOME TAX CENTRAL BOMBAY
|
October 9, 1953 |
|
KRISHNA PILLAI Vs. STATE OF MADRAS REPRESENTING THE INSPECTOR CUSTOMS SEA BASE CUDDALORE
|
November 25, 1953 |
|
KSHETRA MOHAN SANNYASI CHARART SADHUKHAN Vs. COMMR OF EXCESS PROFITS TAX WEST BENGAL
|
October 20, 1953 |
|
KUMBHA MAWJI Vs. DOMINION OF INDIA NOW THE UNION OF INDIA
|
April 16, 1953 |
|
KURA Vs. JAG RAM
|
October 14, 1953 |
|
LAKSHMANA NADAR Vs. R RAMIER
|
April 14, 1953 |
|
LAL BHAGWANT SINGH Vs. KISHEN DAS
|
January 21, 1953 |
|
LIOYDS BANK LIMITED Vs. LLOYDS BANK INDIAN STAFF ASSOCIATION
|
April 17, 1953 |
|
LLOYDS BANK LIMITED Vs. LLOYDS AND INDIAN STAFF ASSOCIATION CALCUTTA BRANCHES
|
April 20, 1953 |
|
MAGGA Vs. STATE OF RAJASTHAN
|
February 16, 1953 |
|
MAHADEV DHANAPPA GUNAKI Vs. STATE OF BOMBAY
|
February 4, 1953 |
|
MAQBOOL HUSSAIN Vs. STATE OF BOMBAY
|
April 17, 1953 |
|
MINERVA MILLS LIMITED BANGALORE Vs. WORKERS OF THE MINERVA MILLS ANOTHER
|
October 8, 1953 |
|
MIRZA RAJA PUSHPAVATHI VIJAYARAN CAJAPATHI RAJ MANNE SULTAN BAHADUR RAJKUMAR PUSHAVATI VISWESWARA GAJAPATHI RAJ SHRIMATHI RANI PUSHAVATHI VIDYAVATHI DEVI VARU DIED RANI PUSHAVATHI LALITHA KUMARI DEVI DOWAGER Vs. PUSHAVATHI VISWESWAR CAJAPATHIRAJ RAJKUMAR OF VIZIANAGRAM:MIRZA RAJA PUSHPAVATHI VIJAYARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR :MIRZA RAJA PUSHPAVATHI VIJAYARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR :MIRZA RAJA PU
|
March 19, 1953 |
|
MOTIPUR ZAMINDARI COMPANY LIMITED Vs. STATE OF BIHAR
|
April 17, 1953 |
|
MUSHLAK HUSSIN Vs. STATE OF BOMBAY
|
March 30, 1953 |
|
NAIN SUKH DAS Vs. STATE OF UTTAR PRADESH
|
May 22, 1953 |
|
NALINAKHYA Vs. SHYAM SUNDER HALDAR
|
January 29, 1953 |
|
NAMDEO LOKMAN LODHI Vs. NARMADABAI
|
February 27, 1953 |
|
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS Vs. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED
|
May 7, 1953 |
|
NATVARLAL PUNJABHAL Vs. DADUBHAL MANUBHAI
|
November 18, 1953 |
|
NAWAB SINGH Vs. STATE OF UTTAR PRADESH
|
September 28, 1953 |
|
NISA STREE Vs. STATE OF ORISSA
|
September 24, 1953 |
|
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA Vs. STATE OF MADRAS
|
March 30, 1953 |
|
PREM NATH Vs. STATE OF DELHI
|
December 17, 1953 |
|
PUNJAB NATIONAL BANK LIMITED Vs. EMPLOYEES OF THE BANK
|
April 10, 1953 |
|
PURNENDU NATH TAGORE Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
May 20, 1953 |
|
R MATHALONE Vs. BOMBAY LIFE ASSURANCE COMPANY LIMITED
|
May 19, 1953 |
|
RAGHUBIR SINGH Vs. COURT OF WARDS AJMER
|
May 15, 1953 |
|
RAJA KULKARNI Vs. STATE OF BOMBAY
|
November 24, 1953 |
|
RAM KRISHAN BHARDWAJ Vs. STATE OF DELHI AND CITHERS
|
April 16, 1953 |
|
RAM NARAYAN SINGH Vs. STATE OF DELHI
|
March 12, 1953 |
|
RAM NARIAN Vs. STATE OF UTTAR PRADESH
|
September 20, 1953 |
|
RAM NATH MADHOPRASAD Vs. STATE OF MADHYA PRADESH
|
January 30, 1953 |
|
RAM PRASAD NARAYAN SAHI Vs. STATE OF BIHAR
