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ABDUL GANI Vs. STATE OF MADHYA PRADESH
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March 3, 1952 |
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AJMER SINGH Vs. STATE OF PUNJAB
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December 10, 1952 |
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AMEERUNNISSA BEGUM Vs. MAHBOOB BEGUM
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December 9, 1952 |
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AMJAD KHAN S O HAJI MOHAMMAD KHAN Vs. STATE
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March 20, 1952 |
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ANGLO FRENCH TEXTILE COMPANY LIMITED Vs. COMMR OF INCOME TAX MADRAS
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December 22, 1952 |
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ASWINI KUMAR GHOSE Vs. ARABINDA BOSE
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December 12, 1952 |
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ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS Vs. ARABINDA BOSE
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October 27, 1952 |
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BATHINA RAMAKRISHNA REDDY Vs. STATE OF MADRAS
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February 14, 1952 |
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BHAGWAN SINGH Vs. STATE OF PUNJAB 1
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April 30, 1952 |
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BHATIA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. D C PATEL
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November 5, 1952 |
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BHUJANRAO DAULATRAO Vs. MALOJIRAO DAULATRAO
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January 30, 1952 |
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BHUPENDRA NARAIN SINGHA BAHADUR Vs. BAHADUR SINGH
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April 2, 1952 |
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BUCKINGHAM AND CARNATIC COMPANY LIMITED Vs. WORKERS OF THE BUCKINGHAM AND CARNATIC COMPANY LIMITED
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December 2, 1952 |
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BUDGE MUNICIPALITY Vs. R MUKHERJEE
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December 5, 1952 |
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CHELLOOR MANKKAL NARAYAN ITTIRAVI NAMBUDIRI Vs. STATE OF TRAVANCORE COCHIN
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November 10, 1952 |
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COMMISSIONER OF INCOME TAX MADRAS Vs. K SRINIVASAN
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December 22, 1952 |
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D K NABHIRAJIAH Vs. STATE OF MYSORE
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May 26, 1952 |
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D N BANERJI Vs. P R MUKHERJEE
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December 5, 1952 |
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DARSHAN SINGH BALWANT SINGH THE UNION OF INDIA INTERVENER Vs. STATE OF PUNJAB
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December 5, 1952 |
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DATTATRAYA MORESHWAR Vs. STATE OF BOMBAY
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March 27, 1952 |
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DHIYAN SINGH Vs. JUGAL KISHORE
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February 22, 1952 |
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EBRAHIM ABOOBAKAR Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI
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May 26, 1952 |
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FIRM CHHOTABHAI JETHABAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
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December 22, 1952 |
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FIRM OF N PEDDANNA OGETI BALAYYA Vs. KATTA SRINIVAS AYYA SETTI SONS
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October 19, 1952 |
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G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS Vs. RAMAN AND RAMAN LTD
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March 17, 1952 |
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GANESHI LAL Vs. JOTI PERSHAD
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November 7, 1952 |
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GANPAT RAI HIRALAL Vs. AGGARWAL CHAMBER OF COMMERCE LIMITED
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October 24, 1952 |
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GODAVARI PARULEKAR Vs. STATE OF BOMBAY
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December 5, 1952 |
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GOKAL CHAND Vs. PARVIN KUMARI
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May 16, 1952 |
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GUNENDRA NATH MITRA Vs. SATISH CHANDRA HUI
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December 2, 1952 |
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GUNUPATI KESHAVRAM REDDY Vs. NAFISUL HASAN AND THE STATE OF UTTAR PRADESH
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March 18, 1952 |
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GUR NARAIN DAS Vs. OUR TAHAL DAS
