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ABHIKSHEK SHAH Vs. STATE OF HARYANA
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April 18, 2026 |
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ABHINANDAN MUTNEJA Vs. STATE OF PUNJAB
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February 19, 2026 |
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ADITYA VIKRMA Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
January 9, 2026 |
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AGGARWAL SONS Vs. UNION OF INDIA
|
January 23, 2026 |
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AHWANI SHARMA Vs. STATE OF PUNJAB
|
April 27, 2026 |
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AIJAJ Vs. STATE OF HARYANA
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January 1, 2026 |
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AJAY Vs. STATE OF HARYANA
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March 9, 2026 |
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AJAY AGGARWAL Vs. STATE OF PUNJAB
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January 13, 2026 |
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AJAY KOCHHAR Vs. STATE OF PUNJAB
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March 5, 2026 |
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AJAY KUMAR Vs. STATE OF PUNJAB
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January 8, 2026 |
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AJIT KAUR MULTANI Vs. STATE OF PUNJAB
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January 9, 2026 |
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AJIT SINGH Vs. STATE OF PUNJAB
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January 13, 2026 |
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AKASH TALWAR @ AMRISH TALWAR Vs. STATE OF PUNJAB
|
March 5, 2026 |
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ALIMAN Vs. ABDUL HANNAN
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February 12, 2026 |
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AMARJEET SINGH Vs. STATE OF PUNJAB
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January 15, 2026 |
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AMARJIT BAINS Vs. STATE OF PUNJAB
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January 20, 2026 |
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AMARJIT KAUR Vs. JASWANT KAUR
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April 22, 2026 |
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AMRIT ANJANA Vs. STATE OF PUNJAB
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January 14, 2026 |
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AMRITPAL SINGH Vs. STATE OF PUNJAB
|
April 8, 2026 |
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ANCHAL MITTAL Vs. STATE OF HARYANA
|
January 15, 2026 |
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ANIL DHAWAN Vs. BANK OF INDIA
|
April 1, 2026 |
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ANIL KUMAR Vs. STATE OF HARYANA
|
February 20, 2026 |
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ANIL KUMAR Vs. SHAMSHER SINGH
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March 5, 2026 |
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ANITA Vs. PUNJAB NATIONAL BANK
|
February 17, 2026 |
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ANITA Vs. STATE OF HARYANA
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March 10, 2026 |
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ANKIT Vs. STATE OF HARYANA
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January 7, 2026 |
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ANMOL SINGH Vs. SATPAL
|
January 20, 2026 |
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ANSHU Vs. STATE OF HARYANA
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March 16, 2026 |
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ANUJ KUMAR SINGH Vs. UNION OF INDIA
|
April 16, 2026 |
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ARJUN WALIA Vs. TARUN BATRA
|
February 17, 2026 |
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ARVIND Vs. HARYANA STAFF SELECTION COMMISSION
|
February 20, 2026 |
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ASHA DEVI Vs. STATE OF PUNJAB
|
February 19, 2026 |
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ASHISH AGGARWAL Vs. STATE OF HARYANA
|
March 10, 2026 |
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ASHOK KUMAR Vs. MANAGER, AXIS BANK, BRANCH MANIMAJRA, CHANDIGARH
|
February 3, 2026 |
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ASI BASAU RAM Vs. STATE OF HARYANA
|
February 4, 2026 |
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ASSOCIATED JOURNALS LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2026 |
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ATUL KUMAR Vs. STATE OF HARYANA
|
May 4, 2026 |
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AVDESH Vs. STATE OF HARYANA
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January 19, 2026 |
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AVTAR SINGH Vs. STATE OF PUNJAB
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May 4, 2026 |
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AVTAR SINGH Vs. ASHU KUMAR
|
February 3, 2026 |
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AYUSH GARG @ AAYUSH Vs. SUDESH KUMAR
|
February 2, 2026 |
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BABU LAL Vs. STATE OF HARYANA
|
January 19, 2026 |
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BABU RAM Vs. STATE OF PUNJAB
|
January 23, 2026 |
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BACHAN SINGH Vs. STATE OF PUNJAB
|
February 23, 2026 |
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BAHADUR SINGH Vs. STATE OF HARYANA
|
January 13, 2026 |
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BAJRANG DASS Vs. STATE OF HARYANA
|
March 6, 2026 |
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BALBIR SINGH Vs. STATE OF HARYANA
|
February 12, 2026 |
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BALBIR SINGH Vs. BALBIR SINGH
|
January 6, 2026 |
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BALBIR SINGH Vs. PARDEEP
|
February 4, 2026 |
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BALDEV Vs. NIRANJAN SINGH
|
February 10, 2026 |
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BALDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
February 19, 2026 |