|
February 20, 1953 |
|
RAO SHIV BAHADUR SINGH Vs. STATE OF VINDHYA PRADESH
|
May 22, 1953 |
|
RATTAN ANMOL SINGH Vs. ATMA RAM
|
May 21, 1953 |
|
RIZUAN UL HASAN Vs. STATE OF UTTAR PRADESH
|
February 5, 1953 |
|
SADHU SINGH HAMAM SINGH Vs. STATE OF PEPSU
|
October 8, 1953 |
|
SARASWATHI AMMAL Vs. RAJAGOPAL AMMAL
|
October 20, 1953 |
|
SARDAR INDRA SINGH AND SONS LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
September 23, 1953 |
|
SATISH CHANDRA ANAND Vs. UNION OF INDIA
|
March 13, 1953 |
|
SATYABRATA GHOSE Vs. MUGNEERAM BANGUR AND CO
|
November 16, 1953 |
|
SEKSARIA COTTON MILLS LIMITED OTHERS Vs. STATE OF BOMBAY
|
March 30, 1953 |
|
SHIBBAN LAL SAKSENA Vs. STATE OF UTTAR PRADESH
|
December 3, 1953 |
|
SHIV NARAIN JAFA Vs. HONBLE JUDGES OF HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 15, 1953 |
|
SHRINIVAS PANNALAL CHOKHANI Vs. STATE OF MADHYA PRADESH
|
May 29, 1953 |
|
SIDHAKAMAL NAYAN RAMANUJ DAS Vs. BIRA NAIK
|
April 19, 1953 |
|
SIDHESHWAR MUKHERJEE Vs. BHUBAESHWAR PRASAD NARAIN SINGH
|
October 5, 1953 |
|
SODHI SHAMSHER SINGH DETENUS Vs. STATE OF PEPSU
|
October 1, 1953 |
|
SOHAN PATHAK AND SONS Vs. COMMISSIONER OF INCOME TAX U P
|
September 23, 1953 |
|
STATE OF ASSAM Vs. KESHAB PRASAD SINGH
|
April 14, 1953 |
|
STATE OF BOMBAY Vs. PANDURANG VINAYAK
|
March 13, 1953 |
|
STATE OF TRAVANCORE COCHIN Vs. SHANMUGHA VILAS CASHEWNUT FACTORY QUILON
|
May 8, 1953 |
|
STATE OF WEST BENGAL Vs. SERAJUDDIN BATLEY:THE UNION OF INDIA
|
November 24, 1953 |
|
STATE OF WEST BENGAL Vs. BELLA BANERJEE
|
December 11, 1953 |
|
STATE OF WEST BENGAL Vs. SUBODH GOPAL BOSE
|
December 17, 1953 |
|
SUKHDEV SINGH Vs. HONBLE C J S TEJA SINGH AND THE HONBLE JUDGES OF THE PEPSU HIGH COURT AT PATIALA
|
November 25, 1953 |
|
SUKHDEV SINGH SODHI Vs. THE CHIEF JUSTICE
|
November 25, 1953 |
|
SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
November 23, 1953 |
|
SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
November 16, 1953 |
|
SYED QASIM RAZVI Vs. STATE OF HYDERABAD
|
January 19, 1953 |
|
T DEVADASAN Vs. UNION OF INDIA AND UNOTHER
|
August 29, 1953 |
|
T SARASWATHI AMMAL Vs. JAGADAMBAL
|
February 27, 1953 |
|
THAKUR PRASAD Vs. STATE MADHYA PRADESH
|
January 27, 1953 |
|
THAKURAIN RAJ RANI Vs. DWARKANATH SINGH
|
January 23, 1953 |
|
THE STATE OF BOMBAY AND ANR. Vs. THE UNITED MOTORS (INDIA) LTD. AND ORS.
|
March 30, 1953 |
|
TRIMBAK Vs. STATE OF MADHYA PRADESH
|
March 12, 1953 |
|
TROJAN AND COMPANY Vs. RM N N NAGAPPA CHETTIAR
|
March 20, 1953 |
|
TURNER MORRISON AND COMPANY LIMITED Vs. COMMR OF INCOME TAX WEFT BENGAL
|
January 16, 1953 |
|
UNION OF INDIA Vs. UNITED MOTORS INDIA LIMITED
|
March 30, 1953 |
|
UNION OF INDIA Vs. MADAN GOPAL KABRA
|
December 16, 1953 |
|
VIJENDRAJIT AYODHYA PRASAD GOEL Vs. STATE OF BOMBAY
|
March 13, 1953 |
|
WALL STAGH Vs. SOHAN SINGH
|
October 26, 1953 |
LOGIN