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May 16, 1952 |
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GURBACHAN SINGH Vs. STATE OF BOMBAY
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May 7, 1952 |
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HANUMANT GOVIND NARGUNDKAR Vs. STATE OF MADHYA PRADESH
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September 23, 1952 |
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HEMRAJ Vs. RUSTOMJI
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February 14, 1952 |
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HIRO DEVI Vs. DISTRICT BOARD SHAHJAHANPUR
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October 20, 1952 |
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IMPORTERS AND MANUFACTURERS LIMITED Vs. PHEROZE FRAMROZE TARAPOREWALA
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December 10, 1952 |
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JOSHI GIRJADHARJI Vs. LACHMANJI PANTH
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April 25, 1952 |
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K V KRISHNAMURTHY IYER Vs. STATE OF MADRAS
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October 6, 1952 |
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KAMAKSHAYA NARAYAN SINGH Vs. CHOHAN RAM
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October 23, 1952 |
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KASHINATH BHASKAR DATAR Vs. BHASKAR VISHWESHWAR
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February 22, 1952 |
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KASHMIRA SINGH Vs. STATE OF MADHYA PRADESH
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March 4, 1952 |
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KATHI RANING RAWAT Vs. STATE OF SAURASHTRA
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February 27, 1952 |
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KESHARDEO CHAMRIA Vs. RADHA KISSEN CHAMRIA
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October 30, 1952 |
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L S RAJU Vs. STATE OF MYSORE
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May 29, 1952 |
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LACHMAN SINGH Vs. STATE
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March 21, 1952 |
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LACHMANDAS KEWALRAM Vs. STATE OF BOMBAY HABEEB MOHAMIMD
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May 20, 1952 |
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MAHABIR GOPE Vs. HARBANS NARAIN SINGH
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April 14, 1952 |
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MOHAMMAD AMIN Vs. VAKIL AHMAD
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October 22, 1952 |
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MOHAMMAD YASIN Vs. TOWN AREA COMMITTES JALALABAD
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February 27, 1952 |
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MOHANLAL GOENKA Vs. BENOY KISHNA MUKHERJEE
|
December 9, 1952 |
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MORAN MAR BASSELLOS CATHOLICOS Vs. MOAT REV MAR POULOSE ATHANASLUS
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May 21, 1952 |
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N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT Vs. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST
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January 21, 1952 |
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NAR HARI SHASTRI Vs. BADRINATH TEMPLE COMMITTEE
|
May 9, 1952 |
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NARANJAN SINGH NATHAWAN Vs. STATE OF PUNJAB
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January 25, 1952 |
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NEMI CHAND Vs. EDWARD MILLS COMPANY LIMITED
|
November 10, 1952 |
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PALVINDER KAURRUP SINGH FATHER OF JASPAL SINGH DECEASED CAVEATOR Vs. STATE OF PUNJAB
|
October 22, 1952 |
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PANGAMBAM KALANJOY SINGH Vs. STATE OF MANIPUR
|
April 24, 1952 |
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PANNALAL Vs. MT NARAIN
|
March 7, 1952 |
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PARRY AND CO LIMITED DARE HOUSE MADRAS Vs. COMMERCIAL EMPLOYEES ASSOCIATION MADRAS
|
April 10, 1952 |
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PAYYAVULA VENGAMMA Vs. PAYYA VULA KESANNA
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October 29, 1952 |
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PHOOL KUER Vs. MT PERN KUER AND AFTER HER DEATH BOHRE MANOHAR LAL ANCR ANOTHER
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April 24, 1952 |
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PRAGDASJI GURU BHAGWANDASJI Vs. ISHWARLALBHAI NARSIBHAI
|
March 7, 1952 |
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PURAN S O RAM Vs. STATE OF PUNJABI
|
November 13, 1952 |
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RAGHUVANSHI MILLS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
November 3, 1952 |
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RAJ BAJRANG BAHADUR SINGH Vs. THAKURAIN BAKHTI AJ KUCR
|
November 7, 1952 |
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RAJA SURIYA PAL SINGH Vs. STATE OF U.P.