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BALJEET KAUR Vs. STATE OF PUNJAB
|
February 17, 2026 |
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BALJEET SINGH Vs. STATE OF HARYANA
|
February 13, 2026 |
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BALJIT KAUR Vs. BALJINDER SINGH
|
February 4, 2026 |
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BALJIT SINGH Vs. UNION OF INDIA
|
February 5, 2026 |
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BALJYOT SIDHU Vs. STATE OF PUNJAB
|
March 24, 2026 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
January 12, 2026 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 24, 2026 |
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BALWINDER SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 15, 2026 |
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BANWARI LAL ETC. Vs. STATE OF UT CHANDIGARH
|
January 12, 2026 |
|
BARINDERPAL SINGH Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
BHALLA SINGH Vs. STATE OF PUNJAB
|
January 13, 2026 |
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BHIM SAIN CHAWLA Vs. LAKHVIR SINGH
|
March 10, 2026 |
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BHUPINDER SINGH Vs. STATE OF PUNJAB
|
February 27, 2026 |
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BHUPINDER SINGH Vs. STATE OF HARYANA
|
February 24, 2026 |
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BIJENDER SINGH, ASI Vs. STATE OF HARYANA
|
February 20, 2026 |
|
BIKRAMJIT SINGH ALIAS BIKKA Vs. STATE OF PUNJAB
|
April 21, 2026 |
|
BINDER SINGH Vs. DEPUTY COMMISSIONER
|
February 4, 2026 |
|
BIR SINGH Vs. UNION OF INDIA
|
April 7, 2026 |
|
BIRENDER SINGH Vs. BRAHMJEET
|
January 13, 2026 |
|
BIRINDER PAL SINGH Vs. MAJ. GENERAL (RETD.) GANDHARAV SINGH NAGRA
|
February 23, 2026 |
|
BKHSHISH SINGH Vs. MANOHAR LAL
|
February 12, 2026 |
|
BRAHMA PRAKASH Vs. STATE OF HARYANA
|
March 16, 2026 |
|
BRAHMANAND Vs. SUSHIL KUMAR
|
April 23, 2026 |
|
BRAHMJEET KAUSHAL Vs. UNION OF INDIA
|
March 13, 2026 |
|
BRIJ MOHAN KAUSHIK Vs. SAJJAN SINGH
|
February 25, 2026 |
|
C.T. BALDEV RAM Vs. STATE OF HARYANA
|
February 26, 2026 |
|
CENTRAL STATE FARM HISAR Vs. STATE OF HARYANA
|
January 13, 2026 |
|
CHAMAN LAL Vs. JOGINDRO
|
April 27, 2026 |
|
CHAMELI DEVI Vs. SANJEEV KUMAR
|
January 28, 2026 |
|
CHAMPA BHATT Vs. U.T. OF CHANDIGARH
|
January 19, 2026 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
March 20, 2026 |
|
CHANDER BHAN Vs. ABHEY RAM
|
February 18, 2026 |
|
CHARAN SINGH Vs. STATE OF HARYANA
|
January 6, 2026 |
|
CHARANJIT KAUR Vs. STATE OF U.T. CHANDIGARH
|
February 4, 2026 |
|
CHARANJIT KAUR SANDHU Vs. GURSEWAK SINGH
|
March 10, 2026 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
January 6, 2026 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
February 23, 2026 |
|
CONSTABLE LATESH Vs. STATE OF HARYANA
|
February 17, 2026 |
|
CONSTABLE NO 290/AMB RAKESH KUMAR Vs. STATE OF HARYANA
|
February 4, 2026 |
|
DALBIR KAUR Vs. STATE OF PUNJAB
|
February 10, 2026 |
|
DALBIR SINGH Vs. STATE OF HARYANA
|
February 26, 2026 |
|
DALJEET SINGH Vs. STATE OF PUNJAB
|
April 22, 2026 |
|
DALJEET SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
January 13, 2026 |
|
DALJIT KAUR Vs. CHANDIGARH ADMINISTRATION
|
January 20, 2026 |
|
DARSHAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
|
February 18, 2026 |
|
DAVENDER SINGH ALIAS DAVINDER SINGH Vs. STATE OF HARYANA
|
April 1, 2026 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 2026 |
|
DAVINDER SINGH Vs. STATE OF HARYANA
|
January 13, 2026 |
|
DAYA RAM Vs. SUPERINTENDING CANAL OFFICER
|
February 16, 2026 |
|
DAYAL SINGH Vs. STATE OF PUNJAB
|
February 20, 2026 |
|
DEBASISH CHAKARBORTY Vs. STATE OF HARYANA
|
January 8, 2026 |
|
DEEPAK Vs. STATE OF HARYANA
|
February 12, 2026 |
|
DEEPAK BHALLA @ KALA Vs. STATE OF PUNJAB
|
March 10, 2026 |
|
DEEPAK KUMAR Vs. JAGJIT SINGH
|
February 18, 2026 |
|
DEEPAK KUMAR Vs. STATE OF PUNJAB
|
April 10, 2026 |
|
DEEPAK KUMAR @ BINNI GUJJAR Vs. STATE OF PUNJAB
|
March 6, 2026 |
|
DEEPAK MEHRA Vs. PAYAL VIJ
|
February 11, 2026 |
|
DEEPAK SHARMA Vs. STATE OF HARYANA PUNJAB
|
February 23, 2026 |
|
DERA BABA RAM CHAND GIR GOSAI Vs. STATE OF HARYANA
|
February 24, 2026 |
|
DEVA SINGH Vs. STATE OF HARYANA
|
February 24, 2026 |
|
DEVI HOSPITALITY PVT. LTD Vs. PUNJAB NATIONAL BANK
|
May 8, 2026 |
|
DHANPATI DEVI Vs. STATE OF HARYANA
|
February 11, 2026 |
|
DHARAM PAL Vs. BALDEV GIR @ DAYA RAM
|
February 26, 2026 |
|
DHARAMPAL SINGH Vs. STATE OF HARYANA
|
April 1, 2026 |
|
DIA HOSPITALITY AND SERVICES LLP Vs. SHREE RAM FOOD PLAZA
|
May 4, 2026 |
|
DIKSHA RANA Vs. STATE OF HARYANA
|
March 6, 2026 |
|
DIMPLE Vs. PUNJABI UNIVERSITY, PATIALA
|
January 14, 2026 |
|
DIMPLE Vs. STATE OF PUNJAB
|
January 8, 2026 |
|
DR. GULZAR MATANIA Vs. STATE OF PUNJAB
|
January 13, 2026 |
|
DR. GURPREET KAUR Vs. STATE OF PUNJAB
|
February 4, 2026 |
|
DR. NIMMI Vs. PUNJABI UNIVERSITY, PATIALA
|
February 19, 2026 |
|
DR. RAVI NAGPAL Vs. STATE OF PUNJAB
|
February 24, 2026 |
|
DR. SHEKHAR SHARMA Vs. PANJAB UNIVERSITY
|
February 26, 2026 |
|
DR. VIJENDER SINGH Vs. REGISTRAR PANJAB UNIVERSITY CHANDIGARH
|
January 16, 2026 |
|
DROPATI DEVI Vs. STATE OF HARYANA
|
February 26, 2026 |
|
E/ASI RAM KISHAN Vs. STATE OF HARYANA
|
January 16, 2026 |
|
EASI RAM KISHAN Vs. STATE OF HARYANA
|
February 13, 2026 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S VICTOR INSTITUTE OF NURSING & PARAMEDICAL SCIENCES
|
May 4, 2026 |
|
EX CT. MANOJ YADAV Vs. STATE OF HARYANA
|
February 25, 2026 |
|
EX. EHC BALGANAND SINCE DECEASED Vs. STATE OF HARYANA
|
February 13, 2026 |
|
FAQIR CHAND Vs. STATE OF PUNJAB
|
February 9, 2026 |
|
FATEH JANG SINGH CHAHAL Vs. VARINDER KAUR MANN
|
January 14, 2026 |
|
FIRM B.R. CONSTRUCTION Vs. MUKESH SINGH
|
February 16, 2026 |
|
FMC INDIA PRIVATE LIMITED Vs. STATE OF HARYANA
|
January 14, 2026 |
|
GAGANDEEP Vs. STATE OF PUNJAB
|
February 20, 2026 |
|
GAGANPREET KAUR Vs. KAMALVIR SINGH CHAUHAN
|
February 20, 2026 |
|
GAJRAJ SINGH Vs. ASHOK
|
February 17, 2026 |
|
GARGI VERMA Vs. DISTRICT MAGISTRATE, AMBALA
|
January 12, 2026 |
|
GAURAV SINGLA Vs. GURMESH VIJ
|
April 6, 2026 |
|
GHASI RAM Vs. STATE OF PUNJAB
|
January 31, 2026 |
|
GODOREJ GE EMPLOYEES UNION Vs. STATE OF PUNJAB
|
February 17, 2026 |
|
GOLDY Vs. RAJ KUMAR
|
March 25, 2026 |
|
GOLDY Vs. RAJ KUMAR
|
March 6, 2026 |
|
GRAM PANCHAYAT VILLAGE DAROLI KHERA Vs. SHISHAN KUMAR
|
May 4, 2026 |
|
GULZAR RAM Vs. STATE OF PUNJAB
|
February 9, 2026 |
|
GUPTA SONS Vs. AXIS BANK LTD.
