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ADAMJI UMAR DALAL Vs. STATE OF BOMBAY
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November 26, 1951 |
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ANGURBALS MULLICK Vs. DEBABRATA MULLICK
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May 3, 1951 |
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ANNAGOUDA NATHGOUDA Vs. COURT OF WARDS SATARA
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December 17, 1951 |
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ARJUN SINGH Vs. KARTAR SINGH
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March 2, 1951 |
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B VENKATAMANA Vs. STATE OF MADRAS
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March 9, 1951 |
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BADRI NARAIN JHA Vs. RAMESHWAR DAYAL SINGH
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February 5, 1951 |
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BHAGAT SINGH Vs. STATE
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December 19, 1951 |
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BHAGWATI PRASAD SAH Vs. DULHIN RAMESHWARI KUER
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May 7, 1951 |
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BHIM SINGH Vs. STATE OF PUNJAB
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October 4, 1951 |
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BIJOY OKAND PATRA Vs. STATE OF WEST BENGAL
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December 14, 1951 |
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BISHUNDEO NARAIN Vs. SEOGENI RAI
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May 4, 1951 |
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CHANDRASINH MANIBHAI Vs. SURJIT LAL LDHAMAL CHHABDA
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February 23, 1951 |
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CHINNATHAYI Vs. KULASEKARA PANDIYA NAIKCER
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December 14, 1951 |
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COLLECTOR OF BOMBAY Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
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October 5, 1951 |
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COMISSIONER OF POLICE BOMBAY Vs. GORDHANDAS BHANJI
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November 23, 1951 |
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COMMISSINER OF EXCESS PROFITS TAX BOMBAY CITY Vs. LAKSHMI SILK MILLS LIMITED
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September 18, 1951 |
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COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS Vs. R S A SANKARA AYYAR
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October 1, 1951 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. FINLAY MILLS LIMITED
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October 1, 1951 |
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COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ISTHMIAN STEAMSHIP
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November 12, 1951 |
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CONSTITUTION OF INDIA AND DELHI LAWS ACT 1912 Vs. UNION OF INDIA
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May 23, 1951 |
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D I MAC PHERSON Vs. M N APPANNA
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February 9, 1951 |
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D STEPHENS Vs. NOSIBOLLA
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March 2, 1951 |
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DISTRICT BOARD TANJORE Vs. M K NOOR MOHAMED ROWTHER
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December 10, 1951 |
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EASTERN INVESTMENTS LIMITED Vs. T COMR OF INCOME TAX WEST BENGAL BMP
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May 4, 1951 |
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FATMA HAJI ALI MOHAMMAD HAJEE Vs. STATE OF BOMBAY
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February 5, 1951 |
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FIRM SRINIWAS RAM KUMAR Vs. MAHABIR PRASAD
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February 9, 1951 |
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GANGA SARAN Vs. FIRM RAM CHARAN RAM GOPAL
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November 1, 1951 |
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GEOFFREY MANNERS AND COMPANY LTD. Vs. THE STATE OF BOMBAY
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May 11, 1951 |
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HARLA Vs. STATE OF RAJASTHAN
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September 24, 1951 |
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IN RE ALL INDIA INDUSTRIAL TRIBUNAL (BANK DISPUTES) Vs.