|
May 2, 1952 |
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RAM Vs. NOTIFIED AREA COMMITTES KHATAULI
|
February 27, 1952 |
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RAM MILLS LIMITED BOMBAY Vs. COMMR OF EXCESS PROFITS TAX CENTRAL BOMBAY
|
January 16, 1952 |
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RAMESHWAR BHARTIA Vs. STATE OF ASSAM
|
October 23, 1952 |
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RUBY GENERAL INSURANCE COMPANY LIMITED Vs. PEAREY LAL KUMAR
|
February 25, 1952 |
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SANWAT KHAN Vs. STATE OF RAJASTHAN
|
December 9, 1952 |
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SHAMRAO V PARULEKAR STATE OF HYDERABAD Vs. DISTRICT MAGISTRATE THANA BOMBAY:DISTRICT MAGISTRATE THANA BOMBAY
|
May 26, 1952 |
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SHE MULCHAND AND CO Vs. JAWAHAR MILLS LTD
|
December 9, 1952 |
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SISIR KUMAR DUTTA THE UNION OF INDIA Vs. STATE OF WEST BENGAL
|
December 5, 1952 |
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SRIMATI RAJ LAKSHMI DASI Vs. BANAMALI SEN
|
October 27, 1952 |
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STATE GOVERNMENT MADHYA PRADESH Vs. RAMKRISHNA GANPATRAO LIMSEY
|
November 19, 1952 |
|
STATE OF BIHAR Vs. SHAILABALA DEVI
|
May 26, 1952 |
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STATE OF BIHAR Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
|
May 2, 1952 |
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STATE OF BOMBAY Vs. PURUSHOTTAM JOG NAIK
|
May 26, 1952 |
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STATE OF BOMBAY Vs. VIRKUMAR GULABCHAND SHAH
|
May 27, 1952 |
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STATE OF MADRAS Vs. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN
|
March 31, 1952 |
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STATE OF MADRAS Vs. C P SARATHY
|
December 5, 1952 |
|
STATE OF PUNJAB Vs. AJAIB SINGH
|
November 10, 1952 |
|
STATE OF TRAVANCORE COCHIN Vs. BOMBAY COMPANY LIMITED ALLEPPEY
|
October 18, 1952 |
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STATE OF TRAVANCORE-COCHIN AND ORS. Vs. THE BOMBAY CO. LTD.
|
October 16, 1952 |
|
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE Vs. ANWAR ALI SARKAR:ANWAR ALI SARKAR
|
January 11, 1952 |
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STATE OFBIHAR Vs. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH
|
May 5, 1952 |
|
STRAWBOARD MANUFACTURING CO LIMITED Vs. GUTTA MILL WORKERS UNION
|
December 17, 1952 |
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SUNDERABAI Vs. DEVAJI SHANKAR DESHPANDE
|
October 3, 1952 |
|
SUNDERLAL Vs. STATE OF MADHYA PRADESH
|
November 13, 1952 |
|
T B IBRAHIM PROPRIETOR BUS STAND TANJORE Vs. REGIONAL TRANSPORT AUTHORITY TANJORE
|
December 5, 1952 |
|
UNION OF INDIA Vs. HIRA DEVI
|
May 21, 1952 |
|
UNITED COMMERCIAL BANK LIMITED Vs. SECRETARY U P BANK EMPLOYEES UNION
|
September 19, 1952 |
|
V E A ANNAMALAI CHETTIAR Vs. S V V S VEERAPPA CHETTIAR
|
December 9, 1952 |
|
VENKATESWARALOO Vs. SUPDT CENTRAL JAIL HYDERABAD STATE
|
November 24, 1952 |
|
VISHWAMITRA PRESS KARYALAYA KANPUR THE STATE OF UTTAR PRADESH Vs. WORKERS OF VISHWAMITRA PRESS:WORKERS OF VISHWAMITRA PRESS
|
December 2, 1952 |
|
W H KING Vs. REPUBLIC OF INDIA
|
February 1, 1952 |
|
WORKERS OF INDUSTRY COLLIERY Vs. MANAGEMENT OF INDUSTRY COLLIERY
|
December 12, 1952 |
|
ZWINGLEE ARIEL Vs. STATE OL MADHYA PRADESH
|
December 3, 1952 |
LOGIN