|
January 23, 2026 |
|
GURBACHAN SINGH Vs. BHIM SAIN
|
February 12, 2026 |
|
GURCHARAN KUMAR SETHI Vs. ALLAHABAD BANK
|
January 19, 2026 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
March 19, 2026 |
|
GURDEV SINGH Vs. SUKHDEV SINGH
|
February 23, 2026 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
January 19, 2026 |
|
GURLABH SINGH Vs. STATE OF PUNJAB
|
January 20, 2026 |
|
GURMAIL KAUR Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
GURMEET SINGH Vs. ANGREJ SINGH
|
February 5, 2026 |
|
GURMEJ LAL Vs. STATE OF PUNJAB
|
February 2, 2026 |
|
GURNAM SINGH Vs. PARGAT SINGH BRAR
|
February 10, 2026 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
January 31, 2026 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
February 27, 2026 |
|
GURPREET SINGH ALIAS GOPI Vs. STATE OF PUNJAB
|
January 12, 2026 |
|
GURTEJ SINGH @ GURTEJ SINGH BRAR Vs. STATE OF PUNJAB
|
April 30, 2026 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
January 2, 2026 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
June 3, 2026 |
|
H.C. SATYAWAN Vs. DIRECTOR GENERAL OF POLICE, HARYANA
|
February 9, 2026 |
|
HAMID HUSSAN Vs. SANDEEP KUAMR
|
February 9, 2026 |
|
HANS RAJ AGROS PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
April 18, 2026 |
|
HANSA SINGH Vs. SANDEEP KUMAR
|
April 8, 2026 |
|
HARBANS SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PB. MOHALI
|
February 26, 2026 |
|
HARBANS SINGH Vs. MUNICIPAL CORPORATION, LUDHIANA
|
March 5, 2026 |
|
HARDAYAL SINGH Vs. RANBIR SINGH
|
April 8, 2026 |
|
HARDEV SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 19, 2026 |
|
HARINDER SINGH Vs. CHARANJEET SINGH
|
February 5, 2026 |
|
HARJEET SINGH Vs. COMMISSIONER GURGAON DIVISION
|
March 5, 2026 |
|
HARJEET SINGH KHANGORA Vs. MULKH RAJ
|
January 27, 2026 |
|
HARJIT KAUR Vs. HARDEV SINGH
|
February 17, 2026 |
|
HARMAIL SINGH Vs. STATE OF PUNJAB
|
January 13, 2026 |
|
HARPAL KAUR Vs. ABHEY KUMAR
|
February 24, 2026 |
|
HARPAL SINGH Vs. PUNJAB ROADWAYS, TARN TARAN
|
April 9, 2026 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
January 9, 2026 |
|
HARVINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
|
February 12, 2026 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2026 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
HARYANA SHEHRI VIKAS PRADHIKARAN Vs. G.D.GUPTA
|
March 19, 2026 |
|
HARYANA TOURISM CORP. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, U.T.
|
February 16, 2026 |
|
HARYANA VIDYUT PARSARAN NIGAM LTD. Vs. UNION OF INDIA
|
February 16, 2026 |
|
HAWA SINGH Vs. UNION OF INDIA
|
March 10, 2026 |
|
HEMANT Vs. STATE OF HARYANA
|
January 8, 2026 |
|
HIND SAMACHAR LIMITED Vs. STATE OF PUNJAB
|
January 23, 2026 |
|
HIRAMANI Vs. STATE OF HARYANA
|
February 16, 2026 |
|
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
INDER SINGH Vs. STATE OF HARYANA
|
January 13, 2026 |
|
INDERJIT KAUR SEKHON Vs. UNION TERRITORY OF CHANDIGARH
|
February 10, 2026 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
February 19, 2026 |
|
INDERMOHAN SINGH Vs. MANMOHAN SINGH
|
February 26, 2026 |
|
INDERPREET SINGH Vs. STATE OF HARYANA
|
January 19, 2026 |
|
INDIAN BANK CHD Vs. DISTRICT MAGISTRATE, KAITHAL
|
February 12, 2026 |
|
INSPECTOR RAMESH CHAND Vs. STATE OF HARYANA
|
February 11, 2026 |
|
INSPECTOR SATWANT SINGH Vs. STATE OF PUNJAB
|
March 5, 2026 |
|
ISHA Vs. UNION TERRITORY OF CHANDIGARH
|
January 5, 2026 |
|
ISHWAR SINGH Vs. PANCHAYATI AKHARA NIRMALA KHANKAL HARIDWAR
|
March 6, 2026 |
|
ISHWAR SINGH DEV SAMAJ Vs. SIMARPREET KAUR
|
February 9, 2026 |
|
JAGBIR SINGH Vs. STATE OF HARYANA
|
February 12, 2026 |
|
JAGDEV SINGH Vs. FINANCIAL COMMISSIONER
|
February 23, 2026 |
|
JAGGI @ JAGDISH @ JAGGU Vs. ZILE SINGH
|
March 5, 2026 |
|
JAGIR KAUR Vs. STATE OF PUNJAB
|
February 5, 2026 |
|
JAGMEET SINGH @ DOCTOR Vs. STATE OF PUNJAB
|
January 9, 2026 |
|
JAGMOHAN SHARMA Vs. STATE OF HARYANA
|
February 17, 2026 |
|
JAGPREET SINGH Vs. UNION OF INDIA
|
February 10, 2026 |
|
JAGRAM Vs. ROHTASH
|
January 15, 2026 |
|
JAGSEER SINGH Vs. STATE OF PUNJAB
|
August 12, 2026 |
|
JAGWANT SINGH Vs. STATE OF HARYANA
|
February 2, 2026 |
|
JAHEER Vs. STATE OF HARYANA
|
January 7, 2026 |
|
JAI INDER Vs. STATE OF HARYANA
|
February 9, 2026 |
|
JAI NARAIN Vs. STATE OF PUNJAB
|
February 18, 2026 |
|
JAI PAL Vs. STATE OF HARYANA
|
February 10, 2026 |
|
JALLA RAM Vs. STATE OF PUNJAB
|
February 24, 2026 |
|
JAMEEL AHMED Vs. ZARIB HASSAN
|
February 9, 2026 |
|
JANGBIR SINGH Vs. STATE OF HARYANA
|
July 1, 2026 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
February 11, 2026 |
|
JASMAIL KAUR Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
JASVEER KAUR Vs. INDIAN BANK
|
February 24, 2026 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
April 16, 2026 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
JASWINDER KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
January 15, 2026 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB
|
February 10, 2026 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 20, 2026 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 2026 |
|
JASWINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
January 13, 2026 |
|
JITENDER KUMAR Vs. STATE OF HARYANA
|
February 17, 2026 |
|
JOGI RAM Vs. STATE OF HARYANA
|
February 26, 2026 |
|
JOT KHURANA Vs. DISTRICT MAGISTRATE, DISTRICT FAZILKA
|
February 17, 2026 |
|
JXXXXX Vs. STATE OF PUNJAB
|
March 19, 2026 |
|
JYOTI Vs. RAHUL SINGH
|
January 16, 2026 |
|
JYOTI Vs. KAKA
|
January 23, 2026 |
|
JYOTI PHULIA Vs. STATE OF HARYANA
|
January 20, 2026 |
|
KAMAL KUMAR Vs. STATE OF HARYANA
|
March 13, 2026 |
|
KAMALJIT KAUR Vs. KHANNA PRIMARY CO-OP. AGRI. DEV. BANK LTD.
