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A K GOPALAN Vs. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA
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May 19, 1950 |
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A M MAIR AND CO Vs. GORDHANDAS SAGARMULL
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November 30, 1950 |
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ABDULLA AHMED Vs. ANIMEFIDRA KISSAN MITTAR
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March 14, 1950 |
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ARJUNA LAL MISRA Vs. STATE
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November 30, 1950 |
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ASHUTOSH LAHIRY Vs. STATE OF DELHI
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May 19, 1950 |
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BACHHARAM DATTA PATIL Vs. VISHWANATH PUNDLIK PATIL
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September 20, 1950 |
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BHARAT BANK LIMITED DELHI Vs. EMPLOYEES OF BHARAT BANK LTD
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May 26, 1950 |
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BHAWANIPORE BANKING CORPORATION LIMITED Vs. GOURI SHANHAR SHARNA
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March 14, 1950 |
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BRIJ BHUSHAN Vs. STATE OF DELHI
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May 26, 1950 |
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BRIJ BHUSHAN Vs. STATE OF DELHI
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March 2, 1950 |
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CHARANJIT LAL CHOWDHARY Vs. UNION OF INDIA
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December 4, 1950 |
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CHIEF CONTROLLING REVENUE AUTHORITY AND SUPERINTENDENT OF STAMPS Vs. MAHARASHTRA SUGAR MILLS LTD
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May 27, 1950 |
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CHIER CONTROLLING BEVENUE AUTHORITY Vs. MAHARASHTRA SUPER MILLS LIMITED
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May 26, 1950 |
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CHINTAMANRAO Vs. STATE OF MADHYA PRADESH
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November 8, 1950 |
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CHITTARANJAN MUKHERJI Vs. BARHOO MAHTO
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May 5, 1950 |
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CO OPERATIVE SOCIETY OF DEBTS Vs. NANDLAL
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October 12, 1950 |
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COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL Vs. SASHEB CHANDRA MANDAL
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May 9, 1950 |
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COMMISSIONER OF INCOME TAX MADRAS Vs. ARUNACHALAM CHETTIAR
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January 11, 1950 |
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COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA AGENCY LIMITED
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December 21, 1950 |
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COMMISSIONER OF LNCOME TAX BOMBAY Vs. AHMEDBHAI UMARBHAI AND CO BOMBAY
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May 4, 1950 |
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COMMR OF INCOME TAX U P Vs. GAPPUMAL KANHAIYA LAL
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May 26, 1950 |
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EXECUTORS OF ESTATE OF LT COMMR J K DUBASH Vs. COMMISSINER OF INCOME TAX BOMBAY CITY BOMBAY
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December 21, 1950 |
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FIRM RAM KRISHNA BAMNATH AGARWAL KAMPTEE Vs. SECRETARY MUNICIPAL COMMITTEE KAMPTES
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March 14, 1950 |
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GNAMBAL AMMAL Vs. T RAJU AYYAR
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December 21, 1950 |
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GORAKHRAM SADHURAM Vs. LAXMIBAI WIFE OF INDERLAL NANDLAL
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March 14, 1950 |
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H P SINGH Vs. THAKUR PRASAD TEWARI
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December 21, 1950 |
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JANARDHAN REDDY Vs. STATE CRIMINAL MISC
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December 14, 1950 |
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JEEVANTHA Vs. HANUMANTHA AND NTHERS
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November 20, 1950 |
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KALI RAM DOKANIA Vs. S K ULFAT
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December 1, 1950 |
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KAMALA BANJAN ROY Vs. BAIJNATH BAJORIA
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December 1, 1950 |
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KAPILDEO SINGH Vs. THE KING
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January 24, 1950 |
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KAPORE CHAND Vs. KIDAR NISSA BEGUM
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October 12, 1950 |
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KHIMJI POONJA AND CO Vs. BALDEO DAS C PARIKH
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March 14, 1950 |
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LAKHI NARAYAN DAS Vs. THE PROVINCE OF BIHAR
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March 30, 1950 |
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LAXMI DEVI SUGAR MILLS LIMITED Vs. NAND KISHORE SINGH
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October 4, 1950 |
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MAHASAY GANESH PRASAD RAY Vs. NARENDRA NATH SEN
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December 1, 1950 |
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MANGAN LAL DEOSHI Vs. MOHAMMAD MOINUL HUQUE
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December 1, 1950 |
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MANIEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI GINWALL AND SONS
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March 21, 1950 |
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MOHINDER SINGH S O INDER SINGH Vs. STATE
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October 17, 1950 |
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N B KHARE Vs. STATE OF DELHI
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May 26, 1950 |
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NAGUBA APPA Vs. NAMDEV RESON DENT
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November 20, 1950 |
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NANALAL ZAVER Vs. BOMBAY LIFE ASSURANCE CO LIMITED
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May 4, 1950 |
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NARHARI Vs. SHANKER
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October 13, 1950 |
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NEW PIECE GOODS BAZAAR CO LIMITED BOMBAY Vs. COMMISSIONER OF INCOM TAX BOMBAY
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May 26, 1950 |
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PANNALAL JANKIDAS A FIRM Vs. MOHANLAL
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December 21, 1950 |
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PARAS NATH THAKUR Vs. MOHANI DASI DECEASED ANA
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May 12, 1950 |
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PERSBADI Vs. STATE OF UTTAR PRADESH
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September 25, 1950 |
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PRANDAS Vs. STATE
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March 14, 1950 |
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PREM CHAND SATRAMDAS Vs. STATE OF BIHAR
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November 30, 1950 |
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PRITAM SINGH Vs. STATE
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May 5, 1950 |
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PROVINCE OF BOMBAY Vs. KHUSHALDAS S ADVANI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVE A GOVINDRAM KHUSHALDAS AND B RAMCHAND KHUSHALDAS
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September 15, 1950 |
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RACHPAL MAHRAJ Vs. BHAGWANDAS DARUKA
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May 5, 1950 |
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RAM BABU SAKSENA Vs. STATE
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May 5, 1950 |
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RAM GOPAL Vs. NAND LAL
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November 14, 1950 |
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RANGA NILAYAM RAMA KRISHNA RAO Vs. KANDOKORI CHELLAYAMMA
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October 17, 1950 |
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RASHID AHMED Vs. MUNICIPAL BOARD KAIRANA OPPOSITE PARTY; AND UNION OF INDIA AND STATE OF UTTAR PRADESH
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May 19, 1950 |
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ROMESH THAPPAR Vs. STATE OF MADRAS
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May 26, 1950 |
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SARJU PERSHAD RAMDEO SAHU Vs. JWALESHWARI PRATAP NARAIN SINGH
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November 14, 1950 |
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SHEODHARI RAI Vs. SURAJ PRASAD SINGH
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December 1, 1950 |
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SHETH MANEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI GINWALLA
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March 21, 1950 |
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STATE OF BOMBAY Vs. NAROTTAMDAS JETHABHAI
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December 20, 1950 |
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STATE OF TRIPURA Vs. PROVINCE OF EAST BENGAL
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December 4, 1950 |
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THE BHARAT BANK LTD., DELHI Vs. THE EMPLOYEES OF THE BHARAT BANK LTD., DELHI AND THE BHARAT BANK EMPLOYEES' UNION, DELHI
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March 1, 1950 |
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V VR N M SUBBAYYA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
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December 21, 1950 |
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YESHWANT DEORAO Vs. WALCHAND RAMCHAND
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December 1, 1950 |
LOGIN