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April 9, 1951 |
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ISWAR GOPAL JIEU THAKUR Vs. PRATAPMAL BAGARIA
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March 14, 1951 |
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JANARDHAN REDDY Vs. STATE OF HYDERABAD
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March 16, 1951 |
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JANGAL PRASAD Vs. STATE
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December 20, 1951 |
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JOYLAL AGARWALA Vs. STATE UNION OF INDIA
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October 4, 1951 |
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KARNANI INDUSTRIAL BANK LIMITED Vs. PROVINCE OF BENGAL
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May 4, 1951 |
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KEDAR LAL SEAL Vs. BAN LAL SEAL
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December 18, 1951 |
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KESHAVAN MADHAVA MENON Vs. STATE OF BOMBAY
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January 22, 1951 |
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KISHORI LAL Vs. SHANTI DEVI
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September 18, 1951 |
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LAKSHMINARAIN BHADANI Vs. COMMR OF INCOME TAX BIHAR AND ORISSA
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September 11, 1951 |
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LOGENDRANATH JHA Vs. POLAI LAL BISWAS
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May 5, 1951 |
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MAHARASHTRA SUGAR MILLS LIMITED Vs. STATE OF BOMBAY
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May 5, 1951 |
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MAKHAN SINGH TARSIKKA Vs. STATE OF PUNJAB
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December 10, 1951 |
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MANOHAR LAL Vs. STATE
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May 23, 1951 |
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MOTHEY ANJD RATAA RAJA KUMAR Vs. KONEY NARAYANA RAO
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November 23, 1951 |
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MUMMAREDDI NAGI REDDI Vs. PITTI DURAIRAJA NAIDU
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May 8, 1951 |
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MUTHUSWAMI Vs. STATE OF MADRAS
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October 22, 1951 |
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P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LIMITED
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December 21, 1951 |
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PASHUPATINATH MAILA Vs. DEBA PROSANNA MUKHERJEE
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May 4, 1951 |
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PUSHKAR SINGH Vs. STATE OF MADHYA BHARAT
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September 18, 1951 |
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R R CHARI Vs. STATE OF UTTAR PRADESH
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March 19, 1951 |
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RAI BRIJ RAJ KRISHNA Vs. S K SHAW
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February 2, 1951 |
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RAJA BRAJA SUNDAR DEB Vs. MONI BEHARA
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March 27, 1951 |
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RAJA KULKARNI Vs. STATE OF BOMBAY
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November 21, 1951 |
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RAM DHAN LAL Vs. RADHESHAM
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March 19, 1951 |
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RAM KUMAR DAS Vs. JAGDISH CHANDRA DEO DHABAL DEB
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November 26, 1951 |
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RAM NANDAN PRASAD NARAYAN SINGH Vs. KAPILDEO RAMJEE
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January 12, 1951 |
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RAM SINGH Vs. STATE OF DELHI
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April 6, 1951 |
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RAMESHWAR S O KALYAN SINGH Vs. STATE OF RAJASTHAN
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December 20, 1951 |
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RAMJILAL Vs. INCOME TAX OFFICER MOHINDAR GARH
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January 12, 1951 |
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RAMRATAN Vs. STATE OF RAJASTHAN
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September 13, 1951 |
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RAVULA HARIPRASED RAO Vs. STATE
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March 19, 1951 |
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RUDRESHWARI PRASAD SINHA Vs. RANI PROBHABATI
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October 26, 1951 |
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S KRISHNAN Vs. STATE OF MADRAS
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May 7, 1951 |
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SANT LAL MAHTON Vs. KAMLA PRASAD
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October 17, 1951 |
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SANTOSH JAIN Vs. STATE
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March 5, 1951 |
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SHANKARS PRASAD SINGH DEO Vs. UNION OF INDIA
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October 5, 1951 |
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STATE OF BOMBAY Vs. ATAMA RAM SHRIDHAR VAIDYA
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January 25, 1951 |
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STATE OF BOMBAY Vs. F N BALSARA
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May 5, 1951 |
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STATE OF MADRAS Vs. CHAMPAKAM DORAIRAJAN
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April 9, 1951 |
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STATE OF ORISSA Vs. MADAN GOPAL RUNGLA
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October 25, 1951 |
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STATE OF SERAIKELLA Vs. UNION OF INDIA
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April 6, 1951 |
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SUKHDEV SINGH Vs. MAHARAJA BAHADUR OF GIDHAUR
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May 2, 1951 |
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SURAJPAL SINGH Vs. STATE
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December 20, 1951 |
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TARA SINGH Vs. STATE
|
June 1, 1951 |
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TARAPADA DE Vs. STATE OF WEST BENGAL
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January 25, 1951 |
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TIKAIT HARGOBIND PRASAD SINGH Vs. PHALDANI KUMARI
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November 29, 1951 |
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TULSIRAM KANU Vs. STATE
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January 29, 1951 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
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February 23, 1951 |
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UNION COMMERIAL BANK LIMITED Vs. THEIR WORKMEN
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March 9, 1951 |
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V RAMASWAMI AIYENGAR Vs. T N V KAILASA THEVAR
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March 5, 1951 |
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WILAYAT KHAN Vs. STATE OF UTTAR PRADESH
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May 25, 1951 |