|
January 5, 2026 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
March 5, 2026 |
|
KANIKA VERMA Vs. PUNJAB UNIVERSITY
|
January 12, 2026 |
|
KANTA Vs. DHARAM SINGH
|
February 5, 2026 |
|
KAPIL DEV Vs. FINANCIAL COMMISSIONER, PUNJAB
|
February 17, 2026 |
|
KAPOOR SINGH Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
KAPUR SINGH Vs. STATE OF PUNJAB
|
February 17, 2026 |
|
KARAMBIR Vs. STATE OF HARYANA
|
February 20, 2026 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 25, 2026 |
|
KAUSHAL KUMAR DATTA Vs. KAUSHALYA DEVI
|
February 16, 2026 |
|
KCB INFRA Vs. VARUNDEEP KAUR
|
March 5, 2026 |
|
KESHAV GANDHI Vs. STATE OF HARYANA
|
February 27, 2026 |
|
KEWAL SINGH MANN Vs. CHAIRMAN, PERMANENT LOK ADALAT
|
February 5, 2026 |
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KHUSHBOO ARORA Vs. GURSAHIB SINGH
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April 1, 2026 |
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KIRAN Vs. PARMOD
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April 7, 2026 |
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KIRPAL KAUR @ PALO Vs. TARA SINGH
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February 9, 2026 |
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KIRPAL SINGH Vs. NARINDER SINGH
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February 13, 2026 |
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KOTAK MAHINDRA BANK LTD. Vs. M/S DOON VALLEY RICE LIMITED
|
February 2, 2026 |
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KOTAK MAHINDRA BANK LTD. Vs. DAVINDER SINGH
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January 13, 2026 |
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KRISHAN BHATIA Vs. VIRENDER SINGH
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March 7, 2026 |
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KRISHNA RAM Vs. STATE OF PUNJAB
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February 23, 2026 |
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KULDEEP Vs. STATE OF HARYANA
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January 9, 2026 |
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KULDEEP SINGH Vs. STATE OF PUNJAB
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May 6, 2026 |
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KULDEEP SINGH Vs. FINANCIAL COMMISSIONER
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February 17, 2026 |
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KULWANT KAUR Vs. STATE OF PUNJAB
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February 3, 2026 |
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KUMAR MEDICAL HALL Vs. KUMAR CHEMIST
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March 19, 2026 |
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KUSUM LATA Vs. STATE OF HARYANA
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January 20, 2026 |
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LABHJIT SINGH Vs. MALKIT KAUR
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January 22, 2026 |
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LADHA RAM Vs. JOGINDER BAI
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January 22, 2026 |
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LALA Vs. STATE OF HARYANA
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January 14, 2026 |
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LALIT MOHAN Vs. STATE OF U.T. CHANDIGARH
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January 5, 2026 |
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LOKESH Vs. STATE OF HARYANA
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February 25, 2026 |
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LOTUS REALTECH PRIVATE LIMITED Vs. ASHOK KUMAR JAIN
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March 23, 2026 |
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LOVEPREET SINGH Vs. STATE OF PUNJAB
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February 10, 2026 |
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LOVEPREET SINGH Vs. STATE OF PANJAB
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June 1, 2026 |
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LT. COL. ASHOK BEMBEY Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION
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February 2, 2026 |
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M/S J.C.T. LTD. Vs. UNION OF INDIA
|
January 12, 2026 |
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M/S SHOE MALL Vs. STATE OF HARYANA
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January 16, 2026 |
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M/S STERNAL BUILDCON PRIVATE LIMITED Vs. AMEENA BANO
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January 8, 2026 |
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M/S SUMINOVA AGRI SCIENCE Vs. STATE OF PUNJAB
|
January 2, 2026 |
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M/S UNITED FOODS Vs. STATE OF HARYANA
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February 6, 2026 |
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MADAN LAL Vs. STATE OF HARYANA
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February 25, 2026 |
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MADAN LAL Vs. STATE OF PUNJAB
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February 16, 2026 |
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MADHU BALA Vs. STATE OF PUNJAB
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February 16, 2026 |
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MAHAVIR SHARAN Vs. STATE OF PUNJAB
|
February 9, 2026 |
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MAHENDER SINGH Vs. STATE OF HARYANA
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February 18, 2026 |
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MAHESH KUMAR Vs. STATE OF PUNJAB
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May 13, 2026 |
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MAJOR DR. BHUPINDRA SINGH Vs. STATE OF PUNJAB
|
January 14, 2026 |
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MAJOR SINGH Vs. DALIP KAUR
|
April 2, 2026 |
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MAKAN DHARAMSHALA KANSIWALA Vs. STATE OF PUNJAB
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February 25, 2026 |
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MAMTA Vs. STATE OF HARYANA
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February 20, 2026 |
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MANDEEP KAUR Vs. STATE OF HARYANA
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February 16, 2026 |
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MANIK GOYAL Vs. STATE OF PUNJAB
|
January 12, 2026 |
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MANJINDER KAUR Vs. MANPREET SINGH
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January 19, 2026 |
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MANMEET SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
|
May 26, 2026 |
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MANMINDER SINGH Vs. STATE OF PUNJAB
|
February 18, 2026 |
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MANOJ Vs. STATE OF HARYANA
|
February 9, 2026 |
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MANOJ KADIAN Vs. STATE OF HARYANA
|
February 27, 2026 |
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MANPREET KAUR Vs. STATE OF PUNJAB
|
January 7, 2026 |
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MANSA CENTRAL CO-OP BANK Vs. UNION OF INDIA
|
January 20, 2026 |
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MANVIRINDER SINGH Vs. MANPARTAP SINGH
|
January 31, 2026 |
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MEENA RANI Vs. STATE OF HARYANA
|
February 26, 2026 |
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MEENU JINDAL Vs. STATE OF PUNJAB
|
February 26, 2026 |
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MICRON INSTRUMENTS PVT. LTD. Vs. PRESIDING OFFICER
|
February 23, 2026 |
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MINNI KUMARI Vs. STATE OF HARYANA
|
February 5, 2026 |
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MOHAN LAL Vs. STATE OF HARYANA
|
February 6, 2026 |
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MOHAN LAL Vs. UHBVNL
|
February 13, 2026 |
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MOHINDER Vs. MUNICIPAL CORPORATION, CHANDIGARH
|
February 18, 2026 |
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MOHINDER SINGH Vs. SOHAN SINGH
|
February 9, 2026 |
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MOHINDER SINGH MANN Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
February 18, 2026 |
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MOHIT Vs. STATE OF HARYANA
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February 16, 2026 |
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MOHIT SHUKLA Vs. STATE OF PUNJAB
|
May 15, 2026 |
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MOTI LAL Vs. RAJEEV MARWAHA
|
April 7, 2026 |
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MRS. CHAND SONI Vs. BRIG. R. M. SONI
|
January 23, 2026 |
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MUKESH Vs. STATE OF HARYANA
|
January 20, 2026 |
|
MUKESH Vs. STATE OF HARYANA
|
January 12, 2026 |
|
MUKESH KUMAR Vs. STATE OF PUNJAB
|
March 7, 2026 |
|
MUKESH SHARMA Vs. GURU NANAK DEV UNIVERSITY
|
February 23, 2026 |
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MULAKH RAJ Vs. MAYA WANTI
|
April 30, 2026 |
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MUNENDRA KUMAR SINGH Vs. SANDHYA SINGH
|
February 16, 2026 |
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MUNESH Vs. STATE OF HARYANA
|
February 6, 2026 |
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NACHHATAR SINGH Vs. SURJIT SINGH
|
February 9, 2026 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
February 5, 2026 |
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NAND LAL Vs. STATE OF HARYANA
|
July 1, 2026 |
|
NANHI DEVI Vs. KRISHAN
|
February 5, 2026 |
|
NAR SINGH Vs. STATE OF HARYANA
|
February 10, 2026 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
January 20, 2026 |
|
NARESH Vs. STATE OF HARYANA
|
February 6, 2026 |
|
NARESH KUMAR Vs. STATE THROUGH GOVT. FOOD INSPECTOR
|
March 23, 2026 |
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NARESH KUMAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
January 15, 2026 |
|
NARINDER CHUGH Vs. STATE BANK OF INDIA
|
February 11, 2026 |
|
NARINDER KAUR Vs. SURJIT SINGH
|
March 9, 2026 |
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NARINDER NATH SUDAN Vs. STATE OF PUNJAB
|
February 23, 2026 |
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NASIB SINGH Vs. CHANDIGARH ADMINISTRATION
|
January 20, 2026 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. LALTESH
|
January 31, 2026 |
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NAVNEET KAUR Vs. HARDEEP SINGH
|
February 25, 2026 |
|
NAVPREET SINGH Vs. STATE OF PUNJAB
|
June 2, 2026 |
|
NAWAL Vs. STATE OF HARYANA
|
February 24, 2026 |
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NEHA SINHMAR Vs. PARDEEP KUMAR
|
January 9, 2026 |
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NEW SENIOR SECONDARY SCHOOL, MANAGING COMMITTEE Vs. PUNJAB STATE POWER CORP. LTD.
|
February 27, 2026 |
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NIRMAL MEHTA Vs. PEC CENTRE FOR CONSULTANCY IN ENGINEERING
|
February 3, 2026 |
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NIRPAL SINGH Vs. STATE OF PUNJAB
|
March 20, 2026 |
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OKHAE ELECTRONICS INDIA PRIVATE LIMITED Vs. GEUMO CONSTRUCTIONS PRIVATE LIMITED
|
February 16, 2026 |
|
OM PARKASH Vs. STATE OF HARYANA
|
March 7, 2026 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PERMANENT LOK ADALAT
|
May 5, 2026 |
|
PAL SINGH Vs. STATE OF HARYANA
|
February 13, 2026 |
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PANKAJ NAGPAL Vs. MOHINDER SINGH
|
February 24, 2026 |
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PAPPU SHARMA Vs. STATE OF HARYANA
|
April 21, 2026 |
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PARAMBIR SINGH DUGGAL Vs. PUNJAB GRAMIN BANK
|
March 23, 2026 |
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PARAMJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
March 7, 2026 |
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PARAMJIT KAUR Vs. ACCOUNTANT GENERAL
|
January 19, 2026 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
January 9, 2026 |
|
PARAMJIT SINGH Vs. VEER SINGH
|
January 12, 2026 |
|
PARAMJIT SINGH Vs. SATISH KUMAR
|
February 24, 2026 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
March 16, 2026 |
|
PARAS RAM Vs. ROSHAN LAL
|
April 18, 2026 |
|
PARDEEP KHANNA @ LUCKY KHANNA Vs. STATE OF PUNJAB
|
March 23, 2026 |
|
PARIKA Vs. STATE OF HARYANA
|
February 13, 2026 |
|
PARKASH KUMAR Vs. STATE OF PUNJAB
|
February 27, 2026 |
|
PARMINDER KAUR Vs. STATE OF PUNJAB
|
February 25, 2026 |
|
PARMINDER KAUR Vs. STATE OF HARYANA
|
February 6, 2026 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB
|
February 26, 2026 |
|
PARMJIT SINGH Vs. STATE OF PUNJAB
|
March 9, 2026 |
|
PARUL AGGARWAL Vs. VARUN KUMAR MAHAJAN
|
February 23, 2026 |
|
PARVEEN Vs. STATE OF HARYANA
|
January 13, 2026 |
|
PARVEEN Vs. APPELLATE TRIBUNAL CUM DISTRICT MAGISTRATE
|
February 26, 2026 |
|
PARVEEN NAIN Vs. STATE OF HARYANA
|
February 23, 2026 |
|
PARVESH Vs. STATE OF HARYANA
|
March 18, 2026 |
|
PARVINDER LAMBA Vs. STATE OF HARYANA
|
March 5, 2026 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
February 6, 2026 |
|
PHOOL KUMAR Vs. STATE OF HARYANA
|
February 11, 2026 |
|
POOJA RANI Vs. SAURAV GARG
|
January 16, 2026 |
|
POONAM Vs. PRAHLAD SHARMA
|
May 21, 2026 |
|
POONAM Vs. STATE OF HARYANA
|
January 19, 2026 |
|
POONAM JAIN Vs. MUKTA JAIN
|
April 1, 2026 |
|
POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. CENTRAL INFORMATION COMMISSION
|
January 21, 2026 |
|
PRABH KIRAN SINGH Vs. GURMAIL SINGH KHINDA
|
January 5, 2026 |
|
PRABH SINGH Vs. STATE OF PUNJAB
|
February 23, 2026 |
|
PRAGATI CHAUDHARY Vs. STATE OF HARYANA
|
February 20, 2026 |
|
PREETMOHINDER SINGH SAHOTA Vs. STATE OF PUNJAB
|
January 14, 2026 |
|
PRINCE GUPTA Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES Vs. VARINDER KUMAR JAIN
|
February 17, 2026 |
|
PROMILA VERMA Vs. KAMAL VERMA
|
January 16, 2026 |
|
PUMMY SHARMA Vs. STATE OF PUNJAB
|
February 13, 2026 |
|
PUNEET AGGARWAL Vs. PUNJAB AND HARYANA HIGH COURT
|
February 17, 2026 |
|
PUNIT DEPARTMENTAL STORE Vs. UNION BANK OF INDIA
|
April 2, 2026 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. HARI SINGH
|
March 6, 2026 |
|
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. RUPINDERA STONE CRUSHER
|
April 8, 2026 |
|
RAJ BAHADUR Vs. PAWAN KUMAR
|
January 13, 2026 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 13, 2026 |
|
RAJ KUMAR Vs. JANAK BHATIA @ BABAL
|
March 13, 2026 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 11, 2026 |
|
RAJ KUMAR Vs. RAM KISHAN
|
February 10, 2026 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 1, 2026 |
|
RAJ KUMAR Vs. SATYAWAN
|
January 31, 2026 |
|
RAJ KUMAR ALIAS SANJU Vs. STATE OF UNION TERRITORY CHANDIGARH
|
April 23, 2026 |
|
RAJ KUMAR GARG Vs. STATE OF HARYANA
|
April 20, 2026 |
|
RAJDAVINDER KAUR Vs. MULKH RAJ
|
January 27, 2026 |
|
RAJENDER SINGH Vs. STATE OF HARYANA
|
March 6, 2026 |
|
RAJESH Vs. STATE OF HARYANA
|
March 23, 2026 |
|
RAJESH KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
January 15, 2026 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
March 11, 2026 |
|
RAJESH KUMAR JAIN Vs. SANDEEP MEHRA
|
February 11, 2026 |
|
RAJINDER CHOHAN Vs. STATE OF PUNJAB
|
February 10, 2026 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
February 24, 2026 |
|
RAJINDER KUMAR ALIAS RAJENDRA KUMAR Vs. NEW INDIA ASSURANCE CO.
|
March 17, 2026 |
|
RAJINDER KUMAR THAMAN Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
RAJINDER SINGH Vs. VIDYA DEVI
|
January 19, 2026 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
January 8, 2026 |
|
RAJINDER SINGH SODHI Vs. STATE OF PUNJAB
|
April 28, 2026 |
|
RAJIV KUMAR DAGAR Vs. STATE OF HARYANA
|
January 31, 2026 |
|
RAJU Vs. STATE OF HARYANA
|
January 31, 2026 |
|
RAJWANT KAUR Vs. STATE OF PUNJAB
|
February 4, 2026 |
|
RAJWANT KAUR @ RAJ Vs. STATE OF PUNJAB
|
May 14, 2026 |
|
RAJWINDER SINGH Vs. FINANCIAL COMMISSIONER, REVENUE
|
February 19, 2026 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
January 1, 2026 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
January 21, 2026 |
|
RAKESH VATS Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD.
|
February 19, 2026 |
|
RAKHEE Vs. PUNJAB UNIVERSITY
|
January 12, 2026 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
February 5, 2026 |
|
RAM KARAN Vs. VIJAY KUMAR
|
March 16, 2026 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
January 14, 2026 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 5, 2026 |
|
RAM KUMAR Vs. HARYANA STATE
|
February 24, 2026 |
|
RAM NATH Vs. BHAGWAN SINGH
|
February 3, 2026 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
February 24, 2026 |
|
RAMESH CHANDER MALHOTRA Vs. UNION OF INDIA
|
March 23, 2026 |
|
RAMJI DASS Vs. VIPAN KUMAR
|
February 24, 2026 |
|
RANA POLYCOT LIMITED Vs. AMIT
|
February 6, 2026 |
|
RANBIR SINGH Vs. UNION OF INDIA
|
February 10, 2026 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
January 20, 2026 |
|
RANJIT SIGH Vs. STATE OF PUNJAB
|
February 17, 2026 |
|
RANJIT SINGH Vs. KUNDAN SINGH
|
January 14, 2026 |
|
RASHMI SENGAR Vs. STATE OF PUNJAB
|
January 5, 2026 |
|
RASHPINDER SINGH Vs. INDIAN RED CROSS SOCIETY
|
March 6, 2026 |
|
RAVINDER Vs. STATE OF HARYANA
|
February 2, 2026 |
|
RAVINDER KAUR Vs. STATE OF PUNJAB
|
January 12, 2026 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
RAVINDER SINGH Vs. STATE OF HARYANA
|
February 10, 2026 |
|
RAVINDERPAL SINGH @ RAVI Vs. NATIONAL INVESTIGATION AGENCY
|
April 23, 2026 |
|
RESHAM SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-1, PUNJAB
|
March 7, 2026 |
|
RHYTHM Vs. MANJIT SINGH
|
January 9, 2026 |
|
RIDHIMA MIGLANI Vs. PUNJAB STATE POWER CORPORATION LTD.
|
February 10, 2026 |
|
RISHI PAL Vs. STATE OF HARYANA
|
February 11, 2026 |
|
RIZVI SHARMA Vs. STATE OF HARYANA
|
April 16, 2026 |
|
ROHIT KUMAR Vs. STATE PROJECT DIRECTOR
|
March 16, 2026 |
|
ROSHAN SHARMA Vs. UNION OF INDIA
|
January 23, 2026 |
|
RXXXXX Vs. STATE OF HARYANA
|
May 7, 2026 |
|
SAI HOLIDAYS Vs. INDUSIND BANK
|
February 16, 2026 |
|
SANDEEP Vs. KULWANT AND ANR
|
February 4, 2026 |
|
SANDEEP KAUR Vs. STATE OF PUNJAB
|
February 13, 2026 |
|
SANDEEP KAUR Vs. STATE OF PUNJAB
|
January 14, 2026 |
|
SANGEETA Vs. TRISHUL WOOD PRODUCTS PRIVATE LIMITED
|
April 2, 2026 |
|
SANJAY KUMAR Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
February 18, 2026 |
|
SANJEET KUMAR Vs. STATE OF HARYANA
|
February 5, 2026 |
|
SANJEEV BANSAL Vs. STATE OF PUNJAB
|
February 6, 2026 |
|
SANJEEV DHIMAN Vs. STATE OF HARYANA
|
February 12, 2026 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
January 1, 2026 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
February 24, 2026 |
|
SANJIT KUMAR Vs. STATE OF HARYANA
|
February 18, 2026 |
|
SANT JASPAL SINGH Vs. BABA JEET SINGH
|
February 17, 2026 |
|
SANTOSH DEVI Vs. ADDITIONAL DEPUTY COMMISSIONER CUM ADDITIONAL DISTRICT MAGISTRATE
|
January 12, 2026 |
|
SANTOSH DEVI Vs. STATE OF HARYANA
|
February 3, 2026 |
|
SANTOSH GARG Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
January 29, 2026 |
|
SANTOSH SOOD Vs. STATE OF HARYANA
|
April 1, 2026 |
|
SARABJEET KAUR Vs. STATE OF HARYANA
|
April 7, 2026 |
|
SARABJIT SINGH @ SABI Vs. STATE OF PUNJAB
|
April 21, 2026 |
|
SARWAN KUMAR Vs. PARKASH CHAND
|
January 19, 2026 |
|
SARWAN SINGH DHIMAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 21, 2026 |
|
SATBIR Vs. RAMESHWAR
|
January 27, 2026 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
February 10, 2026 |
|
SATINDER KAUR Vs. STATE OF HARYANA
|
February 20, 2026 |
|
SATISH KUMAR Vs. COMPETENT AUTHORITY AND ADMINISTRATOR
|
February 4, 2026 |
|
SATYAWANTI Vs. STATE OF HARYANA
|
February 25, 2026 |
|
SATYVEER Vs. STATE OF PUNJAB
|
February 18, 2026 |
|
SEEMA RANI Vs. STATE OF HARYANA
|
February 3, 2026 |
|
SENIOR CONSTABLE SUKHJEET SINGH Vs. STATE OF PUNJAB
|
February 6, 2026 |
|
SERVICE PROVIDER ASSOCIATION, BARNALA Vs. STATE OF PUNJAB
|
January 19, 2026 |
|
SHABIR HASSAN Vs. AJAY GUPTA
|
February 5, 2026 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
February 6, 2026 |
|
SHANKAR Vs. STATE OF HARYANA
|
January 5, 2026 |
|
SHANTI BAI Vs. LAKHPAT
|
February 23, 2026 |
|
SHARDA Vs. NAGENDER SHARMA
|
January 8, 2026 |
|
SHILPA JAIN Vs. INDERJEET JAIN
|
January 15, 2026 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. GURMEET SINGH
|
February 25, 2026 |
|
SHRI RAM GUPTA Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
March 6, 2026 |
|
SHRIYA @ SARIYA Vs. SATBIR SINGH
|
January 12, 2026 |
|
SHYAMA Vs. STATE OF HARYANA
|
March 12, 2026 |
|
SIMRAN KATYAL Vs. STATE OF PUNJAB
|
March 7, 2026 |
|
SINDER SINGH Vs. SURJIT SINGH
|
February 17, 2026 |
|
SONIA SINGH Vs. STATE OF PUNJAB
|
January 19, 2026 |
|
SONU Vs. STATE OF U.T. CHANDIGARH
|
January 2, 2026 |
|
SONU TIWARI Vs. STATE OF PUNJAB
|
February 25, 2026 |
|
SRS BUILDING MATERIAL SUPPLIER Vs. S. B. ASSOCIATES.
|
April 10, 2026 |
|
STATE BANK OF PATIALA Vs. LAKSHMI NARAIN BABU RAM
|
February 12, 2026 |
|
STATE OF HARYANA Vs. JAI SINGH
|
February 25, 2026 |
|
STATE OF HARYANA Vs. HARNOOP SINGH
|
March 24, 2026 |
|
STATE OF PUNJAB Vs. STATE INFORMATION COMMISSION
|
March 11, 2026 |
|
STATE OF PUNJAB Vs. VINOD SHAH
|
April 6, 2026 |
|
STATE OF PUNJAB Vs. PARAMJIT SINGH
|
March 6, 2026 |
|
SUB-INSPECTOR RANBIR SINGH Vs. STATE OF HARYANA
|
February 11, 2026 |
|
SUBHASH CHANDER Vs. DINESH KUMAR
|
February 11, 2026 |
|
SUKH PAL Vs. RAJA RAM
|
January 8, 2026 |
|
SUKHBIR SINGH Vs. NIRMAL SINGH
|
February 5, 2026 |
|
SUKHDEV Vs. STATE OF HARYANA
|
February 18, 2026 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
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March 19, 2026 |
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SUKHDEV SINGH Vs. VIRENDER SINGH BHATI
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February 5, 2026 |
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SUKHJIT SINGH @ SITA Vs. STATE OF PUNJAB
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January 13, 2026 |
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SUKHMINDERJIT SINGH Vs. STATE OF PUNJAB
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January 31, 2026 |
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SUMAN LATA Vs. UNION OF INDIA
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February 16, 2026 |
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SUMAN RANI Vs. STATE OF HARYANA
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February 3, 2026 |
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SUNIL SHARMA @ SUNIL KUMAR Vs. STATE OF PUNJAB
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February 19, 2026 |
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SUNITA Vs. STATE OF HARYANA
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January 6, 2026 |
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SUNITA Vs. RAJ PAL SINGH
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February 18, 2026 |
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SUNITA RANI Vs. STATE OF PUNJAB
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March 7, 2026 |
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SUPERINTENDENT OF POLICE Vs. ASI UDHAM SINGH
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February 17, 2026 |
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SURAJ Vs. STATE OF HARYANA
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January 1, 2026 |
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SUREKHA Vs. STATE OF PUNJAB
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February 19, 2026 |
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SURENDER KUMAR Vs. STATE OF HARYANA
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May 18, 2026 |
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SURENDER YADAV Vs. NARESH KUMAR
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January 20, 2026 |
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SURESH JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 19, 2026 |
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SURESH KUMAR Vs. STATE OF HARYANA
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February 24, 2026 |
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SURESH KUMAR Vs. STATE OF HARYANA
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February 6, 2026 |
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SURESH KUMAR SHARMA Vs. STATE OF PUNJAB
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February 4, 2026 |
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SURINDER KUMAR Vs. UNION OF INDIA
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May 27, 2026 |
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SURINDER MOHAN Vs. STATE OF PUNJAB
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January 8, 2026 |
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SURINDER NATH Vs. STATE OF PUNJAB
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January 16, 2026 |
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SURINDER SINGH @ JUDGE Vs. STATE OF PUNJAB
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March 13, 2026 |
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SURJIT SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-1, PUNJAB
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March 7, 2026 |
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SURJIT SINGH Vs. MANAGING COMMITTEE GURDWARA JATT SIKHAN
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February 24, 2026 |
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SURSUMEL SINGH Vs. STATE OF PUNJAB
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February 9, 2026 |
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SWARN SINGH Vs. STATE OF PUNJAB
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January 22, 2026 |
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SXXXX Vs. UNION OF INDIA
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February 13, 2026 |
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SXXXXXXXXX BXXX Vs. STATE OF U.T, CHANDIGARH
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January 8, 2026 |
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TAIWINDER SINGH Vs. FINANCIAL COMMISSIONER
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January 16, 2026 |
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TAJIB ALAM Vs. UNION TERRITORY OF CHANDIGARH
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January 12, 2026 |
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TALWINDER SINGH Vs. STATE OF PUNJAB
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February 26, 2026 |
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TAPAS DASS Vs. STATE OF PUNJAB
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January 8, 2026 |
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TARLOK SINGH Vs. STATE OF PUNJAB
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January 22, 2026 |
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TARSEM CHAND Vs. STATE OF PUNJAB
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February 16, 2026 |
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TARSEM SINGH Vs. STATE OF PUNJAB
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May 21, 2026 |
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TARVINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
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February 19, 2026 |
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TEJA RAM Vs. SAROJ LAMBA
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February 16, 2026 |
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TEJA SINGH Vs. STATE OF PUNJAB
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April 30, 2026 |
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TEJA SINGH Vs. STATE OF PUNJAB
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January 15, 2026 |
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TEJINDER SINGH Vs. STATE OF PUNJAB
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March 5, 2026 |
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TEJPAL SINGH Vs. STATE OF PUNJAB
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March 19, 2026 |
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TEK CHAND Vs. KRISHAN KUMAR
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April 9, 2026 |
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TEK RAM Vs. DISTRICT MAGISTRATE CUM CHAIRMAN APPELLATE TRIBUNAL GURUGRAM
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February 18, 2026 |
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THAPAR INSTITUTE OF ENGINEERING Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT-I
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February 3, 2026 |
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TOTA SINGH Vs. NATHIYA DEVI @ BINA DEVI
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February 12, 2026 |
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TRIPTA SHARMA Vs. STATE OF PUNJAB
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February 25, 2026 |
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UDIT SHARMA Vs. STATE OF PUNJAB
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February 12, 2026 |
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UNION OF INDIA Vs. RAKESH KUMAR
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April 10, 2026 |
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UNION OF INDIA Vs. NARENDER KUMAR
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April 6, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER PAL SINGH
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January 21, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENAKSHI
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January 31, 2026 |
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UPKAR SINGH Vs. STATE OF PUNJAB
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February 16, 2026 |
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URMILA Vs. STATE OF HARYANA
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March 7, 2026 |
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USHA RANI Vs. STATE OF HARYANA
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April 16, 2026 |
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USHA RANI Vs. STATE OF HARYANA
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April 8, 2026 |
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UTTAR HARYANA BIJLI VITRAN NIGAM Vs. IBRAHIM
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February 4, 2026 |
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VARDHMAN LAMINATORS Vs. PUNJAB STATE POWER CORPORATION LTD.
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February 18, 2026 |
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VARINDER KUMAR Vs. MUNICIPAL CORPORATION CHANDIGARH
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February 9, 2026 |
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VED PARKASH Vs. STATE OF PUNJAB
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February 16, 2026 |
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VEDANT Vs. STATE OF PUNJAB
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February 25, 2026 |
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VIJAY Vs. UNITED INDIA INSURANCE CO. LTD.
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March 17, 2026 |
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VIJAY KUMAR DHAWAN Vs. GURPREET SINGH
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January 8, 2026 |
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VIJAY LAXMI Vs. DINESH SACHDEVA
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February 9, 2026 |
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VIJAY PAL Vs. STATE OF HARYANA
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February 26, 2026 |
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VIJAY SINGH Vs. STATE OF PUNJAB
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January 1, 2026 |
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VIKRAM JHA Vs. PREETI KUMARI
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March 16, 2026 |
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VIKRAMJIT SINGH @ VICKY @ VICKY PRADHAN Vs. STATE OF PUNJAB
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May 19, 2026 |
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VINITA Vs. HARYANA SCHOOL SHIKSHA PARIYOJNA PARISHAD
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February 5, 2026 |
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VINOD Vs. VIJAY SINGH
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January 8, 2026 |
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VINOD KUMAR Vs. UNITED INDIA INSURANCE CO. LTD.
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April 27, 2026 |
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VINOD KUMAR Vs. STATE OF HARYANA
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February 9, 2026 |
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VINOD KUMAR Vs. SHYAM SUNDER DASS CHELA PRAYAG DASS
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February 19, 2026 |
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VINOD KUMAR Vs. STATE OF HARYANA
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February 20, 2026 |
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VINOD KUMAR @ AKHTAR Vs. STATE OF PUNJAB
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March 5, 2026 |
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VIR KAUR Vs. STATE OF PUNJAB
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February 5, 2026 |
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VIRENDER Vs. STATE OF HARYANA
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January 1, 2026 |
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VISHAL @ SHELLY Vs. STATE OF PUNJAB
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May 12, 2026 |
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VR MOHAN DAV PUBLIC SCHOOL DERABASI DISTRICT Vs. PRESIDING OFFICER , INDUSTRIAL TRIBUNAL
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February 16, 2026 |
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WAZIR SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
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January 20, 2026 |
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XPRO INDIA LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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January 28, 2026 |
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YES BANK LIMITED Vs. STATE OF PUNJAB
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February 4, 2026 |
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YOGESH KUMAR Vs. STATE OF HARYANA
|
February 16, 2026 |
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YOGINDER SINGH Vs. STATE OF HARYANA
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January 13, 2026 |
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YUVRAJ Vs. STATE OF PUNJAB
|
February 5, 2026 |
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